Case Index

Title
Date
A Vs. B
February 1, 1996
A N ANSARI Vs. RAJ HIGH COURT
April 23, 1996
A N ANSARI Vs. RAJASTHAN HIGH COURT
April 23, 1996
AASHIRWAD ENTERPRISES Vs. SAMBHAR SALTS LTD
September 12, 1996
ABDUL RASHID Vs. STATE OF RAJ. AND OTHERS
November 26, 1996
ACHAL CHAND Vs. CHUUNI LAL ZORAWAR MAL
October 8, 1996
ADMINISTRATOR KRISHI UPAJ MANDI SAMITI Vs. GAURI SHANKER
July 3, 1996
AHMED ALI Vs. STATE OF RAJASTHAN
February 16, 1996
AHSAN AND ANR Vs. STATE OF RAJASTHAN
May 10, 1996
AJAY TEXTILES Vs. A C J M NO 1 JODHPUR
July 11, 1996
AJAYAB SINGH Vs. STATE OF RAJASTHAN
May 28, 1996
AJEET SINGH Vs. STATE OF RAJASTHAN
August 6, 1996
AMAR CHAND Vs. RSRTC
May 13, 1996
AMAR KUMARI SURANA Vs. COMMISSIONER OF INCOME TAX
May 1, 1996
AMB SINGH Vs. SUB-DIVISIONAL OFFICER
July 17, 1996
AMBA LAL Vs. UNION OF INDIA
May 1, 1996
AMICHAND AHIR AND Vs. KRISHNA KUMAR
November 26, 1996
AMRI AND Vs. STATE OF RAJASTHAN
August 13, 1996
ANANT SHRI SUKHRAMJI TRUST Vs. UNION OF INDIA
July 16, 1996
ANIL KUMAR Vs. STATE OF RAJASTHAN
November 8, 1996
ANIL KUMAR JAIN Vs. GEETA
August 7, 1996
ANNDA RAM Vs. SALAG RAM
August 8, 1996
ANOOP DHAND Vs. CONTROLLER OF EXAMINATION
November 8, 1996
ARJUN SINGH Vs. GURBACHAN SINGH AND OTHERS
March 19, 1996
ASHA BAI Vs. MAGAN MAL AND ANOTHER
September 16, 1996
ASHA RAM Vs. BHANWAR LAL
September 11, 1996
ASHOK KUMAR JOSHI Vs. STATE OF RAJASTHAN
January 17, 1996
ASHOK KUMAR JOSHI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
January 16, 1996
ASHOK SON OF BHANWAR LAL Vs. STATE OF RAJASTHAN
September 27, 1996
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
December 20, 1996
ASSAM ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
April 22, 1996
ASSOCIATED STONE INDUSTRIES KOTA Vs. STATE OF RAJASTHAN
July 1, 1996
ASSTT ENGINEER PUBLIC HEALTH Vs. IMAMUDEEN KHATRI
February 2, 1996
ATMA RAM Vs. MANA RAM
July 26, 1996
AVADH SRIVASTAVA Vs. STATE OF RAJASTHAN
October 9, 1996
AZHAR BEG Vs. STATE OF RAJASTHAN
August 9, 1996
AZIZ KHAN Vs. STATE OF RAJASTHAN AND ORS.
December 20, 1996
BABOO LAL & ANR Vs. STATE OF RAJASTHAN
November 1, 1996
BABU ALIAS RAJESH Vs. STATE OF RAJASTHAN
April 18, 1996
BABU BHAI Vs. UNION OF INDIA
February 16, 1996
BABU LAL Vs. STATE TRANSPORT APPELLATE
November 20, 1996
BABU LAL Vs. CHANDI RAM
February 9, 1996
BABU LAL Vs. STATE OF RAJASTHAN
May 23, 1996
BABULAL Vs. RAJENDRA SINGH
July 19, 1996
BADRI LAL Vs. STATE OF RAJASTHAN
January 31, 1996
Badri Lal Vs. State of Rajasthan
January 1, 1996
BADRI PRASAD Vs. STATE OF RAJASTHAN
January 23, 1996
BAJRANGDAS Vs. VISHVA KARMA JANGID PANCHAYAT
October 7, 1996
BAL KISHAN Vs. VASU DEO
August 22, 1996
BALBIR RAM Vs. STATE OF RAJASTHAN & ANR.
January 22, 1996
BALBIR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 1, 1996
BALDEO SINGH AND ANR. Vs. STATE OF RAJASTHAN
September 30, 1996
BANIYA KHAN & ORS. Vs. STATE OF RAJASTHAN
July 2, 1996
BANSI LAL Vs. STATE OF RAJASTHAN
November 1, 1996
BANWARI LAL Vs. STATE OF RAJASTHAN
October 28, 1996
BANWARI LAL Vs. STATE OF RAJASTHAN
November 5, 1996
BANWARI LAL MATHUR Vs. STATE OF RAJASTHAN
May 27, 1996
BASANT KUMAR MINOR THROUGH HIS FATHER MAHAVIR PRASAD Vs. RAGHUVEER SINGH AND OTHERS
July 23, 1996
BASHIR AND ORS Vs. STATE OF RAJASTHAN
September 30, 1996
BASTI CHAND Vs. DUKHRAJ
May 8, 1996
BHAGIRATH Vs. STATE
November 28, 1996
BHAGIRATH Vs. SHRI OSWAL SAMAST NYATI SAMITI, PHALODI
July 16, 1996
BHAGWAN @ ADITYA PRAKASH Vs. STATE OF RAJASTHAN
July 16, 1996
BHAGWAN LAL Vs. STATE OF RAJASTHAN
July 3, 1996
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
September 30, 1996
BHAGWANIDEVI Vs. STATE OF RAJASTHAN
January 18, 1996
BHAGWATI LAL Vs. STATE OF RAJASTHAN
September 18, 1996
BHAIRU LAL Vs. STATE OF RAJASTHAN
March 21, 1996
BHAKHAR RAM Vs. STATE OF RAJASTHAN
March 14, 1996
BHALLA RAM Vs. STATE OF RAJASTHAN
September 4, 1996
Bhalru Lal and Anr. Vs. State of Rajasthan
March 21, 1996
BHANDARI DAS Vs. SUSHILA
December 3, 1996
BHANWAR LAL Vs. STATE OF RAJASTHAN
February 29, 1996
BHANWAR LAL Vs. MISHRI LAL
August 30, 1996
BHANWAR LAL Vs. STATE
April 19, 1996
BHANWAR LAL & ORS. Vs. STATE OF RAJASTHAN
August 1, 1996
BHANWAR LAL VERMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
November 8, 1996
BHANWARI DEVI Vs. STATE OF RAJASTHAN
October 11, 1996
BHANWARSINGH Vs. STATE OF RAJASTHAN
April 18, 1996
BHARAT DAN Vs. STATE OF RAJASTHAN
May 2, 1996
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
August 13, 1996
BHAWANI SINGH Vs. STATE OF RAJASTHAN
October 1, 1996
BHERULAL Vs. STATE OF RAJASTHAN
December 18, 1996
BHIKA Vs. STATE OF RAJASTHAN
July 9, 1996
BHOLA RAM Vs. UNION OF INDIA
December 5, 1996
BHOLE RAM Vs. MAHESH CHAND
July 17, 1996
BHOOP SINGH Vs. STATE OF RAJASTHAN
July 11, 1996
BHOORA LAL Vs. STATE OF RAJASTHAN
August 14, 1996
BHOWAL SINGH Vs. STATE AND ANR.
May 14, 1996
BHUPENDRA KUMAR Vs. STATE OF RAJASTHAN
May 3, 1996
BHUPENDRA SINGH Vs. EXECUTIVE ENGINEER GANG CANAL
April 11, 1996
BHUPINDER SINGH Vs. STATE OF RAJASTHAN
February 28, 1996
BHURA MAL RAJ MAL Vs. COMMISSIONER OF INCOME TAX
April 6, 1996
BHURI DEVI Vs. STATE OF RAJASTHAN
March 12, 1996
BINANI ZINC LIMITED Vs. STATE OF RAJASTHAN
May 22, 1996
BIRAMA RAM Vs. STATE
November 6, 1996
BISHAN SINGH Vs. HANUMAN SINGH
May 10, 1996
BORDER SECURITY FORCE Vs. LAND ACQUISITION OFFICER
July 3, 1996
BRAHMA NAND AGRAWAL S/O RAMESHWAR DAS & ANR Vs. STATE OF RAJASTHAN
December 12, 1996
BRAHMACHARI LALIT BABA Vs. STATE OF RAJASTHAN
August 26, 1996
BRIJ MOHAN AGARWAL Vs. RAM GOPAL
May 16, 1996
BRIJENDRA KUMAR Vs. STATE OF RAJASTHAN
January 29, 1996
BRIJENDRA SINGH JAT Vs. STATE OF RAJASTHAN
January 10, 1996
BUDH PRAKASH Vs. SECRETARY GOVT OF INDIA
September 26, 1996
BUDHA RAM Vs. STATE
July 30, 1996
CENTRAL BOARD OF SECONDARY EDUCATION AJMER Vs. SANJAY KUMAR
January 4, 1996
CHAGAN MAL BASTIMAL Vs. COMMISSIONER OF INCOME TAX
May 15, 1996
CHANDMAL SHAH Vs. KANHAIYA LAL
September 25, 1996
CHANDRA FILLING SERVICE Vs. RAMPRASAD
December 4, 1996
CHANDRA FILLING SERVICE Vs. RAM PRASAD
November 6, 1996
CHARAN SINGH Vs. STATE OF RAJASTHAN
December 17, 1996
CHATAR LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
December 5, 1996
CHATRA RAM Vs. STATE OF RAJASTHAN
July 15, 1996
CHHOGA RAM Vs. STATE OF RAJASTHAN
September 10, 1996
CHHOTYA AND ANOTHER Vs. THE STATE OF RAJASTHAN
December 18, 1996
CHOTU LAL Vs. CHAMALI BAI
August 20, 1996
CHUNA RAM Vs. STATE OF RAJASTHAN
December 18, 1996
CHUNA RAM & ORS Vs. STATE OF RAJASTHAN
August 5, 1996
CHUNI Vs. STATE OF RAJASTHAN
May 24, 1996
COMISSIONER OF INCOME TAX Vs. PREM KISHORE AGRAWAL
February 5, 1996
COMMISSIONER OF GIFT TAX Vs. MAHARAJA BHAGWAT SINGH LATE H H
July 24, 1996
COMMISSIONER OF INCOME TAX Vs. SANT DAS NIHAL CHAND
July 26, 1996
COMMISSIONER OF INCOME TAX Vs. AYURVED SEWA ASHRAM LIMITED
July 17, 1996
COMMISSIONER OF INCOME TAX Vs. PATEL BROKERS
July 17, 1996
COMMISSIONER OF INCOME TAX Vs. WOLKEM PRIVATE LIMITED
August 9, 1996
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED IN LIQUIDATION
August 6, 1996
COMMISSIONER OF INCOME TAX Vs. VASU PUZIYA JAIN DERASHAR PEDI UNDRI
September 9, 1996
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. SARVANJINIK GRAH-NIRMAN SAMITI
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. GANESH TALKIES
January 4, 1996
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR BAFNA
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. BANSWARA TEXTILES MILL LIMITED
January 17, 1996
COMMISSIONER OF INCOME TAX Vs. JAIDEO JAIN AND COMPANY
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND
January 12, 1996
COMMISSIONER OF INCOME TAX Vs. S M BHATIYA ASSOCIATES
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. LUCKY MINERAL PRIVATE LIMITED
February 27, 1996
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHAND DHADDA
March 27, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLES PRODUCT
May 22, 1996
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 2
May 22, 1996
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
July 5, 1996
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
July 8, 1996
COMMISSIONER OF INCOME TAX Vs. O N G C AGENT OF CGG FRANCE
July 11, 1996
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL
May 3, 1996
COMMISSIONER OF INCOME TAX Vs. G T ENTERPRISES
May 16, 1996
COMMISSIONER OF INCOME TAX Vs. ABDULKARIM STONE CONTRACTOR
May 22, 1996
COMMISSIONER OF INCOME TAX Vs. MOHTA CONSTRUCTIONS COMPANY
May 13, 1996
COMMISSIONER OF INCOME TAX Vs. S M BHATIA ASSOCIATES
May 7, 1996
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 1
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. BHANWAR LAL JAS RAJ GEHLOT
May 2, 1996
COMMISSIONER OF INCOME TAX Vs. ANJANI KUMAR AND COMPANY PRIVATE LIMITED
May 6, 1996
COMMISSIONER OF INCOME TAX Vs. JANKIDAS RAM PRATAP
May 3, 1996
COMMISSIONER OF INCOME TAX Vs. SHEO RAJ BHATIA
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. JAG MOHAN GOYAL
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. PEER KHAN CHAND KHAN MORAK
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OPERATIVE BANK
April 22, 1996
COMMISSIONER OF INCOME TAX Vs. HASSAN CHAND AND SONS
April 22, 1996
COMMISSIONER OF INCOME TAX Vs. SHIV RAJ BHATIA
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. MOTI MAL MOHNOT
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LTD
March 5, 1996
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
January 16, 1996
COMMISSIONER OF WEALTH TAX Vs. VIDHYADHAR GUPTA
January 16, 1996
COMMISSIONER OF WEALTH TAX Vs. BHANWAR LAL GUPTA
January 16, 1996
COMMISSIONER OF WEALTH TAX Vs. SUNDER LAL GUPTA
January 15, 1996
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
January 15, 1996
CONTROLLER OF ESTATE DUTY Vs. RADHEY SHYAM
May 9, 1996
D C DUDI Vs. UNIVERSITY OF RAJASTHAN
March 1, 1996
DALMIA DAIRY INDUSTRIES, BHARATPUR Vs. RAJASTHAN STATE WATER POLLUTION CONTROL AND PREVENTION BOARD, JAIPUR
July 16, 1996
DALPAT SINGH AND Vs. STATE OF RAJASTHAN
July 3, 1996
DAMODAR Vs. STATE OF RAJASTHAN
April 2, 1996
DAMODAR PRASAD PAREEK Vs. R S E B JAIPUR
April 17, 1996
DANA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
August 12, 1996
DARAB SINGH Vs. STATE OF RAJASTHAN
December 12, 1996
DAULAT CHAND GUPTA Vs. STATE OF RAJASTHAN
September 27, 1996
DAYANAND AND ORS. Vs. THE RAJASTHAN NURSING COUNCIL
September 23, 1996
DEEN DAYAL PAREEK Vs. STATE OF RAJASTHAN
August 7, 1996
DEEPAK KUMAR Vs. UNION OF INDIA
November 27, 1996
DEEPAK KUMAR KHIARA Vs. OIL INDIA LIMITED
April 17, 1996
DESH RAJ Vs. STATE OF RAJASTHAN
July 22, 1996
DEV KANWAR Vs. SHAMBHU SINGH
March 14, 1996
DEVENDERA KUMAR Vs. STATE
December 5, 1996
DEVI DAS Vs. NARAIN DAS
August 1, 1996
DEVI LAL Vs. NATHU LAL
July 25, 1996
DEVKI NANDAN Vs. STATE OF RAJASTHAN
January 15, 1996
DHANNA LAL Vs. STATE OF RAJASTHAN
May 6, 1996
DHANNA RAM AND ORS Vs. STATE OF RAJASTHAN
May 16, 1996
DHANPAT SINGH Vs. MARUDHAR KSHETRIYA GRAMINE BANK
January 29, 1996
DHANPHOOL & 2 ORS. Vs. STATE OF RAJASTHAN
July 9, 1996
DHARAM CHAND Vs. S T A T
July 2, 1996
DHARAM CHAND Vs. BOARD OF REVENUE
December 3, 1996
DHENIYA Vs. STATE OF RAJASTHAN
February 19, 1996
DHOLA RAM Vs. STATE OF RAJASTHAN
November 7, 1996
DHULA Vs. STATE OF RAJASTHAN
August 9, 1996
DILIP SINGH AND ANR. Vs. STATE OF RAJASTHAN
August 1, 1996
DINESH CHANDRA SHARMA Vs. STATE
May 21, 1996
DINESH KUMAR Vs. STATE OF RAJASTHAN
June 4, 1996
DINESH KUMAR Vs. STATE AND ORS.
February 20, 1996
DR. (MRS.) SUDHA MATHUR Vs. THE STATE OF RAJASTHAN AND ANOTHER
August 23, 1996
DR. HEMANT TAUNK Vs. UNIVERSITY OF RAJASTHAN AND ANR.
April 12, 1996
DR. NARPAT SINGH Vs. RPSC AND ANR.
April 3, 1996
DRAUPADI DEVI Vs. INDER KUMAR
May 8, 1996
DUNGA RAM Vs. STATE OF RAJASTHAN
July 18, 1996
DURGA SHANKAR Vs. STATE OF RAJASTHAN
November 13, 1996
DURJAN SINGH ALIAS DURJA SINGH Vs. STATE OF RAJASTHAN
May 28, 1996
DWARKA PRASAD Vs. MISHRI LAL
February 20, 1996
EDU KHAN Vs. KALOO KHAN AND ANR.
January 30, 1996
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. ANOP KANWAR SMT
January 18, 1996
EXECUTIVE ENGINEER P W D Vs. BABU LAL
November 14, 1996
EXOTIQUE APPARELS, SMT. INDIRA BALI Vs. TONK TANNERIES PVT. LTD. AND OTHERS
September 13, 1996
FARAZ Vs. STATE OF RAJASTHAN
August 3, 1996
FARIDA Vs. ABID
May 8, 1996
FATEH CHAND SHARMA AND 16 ORS. Vs. STATE OF RAJASTHAN AND ANOTHER
July 15, 1996
FATEH SINGH & ORS. Vs. STATE OF RAJASTHAN
May 21, 1996
FEDERAL BANK LTD Vs. SARALA DEVI RATHI
November 22, 1996
FIRM GANESH MAL ROOP CHAND Vs. STATE OF RAJASTHAN
November 8, 1996
FIRM SURESH KUMAR SHANKERLAL Vs. STATE OF RAJASTHAN
May 27, 1996
GALLA @ GULAB Vs. STATE
August 5, 1996
GANESH DAROGA Vs. BEENA KUMARI
May 28, 1996
GANESH MAL SURANA Vs. STATE OF RAJASTHAN
May 27, 1996
GANESHI LAL Vs. STATE OF RAJASTHAN
August 3, 1996
GANPAT RAM Vs. STATE OF RAJASTHAN
August 6, 1996
GANPAT RAM AND CO Vs. STATE OF RAJASTHAN
August 14, 1996
GAUTTAM Vs. STATE OF RAJASTHAN
August 22, 1996
GEETA DEVI Vs. SANWAR MAL
May 8, 1996
GEHRU @ GEHRI LAL S/O RODAJI Vs. STATE OF RAJASTHAN AND ANR.
January 10, 1996
GHANSITYAM DAS Vs. STATE OF RAJASTHAN AND OTHERS
July 1, 1996
GHEWAR CHAND Vs. STATE OF RAJASTHAN
November 22, 1996
GIRDHARI Vs. UNION OF INDIA
July 23, 1996
GIRDHARI LAL Vs. PRABHU DAYAL
August 16, 1996
GIRDHARI SINGH BAPNA Vs. UNION OF INDIA
May 3, 1996
GIRDHARILAL Vs. DINESH KUMAR AND ANOTHER
July 17, 1996
GIRDHARILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 25, 1996
GIRISH GANDHI Vs. UNION OF INDIA
September 27, 1996
GODU RAM Vs. STATE OF RAJASTHAN
August 9, 1996
GOKUL CHAND Vs. SHRI KRISHAN AND ANOTHER
December 3, 1996
GOPA RAM Vs. STATE OF RAJASTHAN
April 26, 1996
GOPAL Vs. STATE OF RAJASTHAN
December 18, 1996
GOPAL DASS Vs. TEJ SINGH
January 2, 1996
GOPALPURA GRIH NIRMAN SEHKARI SAMITI LTD. AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
October 28, 1996
GOPI KISHAN Vs. BAJRANG LAL
May 6, 1996
GOPI KISHAN Vs. BAJRANG LAL
May 9, 1996
GOPI LAL Vs. SUNDAR LAL
May 3, 1996
GOPI RAM LILA Vs. COMMISSIONER OF INCOME TAX
January 10, 1996
GORDHAN DASS Vs. STATE OF RAJASTHAN
September 24, 1996
GOVIND Vs. STATE OF RAJASTHAN
February 27, 1996
GOVIND CHANDER MATHUR Vs. STATE
February 26, 1996
GULAB JATTI Vs. STATE OF RAJASTHAN
November 14, 1996
GULAB KUMARI SAXENA Vs. STATE OF RAJASTHAN AND ORS.
March 21, 1996
GULAM FARID Vs. STATE OF RAJASTHAN
December 20, 1996
GULAM HUSSAIN Vs. DISTRICT MAGISTRATE
July 5, 1996
GULIA ALIAS GULSHER Vs. DISTRICT MAGISTRATE
April 24, 1996
GURDEV SINGH Vs. STATE OF RAJASTHAN
May 2, 1996
GURLAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 2, 1996
GURU DUTTA SINGH Vs. STATE OF RAJASTHAN
August 1, 1996
GURUCHARAN KUMAR & ORS. Vs. STATE OF RAJASTHAN
March 21, 1996
GYATRI BAI Vs. RAM KARAN
December 11, 1996
HAJARI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
May 28, 1996
HAKIMUDDIN MOHAMMED HUSSAIN HITAWALA AND ETC. Vs. KRISHI UPAJ MANDI SAMITI, UDAIPUR AND OTHERS
July 26, 1996
HAMID ALIAS BHURIA Vs. RAJASTHAN STATE ROAD TRANS
May 28, 1996
HAMID ZAFAR ALAM Vs. MUNICIPAL BOARD
October 9, 1996
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
July 2, 1996
HANUMAN SINGH Vs. STATE OF RAJASTHAN
August 14, 1996
HANUMAN SINGH Vs. STATE OF RAJASTHAN
August 4, 1996
HANUMAN SINGH Vs. UNION OF INDIA
November 27, 1996
HAR CHAND Vs. STATE OF RAJASTHAN
August 5, 1996
HARCHAND Vs. STATE OF RAJASTHAN
May 13, 1996
HARDEEP SINGH Vs. STATE
May 23, 1996
HARI SHARMA Vs. CHANDRA PRAKASH
August 3, 1996
HARIDAS BHATKAR Vs. STATE OF RAJASTHAN
August 1, 1996
HARISH CHANDRA Vs. STATE OF RAJASTHAN
March 1, 1996
HARISINGH MAHUWA Vs. STATE OF RAJASTHAN AND ORS.
November 1, 1996
HARJI Vs. STATE OF RAJASTHAN
May 28, 1996
HARSHVARDHAN SINGH Vs. RANVEER SINGHN
November 20, 1996
HAZARI Vs. NAND LAL
April 18, 1996
HEERA LAL RAMJI LAL INDUSTRIAL Vs. FOOD CORPORATION OF INDIA
August 14, 1996
HEMRAJ Vs. CHANDRA PRAKASH
October 9, 1996
HIRA COLD STORAGE AND ICE FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
April 3, 1996
HONORARY SECRETARY, MAHESHWARI BALIKA VIDYALAYA, JAIPUR Vs. RAVINDRA PAREEK AND ANOTHER
May 10, 1996
HUKI & ANR. Vs. STATE OF RAJASTHAN
February 27, 1996
INDER CHAND Vs. MUKNA
February 15, 1996
INDER MAL AND ORS. Vs. DAVENDRA KUMAR PATEL
November 7, 1996
INDU ENGINEERING AND TEXTILES Vs. DEEP SPECIAL STEELS LTD
January 5, 1996
ISHARI SINGH Vs. STATE OF RAJASTHAN
December 12, 1996
ISHWAR TEXTILE Vs. JAIPUR GOLDEN
January 19, 1996
J K GOYAL Vs. JAIPUR METALS AND ELECTRICALS LIMITED
March 11, 1996
J K INDUSTRIES LTD Vs. MUNICIPAL BOARD RAJSAMAND
July 24, 1996
J.S. KALKAL, CIVIL JUDGE (JD) AND J.M. Vs. RAJENDRA SINGH RATHORE, DY. S.P.
November 20, 1996
JAGDEV SINGH Vs. AMRIT KAUR
December 20, 1996
JAGDISH & ANR. Vs. STATE OF RAJASTHAN
August 12, 1996
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
July 12, 1996
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
December 3, 1996
Jagdish Chandra,Mahendra Kumar Ors. Vs. State of Rajasthan
December 6, 1996
JAGDISH GUJAR Vs. STATE OF RAJASTHAN
August 6, 1996
JAGDISH NARAIN Vs. SATISH CHAND GOSWAMI
November 27, 1996
JAGDISH PD. Vs. STATE OF RAJ.
February 2, 1996
JAGDISH PRASAD Vs. NARAIN LAL
August 22, 1996
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
March 12, 1996
JAGDISH PRASAD SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY JAIPUR
April 12, 1996
JAI SINGH Vs. STATE OF RAJASTHAN
May 13, 1996
JAI SINGH Vs. STATE OF RAJASTHAN
November 8, 1996
JAI SINGH AND ORS Vs. STATE OF RAJASTHAN
May 8, 1996
JAINI KAYAMKHANI Vs. STATE OF RAJASTHAN
July 19, 1996
JAIPUR DEVELOPMENT AUTHORITY Vs. PRAHLADI DEVI AND OTHERS
July 4, 1996
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. SMT. SAROJ DEVI
December 13, 1996
JAIPUR ELECTRO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 8, 1996
JAIPUR POLYSPIN LTD Vs. STATE OF RAJASTHAN
December 3, 1996
JAIRAM Vs. STATE OF RAJASTHAN
March 28, 1996
JAMNA BAI Vs. TULSI RAM
September 25, 1996
JANTA TRAVELS PVT LIMITED Vs. RAJ KUMAR SETH
May 24, 1996
JAWAHAR LAL AND OTHERS Vs. STATE OF RAJASTHAN
May 17, 1996
JAWAILARA RAM @ JAWAHARLAL Vs. STATE OF RAJASTHAN
April 24, 1996
JAY PRAKASH Vs. RPSC
December 19, 1996
JEEV DAN Vs. STATE
July 8, 1996
JEEVA RAM Vs. STATE OF RAJASTHAN
September 19, 1996
JEEVAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
October 11, 1996
JESA RAM Vs. STATE OF RAJASTHAN
July 23, 1996
JETHA RAM Vs. STATE OF RAJASTHAN
August 9, 1996
JETHU SINGH Vs. R S R T C
May 24, 1996
JHAMKU DEVI Vs. LALLU RAM YADAV
May 1, 1996
JITENDRA KUMAR SHARMA Vs. RASHTRIYA SANSKRIT SANSTHAN
August 5, 1996
JIYA RAM Vs. STATE OF RAJASTHAN
July 8, 1996
JOHN VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
July 3, 1996
JUGAL KISHORE Vs. RAMESH CHANDRA
July 16, 1996
JUGAL KISHORE Vs. BANKAT LAL & ORS.
August 5, 1996
K K COMPLEX P LTD Vs. STATE OF RAJASTHAN
January 15, 1996
K.C. CHHIBBER & COMPANY PVT. LTD. Vs. UNION OF INDIA AND OTHERS
September 13, 1996
KAILASH CHAND Vs. BAJRANG LAL
November 1, 1996
KAILASH CHAND AJMERA Vs. STATE OF RAJASTHAN
March 18, 1996
KAILASH NARAIN GUPTA Vs. COMMISSIONER OF INCOME TAX
May 6, 1996
KALIU Vs. MAJIDAN
July 3, 1996
KALU Vs. DEEP KANWAR
August 12, 1996
KALU RAM GUPTA Vs. LAXMI DEVI
April 9, 1996
KALYAN PRASAD, MADAN LAL AND DULARI Vs. STATE OF RAJASTHAN
April 23, 1996
KALYAN SINGH Vs. ABDUL WAHID, NATIONAL INSURANCE COMPANY AND BANNU ALIAS BANNU SINGH
May 10, 1996
KALYANMAL Vs. R S R T C
May 14, 1996
KAMAL CHAND KASLIWAL Vs. COMMISSIONER OF WEALTH TAX
September 24, 1996
KAMAL KISHORE VYAS Vs. STATE OF RAJASTHAN
January 5, 1996
KAMALJSUMAR MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 29, 1996
KAMANI ENGINEERING CORPORATION Vs. UNION OF INDIA
September 26, 1996
KAMLA Vs. BHAGIRATH
May 23, 1996
KAMLA DEVI Vs. JASWANT SINGH
July 3, 1996
KAMLAKAR SHARMA AND 2 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
May 24, 1996
KAMLI GUJAR Vs. RAJASTHAN STATE ROAD TRANSPORT
February 1, 1996
KAN SINGH Vs. JAGDISH SINGH
February 22, 1996
KANA RAM Vs. STATE OF RAJASTHAN & OTHERS
July 16, 1996
KANAHIYA LAL SAINI Vs. STATE OF RAJASTHAN
December 16, 1996
KANCHAN TYAGI ALIAS RAJESHWARI Vs. MOHD ISHAK SADDIQUE BHAI PATEL
January 12, 1996
KANHAIYA LAL Vs. VISHWANATH
August 5, 1996
KANHIYA LAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 26, 1996
KANJI Vs. STATE OF RAJASTHAN
July 12, 1996
KANJU Vs. STATE OF RAJASTHAN
November 2, 1996
KANTI PRASAD VYAS Vs. STATE OF RAJASTHAN AND OTHERS
September 11, 1996
KANWAR SINGH Vs. STATE OF RAJASTHAN
July 16, 1996
KARIM BUX Vs. RAJASTHAN STATE ELECTRICITY BOARD
November 15, 1996
KARNA RAM Vs. STATE OF RAJASTHAN
May 7, 1996
KAVITA VATSA Vs. PRINCIPAL GOVT SR HIGHER
February 2, 1996
KEDAR MAL Vs. STATE OF RAJASTHAN
March 14, 1996
KEDAR SHARMA Vs. STATE OF RAJASTHAN
April 16, 1996
KEHAR SINGH Vs. STATE OF RAJASTHAN
December 2, 1996
KERTA MAL Vs. STATE OF RAJASTHAN
March 13, 1996
KESAR DAN Vs. BOARD OF REVENUE RAJASTHAN
November 1, 1996
KESAR LAL Vs. STATE OF RAJASTHAN
July 2, 1996
KESHAR Vs. STATE OF RAJASTHAN
November 4, 1996
KESHAV KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 14, 1996
KESRI LAL AND 3 OTHERS Vs. STATE OF RAJASTHAN AND ORS.
July 26, 1996
KEWAL KRISHAN SHARMA Vs. STATE OF RAJASTHAN
September 25, 1996
KHEMA Vs. STATE OF RAJASTHAN
May 15, 1996
KHUMAN SINGH MEHTA Vs. STATE OF RAJASTHAN
June 6, 1996
KHYALA MEENA Vs. STATE OF RAJASTHAN
April 16, 1996
KISHAN GOPAL PARASAR Vs. ALLAUDDIN
August 29, 1996
KISHAN LAL Vs. KRISHNA SALES
July 8, 1996
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 24, 1996
KISHAN SINGH YADUVANSHI Vs. STATE OF RAJ. AND OTHERS
November 15, 1996
KISHNA Vs. STATE OF RAJASTHAN
March 14, 1996
KISHORE KUMAR Vs. STATE OF RAJASTHAN
May 13, 1996
KM RAJSHRI MITRA Vs. KENDRIYA VIDYALAYA SANSTHAN
December 10, 1996
KODAR LAL Vs. STATE OF RAJASTHAN
May 24, 1996
KODU MAL Vs. MOHD. IDRISH KHAN AND OTHERS
September 16, 1996
KOTA STEEL REROLLING MILLS PVT Vs. STATE OF RAJASTHAN
December 17, 1996
KRISHAN LAL Vs. RAJA RAM
May 23, 1996
KRISHAN LAL Vs. STATE OF RAJASTHAN
August 29, 1996
KULDEEP DHANKAR Vs. UNION OF INDIA
December 17, 1996
KULDEEP SINGH Vs. RIKHAB DAS
September 12, 1996
KUNTHA DEVI Vs. STATE OF RAJASTHAN
September 27, 1996
LACHAMA DEVI Vs. STATE OF RAJASTHAN
July 18, 1996
LADU RAM Vs. ADDL. REGISTRAR, CO
December 12, 1996
LAHARI RAM S/O SONA & ORS Vs. STATE OF RAJASTHAN
December 18, 1996
LAKHA SINGH & ORS. Vs. STATE OF RAJASTHAN
July 8, 1996
LAL CHAND Vs. STATE OF RAJASTHAN
July 18, 1996
LAL SINGH & ORS Vs. STATE OF RAJASTHAN
September 9, 1996
LALCHAND KOTHARI Vs. COMMISSIONER OF WEALTH TAX
January 10, 1996
LALITA Vs. STATE OF RAJASTHAN
August 22, 1996
LALITA & ORS. Vs. STATE OF RAJASTHAN
April 23, 1996
LATE SHRI AMAR SINGH Vs. DOONGAR SINGH
November 21, 1996
LATOOR LAL Vs. STATE OF RAJASTHAN
August 12, 1996
LAXMAN Vs. STATE
March 21, 1996
LAXMAN LAL AND ANR. Vs. STATE OF RAJASTHAN
November 20, 1996
LAXMAN SINGH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
December 19, 1996
LAXMI DEVI Vs. SHREE RAM TRADERS
July 1, 1996
LAXMI DEVI SHARMA Vs. MAHESH CHANDRA SHARMA
October 11, 1996
LAXMI KANT Vs. STATE OF RAJASTHAN AND ANR.
March 22, 1996
LAXMI NARAYAN SHARMA Vs. SUPERINTENDENT C EX AND CUS
May 21, 1996
LAXMI PLASTICS Vs. BANK OF BARODA
January 2, 1996
LIQUIDATOR SHRI BHOPAL CO OPERATIVFE SOCIETY Vs. LR OF BHAWAN
December 9, 1996
LRS OF ABDUL RAZAK KHAN Vs. MOHANLAL AGARWAL & ORS.
September 25, 1996
M L PALADIA Vs. KENDRIYA VIDYALAYA SANGTHAN
July 1, 1996
M M SHARMA Vs. STATE
September 18, 1996
M.M. SAVINGS AND FINANCE PRIVATE LIMITED Vs. KRISHNA KUMARI
October 9, 1996
M/S. AMERICAN REMEDIES (PVT.) Vs. STATE AND OTHERS
July 18, 1996
M/S. ARTEE MINERALS AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
July 4, 1996
M/S. INDIAN OIL CORPORATION LTD. Vs. NITIN BHAI
May 28, 1996
M/S. VENKTESHWAR SYNTHETICS (PVT.) LTD., JAIPUR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN, JAIPUR AND OTHERS
September 23, 1996
MADAN LAL JAIN Vs. SATYA PRAKASH PRAJAPAT
August 19, 1996
MADAN MOHAN LOHIA Vs. STATE OF RAJASTHAN
September 10, 1996
MADAN SINGH Vs. STATE OF RAJASTHAN
September 16, 1996
MADAN SINGH Vs. STATE OF RAJASTHAN
April 5, 1996
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
May 6, 1996
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
October 7, 1996
MADHO SINGH Vs. STATE OF RAJASTHAN
October 24, 1996
MADHO SINGH Vs. STATE
September 23, 1996
MADHOPRASAD Vs. STATE OF RAJASTHAN AND ORS.
October 1, 1996
MADHU SHASTRI Vs. STATE OF RAJASTHAN
August 12, 1996
MAGNA Vs. STATE OF RAJASTHAN
September 10, 1996
MAHADEO PRASAD GARG Vs. STATE OF RAJASTHAN
March 21, 1996
MAHADEV Vs. STATE OF RAJASTHAN
November 29, 1996
MAHADEVA Vs. STATE OF RAJASTHAN
July 31, 1996
MAHALEKHAPAL KARAMCHARI BHAWAN NIRMALA SAHKARI LD.. JAIPUR Vs. THE STATE OF RAJASTHAN AND ORS.
December 17, 1996
MAHARANA SHRI BHAGWAT SINGHJI OF MEWAR Vs. INCOME TAX APPELLATE TRIBUNAL
April 26, 1996
MAHAVEER Vs. STATE OF RAJASTHAN
May 7, 1996
MAHAVEER & ANR Vs. STATE OF RAJASTHAN
September 3, 1996
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
January 4, 1996
MAHAVEER UCHCHYA PRATHMIK Vs. BABU LAL
May 24, 1996
MAHAVIR AND ANR. Vs. STATE OF RAJASTHAN
July 15, 1996
MAHBOOB Vs. GULSHAN BANO
December 4, 1996
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
October 1, 1996
MAHENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 20, 1996
MAHENDRA KUMAR SURANA Vs. RAJASTHAN STATE BOARD FOR
November 26, 1996
MAHENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
December 11, 1996
MAHENDRA UDYOG Vs. STATE OF RAJASTHAN
October 24, 1996
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
October 22, 1996
MAINA KUMARI Vs. PUNJAB NATIONAL BANK
April 4, 1996
MALA RAM Vs. STATE OF RAJASTHAN
February 2, 1996
MALA RAM Vs. ASSISTANT COLLECTOR & MAGISTRATE, SIKAR AND ANR
August 20, 1996
MALUKA RAM Vs. STATE OF RAJASTHAN
November 21, 1996
MAMTA Vs. STATE OF RAJASTHAN AND OTHERS
September 4, 1996
MAMU Vs. STATE OF RAJASTHAN
February 26, 1996
MAN INDUSTRIAL CORPORATION LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
September 13, 1996
MANAGING DIRECTOR Vs. FAILY RAM
April 18, 1996
MANGI LAL Vs. STATE OF RAJASTHAN
December 13, 1996
MANGILAL Vs. STATE OF RAJASTHAN
July 5, 1996
MANGILAL Vs. SUBHASH
September 20, 1996
MANGILAL Vs. STATE OF RAJASTHAN
October 9, 1996
MANGILAL AND OTHERS Vs. STATE OF RAJASTHAN
September 4, 1996
MANGLE & ORS. Vs. STATE OF RAJASTHAN
July 2, 1996
MANI Vs. KISHAN LAL
July 3, 1996
MANJEE Vs. STATE OF RAJASTHAN
February 27, 1996
MANJEET SINGH Vs. STATE OF RAJASTHAN
May 21, 1996
MANJOOR AHMAD S/O AHMAD NOOR Vs. RAEESA BANO W/O MANJOOR AHMAD AND ANR.
August 29, 1996
MANJU SAINI Vs. PARBHATI
October 11, 1996
MANOHAR MASIH @ BUNTY Vs. STATE OF RAJASTHAN
August 1, 1996
MANOJ KUMAR & OTHERS Vs. STATE OF RAJASTHAN
July 2, 1996
MANSA AND DINESH BOTH SON OF BABULAL Vs. STATE OF RAJASTHAN & ORS.
February 9, 1996
MANSI MATHUR Vs. REGISTRAR MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
April 24, 1996
MANTRI KHADI MANDIR Vs. LABOUR JUDGE LABOUR COURT
April 26, 1996
MAQSOODA Vs. ABDUL KARIM
May 23, 1996
MAUJJAM ALI Vs. STATE OF RAJASTHAN AND OTHERS
November 4, 1996
MEHAR CHAND Vs. STATE OF RAJASTHAN
August 6, 1996
MEHMOOD Vs. STATE OF RAJASTHAN
July 4, 1996
MISS JOSHANA JONTHAN Vs. STATE OF RAJASTHAN
February 8, 1996
MITHU SINGH Vs. STATE OF RAJASTHAN
July 2, 1996
MOHAMAD HANIF Vs. KALYAN MAL
August 16, 1996
MOHAMMAD INDRIS Vs. STATE OF RAJASTHAN
October 9, 1996
MOHAMMAD SHARIF Vs. STATE OF RAJASTHAN
July 18, 1996
MOHAN LAL Vs. STATE OF RAJASTHAN
May 24, 1996
MOHAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN
April 9, 1996
MOHAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN
September 12, 1996
MOHAN RAM Vs. STATE
April 4, 1996
MOHAN SINGH Vs. JAIPUR METALS AND ELECTRICALS LTD
January 16, 1996
MOHANLAL Vs. STATE OF RAJASTHAN
July 3, 1996
MOHD. SAIED Vs. ASHISH KUMAR AGARWAL
October 10, 1996
MOHINI DEVI Vs. STATE OF RAJASTHAN AND ORS.
March 25, 1996
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
October 30, 1996
MOOL SINGH Vs. STATE OF RAJASTHAN
November 29, 1996
MOTI LAL Vs. SUPERINTENDENT GOVERNMENT PRESS
January 24, 1996
MPSRTC Vs. MADHUKAR TIWARI
August 4, 1996
MUCKSON ENGINEERING CORPORATION PRATAP NAGAR UDAIPUR Vs. STATE OF RAJASTHAN
July 18, 1996
MUKAND SINGH Vs. STATE OF RAJASTHAN
March 21, 1996
MUKHA SINGH Vs. STATE OF RAJASTHAN
August 8, 1996
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
January 15, 1996
MUNICIPAL CORPORATION, KOTA Vs. JUDGE, LABOUR COURT, KOTA AND ORS.
May 22, 1996
MUNNA @ SHYAM SINGH Vs. STATE OF RAJASTHAN
June 7, 1996
MUNSHI RAM Vs. PRAKASH CHAND
December 20, 1996
MURLIDHAR SAMARIA Vs. BANK OF MAHARASHTRA
August 20, 1996
MUSTQEEM Vs. STATE OF RAJASTHAN
May 1, 1996
N.E.I. INDUSTRIAL LIMITED Vs. N.E.I. LABOUR UNION AND ANR.
December 18, 1996
NAGAR MAL MISHRA Vs. LAL CHAND
July 16, 1996
NAGENDRA SINGH Vs. STATE OF RAJASTHAN
March 14, 1996
NAINI DEVI Vs. KAILASH CHANDRA
January 2, 1996
NALIN DOSI Vs. STATE OF RAJASTHAN
October 7, 1996
NANAG RAM COMPANY Vs. JAI KUMAR
October 7, 1996
NANDA Vs. STATE OF RAJASTHAN
February 7, 1996
NARAIN LAL Vs. STATE OF RAJASTHAN
January 30, 1996
NARAIN LAL AND OTHERS Vs. KISHANI AND OTHERS
July 26, 1996
NARAYAN Vs. STATE OF RAJASTHAN
January 31, 1996
NARAYAN LAL Vs. KISHANI
July 26, 1996
NARAYAN LAL Vs. KISHANI
July 6, 1996
NARENDRA DEV Vs. LABOUR COURT
January 19, 1996
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
January 4, 1996
NARSA RAM SANKHLA Vs. STATE OF RAJASTHAN
November 21, 1996
NATHDWARA MANDIR MANDAL Vs. CHANDRA SHEKHER
September 24, 1996
NATHDWARA MINES OWNERS Vs. STATE OF RAJASTHAN
October 8, 1996
NATHMAL Vs. STATE
November 13, 1996
NAVAL SINGH Vs. STATE OF RAJASTHAN
July 2, 1996
NAWAB HUSSAIN AND Vs. STATE OF RAJASTHAN
August 14, 1996
NEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
June 3, 1996
NEMI CHAND Vs. STATE OF RAJASTHAN
September 27, 1996
NEMICHAND LRS Vs. BASANTILAL
October 7, 1996
NETA Vs. NEW PINK CITY GRAH NIRMAN SAHKARI SAMITI LTD
May 22, 1996
NEW INDIA ASSURANCE CO LTD Vs. CHANDO KHATUN
July 12, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. RAHISA AND OTHERS
November 14, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. RISAL SINGH
November 14, 1996
NIRANTAN Vs. STATE OF RAJASTHAN
January 18, 1996
NIZAMUDDIN Vs. JUGAL KISHORE
March 27, 1996
NOORBANO @ NISARBANO D/O ABDUL REHMAN Vs. STATE OF RAJASTHAN & ANR
November 19, 1996
O P SRIVASTAVA Vs. STATE OF RAJASTHAN
August 29, 1996
OFFICIAL LIQUIDATOR Vs. ASHOK KUMAR DALMIA
August 2, 1996
OM PRAKASH Vs. MADHU ALIAS LAXMI
December 12, 1996
ORIENTAL INSURANCE CO LTD Vs. BABU LAL
November 29, 1996
OSWALD S JOSEPH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
August 29, 1996
PAN DEVI Vs. LALLU RAM YADAV
May 1, 1996
PANA CHAND JAIN Vs. UNION OF INDIA
January 8, 1996
PANA RAM AND ANOTHER Vs. BHANWAR LAL AND OTHERS
July 26, 1996
PANKAJ Vs. STATE OF RAJASTHAN
April 26, 1996
PANKI Vs. STATE OF RAJASTHAN
October 30, 1996
PANNALAL Vs. PUNARAM AND OTHERS
November 19, 1996
PANNE SINGH Vs. THE STATE OF RAJASTHAN
January 11, 1996
PANNEY SINGH Vs. STATE OF RAJASTHAN
July 16, 1996
PAPPU @PAT RAM Vs. STATE OF RAJASTHAN
January 10, 1996
PARAMJEET SINGHS Vs. STATE OF RAJASTHAN
April 19, 1996
PARASMAL Vs. STATE OF RAJASTHAN
September 2, 1996
PARBAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 24, 1996
PARMANAND Vs. STATE OF RAJASTHAN
July 11, 1996
PARVEEN KUMAR Vs. STATE OF RAJASTHAN
May 21, 1996
PATRAM Vs. STATE OF RAJASTHAN
December 16, 1996
PHOOLCHAND Vs. STATE
July 26, 1996
PINGLA DEVI Vs. GOPAL LAL
July 3, 1996
PRABHU LAL Vs. STATE OF RAJASTHAN
May 10, 1996
PRABHU RAM Vs. STATE OF RAJASTHAN
December 13, 1996
PRABHU SINGH AND ORS. Vs. STATE
April 18, 1996
PRABU LAL Vs. STATE OF RAJASTHAN
August 30, 1996
PRADEEP CHOUDHARY Vs. RAJASTHAN AGRICULTURAL
October 11, 1996
PRADEEP KUMAR S/O ROOP CHAND & ANR Vs. STATE OF RAJASTHAN
December 12, 1996
PRAKASH ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
September 24, 1996
PRAKASH CHAND Vs. BABULAL
July 22, 1996
PRAKASH CHAND SANGHI Vs. PAWAN KUMAR BAJ
May 22, 1996
PRAKASH CHAND SURANA Vs. COMMISSIONER OF WEALTH TAX
May 8, 1996
PRAKASH KUNWAR Vs. STATE OF RAJASTHAN
October 9, 1996
PRAMOD CHAND Vs. STATE OF RAJASTHAN
October 7, 1996
PRATAP LAL Vs. KUNDANA
December 12, 1996
PRATAP SINGH Vs. STATE OF RAJASTHAN
May 21, 1996
PREM RAJ Vs. BHANWAR LAL
February 12, 1996
PREM SHANKER Vs. STATE OF RAJASTHAN
February 27, 1996
PREM SINGH Vs. STATE OF RAJASTHAN
August 26, 1996
PREMIER VEGETABLE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1996
PRITAM CHAND Vs. STATE OF RAJASTHAN
May 10, 1996
PRITTAM SINGH Vs. STATE OF RAJASTHAN
April 23, 1996
PROFESSOR B L VERMA Vs. UNIVERSITY OF RAJASTHAN
February 26, 1996
PUKHRAJ Vs. MAHESHWARI SAMAJ
August 12, 1996
PUNJAB NATIONAL BANK Vs. RAMU
May 16, 1996
PUSHPA DEVI Vs. PARMA AND OTHERS
September 19, 1996
QAZI SHARAF AHMED Vs. DAU SINGH
March 26, 1996
R DAYAL Vs. STATE OF RAJASTHAN
August 30, 1996
R S E B Vs. JAI SINGH
August 1, 1996
R S R T C Vs. BHANWARA RAM
July 3, 1996
R.S. KHANDELWAL Vs. STATE OF RAJASTHAN
August 3, 1996
R.S.R.T.C. AND OTHERS Vs. SMT. MANJARI BISWAS AND OTHERS, ETC.
September 6, 1996
RADHA Vs. STATE
February 27, 1996
RADHA KRISHNA Vs. STATE OF RAJASTHAN AND ANOTHER
August 9, 1996
RADHEY SHYAM Vs. STATE OF RAJASTHAN AND OTHERS
December 2, 1996
RADHEY SHYAM Vs. MEERA DEVI
December 11, 1996
RADHEY SHYAM Vs. S T A T
April 15, 1996
RADHEY SHYAM Vs. S T A T
April 5, 1996
RADHEY SHYAM Vs. STATE OF RAJASTHAN
July 30, 1996
RAGHUNATH SINGH AND ANR. Vs. STATE OF RAJ AND ORS.
October 28, 1996
RAI SINGH & ORS. Vs. STATE OF RAJASTHAN
August 1, 1996
RAJ KUMAR AND ANR. Vs. STATE OF RAJASTHAN
April 8, 1996
RAJA RAM Vs. STATE OF RAJASTHAN
November 20, 1996
RAJA RAM @ RAJO RAM Vs. STATE OF RAJASTHAN
August 1, 1996
RAJAMAL Vs. UNION OF INDIA
May 8, 1996
RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION Vs. MAN PROCESSORS
August 14, 1996
RAJASTHAN JUDICIAL SERVICE Vs. STATE OF RAJASTHAN
May 3, 1996
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. GULAB CHAND MEENA
July 26, 1996
RAJASTHAN SACHIVALAYA (FIXATION AFFECTED EMPLOYEES ASSOCIATION), JAIPUR Vs. STATE OF RAJASTHAN
December 10, 1996
RAJASTHAN STATE CO OP HOUSING FEDERATION LTD., JAIPUR Vs. PRESCRIBED AUTHORITY
September 27, 1996
RAJASTHAN STATE ELECTRICITY Vs. IQBAL SINGH
March 1, 1996
RAJASTHAN STATE ROAD TRANS Vs. SHANTI DEVI
August 29, 1996
RAJASTHAN STATE ROAD TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY
April 10, 1996
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
August 14, 1996
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NIRANJANLAL YADAV AND OTHERS
August 22, 1996
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. MEMUNA AND OTHERS
April 9, 1996
RAJASTHAN STATE ROAD TRANSPORT CORPORATIONS, JAIPUR Vs. NARAYAN RAM AND OTHERS
August 3, 1996
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS Vs. SMT. GALAB AND OTHERS
May 28, 1996
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
September 17, 1996
RAJEEV Vs. DEVI NARAIN MATHUR
August 8, 1996
RAJENDRA KUMAR Vs. STATE AND OTHERS
November 7, 1996
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
March 14, 1996
RAJENDRA KUMAR Vs. PRABHU RAM BANA
January 3, 1996
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
May 28, 1996
RAJENDRA KUMAR AND ANR. Vs. STATE OF RAJASTHAN
January 23, 1996
RAJENDRA PAL Vs. ANJALI SINGH
January 5, 1996
RAJENDRA PRASAD YADAV Vs. PREM LATA
August 1, 1996
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
September 20, 1996
RAJESH MEENA Vs. STATE OF RAJASTHAN
March 12, 1996
RAJINDERA PRASAD YADAV Vs. PREM LATA
August 8, 1996
RAJU @ RAJNATH Vs. STATE OF RAJASTHAN
August 16, 1996
RAJU AND OTHERS Vs. STATE OF RAJASTHAN
August 27, 1996
RAKESH Vs. SARBATI
December 3, 1996
RAM AVTAR Vs. SHANKER LAL
August 26, 1996
RAM BHAROSI Vs. STATE OF RAJASTHAN
May 23, 1996
RAM CHANDER Vs. STATE OF RAJASTHAN
January 16, 1996
RAM CHANDRA Vs. STATE OF RAJASTHAN
April 12, 1996
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 11, 1996
RAM DAS Vs. MOHAN LAL
July 25, 1996
RAM KARAN Vs. STATE OF RAJASTHAN
July 19, 1996
RAM KARAN AND RAM GOPAL Vs. STATE OF RAJASTHAN
April 11, 1996
RAM KHHADI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
October 11, 1996
RAM KISHORE Vs. MANNAVER BEGUM
November 19, 1996
RAM KISHORE Vs. STATE OF RAJASTHAN
August 23, 1996
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
May 28, 1996
RAM LAL Vs. RAMANAND MEENA
September 25, 1996
RAM LAL Vs. UNIVERSITY OF RAJASTHAN
June 25, 1996
RAM NARAIN Vs. STATE
August 3, 1996
RAM NARAIN SHARMA Vs. UNIVERSITY OF RAJASTHAN
May 23, 1996
RAM NARAYAN Vs. SANTOSH KUMARI & ORS
December 18, 1996
RAM NIWAS Vs. STATE OF RAJASTHAN
October 7, 1996
RAM NIWAS AGRAWAL AND SONS Vs. STATE OF RAJASTHAN
April 25, 1996
RAM RAKSHPAL Vs. STATE OF RAJASTHAN
July 12, 1996
RAM SHARAN Vs. STATE OF RAJASTHAN
January 24, 1996
RAM SINGH Vs. STATE OF RAJASTHAN
July 5, 1996
RAM SINGH Vs. STATE OF RAJASTHAN
January 31, 1996
RAM SWAROOP Vs. STATE OF RAJASTHAN
July 30, 1996
RAM SWAROOP Vs. STATE OF RAJASTHAN
July 3, 1996
RAM SWAROOP Vs. RAJASTHAN STATE ROAD TRANSPORT
April 15, 1996
RAMA Vs. STATE OF RAJASTHAN
March 19, 1996
RAMA Vs. STATE OF RAJASTHAN
September 10, 1996
RAMA Vs. STATE OF RAJASTHAN
December 9, 1996
RAMCHARAN SINGH Vs. SUSHILA DEVI
August 7, 1996
RAMESH KUMAR Vs. STATE OF RAJASTHAN
September 23, 1996
RAMESH KUMAR Vs. SUSHILA SRIVASTAVA
August 13, 1996
RAMESH SETHIA Vs. STATE OF RAJASTHAN
July 19, 1996
RAMESH SINGHANIA Vs. UNION OF INDIA
May 15, 1996
RAMESHWAR Vs. STATE OF RAJASTHAN
August 30, 1996
RAMESHWAR LAL Vs. SHRI JAIN SWETAMBAR ADESHWAR MURTI PUJAK SANGH.
November 1, 1996
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
December 16, 1996
RAMESHWAR LAL AND OTHERS Vs. MOHD. ILIYAS AND ANOTHER
November 28, 1996
RAMGOPAL Vs. MAHESH SHIKSHAN SANSTHAN AND 5 ORS
March 14, 1996
RAMJAN KHAN Vs. STATE OF RAJASTHAN
July 12, 1996
RAMJAS Vs. STATE OF RAJASTHAN
August 27, 1996
RANBAXY LABORATORIES LTD Vs. INDRA KALA
December 5, 1996
RANDHEER PRASAD Vs. STATE OF RAJASTHAN
May 10, 1996
RANI KRAYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. UNION OF INDIA
December 3, 1996
RANJEET SINGH Vs. STATE OF RAJASTHAN
March 19, 1996
RANNA RAM Vs. STATE OF RAJASTHAN
March 1, 1996
RAO TULARAM RASHTRIYA UNNATI Vs. MOIJUDDIN SIDIKI
February 7, 1996
RASHBEG SINGH Vs. AUTHORITY UNDER THE MINIMUM WAGES
July 12, 1996
RASTRIYA BIJALI KARMACHARI SANGH Vs. R.S.E.B. AND OTHERS
October 1, 1996
RASULA Vs. STATE OF RAJASTHAN
November 19, 1996
RATAN CHAND LODHA Vs. COMMISSIONER OF INCOME TAX
April 18, 1996
RATAN SHARMA Vs. AMBESEDAR DRYCLEANERS
November 20, 1996
RAVI KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 9, 1996
RAVINDRA KUMAR CHATURVEDI Vs. BOARD OF REVENUE
August 27, 1996
RAVINDRA SINGH Vs. STATE OF RAJASTHAN
September 6, 1996
REGISTRAR OF TRADE UNIONS AND JOINT LABOUR Vs. LAKE PALACE HOTEL KARYA KARTA UNION
September 12, 1996
RESHAM SINGH Vs. STATE OF RAJASTHAN
January 31, 1996
RIKHAB CHAND Vs. STATE OF RAJASTHAN
January 25, 1996
RITCO TRANSPORT CO. Vs. STATE OF RAJASTHAN
November 13, 1996
RODU LAL Vs. STATE OF RAJASTHAN
August 5, 1996
ROHIT KUMAR Vs. BODHPAL SINGH
November 1, 1996
ROOP SINGH Vs. STATE OF RAJASTHAN
January 15, 1996
ROOP SINGH & ORS. Vs. STATE OF RAJASTHAN
August 26, 1996
ROSHAN Vs. STATE OF RAJASTHAN & OTHERS
January 5, 1996
ROSHAN LAL Vs. STATE OF RAJASTHAN
December 12, 1996
RSTR Vs. NARAIN RAM
November 19, 1996
RUDA RAM Vs. MEHAR SINGH
February 27, 1996
RULDU SINGH Vs. STATE OF RAJASTHAN
April 11, 1996
RUSTAM Vs. STATE OF RAJASTHAN
November 6, 1996
S D KAPOOR Vs. CHANCELLOR JAI NARAIN VYAS UNIVERSITY
September 10, 1996
S S KANODIA Vs. STATE OF RAJASTHAN
November 27, 1996
SADIQUE Vs. STATE OF RAJ
May 21, 1996
SAHIB RAM & ORS. Vs. BAI RAM & ORS.
August 16, 1996
SAHIB SINGH Vs. STATE OF RAJASTHAN
May 17, 1996
SAJAG UPBHOKTA SHAKTI SANGTHAN Vs. STATE OF RAJASTHAN
February 1, 1996
SAKINA & ORS Vs. NASIRE KHAN S/O SULTAN KHAN
October 24, 1996
SAMANDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
May 27, 1996
SANJAY ALIAS SUNIL Vs. STATE OF RAJASTHAN
August 6, 1996
SANJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN
April 11, 1996
SANJAY KUMAR RAWAL Vs. STATE OF RAJASTHAN
December 2, 1996
SANTOKH SINGH Vs. STATE
July 15, 1996
SANTOSH Vs. STATE OF RAJASTHAN
June 1, 1996
SANTOSH Vs. STATE OF RAJASTHAN
June 11, 1996
SARAF TEXTILE WORKERS UNION Vs. STATE OF RAJASTHAN
January 9, 1996
SARDAR SINGH Vs. STATE OF RAJASTHAN
May 14, 1996
SARDAR SINGH Vs. STATE OF RAJASTHAN
February 24, 1996
SARDARA Vs. STATE OF RAJASTHAN
April 3, 1996
SARITA GUPTA Vs. SUDHIR JAJU AND OTHERS
October 3, 1996
SARJEET SINGH S/O SHYAM SINGH Vs. STATE OF RAJASTHAN
November 5, 1996
SARWAN KUMAR Vs. KARAN SINGH AND OTHERS
August 3, 1996
SARWANI Vs. PRABHU NARAIN
February 29, 1996
SATTAR KHAN Vs. STATE OF RAJASTHAN AND OTHERS
August 20, 1996
SATYA NARAIN Vs. MAMTA
December 12, 1996
SATYA NARAIN Vs. STATE OF RAJASTHAN
August 8, 1996
SATYA NARAIN GARG Vs. BOARD OF SECONDARY EDUCATION
December 20, 1996
SATYANARAYAN AND ETC. Vs. MINING ENGINEER
July 17, 1996
SATYAVEER SINGH Vs. R.S.R.T.C. AND OTHERS
September 11, 1996
SAWA Vs. STATE OF RAJASTHAN
August 14, 1996
SAWAI SINGH Vs. UNION OF INDIA
July 5, 1996
SAWAI SINGH Vs. GIRDHARI LAL
January 16, 1996
SAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN & ORS.
May 17, 1996
SHABBIR MOHAMMED Vs. STATE OF RAJASTHAN
May 17, 1996
SHAHIDA BEGUM Vs. ABDUL MAJID
August 8, 1996
SHAIKH MOHD. ISHTYAQ Vs. JAMILA
March 22, 1996
SHAITAN SINGH Vs. STATE OF RAJASTHAN
August 12, 1996
SHALINI SHARMA Vs. STATE OF RAJASTHAN
July 19, 1996
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.
August 16, 1996
SHANKAR LAL Vs. YASEEN ALI
May 9, 1996
SHANKER Vs. STATE OF RAJASTHAN
September 2, 1996
SHANKER LAL Vs. STATE OF RAJASTHAN
July 12, 1996
SHANKER LAL Vs. STATE OF RAJASTHAN
April 10, 1996
SHANKER LAL SHARMA Vs. STATE OF RAJASTHAN
April 25, 1996
SHANKER RAM Vs. AMARA RAM
February 6, 1996
SHARAD DHAKAR Vs. STATE
December 19, 1996
SHARVAN RAM Vs. STATE OF RAJASTHAN
May 23, 1996
SHARVAN SINGH Vs. STATE OF RAJASTHAN
August 1, 1996
SHASHI KANT Vs. STATE OF RAJASTHAN
February 1, 1996
SHIRISH D OSWAL Vs. UNION OF INDIA
August 1, 1996
SHIV PYARI Vs. VIDHYAVATI
July 3, 1996
SHIV RAM Vs. STATE OF RAJASTHAN
April 23, 1996
SHIVDAN SINGH Vs. STATE OF RAJASTHAN
September 27, 1996
SHOKAT AHMED ANSARI Vs. THE STATE OF RAJASTHAN AND ANOTHER
November 28, 1996
SHOKIN Vs. STATE OF RAJASTHAN
August 5, 1996
SHREE CEMENTS LTD Vs. UNION OF INDIA
August 21, 1996
SHRI CHANDI RAM AND ANR. Vs. UNION OF INDIA AND ANR.
January 19, 1996
SHRI PARESAR Vs. MUNICIPAL BOARD
October 29, 1996
SHYAM LAL Vs. STATE OF RAJ
September 17, 1996
SHYAM SINGH Vs. STATE OR RAJASTHAN
February 13, 1996
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ANR.
September 9, 1996
SHYAM SUNDER Vs. STATE OF RAJASTHAN
December 4, 1996
SHYAM SUNDER SULTANIA Vs. UNION OF INDIA AND OTHERS
February 6, 1996
SIROJEXPORT COMPANY LIMITED Vs. INDIAN OIL CORPORATION LIMITED
November 18, 1996
SITA RAM SONI Vs. RAJASTHAN STATE ELECTRICITY BOARD
August 22, 1996
SITA SINGH Vs. STATE OF RAJASTHAN
August 9, 1996
SIYA RAM & ORS. Vs. STATE OF RAJASTHAN
August 9, 1996
SMT. BALI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD.
May 10, 1996
SMT. FARZANA BEGUM Vs. PREMDAS AND ANOTHER
August 9, 1996
SMT. GYAN GEHLOT AND ETC. Vs. SPEAKER, RAJASTHAN LEGISLATIVE ASSEMBLY AND OTHERS
April 18, 1996
SMT. INDIRA Vs. STATE OF RAJASTHAN
April 10, 1996
SMT. JABUNNISA Vs. JAGMOHAN GAUR AND OTHERS
December 3, 1996
SMT. LAXMI DEVI Vs. INDER NATH
December 12, 1996
SMT. MANJEET KAUR AND OTHERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
March 18, 1996
SMT. NEERU SHARMA THROUGH HUSBAND SANJAY SHARMA Vs. STATE OF RAJASTHAN & ORS.
July 9, 1996
SMT. PANKAJ D/O HIRALAL BRAHMIN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
September 16, 1996
SMT. SHANTI DEVI Vs. STATE OF RAJASTHAN
September 24, 1996
SMT. SONDAS @ SONKANWAR Vs. STATE OF RAJASTHAN
August 9, 1996
SMT. VIRA SAINI Vs. SMT. KAMLA DEVI
September 24, 1996
SOBHAGMAL KATARIA Vs. STATE OF RAJASTHAN
February 28, 1996
SOHANLAL Vs. SRIKISHAN
August 7, 1996
SOHANLAL MUNDRA Vs. UNION OF INDIA
August 6, 1996
SRI RAM Vs. STATE OF RAJASTHAN
July 17, 1996
SRIMOHAN ALIAS MOHAN LAL JOSHI Vs. SITARAM JOSHI
December 3, 1996
ST SOLDIER PUBLIC SCHOOL Vs. STATE
May 28, 1996
STATE Vs. AMIT
July 10, 1996
STATE Vs. MITHU SINGH
August 13, 1996
STATE Vs. MITHU SINGH & ANR.
January 3, 1996
STATE Vs. BABULAL PRESIDENT OF BAR
December 10, 1996
STATE OF ASSAM Vs. STATE OF RAJASTHAN
May 3, 1996
STATE OF RAJASTHAN Vs. SWAROOP RAM
April 26, 1996
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
July 10, 1996
STATE OF RAJASTHAN Vs. KISHAN SINGH
July 10, 1996
STATE OF RAJASTHAN Vs. HAJARI LAL
July 3, 1996
STATE OF RAJASTHAN Vs. MAYA DEVI
May 23, 1996
STATE OF RAJASTHAN Vs. SARKARI SAHAYATA PRAPT SHIKSHAN
May 27, 1996
STATE OF RAJASTHAN Vs. MOHAN LAL SOLANKI
May 27, 1996
STATE OF RAJASTHAN Vs. BHIKAM CHAND
May 24, 1996
STATE OF RAJASTHAN Vs. JAIPUR HOSIERY MILLS PRIVATE LIMITED
March 7, 1996
STATE OF RAJASTHAN Vs. MANGI LAL
March 11, 1996
STATE OF RAJASTHAN Vs. PRAKASH CHANDRA
March 11, 1996
STATE OF RAJASTHAN Vs. VINOD MALHOTRA
April 12, 1996
STATE OF RAJASTHAN Vs. G S ATWAL AND CO
February 9, 1996
STATE OF RAJASTHAN Vs. VIMLA DEVI SMT
January 31, 1996
STATE OF RAJASTHAN Vs. BALU RAM
January 2, 1996
STATE OF RAJASTHAN Vs. RAJA
February 29, 1996
STATE OF RAJASTHAN Vs. ATRA @ ATAR
February 16, 1996
STATE OF RAJASTHAN Vs. PURKHA RAM
November 1, 1996
STATE OF RAJASTHAN Vs. RAVINDER KUMAR
October 31, 1996
STATE OF RAJASTHAN Vs. MOHANLAL
November 1, 1996
STATE OF RAJASTHAN Vs. BANARSI DASS
October 9, 1996
STATE OF RAJASTHAN Vs. BHERA
October 9, 1996
STATE OF RAJASTHAN Vs. SURJA RAM
January 18, 1996
STATE OF RAJASTHAN Vs. BHURI
August 13, 1996
STATE OF RAJASTHAN Vs. BHEEKA
September 4, 1996
STATE OF RAJASTHAN Vs. VISHAN SINGH
September 4, 1996
STATE OF RAJASTHAN Vs. GULAB SINGH
September 4, 1996
STATE OF RAJASTHAN Vs. LASSI K
September 13, 1996
STATE OF RAJASTHAN Vs. DOLA
August 5, 1996
STATE OF RAJASTHAN Vs. HARI DASS
July 16, 1996
STATE OF RAJASTHAN Vs. SUKHDEV SINGH
July 23, 1996
STATE OF RAJASTHAN Vs. URMILA DEVI
July 23, 1996
STATE OF RAJASTHAN Vs. RAJASTHAN STATE HOTEL
November 19, 1996
STATE OF RAJASTHAN Vs. RAM NARAIN S /O HUKMI CHAND
September 25, 1996
STATE OF RAJASTHAN Vs. MADAN LAL AND OTHERS
October 28, 1996
STATE OF RAJASTHAN Vs. J NAGPAL
April 23, 1996
STATE OF RAJASTHAN Vs. MOHAN LAL
July 25, 1996
STATE OF RAJASTHAN Vs. BHIM SINGH & ORS.
April 12, 1996
STATE OF RAJASTHAN Vs. BHANWARLAL SONI AND ANR.
December 20, 1996
STATE OF RAJASTHAN AND ORS. Vs. JAIPUR HOSIERY MILLS (PVT.) LTD. AND ORS.
March 27, 1996
STATE OF RAJASTHAN AND OTHERS Vs. SMT. GANGA DEVI
July 18, 1996
SUBHASH CHAND SHARMA Vs. STATE OF RAJASTHAN
July 10, 1996
SUDARSHAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 8, 1996
SUDHIR KUMAR Vs. STATE OF RAJASTHAN
February 23, 1996
SUJATA BHARDWAJ Vs. STATE OF RAJASTHAN
November 26, 1996
SUJUKI Vs. STATE OF RAJASTHAN
January 1, 1996
SUKHPAL SINGH @ PALA Vs. STATE OF RAJASTHAN
March 26, 1996
SULTAN Vs. STATE OF RAJASTHAN
July 12, 1996
SUMAN KUMARI SMT Vs. STATE OF RAJASTHAN
February 2, 1996
SUMAN LATA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
July 31, 1996
SUMATI CEMENT PVT LTD Vs. DESERT INN LTD
November 8, 1996
SUMITRA Vs. BUDHA RAM & ORS
November 26, 1996
SUMITRA & ORS Vs. BUDHA RAM S /O MAHENDRA
October 1, 1996
SUNIL AND CO Vs. STATE OF RAJASTHAN
July 12, 1996
SURAJMAL NAVLAKHA Vs. THE STATE OF RAJASTHAN AND ANR.
May 16, 1996
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
March 1, 1996
SURESH Vs. STATE OF RAJASTHAN
May 8, 1996
SURESH CHAND GARG Vs. SHRI SANATAN DHARM UCHHA MADHYAMIC VIDHYALAYA
November 19, 1996
SURESH KUMAR Vs. RAJ NARAIN
May 28, 1996
SURESH KUMAR YADAV Vs. CHIRANJILAL YADAV
February 16, 1996
SUTTAN SINGH Vs. BRIJRAJ SINGH
December 5, 1996
SWARAN DEVI Vs. KAILASH CHANDRA JAIN
January 9, 1996
SWASTIK HOUSE LEASING Vs. UNION OF INDIA
October 30, 1996
TAJ MOHAMMAD Vs. DISTRICT AND SESSIONS JUDGE BHILWARA
January 29, 1996
TARA CHAND Vs. STATE OF RAJASTHAN
November 26, 1996
TARA DEVI Vs. MAHAVEER SINGH
September 16, 1996
TARACHAND ANR. Vs. PALTU NATH
January 8, 1996
TEJA Vs. STATE OF RAJASTHAN
August 8, 1996
Teju Singh Vs. State of Rajasthan
January 18, 1996
TILAK SUNDARI JAIN AND ORS Vs. STATE OF RAJASTHAN AND ORS.
August 20, 1996
TOPKHANA GRAH NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
January 31, 1996
TOTA RAM SHARMA Vs. STATE OF RAJASTHAN
August 5, 1996
TRIBHUWAN SINGH Vs. RAMESH CHANDRA
May 18, 1996
TRILOK CHAND SHARMA AND ORS. Vs. THE SECRETARY, PRIMARY AND SECONDARY EDUCATION AND ANR.
August 27, 1996
TRIVENI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 30, 1996
TULSI Vs. STATE OF RAJASTHAN
November 7, 1996
U R NAHAR Vs. JAI NARAIN VYAS UNIVERSITY
October 7, 1996
UDIYA Vs. STATE OF RAJASTHAN
August 21, 1996
UNION OF INDIA Vs. AJMER CONSTRUCTION COMPANY
August 2, 1996
UNION OF INDIA Vs. RAJ TRIBAL AREAS DEV COP FED
October 10, 1996
UNION OF INDIA Vs. MANGI DEVI
May 28, 1996
UNION OF INDIA Vs. HINDUSTAN DEVELOPMENT CORPORATION LTD
August 8, 1996
UNION OF INDIA Vs. EX L/NK KISHAN SINGH
December 12, 1996
UNION OF INDIA AND OTHERS Vs. VIJAY SINGH AND OTHERS ETC.
September 24, 1996
UNITED INDIA INSURANCE CO LTD Vs. BHIKI
January 4, 1996
UNITED INDIA INSURANCE CO LTD Vs. RUKHMANI
March 19, 1996
UNITED INDIA INSURANCE COMPANY Vs. TAHIR MOHAMMED
February 23, 1996
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BELA MARYA
January 16, 1996
UTTAMA RAM BHARGAVA Vs. RAJ STATE ROAD TRANSPORT
May 9, 1996
VALASAMMA Vs. STATE OF RAJASTHAN
November 7, 1996
VASUDEV PARDASANI Vs. NIRMALA
May 27, 1996
VEER PAL SINGH Vs. UNION OF INDIA
February 22, 1996
VEERU Vs. STATE OF RAJASTHAN
January 18, 1996
VERMA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
August 14, 1996
VERMA P N Vs. COMMISSIONER OF INCOME TAX
May 27, 1996
VIDYA PATHAK Vs. INDIRA MAYARAM AND ORS.
December 20, 1996
VIJAY KUMAR GEHLOT Vs. STATE OF RAJASTHAN
August 23, 1996
VIJAY SINGH Vs. STATE OF RAJASTHAN
May 24, 1996
VIMLA Vs. RAMESH CHAND
July 23, 1996
VINAY KUMAR Vs. UNIVERSITY OF RAJASTHAN
December 17, 1996
VINAYAK NARAIN NARLEKAR Vs. STATE
August 14, 1996
VINOD KUMAR Vs. STATE OF RAJASTHAN
April 17, 1996
VINOD MAIHOTRA Vs. STATE OF RAJASTHAN
April 12, 1996
VIRENDRA BANDH Vs. PAPPU NARAIN AND OTHERS
August 30, 1996
VISHNU KUMAR Vs. STATE
February 16, 1996
VISHVAPRIYA NAGAR Vs. IMMAMUDDIN TAILOR MASTER
August 5, 1996
WAKF COMMITTEE MASZID MANIHARAN Vs. DIST. JUDGE
December 17, 1996
WG COM H K LAL Vs. SATISH CHAND
August 2, 1996
YASHWANT CHAUHAN Vs. STATE OF RAJASTHAN
October 31, 1996
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
March 4, 1996
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
April 4, 1996