Case Index

Title
Date
ASHOK KUMAR BRAROO Vs. NATIONAL INSURANCE CO. LTD
February 8, 1996
KANTI KUMAR Vs. DIVISIONAL MANAGER, FAIR PRICE, J&K STATE FOREST CORPORATION, JAMMU
March 18, 1996
KULBHUSHAN KUMAR GUPTA Vs. DIRECTOR, J&K FUNDS ORGANISATION
January 22, 1996
MAN MOHAN BHAGATI Vs. UNITED INDIA INSURANCE CO. LTD.
February 9, 1996
O.N.BHAN Vs. SENIOR SUPERINTENDENT OF POST OFFICES
February 13, 1996
ROOPAWATI BHAT Vs. NEW INDIA ASSURANCE CO. LTD.
February 2, 1996
SHYAM LAL RAINA Vs. UNITED INDIA INSURANCE COMPANY
January 1, 1996
SHYAM SUNDER NARANG Vs. UNITED INDIA INSURANCE CO. LTD.
February 15, 1996
VED LAL MATTOO Vs. NATIONAL INSURANCE COMPANY LTD.
February 7, 1996
VIJAY KUMAR Vs. G.K. RANGROO, BRANCH MANAGER, ORIENTAL INSURANCE CO. TOWN HALL, JAMMU
February 1, 1996