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Case Index
Title
Date
A M NAUSHAD Vs. NATIONAL INSURANCE COMPANY LTD
April 19, 1996
A MOHAN REDDY Vs. VENKATARAMANA REDDY
February 15, 1996
A NAGESWAR RAO Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
December 5, 1996
A PADMAVATHI Vs. MANAGER VIJAYA BANK
October 7, 1996
A PEER MOHAMMED Vs. INTERNATIONAL OVERSEAS CONSULTANTS
November 14, 1996
A S NAGPAL Vs. KRISHAN LAL
July 30, 1996
A SHAFNASHMI Vs. CHIEF MANAGER STATE BANK OF INDIA
May 21, 1996
A VEERABRAHMACHARI Vs. B VENKATESWARA RAO
August 23, 1996
ABHIJIT NANDY Vs. NEW INDIA ASSURANCE CO LTD
July 3, 1996
ACCOUNTS OFFICER THRISSUR TELEPHONES Vs. A A MUHAMMADALI
May 24, 1996
ACCOUNTS OFFICER TR TELECOM DEPTT YAMUNA NAGAR Vs. IQBAL SINGH ATTWAL
November 27, 1996
ADDITIONAL DIRECTOR C G H S PUNE Vs. R L BUTANI
February 9, 1996
ADVANCE RUBBER INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
May 30, 1996
AGARWAL MOTORS Vs. JEETMAL CHAUHAN
July 8, 1996
AGNALL TRADERS LTD Vs. R K ANEJA
January 30, 1996
AIR FRANCE Vs. PATEL EXPORTS INDIA
November 8, 1996
AIR INDIA Vs. YOGENDRA HIRALAL PAREKH
May 6, 1996
AIRPAK INTERNATIONAL PVT LTD Vs. K P NANU
November 27, 1996
AIRPORT COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. KAMLESH KUMAR AGGARWAL
January 30, 1996
AJAY ENTERPRISES LTD Vs. KAMLESH AGGARWAL
June 21, 1996
AJAY GUPTA Vs. TRAVEL CORPORATION INDIA LTD
February 2, 1996
AJAY MEHTANI Vs. ANSAL HOUSING AND CONSTRUCTION LTD
August 21, 1996
ALAGU MEENAL Vs. SARVAMA G
January 15, 1996
ALLAHABAD BANK AND ANOTHER Vs. SUSHIL KUMAR DASS
June 21, 1996
ALLOTTEE SERVICE MANAGER Vs. J M KUPPUSAMY
September 25, 1996
ALPHA DRUG INDIA LTD Vs. H C L LTD
August 27, 1996
ALTAF AMIN BHAGAD Vs. DHANSUKH B SHAH
February 26, 1996
AMAR GAUTTAM Vs. NEW INDIA ASSURANCE CO LTD
November 18, 1996
AMAR NATH AGGARWAL Vs. NORTHERN RAILWAY
March 21, 1996
AMARNATH SINGH Vs. MAHINDRA AND MAHINDRA
June 21, 1996
AMEETA MEHRA Vs. HARYANA STATE BOARD ELECTRICITY
January 19, 1996
AMTREX AMBIENCE LTD Vs. ALPHA RADIOS
March 14, 1996
ANAND PARBAT RESIDENTS ASSOCIATION Vs. RAMJAS FOUNDATION
March 8, 1996
ANDHRA BANK Vs. W M THIRUNAVUKKARASU
November 14, 1996
ANDHRA BANK Vs. W M THIRUNAVUKKARASU
May 21, 1996
ANIL KUMAR BHOLA Vs. NEW INDIA ASSURANCE CO LTD
February 20, 1996
ANIRUDHA RATH Vs. TELECOM DISTRICT MANAGER
May 1, 1996
ANJALEEM ENTERPRISES PVT LTD Vs. A LAKSHMANAN
January 22, 1996
ANTHONY DASS A Vs. EX ENGINEER EARTH MOVERS DIVISION BEML K G F
August 12, 1996
ANTHONY REBELLO Vs. NEW INDIA ASSURANCE CO LTD
May 6, 1996
APPLE MERCHANTS ASSOCIATION REGD Vs. DELHI DEVELOPMENT AUTHORITY
June 21, 1996
ARIHANT CORPORATION Vs. UMED PARK GHATLODIA CO-OPERATIVE HOUSING SOCIETY LTD
June 17, 1996
AROOP MUKHERJEE Vs. SWITZER INSTRUMENT LTD
June 21, 1996
ASHA RANI Vs. ROHIT GROVER
October 17, 1996
ASHISH KUMAR BISWAS Vs. D D A
May 30, 1996
ASSISTANT DIVL ENGINEER ELECTRICIAL OPERATION Vs. G VENKATESWARLU
March 27, 1996
ASSISTANT ENGINEER ELECTRIC SECTION Vs. M ASHRAF
June 5, 1996
ASSISTANT ENGINEER P H AND E DEPTT Vs. GOVERDHAN LAL
April 18, 1996
ASSISTANT EXECUTIVE ENGINEER Vs. T K AJAN
August 20, 1996
ASSISTANT EXECUTIVE ENGINEER Vs. THOMSON TOOLS LIMITED
September 16, 1996
ASSTT EXECUTIVE ENGINEER Vs. HAMPAVVA
August 12, 1996
ASSTT EXECUTIVE ENGINEER WORLD BANK Vs. GRACY PAULOSE THEKKINADATHU VEEDU
February 27, 1996
ATUL SHARMA Vs. SECRETARY POST AND TELEGRAPH DEPARTMENT OF POSTS
December 17, 1996
AUTO CARS Vs. VED PARKASH SHARMA
March 14, 1996
AUTOLITE INDIA LTD Vs. APPLE INDUSTRIES LTD
August 19, 1996
AVI AUTOS Vs. NARINDER PAL KAUR
April 30, 1996
AVTAR SINGH Vs. NEW INDIA ASSURANCE CO LTD
March 11, 1996
AVTAR SINGH RIKHY AND CO Vs. CHANDIGARH ADMINISTRATION
October 29, 1996
B B TIWARI Vs. STATE BANK OF INDIA
September 3, 1996
B CHINNAMMA Vs. DIVISIONAL OFFICER L I C OF INDIA
October 10, 1996
B JAINNUL ABDEAN Vs. TWAIK EAST INTERNATIONAL
June 21, 1996
B K SETHI Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
January 9, 1996
B PUGAZHENTHI Vs. M KUPPUSAMY
May 22, 1996
B S CHANDEL Vs. UNITED INDIA INSURANCE COMPANY LTD
October 10, 1996
B VAIDYAN ATHAN SECRETARY CONSUMER PROTECTION COUNCIL ROURKELA Vs. GENERAL MANAGER SOUTHERN RAILWAY
January 17, 1996
BAJRANG BALI BRICK KILN COMPANY Vs. SATYAVEER ARYA
March 14, 1996
BALBIR SINGH Vs. MANAGER CHIEF GOVERNMENT BUSINESS PUNJAB NATIONAL BANK
November 26, 1996
BANK OF BARODA Vs. ARVIND MODERN DAL AND RICE MILL
January 22, 1996
BANK OF INDIA Vs. PRAMILABAI BHAURAOJI BHADGARE
March 14, 1996
BANSAL ROADLINES Vs. NEW INDIA ASSURANCE CO LTD
January 29, 1996
BARAGARH MUNICIPALITY Vs. GUNANIDHI DASH
December 18, 1996
BHAG SINGH SAIN Vs. K K MAHAJAN
December 30, 1996
BHARAT OVERSEAS CONSTRUCTION LTD Vs. KAMLESH
September 23, 1996
BHARAT PETROLEUM CORPORATION LTD Vs. NEHA PRADIP PARALIKAR
June 14, 1996
BHATI POULTRY FARM Vs. KEWALRAMANI HATCHERIES
January 16, 1996
BHAWANIPATNA SPECIAL PLANNING AUTHORITY OF KALAHANDI Vs. KALAHANDI CONSUMERS WELFARE ORGANISATION
November 22, 1996
BHAWARLAL SURANA Vs. KERALA ROADWAYS LTD
November 21, 1996
BHIM SAIN JINDAL Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
August 19, 1996
BHUPINDER PAL SINGH Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
December 17, 1996
BHUPINDER SINGH ALIAS TEK SINGH Vs. OMEGA AGRO PRIVATE LTD
May 6, 1996
BIHAR STATE HOUSING BOARD Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
January 12, 1996
BIHAR STATE HOUSING BOARD Vs. PRIO RANJAN ROY
April 4, 1996
BIPIN K SETH Vs. MEELA ARACKAL
May 20, 1996
BIPIN K SETH Vs. ROSILY XAVIER
May 20, 1996
BIRLA YAMAHA LTD Vs. PATEL ROADWAYS LTD
April 26, 1996
BOARD OF SCHOOL EDUCATION Vs. BIJENDER
November 29, 1996
BOARD OF SECONDARY EDUCATION Vs. NAVNEET KUMAR
August 20, 1996
BRANCH MANAGER CANARA BANK Vs. P SUBBIAN
August 12, 1996
BRANCH MANAGER INDIAN BANK Vs. B RAJA REDDY
July 9, 1996
BRANCH MANAGER L I C OF INDIA Vs. A PAULRAJ
April 26, 1996
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. P S LALU
July 10, 1996
BRANCH MANAGER OSMANABAD DISTT CENTRAL CO OP BANK LTD Vs. RAMACHANDRA DASHARATH MANE
January 3, 1996
BRIG K G KUTHIALA Vs. ARMY WELFARE HOUSING ORGANISATION
February 26, 1996
BRIJ KISHORE TOSHNIWAL Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
May 16, 1996
BROOKE BOND LIPTON INDIA LTD Vs. AJIT SINGH PARIHAR
January 24, 1996
C D FATEL Vs. CANARA BANK
October 31, 1996
C PAUL DAS Vs. EAST WEST TRAVELS AND TRADE LINKS
January 12, 1996
C V MATHEW Vs. P BABU
February 26, 1996
C YOGISH MALLYA Vs. NATIONAL INSURANCE CO LTD
September 30, 1996
CALCUTTA MUNICIPAL CORPORATION Vs. APURBA KUMAR BASU
June 14, 1996
CAMELLIA PACKAGES PVT LTD Vs. ORIENTAL INSURANCE COMPANY
October 3, 1996
CANARA BANK Vs. G ANNAJI RAO
January 3, 1996
CANARA BANK Vs. UPPAL BRASS INDUSTRIES
February 12, 1996
CAPT C P GUPTA Vs. JOINT SECRETARY DEPARTMENT OF LOCAL GOVERNMENT GOVERNMENT OF PUNJAB
June 18, 1996
CEAT LIMITED Vs. BIJU THOMAS
May 7, 1996
CENTRAL BANK OF INDIA Vs. HARI KISHAN GUPTA
April 24, 1996
CENTRAL BANK OF INDIA Vs. BHARAT GUPTA
June 25, 1996
CENTRAL BANK OF INDIA Vs. NARAIN STEEL TRADERS
June 21, 1996
CENTRAL BANK OF INDIA Vs. RAJ PAL
January 3, 1996
CENTURY LEATHERS Vs. KOREAN AIR
May 22, 1996
CHAIRMAN BOARD OF EXAMINATIONS Vs. MOHIDEEN ABDUL KADER
January 16, 1996
CHAIRMAN STERLITE INDUSTRIES INDIA LTD Vs. DEEPAK GUPTA
March 6, 1996
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M ABDUL HAMEED
February 28, 1996
CHAIRMAN TAMIL NADU HOUSING BOARD Vs. N SIVASAILAM
February 29, 1996
CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. PITCHAIMUTHAMMAL
April 6, 1996
CHANDIGARH HOUSING BOARD Vs. H D ANAND
September 18, 1996
CHANDRA SEKHARA SETTY Vs. VIJAYALAKSHMI G
August 12, 1996
CHEEMA ENGINEERING SERVICES Vs. RAJAN SINGH
May 6, 1996
CHENGALRAYAN CO-OPERATIVE SUGAR MILLS LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 21, 1996
CHHATAR CHEMICALS LTD Vs. KARNAL HARYANA TRUCK UNION
October 18, 1996
CHIEF COMMERCIAL OFFICER INDIAN AIRLINES Vs. P LALCHAND
April 23, 1996
CHIEF GENERAL MANAGER M T N L Vs. PRAN NATH KOHLI
August 8, 1996
CHIEF GENERAL MANAGER TELECOMMUNICATION DEPARTMENT Vs. MURARI LAL KHAIRATI
November 27, 1996
CHIEF MANAGER STATE BANK OF INDIA Vs. R SATIADOSS
May 7, 1996
CHITTAR PAL SINGH Vs. ATAM PRAKASH
October 1, 1996
CHOCKLINGAM Vs. M AMBA SHANKAR
June 7, 1996
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. GEORGE THOMAS
June 7, 1996
CLIPPER HOLIDAYS Vs. M AND N PUBLICATIONS LTD
August 12, 1996
CO-OPERATIVE HOUSING SOCIETY Vs. S SABESAN
April 18, 1996
COMMISSIONER ASSAM STATE HOUSING BOARD GUWAHATI Vs. MANOJ KUMAR ADHIKARY
April 26, 1996
COMMISSIONER GUJARAT HOUSING BOARD Vs. THAKKAR SOMALAL
May 6, 1996
COMMON CAUSE Vs. UNION OF INDIA
May 9, 1996
CONSUMER PROTECTION ASSOCIATION Vs. CHAIRMAN L I C OF INDIA
November 8, 1996
CONSUMER PROTECTION ORGANISATION Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
January 22, 1996
D C BHAVANI PRASAD Vs. KRISHNA NURSING HOME
October 15, 1996
D.E.(C.F.), CALCUTTA TELEPHONES Vs. BHARAT BISCUIT CO. PVT. LTD.
June 21, 1996
DAIVATHAN Vs. M BALACHANDRAN
October 25, 1996
DALMIA RESORTS INTERNATIONAL (P) LTD Vs. RANJANA GUPTA & ANR
June 17, 1996
DARSHNI DEVI Vs. RAJESHWAR PARSHAD
October 23, 1996
DAWN INVESTMENT LTD Vs. TATA CONSULTANCY SERVICES
October 28, 1996
DAYA BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
June 19, 1996
DELHI DEVELOPMENT AUTHORITY Vs. KAMINI CHOPRA
January 12, 1996
DELHI DEVELOPMENT AUTHORITY Vs. P K THAKUR
June 18, 1996
DELHI DEVELOPMENT AUTHORITY Vs. KEDAR NATH PARASHAR
August 20, 1996
DEPOT MANAGER APSRTC Vs. DISTRICT CONSUMER COUNCIL TIRUPTAHTI
June 21, 1996
DESHBIR VERMA Vs. HAMIRPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
August 21, 1996
DEVELOPMENT CORPORATION LTD Vs. SEELAM RAMA MOHAN
July 12, 1996
DEVI ENGINEERING CO Vs. UNION OF INDIA
November 8, 1996
DHARIA ICE AND COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
June 21, 1996
DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD Vs. BHARATHI KNITTING COMPANY
January 17, 1996
DIAMOND STONEWARE AND CERAMICS PVT LTD Vs. CENTRAL BANK OF INDIA
September 4, 1996
DILIP KUMAR WAMANRAO DARYAPURKAR Vs. NATIONAL INSURANCE CO LTD
June 21, 1996
DIRECTOR ADMISSION ORISSA ENGINEERING COLLEGE Vs. AJAYA KUMAR RATH
November 14, 1996
DIRECTOR GENERAL I AND R Vs. USHA INTERNATIONAL LTD
October 31, 1996
DIRECTOR GENERAL I AND R Vs. ST FRANCIS XAVIER SCHOOL CALCUTTA
June 6, 1996
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ASIATIC PETROLEUM CORPORATION LTD
May 6, 1996
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES CALCUTTA
September 25, 1996
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. KEDIA ELECTRICAL INDUSTRIES
February 20, 1996
DIRECTOR OF AGRICULTURE Vs. DISTRICT MANAGER TELEPHONE
December 17, 1996
DIRECTOR POST AND TELEGRAPH Vs. L S SRIVASTAVA
May 8, 1996
DISTRICT EDUCATIONAL OFFICER Vs. M KRISHNANKUTTY
July 18, 1996
DISTT ENGINEER TELECOMMUNICATIONS DEPTT Vs. ROSHAN LAL AGGARWAL
March 14, 1996
DIVISIONAL ENGINEER Vs. HARIKISHAN BHATTAD
May 6, 1996
DIVISIONAL FOREST OFFICER Vs. SARANGADHAR RAUT
August 28, 1996
DIVISIONAL MANAGER LIC OF INDIA Vs. RINA DAS
December 17, 1996
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs. BILASINI CHAMPATI
November 6, 1996
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. KALYANI AGENCIES
December 6, 1996
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MUHAMMED
September 17, 1996
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO ALWAYE Vs. JOB MATHEW
July 23, 1996
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GUJARAT LYKA ORGANICS LTD
December 18, 1996
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. A SUBBARAYAN
February 15, 1996
DIVYA LAND PROMOTERS P LTD Vs. KULBHUSHAN SURI
August 2, 1996
DOLAGOBINDA BEHERA OF KENDRAPARA Vs. ASHOK KUMAR PADHI
November 21, 1996
DUBRAJ PANDEY OF SAMBALPUR Vs. MUNICIPALITY OF JHARSUGUDA
November 15, 1996
DURGAPPA RAJARAM BAILPATTAR Vs. GENERAL MANAGER BAJAJ AUTO LTD
September 3, 1996
EAST INDIA TRANSPORT AGENCY Vs. JAGDISH BHAI M CHANDAN
January 29, 1996
ECONOMIC TRANSPORT ORGANISATION Vs. M R AGENCIES
November 8, 1996
ELECTRICAL EXECUTIVE ENGINEER UESD Vs. BIHAR 440 VOLTS VIDYUT UPBHOKTA SANGH
June 27, 1996
ELECTRONS AND LASERS P LTD Vs. PROMILLA MENON
December 24, 1996
ERODE TURMERIC MERCHANTS ASSOCIATION Vs. PERIYAR MARKET COMMITTEE
June 21, 1996
ESCORTS TRACTORS LTD Vs. GAJANAND
July 9, 1996
ESTATE OFFICER H U D A Vs. INDIRA SHARAN
June 11, 1996
ESTATE OFFICER H U D A GURGAON Vs. GIRDHAR LAL YADAV
April 12, 1996
ESTATE OFFICER URBAN ESTATES Vs. MADHU JINDAL
February 7, 1996
EXECUTIVE ENGINEER Vs. D SUSHEELAMMA
August 13, 1996
EXECUTIVE ENGINEER Vs. NABAKISHORE TARAI
September 5, 1996
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. B N ARJUNAN
September 24, 1996
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. S JACOB
April 23, 1996
EXECUTIVE ENGINEER GOSIKHURD DAM DIVISION WAHI PAWANI Vs. HARIGANGA CEMENT LTD
January 22, 1996
EXPO MACHINERY LTD Vs. STATE
June 7, 1996
FAIRDEAL MARWAR GARAGES PVT LTD Vs. NATIONAL CENTRE FOR HUMAN SETTLEMENTS AND ENVIRONMENTS
June 21, 1996
FARM FRESH FOODS PRIVATE LTD Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD
December 13, 1996
FEDERAL BANK LTD Vs. GAJANAN S ALVA
January 17, 1996
FEDERATION OF CONSUMER ORGANISATIONS OF TAMIL NADU Vs. RAMESH CARS FINANCE CORPORATION
March 28, 1996
FINOLEX PIPES LTD Vs. SANDEEP SINGH
February 22, 1996
FIRST ASSISTANT COMMERCIAL SUPERINTENDENT Vs. SANDEEP ROY CHOWDHRY
September 11, 1996
FRIENDS RICE AND GENERAL MILLS Vs. NATIONAL INSURANCE CO LTD
May 28, 1996
FUEPROS Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 14, 1996
G THANKARAJ Vs. BRANCH MANAGERM G F INDIA LTD
November 14, 1996
GANESH POLYTEX LTD Vs. TRANSPORT CORPORATION OF INDIA LTD
June 7, 1996
GANGA RAM CHANDNA Vs. PRINCIPAL DOON PUBLIC SCHOOL
June 11, 1996
GAP PAPER BOARD INDUSTRIES PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
January 15, 1996
GAUTAM AUTO Vs. KIRAN PRABHA
August 9, 1996
GENERAL MANAGER PRESS TRUST OF INDIA Vs. BHASKAR BARIK
July 11, 1996
GENERAL MANAGER TELECOM JAIPUR Vs. RADHEY SHYAM
March 13, 1996
GENERAL MANAGER TELECOMMUNICATION Vs. DALAL RAM GOPAL AND COMPANY
November 20, 1996
GENERAL MANAGER TELEPHONES JALANDHAR Vs. OM PARKASH KAMBOJ
September 12, 1996
GENERAL MANAGER, EASTERN RAILWAY Vs. P CHATTOP ADHYAY
May 9, 1996
GHAI AGRO MILLS LTD Vs. NEW INDIA ASSURANCE CO
April 26, 1996
GINNI FILAMENTS LTD Vs. NEW INDIA ASSURANCE CO LTD
May 9, 1996
GOPINATH TALKIES Vs. ORIENTAL GENERAL INSURANCE COMPANY
February 6, 1996
GOVERNMENT OF TAMIL NADU Vs. THIAGARAJA FINANCE LTD
January 1, 1996
GOVINDRA KHURANA Vs. SATYA SAI APARTMENTS P LTD
April 26, 1996
GREATER CALCUTTA GASSUPPLY CORPORATION LTD Vs. SUKLA SARKAR
October 17, 1996
GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD Vs. TELECOMMUNICATION DEPARTMENT JAIPUR
November 1, 1996
GULJARI LAL AGARWAL Vs. ACCOUNTS OFFICER OFFICE OF TELECOM DISTRICT ENGINEER BANKURA
April 2, 1996
GULMARG WELFARE SOCIETY Vs. SUDESH DHAIYAOPP
September 23, 1996
GULZAR SINGH Vs. NATIONAL INSURANCE COMPANY LTD
October 7, 1996
GURDAS CHAND SINGLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 29, 1996
GURMEET KAUR Vs. REGIONAL OFFICER TT LTD
March 14, 1996
GURSEWAK SINGH Vs. JASKARAN SINGH
September 30, 1996
H R DARVESH Vs. PUNJAB NATIONAL BANK
August 19, 1996
H S NAHAL Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
December 11, 1996
HAJARIMAL MOONAT Vs. KUMAR IRON WORKS
November 13, 1996
HANUMAN MITTAL Vs. INDIAN RED CROSS SOCIETY HISAR
February 29, 1996
HANUMAN POHA INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
October 29, 1996
HARBANS SINGH Vs. RAJASTHAN HOUSING BOARD
May 6, 1996
HARBHAJAN SINGH Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
September 24, 1996
HARDROK GRANITES Vs. INDIAN BANK
October 31, 1996
HARESH KUMAR TRILOKNATH SHARMA Vs. NATIONAL INSURANCE COMPANY LTD
May 8, 1996
HARISH JAMNADAS MANDVIA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 9, 1996
HARYANA STATE ELECTRICITY BOARD Vs. TANUJ RASHI POULTRY FARM
April 24, 1996
HARYANA STATE ELECTRICITY BOARD Vs. JAI FORGING AND STAMPINGS P LTD
June 4, 1996
HARYANA STATE ELECTRICITY BOARD Vs. NARESH KUMAR
March 14, 1996
HARYANA STATE ELECTRICITY BOARD Vs. RAJ KUMAR
March 18, 1996
HARYANA STATE ELECTRICITY BOARD Vs. SURESH KUMAR
January 19, 1996
HARYANA STATE ELECTRICITY BOARD Vs. BACHAN SINGH
August 29, 1996
HARYANA STATE ELECTRICITY BOARD Vs. GANGA DEVI
November 27, 1996
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJESH KUMAR KHURANA
May 28, 1996
HEAD POST MASTER/POST OFFICE RAILWAY ROAD KURUKSHETRA Vs. VIJAY RATTAN AGGARWAL
October 7, 1996
HERO HONDA MOTORS LTD Vs. KANNEGOLLA VENKATA VANI
July 1, 1996
HIGH COURT OF PUNJAB AND HARYANA Vs. MANAGER HINDUSTAN MOTORS LTD
May 24, 1996
HINDUSTAN MOTORS LTD Vs. NARAYAN PUNDALIK TAMANKAR
March 14, 1996
HOUSE OF DUBARY Vs. PUNJAB NATIONAL BANK
June 21, 1996
INDIAN BANK Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS
June 28, 1996
INDIAN OIL CORPORATION LTD Vs. RAGHBIR SINGH SAINI
July 4, 1996
INDIAN OVERSEAS BANK Vs. DURGESH KHULLER
June 11, 1996
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. HARISH CHAND KOCHHAR
September 18, 1996
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. KRISHNEMDU GHOSH
March 14, 1996
INTERCORP INDUSTRIES LTD Vs. JAI BHAGWAN MANN
October 9, 1996
JAI KUMAR Vs. PRINCE TRAVELS
August 19, 1996
JAIN BRICK FIELD Vs. COOP ELECTRIC SUPPLY SOCIETY LTD
January 30, 1996
JAY KAY PURI ENGINEERS Vs. MOHAN BREWERIES AND DISTILLERIES LTD
February 15, 1996
JAYANTILAL GOVINDLAL PARMR Vs. MANAGING TRUSTEE
May 16, 1996
JERONIME PIRES Vs. ASHA CONSTRUCTION CO
September 23, 1996
JINDAL PHOTOFILMS LTD Vs. INDIAN AIRLINES
June 13, 1996
JOSEPH OLLAPALLY Vs. NEW INDIA ASSURANCE CO LTD
September 30, 1996
K B KAPOOR Vs. PHOOL DEV PARSHAD
October 23, 1996
K B SUBRAMANIAM Vs. S V KRISHNAMURTHY
November 8, 1996
K CHANDRASEKARAN Vs. STANES MOTORS SOUTH INDIA LTD
January 3, 1996
K M SINGH Vs. UNIT TRUST OF INDIA
January 23, 1996
K PRABHAKAR Vs. MAN JOG SECURITY PLANS
August 22, 1996
K R RAMASAMY Vs. O M NOORUDEEN
October 7, 1996
KAILASH MALPANI Vs. KISHORE KUMAR KHATRI
November 27, 1996
KAMALJIT KAUR SIDHU Vs. PUNJAB AND SIND BANK
June 26, 1996
KAMLESH GAUR Vs. D E S U
June 21, 1996
KANSHI RAM Vs. MARUTI UDYOG LTD
December 17, 1996
KAPIL CHIT FUNDS PVT LTD Vs. ANDHRA BANK
August 16, 1996
KARNATAKA CO-OP OIL SEEDS GROWERS FEDERATION LTD Vs. OMEGA AG SEEDS INDIA LTD
August 12, 1996
KASAM NOORMOHAMMAD UNAD Vs. UNION OF INDIA
June 20, 1996
KATWA CEMENTS PVT LTD Vs. MALLAPPA LAXMAN JODAR
January 30, 1996
KAUSAL KISHORE DUBEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
April 24, 1996
KHANNA ENTERPRISES Vs. MANJEET SINGH
September 10, 1996
KHODABHAI MANIBHAI Vs. UNITED INDIA INSURANCE CO LTD
June 28, 1996
KISHAN ROADWAYS Vs. NATIONAL INSURANCE CO LTD
March 14, 1996
KISHORI LAL ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 17, 1996
KORES INDIA LTD Vs. SAMIR PURKAYASTHA
April 26, 1996
KOVVURU REGULAR PARCEL SERVICE Vs. T MUNIKUMAR
July 15, 1996
KRISHNA TRAVELS Vs. S SRINIVASAN
September 2, 1996
L I C OF INDIA Vs. SHOBHA DEVI SUNDER LAL PATNI
April 26, 1996
L I C OF INDIA Vs. T L CRASTO
October 30, 1996
LAKSHMI TRADING COMPANY Vs. DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD
August 8, 1996
LALLACHERRA TEA CO LTD Vs. UNITED INDIA INSURANCE CO LTD
February 19, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. SANJEEV MAHENDRALAL SHAH
February 15, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. NANDUBEN
January 12, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMAL ARORA
August 27, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. SUJATA MAHABAL PUNJA
January 23, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. BALCHAND JAIN
August 30, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. P KANTHIAMMAL
May 13, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. S PALANIYANDI
September 6, 1996
LIFE INSURANCE CORPORATION OF INDIA JAIPUR Vs. KRISHNA DADHICH
August 30, 1996
LT COL K P VIJAY KUMAR Vs. SKY TOP BUILDERS
April 24, 1996
LUCKNOW VIKAS PRADHIKARAN Vs. DEVINDRA KUMAR
January 30, 1996
LUXMI CHAND SAINI Vs. UGAIN FINANCE AND LEASING CO
January 19, 1996
M AVANTHIKA Vs. DUGAR FINANCE AND INVESTMENTS LTD
August 12, 1996
M C PRABHAKARAN PILLAI Vs. GOPINATHAN NAIR
January 19, 1996
M C VIJAYAN Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
April 17, 1996
M GANGARUDRAIAH Vs. MANJOG ASSOCIATES
August 29, 1996
M MONEYLAL Vs. ANIRUDHAN K
April 9, 1996
M P BHAYA Vs. MALTI YOGESH KARIA
April 30, 1996
M VIJAYA KUMAR Vs. M D WEST ASIA EXPORTS AND IMPORTS P LTD
February 15, 1996
MADHUBHAI R PATEL Vs. STATE BANK OF INDIA
June 21, 1996
MADHUBHAIR PATEL Vs. STATE BANK OF INDIA, HEAD OFFICE, AHMEDABAD
June 18, 1996
MADRAS PROV CONSUMER ASSOCIATION Vs. SHIRI MURUGAN SILK CENTRE
January 31, 1996
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SWASTIK INDUSTRIES
August 30, 1996
MAHENDRA KUMAR HIRA LAL SHAH Vs. NEW INDIA ASSURANCE CO LTD
October 23, 1996
MAHESH INDUSTRIES Vs. BRANCH MANAGER STATE BANK OF INDIA
December 17, 1996
MANAGER SOUTH INDIAN BANK LTD Vs. SUDHABHANU
March 4, 1996
MANAGER STATE BANK OF PATIALA Vs. SAMRAT FORGINGS LIMITED
May 16, 1996
MANAGER STATE BANK OF TRAVANCORE KOTTAYAM Vs. SURESH KUMAR
April 10, 1996
MANAGING DIRECTOR KONARK TELEVISION LTD Vs. MADHUSUDAN PARIDA
October 4, 1996
MANAK SINGH Vs. NEW INDIA ASSURANCE CO LTD
June 13, 1996
MANGTURAM AGARWAL Vs. EXECUTIVE ENGINEER R W S AND S DIVISION
October 30, 1996
MANIK CHAND BOHRA Vs. NATIONAL INSURANCE CO LTD
August 26, 1996
MANOHAR B GHOSALKAR Vs. TRIMURTI ASSOCIATES
May 6, 1996
MARIMUTHU Vs. LAKSHMI
August 12, 1996
MARKET COMMITTEE PATIALA Vs. NIKHIL ENTERPRISES
May 16, 1996
MARUDHAR HANDICRAFTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
April 23, 1996
MARUTI UDYOG LIMITED Vs. R SABARINATHAN NAIR
August 22, 1996
MARUTI UDYOG LIMITED Vs. HARISH CHANDER PAHWA
August 28, 1996
MARUTI UDYOG LTD Vs. AMIT KOTHARI ADVOCATE
January 23, 1996
MASTER DRILLERS NAGPUR Vs. NAGPUR NAGARIK SAHAKARI BANK LTD
April 26, 1996
MASTER MRITUNJAY Vs. VIRENDER ARYA
November 28, 1996
MASTER P M ASHWIN Vs. MANIPAL HOSPITAL BANGALORE
November 18, 1996
MEDO CHEM LABORATORY PVT LTD Vs. KANPUR DELHI GOODS CARRIER PVT LTD
January 9, 1996
MENA CINE AGENCIES MOUNT ROAD MADRAS Vs. MANAGER STATE BANK OF MYSORE
July 15, 1996
MINISTRY OF COMMERCE AND INDUSTRY HOUSE BUILDING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF DELHI
May 6, 1996
MODERN ELECTRONIC CABLE CENTRE Vs. SACHDEVA ROADLINES PVT LTD
October 8, 1996
MODI OLIVETTI LTD Vs. INTERSOFT PROFESSIONALS
June 5, 1996
MOHAMMAD ABDULLAH Vs. ABID QUADIR MANAGER TIBBIYA COLLEGE
December 27, 1996
MOHAN LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 26, 1996
MOHD ZAHIR Vs. ASSTT ENGINEER DISTRIBUTION R S E B
August 26, 1996
MOHINDER SINGH Vs. SENIOR POST MASTER
June 5, 1996
MOHINDERPAL SINGH Vs. MONTARI INDUSTRIES LTD
May 8, 1996
MOHINI WHEAT PRODUCTS Vs. NALANDA AGRO WORKS
December 6, 1996
MOTI LAL JAIN Vs. MARUDHAR SERVICES PVT LTD
January 30, 1996
MUMBAI GRAHAK PANCHAYAT Vs. MRS RASHMI B FADNAVIS
February 15, 1996
MURARILAL AGARWAL Vs. CALCUTTA TELEPHONES
October 10, 1996
MURLI COLD STORAGE PVT LTD Vs. NEW INDIA ASSU CO LTD & ORS
June 21, 1996
MYSORE SALES INTERNATIONAL LTD Vs. M N MISRA
April 24, 1996
N M BHASHYAM Vs. PRABHAKAR VASUDEV JOSHI
February 28, 1996
N RAJENDRAN Vs. REGIONAL MANAGER HPCL
October 31, 1996
N T SUBRAHMANYAM Vs. B KRISHNA RAO
June 21, 1996
NAGPAL ENTERPRISES Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
March 26, 1996
NARAYANI DEVI Vs. PRADHAN MASLANA KALAN AGRICULTURAL SERVICE CO-OPERATIVE SOCIETY LTD
October 18, 1996
NARESH CHANDRA CHANDRASHANKAR PURANI Vs. K B CORPORATION
May 10, 1996
NATH BROS EXIM INTERNATIONAL LTD Vs. BEST ROADWAYS LTD
September 2, 1996
NATIONAL GARAGE LTD Vs. RAMESH HANSRAJ GANDHI
April 26, 1996
NATIONAL INSURANCE CO Vs. PUNJAB AGRICULTURAL MARKETING BOARD
September 25, 1996
NATIONAL INSURANCE CO LTD Vs. SAFARI INDUSTRIES INDIA LTD
January 3, 1996
NATIONAL INSURANCE CO LTD Vs. PRABHAT RUBBER INDS
August 19, 1996
NATIONAL INSURANCE CO LTD Vs. DEVAPPA F KALYANI MAJOR
January 30, 1996
NATIONAL INSURANCE CO LTD Vs. SARDAR SINGH
October 7, 1996
NATIONAL INSURANCE CO LTD Vs. RAINBOW INDUSTRIES
September 4, 1996
NATIONAL INSURANCE COMPANY Vs. S M ABDUL KARIM
August 1, 1996
NATIONAL INSURANCE COMPANY LTD Vs. RAIS ABBAS NAQVI
April 24, 1996
NAVODAYA VIDYANIKETHAN Vs. KEONIC MAGNAVISION
October 15, 1996
NEW INDIA ASSURANCE CO Vs. PRADEEP KUMAR
December 2, 1996
NEW INDIA ASSURANCE CO Vs. HEMENT S HANDRE
May 6, 1996
NEW INDIA ASSURANCE CO LTD Vs. GEETANJALI SILK HOUSE
May 6, 1996
NEW INDIA ASSURANCE CO LTD Vs. KOLSITE MACHINE FEBRIK LTD
April 26, 1996
NEW INDIA ASSURANCE CO LTD Vs. MATCHLESS INVESTMENT FINANCE AND LEASING LTD
June 3, 1996
NEW INDIA ASSURANCE CO LTD Vs. ACHHAR KUMAR GARG
January 3, 1996
NEW INDIA ASSURANCE CO LTD Vs. JADAV NARENDRABHAI JETHABHAI
January 24, 1996
NEW INDIA ASSURANCE CO LTD Vs. ADARSH BAZAR WHOLESALE AND RETAIL COOPERATIVE CONSUMER STORE LTD
January 20, 1996
NEW INDIA ASSURANCE CO LTD Vs. PUSHPA YASHWANT GHATGE
January 22, 1996
NEW INDIA ASSURANCE CO LTD Vs. JOHN FERNANDES
April 24, 1996
NEW INDIA ASSURANCE CO LTD Vs. G N SAINANI
September 30, 1996
NEW INDIA ASSURANCE CO LTD Vs. BHARAT WATCH CO
June 21, 1996
NEW INDIA ASSURANCE CO LTD Vs. KUMODCHANDRA B HEMADE
June 21, 1996
NEW INDIA ASSURANCE CO LTD Vs. JAYAPAL
May 21, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVINDER KUMAR JAIN
June 18, 1996
NEW INDIA ASSURANCE COMPANY LTD Vs. SAKAR IRON INDUSTRIES
June 17, 1996
NIHAL KAUR Vs. DIRECTOR POSTGRADUATE INSTITUTE OF MEDICAL SCIENCE
August 23, 1996
NIRMALA Vs. USHA SETHI
November 18, 1996
NISSIE INDIA AGENCIES Vs. GANGULI
May 14, 1996
NRIPENDRA KUMAR BHATTACHARJEE Vs. INDIAN AIRLINES LIMITED
July 16, 1996
O N BHAN Vs. SENIOR SUPERINTENDENT OF POST OFFICES
February 13, 1996
OFFICER IN CHARGE TELEPHONE EXCHANGE TIRUR Vs. T V UMMERKOYA
February 2, 1996
OLD VILLAGE INDUSTRIES LTD Vs. AIR INDIA
June 21, 1996
OM PARKESH CHAWLA Vs. NEW INDIA ASSURANCE COMPANY
November 15, 1996
OM PRAKASH Vs. D T E TELEPHONE THATHURA
October 8, 1996
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUJIT KUMAR PATRA
August 19, 1996
ORIENTAL INSURANCE CO LTD Vs. P RAMARAJ
May 9, 1996
ORIENTAL INSURANCE CO LTD Vs. MALATI PAUL
May 9, 1996
ORIENTAL INSURANCE CO LTD Vs. CITIZEN ROADLINES CO
August 6, 1996
ORIENTAL INSURANCE CO LTD Vs. RELIANCE CREDIT CORPORATION
April 26, 1996
ORIENTAL INSURANCE CO LTD Vs. VINOD KUMAR SHARMA
October 8, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. HIM AGRO CHEMICAL AND NUTRIENTS
December 16, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. PREM LAL
November 22, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMAN G KORGOANKAR
April 12, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. KEDAR NATH SINGH
January 24, 1996
P GOSWAMI AND SONS Vs. MAHENDRA KUMAR YADAV
September 6, 1996
P L AHUJA Vs. INDIAN OIL CORPORATION
October 15, 1996
P L BANSAL Vs. SPEEDWAY COURIERS LTD
August 12, 1996
P M PUNNOOSE Vs. DEPUTY GENERAL MANAGER MADRAS TELEPHONES
October 23, 1996
P NARAYANANKUTTY ASTROLOGER Vs. UPTRON INDIA LTD
March 14, 1996
P P MONGA Vs. SHIMLA DEVELOPMENT AUTHORITY
December 30, 1996
P S RAO Vs. STATE OF MAHARASHTRA
November 27, 1996
PADMA AUTO ELECTRICALS Vs. T P SUBRAMONIAN
February 14, 1996
PAMWI TISSUES LTD Vs. UNITED INDIA INSURANCE CO LTD
October 3, 1996
PARVINDER KAUR Vs. UNION BANK OF INDIA
August 8, 1996
PASHUPATI SINGH Vs. MALHOTRA ENGINEERING WORKS
May 6, 1996
PEARLS GREEN FORESTS LTD Vs. JYOTI RANI
September 10, 1996
PEELAMEDU WEAVERS CO-OP PRODUCTION AND SALES SOCIETY LTD Vs. SRI PALANI ANDAVAR TEXTILES
March 26, 1996
PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD Vs. K MOHANRAJ
June 20, 1996
PONDICHERRY HOUSING BOARD Vs. R PANEERSELVAM
April 18, 1996
PONDICHERRY TELEPHONES Vs. FLEXI PACKS
September 12, 1996
PONDICHERRY TEXTILE CORPN LTD Vs. BATCO ROADWAYS
May 13, 1996
POONAM ASTHANA Vs. R S BAHADUR AND CO
June 4, 1996
POST MASTER GENERAL Vs. S JAYARAMAN
October 9, 1996
POST MASTER GENERAL OF RAYAGADA Vs. RUBEEN SANKAR PATTY OF RAYAGADA
November 14, 1996
POST MASTER HEAD POST OFFICE PONDICHERRY Vs. MAHESH PATEL
March 7, 1996
POST MASTER S B TIRUVARUR Vs. SUBBULAKSHMI
September 27, 1996
POST MASTER TALLYGUNGE POST OFFICE Vs. JITENDRA BHUSAN GHOSH
October 28, 1996
POSTMASTER MANNANCHERY Vs. D PRATHAPAN
July 9, 1996
POSTMASTER MEL MADAVEETHI Vs. A MUTHUKUMAR
May 9, 1996
POWERFLOW LTD Vs. VIKAS ROADLINES I PVT LTD
October 10, 1996
PRAKASH DHAWAN Vs. ESTATE OFFICER HUDA
June 21, 1996
PRAMOD KUMAR BOTHRA Vs. ISHWAR CHAND SHARMA
January 3, 1996
PREM GS INTERNATIONAL Vs. IRAQUI AIRWAYS
April 12, 1996
PREM KISHORE AGARWAL Vs. ESTATE OFFICER HUDA
November 5, 1996
PREM NATH HOSPITAL Vs. POONAM MANGLA
August 2, 1996
PRESIDENT FUNDS OF THANJAVUR LTD Vs. S BHASKARAN
October 1, 1996
PRINCIPAL ST ROBERTS HIGH SCHOOL Vs. SONE VALLEY PORTLAND CEMENT CO LTD
August 21, 1996
PRITPAL SINGH Vs. CITI BANK N A
December 3, 1996
PRIVATE HEALTH PLAN Vs. ARCHYA KUSUM DUTTA GUPTA
February 28, 1996
PROJECT DIRECTOR Vs. DCM DAEWOO MOTORS LTD
July 16, 1996
PROPRIETOR KUMARAN TRAVELS Vs. J SINGARAVELU
April 25, 1996
PUNJAB NATIONAL BANK Vs. CHARAN SINGH GURA SINGH ALIAS CHARAN SINGH TUTEJA
June 18, 1996
PUNJAB NATIONAL BANK Vs. TEJ RAJINDER SINGH
June 21, 1996
PUNJAB NATIONAL BANK Vs. RAMA KANT YADAVA
July 19, 1996
PUNJAB NATIONAL BANK Vs. IMPROVEMENT TRUST KARNAL
October 23, 1996
PUNJAB NATIONAL BANK Vs. JOGI RAM JAIN
November 28, 1996
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. DEPARTMENT OF TELECOMMUNICATIONS
October 28, 1996
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KIRIT P.DOSHI
January 6, 1996
PUSHPA BUILDERS FLAT BUYERS ASSOCIATION Vs. PUSHPA BUILDERS LTD
June 21, 1996
PYLA MALLIKHARJUNA RAO Vs. ASSTT ENGINEER OPERATION A P S E BOARD
July 31, 1996
QUALITY FOILS INDIA PVT LTD Vs. BANK OF MADURA LTD
May 30, 1996
QUALITY FOILS INDIA PVT. LTD. Vs. BANK OF MADURA LTD. AND ORS.
May 30, 1996
R BALAMMA Vs. YADESH KUMAR VERMA
November 27, 1996
R J DARUKHANAWALA Vs. MANJITH SINGH REPRESENTATIVE OF MAN JOG BUILDERS
May 30, 1996
R J INTERNATIONAL Vs. JHALANI TOOLS INDIA LTD
October 23, 1996
R JAYAKUMAR Vs. NATIONAL INSURANCE CO LTD
January 3, 1996
R JAYARAMAN Vs. MADRAS TELEPHONES
August 27, 1996
R K KAPUR Vs. R N MITTAL
May 30, 1996
R K PRADHAN Vs. DENZONG AUTOMOBILES PVT LTD
June 7, 1996
R MANI Vs. KARUMARI ENTERPRISE
June 21, 1996
R R GOPAL @ R RAJAGOPAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
January 3, 1996
R RAMASWAMY Vs. UNION OF INDIA
December 12, 1996
R RAVI Vs. R RAJU
May 21, 1996
R SETHURAMAN Vs. MANAGER INDIAN OVERSEAS BANK
May 6, 1996
RABI LOCHAN MONDAL Vs. STATION SUPERINTENDENT BISHNUPORE
October 10, 1996
RAGHBIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 10, 1996
RAGHBIR SINGH Vs. ZIMIDARA ENGG CO LTD
June 21, 1996
RAHUL GAS AGENCIES Vs. N D VATS
October 18, 1996
RAJ KUMAR Vs. NEW INDIA ASSURANCE CO
January 30, 1996
RAJA JEWELLERY Vs. UNITED INDIA INSURANCE CO LTD
October 25, 1996
RAJARAM CORN PRODUCERS PUNJAB LTD Vs. SURYAKANT NITIN KUMAR GUPTA HUF AND 4 ORS
January 22, 1996
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAMRIKH VYAS
June 13, 1996
RAJESH AGGARWAL Vs. VIPIN KUMAR GOYAL
December 10, 1996
RAJESHWARIBEN UPENDRAKUMAR SHAH Vs. ORIENTAL INSURANCE CO LTD
June 6, 1996
RAJIV BHARGAVA Vs. SANJAY GOEL
June 3, 1996
RAJIV MALHOTRA Vs. RAJ CHOPRA
September 19, 1996
RAM KAWAR TAKIA Vs. DIRECTOR NATIONAL RADIO AND ELECTRONICS LTD
September 17, 1996
RAM KHANNA Vs. NEW INDIA ASSURANCE CO LTD
September 16, 1996
RAM NARESH SINHA Vs. DIVISIONAL MANAGER L I C OF INDIA
January 3, 1996
RAM NATH KAW Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 12, 1996
RAM SARUP Vs. STATE OF PUNJAB
October 24, 1996
RAM SINGH Vs. PUNJAB NATIONAL BANK
October 23, 1996
RAMASAMY Vs. K K PUMPS INDUSTRIES
October 3, 1996
RAMESHBHAI P PRAJAPATI Vs. P N NAGPAL
September 2, 1996
RANG UDYOG Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
May 6, 1996
RAVINDER SINGH Vs. MAHARISHI DAYANAND UNIVERSITY
January 12, 1996
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. T I ULAHANNAN
June 21, 1996
REGIONAL PROVIDENT FUND COMMISSIONER FARIDABAD Vs. SHIV KUMAR JOSHI
January 30, 1996
REMINGTON RAND OF INDIA LTD & ORS Vs. PIONEER TYPEWRITER CO
March 14, 1996
ROSHAN LAL Vs. SECRETARY RAJASTHAN HOUSING BOARD
October 28, 1996
S C SHARMA Vs. STATE BANK OF INDIA
January 19, 1996
S D O ELECTRIC SUB-DEVISION Vs. ISHWAR DASS
December 19, 1996
S D O HARYANA STATE BOARD Vs. KALA DEVI
December 17, 1996
S K BHATIA Vs. PUNJAB NATIONAL BANK
October 18, 1996
S K CHHABRA Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
October 23, 1996
S MURUGANANDAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
June 18, 1996
S R BHANRALE Vs. UNION OF INDIA
March 11, 1996
S RAMA RAO Vs. BANTWAL SULOCHANA MADHAVA SHENOY TRUST
October 31, 1996
S SURESH KUMAR Vs. ANAND HOSPITAL
November 15, 1996
SAB INDUSTRIES LTD Vs. INDIAN OVERSEAS BANK
December 20, 1996
SAHIB SINGH Vs. TELECOM DISTRICT MANAGER
July 11, 1996
SAHITH YA PRAVARTHAKA CO-OPERATIVE SOCIETY LTD Vs. K N NARAYANAN PILLAI
March 14, 1996
SALGAOCAR MEDICAL RESEARCH CENTRE Vs. R B RAIKAR
May 9, 1996
SAMBHAVANA BUILDERS AGGRIEVED MEMBERS ASSOCIATION Vs. SAMBHAVANA BUILDERS P LTD
December 9, 1996
SAMPURAN SINGH DEOL Vs. MANAGER DORAHA PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
October 4, 1996
SAMPURAN SINGH DEOL AND SONS Vs. S D O PSEB PAYAL
July 18, 1996
SANCTACLAUSE APPARELS Vs. VIKAS FABRICS
December 17, 1996
SANDEEP RAJA GOYAL Vs. CHAMAN VATIKA
October 1, 1996
SANGOM LTD Vs. K BALAKRISHNAN NAIR
March 25, 1996
SANJAY BAFNA Vs. VIJAY P AHER
June 21, 1996
SANJIB KUMAR MAJUMDAR Vs. UNITED INDIA INSURANCE CORPORATION LTD
March 25, 1996
SANJIBANISUDHA DAS Vs. PRATAP KUMAR BISWAL
May 30, 1996
SARAYA SUGAR MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
May 6, 1996
SATISH BAGRODIA Vs. AIRDOOT INTERNATIONAL
August 26, 1996
SATISH MEHRA Vs. CANARA BANK
March 14, 1996
SATYA PARKASH JAIN Vs. UNION OF INDIA
November 29, 1996
SAU MADHURI Vs. RAJENDRA
August 29, 1996
SAVITRI DEVI Vs. HARYANA STATE ELECTRICITY BOARD
August 26, 1996
SAWHNEY BROTHERS Vs. ALITALIA
June 21, 1996
SECRETARY AGRICULTURAL CO-OP BANK Vs. THIRUMALAI ACHI
October 16, 1996
SECRETARY RAJASTHAN HOUSING BOARD Vs. ASHA ASWANI
June 25, 1996
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. NIRANJAN PANDA
November 21, 1996
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. JEETO DEVI
October 30, 1996
SHANTI DEVI Vs. WHEELS WORLD
April 25, 1996
SHANTILATA MUKHERJEE Vs. L I C I
May 28, 1996
SHARUTI SHAUKEEN Vs. UNION TERRITORY OF CHANDIGARH
September 12, 1996
SHASHI CONSTRUCTIONS Vs. NIRMALA MOKADAM
May 9, 1996
SHASHI KIRAN RATTAN Vs. SWASTIK CONSTRUCTION
December 3, 1996
SHIELA CONSTRUCTIONS PVT LTD Vs. NAINITAL LAKE DEVELOPMENT AUTHORITY
June 21, 1996
SHIKHA GUPTA Vs. SKIPPER CONSTRUCTION CO PVT LTD
October 17, 1996
SHIV TRADING CO Vs. NEW INDIA ASSURANCE CO LTD
May 30, 1996
SHREE ENGINEERING WORKS Vs. DINEX INDIA PRIVATE LTD
June 21, 1996
SHRI GAJANAN PRASAD GRIHA TARAN SAHAKARA SANSTHA LTD Vs. AMOL GOVIND PARADKAR
September 16, 1996
SHRI GANESH SPINNERS Vs. UNITED INDIA INSURANCE CO LTD
November 6, 1996
SHRI LAXMI COTTON TRADERS LTD Vs. CENTRAL WAREHOUSING CORPORATION
June 21, 1996
SIKANDER SINGH Vs. DEPUTY GENERAL MANAGER SBI
April 17, 1996
SIMPLICITY PROJECTS PVT LTD Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
March 12, 1996
SMT CHANDRA KANTA DEVI Vs. LIFE INSURANCE CORPN OF INDIA
August 8, 1996
SOUSA AND SONS REALTY CONSTRUCTORS AND DEVELOPERS Vs. SANDUR UDYOG PVT LTD
April 26, 1996
SOUSA AND SONS REALTY CONSTRUCTORS AND DEVELOPERS Vs. MILLICENT COLACO AND GLENN B PEREIRA
April 26, 1996
SPECIAL OFFICER AMBASAMUDRAM CO-OPERATIVE PRIMARY LAND DEVELOPMENT BANK LTD Vs. ESAKKIMUTHU KONAR
May 6, 1996
SPECIAL OFFICER THE THIRUVIDAIMARUDUR TALUK CO-OP HOUSING SOCIETY LTD Vs. M JAYARAMAN
October 3, 1996
STANDARD MEDICAL AND PHARMACEUTICALS LTD Vs. ANITA KHATOR
June 6, 1996
STARLINE MOTORS Vs. NAVAL KISHORE CHIMAN LAL BHARTIA
June 21, 1996
STATE Vs. SINTER PLAST CONTAINERS
June 21, 1996
STATE BANK OF INDIA Vs. GURRAM RADHA RANI
May 28, 1996
STATE BANK OF INDIA Vs. CITIZEN PROTECTION FORUM
July 9, 1996
STATE BANK OF INDIA Vs. SAMUEL S CHAUDHURY
September 11, 1996
STATE BANK OF INDIA Vs. S R BALE
October 17, 1996
STATE BANK OF INDIA Vs. KALIKA CHARAN DUBE
April 26, 1996
STATION MANAGER INDIAN AIRLINES ANDORS Vs. JITESWAR AHIR
February 28, 1996
SUB DIVISIONAL OFFICER H S E B Vs. ASHOK COLD STORAGE JAGADHRI
October 11, 1996
SUB-DIVISIONAL OFFICER TELEGRAPHS HISAR Vs. BAL KISHAN MITTAL
October 7, 1996
SUB-POST MASTER Vs. MANI MASILAMANIACHARY
March 21, 1996
SUBBARAYA SETTY Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
July 30, 1996
SUBHADA S DESHPANDE Vs. JANGID BUILDERS PVT LTD
June 18, 1996
SUDHA C S Vs. POST MASTER GENERAL G P O
September 20, 1996
SUKHJINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
May 17, 1996
SUPDT OF POST OFFICES Vs. SIDHARTHA MISRA
January 11, 1996
SUPERINTENDENT OF POST OFFICE Vs. K P REKHA
February 6, 1996
SUPERINTENDENT OF POST OFFICE Vs. BAHADUR SINGH
October 1, 1996
SUPERINTENDENT OF POST OFFICES Vs. UPOVOKTA SURAKSHYA PARISAD
August 19, 1996
SURINDER SINGH Vs. ASHWANI KUMAR AGGARWAL
August 29, 1996
SURJIT KAUR Vs. STATE BANK OF PATIALA
July 3, 1996
SUSHIL KUMAR GUPTA Vs. HOUSING BOARD
May 31, 1996
SUVARNA BALJEKAR Vs. ROHIT BHATT
May 6, 1996
SVR TOURS AND TRAVELS Vs. DILSUKNAGAR CONSUMERS COUNCIL
November 4, 1996
SWASTHIK ENGINEER Vs. JAGTIAL CONSUMERS WELFARE COUNCIL JAGTIAL
August 6, 1996
SYNDICATE BANK Vs. BHARAT APPLIANCES CORPORATION
June 7, 1996
T M ABU Vs. VIJAYAN
March 25, 1996
T T LTD Vs. SAROJA
January 30, 1996
T T PRIVATE LTD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
June 18, 1996
TAHSILDAR Vs. SUNDARARAJAN
September 6, 1996
TANAWALA SYNTHETIC TEXTILE LTD Vs. ORIENTAL INSURANCE CO LTD
April 26, 1996
TARACHAND SAHU Vs. DIVISIONAL MANAGER
August 22, 1996
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. GAJANAN Y MANDREKAR
September 23, 1996
TATA ENGINEERING LOCOMOTIVE CO LTD Vs. ROSHNI DAHIYA
October 23, 1996
TATA SHARE REGISTRY LIMITED Vs. R P KAPUR
April 26, 1996
TELECOM DISTRICT ENGINEER Vs. LATHA SUNDAR RAJ
May 15, 1996
TELECOM DISTRICT ENGINEER Vs. ASHOK KUMAR
October 16, 1996
TELECOM DISTRICT MANAGER MEHASANA Vs. PATEL SHANKERLAL KEVALRAM
May 6, 1996
TELECOM DISTRICT MANAGER PALAKKAD Vs. K MURALI PROPRIETOR KAIRALI PRINTERS
April 24, 1996
TELEPHONE DISTRICT ENGINEER Vs. KOSHI VARGHESE
May 15, 1996
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July 4, 1996
TELEVISION AND COMPONENTS LIMITED Vs. STATE
June 25, 1996
TELU RAM GUPTA Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD
March 20, 1996
THE BRANCH EXECUTIVE, GODEREJ SOAPS LIMITED AND ANOTHER Vs. M. V. HARSHAVARDHANA REDDY AND ANOTHER
June 21, 1996
TIMIR BARAN BHATTACHARJEE Vs. D E INTERNAL CALCUTTA TELEPHONES
October 28, 1996
TRANS ASIA AUTO AND GENERAL FINANCE LTD Vs. SHIV BAHADUR SINGH
September 9, 1996
TRILOK CHAND Vs. DHANDEV
December 9, 1996
TSR VENKATRAMANA Vs. BRANCH MANAGER LIC
May 13, 1996
UDMI UPBHOGTA VIKAS PARISHAD Vs. MANAGING DIRECTOR FOREST INDIA LTD
December 23, 1996
UNION BANK OF INDIA Vs. SEPPO RALLY OY
June 18, 1996
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May 6, 1996
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April 26, 1996
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April 26, 1996
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January 30, 1996
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September 29, 1996
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September 17, 1996
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February 14, 1996
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March 13, 1996
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February 29, 1996
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February 5, 1996
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November 1, 1996
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May 6, 1996
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October 28, 1996
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June 4, 1996
V BALASUBRAMANIAN Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
April 15, 1996
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April 10, 1996
V L BHANUKUMAR Vs. DEGA SUNDARA RAMA REDDY
January 22, 1996
V N MATHUR Vs. RAJASTHAN HOUSING BOARD
November 29, 1996
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September 2, 1996
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June 25, 1996
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March 14, 1996
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April 4, 1996
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June 21, 1996
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June 21, 1996
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April 26, 1996
VIJAY KUMAR Vs. G K RANGROO BRANCH MANAGER ORIENTAL INSURANCE CO TOWN HALL JAMMU
February 1, 1996
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November 14, 1996
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October 16, 1996
VIKRAM AND VIKRAMS ENTERPRISES Vs. STATE BANK OF INDIA
June 7, 1996
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June 21, 1996
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January 3, 1996
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June 6, 1996
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September 3, 1996
VISHAK ROAD LINES REGD Vs. P M MOHAMMED SALIM
March 27, 1996
VISHNA DEVI ALIAS VISHLA DEVI Vs. STATE OF HARYANA
January 19, 1996
VOLTAS LTD Vs. PUSHPA BATRA
October 10, 1996
WEST BENGAL STATE ELECTRICITY BAORD Vs. ARCHANA CHAKRABORTY
January 2, 1996
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December 4, 1996
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August 21, 1996
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October 23, 1996
YETI PACKERS PVT LTD Vs. UNITED INSURANCE CO LTD
November 22, 1996