Case Index

Title
Date
B. DASH Vs. GHANASHYAM SETH
October 16, 2007
BRITISH AIRWAYS Vs. RABINDRA NATH PATI
December 26, 2007
DAUDA KHAN Vs. ISPAT GENERAL HOSPITAL
October 30, 2007
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
October 26, 2007
JOHN DEERE EQUIPMENT PVT. LTD. Vs. SURYA NARAYAN MISHRA
October 30, 2007
KANAKALATA BHUYAN Vs. KALINGA HOSPITAL LTD.
November 20, 2007
ORISSA CONSUMERS ASSOCIATION Vs. SKY VIEW (HOME CABLE) ORTEL COMMUNICATION LTD.
October 29, 2007
PRADIPTA KUMAR DAS Vs. GOPAL CHARAN JENA
December 20, 2007
SAIL ROURKELA STEEL PLANT Vs. TRINATH DAS MOHINI
December 3, 2007
SAILABALA BALIARSINGH Vs. PROFESSOR DR. RAJ KISHORE SARANGI
October 16, 2007
SANJEEB KUMAR CHAND Vs. SAMBIT MERCANTILE PVT. LTD.
July 6, 2007
SARASWATI DAS Vs. CUTTACK DEVELOPMENT AUTHORITY
October 24, 2007
SHANTILATA SAMAL Vs. NEW INDIA ASSURANCE CO. LTD.
March 13, 2007
SOUTH EASTERN RAILWAY Vs. RAJKUMARI AGRAWALLA
July 12, 2007
STATE POLLUTION CONTROL BOARD Vs. ASHALATA SAHOO
December 20, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. VISAKHA ENTERPRISE
October 16, 2007
YOGESH KUMAR AGARWALLA Vs. CENTRAL BANK OF INDIA
August 21, 2007