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Case Index
Title
Date
A.M.NAUSHAD Vs. NATIONAL INSURANCE COMPANY LTD.
April 19, 1996
A.P.JOSEPH Vs. KUNJANNAMMA MATHAI
July 26, 1996
A.S.KARTHIKEYAN Vs. T.MARIYAM
July 15, 1996
ACCOUNTS OFFICER THRISSUR TELEPHONES Vs. A.A.MUHAMMADALI
May 24, 1996
ALEYAMMA VARGHESE Vs. DEWAN BAHADUR DR. V. VARGHESE
June 5, 1996
ASSISTANT ENGINEER, ELECTRIC SECTION Vs. M.ASHRAF
June 5, 1996
ASSISTANT EXECUTIVE ENGINEER Vs. T.K.AJAN
August 20, 1996
ASSISTANT EXECUTIVE ENGINEER Vs. THOMSON TOOLS LIMITED
September 16, 1996
ASSTT.EXECUTIVE ENGINEER, WORLD BANK Vs. GRACY PAULOSE, THEKKINADATHU VEEDU
February 27, 1996
BIPIN K.SETH Vs. MEELA ARACKAL
May 20, 1996
BIPIN K.SETH Vs. ROSILY XAVIER
May 20, 1996
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. P.S.LALU
July 10, 1996
BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD. Vs. B.SAIDALAVI
June 4, 1996
C.PAUL DAS Vs. EAST WEST TRAVELS AND TRADE LINKS
January 12, 1996
C.V.MATHEW Vs. P.BABU
February 26, 1996
CEAT LIMITED Vs. BIJU THOMAS
May 7, 1996
DAIVATHAN Vs. M.BALACHANDRAN
October 25, 1996
DISTRICT EDUCATIONAL OFFICER Vs. M.KRISHNANKUTTY
July 18, 1996
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD. Vs. MUHAMMED
September 17, 1996
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. ALWAYE Vs. JOB MATHEW
July 23, 1996
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. P.BALACHANDRAN
December 10, 1996
DIVSIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. LEELAMMA JOSEPH
June 18, 1996
JOSEPH ALIAS ANIMON Vs. ELIZABETH ZACHARIAH
November 13, 1996
K.NIRMALAN Vs. ABDULLAH KUTTY
May 7, 1996
M.C.PRABHAKARAN PILLAI Vs. GOPINATHAN NAIR
January 19, 1996
M.C.VIJAYAN Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO.
April 17, 1996
M.MONEYLAL Vs. ANIRUDHAN K.
April 9, 1996
MANAGER, SOUTH INDIAN BANK LTD. Vs. SUDHABHANU
March 4, 1996
MANAGER, STATE BANK OF TRAVANCORE, KOTTAYAM Vs. SURESH KUMAR
April 10, 1996
MANAGER, UMESH KAMATH & CO.` Vs. V.K.RAVEENDRAN
October 22, 1996
N.N.B.SHARMA Vs. M.R.DIVYA
June 4, 1996
OFFICER IN CHARGE, TELEPHONE EXCHANGE TIRUR Vs. T.V.UMMERKOYA
February 2, 1996
PADMA AUTO ELECTRICALS Vs. T.P.SUBRAMONIAN
February 14, 1996
POSTMASTER, MANNANCHERY Vs. D. PRATHAPAN
July 9, 1996
PRESIDENT, SAHITHYA PRAVARTHAKA SAHAKARANAM SANGOM LTD Vs. K.BALAKRISHNAN NAIR
March 25, 1996
PRESIDENT, SAHITHYA PRAVARTHAKA SAHAKARANAM SANGOM LTD. Vs. K.BALAKRISHNAN NAIR
March 3, 1996
RAJA JEWELLERY Vs. UNITED INDIA INSURANCE CO.LTD.
October 25, 1996
SENIOR DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. V.GOPALAKIRSHNAN
April 8, 1996
STATION SUPERINTENDENT, RAILWAY STATION, THRISSUR Vs. A.P.JOY
July 9, 1996
SUDHA C.S. Vs. POST MASTER GENERAL, G.P.O.
September 20, 1996
SUPERINTENDENT OF POST OFFICE Vs. K.P.REKHA
February 6, 1996
T.M.ABU Vs. VIJAYAN
March 25, 1996
TELECOM DISTRICT ENGINEER Vs. LATHA SUNDAR RAJ
May 15, 1996
TELECOM DISTRICT MANAGER, PALAKKAD Vs. K.MURALI, PROPRIETOR, KAIRALI PRINTERS
April 24, 1996
TELEPHONE DISTRICT ENGINEER Vs. KOSHI VARGHESE
May 15, 1996
TRESIA LILLY Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY
November 21, 1996
UNIT TRUST OF INDIA Vs. S.GEETHA DEVI
May 22, 1996
UNITED INDIA INSURANCE CO.LTD. Vs. K.P.BABY
February 14, 1996
VISHAK ROAD LINES (REGD.) Vs. P.M.MOHAMMED SALIM
March 27, 1996