Case Index

Title
Date
ADITYA STEEL INDUSTRIES Vs. COMMR. OF CENTRAL EXCISE
February 9, 1996
ADVANI OERLIKON LTD Vs. COLLECTOR OF CUSTOMS
November 22, 1996
AGRO POLYMERS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 1996
AJANTA LEATHER FASHIONS LTD Vs. COMMR OF CUSTOMS
June 13, 1996
ALLIED RESINS AND CHEMICALS LTD Vs. COMMR OF C EX
July 17, 1996
AMCO BATTERIES LTD Vs. COLLECTOR OF C. EX.
January 18, 1996
AMRIT BANASPATI CO. LTD Vs. COLLR. OF CENTRAL EXCISE
July 30, 1996
ANAND EXPORT CORPN Vs. CC
June 10, 1996
ANDAMAN TIMBER INDUSTRIES LTD Vs. COMMISSIONER OF C EX
December 30, 1996
ASHOK TRANSFORMERS PVT. LTD Vs. COLLECTOR OF C. EX.
June 19, 1996
ASITAVA BHATTACHARYA Vs. COMMISSIONER OF CUSTOMS
August 28, 1996
BAJAJ SEVASHRAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 30, 1996
BATLIBOI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 11, 1996
BENGAL SAFETY INDUSTRIES Vs. COLLECTOR OF CENTRAL EX
September 27, 1996
BHARAT ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 1996
BHARATI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
February 13, 1996
BOOLANI ENGG. CORPORATION Vs. COLLECTOR OF CUSTOMS
December 17, 1996
C C E Vs. NATIONAL INSULATED CABLE CO OF INDIA LTD
June 14, 1996
C C E COIMBATORE Vs. PALANIVEL SPINNING MILLS PVT LTD
March 22, 1996
C.C.E. Vs. KERALA STATE ELECTRONICS DEV.
January 18, 1996
CAUVERY ELECTRONICS PVT. LTD Vs. COMMISSIONER OF CUSTOMS
December 17, 1996
CCE Vs. EROS PHARMA (P) LTD.
February 13, 1996
CCE, KOCHI Vs. MRF LTD., KOTTAYAM
June 18, 1996
CHLORIDE INDUSTRIES LTD Vs. COLLECTOR OF C EXCISE
December 13, 1996
COLLECTOR OF C EX Vs. BLACK DIAMOND BEVERAGES LTD
May 16, 1996
COLLECTOR OF C EX Vs. WAXPOL INDUSTRIES LTD
March 26, 1996
COLLECTOR OF C EX Vs. MODERN FOOD INDUSTRIES INDIA LTD
September 13, 1996
COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
March 26, 1996
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN INORGANICS
August 7, 1996
COLLECTOR OF CENTRAL EXCISE Vs. FRICTION MATERIALS
June 19, 1996
COLLECTOR OF CENTRAL EXCISE Vs. MODERN MALLEABLES LTD
October 14, 1996
COLLECTOR OF CENTRAL EXCISE Vs. SAKET STEELS LTD.
December 17, 1996
COLLECTOR OF CENTRAL EXCISE Vs. STAR LAMINATES PVT. LTD.
June 18, 1996
COLLECTOR OF CENTRAL EXCISE Vs. AAR BEE ENTERPRISES
January 18, 1996
COLLECTOR OF CENTRAL EXCISE Vs. D.C.W. LTD.
January 16, 1996
COLLECTOR OF CENTRAL EXCISE Vs. L.N. CHEMICALS INDUSTRIES
February 2, 1996
COLLECTOR OF CENTRAL EXCISE Vs. PRINTORIUM
June 17, 1996
COLLECTOR OF CENTRAL EXCISE Vs. NAV BHARAT PAPER MILLS
July 30, 1996
COLLECTOR OF CUSTOMS Vs. ROYAL OPTICIANS
June 18, 1996
COLLECTOR OF CUSTOMS Vs. COODS AGRO CHEMICALS
January 17, 1996
COLLECTOR OF CUSTOMS Vs. MCDOWELL AND CO. LTD.
July 18, 1996
COLLECTOR OF CUSTOMS Vs. UNIQUE BIO CHEMICALS
July 16, 1996
COLLECTOR OF CUSTOMS Vs. O.E.N. INDIA LIMITED
July 15, 1996
COLLR OF C EX Vs. CONSOLIDATED BUILDERS AND DEVELOPERS P LTD
June 12, 1996
COLLR. OF C. EX. Vs. CONSOLIDATED BUILDERS AND
July 30, 1996
COLLR. OF CUS. Vs. GOBIND FIGURED AND WIRED GLASS
February 9, 1996
COMMISSIONER OF C EX Vs. HINDUSTAN FERTILIZER CORPN LTD
June 6, 1996
COMMISSIONER OF C. EX. Vs. JOHNSON AND JOHNSON LTD.
June 20, 1996
COMMISSIONER OF CENTRAL EXCISE Vs. PEARL ADHESIVES
July 30, 1996
COMMISSIONER OF CENTRAL EXCISE Vs. POLYMERS FABRIKS
July 18, 1996
COMMISSIONER OF CENTRAL EXCISE Vs. AKRY RASAYAN
July 15, 1996
COMMR. OF C.E. Vs. SREE GOPALAKRISHNA POLLY
February 12, 1996
COROMANDEL PRODORITE P. LTD Vs. COMMISSIONER OF C. EX.
June 18, 1996
DECIBELLS ELECTRONICS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 17, 1996
DEEKAY EXPORTS Vs. COMMISSIONER OF CUSTOMS
September 12, 1996
DR. BECK AND CO. (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 20, 1996
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 1996
DUROPOLYPRENE P LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 1996
DYERSLIME AND CHEMICALS PVT. LTD Vs. COLLECTOR OF C. EXCISE
June 18, 1996
EASTERN ABRASIVE LIMITED Vs. COLLECTOR OF C EX
February 5, 1996
ELPRO INTERNATIONAL LIMITED Vs. COLLECTOR OF CUSTOMS
June 11, 1996
ENGEE INDUSTRIAL SERVICES P. LTD Vs. COLLECTOR OF CUSTOMS
May 17, 1996
ESSKAY MACHINERY PVT LTD Vs. COLLECTOR OF CUSTOMS
August 8, 1996
FERRO ALLOYS CORPN LTD Vs. COLLECTOR OF C EX
July 24, 1996
GEBBS INDIA (P) LTD Vs. CCE
February 2, 1996
GHATGE PATIL INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
March 1, 1996
GOODYEAR INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1996
GROB TEA COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 8, 1996
GUJARAT MACHINERY MANUFACTURERS Vs. C.C.E.
June 18, 1996
HARI CHAND SHRI GOPAL Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 1996
HINDCO ROTATRON PVT LTD Vs. CC
November 4, 1996
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 1996
HINDUSTAN SAFETY GLASS WORKS LIMITED Vs. C C E
February 27, 1996
I T C LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 1996
I V P LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 11, 1996
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 3, 1996
IDL CHEMICALS LTD Vs. COMMISSIONER OF C EX
July 25, 1996
IFGL REFRACTORIES LIMITED Vs. COMMISSIONER OF CUSTOMS
May 21, 1996
INDIA JUTE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF C EX
October 16, 1996
INDIAN ALUMINIUM CO. LTD Vs. COMMISSIONER OF C. EX.
June 18, 1996
INDIAN HEALTH PHARMACEUTICALS LTD Vs. C C EX
January 1, 1996
INDIAN OXYGEN LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 12, 1996
INDIAN THERMOPLASTIC (P) LTD Vs. COLLECTOR OF CUSTOMS
June 20, 1996
JAYASHREE INSULATORS LTD Vs. COLLECTOR OF C. EXCISE
May 17, 1996
JAYDEE AGROCHEMICALS PVT. LTD Vs. COLLECTOR OF C. EX.
March 1, 1996
K.G. KHOSLA COMPRESSORS LTD Vs. CCE
June 17, 1996
KARNATAKA MINERALS AND MFG. CO. Vs. C.C.E. AND CUS.
June 19, 1996
KIRLOSKAR FERROUS INDUSTRIES Vs. COMMR. OF C. EX.
February 26, 1996
KISAN CHEMICALS Vs. COLLECTOR OF CUSTOMS
June 18, 1996
LARSEN AND TOUBRO LTD Vs. COLLECTOR OF CUSTOMS
July 19, 1996
LEADER ENGINEERING WORKS Vs. COLLECTOR OF C. EX.
July 15, 1996
LEELADHAR KEJRIWAL Vs. COLLECTOR OF C EX
July 1, 1996
MAHARAJA INTERNATIONAL LTD Vs. COLLECTOR OF C. EX.
February 26, 1996
MAHESWARY IRON AND STEEL SUPPLY CO Vs. COLLR OF C EX
October 14, 1996
MANJU AGARWAL Vs. CC PREV
January 17, 1996
MANJU AGGARWAL Vs. COMMISSIONER OF CUSTOMS PREV
January 17, 1996
MAX INDIA LTD Vs. COLLECTOR OF CUSTOMS
January 17, 1996
MEERA LUTHRA Vs. COLLECTOR OF CUSTOMS
May 17, 1996
METTUR CHEMICAL AND INDUS. CORPN. Vs. COLLR. OF C. EX.
July 15, 1996
MOD APPAREL EXPORTS Vs. COLLECTOR OF CUSTOMS
April 12, 1996
MODI ALKALIES AND CHEMICALS LTD Vs. COLLECTOR OF C. EX.
September 16, 1996
NATIONAL RAYON CORPORATION LTD Vs. COLLECTOR OF C. EX.
June 14, 1996
NATIONAL TAR PRODUCT Vs. COMMR. OF CEN. EX.
June 17, 1996
NEO INTEX MILLS LTD Vs. COMMISSIONER OF CUS. AND C. EX.
May 18, 1996
NEO PHARMA (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 1996
NETPLAST LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1996
NEW VEDIO LIMITED Vs. COLLECTOR OF CUSTOMS
July 18, 1996
NICCO CORPORATION LTD Vs. COLLECTOR OF C EX
May 17, 1996
NIPPON ZEON CO. LTD Vs. ADDL. SECRETARY, MINISTRY OF
June 18, 1996
NIREKA ENGINEERING AND COMPANY PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 17, 1996
OM PRAKASH KULTHIA Vs. COLLECTOR OF CUSTOMS PREV
August 8, 1996
ORIENT PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
July 18, 1996
PAHARPUR COOLING TOWERS LTD Vs. COLLECTOR OF C EX
April 4, 1996
PARTAP STEEL ROLLING MILLS Vs. COLLECTOR OF C. EXCISE
June 16, 1996
PEARL SOAP COMPANY Vs. COMMISSIONER OF C. EX.
June 21, 1996
PHARMACHEM Vs. COLLECTOR OF CUSTOMS
March 1, 1996
PHOTOPHONE LTD Vs. COLLECTOR OF CUSTOMS
September 16, 1996
PRAMOD KUMAR JAISWAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS PREV
August 7, 1996
PRATAP UNIVERSAL MACHINERY PVT. Vs. COLLECTOR OF C. EX.
February 23, 1996
PREMIER IRRIGATION EQUIPMENT LTD Vs. COMMR OF C EX
December 27, 1996
R.G. ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
July 15, 1996
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EX.,
February 13, 1996
ROTOFLEX INDUSTRIES Vs. COLLECTOR OF CUSTOMS
January 17, 1996
SECALS LTD Vs. CCE
March 1, 1996
SHAILESH KUMAR MAHENDRA AND CO. Vs. COLLECTOR OF CUSTOMS
July 15, 1996
SHALIMAR PAINTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 23, 1996
SHRI RAM REFRIGERATION LTD Vs. COLLECTOR OF CUSTOMS
January 16, 1996
SIEMENS LTD Vs. COLLECTOR OF CUSTOMS
May 17, 1996
SIPRA GHOSH Vs. COMMISSIONER OF CUSTOMS PREV
September 9, 1996
SK ASRAF HOSSAIN Vs. COLLR OF C EX
February 23, 1996
SOMAIYA ORGANICS (INDIA) LTD Vs. COLLECTOR OF C. EX.
February 27, 1996
SRI ANNAPURNA COTTON MILLS AND INDUSTRIES LTD Vs. C C E
April 15, 1996
STATE TRADING CORP. OF INDIA Vs. COMMR. OF CUSTOMS
February 26, 1996
STRAW PRODUCTS LIMITED Vs. COMMISSIONER OF C EX
May 24, 1996
SUPER SUN LAMINATION AND PLASTICS Vs. COLLECTOR OF C. EX.
February 2, 1996
SUPER SYNCOTEX (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 30, 1996
SVICTOR MULTICORE PVT. LTD Vs. C.C.E.
June 17, 1996
SWASTIK INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 1996
TATA IRON AND STEEL COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 1996
TATA OIL MILLS CO. Vs. COLLECTOR OF CENTRAL EXCISE
June 19, 1996
THIRUMALAI CHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
February 23, 1996
TRISHUL ALLOYS PVT LTD Vs. COMMISSIONER OF C EX
October 14, 1996
TRIVENI ENGG. WORKS LTD Vs. COMMISSIONER OF C. EX.
June 20, 1996
UNIVERSAL SYNTHETICS Vs. COLLECTOR OF CUSTOMS
February 12, 1996
VALLEY ABRASIVES LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 1, 1996
VARANASI DOMESTIC APPLIANCES (P) Vs. COLLR. OF C. EX.
January 16, 1996
VIJAY GUPTA Vs. CC
March 1, 1996
VIJAY N NAIK Vs. COLLECTOR OF CUSTOMS
May 23, 1996
VXL INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 14, 1996
ZINC-O-INDIA Vs. COLLECTOR OF CENTRAL EXCISE
July 30, 1996