Case Index

Title
Date
A JAYARAM Vs. GENERAL COURT MARTIAL
July 3, 1996
AJAY KUMAR MITTAL Vs. BABITA MITTAL
October 3, 1996
BHASKARANAND AGARWAL Vs. STATE OF SIKKIM
July 8, 1996
COL ANILTEJ SINGH DHALIWAL Vs. GENERAL COURT MARTIAL
August 9, 1996
COMMISSIONER CUM SECRETARY DEPARTMENT OF ANIMAL HUSBANDRY Vs. K RINZING
June 25, 1996
COMMISSIONER CUM SECRETARY DEPTT OF ANIMAL HUSBANDRY Vs. K RINZING
July 22, 1996
GOPAL SINGH CINTURY Vs. STATE OF SIKKIM
June 18, 1996
KHARGA BAHADUR KHATIWADA Vs. STATE OF SIKKIM AND OTHERS
March 12, 1996
LAKPA SHERPA Vs. TEMPA SHERPA
September 12, 1996
MAHESH AGARWAL Vs. SIDICO
August 3, 1996
NAKU LAMA BHUTIA Vs. STATE OF SIKKIM
June 18, 1996
NARAYAN PRASAD NIROLA Vs. STATE OF SIKKIM
March 12, 1996
PADAMLAL PRADHAN Vs. PADAMLAL PRADHAN
May 8, 1996
STATE OF SIKKIM AND OTHERS Vs. ASHOK KUMAR SINGH, AND OTHERS
May 23, 1996