Case Index

Title
Date
A ANTHONY RAJ Vs. MANAGING DIRECTOR KARNATAKA AGROINDUSTRIES CORPORATION LTD
June 26, 2007
A ANTHONY RAJ Vs. MANAGING DIRECTOR KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED
July 26, 2007
A BALAKRISHNAN Vs. GENERAL MANAGER
February 1, 2007
A BASAVARAJAPPA Vs. JAMDAR IAS PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
January 9, 2007
A K SUBBAIAH Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL BANGLORE
June 8, 2007
A R OOMAR SAIT Vs. B S RAJANNA
March 21, 2007
A RANGASWAMY Vs. P VENKATAPPA
June 1, 2007
A S CHINASWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 4, 2007
A SESHAPPA Vs. MANAGEMENT OF KARNATAKA POWER TRANSMISSION COPRN LTD
January 9, 2007
A V AMARNATHAN Vs. H D KUMARASWAMY
February 23, 2007
A. Balakrishnan S/o Late Appaswamy Vs. The General Manager, Hindustan Machine Tools Ltd. and The Commissioner, Income Tax
February 1, 2007
A.V. Amarnathan Vs. H.D. Kumaraswamy
February 23, 2007
ABBAIAH Vs. BYRAPPA
October 11, 2007
ABDUL SAMAD MULLA Vs. GOVERNMENT OF KARNATAKA
March 13, 2007
ABDUL WAJID Vs. A S ONKARAPPA
November 27, 2007
ABEDA BEGUM M INAMDAR Vs. DISTRICT OF AGRICULTURE DEPARTMENT
February 6, 2007
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. B MALINI MALLYA
December 5, 2007
ADDISON CO LTD Vs. STATE OF KARNATAKA
September 14, 2007
ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER HUBLI Vs. CHANDRAKANT BADDI
March 30, 2007
ADIGAS ABHIRUCHI Vs. ADIGAS FAST FOOD
August 28, 2007
AJAYA SWAMI Vs. STATE OF KARNATAKA
August 1, 2007
AJIT MAHENDRA BHANDARI Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
July 18, 2007
AKBAR GUDAB SANADI Vs. STATE OF KARNATAKA
July 13, 2007
AKHILA KARNATAKA ANDHA SHIKSHAKARUGALA KSHEMABHIBRIDDHI SANGHA Vs. SELECTION AUTHORITY AND DEPUTY DIRECTOR ADMINISTRATION DEARTMENT OF PUBLIC INSTRUCTIONS KOLAR DISTRICT)
June 29, 2007
AKHILA KARNATAKA AYURVEDA AND HOMEOPATHY Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPAT GOVE OF KARNATAKA
July 18, 2007
AL DEA ELECTRONICS P LIMITED Vs. STATE OF KARNATAKA
October 31, 2007
ALLBUX Vs. ALLABI
August 27, 2007
AMIYA VILAS SWAMI Vs. SHANKHA BRITA DAS
September 20, 2007
AMRITSAR SWADESHI WOOLEN MILLS Vs. ADDL D G F T , M C & I (D C )
March 27, 2007
Anandaraya S/o. Dhulappa Vs. State of Karnataka rep. by its Secretary to Government of Karnataka, Revenue Department and others
September 21, 2007
ANANDRAYA Vs. STATE OF KARNATAKA
September 21, 2007
ANATHA SHISHU SEVASHRAMA Vs. STATE OF KARNATAKA
March 15, 2007
ANCHOR HEALTH AND BEAUTY CARE PRIVETE LTD Vs. STATE OF KARNATAKA
January 19, 2007
ANITHA VAZ Vs. M RANGAPPA
August 16, 2007
ANNASAHEB BALESHA WAGHE Vs. APPASAHEB DADA POMMAI
March 13, 2007
ANSHUL SINGHAL Vs. STATE OF KARNATAKA
March 8, 2007
ANURADHA SHENOY Vs. N NANJAPPA
November 19, 2007
ARJUN BALJEE Vs. BANGLORE DEVELOPMENT AUTHORITY
July 31, 2007
ARJUN MOTORS PVT LTD Vs. STATE OF KARNATAKA
September 14, 2007
Asgar Jan Vs. Commissioner of Income-tax
November 26, 2007
ASHOK KUMAR Vs. ANANDA VADIVELLU
September 5, 2007
ASHOK KUMAR Vs. PISTABAI
July 26, 2007
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE REGIONAL UNIT MANGLORE Vs. SYED REHAMAT PASHA
December 7, 2007
ASSOCIATION OF PHYSICAL EDUCATION TEACHERS Vs. RAJIV GANDHI UNIVERSITY OF HELTH SCIENCE
December 3, 2007
ASTRAZENECA PHARMA INDIA LIMITED Vs. STATE OF KARNATAKA
July 6, 2007
AVASARALA TUNGSTEN LIMITED Vs. COMMISSIONER OF C EX , BANGALORE-III
November 22, 2007
B C BUDDADAS Vs. STATE OF KARNATAKA
September 12, 2007
B G DEVARAJAIAH Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS
August 13, 2007
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD
September 7, 2007
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION BOARD
July 25, 2007
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD
November 7, 2007
B L PALANETRA VIRAKTHARADHYA Vs. KRISHNAPPA
December 20, 2007
B MOHAN PILLAI Vs. STATE OF KARNATAKA
September 7, 2007
B N PARIJATHA Vs. COMMISSIONER BANGLORE MAHANAGARA PALIKE
August 3, 2007
B P KOTREGOWDA Vs. STATE OF KARNATAKA
June 7, 2007
B P L LIMITED Vs. M SHASHIKUMAR
April 16, 2007
B P NAGARAJ Vs. MANAGER URBAN CO OPERATIVE BANK LTD
September 7, 2007
B PUTTASWAMY Vs. JOSEPH D CRUEZ
June 20, 2007
B PUTTASWAMY Vs. REGIONAL TRANSPORT OFFICER
November 26, 2007
B R ARUNKUMAR Vs. YESHODHA
April 2, 2007
B R MURALIDHAR Vs. STATE OF KARNATAKA
September 20, 2007
B R NAGARAJA Vs. DIRECTOR P AND IT AND APPELLATE AUTHORITY KPTCL
August 14, 2007
B R PAVAN Vs. UNITED INSURANCE CO LTD
August 17, 2007
B S DWARAKANATH Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
April 5, 2007
B S KYATANAGOUDAR Vs. MAHARASHTRA APEX CORPORATION LTD
April 18, 2007
B S PUTTASWAMY Vs. M C SHYAMALA KUMARI
November 5, 2007
B S RENUKA PRASANNA Vs. DIRECTOR MUNICIPAL ADMINISTRATION DEPT GOVT OF KARNATAKA
October 30, 2007
B SHUBHA Vs. GENERAL MANAGER
July 16, 2007
B SRIKANTAIAH Vs. STATE OF KARNATAKA
March 24, 2007
B T MANJUNATH Vs. STATE OF KARNATAKA
June 13, 2007
B USHA Vs. STATE OF KARNATAKA
November 13, 2007
B V KRISHNA VENI Vs. MANAGEMENT OF TARALABALU JAGADGURU EDUCATION SOCIETY
September 26, 2007
B V SEETHARAMA Vs. STATE OF KARNATAKA
April 5, 2007
B V SEETHARAMA Vs. STATE OF KARNATAKA
April 4, 2007
B. Puttaswamy Vs. Joseph DCruez and others
June 20, 2007
B.M. Farookh Vs. Maharashtra Apex Corporation Limited
September 21, 2007
B.P. Nagaraj S/o Sri Puttachenna Shetty Vs. The Manager, Urban Co-operative Bank Ltd. and others
September 7, 2007
BABAJAN Vs. STATE OF KARNATAKA
April 19, 2007
BABU ALIAS THIRUPAHI BABU Vs. STATE OF KARNATAKA
March 28, 2007
BABU RAJARAM MOHAN RAY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
July 5, 2007
BADAKANA BHIMAPPA Vs. STATE OF KARNATAKA
March 8, 2007
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B M NIRANJAN
September 25, 2007
BAJIRAO Vs. STATE OF KARNATAKA
January 29, 2007
BALAJI INDUSTRIES Vs. UNION OF INDIA
March 23, 2007
BALU RAMA PUJARI Vs. GURULINGAPPA MALLAPPA BAILWAD
September 7, 2007
BANDRAPPA Vs. STATE OF KARNATAKA
March 21, 2007
BANGALORE DEVELOPMENT AUTHORITY Vs. GURURAJ
November 6, 2007
BANGALORE JESUIT EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
February 2, 2007
BANGLORE CARMEL SOCIETY Vs. STATE OF KARNATAKA
April 2, 2007
BANGLORE METRO TRANSPORT CORPORATION Vs. LAKSHMAMMA
September 20, 2007
BASAPPA Vs. CHIEF MANAGER AND DISCIPLINARY AUTHORITY CORPORATION BANK
March 2, 2007
BASAPPA BALAPPA PATIL Vs. STATE OF KARNATAKA
May 30, 2007
BASAPPA VASANTAPPA JATTEPANAVAR Vs. SIDDAPPA YELLAPPA WALIKAR ALIAS DOSSAMANI
July 10, 2007
BELLARY POWER (INDIA) P. LTD. Vs. STANDARD INDUSTRIAL ENGINEERING COMPANY
November 28, 2007
BELLARY STEEL AND ALLOYS LIMITED Vs. STATE OF KARNATAKA
September 5, 2007
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRASPORT CORPORATION
September 10, 2007
BHARAT EARTH MOVERS LIMITED Vs. GANGARAMAIAH
February 20, 2007
BHARAT EARTH MOVERS LTD Vs. STATE OF KARNATAKA
March 29, 2007
BHARATH HOSPITAL & INST OF ONCOLOGY Vs. DIR GEN OF HEALTH SERVICES
November 16, 2007
BHARATH SHETTY Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
March 22, 2007
BHARATHI MURTHY N Vs. B V KRISHNASWAMY
February 22, 2007
BHARTI AIRTEL LTD Vs. STATE OF KARNATAKA
March 16, 2007
BHASKER S KATTEMAR Vs. P E HAMEED
March 30, 2007
BHIMAPPA Vs. STATE OF KARNATAKA
August 13, 2007
BINNY MILL LABOUR WELFARE Vs. D R MRUTHYUNJAYA ARADHYA
April 13, 2007
Boraiah Vs. H.B. Munivenkatappa (Since dead by his L.Rs. Shakuntla W/o late H.B. Munivekatappa and others)
March 8, 2007
BPL LTD Vs. WORKMAN OF BPL LTD
December 14, 2007
BPL REFRIGERATORS REP Vs. DEPUTY LABOUR COMMISSIONER
February 21, 2007
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BOREGOWDA
July 3, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHEKARAPPA
July 24, 2007
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. KALAVATHI
August 22, 2007
BRITISH BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
June 26, 2007
C C TRANSPORT Vs. KARNATAKA APPELLATE TRIBUNAL
February 19, 2007
C C VENKATANARASIMHAIAH Vs. ASST COMMERCIAL TAX OFFICER
January 12, 2007
C C VENKATANARASIMHAIHA Vs. ASST COMMERCIAL TAX OFFICER ENTERTSINMENT TAX
January 1, 2007
C CHENNA BASAPPA Vs. LINGAMMA
June 6, 2007
C HANUMANTHAPPA Vs. STATE OF KARNATAKA
March 30, 2007
C K RAVI PRASANNA Vs. T K GOWRAMMA
June 1, 2007
C P YOGESHWARA Vs. REGISTRAR KARNATAKA LOKAYUKTA
June 26, 2007
C R MANJUNATH Vs. PUSHPA
July 20, 2007
C R SHANTHARAJ Vs. C K KUMARASWAMY
November 2, 2007
C R VIJAYALAKSHMI Vs. BANGALORE UNIVERSITY
April 12, 2007
C S MOHAN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KARNATAKA
August 28, 2007
C S NAGALAKSHMAMMMA Vs. STATE OF KARNATAKA
October 22, 2007
C UMAMAHESWARI Vs. VIJAYA BANK
November 26, 2007
C. Nagaraj S/o Chinappa Badraiah Vs. K.S. Parvathamma (Died by LRs. N. Murlidhar, N. Ashok, N. Kiran and Smt. N. Naveena All are Majors sons of B. Nagaraj)
August 8, 2007
C.N. Lakshminarayana Reddy S/o T. Chikkanarasimha Reddy Vs. University of Agricultural Sciences rep. by its Administrative Officer and The Vice Chancellor, University of Agricultural Sciences
July 5, 2007
CANARA HIGH SCHOOL ASSOCIATION Vs. STATE OF KARNATAKA
October 12, 2007
CANARA POLY PACK LTD Vs. COMMISSIONER OF C EX, BANGALORE-III
September 13, 2007
CANARA SECURITY PRESS PVT LTD Vs. STATE OF KARNATAKA
October 31, 2007
CEMENT CORPORATION OF INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL BANGLORE
March 21, 2007
CENTRAL BUREAU OF INVESTIGATION Vs. C H WADIGERI
October 12, 2007
CHAITRA FERTILIZERS AND CHEMICALS PVT LTD Vs. MANAGER KARNATAKA STATE FINANCIAL
February 14, 2007
CHAMANSAB IBRAHIMSAB JAMBAGI Vs. PARAPPA NURENDAPPA
July 11, 2007
CHAND BASHA Vs. STATE OF KARNATAKA
March 1, 2007
CHANDRA BAL Vs. SPECIAL DEPUTY COMMISSIONER BANGLORE SICT
January 24, 2007
CHANDRAM J M Vs. UNION OF INDIA
September 7, 2007
CHANDRANAIKA ALIAS MARVADI Vs. STATE OF KARNATAKA
September 7, 2007
CHANDRASHEKAR G SULLAD Vs. TUHEED CO OPERATIVE HOUSING SOCIETY
December 20, 2007
CHANDRASHEKHAR NINGAPPA CHIKKANNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER KIADB DHARWAD
November 29, 2007
CHANNABASAPPA MUPPAYYA Vs. VEERAYYA ULAVAYYA HIREMATH
August 21, 2007
CHIKKAMUNCHAIH Vs. H HONNALAGAIAH
October 24, 2007
CHIKKANARASIMHAPPA Vs. STATE BY SRINIVASAPURA POLICE
December 11, 2007
CHINDANANDA H T Vs. STATE OF KARNATAKA
March 28, 2007
CHINNAPPA Vs. STATE OF KARNATAKA
August 7, 2007
CLASSIC PLANTATIONS Vs. STATE OF KARNATAKA
April 19, 2007
COMMISSIONER OF C EX , BANGALORE Vs. BHARATH FRITZ WERNER LTD
September 5, 2007
COMMISSIONER OF C EX AND STC Vs. FIRST FLIGHT COURIERS LTD
July 25, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. CHELPARK CO P LTD
April 4, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. ASSOCIATED CEMENT COMPANY LIMITED WADI GULBARGA DISTRICT
December 13, 2007
Commissioner of Central Excise Vs. Bharat Petroleum Corporation Ltd., Tanir Bavi Installation
October 29, 2007
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. VASAVADATTA CEMENTS
February 20, 2007
Commissioner of Central Excise. Vs. I.T.C. Limited
October 30, 2007
Commissioner of Central Excise. Vs. Vishwanatha Karkera
October 23, 2007
Commissioner of Central Excise. Vs. Vijai Industries
November 28, 2007
COMMISSIONER OF CUSTOMS Vs. I2 TECHNOLOGIES SOFTWARE PVT LTD
August 2, 2007
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BELGUM COMMISSIONERATE Vs. JINDAL VIJAYANAGAR STEEL LTD
October 24, 2007
COMMISSIONER OF INCOME TAX Vs. ALTRON ELECTRONICS INDIA LTD
October 24, 2007
Commissioner of Income Tax Vs. MICO Ltd.
February 23, 2007
Commissioner of Income Tax Vs. Sabari Enterprises
July 3, 2007
Commissioner of Income Tax Vs. Master Sunil R. Kalro
April 19, 2007
Commissioner of Income Tax Vs. A. Balakrishnan and another
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. M N ENTERPRISES
June 20, 2007
COMMISSIONER OF INCOME TAX Vs. L K TRUST
August 28, 2007
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES
April 18, 2007
Commissioner of Income Tax and another Vs. Devanand Automobiles
December 14, 2007
Commissioner of Income Tax and another Vs. S.K. Srigiri and Bros.
November 20, 2007
Commissioner of Income Tax and another Vs. Sea Rock Investment Ltd.
October 26, 2007
Commissioner of Income Tax and another Vs. Chinna Nachimuthu Constructions
November 12, 2007
Commissioner of Income Tax and others Vs. Nemichand
September 17, 2007
COMMISSIONER OF INCOME TAX BELGAUM Vs. MAHAKUTESHWAR OIL INDUSTRIES NANDIKESHWAR
November 15, 2007
COMMISSIONER OF INCOME TAX KARNATAKA Vs. SUNIL R KARLO
April 19, 2007
COMMISSIONER OF INCOME-TAX Vs. UNITED BREWERIES LIMITED
January 25, 2007
COMMISSIONER OF INCOME-TAX Vs. MICO LTD
February 23, 2007
COMMISSIONER OF INCOME-TAX KARNATAKA BANGALORE Vs. ESKAYEF LTD
April 18, 2007
COMMISSIONER OF SERVICE TAX Vs. BPL ENGINEERING LTD
March 15, 2007
Commissioner of Service Tax Vs. Shiva Analyticals (I) Ltd.
November 16, 2007
Commissioner of Wealth Tax and The Assistant Commissioner of Wealth Tax Vs. Sri Giridhar G. Yadalam
March 21, 2007
COMMISSIONER OF WELTH TAX BANGLORE Vs. GIRIDHAR G YADALAM
March 21, 2007
COMMISSIONER REHABILLITATION AND RESETTLEMENT Vs. JAYASHREE A KOTTI
February 19, 2007
COMMR OF C EX , BANGALORE-III Vs. DENSO KIRLOSKAR INDUS PVT LTD
September 25, 2007
COMMR OF C EX, BANGALORE-III Vs. MOTHERSON SUMI ELECTRIC WIRES
November 19, 2007
COMMR OF C EX, BELGAUM Vs. JINDAL VIJAYANAGAR STEEL LTD
November 22, 2007
COMPACT GRIHA NIRMAN Vs. KUSUM ALLOYS LTD
April 16, 2007
CONSOLIDATED COFFEE LTD Vs. M SATISH
August 20, 2007
CONTINENTAL BUILDERS Vs. STATE OF KARNATAKA
October 11, 2007
CORDCELL PRIVETAE LIMITED Vs. MARAZARIA PRODUCTS PVT LTD
July 6, 2007
D GURURATHNA Vs. STATE
March 28, 2007
D K NANJUNDAIAH Vs. CHIEF QUALITY ASSURANCE OFFICER
December 20, 2007
D L SRIDHAR Vs. C R CHANDRAMOHAN
March 27, 2007
D VEERANNA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES MADHUGIRI SUB DIVISION
October 26, 2007
D.S. SRINIVAS Vs. UNION OF INDIA
September 20, 2007
DAVALSAB Vs. STATE OF KARNATAKA
December 11, 2007
DEEPCHAND KISHANLAL Vs. STATE OF KARNATAKA
March 27, 2007
DEPARTMENT OF POST Vs. V C SEETHAMMA
December 20, 2007
DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGLORE Vs. HINDUSTAN LEVER LTD
January 25, 2007
Deputy Commissioner of Income Tax (Assessment) Vs. Mysore Paper Mills Ltd.
November 19, 2007
DEPUTY DIRECTOR OF PUBLIC INSTRUCTION Vs. MALLIKARJUN C CHANDAKAWATE
June 25, 2007
DEVAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
November 21, 2007
DEVIDAS Vs. DEPUTY COMMISSIONER
September 21, 2007
DILIP BAFNA Vs. K S VASUDEVA
April 16, 2007
DIRECTOR GOVT CENTRAL PRESS Vs. PRESIDENT INDIAN EMPLOYEES UNION
April 4, 2007
DIRECTOR MARUTI FEED AND FARMS PVT LTD Vs. BASANNA PATTEKAR
June 5, 2007
DISCIPLINARY AUTHORITY AND SUPPERINDENDING ENGINEER Vs. H V NAGARAJA
July 23, 2007
DIVISIONAL MANAGER Vs. AKKAVVA
February 15, 2007
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAJAPPA
April 19, 2007
DODDABIDARAKALLU GRAM PANCHAYATH Vs. STATE OF KARNATAKA
February 19, 2007
DUNDAPPA MAHADEVAPPA BIDARANNAVAR Vs. NAGAPPA N JANNANAVAR
July 16, 2007
E C KUTTIAMMA Vs. STATE OF KARNATAKA
October 5, 2007
E M SWEETY Vs. K B SUNIL KUMAR
August 1, 2007
ELECTRO ANIL LIMITED Vs. STATE OF KARNATAKA
February 21, 2007
ERAMMA Vs. DEPUTY COMMISSIONER
July 5, 2007
EX GNR JJ XAVIER Vs. CDA PENSIONS ALLAHABAD U P
March 13, 2007
EX RECRUIT RAJU Vs. UNION OF INDIA
March 2, 2007
EXECUTIVE ENGINEER KEB NOW KPTCL RAICHUR Vs. RAYANAGOUDA DEAD
September 25, 2007
EXECUTIVE ENGINEER PWD Vs. H S SHARASCHANDRA
June 5, 2007
FAKIRAPPA Vs. BHARAT SANCHAR NIGAM LTD
August 23, 2007
FARIDA Vs. AJAI KUMAR SINGH
January 5, 2007
Flemingo Duty Free Shops Pvt. Ltd. Vs. State of Karnataka and others
February 21, 2007
FLEMINGO DUTYFREE SHOPS PVT LTD Vs. UNION OF INDIA
December 19, 2007
FOOD WORD SUPER MARKET LTD Vs. STATE AT THE INSTANCE OF THE DRUGS INSPECTOR CIRCLE 2
December 12, 2007
FOOD WORLD SUPER MARKE LIMITED Vs. STATE OF KARNATAKA
November 12, 2007
G B SURYAPRAKASH Vs. STATE OF KARNATAKA
July 27, 2007
G BABU RAO Vs. BANGALORE UNIVERSITY JNANA BHARATHI
June 13, 2007
G BALASUDARAM Vs. M ESHWARAIAH
June 7, 2007
G K LAKSHMINARAYAN Vs. SECRETARY STATE OF KARNATAKA PRIMARY AND SECONDARY EDUCATION DEPARTMENT
July 2, 2007
G K S SHANKAR Vs. PUTTAREVAMMA
March 14, 2007
G S KRISHNAMURTHY Vs. CHANCELLOR UNIVERSITY OF MYSORE
August 16, 2007
GAJANAN Vs. JAYAMMA
August 13, 2007
GAJANANA Vs. DEPUTY COMMISSIONER BAGALKOT
August 6, 2007
GANDHARVA ENTERPRISES Vs. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION
November 24, 2007
GANGADHAR Vs. RAGHUNATHASA
November 29, 2007
GANGAPPA BANKAPPA ANGADI Vs. BASAPPA BANKAPPA SANNAKOODALA
January 17, 2007
GANGAPPA YAMAMNAPPA CHALAWADI Vs. STATE OF KARNATAKA
September 3, 2007
GEETHA Vs. SUB INSPECTOR OF EXCISE MUDIGERE
March 29, 2007
GEETHA V PRAKASH Vs. LAKSHMI BAI
November 12, 2007
GENERAL MANAGER TUNGABADRA MINERALS LTD Vs. G AMEER
June 21, 2007
General Manager, BSNL Vs. Asst. Commissioner of Central Excise
February 14, 2007
GIRIAS INVESTMENT PVT LTD Vs. STATE OF KARNATAKA
August 9, 2007
GODAVARI SUGAR MILLS LTD Vs. UNION OF INDIA
February 15, 2007
GODAVARI SUGAR MILLS LTD Vs. KARNATAKA POWER TRANSMISSION CORP LTD
November 20, 2007
GOKALDAS EXPORTS LTD Vs. UNION OF INDIA
December 17, 2007
GOKULAM FARMS AND ESTATES PVT LTD Vs. MUNEER PASHA
August 6, 2007
GOPI SHASTRI Vs. GOVERNMENT OF KARNATAKA
March 28, 2007
GOPIKRISHNA LATH Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 20, 2007
GOWRAMMA Vs. M SACHIDANANDA MURTHY
November 29, 2007
GOWRI CONTAINERS Vs. S C SHETTY
October 3, 2007
GOWRI CONTAINERS Vs. S C SHETTY
October 9, 2007
GREAT EASTERN IMPEX PVT LTD Vs. STATE OF KARNATAKA
October 31, 2007
GUJJALA HULAGAPPA Vs. LAKSHMIDEVAMMA
November 30, 2007
Guru Dattathreya Peeta Devasthana Samvardhana Samithi S/o Srinivasa Bhat, Srinivasa Vs. Commissioner for Religious and Charitable Endowments in Karnataka, Sri Syed Ghouse Mohinddin Shah Khadri S/o late Syed Peer Mohammed Shah Khadri, Sajjada Nas
February 14, 2007
GURUSIDDAWWA Vs. STATE OF KARNATAKA
March 13, 2007
GURUVAMMA Vs. STATE OF KARNATAKA
January 5, 2007
GUTTI BASAVESESHWAR LEASING FINANCE AND PAWAN BROKERS REGD Vs. MARUTI
October 29, 2007
H ANANTHAPPA Vs. H M BHOJAPPA
August 24, 2007
H BASAVARAJ Vs. DEPUTY COMMISSIONER
July 20, 2007
H C MALLAIAH Vs. BANGLORE UNIVERSITY
June 29, 2007
H G RANGANGOUD Vs. MINISTRY OF COAL AND MINES DEPT OF MINES NEW DELHI
August 14, 2007
H GOVINDARAJU Vs. SHANKARALINGE GOWDA COMMISSIONER BANGLORE DEVELOPMENT AUTHORITY
July 18, 2007
H M P CEMENTS LTD Vs. KARNATAKA ELECTRICITY BOARD NOW KARNATAKA POWER TRANSMISSION CORPORATION LTD
March 9, 2007
H M SATISH Vs. B N ASHOK
February 8, 2007
H M T LTD Vs. COMMISSIONER OF CUSTOMS, CHENNAI
November 14, 2007
H NABHIRAJA Vs. DY COMMISSIONER OF INCOME TAX
February 23, 2007
H R GOPALAKRISHNAIAH Vs. LAND TRIBUNAL
December 5, 2007
H R KRISHNAMURTHY Vs. STATE OF KARNATAKA
July 20, 2007
H RAMAPPA Vs. GENERAL MANAGER YELLMMA COTTON WOOLLEN AND SILK MILLS
October 3, 2007
H S CHETAN Vs. CHANDRA MOULI
April 12, 2007
H S MOHANAMBA Vs. MS VATSALA WATSA
March 27, 2007
H S MOHANMBA Vs. VATSALA WATSA
March 21, 2007
H SURENDRA SHENOY Vs. SYNDICATE BANK
October 1, 2007
H SURESH Vs. KARNATAKA PUBLIC SERVICE COMMISSION
July 2, 2007
H V SURESH Vs. STATE OF KARNATAKA
November 29, 2007
H. Nabhiraja Vs. The Dy. Commissioner of Income Tax
February 23, 2007
H.S. Mohanamba W/o Yellaiah Vs. Ms. Vatsala Watsa, Principal Secretary to Government, Department of Home, The Principal Secretary, Government of Karnataka, Home Department, The Secretary to Government, Union of India (UOI), Ministry of Finance,
March 21, 2007
HAANNURAMMABAI KALAL Vs. CANOTMENT BOARD BELGAUM
September 12, 2007
HANUMANTHA GOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
November 2, 2007
HANUMANTHA RAO KULKARNI Vs. STATE OF KARNATAKA
February 27, 2007
HANUMANTHAPPA Vs. GANAPATHI R KINI
January 3, 2007
HARSA WHEEL MOVERS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 7, 2007
HARSHA Vs. STATE OF KARNATAKA
March 15, 2007
HASEENA BEGUM Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT
July 24, 2007
HAVILDAR N BHEEMAN Vs. UNION OF INDIA
July 10, 2007
HAYAT KHAN Vs. DEPUTY LABOUR COMMISSIONER
June 22, 2007
HEMACHANDRA SAGAR Vs. D PRITHVIRAJ
October 29, 2007
HIMALAYA DRUG COMPANY MAKALI Vs. HIMALAYA DRUG COMPANY KARMIKARA SANGHA
February 28, 2007
HOOVACHARI Vs. GOVERNMENT OF KARNATAKA
March 9, 2007
HOTEL BASANT RESIDENCY Vs. EXCISE COMMISSIONER IN KARNATAKA
October 26, 2007
HOTEL VRINDA PRAKASH Vs. KARNATAKA STATE FINANCIAL CORPORATIONS
August 21, 2007
HUNASE CHOWDAPPA Vs. STATE OF KARNATAKA
June 14, 2007
HUTCHISON ESSAR SOUTH LIMITED Vs. UNION BANK OF INDIA
September 11, 2007
HUTTI GOLD MINES CO LTD Vs. SYED RAHAMATHULLA
April 5, 2007
I C D S LTD Vs. COMMISSIONER OF INCOME TAX MYSSORE
February 9, 2007
I RUDRAYYA Vs. STATE OF KARNATAKA
November 15, 2007
IBRAHIM Vs. ISMAIL
December 7, 2007
IMAMHUSSAIN Vs. JANNATHI
August 6, 2007
In Re: Astra Zeneca Pharma India Ltd. Vs.
July 6, 2007
INCOME TAX OFFICER Vs. RAJ AND RAJ INVESTMENTS
January 31, 2007
INSTITUTE FOR SOCIAL AND ECONOMIC Vs. CHIEF COMMISSIONER
February 26, 2007
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS ISKCON MUMBAI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS ISKCON BANGLORE
April 19, 2007
ISMAIL Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY
January 25, 2007
J PRAKASH Vs. M T KAMALAMMA
October 12, 2007
J S PARAMESH SIDDRGOWDA Vs. INDRAMMA V MURTHY
June 19, 2007
J VEERABHADRAPPA Vs. JOINT HINDU FAMILY FIRM JANTAKAL GADILINGAPPA
September 28, 2007
JAGADEVI Vs. DEPUTY COMMISSIONER
June 18, 2007
JAGDISH PATIL Vs. STATE OF KARNATAKA
September 21, 2007
JANARDHAN PRABHU Vs. GANAPATHI PRABHU
August 17, 2007
JAYALAKSHAMMA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
September 3, 2007
JAYAMMA Vs. LINGAMMA
January 31, 2007
JC840380 Ex Sub P.N. Ravindra Vs. CDA (Pensions) and OIC DSC Records
April 18, 2007
JIGGA Vs. STATE OF KARNATAKA
August 30, 2007
JOSEPH ALBERT LEWIS Vs. MICHAEL ROQUE LEWIS
August 20, 2007
JOSEPH CHACKO Vs. STATE OF KARNATAKA
October 31, 2007
JUNE PERRETT Vs. INCOME TAX OFFICER
November 15, 2007
K A ABDUL REHMAN Vs. MAHADEV
March 2, 2007
K B BANDEKAR Vs. PRINCIPAL COSERVATOR OF FOREST
January 31, 2007
K BHASKARA ACHARYA Vs. MANAGEMENT OF SRI SIDDHARTHA EDUCATION SOCIETY
January 19, 2007
K DEVIDAS KRISHNAPPA Vs. UNITED INDIA INSURANCE CO LTD
October 5, 2007
K EKAMBARAM REDDY Vs. DEPUTY CONSERVATOR FOREST BANGLORE
April 17, 2007
K G BASAVARAJAPPA Vs. STATE OF KARNATAKA
August 10, 2007
K GAJENDRAN Vs. CHIKKATHIMMA
September 27, 2007
K GOPAL B A B ED Vs. MANAGEMENT OF SRK EDUCATION SOCIETY R
January 10, 2007
K Gopal B.A., B.Ed. S/o Kondaiah Asst. Master Navachetana High School, Siddappa Begar C.P. Ed. S/o Yankavva, Physical Education Teacher Navachetana High School, S. Gopalakrishna B.A. B.Ed. S/o Sevanaika Asst Master Navachetana High School and N. Ramakrish Vs.
January 10, 2007
K GOPAL KRISHNA Vs. SYNDICATE BANK
February 15, 2007
K KRISHNA MURTHY Vs. LADULAL
June 4, 2007
K M PRAKASH Vs. STATE OF KARNATAKA
May 29, 2007
K M SAIFULLA Vs. APPELLATE AUTHORITY
June 8, 2007
K M VENKATESH Vs. SECRETARY URBAN DEVELOPMENT DEPARTMENT
September 14, 2007
K MAHADEV Vs. CHANCELLOR AND HIS EXCELLENCY GOVERNOR OF KARNATAKA BANGLORE
January 2, 2007
K NAGAVENI Vs. SIDDAMMA
August 6, 2007
K P SUBRAMANYA Vs. B GOWRAMMA
December 14, 2007
K PASALA REDDY ALIAS A K PASALAPPA Vs. STATE OF KARNATAKA
September 28, 2007
K PRAKASH Vs. REGISTRAR GENERAL
January 16, 2007
K R CHANDRASHEKAR Vs. DEPUTY CONSERVATOR OF FORESTS CHIKMAGALUR
March 8, 2007
K R JAYAPRAKASH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
September 7, 2007
K RAJANI Vs. VIJAYA BANK
December 18, 2007
K S BASAVARAJAPPA Vs. VEERABHADRAPPA
July 2, 2007
K S BASAVARAJAPPA Vs. VEERABHADRAPPA
July 12, 2007
K S PARVATHAMMA Vs. M MUNIKISHNAPPA
August 8, 2007
K S VENKATESH Vs. N G LAKSHMINARAYANA
April 4, 2007
K SATHYA MURTHY Vs. SECRETARY MINISTRY FOR INDUSTRY AND COMMERCE
January 29, 2007
K SUNDAR RAO Vs. K RAMAKRISHNA RAO
September 21, 2007
K THIRUPATHI REDDY Vs. RAJEGOWDA
August 27, 2007
K VASANTHA KUMARI Vs. D DEVENDRA REDDY
September 25, 2007
K VENKATARAMAIAH Vs. SRI KATTERAO
December 17, 2007
K. Bhaskara Acharya S/o Ganapayya Acharya, Assistant Professor of Mechanical Engineering, Siddhartha Institute of Technology Vs. The Management of Sri. Siddhartha Education Society, represented by its Secretary and The Principal, Sri. Siddhartha
January 19, 2007
KARNATAKA ELECTRICITY BOARD KPTCL Vs. M S ANGADI
June 12, 2007
KARNATAKA HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. KRISHNAPPA ALIAS KRISHNAIAH
July 19, 2007
KARNATAKA HOUSING BOARD Vs. R SATYANARAYANA
August 24, 2007
KARNATAKA POWER TRANSMISSION CORPN LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
September 11, 2007
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
July 11, 2007
KARNATAKA PUBLIC SERVICE COMMISSION Vs. K MARISWAMY
February 22, 2007
KARNATAKA REG UNAIDED SCHOOLS MANAGEMENTS ASSOCIATION Vs. STATE OF KARNATAKA
June 25, 2007
KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LIMITED Vs. PADAM TEXTILES
March 31, 2007
KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LTD Vs. PADMA TEXTILES
May 31, 2007
KARNATAKA STATE CO OPERATIVE MARKETING FEDRATION LTD Vs. DHARWAD DISTRICT EMPLOYEES ASSOCIATION
July 19, 2007
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. H M P CEMENTS LIMITED
October 5, 2007
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SESHA
April 3, 2007
Karnataka State Road Transport Corporation Mysore Rural Division by its Divisional Controller, represented by its Chief Law Officer and Karnataka State Road Transport Corporation by its Managing Director represented by its Chief Law Officer Vs.
April 3, 2007
KARUNAKARA S SHETTY Vs. STATE OF KARNATAKA
August 24, 2007
KASHAMMA Vs. MAHADEVAPPA
July 2, 2007
KASI OFFSET PRINTERS Vs. COMMISSIONER OF C EX , BANGALORE-III
March 20, 2007
KEMPEGOWDA Vs. NATIONAL HIGHWAY AUTHORITY
July 17, 2007
KEMPOJI RAO Vs. SPECIAL LAND ACQUISITION ESTATE OFFICER N H AND ANOTHER
December 3, 2007
KHAITAN ELECTRICALS LTD Vs. UNION OF INDIA
April 2, 2007
KHODAY INDIA LIMITED Vs. STATE OF KARNATAKA
January 29, 2007
KHODIYA SYSTEMS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 10, 2007
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. DAYANANDA BENGRE
October 3, 2007
KODANDARAMASWAMY DEITY Vs. STATE OF KARNATAKA
April 17, 2007
KRISHNAN NAIR Vs. GOVERNMENT OF INDIA
August 20, 2007
KUNAL PATHAK Vs. VIJAYA BANK
December 14, 2007
L SHIVALINGAIAH Vs. PANCHAJANYA VIDYAPEETHA WELFARE TRUST
June 4, 2007
L SIDDAIAH Vs. STATE OF KARNATAKA
June 7, 2007
L. SOHANARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 17, 2007
LAKKPPA Vs. GOVERNMENT TOOLROOM AND TRAINING CENTRE
January 27, 2007
Larsen and Toubro Limited and another Vs. State of Karnataka and another
August 6, 2007
LATHA K NAIR Vs. GOLD MOHAR FOODS AND FEEDS LIMITED
December 17, 2007
LAXMANSA Vs. DEVENDRAPPA
November 13, 2007
LAXMANSA RAIBAGI Vs. DEVENDRAPPA KUDARI
November 30, 2007
LAXMAVVA Vs. STATE OF KARNATAKA
January 23, 2007
LAXMIPATHI Vs. DEPUTY COMMISSIONER
July 4, 2007
LMJ INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA
July 6, 2007
M A MOHAMED NIAZ Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATAKA
June 18, 2007
M B BETTASWAMY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
October 4, 2007
M B RAVI KUMAR Vs. DIRECTORATE GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE GOVERNMENT OF INDIA
December 11, 2007
M C ASSOCIATES Vs. STATE OF KARNATAKA
October 30, 2007
M GURUSWAMY Vs. MANAGING DIRECTOR KPTC LTD
October 5, 2007
M JANA BAI Vs. M GOVARDHANAGIRI NAIDU ALIAS M G GIRI
June 6, 2007
M JANA BAI Vs. M GOVARDHANAGIRI NAIDU ALIAS M G GIRI
June 4, 2007
M K JAGADEESH Vs. REGISTRAR GENERAL
July 25, 2007
M K SHEKARAPPA Vs. SHIVAGANGAMMA
April 16, 2007
M K VIJAYALAKSHMI Vs. STATE OF KARNATAKA
April 11, 2007
M M BHATIA AND CO Vs. BINNY LTD
May 28, 2007
M MUNIRAJAPPA Vs. UNION OF INDIA
January 19, 2007
M MUNISWAMI Vs. B P KRISHNAPPA MUDALIYAR
June 7, 2007
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
January 12, 2007
M N SUDARSHAN Vs. V MURALI NARAYANA
July 3, 2007
M N UMASHANKAR Vs. COMMISSIONER MYSORE MAHANAGAR PALIKE
August 29, 2007
M PONNUSWAMY Vs. M THAMARAI KANNAN
September 3, 2007
M PRITHVIRAJ Vs. LEELAMMA N
November 16, 2007
M S PADMARAJAIAH Vs. COMMISSIONER BANGLORE MAHANAGARA PALIKE
August 1, 2007
M S SUBBUKRISHNA Vs. PARVATHI
August 31, 2007
M SENGUTTUVAN Vs. MAHADEVASWAMY
March 12, 2007
M SHETTAPPA Vs. STATE OF KARNATAKA
September 24, 2007
M V RAJAMMA Vs. SURESH VADAKANNAVAR
October 23, 2007
M V RAMACHANDRASA Vs. PRAKASH CHAND
November 22, 2007
M VENKATARAMANAPPA Vs. CHANCELLOR BANGLORE UNIVERSITY
April 13, 2007
M. Munivenkatappa Vs. The State of Karnataka and others
January 12, 2007
M. Prithviraj S/o late Parvathamma N and others Vs. Smt. Leelamma N. W/o N.K. Krishna Shetty and others
November 16, 2007
M. Venkataramanappa S/o Muniyappa Vs. The Chancellor, Bangalore University and others
April 13, 2007
M.P. Jaishankar S/o M. Puttaswamy Vs. State of Karnataka by Chief Secretary, State of Karnataka by its Secretary to Industries and Commerce Department Ex-Officio Chairman, Karnataka Industrial Areas Development Board, The Karnataka Industrial Ar
April 5, 2007
M.V. Amarashetty Vs. Chief Commissioner of Income Tax and another (No. 1)
November 23, 2007
MADINA MASJID Vs. KAREEMULLA SHERIFF
March 21, 2007
MADURA COASTS PVT LTD Vs. MADURA COASTS EMPLOYEES UNION
April 10, 2007
MAHANTHARA MUTT TRUST Vs. A R MANKIKYA VYASAGAM CHETTIAR
June 22, 2007
MAHESH CENTRE Vs. PEOPLE CHARITY FUND
September 14, 2007
MAHILA SAMAKHYA KARNATAKA Vs. SHOBHA
April 19, 2007
MALLAMMA Vs. STATE OF KARNATAKA
July 25, 2007
MALLIGA PANEER SELVAM Vs. RAJA SATHYANARAYANA SHETTY
March 28, 2007
MALLIKA Vs. CHANDRAPPA
January 10, 2007
MALLIKARJUNA Vs. MAREPPA
October 11, 2007
MALLIKARJUNA H C Vs. REGISTRAR GULBARGA UNIVERSITY
February 27, 2007
MALNAD ARECA MARKETING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
April 4, 2007
MALNAD TECHNICAL EDUCATIONAL SOCIETY Vs. Y R PURSHOTHAM
June 27, 2007
MANAGEMENT OF ADITYA HOROLOGICAL LIMITED Vs. D K NARAYANASWAMY
February 27, 2007
MANAGEMENT OF ASIAN PAINTS LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
November 27, 2007
MANAGEMENT OF DAVANGERE COTTON MILLS Vs. C R KRISHNA
October 11, 2007
MANAGEMENT OF HINDUSTAN LEVER LTD Vs. DOOD BADSHAH BANI
March 16, 2007
MANAGEMENT OF L AND T KOMATSU LTD Vs. LARSEN AND TOUBRO EMPLOYEES ASSOCIAN
October 29, 2007
MANAGEMENT OF MANGALORE CHEMICALS AND FERTILISERS LTD Vs. SRI UDAYA
December 5, 2007
MANAGEMENT OF SRI VENKATARAMANA TEMPLE AND SRI HALE MARIYAMMA TEMPLE KAPE UDUPI DISTRICT Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY
July 5, 2007
MANAGEMENT OF VALLIAPPA TEXTILES LIMITED Vs. S RAJANNA
January 17, 2007
MANAGER THEORIENTAL INSURANCE COMPANY LIMITED Vs. BHAGYAMMA ALIAS RATHNAMMA
September 27, 2007
MANAGING DIRECTOR NWKRTC HUBLI Vs. B MANJULA
October 8, 2007
MANIPAL ACADEMY OF HIGHER EDUCATION MANIPAL UDUPI DISTRICT Vs. STATE OF KARNATAKA
October 9, 2007
MANIPAL ACADEMYOF HIGHER EDUCATION Vs. STATE OF KARNATAKA
July 5, 2007
MANJULA KUDLIGI Vs. PRESIDENT BETHONY EDUCATIONAL SOCIETY
December 11, 2007
MANU PRASAD ALIAS AVINASH Vs. J KRISHNA ALIAS RAJU
August 8, 2007
MANU PROPERTIES PRIVATE LTD Vs. BANGLORE DEVELOPMENT AUTHORITY
April 12, 2007
MARGHA BAI PACHAN PATEL Vs. STATE OF KARNATAKA
April 13, 2007
MARIAM GEORGE Vs. S JESWINA
November 21, 2007
MARIAM HUSSAIN Vs. SYEDANI
March 1, 2007
MARIKALAMMA Vs. ASSISTANT COMMISSIONER HUNSUR REVENUE SUB DIVISION HUNSUR
November 13, 2007
MCDONALDS CORPORATION Vs. STERLINGS MAC FAST FOOD
June 18, 2007
MEENAXI BADDI Vs. ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER
September 26, 2007
METHODIST CHURCH BELGAUM Vs. DEPUTY COMMISSIONER BELGAUM DISTRICT
October 8, 2007
MICHIGAN RUBBER INDIA LIMITED Vs. STATE OF KARNATAKA
September 13, 2007
Mico Employees Association Vs. Asstt. Commissioner of Income Tax (Tds)
April 3, 2007
MOHAMED MUSA SAIT WAKF Vs. ATUL A MODI
March 13, 2007
Mohammed Ibrahim S/o Late Imamuddin Shaikh Vs. State of Karnataka, Department of Urban Development by its Secretary and others
September 14, 2007
MOHAMMED IQBAL Vs. MOHAMMED ZAHOOR
July 12, 2007
MOHAMMED ZAKAULLA Vs. C MUNIREDDY
November 26, 2007
MOHANDASAN Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
December 20, 2007
MOSAIC INDUSTRIES PVT LTD Vs. E S I CORPORATION
December 14, 2007
MOTOR INDUSTRIES CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
April 12, 2007
MOUNESH BOVI Vs. STATE BY BASAVAPATNA POLICE
March 5, 2007
MPHASIS LIMITED Vs. STATE OF KARNATAKA
June 19, 2007
MRS. UMA MURTHY Vs. COMMISSIONER OF COMMERCIAL TAXES
July 17, 2007
MSPL LIMITED Vs. S B MINERALS
October 26, 2007
MUDUKAPPAGOUDA ALIAS MADIWALAPPAGOUDA Vs. R K NAIK DY S P INDI
July 12, 2007
MUJAWAR Vs. FAZLUR REHMAN
October 31, 2007
MUNIRATHNAMMA Vs. AST COMMISSIONER KOLAR SUB DIVISION
January 18, 2007
MUNIVENKATAPPA Vs. DODDAMUNIYAPPA
November 6, 2007
MUNIYAMMA Vs. STATE OF KARNATAKA
March 30, 2007
MUPPANNA Vs. STATE OF KARNATAKA
June 28, 2007
N C CHANDRA SHEKAR Vs. SIDDA GANGAMMA
January 12, 2007
N G PUTTASWAMY Vs. TAHSILDAR AND RETURNING OFFICER
September 26, 2007
N HANUMANTHARAYA Vs. MARIYAMMA
October 9, 2007
N KODANDARAMA REDDY Vs. GRAPHITE INDIA KARMIKARE SANGHA
November 28, 2007
N M RAMACHANDRAIAH Vs. STATE OF KARNATAKA
April 19, 2007
N MANIRAJU Vs. SPECIAL DEPUTY COMMISSIONER
July 23, 2007
N MUNISWAMY Vs. M LALITHA
October 31, 2007
N P RAVI SUBBAIAH Vs. DEPUTY COMMISSIONER KODAGU DISTRICT
January 17, 2007
N PAVITHRA Vs. H M VIJAYAKUMAR
September 25, 2007
N R NARAYANA MURTHY Vs. KANNADA RAKSHANA VAKEELARA VEDIKE
August 14, 2007
N R SAJID Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 9, 2007
N SREENIVASA Vs. KUTTUKARAN MACHINE TOOLS LTD
February 27, 2007
N V VENKATESHACHAR Vs. STATE OF KARNATAKA
March 23, 2007
N. Kodandarama Reddy Vs. Graphite India Karmikare Sangha and another
September 28, 2007
NAGALAKSHMAMMA Vs. CHIRMAN KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 14, 2007
NAGAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
November 16, 2007
NAGAPPA PRADHANI Vs. STATE OF KARNATAKA
August 22, 2007
NAGARAJA UPADHYA Vs. M SANJEEVAN
June 6, 2007
Nalini Kumari Vs. K. S. Bopaiah
November 24, 2007
NAMTECH CONSULTANTS PVT LTD Vs. GE THERMOMTERIES INDIA PVT LTD
November 13, 2007
NARASEGOWDA Vs. STATE OF KARNATAKA
September 7, 2007
NARASINGH Vs. K BASAVARAJ
August 1, 2007
NARAYAN BABURAO SAPAKAL Vs. BASAVARAJ SANGAPPA GULED
October 29, 2007
NARAYAN JOTIBA KOCHERI Vs. BHARAT SANCHAR NIGAM LTD
September 28, 2007
NARAYANA K SWAMY Vs. A NAZIR AHMED KHAN
November 14, 2007
NARAYANA S BHAT Vs. STATE OF KARANATAKA
November 30, 2007
NARAYANASWAMY Vs. DIVISIONAL CONTROLLER KSRTC KOLAR DIVISION
September 18, 2007
NARENDRA BHAT Vs. STATE
December 20, 2007
NATIOANL INSURANCE CO LTD Vs. AISHABI
June 7, 2007
NATIONAL BOARD OF EXAMINATIONS NEW DELHI Vs. GANAPATI BHAT
September 17, 2007
NATIONAL INSURANCE CO LTD Vs. PARVATHI
August 8, 2007
NATIONAL INSURANCE CO LTD Vs. N GANGADEVAMMA
February 14, 2007
NATIONAL INSURANCE CO LTD Vs. GURUALLAMMA
November 19, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. BANDENAWAJ
October 30, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. M R SHANTAMMA
December 11, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANKAR BABURAO GAVADE
August 17, 2007
NATIONAL INSURANCE COMPANY LTD Vs. SAROJAMMA
September 4, 2007
NATIONAL INSURANCE COMPANY LTD Vs. AMBADAS SURYAKANTH GUTTEDAR
September 28, 2007
NATURAL TAXTILES PVT LTD Vs. UNION OF INDIA
March 12, 2007
NEVY D SOUZA Vs. KARNATAKA APPELLATE TRIBUNAL BANGLORE
January 9, 2007
NEW INDIA ASSURANCE CO LTD Vs. ASHIF PASHA
February 1, 2007
NEW INDIA ASSURANCE CO LTD Vs. K S PUTTAPPA
April 5, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAMA
August 29, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVINDARAJU
August 9, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANNAMMA
January 22, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. T V THAMMANNA
August 7, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. K RAMESH
July 4, 2007
NEW KIRAN CASHEWS REP Vs. UNION OF INDIA UOI RESENTED
January 17, 2007
NINGAJAMMA Vs. STATE OF KARNATAKA
March 7, 2007
NINGAMMA Vs. CHAIRMAN KARNATAKA POWER TRANSMISSION CORPORATION LTD
March 26, 2007
Ningamma W/o Late G.R. Rangappa Vs. The Chairman, Karnataka Power Transmission Corporation Ltd. and others
March 26, 2007
NIRMALA Vs. SHIVAJI
November 29, 2007
NITIN MUJUMDAR Vs. STATE OF KARNATAKA
April 17, 2007
NITYANANDA AYTO STORES Vs. BIRLA TYRES
November 16, 2007
NOEL AGRITECH LIMITED Vs. COMMR OF C EX AND CUS , MANGALORE-3
October 30, 2007
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. VASANTHRAO
March 21, 2007
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. BABU ALIAS BABUSAB
January 4, 2007
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. I B ANTIN
June 11, 2007
OM SHAKTHI SC ST AND MINORITY CREDIT CO OPERATIVE SOCIETY LTD Vs. M VENKATESH
October 5, 2007
ONKARAPPA Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
March 1, 2007
ORIENTAL INSURANCE CO LTD Vs. MARIAMMA
June 18, 2007
ORIENTAL INSURANCE CO LTD Vs. K S PRAKASH
July 23, 2007
ORIENTAL INSURANCE CO LTD Vs. MAHABUNNI
July 19, 2007
Oriental Insurance Co. Ltd. Vs. K.S. Prakash and others
July 23, 2007
ORIENTAL INSURANCE COMPANY Vs. K S PRAKASH
June 23, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. SALMA
November 13, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. Y S GANGAIAH
October 12, 2007
Oriental Insurance Company Ltd. Vs. K.S. Prakash and others
June 23, 2007
P B DURGANNAVAR Vs. STATE BANK OF INDIA
January 12, 2007
P G RAMESH Vs. STATE OF KARNATAKA
November 6, 2007
P HONNAMMA Vs. B JANNATH
July 19, 2007
P K NAGARAJ Vs. MANAGING DIRECTOR NEKRTC
June 27, 2007
P N RAVINDRA Vs. CDA PENSIONS AND OIC DSC RECORDS
April 18, 2007
P N SHETTY Vs. DIRECTOR ITI LIMITED
February 19, 2007
P PADMANABH Vs. SYNDICATE BANK LTD
November 15, 2007
P S AITHALA Vs. GANAPATHY N HEGDE
December 17, 2007
P SHARADAMMA Vs. MARITHIBBEGOWDA
October 12, 2007
PADMA Vs. KARNATAKA ELECTRICITY BOARD
November 12, 2007
PANDURANG JIVAJIRAO MANGLEKAR Vs. STATE OF KARNATAKA
August 2, 2007
PAPE GOWDA Vs. DIVISION CONTROLLER KSRTC HASSAN
November 7, 2007
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD Vs. HARIKRISHNA ALTHAL LATE NARAYAN ATHAL
December 14, 2007
POORNAPRAJNA HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. KARNATAKA INFORMATION COMMISSION
March 30, 2007
POSHAKADANTHA Vs. STATE OF KARNATAKA
September 17, 2007
PRAKASH MAHABALESHWAR BHAT Vs. KARNATAKA POWER CORPN LTD
September 6, 2007
PRAVEEN KUMAR Vs. RAMESH CHAND BAMBOLI
May 30, 2007
Precision Interconnect India Pvt. Ltd., A Company incorporated under the Companies Act, 1956 Vs. Nil
July 13, 2007
PREM KUMARI Vs. UNITED INDIA INSURANCE
July 17, 2007
PREMA GOVINDA Vs. KARNATAKA SMALL SCALE INDUSTRIES ASSOCIATION
April 13, 2007
Premakumari W/o. Kumar and Kumar S/o. Hombaiah Vs. United India Insurance Company Limited by its Manager and A. Raju S/o. Appaji Gowda
July 17, 2007
PRESIGE GARDEN ESTATES PVT LTD Vs. STATE OF KARNATAKA
March 30, 2007
Prof. M.S. Padmarajaiah and others Vs. The Commissioner, Bangalore Mahanagara Palike (Dept. of Revenue), (House and Vacant Site Register) Basavanagudi Division and others
August 1, 2007
PUTTANA SHETTY Vs. PADMA SHETTY
February 8, 2007
PUTTARAMAIAH Vs. THIMMAIAH
July 18, 2007
PUTTASWAMY ALIAS IKKAL RANGAIAH Vs. STATE OF KARNATAKA
June 25, 2007
Q SOFT SYSTEM AND SOLUTIONS P LTD Vs. H N GIRIDHAR
December 14, 2007
R B HOSALLI Vs. STATE OF KARNATAKA
July 11, 2007
R B VRISHABHARAJU Vs. STATE OF KARNATAKA
January 18, 2007
R G RAVIKUMAR Vs. STATE OF KARNATAKA
September 28, 2007
R HONAPPA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT
February 14, 2007
R N SHETTY AND COMPANY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
October 24, 2007
R RAGHU Vs. STATE OF KARNATAKA
April 9, 2007
R SANDHYARANI Vs. M MYLARAPPA
January 25, 2007
R SRIDEVI Vs. CANARA BANK
March 1, 2007
R SRINIVAS Vs. STATE OF KARNATAKA
November 14, 2007
R VENKATADAS Vs. MASTER VARUN
November 6, 2007
R. Veeranna Vs. State of Karnataka represented by its Home Secretary and others
August 3, 2007
RABBANI Vs. SECRETARY GRAM PANCHAYAT
July 6, 2007
RADHIKA V KRISHNAN Vs. KARNATAKA STATE NURSING COUNCIL
November 26, 2007
RADIO HOUSE Vs. UNION OF INDIA
October 11, 2007
RAGHOTTAMACHAR GALAGALI Vs. STATION HOUSE OFFICER MAHILA POLICE
November 14, 2007
RAGINI NARAYAN Vs. MINNIE NARAYAN
November 19, 2007
RAGINI NARAYAN Vs. MINNIE NARAYAN
November 29, 2007
RAHEEM BEE Vs. STATE TRANSPORT AUTHORITY IN KARNATAKA
February 9, 2007
RAJ A MENDA Vs. RANI RASAMANI REAL ESTATE
June 8, 2007
RAJASHEKAR H S MYSORE Vs. STATE BANK OF MYSORE
November 13, 2007
RAJENDRA Vs. STATE OF KARNATAKA
October 4, 2007
RAJU RADRAIAH MATAPATHI Vs. SECRETARY TO GOVERNMENT DEPT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
June 20, 2007
Raju S/o Megu Rathod rep. by his Natural Mother and Guardian Smt. Ambubai W/o Megu Rathod and others Vs. Bharat S/o Appurao Patil, The United India Insurance Co. Ltd., Sri Vinayak S/o Tulasiram Ughede and New India Assurance Co. Ltd.
June 9, 2007
RAJU SHIVAJI CHAVAN Vs. UNION OF INDIA
March 2, 2007
RAM Vs. MURLIDHAR
October 29, 2007
RAMA NAIK Vs. DEPUTY COMMISSIONER
March 20, 2007
RAMAKANTHA RAO Vs. STATE OF KARNATAKA
July 25, 2007
RAMAKRISHNA ALIAS RAMAKRISHNAIAH ALIAS KRISHNA Vs. STATE OF KARNATAKA
December 18, 2007
RAMASWAMY Vs. DEPUTY COMMISSIONER BELLARY
August 17, 2007
RAMASWAMY RAJU Vs. STATE OF KARNATAKA
January 4, 2007
RAMCHANDRA JOIS Vs. RAJESHWARI
July 5, 2007
RAMCHANDRAPPA Vs. STATE OF KARNATAKA
March 13, 2007
RANE (MADRAS) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 12, 2007
Rangappa (since dead by L. Rs.) and other Vs. Channamma and others etc.
October 3, 2007
RANGAPPA AND Vs. CHANNAMMA
October 3, 2007
RASHEED Vs. STATE OF KARNATAKA
February 21, 2007
RATHNA BAI Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 5, 2007
RAVEENDRANATH NAIK Vs. BAR COUNCIL OF INDIA
February 8, 2007
RAVIKALA Vs. UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPARTMENT OF POST NEW DELHI
March 28, 2007
REGIONAL TRANSPORT OFFICER BANAGALOR Vs. S RAJENDRA
October 4, 2007
REGIONAL TRANSPORT OFFICER BANGALORE Vs. S RAJENDRA
October 5, 2007
RENUKA Vs. TAMMANNA
June 1, 2007
RENUKA YELLAMMA DEVI Vs. STATE OF KARNATAKA
February 2, 2007
REVAMMA Vs. BASHA SAAB
December 12, 2007
REVATHI Vs. COMMISSIONER OF INCOME-TAX
April 3, 2007
ROBINSONS S Vs. UNION OF INDIA
July 30, 2007
RONALD JEROME D SOUZA Vs. STATE OF KARNATAKA
October 9, 2007
ROOPALI VIJAYKUMAR PADHYE Vs. GOVERNMENT OF KARNATAKA
December 19, 2007
RUDRA NAIKA Vs. STATE OF KARNATAKA
July 23, 2007
RUDRAPPA Vs. DEPUTY COMMISSIONER
August 3, 2007
RUDRAPPA Vs. BASAWARAJ
October 24, 2007
RUKMANI Vs. V UDAY KUMAR
August 31, 2007
RUKMINI BAI Vs. UMABAI SHANAKAR JADHAV
December 10, 2007
RUTHA BAI Vs. BALDEV SINGH
June 1, 2007
RYAZ AHMED Vs. LALITHA KUMR CHOPRA
April 4, 2007
S B GANESH Vs. TREE OFFICER CONSERVATOR OF FOREST MADIKERI
January 17, 2007
S B KHANAGOUDAR Vs. DIRECTORATE OF MUNICIPAL ADMINISTRATION BANGALORE
September 17, 2007
S G R TECHNICAL AND EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
August 1, 2007
S GANESH Vs. STATE OF KARNATAKA
November 22, 2007
S JAGADISH Vs. S KUMARASWAMY
March 20, 2007
S JAHANARA Vs. C NAZEER AHAMED
July 13, 2007
S JAYAMMA Vs. R MUNIRATHNAMMA
October 29, 2007
S M HONAPPA Vs. BANGLORE UNIVERSITY
April 11, 2007
S M K A ENTERPRICES Vs. SUCHITA INDUSTRIES
July 31, 2007
S M KRISHNA Vs. SECRETARY DEPARTMENT OF REVENUE
September 4, 2007
S MARISWAMY Vs. S VENKANNA RAO
June 19, 2007
S N G EXPORTERS Vs. SHILPI GRANITES EXPORTS
February 8, 2007
S N MURTHY Vs. STATE OF KARANATAKA
September 5, 2007
S N NAGARAJU Vs. SUPRINTENDING ENGINEER ELECT AND DISCIPLINARY AUTHORITY
July 31, 2007
S PRASANNA KUMAR Vs. Y NAGAPPA
September 5, 2007
S R KATTI Vs. STATE OF KARNATAKA
February 27, 2007
S R PATIL Vs. STATE OF KARNATAKA
February 21, 2007
S S SOHRAB Vs. SYNDICATE BANK
April 4, 2007
S SIDDALINGASWAMY Vs. UNION OF INDIA
August 29, 2007
S SRINIDHI Vs. STATE
April 19, 2007
S VENKATARAMULA Vs. STATE OF KARANATAKA
September 28, 2007
S VENKATESH MURTHY Vs. UNION OF INDIA
January 4, 2007
S. Ganesh S/o M. Sella Perumal Vs. State of Karnataka - SPP
November 22, 2007
S.R. Katti Scientist-D Sericulture Division Karnataka State Sericulture Research and Development Institute Vs. State of Karnataka by its Secretary Commerce and Industries Department and Dr. U.D. Bongale, Director Karnataka State Sericulture Rese
February 27, 2007
SALEEM GUDUSAB NAIK Vs. STATE OF KARNATAKA
April 12, 2007
Salgaocar Mining Industries Pvt. Ltd. rep. by its Managing Director, Anil V. Salgaocar Vs. Union of India (UOI), Ministry of Coal and Mines, Department of Mines rep. herein by the Secretary to Government of India and others
August 14, 2007
SANJAY AGGARWAL Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
January 31, 2007
SANNAMMA Vs. SHIVANNA
May 29, 2007
SANTOSH ACHCHA Vs. STATE OF KARNATAKA
February 1, 2007
SARASWATI Vs. VASANT RAMACHANDRA DULLOLI
November 7, 2007
SAROJAMMA Vs. K M VENKATESH
July 13, 2007
SATHI SUNDARESH Vs. STATE OF KARNATAKA
April 12, 2007
SECRETARY S J M Vs. PRINCIPAL SECRETARY
July 6, 2007
SECRETARY SJM VIDYAPEETA Vs. PRINCIPAL SECRATARY TO GOVT HIGHER EDUCATION DEPARTMENT
June 6, 2007
SECRETARY STATE OF KARNATAKA Vs. NAGAVENI M C
June 7, 2007
SESA GOA LIMITED Vs. STATE OF KARNATAKA
March 28, 2007
SHAILA P PRABU Vs. NAGENDRA K MALLYA
August 31, 2007
SHAMADHAN TRADING P LIMITED Vs. STATE OF KARNATAKA
October 5, 2007
SHAMRAO RUKAMANNA TALWAR Vs. SUVARANA
October 23, 2007
SHANKAR M PUJARI Vs. DIVISIONAL CONTROLLER NORTH WEST K R T C
December 4, 2007
SHANKARAPPA Vs. BASAWARAJAPPA
March 7, 2007
SHANTA Vs. EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD AND THE ASSISTANT
January 29, 2007
SHARAD MAHADEV BORKAR Vs. STATE OF KARNATAKA
March 1, 2007
SHARADAMMA Vs. STATE OF KARNATAKA
January 24, 2007
SHARANABASAPPA Vs. SHIVAKUMAR
October 26, 2007
SHARATKUMAR DESAI Vs. KUSUMAKAR DESAI
July 20, 2007
SHASHIKANTH N KINNARKAR Vs. STATE OF KARNATAKA
June 6, 2007
Shattuppal L. Patil Vs. Central Bank of India and others
October 23, 2007
SHATUPPAL L PATIL Vs. CENTRAL BANK OF INDIA
October 23, 2007
SHEEBH AHMED Vs. STATE OF KARNATAKA
February 1, 2007
SHIVAGANGAVVA Vs. DEPUTY COMMISSIONER DHARWAD
September 27, 2007
SHIVAJI T SONAVALE Vs. PARVATHIBAI B PAWAR
March 15, 2007
SHIVANANAD Vs. STATE OF KARNATAKA
October 25, 2007
SHIVANANJAIAH Vs. CHIEF MECHANICAL ENGINEER P
June 6, 2007
SHIVANNA Vs. COMMAND AREA DEVELOPMENT AUTHORITY MYSORE
September 6, 2007
SHIVANNA Vs. COMMAND AREA DEVELOPMENT AUTHORITY
October 23, 2007
Shivanna S/o Late Govindaiah Vs. The Command Area Development Authority, Cauvery Basin Project, Narasimhaiah S/o. Late Narasimhaiah and State of Karnataka by its Secretary to The Government, Water Resources Department
September 6, 2007
SHIVAPPA Vs. BASAVARAJ
November 6, 2007
SHIVAPPA ALIAS SHIVAMANI Vs. STATE OF KARNATAKA
July 12, 2007
SHIVARAYAPPA Vs. DEPUTY COMMISSIONER
March 16, 2007
SHIVASHANKARAPPA MUDEGOUDAR Vs. K A ARVIND
August 10, 2007
SHIVAYYA Vs. PRAVEEN
November 16, 2007
SHOBA LAKSHMI Vs. DIVISIONAL COMMISSIONER BENGALORE
March 2, 2007
SHOBHARAJ Vs. CHANDRAPPA
January 23, 2007
SHREE RENUKA SUGARS LTD Vs. STATE OF KARNATAKA
June 15, 2007
SHREE VISHWOTHAMA THEERTHA SWAMIGAL Vs. H BALARAJ
August 10, 2007
SHRIANANJAIAH Vs. CHIEF MECHANICAL ENGINEER
June 6, 2007
SHRIKANTH S PATIL Vs. STATE OF KARNATAKA
July 31, 2007
SHUBHA B Vs. GENERAL MANAGER BHARATH SANCHAR NIGAMA DAKSHINA KANNADA
July 16, 2007
SIDDAMMA Vs. RAYANAGOUDA
September 10, 2007
SOUTHERN AUTO PRODUCTS Vs. COMMISSIONER OF C EX , BANGALORE-I
January 26, 2007
SPECIAL LAND ACQUISITION OFFICER Vs. STATE OF KARNATAKA
October 30, 2007
SPECIAL LAND ACQUISITION OFFICER Vs. ASHOK VENKATESH
October 11, 2007
SPECIAL LAND ACQUISITION OFFICER Vs. SRIKANT PUNDLIK BANAKAR
July 12, 2007
SPECIAL LAND ACQUISITION OFFICER RAILWAYS AND KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. MUNIYAPPA
September 27, 2007
SREE BALAJI ENTERPRISES BANGLORE Vs. EXCISE COMMISSIONER IN KARNATAKA
January 11, 2007
SREE VINAYAKA ROADWAYS Vs. DEPUTY COMMISSIONER
December 3, 2007
SRI NI PRA CAHNNABASAVA DESHIKENDRA SWAMIGALU MATADHIPATHIGALU KANNADA MUTT Vs. C P KAVEERAMMA
September 12, 2007
SRINATH Vs. STATE OF KARNATAKA
December 13, 2007
SRINIDHI ANANTHARAMAN Vs. UNION OF INDIA
March 14, 2007
SRINIVASA GOWDA Vs. H J LEELAVATHI
December 4, 2007
STATE Vs. SATISH SHETTY
September 13, 2007
STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA
September 27, 2007
STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA
May 8, 2007
STATE OF KARNATAKA Vs. YEDA
June 11, 2007
STATE OF KARNATAKA Vs. RANGAPPA
April 17, 2007
STATE OF KARNATAKA Vs. CAUYERAPPA
March 28, 2007
STATE OF KARNATAKA Vs. H B MUNIVENKATAPPA
March 8, 2007
STATE OF KARNATAKA Vs. CHOWDEGOWDA
February 28, 2007
STATE OF KARNATAKA Vs. C CHAND SAHEB
January 9, 2007
STATE OF KARNATAKA Vs. KONAPPA BHIMAPPA BELLIGUNDI
January 19, 2007
STATE OF KARNATAKA Vs. DURGAPPA
January 31, 2007
STATE OF KARNATAKA Vs. AKRAM PASHA
September 11, 2007
STATE OF KARNATAKA Vs. A AND G PROJECTS AND TECHNOLOGIES LTD
August 14, 2007
STATE OF KARNATAKA Vs. CHETAN TAYAL
August 18, 2007
STATE OF KARNATAKA Vs. GOVINDA
June 13, 2007
STATE OF KARNATAKA Vs. AKRAM PASHA
July 30, 2007
STATE OF KARNATAKA Vs. AYYANNA
August 3, 2007
STATE OF KARNATAKA Vs. K S RAMDAS
November 14, 2007
STATE OF KARNATAKA Vs. H J SHAKUNTHALAMMA
October 25, 2007
STATE OF KARNATAKA Vs. KHALEEL AHMED
October 29, 2007
STEEL AUTHORITY OF INDIA LTD Vs. B YELLAPPA
March 5, 2007
SUBASHCHANDRA KALBURGI Vs. ASSISTANT COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER GULBARGA
October 1, 2007
SUBHASH JADHAV Vs. RAVISHANKAR RASALKAR
February 21, 2007
SUGALABAI Vs. GUNDAPPA A MARADI
September 18, 2007
Sunil Shetty S/o Balakrishna Shetty rep. by GPA Holder Nalini Shetty Vs. Shankar Kulal S/o Dejappa Kulal, Yashodhara B. Shetty S/o Balakrishna Bhandary and Branch Manager, United India Insurance Co. Ltd.
September 20, 2007
SUNITA NAMBIAR Vs. KARNATAKA STATE FINANCIAL CORPORATION
October 11, 2007
SURESH RAO Vs. LAND TRIBUNAL BELGAUM
April 18, 2007
SURYANARAYANA SWAMY Vs. STATE OF KARNATAKA
January 2, 2007
SWARNA GIURI Vs. VINAYAK PUJAR
September 3, 2007
SWEETY R M Vs. SUNIL KUMAR
August 1, 2007
SYED AHMAD PASHA Vs. DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT
July 10, 2007
SYED AMEERAJAN Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY
April 4, 2007
SYED GHOUSE MOHINUDDIN SHAH KHADRI Vs. STATE OF KARNATAKA
February 14, 2007
SYED IMTIYAZ Vs. MILKA VATSALA
November 5, 2007
SYMPHONY SERVICE CORPORATION INDIA PRIVATE LTD Vs. SUDIP BHATTACHARJEE
August 21, 2007
Symphony Services Corp. (India) Pvt. A Private Limited Company incorporated under The provisions of Companies Act, 1956, represented by its Director, Mr. Amitava Roy Vs. Mr. Sudip Bhattacharjee S/o. Late R.C. Bhattacharjee
August 21, 2007
SYNDICATE BANK Vs. BASALINGAPPA
May 28, 2007
T C DASARAIAH Vs. STATE OF KARNATAKA
August 9, 2007
T K GOWRAMMA Vs. C K RAVIPRASANNA
February 21, 2007
T M AMINABHAVI Vs. KARNATAKA UNIVERSITY DHARWAD
March 22, 2007
T N SANIKOP Vs. SPECIAL LAND ACQUISITION OFFICER BELGAUM
March 23, 2007
T R RANGAHANUMAIAH Vs. STATE OF KARNATAKA
April 5, 2007
T R SHANKARAPPA Vs. STATE OF KARNATAKA
April 3, 2007
T.T.K. Healthcare Limited Vs. Authority for Clarification and Advance Rulings
September 3, 2007
TANGABANDRA MINERALS LTD Vs. G AMEER
June 21, 2007
TARALABALU JAGADGURU EDUCATION SOCIETY Vs. JOINT DIRECTOR DEPTT OF COLLEGIATE EDUCATION
September 4, 2007
TAURUS EARTHMOVERS PVT LTD Vs. STATE OF KARNATAKA
February 1, 2007
TEEKAPPA FAKIRAPPA KAMBLI Vs. STATE OF KARNATAKA
August 31, 2007
Tetragon Chemie (P) Ltd. Vs. Government of India and another
January 9, 2007
THAYAMMA Vs. STATE OF KARNATAKA
August 6, 2007
THERESU VAS Vs. ALLAN J VEIGAS
July 13, 2007
THILLIAMMAL Vs. THANDAVAMURTHY
April 12, 2007
TIRUPATI ADHESIVES PRIVATE LIMITED Vs. VISEN INDUSTRIES LIMITED
September 26, 2007
TRIMBAK KHANKDAPPA BELE AGRICULTURIST AND SUGREEVA Vs. KARNATAKA STATE BOARD OF WAKF
January 4, 2007
TUKARAM SHESHAGIRI SHANBHAG Vs. CHAIRMAN GRAM PANCHAYAT TORKE
November 30, 2007
TULASI YELLAPPA PAWASKAR Vs. DEPARTMENT OF TELECOMMUNICATION
August 23, 2007
TULUNADU FINANCE AND DEVELOPMENT Vs. REGIONAL TRANSPORT OFFICER AND THE DEPUTY COMMISSIONER FOR TRANSPORT SHIMOGA DIVISION
January 19, 2007
U VALI BASHA Vs. MOHD BASHU
October 5, 2007
UMESH Vs. VIJAYA BANK
September 25, 2007
UNION BANK OF INDIA Vs. BABU MAHADEVAPPA ANDANI
February 8, 2007
UNION OF INDIA Vs. SXJ VASAN
January 31, 2007
UNION OF INDIA Vs. SXJ VASAN
January 3, 2007
UNION OF INDIA Vs. EX SUBEDAR CLERK G M
September 13, 2007
UNION OF INDIA Vs. LT COL RAKESH GAUTAM
July 31, 2007
UNION OF INDIA Vs. KENNAMETAL WIDIA INDIA LTD
December 14, 2007
UNION OF INDIA Vs. WIPRO LTD
January 2, 2007
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. M N RAVIKUMAR
July 10, 2007
UNITED INDIA INSURANCE CO LTD Vs. SHIVABASAVVA
July 30, 2007
UNITED INDIA INSURANCE CO LTD Vs. PUTTAPPA
September 10, 2007
UNITED INDIA INSURANCE CO LTD Vs. MAHADEVI
August 13, 2007
UNITED INDIA INSURANCE CO LTD Vs. DODDAHALLAPPA
September 3, 2007
UNITED INDIA INSURANCE CO LTD Vs. H PALAKSHA
March 12, 2007
UNITED INDIA INSURANCE CO LTD Vs. KIRLOSKAR ELECTRIC CO LTD
October 3, 2007
United India Insurance Co. Limited Vs. Smt. M. Anusuya and others
October 5, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNAPPA
September 21, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURESH CHANDRAYYA HALADEVARAMATH
July 30, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. M ANUSAYA
October 5, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. LALITHABAI
March 20, 2007
UNITY SERVICE STATION Vs. INDIAN OIL CORPORATION LTD
April 3, 2007
UPPAR ERANNA Vs. DEPUTY COMMISSIONER
September 7, 2007
USMANSAB Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER KOPPAL
March 2, 2007
V ARUNA Vs. GOWRAMMA AND ANOTHER
December 18, 2007
V C CHOWDARY Vs. INDIAN BANK
August 6, 2007
V G K DESIGN AND DEVELOPMENT ENGG PVT LTD Vs. H N NARAYANA REDDY
November 16, 2007
V G SREERAM Vs. INDUMATI B CHANDACHAL
June 28, 2007
V GANPATHI Vs. STATE OF KARNATAKA
August 8, 2007
V KRISHNA KUMAR Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF KARNATKA
August 31, 2007
V KRISHNASWAMY Vs. KARNATAKA RAJYA KAIGARIKA SAHAKARA MANK NIYAMITHA
July 12, 2007
V MANJUNATH Vs. SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRIES
July 6, 2007
V N JARTARGHAR Vs. PURADAPPA VEERAPPA SAUNSHI
November 14, 2007
V N K MENON Vs. S MAQBOOL AHMED BASHA
July 3, 2007
V N NAGARAJ Vs. K V SRINIVASA
June 4, 2007
V SARAVANAN Vs. KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCE UNI
September 4, 2007
V SIDDAMMA Vs. BIDARI SADYOJATHAPPA
October 11, 2007
V SUDARSHAN Vs. SRIKANTA SHARMA REP BY SPL POWER OF ATTORNEY HOLDER
October 3, 2007
V SUDARSHAN Vs. BANGALORE DEVELOPMENT AUTHORITY
October 3, 2007
V SUTTAKOTI Vs. CHIEF MANAGER SYNDICATE BANK
June 26, 2007
V. Manjunath and others Vs. The Secretary, Department of Commerce and Industries and others
July 6, 2007
V. Suttakoti W/o Late Veerappa Suttakoti Vs. The Chief Manager, Syndicate Bank, The Asst. General Manager, Syndicate Bank and The Branch Manager, Syndicate Bank, Karjagi Branch
June 26, 2007
V.N. NAGARAJ S/O LATE V. NARAYANA SWAMY, SRI V.N. SURESH BABU S/O LATE V. NARAYANA SWAMY, V.N. KUMAR S/O LATE NARAYANASWAMY AND SMT. V.N. NAGAMANI D/O LATE V. NARAYANASWAMY W/O LATE C.L. ASHWATH Vs. K.V. SRINIVASA S/O VENKATANARASIMHAIAH
June 4, 2007
VANAJAKSHI Vs. STATE OF KARNATAKA
March 16, 2007
VASANTHI Vs. JAYASHREE V SHETTY
October 5, 2007
VASAVI FLOREX Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 16, 2007
VASUDAVE Vs. COMMISSIONER AND SECRETARY GOVERNMENT REVENUE DEPARTMENT
August 30, 2007
Vasudeva S/o Hanamantappa Pattar and others Vs. The Commissioner and Secretary, Government Revenue Department, General Manager (LAQ) and Special Land Acquisition Officer
August 30, 2007
VEENADECI JALAN Vs. BOREGOWDA
July 25, 2007
VEERAYYA Vs. ASSISTANT COMMISSIONER BAGALKOT
April 17, 2007
VEERAYYA Vs. ASSISTANT COMMISSIONER
February 26, 2007
VEERAYYA MAHANTAYYA KOPPAD Vs. GEETHU
October 24, 2007
VENKAPPA Vs. REGISTRAR OF CO OPERATIVE SOCIETY
February 14, 2007
VENKATANARAYANAPPA Vs. SIDDAPPA
February 8, 2007
VENKATARAJU Vs. STATE OF KARNATAKA
March 23, 2007
VENKATARAYAPPA Vs. G MUNIYAPPA
April 4, 2007
VENKATESH Vs. STATE OF KARNATAKA
April 17, 2007
VENKATESH Vs. P SUBBAIAH
August 20, 2007
VENKATESH Vs. D A C VENKOOSA
September 7, 2007
VENKATESH Vs. C GANGAIAH
December 20, 2007
VENLON POLYESTER FILM LTD Vs. COMMR OF C EX , BANGALORE-III
September 17, 2007
VIJAYA BANK Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
June 20, 2007
VIJAYA BANK EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. ASSISTANT COMMISSIONER BANGLORE
February 5, 2007
VIJAYALAKSHMI Vs. DEPUTY COMMISSIONER GULABARGA
August 14, 2007
VIJAYSHREE SABARAD NEE PATIL Vs. GULBARGA UNIVERSITY
December 14, 2007
VIKAS ELECTRICAL SERVICE PAAN BAZAR Vs. KARNATAKA ELECTRICITY BOARD
December 4, 2007
VILAS MURTHY SRINIVASARAO KULKARNI Vs. STATE OF KARNATAKA
July 10, 2007
VINAYA L SHETTY Vs. STATE OF KARNATAKA
March 16, 2007
VINAYAKA RESIDENTS WELFARE ASSOCIATION Vs. M RAMACHANDRA
November 12, 2007
VISHWANATH Vs. STATE OF KARNATAKA
August 21, 2007
VISVESWARAIAH TECHNOLOGICAL UNIVERSITY Vs. DEBASHREE CHOWDHURY
December 11, 2007
Vysya Bank Ltd. Vs. Deputy Commissioner of Wealth-tax (Assessment)
February 5, 2007
VYSYA CO OPERATIVE BANK LTD Vs. G KEERTHANA
October 25, 2007
W E SAMBABDAM Vs. W E SATHYANARAYANA
March 16, 2007
W E SATHYANARAYANA Vs. W S VIJAYAKUMAR
September 19, 2007
WINSTON TAN Vs. UNION OF INDIA DEPARTMENT OF FINANCE
September 17, 2007
WINSTON TAN Vs. UNION OF INDIA
September 12, 2007
WORKMEN OF B S REFRIGERATORS LTD Vs. PRL LABOUR SECRETARY DEPARTMENT OF LABOUR
October 8, 2007
WORKMEN OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA
July 2, 2007
WORLD RESORTS LTD Vs. STATE OF KARNATAKA
November 28, 2007
XAVIER FERRAO Vs. THERESA FERRAO
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