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Case Index
Title
Date
ASHOK TRIPATHY ASHLOK Vs. BHARAT N PARIKH RAJEN A KAMDAR SAFE EARTHING ELECTRODES MANUFACTURING CO
August 28, 2007
CANDICO I LIMITED Vs. PERFETTI S P A VI A XXV APRILS 7 LAINATE MILAN ITALY AND REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
October 18, 2007
COMPUTER SCIENCES CORPORATION Vs. R THANGARAJ CSC COMPUTER EDUCATION
August 28, 2007
INDO SHELL CAST PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT 1956 Vs. REGISTRAR OF TRADE MARKS AND INDO SHELL MOULD LIMITED
September 14, 2007
KEWAL KRISHAN TALWAR TRADING AS PARKASH BRASSWARE INDUSTRIES Vs. RAKESH PAL GOEL TRADING AS HINDUSTAN SANITARY STORE
December 20, 2007
NAGARATHNA TEXTILES A PARTNERSHIP FIRM Vs. SUNDARAM CLAYTON LIMITED AND THE ASSISTANT REGISTRAR OF TRADE MARKS THE TRADE MARK REGISTRY
December 12, 2007
P IYA NADAR CHARITABLE TRUST THE SOUTH INDIAN LUCIFIER MATCH WORKS Vs. R A KARTHIK TRADING AS ABHISHEK MATCH INDUSTRIES AND THE ASSISTANT REGISTRAR OF TRADE MARKS
November 22, 2007
PARAS PRODUCTS Vs. KHEMRAJ DEVARAMJI SUDVESA
October 15, 2007
PRAG OIL MILLS LTD Vs. VIGNESWARA TRADERS AND THE ASSISTANT REGISTRAR OF TRADE MARKS
December 20, 2007
PRASHANT SHARMA S/O SHRI KAMAL SHARMA BEW AUTO PARTS Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND SHRI SATISH SHARMA BHARAT AUTO PRODUCTS
September 18, 2007
S JAYABAL AN INDIAN NATIONAL TRADING AS SOLO INTERNATIONAL Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
August 28, 2007
SANDHYA SHARMA W/O SATISH SHARMA Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND SMT CHITVAN SHARMA W/O BHARAT SHARMA
October 15, 2007
SATISH SHARMA S/O R C SHARMA Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND PRASHANT SHARMA S/O KAMAL SHARMA
October 15, 2007
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. CIPLA LIMITED AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
October 15, 2007
SUNDARAM CLAYTON LIMITED AND TVS MOTOR COMPANY LIMITED Vs. NAGARATHNA TEXTILES
December 12, 2007
SUNDARAM CLAYTON LIMITED AND TVS SUZUKI LIMITED Vs. NAGARATHNA TEXTILES AND THE REGISTRAR OF TRADE MARKS
December 12, 2007
SURINDER KUMAR MANCHA TRADING AS NEW LIGHT THREAD BALL FACTORY Vs. SOM SOOT GOLA FACTORY AND THE REGISTRAR OF TRADE MARK TRADE MARKS REGISTRY
December 20, 2007
WALTER BUSHNELL PRIVATE LIMITED Vs. MAPRA LABORATORIES PVT. LTD.
November 12, 2007