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Case Index
Title
Date
A.NIRMAL KUMAR Vs. P.C.JABIN SCIENCE COLLEGE
May 30, 1996
ABIJIT AGENCIES Vs. USHA
September 17, 1996
AID THE WEAKER TRUST Vs. JUPITER ENGINEERING CO.
May 30, 1996
ALKOTACH POWER INDUSTRIES PVT.LTD. Vs. K.N.GOPALA KRISHNA BHAT
May 6, 1996
ANNES COLLECTION (P.) LTD. Vs. NATIONAL TRAVEL SERVICE
February 22, 1996
ANTHONY DASS Vs. EX.ENGINEER, EARTH MOVERS DIVISION, BEML, K.G.F.
August 12, 1996
ASSTT.EXECUTIVE ENGINEER Vs. HAMPAVVA
August 12, 1996
ASWATHAIAH E.STHURI SANJEEVAMMA Vs. D.SOMESHEKHARA
May 6, 1996
BALAJI INC. Vs. SR.DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
July 22, 1996
BROWN & BURK PHARMACEUTICALS PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
March 5, 1996
C.D.FATEL Vs. CANARA BANK
October 31, 1996
C.YOGISH MALLYA Vs. NATIONAL INSURANCE CO.LTD.
September 30, 1996
CHACHAPPAN, V.V. Vs. P.K.VIJAY
November 18, 1996
CHANDRA SEKHARA SETTY Vs. VIJAYALAKSHMI G.
August 12, 1996
CLIPPER HOLIDAYS Vs. M & N PUBLICATIONS LTD.
August 12, 1996
D.C.BHAVANI PRASAD Vs. KRISHNA NURSING HOME
October 15, 1996
DIAMOND STONEWARE & CERAMICS PVT.LTD. Vs. CENTRAL BANK OF INDIA
September 4, 1996
EXECUTIVE ENGINEER Vs. D.SUSHEELAMMA
August 13, 1996
FUEPROS Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 14, 1996
GENERAL MANAGER, BANGALORE TELECOM DISTRICT Vs. K.VEERESH BABHU
March 12, 1996
H.V.VENKATASUBBAIAH Vs. AGRO TECHNICAL INDUSTRY
July 16, 1996
HARDROK GRANITES Vs. INDIAN BANK
October 31, 1996
JIJA S.HARI SINGH, IPS. Vs. BIJOY ANAND RAGHAVAN
January 30, 1996
JOSEPH OLLAPALLY Vs. NEW INDIA ASSURANCE CO.LTD
September 30, 1996
K.PRABHAKAR Vs. MAN JOG SECURITY PLANS
August 22, 1996
K.S.R.T.C, BAGALKOT, BIJAPUR Vs. BHIMAPPA ANNAPPA GADDI
July 30, 1996
KARNATAKA CO-OP.OIL SEEDS GROWERS FEDERATION LTD. Vs. OMEGA AG.SEEDS (INDIA) LTD.
August 12, 1996
KATWA CEMENTS PVT.LTD. Vs. MALLAPPA LAXMAN JODAR
January 30, 1996
KRISONS ELECTRONICS SYSTEMS LTD. Vs. D.V.PALANKAR
August 29, 1996
LOOKS Vs. CARRIER AIRCON LTD.
August 27, 1996
M.GANGARUDRAIAH Vs. MANJOG ASSOCIATES
August 29, 1996
M.S.RAMAA Vs. LIFE INSURANCE CORPORATION
July 22, 1996
MAKERS & SELLERS UNION Vs. JET AIR PRIVATE LTD.
October 15, 1996
MEERA GUPTA Vs. MANAGING DIRECTOR, HOYSHALA BUILDING DEVELOPMENT CO.P.LTD.
February 15, 1996
MENA CINE AGENCIES, MOUNT ROAD MADRAS Vs. MANAGER, STATE BANK OF MYSORE
July 15, 1996
MESCA/COMPUTE ABILITIES Vs. ZEPHYR INFORMATION SYSTEMS
February 22, 1996
MUKUNDA INDUSTRIAL FINANCE LTD. Vs. FEDERAL BANK LTD.
July 23, 1996
N.RAJENDRAN Vs. REGIONAL MANAGER, HPCL
October 31, 1996
NAGASWAMY ASSOCIATES Vs. MANAGER, STATE BANK OF INDIA
March 5, 1996
NATIONAL INSURANCE CO.LTD. Vs. DEVAPPA F.KALYANI MAJOR
January 30, 1996
NAVODAYA VIDYANIKETHAN Vs. KEONIC MAGNAVISION
October 15, 1996
NEETA MANOHAR LAL Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, LIC OF INDIA
May 20, 1996
NEW INDIA ASSURANCE CO.LTD. Vs. SUBHAS
September 17, 1996
ORIENTAL INSURANCE CO.LTD. Vs. B.M.RAJASHEKARAIAH
May 13, 1996
P.KUSHALRAJ Vs. A.PROMAR SALES LTD.
July 15, 1996
P.M.ASHWIN Vs. MANIPAL HOSPITAL, BANGALORE
November 18, 1996
P.N.SUDHAKAR GUPTA Vs. ANUGRAHA VITTALA NURSING HOME
November 18, 1996
PAI ASSOCIATES INVESTMENTS Vs. INDUSTRIAL CREDIT & DEVELOPMENT SYNDICATE LTD.
May 13, 1996
POWERFLOW LTD. Vs. VIKAS ROADLINES (I) PVT.LTD.
October 10, 1996
RAM NATH KAW Vs. ORIENTAL INSURANCE CO.LTD.
August 12, 1996
ROHINI PRITAM KABADI Vs. R.T.KULKARNI
September 30, 1996
S.RAMA RAO Vs. BANTWAL SULOCHANA MADHAVA SHENOY TRUST (REGD.)
October 30, 1996
S.RAMA RAO Vs. BANTWAL SULOCHANA MADHAVA SHENOY TRUST (REGD.)
October 31, 1996
S.RAMASWAMY Vs. CENTRE POINT
July 15, 1996
SRI MANJUNATHA OIL INDUSTRIES Vs. UNITED INDIA INSURANCE CO.LTD.
January 30, 1996
SUBBARAYA SETTY Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
July 30, 1996
T.T.LTD. Vs. SAROJA
January 30, 1996
TAHIRA BANU Vs. BRANCH MANAGER, L.I.C.
May 13, 1996
V. SRINIVASAN Vs. UNITED INDIA INSURANCE CO. LTD.
July 15, 1996
Y.K.RAMA MURTHY Vs. L.P.NAGARAJAIAH
November 18, 1996
YESHWANTHI T.KOTIAN Vs. CHAIRMAN, LIC OF INDIA
February 29, 1996