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Case Index
Title
Date
ABDUR RASHID SARKER Vs. GOVERNMENT OF BANGLADESH
January 11, 1996
ABUL AHSAN Vs. PABNA CHAMBER OF COMMERCE AND INDUSTRY
January 16, 1996
AKHTAR MASOOD Vs. BILKIS JAHAN FERDOUS
December 12, 1996
BANGLADESH Vs. ABDUL LATIF CHOKDER
July 25, 1996
BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. ABDUR RAZZAQUE
November 19, 1996
BANGLADESH HOUSE BUILDING FINANCE CORPORATION Vs. JAHAN ARA AKHTAR
June 22, 1996
BANGLADESH NATIONAL CURRICULUM AND TEXT-BOOK BOARD Vs. AM SHAMSUDDIN
May 12, 1996
BANGLADESH RAILWAY Vs. PRANAB KUMUR CHAKRABORTY
November 25, 1996
BASHIRUDDIN AHMED Vs. MINISTRY OF FINANCE
August 18, 1996
GOVERNMENT OF BANGLADESH VS. NURUL HAQUE MIAH Vs. GOVERNMENT OF BANGLADESH VS. NURUL HAQUE MIAH
December 8, 1996
IRFAN SAYED (MD) Vs. RUKSHANA MATIN
April 2, 1996
JAMILA KHATUN Vs. RUSTOM ALI
March 7, 1996
KHANDAKER G. NAJIB Vs. CHAIRMAN., BOARD OF DIRECTORS, AGRANI BANK, HO, DHAKA
November 4, 1996
MAHMUDUL HAQUE (MD) Vs. MD. HEDAYETULLAH
January 3, 1996
MOFIZUL HUQ Vs. MOFIZUR RAHMAN
March 5, 1996
MOHAMMAD BROTHERS Vs. COLLECTOR OF CUSTOMS
January 14, 1996
MOQBUL AHMED Vs. AHMED IMPEX (PVT.) LTD.
May 20, 1996
MUSAMMAT MOHSENA KHATUN Vs. HABIB KNITTING MILLS
May 8, 1996
NURUL HUSSAIN Vs. GOVERNMENT OF THE REPUBLIC OF BANGLADESH
April 8, 1996
RANJIT SARKER. Vs. SREE SUKHENDU BIKASH BISWAS
June 13, 1996
RAZIUL HASAN Vs. BADIUZZAMAN KHAN
February 1, 1996
RESIMA SULTANA Vs. KHAEZ AHMED MOJUMDER
October 31, 1996
RUPE JAHAN BEGUM Vs. LUTFE ALI CHOWDHURY
August 21, 1996
SUNIL CHANDRA MONDAL Vs. NARAYAN CHANDRA SHIL
November 5, 1996
VICKCHAND MIAH Vs. KHURSHIDA KHATUN
July 28, 1996