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Case Index
Title
Date
A.P.HOUSING BOARD Vs. IMMIDISETTY SUBRAHMANYESWARA RAO
July 22, 1996
A.P.S.F.CORPORATION Vs. G.RAVI KUMAR
June 7, 1996
A.PADMAVATHI Vs. MANAGER, VIJAYA BANK
October 7, 1996
A.VEERABRAHMACHARI Vs. B.VENKATESWARA RAO, ADVOCATE
August 23, 1996
ASSISTANT DIVL.ENGINEER, ELECTRICIAL OPERATION Vs. G.VENKATESWARLU
March 27, 1996
BRANCH MANAGER, INDIAN BANK Vs. B.RAJA REDDY
July 9, 1996
BRANCH MANAGER, LIC OF INDIA Vs. D.VENKATA LAXMANA BABU
July 8, 1996
C.S.SARMA Vs. P.VENKATALAKSHMI
July 31, 1996
CENTAK CHEMICALS LTD. Vs. C.YADAVA REDDY
July 12, 1996
DESK TO DESK COURIER SERVICE Vs. VADILAL INDUSTRIES LTD.
June 21, 1996
FINANCIAL ADVISOR & CHIEF CONTROLLER OF ACCOUNTS Vs. DILSUKHNAGAR CONSUMERS COUNCIL
December 19, 1996
G.BHARAT Vs. G.SARANGAPANI (DEAD) THROUGH L.RS.
May 27, 1996
HERO HONDA MOTORS LTD. Vs. KANNEGOLLA VENKATA VANI
July 1, 1996
K.KRISHNA MOHAN Vs. M.S.DAYAKAR RAO
August 22, 1996
K.MANJULATHA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
July 9, 1996
KAPIL CHIT FUNDS PVT.LTD. Vs. ANDHRA BANK
August 16, 1996
KOVVURU REGULAR PARCEL SERVICE Vs. T.MUNIKUMAR
July 15, 1996
LAKSHMI TRADING CO. Vs. DIVISIONAL MANAGER,
August 8, 1996
MANAGING DIRECTOR, A.P.SEEDS DEVELOPMENT CORPORATION LTD. Vs. SEELAM RAMA MOHAN
July 12, 1996
MUPPIDI SOBHA DEVI Vs. BRANCH MANAGER, L.I.C.OF INDIA
January 18, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. KALADI RAMBABU
December 6, 1996
NEW INDIA ASSURANCE CO.LTD. Vs. KALADI RAMBABU
April 6, 1996
PERURI MINERAL & REFRACTORIES Vs. A.P.STATE FINANCIAL CORPORATION
February 10, 1996
POSTMASTER, HEAD POST OFFICE Vs. SHAIL SILAR SAHEB
December 2, 1996
PROJECT DIRECTOR Vs. DCM DAEWOO MOTORS LTD.
July 16, 1996
PYLA MALLIKHARJUNA RAO Vs. ASSTT.ENGINEER, OPERATION A.P.S.E.BOARD
July 31, 1996
S.V.R.ESTATE DEVELOPERS Vs. B.VEERABHADRADU
August 30, 1996
STANDARD MEDICAL & PHARMACEUTICALS LTD. Vs. ANITA KHATOR
June 6, 1996
STATE BANK OF INDIA Vs. GURRAM RADHA RANI
May 28, 1996
SVR TOURS & TRAVELS Vs. DILSUKNAGAR CONSUMERS COUNCIL
November 14, 1996
SVR TOURS & TRAVELS Vs. DILSUKNAGAR CONSUMERS COUNCIL
November 4, 1996
SWASTHIK ENGINEER Vs. JAGTIAL CONSUMERS WELFARE COUNCIL
August 6, 1996
TAYYABA SULTANAT Vs. BRANCH MANAGER, LIC OF INDIA
June 5, 1996
VAMALINGAM Vs. NDS COMPUTERS (P) LTD, HYDERABAD
June 25, 1996