Case Index

Title
Date
A A HAI Vs. COMMISSIONER OF INCOME TAX
March 29, 1996
A K DAS Vs. STATE OF BIHAR
January 22, 1996
ABDUL RAHIM KHAN Vs. ADDITIONAL COLLECTOR, SAHARSA AND OTHERS
May 20, 1996
ABDUL RAJJAK ALIAS RAJAK MIAN CHURIHAR Vs. COMMISSIONER
November 21, 1996
ABDUL SHAKUR Vs. RAJESHWAR PD MUNSHI
January 5, 1996
ABDUR RAHMAN Vs. STATE OF BIHAR
August 8, 1996
ABHAY KUMAR PANDEY Vs. STATE OF BIHAR
October 16, 1996
ABHAY KUMAR RAI Vs. STATE OF BIHAR
March 1, 1996
ACHKAY ENGINEERING WORKS Vs. BOKARO INDUSTRIAL AREA DEVELOPMENT AUTHORITY
February 1, 1996
ADHIR CHANDRA TIWARY Vs. STATE OF BIHAR
May 10, 1996
ADITYA NATH JHA Vs. INDU SHEKHAR JHA
February 13, 1996
AGANU SAHU @ AGAND SAHU AND ANOTHER Vs. STATE OF BIHAR
December 10, 1996
AGANU SAHU ALIAS AGAND SAHU Vs. STATE OF BIHAR
December 12, 1996
AGRO-ART INDUSTRIES Vs. CENTRAL BANK OF INDIA, AGRO-ART INDUSTRIES
April 23, 1996
AHIYAT ALIAS BUTU MIAN Vs. STATE OF BIHAR
October 7, 1996
AISHA SHAUKAT Vs. STATE OF BIHAR
December 18, 1996
AJAB KISHORE Vs. LAL SATYA NARAYAN NATH SHAHDEO
April 12, 1996
AJANTATRADERS Vs. STATE OF BIHAR
March 22, 1996
AJAY KUMAR Vs. STATE OF BIHAR
August 13, 1996
AJIBAN BIBI Vs. SAMSUDDIN MIAN
March 18, 1996
AJMUL ANSARI Vs. STATE OF BIHAR
September 9, 1996
AKBAR ALI Vs. STATE OF BIHAR
November 27, 1996
AKBAR ALI Vs. STATE OF BIHAR
September 27, 1996
AKHAURI DADAN PRASAD Vs. VISHWANATH JHA
June 25, 1996
AKHAURL DADAN PRASAD Vs. VISHWANATH JHA
January 25, 1996
AKHILANAND UPADHYAY Vs. STATE OF BIHAR
August 9, 1996
ALAKHDEO SINGH Vs. STATE OF BIHAR
August 6, 1996
ALAM KHAN AIIM KHAN Vs. STATE OF BIHAR
February 16, 1996
ALL INDIA PUNJAB NATIONAL BANK OFFICER ASSOCIATION Vs. PANJAB NATIONALBANK
November 27, 1996
ALLAHABAD BANK MAIN BRANCH Vs. HOTEL SATKAR PVT LTD
September 13, 1996
AMAR JYOTI PRESS Vs. STATE OF BIHAR
October 17, 1996
AMIYA KUMAR JHA Vs. STATE OF BIHAR
September 4, 1996
ANAMUL HAQUE Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
August 12, 1996
ANAND ELECTRICALS Vs. NEW INDIA INSURANCE CO LTD AND
April 2, 1996
ANIL KUMAR Vs. STATE OF BIHAR
March 15, 1996
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
March 22, 1996
ANIL KUMAR KAMAL Vs. STATE OF BIHAR
August 5, 1996
ANIL KUMAR RAI Vs. RAM NIBAS RAI
October 17, 1996
ANIL KUMAR TEKRIWAL Vs. NAVIN CHANDRA SINGH
October 2, 1996
ANIL KUMAR TEKRIWAL Vs. NAVIN CHANDRA SINGH
August 2, 1996
ANIL PRASANT Vs. STATE OF BIHAR
July 4, 1996
ANILKUMAR Vs. STATE OF BIHAR
January 5, 1996
ANIMA DEVI Vs. STATE OF BIHAR
April 25, 1996
ANIRUDHPRASADCHOUDHARY Vs. HIGH COURT OF JUDICATURE AT PATNA
February 28, 1996
ANITA RUBY PAUL Vs. SANDEEP PAUL
August 22, 1996
ANNAPURNA DEVI Vs. STATE OF BIHAR
December 20, 1996
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
April 28, 1996
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
April 25, 1996
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
April 21, 1996
ANSHUMAN PRASAD Vs. L I C OF INDIA
September 26, 1996
ANTU PRASAD Vs. STATE OF BIHAR
May 14, 1996
ANWAR MIAN Vs. STATE OF BIHAR
October 1, 1996
APARNA BHATTACHARYA Vs. VICE CHANCELLOR, PATNA UNIVERSITY
May 3, 1996
ARBIND KUMAR BHARTI Vs. STATE OF BIHAR
December 16, 1996
ARBIND KUMAR TEWARY Vs. STEEL AUTHORITY OF INDIALTD
November 26, 1996
ARUN KR MUKHERJEE Vs. STATE OF BIHAR
December 20, 1996
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
September 13, 1996
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
November 29, 1996
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
July 12, 1996
ARUN KUMAR SINGH Vs. STATE OF BIHAR
August 30, 1996
ARUN KUMAR SINHA Vs. STATE OF BIHAR
July 23, 1996
ARVIND KUMAR Vs. STATE OF BIHAR
March 12, 1996
ARVIND KUMAR Vs. STATE OF BIHAR
February 12, 1996
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
February 19, 1996
ARVIND KUMAR SINGH Vs. UNION OF INDIA
March 11, 1996
ASHA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
May 2, 1996
ASHARFI PRASAD SAHA Vs. STATE OF BIHAR
June 3, 1996
ASHIS INVESTMENTLTD Vs. RANCHI INDUSTRIAL AREA
February 2, 1996
ASHIS MUKERJI Vs. UNION OF INDIA
July 11, 1996
ASHIS MUKERJI Vs. UNION OF INDIA
March 11, 1996
ASHIS MUKHARJI Vs. UNION OF INDIA
August 11, 1996
ASHOK KUMAR AGRAWALLA Vs. STATE OF BIHAR
May 22, 1996
ASHOK KUMAR SAH Vs. STATE OF BIHAR AND OTHERS
May 8, 1996
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
February 28, 1996
ASHOK PRASAD Vs. INDIAN OIL CPR[ORATION LTD
September 23, 1996
ASHUTOSH KUMAR Vs. BIHAR STATE HOUSING BOARD
February 13, 1996
ASHUTOSH KUMAR Vs. BIHAR STATE HOUSING BOARD
January 13, 1996
ASHWINI KUMAR SINHA Vs. RASHMI SINHA ALIAS GUDDI
December 3, 1996
ATMA PRASAD SINGH Vs. JHUBAL SAH
February 28, 1996
ATTA HUSSAIN KHAN Vs. LUTNI DEVI
January 31, 1996
ATWA HASE PURTI AND OTHERS Vs. STATE OF BIHAR
October 17, 1996
AWADESH KUMAR Vs. RAJENDRA PRASAD SHARMA
July 10, 1996
AWADHESH PRASAD SINHA Vs. STATE OF BIHAR
August 29, 1996
AZIMUDDIN Vs. ARSHAD KAMAL
December 4, 1996
BABAN DEVI AND OTHERS Vs. BHUKHIA DEVI AND OTHERS
July 10, 1996
BABBAN PRASAD SINGH Vs. STATE OF BIHAR
October 16, 1996
BABULAL YADAV Vs. STATE OF BIHAR
April 10, 1996
BADRI PRASAD MAHTO Vs. THE PRESIDING OFFICER, LABOUR COURT AND OTHERS
September 13, 1996
BAGESHWARI PD SINHA Vs. BIHAR STATE HOUSING BOARD
July 3, 1996
BAGESHWARI PD SINHA Vs. BIHAR STATE HOUSING BOARD
March 3, 1996
BAGESHWARI PRASAD SINHA Vs. STATE OF BIHAR
July 30, 1996
BAHADUR SHARMA Vs. STATE OF BIHAR
May 14, 1996
BAIDYANATH PRASAD SINGH Vs. PATNA UNIVERSITY
September 24, 1996
BAII NATH JHA Vs. STATE OF BIHAR
May 10, 1996
BAIJNATH RAI Vs. STATE OF BIHAR
November 20, 1996
BAL VIKAS VIDYLY Vs. STATE OF BIHAR
August 16, 1996
BALA SAH Vs. PALTU MANDAL
November 21, 1996
BALCHAND BHADANI Vs. STATE OF BIHAR
April 4, 1996
BALDEO CHOUDHARY Vs. STATE OF BIHAR
October 17, 1996
BALO RAJ Vs. STATE OF BIHAR
February 15, 1996
BALO RAL Vs. RAM PRAVESH MAHTO
February 15, 1996
BALRAM PRASAD AGARWAL Vs. STATE OF BIHAR
January 24, 1996
BANARASI TEWARI Vs. STATE OF BIHAR
October 7, 1996
BANDHANA MUNDA ALIAS BANDHANA URAON Vs. BIGHLAHA PAHAN
November 7, 1996
BANGALIRAM Vs. STATE OF BIHAR
September 26, 1996
BANK OF INDIA Vs. STATE OF BIHAR
January 16, 1996
BARMESHWAR DAYAL Vs. STATE OF BIHAR
October 1, 1996
BASANT KUMAR TIBRAWAL Vs. STATE OF BIHAR
July 22, 1996
BASMATIA DEVI Vs. COASTAL ROADWAYSLTD
April 4, 1996
BASU AND CO Vs. BIHAR STATE ELECTRICITY BOARD
November 7, 1996
BENGALIRAM Vs. STATE OF BIHAR
January 30, 1996
BHAGALPUR COLD STORAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
October 17, 1996
BHAGWAN PRAJAPATI Vs. STATE OF BIHAR
November 28, 1996
BHAGWAN SINGH Vs. STATE OF BIHAR
February 29, 1996
BHAGWAT PRASAD MAHTO ALIAS BHAGAT PRASAD MEHTA Vs. KULMATIA DEVI
July 11, 1996
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING CO Vs. STATE OF BIHAR
August 2, 1996
BHARAT PRASAD CHOUDHARY SHAMBHU PRASAS Vs. UNION OF INDIA
May 20, 1996
BHAVANATH JHA Vs. CHANCELLOR L N MITHILA UNIVERSITY
February 15, 1996
BHISAM CHAMAR ALIAS BHISHAM RAM Vs. STATE OF BIHAR
August 19, 1996
BHOLA NATH KESHARI Vs. STATE OF BIHAR
December 19, 1996
BHRIGURAM PATHAK Vs. BHAGWATI KUER
March 12, 1996
BHUBANESHWAR PRASAD BHASKAR Vs. STATE OF BIHAR
December 17, 1996
BHUBNESHWAR RAI Vs. STATE OF BIHAR
September 6, 1996
BHUNESHWAR MAHTO Vs. TUSIA DEVI
April 14, 1996
BHUWAL PRASAD Vs. STATE OF BIHAR
July 17, 1996
BIBI JAIBUNNISA Vs. JAGDISH PANDIT
March 23, 1996
BIBI JAIBUNNISA Vs. JAGDISH PANDIT
May 23, 1996
BIBI NOOR JEHAN Vs. BIBI NOORUN NISAN
March 26, 1996
BIBI PODINA KHATOON Vs. STATE OF BIHAR
April 16, 1996
BIBI SALIMA KHATOON Vs. ABDUL GAFOOR MIAN
November 26, 1996
BIBI SHAMUNNISSA Vs. GURCHARAN KOERI
November 6, 1996
BIBLSOGHRAKHATOON Vs. SHEIKH TAUHEED
January 23, 1996
BIHAR ALLOY STEELS LTD Vs. STATE OF BIHAR
February 29, 1996
BIHAR LEGISLATIVE ASSEMBLY Vs. HARENDRA KUMAR PANDEY
November 8, 1996
BIHAR MINERALS INDUSTRIES Vs. STATE OF BIHAR
April 12, 1996
BIHAR PENSIONER SAMAJ Vs. STATE OF BIHAR
August 21, 1996
BIHAR RAJYA KHADI GRAM UDYOG BOARD KARYAKARTA SANGH Vs. STATE OF BIHAR
January 18, 1996
BIHAR STATE ADULT AND NON FORMAL EDUCATION EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
May 24, 1996
BIHAR STATE BASIC HEALTH WORKS SANGH Vs. STATE OF BIHAR
March 16, 1996
BIHAR STATE CO-OPERATIVE FRUITS AND VEGETABLE MARKETING FEDERATION LTD Vs. STATE OF BIHAR
October 10, 1996
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR RE-ROLLING MILLS (PRIVATE
March 25, 1996
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ALUMINIUM UDYOG
July 15, 1996
BIHAR STATE ELECTRICITY BOARD Vs. KHALSA BROTHERS
August 29, 1996
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 26, 1996
BIHAR STATE TEXT BOOK PUBLISHING CORPN PATNA Vs. BASUDEO SINGH
April 30, 1996
BIHAR STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. RAM PADARATH SHARMA
November 7, 1996
BIHAR TRADERS Vs. STATE OF BIHAR
August 26, 1996
BIHARI YADAV Vs. STATE OF BIHAR
January 30, 1996
BIHARILAL SHARMA Vs. STATE OF BIHAR
April 8, 1996
BIHARSTATEELECTRICITYBOARD Vs. PRABHA AGRAWAL
May 3, 1996
BIJENDRAPRASADYADAV Vs. STATE OF BIHAR
January 5, 1996
BIKRAMA SINGH Vs. STATE OF BIHAR
September 25, 1996
BINAPANI NAG Vs. ASIT KUMAR NAG
July 10, 1996
BINAY KUMAR Vs. STATE OF BIHAR
September 4, 1996
BINDESHWARI PRASAD AMBASTHA Vs. STATE OF BIHAR
September 3, 1996
BINOD KUMAR SINHA Vs. MASNODIH MINING INDUSTRIES PRIVATE LIMITED HAZARIBAGH
July 22, 1996
BINOD MAHTO Vs. STATE OF BIHAR
February 22, 1996
BINOY KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
September 25, 1996
BIRENDRA KUMAR BIREN BHAGAT Vs. STATE OF BIHAR
April 29, 1996
BIRENDRA KUMAR VERMA Vs. BIHAR STATE ELECTRICITY BOARD
March 20, 1996
BIRENDRA KUMAR VERMA Vs. BIHAR STATE ELECTRICITY BOARD
May 20, 1996
BIRSA ORAON Vs. STATE OF BIHAR
May 16, 1996
BISHWANATH MISHRA Vs. STATE OF BIHAR
February 8, 1996
BISHWANATH PRASAD PANDEY Vs. STATE OF BIHAR
November 15, 1996
BITAL SUNDI Vs. STATE OF BIHAR
April 4, 1996
BOC INDIA LIMITED Vs. ZINC PRODUCTS AND CO PVT LTD
March 22, 1996
BRAJ KISHORE JAISWAL Vs. STATE OF BIHAR
July 19, 1996
BRAJ MOHAN MUNDA AND OTHERS Vs. STATE OF BIHAR
October 17, 1996
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
March 22, 1996
BRAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR
August 9, 1996
BRANCH MANAGER CENTRAL BANK OF INDIA Vs. PAWAN KUMAR MITTAL
December 20, 1996
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SATYANDRA PANDEY
November 8, 1996
BRANCH MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 12, 1996
BRATENDRA PRASAD SINGH Vs. STATE OF BIHAR
August 14, 1996
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
July 10, 1996
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
April 4, 1996
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
February 14, 1996
BRIJ KISHORE JHAWAR Vs. STATE OF BIHAR
August 1, 1996
BRITANNIAINDUSTRIESLTD Vs. STATE OF BIHAR
January 9, 1996
BUDHU PAHAN ALIAS BOTWA Vs. STATE OF BIHAR
September 25, 1996
C HAUDHARY AZIZUL HASAN Vs. STATE OF BIHAR
September 30, 1996
C I C -28512 H J L T COL KATTI Vs. UNION OF INDIA
April 2, 1996
C I INDIA LTD Vs. STATE OF BIHAR
August 23, 1996
CENTRAL BANK OF INDIA Vs. ALL INDIA CENTRAL BANK OFFICERS FEDERATION
July 15, 1996
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA
April 23, 1996
CHAKRU ORAON Vs. STATE OF BIHAR
December 20, 1996
CHAND SURIN Vs. STATE OF BIHAR
May 14, 1996
CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
April 3, 1996
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
September 26, 1996
CHEMICOT INDIA PVT LTD Vs. ALLAHABAD BANK
November 27, 1996
CHHATU SINGH Vs. STATE OF BIHAR
October 15, 1996
CHHOTANAGPUR CHEMICAL AND INDUSTRIES PVT LTD Vs. STATE OF BIHAR
April 15, 1996
CHHOTU OJHA RAM SHANKAR OJHA Vs. STATE OF BIHAR
March 22, 1996
CHIRANJIV SINGH Vs. STATE OF BIHAR
June 27, 1996
CHITRA GHOSH Vs. SUDIP KUMAR GHOSH
July 31, 1996
CHOUDHARY AZIZUL HASSAN Vs. STATE OF BIHAR
September 30, 1996
CHOUDHARY KIRANA BHANDAR Vs. COMMISSIONER OF INCOME TAX
April 26, 1996
CHOWA MANDAL Vs. STATE OF BIHAR
December 9, 1996
CHOWA MANDAL Vs. STATE OF BIHAR
November 9, 1996
COMMISSIONER OF COMMERCIAL TAXES Vs. MEGHRAJ SANCHIALAL
July 5, 1996
COMMISSIONER OF INCOME TAX Vs. CARD BOARD PRODUCTS
July 9, 1996
COMMISSIONER OF INCOME TAX Vs. ANAND C S
July 4, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDMAL MOHAL LAL
June 27, 1996
COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AND COMPANY
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LIMITED
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA LAL AJMANI
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. JINDAL BROTHERS
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA LAL AJMANI
May 16, 1996
COMMISSIONER OF INCOME TAX Vs. BRIJNANDAN PRASAD AND SONS
May 13, 1996
COMMISSIONER OF INCOME TAX Vs. QUALITY
May 15, 1996
COMMISSIONER OF INCOME TAX Vs. NEBA RAM HANSRAJ
August 1, 1996
COMMISSIONER OF INCOME TAX Vs. PAWANSUT COLD STORAGE PRIVATE LIMITED
September 18, 1996
COMMISSIONER OF INCOME TAX Vs. LAWLY ENTERPRISES PRIVATE LIMITED
August 23, 1996
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SALES AND SERVICE
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. DARBHANGA INVESTMENT PRIVATE LIMITED
April 30, 1996
COMMISSIONER OF INCOME TAX Vs. METALLURGICAL ENGINEERING CONSULTANTS INDIA LIMITED
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. PRABHAT ZARDA FACTORY
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCIAL CORPORATION
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. GOURI SHANKAR SURESH PRASAD
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JHA
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL CITY BEVERAGES PRIVATE LIMITED
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
May 6, 1996
COMMISSIONER OF INCOME TAX Vs. RAJENDRA PRASAD GUPTA
April 30, 1996
COMMISSIONER OF INCOME TAX Vs. BISHWANATH TULSYAN
April 23, 1996
COMMISSIONER OF INCOME TAX Vs. ANNAPOORNA ELECTRIC COMPANY
April 16, 1996
COMMISSIONER OF WEALTH TAX Vs. SUDHA DEVI KHAITAN
April 9, 1996
COMMISSIONER OF WEALTH TAX Vs. SUSHILA AGRAWAL
April 24, 1996
COMMISSIONER OF WEALTH TAX Vs. QUDIRA ANWAR S
April 26, 1996
COMMISSIONER OF WEALTH TAX Vs. NATHMAL JALAN
May 16, 1996
COMMISSIONER OF WEALTH TAX Vs. BISWAJIT SAMONTA
June 27, 1996
COMPETENT AUTHORITY ACQUISITION Vs. LALITA TODI
September 30, 1996
D. AMBANI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
February 19, 1996
DADANSINGH Vs. STATE OF BIHAR
February 1, 1996
DARDHANGA DENTAL COLLEGE Vs. STATE OF BIHAR
April 3, 1996
DASARATH PRASAD SINGH Vs. STATE OF BIHAR
December 2, 1996
DASARATH PRASAD SINGH Vs. STATE OF BIHAR
December 3, 1996
DASHRATH BHOKTA Vs. STATE OF BIHAR
October 14, 1996
DASRATH PRASAD Vs. CATHOLIC CHARITIES
January 16, 1996
DAULAT MAHTO Vs. STATE OF BIHAR
August 22, 1996
DAYA NAND SINGH Vs. STATE OF BIHAR AND OTHERS
July 2, 1996
DAYA SHANKAR MISHRA Vs. STATE OF BIHAR
October 16, 1996
DEBANAND CHAURASIA Vs. RAM KUMAR SHARMA
April 8, 1996
DEEPAK KUMAR Vs. STATE OF BIHAR
January 1, 1996
DEEPAK KUMAR PODDAR Vs. UNION OF INDIA
August 16, 1996
DEO NARAIN MOCHI Vs. STATE OF BIHAR
September 6, 1996
DEOKINANDAN SINGH Vs. STATE OF BIHAR
September 27, 1996
DESRATH PRASAD KESHARI Vs. DEPUTY COMMISSIONER SANTHAL PARGANAS
October 16, 1996
DEVENDRA KUMAR @ DEVENDRA KUMAR NLAHATA AND ANOTHER Vs. STATE OF BIHAR
February 5, 1996
DEVI KANT THAKUR Vs. STATE OF BIHAR
November 29, 1996
DHARMENDRA KR CHOUDHARY Vs. STATE OF BIHAR
October 31, 1996
DHIRENDRA KUMAR JAIN Vs. MD HASSIM
March 12, 1996
DHRUB PRASAD SINGH Vs. STATE OF BIHAR
January 10, 1996
DINANATH SHARMA Vs. STATE OF BIHAR
March 29, 1996
DINESH CHANDRA JHA Vs. ANIL KUMAR JHA
October 16, 1996
DINESH KUMAR DANDPAT AND ORS. Vs. STATE OF BIHAR AND ORS.
September 11, 1996
DULAHIN DHANESHRA KUER Vs. STATE OF BIHAR
September 12, 1996
FAKIR CHAND BHATTACHARYA Vs. BHANUMATI ROY
February 1, 1996
FAKRE-ALAM Vs. BHUWAL PRASAD
July 17, 1996
FALANAND MANJHI Vs. COOMISSIONER BHAGALPUR
April 30, 1996
FELIX TETE Vs. STATE OF BIHAR
September 19, 1996
FLYING OFFICER A K DAS AND ORS Vs. STATE OF BIHAR
April 5, 1996
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
April 17, 1996
GAJENDRA NARAIN Vs. COMMISSIONER OF INCOME TAX
September 24, 1996
GANAGNAND JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY
September 17, 1996
GANESH JUTE TRADING Vs. COMMISSIONER OF INCOME TAX
November 15, 1996
GANESH PD SARAWGI Vs. STATE OF BIHAR
August 14, 1996
GANESH PRASAD GUPTA Vs. PARWATI DEVI
April 8, 1996
GANESH PRASAD SARANGI Vs. STATE OF BIHAR
August 19, 1996
GANESHPRASADKARN Vs. STATE OF BIHAR
January 16, 1996
GANGA SOLVENT Vs. STATE OF BIHAR
May 21, 1996
GAURI SHANKAR BHAGAT Vs. STATE OF BIHAR
October 3, 1996
GHASI RAM AGRAWAL Vs. STATE OF BIHAR
February 14, 1996
GHULAMMUJTABAANSARI Vs. CHANCELLOR
January 19, 1996
GIRDHARI LAL TIWARE Vs. STATE OF BIHAR
July 9, 1996
GOBARDHAN BARAI Vs. AASARI KHAN
August 1, 1996
GOBARDHAN JHA Vs. COMMISSIONER BHAGALPUR DIVISION
August 20, 1996
GOBARDHAN JHA Vs. COMMISSIONER BHAGALPUR DIVISION
August 29, 1996
GOPI RAM AGARWALLA Vs. STATE OF BIHAR
March 25, 1996
GOSHALA Vs. STATE OF BIHAR
March 19, 1996
GULAB RAM Vs. GANAURI RAM
May 15, 1996
GULABOKUER Vs. STATE OF BIHAR
February 8, 1996
GUN FACTORY Vs. UNION OF INDIA
August 16, 1996
GUNA RAM MANJHI Vs. GUNA RAM MANJHI
March 23, 1996
GUPTESHWAR PRASAD GUPTA Vs. STATE OF BIHAR
February 2, 1996
GURU PRASAD Vs. SADHU SHARAN PRASAD
January 30, 1996
HAI A A Vs. COMMISSIONER OF INCOME TAX
December 16, 1996
HAJI A RAHIM KHAN Vs. STATE OF BIHAR
October 17, 1996
HANJABAM GOPINATH SHARMA Vs. GENERAL MANAGER EASTERN RAILWAY CALCUTTA
December 20, 1996
HARALALKA STEEL ENTERPRISES PVT LTD Vs. COMMERCIAL TAXES TRIBUNAL BIHAR
October 1, 1996
HARDEO NARAYAN MISHRA Vs. STATE OF BIHAR
February 7, 1996
HARERAM PRASAD YADAV Vs. STATE OF BIHAR
March 27, 1996
HARESH KUMAR SINGH Vs. UNION OF INDIA
October 11, 1996
HARI CHAND AGARWAL Vs. STATE OF BIHAR
July 22, 1996
HARI KISHUN SINGH Vs. STATE OF BIHAR
August 7, 1996
HARI NARIAN SAHA Vs. STATE OF BIHAR AND ANOTHER
July 9, 1996
HARIBANS SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
April 4, 1996
HARICHANDRA THAKUR Vs. ANCHAL ADHIKAR
July 4, 1996
HARIHAR SAHU Vs. COMMISSIONER SOUTH CHOTANAGPUR
November 27, 1996
HARJEETSINGH Vs. STATE OF BIHAR
January 10, 1996
HAROON RASHID Vs. REQUEEBA KHATOON
November 8, 1996
HAROON RASHID Vs. REQUEEBA KHATOON
October 8, 1996
HATHWA VANSPATI LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 24, 1996
HIGH COURT OF JUDICATURE AT PATNA Vs. R C JAIN
August 7, 1996
HINDALCO INDUSTRIES LTD Vs. UNION OF INDIA
July 19, 1996
HINDUSTAN COPPER LTD Vs. MINISTRY OF LABOUR GOVT OF INDIA
December 9, 1996
HINDUSTAN LEVER LTD Vs. STATE OF BIHAR
September 20, 1996
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MOHAMMAD AMBER YUNUS
August 6, 1996
HINDUSTAN TIN BOX INDUSTRY Vs. ADITYAPUR INDUSTRIAL
June 11, 1996
HINDUSTHAN PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR
September 12, 1996
HIRA PRASAD SINGH Vs. STATE OF BIHAR
April 2, 1996
HOOGLY MARINE AND ENGINEERING CO Vs. STATE OF BIHAR
June 25, 1996
HUSNA ARA BEGUM Vs. KISHORI DEVI
July 2, 1996
I O L LIMITED Vs. UNION OF INDIA
March 29, 1996
I O L LIMITED Vs. UNION OF INDIA
March 27, 1996
IDAN MIAN Vs. STATE OF BIHAR
September 27, 1996
IDUA MIAN Vs. STATE OF BIHAR
February 9, 1996
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
August 23, 1996
INDIAN BUILDERS Vs. AWADHESH KUMAR MISHRA
January 10, 1996
INDIAN OIL CORPN LTD Vs. STATE OF BIHAR
November 29, 1996
INDRADEO SINGH Vs. BIHAR STATE
May 1, 1996
INDUDHARI SINGHQ Vs. RITA SINGH
September 25, 1996
INDUSTRIAL CORPORATION PRIVATE LIMITED Vs. STATE OF BIHAR
May 15, 1996
INGERSOLL-RAND INDIA LTD Vs. BINOD KUMAR PRASAD
January 30, 1996
IRON AND STEEL CO LTD Vs. STATE OF BIHAR
September 26, 1996
ISHWAR PRASAD AGRAWALLA Vs. STATE OF BIHAR
November 13, 1996
ISLAM MIAN Vs. STATE OF BIHAR
February 22, 1996
J P SINHA Vs. STATE OF BIHAR
September 23, 1996
JAGARNATH MAHTO Vs. STATE OF BIHAR
February 2, 1996
JAGDISH CHANDRA PAL Vs. SHIVA KUMARI DEVI
December 2, 1996
JAGDISH MANDAL Vs. STATE OF BINAR
April 15, 1996
JAGDISH PRASAD Vs. STATE OF BIHAR
August 13, 1996
JAGU MALLAH Vs. STATE OF BIHAR
September 20, 1996
JAI NARAYAN KHAW Vs. UNION OF INDIA
May 23, 1996
JAI RAM PANDEY Vs. STATE OF BIHAR
February 19, 1996
JAINARAYAN PRASAD CHOUDHARY Vs. STATE OF BIHAR
October 16, 1996
JAKIR MIAN Vs. STATE OF BIHAR
July 21, 1996
JALCHAND JAIN ALIAS JAI KUMAR JAIN Vs. JAI RAM SARAF
August 14, 1996
JANKI SINGH Vs. STATE OF BIHAR
January 10, 1996
JAY SINGH ALIAS AJAY SINGH Vs. STATE OF BIHAR
September 11, 1996
JEHAL MAHTO Vs. MAHABIR MAHTO
February 2, 1996
JITENDRAPRASAD Vs. STATE OF BIHAR
February 14, 1996
JNAN CHANDRA BHARDWAJ Vs. STATE OF BIHAR
September 12, 1996
JNAN CHANDRA BHARDWAJ Vs. STATE OF BIHAR
May 10, 1996
JOGINDAR SINGH Vs. STATE OF BIHAR
January 30, 1996
JOGINDER SINGH Vs. STATE OF BIHAR
January 3, 1996
JOGINDRA GOWALA ALIAS JAGANARAIN SINGH Vs. RANCHI ENTERPRISES AND PROPERTIES LTD
April 4, 1996
JPENDRA MISHRA Vs. STATE OF BIHAR
October 3, 1996
JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
April 10, 1996
K G MAJITHIA Vs. UNION OF INDIA
May 2, 1996
K P SHRIVASTAVA Vs. STATE OF BIHAR
September 17, 1996
KAILASH PANDEY Vs. STATE OF BIHAR
April 2, 1996
KAILASH PATI SAHU Vs. STATE OF BIHAR
March 14, 1996
KAILASH PRASAD SINGH Vs. STATE OF BIHAR
December 13, 1996
KAILASH RAI Vs. JOINT DIRECTOR OF CONSOLIDATION
September 30, 1996
KALAWATI DEVI Vs. ZAWAHIRUL NISAN
February 2, 1996
KALO MARADI @ KALE MARADI @ DHUMA MARADI Vs. STATE OF BIHAR
November 8, 1996
KAMESHWAR PRASAD Vs. STATE OF BIHAR
August 30, 1996
KAMESHWAR TEWARI Vs. VIJOY KUMAR SHARMA
January 2, 1996
KAMESHWARPRASAD Vs. STATE OF BIHAR
February 16, 1996
KAMLA DEVI Vs. STATE OF BIHAR
June 3, 1996
KAMTA PRASAD Vs. STATE OF BIHAR
December 12, 1996
KAMTA SINGH Vs. BANSH RAKHAN SINGH
August 30, 1996
KANAHIYA KUMAR Vs. STATE OF BIHAR
August 6, 1996
KANCHAN KUMARI Vs. BIHAR NURSES REGISTRATION COUNCIL
December 16, 1996
KANHAIYA UPADHYAYA Vs. STATE OF BIHAR
December 19, 1996
KANU CHARAN DEEP Vs. BIMLA DEEP
March 20, 1996
KAPIL RAM Vs. UNION OF INDIA
July 17, 1996
KAPILDEO PRASAD Vs. PATNA MUNICIPAL CORPORATION
December 19, 1996
KAPILESWAR SINGH ALIAS KAPILESHWAR PD SINGH Vs. STATE OF BIHAR
October 17, 1996
KAPLESHWAR MANDAL Vs. STATE OF BIHAR
August 27, 1996
KARAM CHAND THAPAR Vs. BIHAR STATE ELECTRICITY
September 18, 1996
KARAM SINGH @ KARMA SINGH MUNDA Vs. STATE OF BIHAR
January 1, 1996
KASHINATH SINGH Vs. STATE OF BIHAR
September 2, 1996
KATTI GOPAL REDDY Vs. UNION OF INDIA
April 2, 1996
KAUSHALYA DEVI Vs. ANIL KUMAR AGRAWAL
August 8, 1996
KAUSHALYA DEVI Vs. ANIL KUMAR AGRAWAL
October 17, 1996
KEDAR YADAV Vs. STATE OF BIHAR
October 14, 1996
KESHAB RANJAN SEN Vs. COAL INSPECTION SERVICE
August 27, 1996
KHANNA SOAP FACTORY Vs. MANAGING DIRECTOR BIHAR
November 28, 1996
KIRAN BALA JAIN ALIAS KIRAN BALA Vs. STATE OF BIHAR
February 7, 1996
KIRTI VARDHAN Vs. STATE OF BIHAR
December 13, 1996
KISHORI PRASAD Vs. PUNJAB NATIONAL BANK
April 11, 1996
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR
August 2, 1996
KRISHAN MOHAN PRASAD Vs. STATE OF BIHAR
August 13, 1996
KRISHNA CHANDRA DUBEY Vs. STATE OF BIHAR
December 20, 1996
KRISHNA KUMAR MISHRA Vs. STATE OF BIHAR
March 19, 1996
KRISHNA KUMAR SINGH Vs. RAJ NARAIN THAKUR
July 31, 1996
KRISHNA MANI KAUR Vs. STATE OF BIHAR
April 23, 1996
KRISHNA NARAYAN SINHA Vs. STATE OF BIHAR
September 9, 1996
KROSS MANUFACTURERS I PVT LTD Vs. STATE OF BIHAR
June 6, 1996
KULESHWAR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION
September 25, 1996
KUMARI KIRAN CHOUDHARY Vs. STATE OF BIHAR
August 22, 1996
KUMARI MINOTI PARAMANIK Vs. STATE OF BIHAR AND OTHERS
November 4, 1996
KUSUM SINHA Vs. STATE OF BIHAR
February 19, 1996
KUSUMLAL MALLAH Vs. STATE OF BIHAR
February 29, 1996
KWALITY REFRACTORIES Vs. K P ASTHANA
November 22, 1996
LAL BABU YADAV Vs. RAM BILASH RAI
May 20, 1996
LAL KRISHNA ADVANI L K ADVANI Vs. STATE OF BIHAR
May 10, 1996
LAL MANI PRASAD Vs. CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION
September 23, 1996
LAL MOHAN SINGH Vs. STATE OF BIHAR
March 21, 1996
LAL SARAF Vs. STATE OF BIHAR
August 29, 1996
LALA SATYA NARAIN PRASAD Vs. LALDEO SINGH
August 7, 1996
LALAN KISHORE PRASAD Vs. STATE OF BIHAR
January 10, 1996
LALDEO SINGH Vs. UNION OF INDIA
July 25, 1996
LALDEO SINGH Vs. LALA SATYA NARAIN PRASAD
July 15, 1996
LALOO PRASAD Vs. STATE OF BIHAR
November 1, 1996
LAXMI HARD COKE MFG COMPANY Vs. STATE OF BIHAR
April 30, 1996
LAXMI NARAYAN SINGH Vs. UMESH PD AGRAWAL
December 12, 1996
LAXMI RAM Vs. GURU NARAYAN PRASAD
April 11, 1996
LEELA DEVI Vs. STATE OF BIHAR
March 12, 1996
LIEUTENANT COLONEL J P S SURI Vs. UNION OF INDIA
October 3, 1996
LKHPATI RAI Vs. STATE OF BIHAR
September 11, 1996
M R FOODS PRIVATE LIMITED Vs. STATE OF BIHAR
February 2, 1996
M/S. GOVIND SUGAR MILLS LTD. Vs. DEPUTY LABOUR COMMISSIONER
May 20, 1996
M/S. KAILASH CHAND SURESH KUMAR AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
June 18, 1996
MAAN KAUR Vs. RIZWANUR RAHMAN
May 24, 1996
MADAN LAL AGARWAL Vs. BINODE KUMAR TANTIA
July 24, 1996
MADAN MOHAN MISHRA Vs. STATE OF BIHAR
March 25, 1996
MADHESHWAR PRASAD Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LTD
November 19, 1996
MADHESHWAR TIWARY AND OTHERS Vs. ADDL. MEMBER OF BOARD REVENUE, PATNA AND OTHERS
September 20, 1996
MADHU SUDAN SHARMA Vs. STATE OF BIHAR AND ORS.
June 19, 1996
MADHU SUDAN SHARMA Vs. STATE OF BIHAR
April 19, 1996
MADHUSUDAN MISHRA Vs. STATE OF BIHAR
January 30, 1996
MAHABIR SHARMA Vs. BHARAT KISHORE MAHATO
February 6, 1996
MAHAKALI MILLING COMPANY PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
September 30, 1996
MAHATAM RAI Vs. STATE OF BIHAR
September 6, 1996
MAHENDRA SAO Vs. JAGARNATH MISHRA
February 22, 1996
MAHESHPRASADTHAKUR Vs. STATE OF BIHAR
May 3, 1996
MAHESHWAR PRASAD Vs. BOARD OF REVENUE
August 14, 1996
MAJOR YOGENDRA NARAIN YADAV Vs. RAJIB RANJAN PATHAK
May 4, 1996
MALIRAM PURANCHAND Vs. BIHAR AGRICULTURAL PRODUCE MARKET COMMITTEE
January 23, 1996
MANAGER UNITED INSURANCE COMPANY LTD Vs. JHARNA HALDAR
December 11, 1996
MANAGING COMMITTEE OF MUNGER GUN MANUFACTURERS COOPERATIVE SOCIETY LTD Vs. YOGENDRA SHARMA
March 21, 1996
MANBHUL ORAON Vs. GANGADHAR ORAON
October 8, 1996
MANGAL SINHA Vs. UNION OF INDIA
August 20, 1996
MANGAR ORAON Vs. STATE OF BIHAR
March 14, 1996
MANGRU SINGH Vs. STATE OF BIHAR
February 14, 1996
MANIKANT RAI Vs. UNION OF INDIA
August 20, 1996
MANJU ROY Vs. GHANSHYAM
July 30, 1996
MANOJ KUMAR Vs. STATE OF BIHAR
December 19, 1996
MANOJ SINGH Vs. STATE OF BIHAR
March 13, 1996
MANTOSH KUMAR SINGH Vs. STATE OF BIHAR
July 23, 1996
MANTOSH MAHTO Vs. STATE OF BIHAR
August 20, 1996
MATHURA CHOUDHARY Vs. STATE OF BIHAR
November 28, 1996
MATHURA SINGH Vs. TETALL DOM
May 1, 1996
MATTI PANDURANGA RAO ADHIKARI Vs. STATE OF BIHAR
October 11, 1996
MCNALLY BHARAT ENGINEERING CO LTD Vs. STATE OF BIHAR
February 23, 1996
MD IBRAHIM Vs. CENTRAL COAL FIELDLTD
September 30, 1996
MD MATEEN Vs. STATE OF BIHAR
May 23, 1996
MD SALIM @ SALIM MIAN, MD HASHIM @ HASHIM MIAN Vs. STATE OF BIHAR
December 6, 1996
MD. NAZIR Vs. STATE OF BIHAR
August 30, 1996
MEHTA NAND KLSHORE Vs. STATE OF BIHAR
August 21, 1996
MIA JAN MIAN Vs. STATE OF BIHAR
July 31, 1996
MIHIR KUMAR JHA Vs. STATE OF BIHAR
September 23, 1996
MIKKIWIREWORKS Vs. STATE OF BIHAR
May 15, 1996
MITHILESH DEVI Vs. RAM NARAYAN THAKUR
November 28, 1996
MITHU TANTI Vs. RAGHUNATH PRASAD TANTI
March 13, 1996
MODI STEELS LIMITED Vs. STATE OF BIHAR
October 17, 1996
MOHAN LAL KHEMKA Vs. HARIHAR PRASAD
October 10, 1996
MOHAN LAL MAHTO Vs. JUGAL KISHORE MAHTO
November 15, 1996
MOHAN MISHRA Vs. STATE OF BIHAR
June 24, 1996
MOHAN RAJAK Vs. STATE OF BIHAR
April 9, 1996
MOHAN SHANKAR VERMA Vs. STATE OF BIHAR
April 23, 1996
MOHAN THAKUR Vs. STATE OF BIHAR
December 20, 1996
MOHD ABDUL HADI Vs. STATE OF BIHAR
August 29, 1996
MOHD HASHIM Vs. ABDUL SATTAR
August 23, 1996
MOHD MUSTAKIM ALIAS BHOLA Vs. BIBI ANUJA KHATOON
September 12, 1996
MOHD QUAYUM Vs. STATE OF BIHAR
May 24, 1996
MOHINI DEVI AGRAWAL Vs. COMMISSIONER OF INCOME TAX
November 1, 1996
MOINUL HAQUE MD Vs. STATE OF BIHAR
August 20, 1996
MOOL CHAND AGARWAL Vs. STATE OF BIHAR
September 18, 1996
MOST PRATIMA DEVI Vs. MOST SOHAGO DEVI
November 5, 1996
MOST SARASWATI SHAW Vs. UMESH PRASAD GUPTA
July 26, 1996
MOST SINGHESHARI DEVI Vs. DEENA NATH PANDEY
December 12, 1996
MOTI SAH Vs. STATE OF BIHAR
August 28, 1996
MOUTUSHI BHATTACHARJEE Vs. BARUN KUMAR BHATTACHARJEE
May 24, 1996
MUKHLAL MAHTO Vs. STATE OF BIHAR
September 9, 1996
MUKHLAL RAM Vs. STATE OF BIHAR
August 23, 1996
MUKHLALSINGH Vs. STATE OF BIHAR
January 31, 1996
MULIDHAR SHARMA ALIAS MURLIDHAR Vs. STATE OF BIHAR
April 30, 1996
MUNARMA DEVI ALIAS MANORAMA DEVI Vs. GANGO DEVI ALIAS GANGIA DEVI
March 20, 1996
MUNDA ORAON Vs. STATE OF BIHAR
October 7, 1996
MUNESHWAR PRASAD Vs. BOARD OF REVENUE
August 14, 1996
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
November 6, 1996
MUSLIM ALAM Vs. SHAHNAZ BEGUM
August 12, 1996
NAGENDRA KUMAR PRASAD Vs. STATE OF BIHAR
August 23, 1996
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
December 16, 1996
NAGO VISWAKARMA Vs. SABITRI DEVI
January 30, 1996
NAKUL CHANDRA MAHATO Vs. STATE OF BIHAR
February 14, 1996
NALINI STEEL INDUSTRIES Vs. BIHAR STEEL MINERAL DEVLOPMENT CORPORATION LTD
November 22, 1996
NAND KISHORE SINGH Vs. STATE OF BIHAR
August 7, 1996
NAND KUMAR AND BROTHER Vs. RAM PRASAD RAJAK
May 15, 1996
NAND LAL SAHU Vs. STATE OF BIHAR
May 23, 1996
NANDESHWAR SINGH Vs. STATE OF BIHAR
September 24, 1996
NANHAK SINGH Vs. STATE OF BIHAR
May 30, 1996
NARAIN MAHTO Vs. FOOD CORPORATION OF INDIA
July 10, 1996
NARENDRA KUMAR CHOUDHARY Vs. DURGA PADA CHATTERJEE
February 14, 1996
NARENDRA KUMAR MISHRA @ N K MISHRA Vs. STATE OF BIHAR
April 25, 1996
NARSINGH RAM ASHOK KUMAR Vs. UNION OF INDIA
November 13, 1996
NATH VISHWAKARMA Vs. STATE OF BIHAR
December 20, 1996
NATHO YADAV Vs. STATE OF BIHAR
September 3, 1996
NATIONAL INSURANCE CO LTD Vs. MALTI DEVI
August 5, 1996
NATIONAL INSURANCE CO LTD Vs. BHOLA SAH
April 3, 1996
NATIONAL INSURANCE COMPANY Vs. KEDAR PRASAD YADAV
January 24, 1996
NATIONAL INSURANCE COMPANY Vs. MAHENDRA PRASAD
July 17, 1996
NATIONAL INSURANCE COMPANY LTD Vs. MOSMAT JHUBRI DEVI
July 10, 1996
NATIONAL INSURANCE COMPANY LTD Vs. SHIV KUMARI DEVI
July 31, 1996
NATIONAL INSURANCE COMPANY LTD Vs. MOSMAT JHUBRI DEVI
October 7, 1996
NAYAK RAM RAM JANAM RAM Vs. SEC AGRICULTURAL PRODUCE MARKET COMMITTEE ARRAH
September 24, 1996
NEW INDIA ASSURANCE CO LTD Vs. M RAMNAMMA
September 17, 1996
NEW INDIA ASSURANCE CO LTD Vs. JAMUNA DEVI
August 2, 1996
NEW INDIA ASSURANCE CO LTD Vs. MAIMUN NISHA
August 5, 1996
NEW INDIA ASSURANCE CO LTD Vs. YASODA DEVI
July 18, 1996
NEW INDIA ASSURANCE CO LTD Vs. AKHTAR HUSSAIN
March 22, 1996
NEW INDIA ASSURANCE CO LTD Vs. URMILA DEVI
November 7, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
January 1, 1996
NEW INDIA SUGAR MILLS LTD Vs. STATE OF BIHAR
July 4, 1996
NEW SWADESHI DISTILERY Vs. STATE OF BIHAR
January 5, 1996
NEW SWADESHI DISTILLERY Vs. STATE OF BIHAR
June 11, 1996
NIHAL CHAND Vs. MOHD ISLAM UDDIN
August 8, 1996
NOOR MOHAMMAD MIA Vs. STATE OF BIHAR
October 14, 1996
NOOR MOHD SLDDLQUE Vs. BIHAR STATE ELECTRICITY BOARD
September 25, 1996
O C CORPORATION Vs. STATE OF BIHAR
February 2, 1996
OIL SELECTION BOARD Vs. SHASHL BHUSHAN SINGH
July 19, 1996
OM PRAKASH KAPILA Vs. STATE OF BIHAR
March 12, 1996
OM PRAKASH SAH Vs. LILA DEVI
September 20, 1996
OMPRAKASHGUPTA Vs. GENERAL MANAGER
April 2, 1996
ORIENTAL FIRE INSURANCE COMPANY Vs. SAROJ GUPTA
July 16, 1996
ORIENTAL INSURANCE CO LTD Vs. KESHO YADAV
August 28, 1996
ORIENTAL INSURANCE CO LTD Vs. JAGDEO PASWAN
February 7, 1996
ORIENTAL INSURANCE CO LTD Vs. SHOBHA SINHA
December 4, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. RAJENDRA PD YADAV
July 23, 1996
ORIENTALINSURANCECOMPANYLTD Vs. GULJAR PASWAN
March 20, 1996
OSMAN ALIAS ABDUL JALIL Vs. STATE OF BIHAR
April 4, 1996
P V NARASIMHA RAO Vs. STATE
August 22, 1996
PADAM KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
March 1, 1996
PANCHANANDKUMAR Vs. BIHAR STATE ELECTRICITY BOARD
January 30, 1996
PANDEYTALLYSAHAY Vs. STATE OF BIHAR
January 19, 1996
PANNA LAL KESHRI Vs. STATE OF BIHAR
February 7, 1996
PANNA LAL MAHARAJ Vs. BIRENDRA NARAIN SINGH
July 12, 1996
PARAS NATH SHUKLA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
November 18, 1996
PARITOSH KUMAR CHOUDHARY Vs. NATIONAL TEXTILE CORPORATION
August 16, 1996
PARMESHWAR PRASAD MEHTA Vs. STATE OF BIHAR
May 24, 1996
PARSU RAM MAHTO Vs. MOHAN LAL MAHTO
February 6, 1996
PARSURAM PRASAD ALIAS PARSURAM MAHTO Vs. STATE OF BIHAR
April 4, 1996
PARSURAM TIWARY Vs. RANCHI UNIVERSITY
December 20, 1996
PATNA UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. PATNA UNIVERSITY
August 6, 1996
PAWAN KUMAR SINGHI Vs. STATE OF BIHAR
October 17, 1996
PAWAN KUMAR, SENIOR ADVOCATE & ORS. Vs. UNION OF INDIA & ORS.
January 17, 1996
PESSA (INDIA PRIVATE LIMITED Vs. ASHA CHACHRA
March 12, 1996
PHATIK CHANDRA GANGULY Vs. RAGHUBAR DAS
January 5, 1996
PINKI KUMARI Vs. STATE OF BIHAR
August 20, 1996
PITAMBAR MISHRA Vs. STATE OF BIHAR
November 6, 1996
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
June 19, 1996
PRABHU NATH Vs. STATE OF BIHAR
August 16, 1996
PRADYUMAN PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION
February 28, 1996
PRAGATISHEEL ADYOGIC CO Vs. STATE OF BIHAR AND OTHERS
November 22, 1996
PRAKASH KUMAR SINGH Vs. STATE OF BIHAR
August 12, 1996
PRASAN SAO Vs. STATE OF BIHAR
December 9, 1996
PRATAP CHAND PANDEY Vs. STATE OF BIHAR
July 1, 1996
PREM KUMAR KESHRI Vs. STATE OF BIHAR
July 23, 1996
PREMIER SYNTHETICS Vs. STATE OF BIHAR
October 16, 1996
PRINCIPAL PATNA WOMEN S COLLEGE Vs. STATE OF BIHAR
September 13, 1996
PRIYAVARTE MEHTA Vs. AMRENDU BANERJEE
February 28, 1996
PROF CHANDRAKET PDSINGH Vs. STATE OF BIHAR
May 23, 1996
PROFESSOR ARUN KUMAR SINGH Vs. STATE OF BIHAR
August 27, 1996
PUNJAB NATIONAL BANK Vs. CENTRAL KIRKAND COAL CO LTD
January 31, 1996
PURAN SINGH Vs. STATE OF PUNJAB
January 18, 1996
PURUSOTTAMAL SULTANIAQ Vs. STATE OF BIHAR
November 19, 1996
PUSHPA BHARADWAJA Vs. STATE OF BIHAR
March 19, 1996
PUSHPA PANDEY Vs. JANARDAN PRASAD SINGH
August 28, 1996
R K JHA AND K T V PRASAD Vs. H D TANPE
February 6, 1996
R K KARANIJA Vs. STATE OF BIHAR
December 13, 1996
R K MANDAL Vs. STATE OF BIHAR
December 18, 1996
R P CHOURASIA Vs. BHARAT COKING COAL LTD
October 15, 1996
R.K.MANDAL Vs. STATE OF BIHAR
December 18, 1996
RABINDRA PRASAD Vs. STATE OF BIHAR
February 9, 1996
RABINDRA SINGH Vs. STATE OF BIHAR
February 14, 1996
RADHAPODDAR Vs. STATE OF BIHAR
April 17, 1996
RADHEY SHYAM SINGH Vs. UNION OF INDIA
December 20, 1996
RAGHO KUMHAR Vs. STATE OF BIHAR
September 17, 1996
RAGHUNATH PANDEY Vs. STATE OF BIHAR
October 1, 1996
RAGHUNATH PATHAK Vs. KAMAL PRASAD NAIK
April 12, 1996
RAGHUNATH PATHAK Vs. KAMAL PRASAD NAIK
April 24, 1996
RAGHUNATH PRASAD SINGH Vs. STATE OF BIHAR
October 17, 1996
RAGHUNATH SINGH Vs. STATE OF BIHAR
May 6, 1996
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
August 16, 1996
RAJ B PARIKH Vs. STATE OF BIHAR
April 5, 1996
RAJ KISHORE SHARMA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
January 31, 1996
RAJ KISHORE SHARMA Vs. BIMLA SHARMA
January 31, 1996
RAJ KUMAR MAHTO Vs. STATE OF BIHAR
August 30, 1996
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
August 20, 1996
RAJ KUMAR RAJAK Vs. STATE OF BIHAR
April 8, 1996
RAJ KUMAR SODERA Vs. CHIEF COMMISSIONER OF INCOME TAX
November 15, 1996
RAJARAM LAKHMANI Vs. NAND KISHORE SINGH
November 7, 1996
RAJAUSDHALAYASWARAJPURI Vs. STATE OF BIHAR
January 22, 1996
RAJEEV RANJAN Vs. STATE OF BIHAR
May 9, 1996
RAJENDER KUMAR Vs. STATE OF BIHAR
March 29, 1996
RAJENDRA KUMAR Vs. STATE OF BIHAR
March 29, 1996
RAJENDRA KUMAR AGARWAL Vs. STATE OF BIHAR
February 6, 1996
RAJENDRA PANDEY Vs. CHANDRIKA PANDEY
December 5, 1996
RAJENDRA PASWAN Vs. RAJENDRA AGRICULTURAL UNIVERSITY
August 12, 1996
RAJENDRA PD SINHA Vs. STATE OF BIHAR
August 21, 1996
RAJENDRA PRASAD Vs. COMMISSIONER OF INCOME TAX
July 9, 1996
RAJENDRA PRASAD BURMAN ALIAS VERMA Vs. RAM NATH MODI
March 1, 1996
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
July 16, 1996
RAJENDRA SINGH Vs. STATE OF BIHAR
March 29, 1996
RAJENDRAPRASADCHOUDHARY Vs. STATE BANK OF INDIA
February 12, 1996
RAJESH AGGARWAL Vs. STATE OF BIHAR
February 9, 1996
RAJESH GANDHI Vs. STATE OF BIHAR
April 2, 1996
RAJESH KUMAR PASWAN Vs. STATE OF BIHAR
July 19, 1996
RAJESHWAR PRASAD Vs. STATE OF BIHAR
April 5, 1996
RAJIB RANJAN PATHAK Vs. STATE OF BIHAR
January 12, 1996
RAJIV KUMAR Vs. STATE OF BIHAR
March 30, 1996
RAJIV KUMAR Vs. PRATAP SINGH
April 12, 1996
RAJIV KUMAR ALIAS LALU Vs. STATE OF BIHAR
March 23, 1996
RAJKUMARSRIVASTAVA Vs. ANJANA SINHA
April 15, 1996
RAKESH JHUNJHUNWALA Vs. JITRAM BARAIK AND OTHERS
October 30, 1996
RAKESH SARMA Vs. STATE OF BIHAR
May 1, 1996
RAM ASHRAY YADAV Vs. DUDH NATH PRASAD
October 30, 1996
RAM BABU YADAV Vs. STATE OF BIHAR
November 1, 1996
RAM BASISHTH MISHRA Vs. STATE OF BIHAR
November 14, 1996
RAM BILASH PANDEY Vs. STATE OF BIHAR
December 5, 1996
RAM BRLKSH SAH Vs. HARIHAR PRASAD
May 20, 1996
RAM CHANDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
March 19, 1996
RAM CHARITRA DAS Vs. STATE OF BIHAR
February 26, 1996
RAM DAYAL SINGH Vs. STATE OF BIHAR
December 13, 1996
RAM DEO SHARMA Vs. STATE OF BIHAR
September 17, 1996
RAM DHIRAJ ROY AND OTHERS Vs. STATE THROUGH L.E.O. (C)
February 19, 1996
RAM EKBAL SHARMA Vs. STATE OF BIHAR
October 17, 1996
RAM EKBALI SINGH Vs. SHEO PUJAN SINGH
October 16, 1996
RAM GOPAL AGARWAL Vs. STATE OF BIHAR
April 25, 1996
RAM GOPAL PUJARI Vs. STATE OF BIHAR
March 26, 1996
RAM JANAM SINGH Vs. STATE OF BIHAR
September 3, 1996
RAM KARAN MAHTO Vs. RAM SUBHAG RAI
December 11, 1996
RAM KRISHNA GOENKA AND ANR. Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY AND ORS.
January 31, 1996
RAM LAKHAN SINGH Vs. STATE OF BIHAR
January 29, 1996
RAM NARAYAN SINGH Vs. ELECTION COMMISSION
February 27, 1996
RAM NARAYAN SINGH Vs. STATE OF BIHAR
February 29, 1996
RAM NARESH SINGH Vs. MUNI SINGH YADAV
August 27, 1996
RAM PRASAD MAHTO Vs. DEVENDRA MAHTO
May 21, 1996
RAM SAKHA SINGH Vs. STATE OF BIHAR AND ANOTHER
November 5, 1996
RAM SUBHAG YADAV Vs. STATE OF BIHAR
October 17, 1996
RAMADHARDWIVEDI Vs. STATE OF BIHAR
April 23, 1996
RAMAKANT JHA ALIAS GHOGHAL JHA Vs. RAJA RAM YADAV
October 16, 1996
RAMANAND SINGH Vs. STATE OF BIHAR
June 25, 1996
RAMAYAN RAM Vs. HEAVY ENGINEERING CORPORATION LTD
May 21, 1996
RAMBILAS MAHTO Vs. MAHABIR MAHTO
March 19, 1996
RAMBILAS MAHTO Vs. MAHABIR MAHTO
March 14, 1996
RAMCHANDRA PRASAD BHAGAT Vs. JAGDISH PRASAD MISHRA
May 23, 1996
RAMDAYAL KARKETTA Vs. STATE OF BIHAR
December 4, 1996
RAMENDRA NARAYAN SINGH Vs. SHAKUNTALA DEVI
March 21, 1996
RAMESH PATHAK Vs. STATE OF BIHAR
October 15, 1996
RAMESH PATHAK Vs. STATE OF BIHAR
October 5, 1996
RAMESHWAR PANDEY Vs. STATE OF BIHAR
November 1, 1996
RAMESHWAR PD SINGH Vs. STATE OF BIHAR
September 19, 1996
RAMESHWAR RAM Vs. STATE OF BIHAR
March 29, 1996
RAMESHWAR SINGH AND OTHERS Vs. STATE OF BIHAR
December 13, 1996
RAMJI TIWARI Vs. STATE OF BIHAR
February 1, 1996
RAMKISHORE PRASAD Vs. STATE OF BIHAR
February 2, 1996
RAN VIJAY SINGH ALIAS KUNWAR RAN VIJAY SINGH Vs. JAI NARAIN SINGH ALIAS LAL BABOO
September 18, 1996
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE
November 21, 1996
RANG NATH RAI Vs. STATE OF BIHAR
July 19, 1996
RANJAN KUMAR Vs. STATE OF BIHAR
August 20, 1996
RANJANA BANERJEE AND ORS Vs. BIJAY BHUSHAN BANERJEE AND ORS
August 21, 1996
RANJANA SINHA Vs. STATE OF BIHAR
September 6, 1996
RAVI SINHA Vs. STATE OF BIHAR
October 11, 1996
RAVINDRA KUMAR RANA Vs. STATE OF BIHAR
December 17, 1996
RAVINDRA RAI Vs. AJOY KUMAR
August 16, 1996
RENU KUMARI Vs. STATE OF BIHAR
December 18, 1996
RESERVE BANK OF INDIA Vs. RANA RAMDEO SINGH
September 9, 1996
REYASAT HUSSAIN Vs. STATE OF BIHAR
July 19, 1996
REYAZ ANSARI Vs. STATE OF BIHAR
December 13, 1996
RIGA SUGAR CO LTD Vs. UNION OF INDIA
July 22, 1996
ROHTAS SINGH SANKHALA Vs. STATE OF BIHAR
February 13, 1996
ROLLWELL ENTERPRISES Vs. B S E BOARD
January 22, 1996
RUPAN YADAV Vs. STATE OF BIHAR
January 3, 1996
RUQUIA BEGUM AND OTHERS Vs. BATORAN SINGH AND ANOTHER
April 10, 1996
S K G COUNSOLIDATED LTD Vs. STAE OF BIHAR
July 18, 1996
S K NASEERUDDIN BIRI MARCHANDTS LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE PATNA
September 3, 1996
S N SINGH Vs. STATE OF BIHAR
April 25, 1996
S P GOROWARA Vs. UNION OF INDIA
August 1, 1996
SACHCHIDA NAND VERMA Vs. STATE OF BIHAR
January 4, 1996
SACHIDANAND DAS Vs. SANDHYA RANI DUTTA
September 29, 1996
SADHO SAO AND ANOTHER Vs. STATE OF BIHAR
May 1, 1996
SADHU SINGH Vs. JOINT DIRECTOR CONSOLIDATION
June 25, 1996
SAGAR KUER Vs. DAYANAND TIWARY
November 7, 1996
SAHDEO SURANE Vs. STATE OF BIHAR
July 26, 1996
SAMASTIPUR ZILA FOOTPATH SANGH Vs. STATE OF BIHAR
August 19, 1996
SANAT KUMAR ROY Vs. STATE OF BIHAR
March 18, 1996
SANJAY LAMPU Vs. STATE OF BIHAR
June 19, 1996
SANJAYKUMARSINHA-LL Vs. STATE OF BIHAR
April 3, 1996
SANJEEV KUMAR TULSIYAN ALIAS PAPPU TULSIYAN Vs. STATE OF BIHAR
November 1, 1996
SANJEEV PRASAD Vs. STATE OF BIHAR
September 25, 1996
SANJU LAMPU Vs. STATE OF BIHAR
July 19, 1996
SAPRU JAYKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID STUDIES AND RESEARCH Vs. UNION OF INDIA
April 3, 1996
SARDAR BALDEO SINGH AND OTHERS Vs. STATE OF BIHAR
February 14, 1996
SARJU PRASAD BHAGAT Vs. STATE OF BIHAR
November 6, 1996
SARJU THAKUR Vs. REGISTRAR OF COMPANIES
April 22, 1996
SARJUGSINGH Vs. JHALAK SINGH
January 22, 1996
SAROJ KUMAR SHUKLA Vs. STATE OF BIHAR
February 8, 1996
SARUP JAYKAR MOTILAL C R DAS Vs. UNION OF INDIA
April 3, 1996
SATISH CHANDRA SINHA Vs. RAM SINGH
May 6, 1996
SATISH KUMAR SINGH Vs. STATE OF BIHAR
June 19, 1996
SATISH KUMAR SINGH ALIAS SITU ALIAS ASHOK KUMAR SINGH Vs. STATE OF BIHAR
July 19, 1996
SATRUGHAN PRASAD THAKUR Vs. VIDYA DEVI
April 3, 1996
SATYA NARAIN JHUNJHUNWALA Vs. STATE OF BIHAR
August 9, 1996
SATYA NARAYAN LAKRA Vs. STATE OF BIHAR
May 24, 1996
SATYA NARAYAN PODDAR Vs. STATE OF BIHAR
January 22, 1996
SATYABATI DEVI Vs. STATE OF BIHAR
July 26, 1996
SATYABHAMA THAKUR Vs. COMMISSIONER OF INCOME TAX
April 22, 1996
SATYADEO RAI ALIAS SATDEO SINGH Vs. BHAIRAV SINGH
August 13, 1996
SECURITY AND INTELLIGENCE SERVICES INDIA LIMITED Vs. CENTRAL COALFIELDS LIMITED
April 1, 1996
SELVEL ADVERTISING PVT LTD Vs. STATE OF BIHAR
January 16, 1996
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
September 19, 1996
SHALIJA NANDAN PRASAD SINHA Vs. STATE OF BIHAR
October 9, 1996
SHAMBHU KUMAR Vs. STATE OF BIHAR
September 12, 1996
SHANKAR LAL GUPTA Vs. UNION OF INDIA
July 15, 1996
SHANTA SINHA Vs. STATE OF BIHAR
December 10, 1996
SHANTANU KUMAR PANDAY Vs. STATE OF BIHAR
September 13, 1996
SHANTI DEVI Vs. STATE OF BIHAR
September 23, 1996
SHANTI DEVI Vs. SURENDRA SAHU
March 20, 1996
SHARDA SINGH Vs. STATE OF BIHAR
July 23, 1996
SHARDADEVI Vs. STATE OF BIHAR
February 16, 1996
SHARWAN KUMAR Vs. STATE OF BIHAR
September 27, 1996
SHASHI KUMAR SINHA Vs. ELECTION COMMISSION OF INDIA
May 21, 1996
SHASHI RANJAN Vs. STATE OF BIHAR
March 19, 1996
SHASHL BHUSHAN PD SINGH Vs. STATE OF BIHAR
August 30, 1996
SHEO PRASAD SINGH Vs. STATE OF BIHAR
October 14, 1996
SHEO PUJAN SINGH Vs. STATE OF BIHAR
June 24, 1996
SHEO PUJAN SINGH Vs. STATE OF BIHAR
June 14, 1996
SHEO PUJAN SINGH Vs. TARAMUNI KUMARI
April 8, 1996
SHEO RATAN PRASAD GUPTA Vs. PREMA DEVI
October 10, 1996
SHEO SAGER YADAV Vs. UNION OF INDIA
October 10, 1996
SHEOJI PRASAD Vs. MOHAN PRASAD
March 20, 1996
SHEONARAYANRAM Vs. STATE OF BIHAR
February 13, 1996
SHIBU PATHAK ALIAS SHIVANANDAN PATHAK Vs. STATE OF BIHAR
September 17, 1996
SHIBU SOREN Vs. COMMISSIONER OF INCOME TAX
December 20, 1996
SHIV PD SAH Vs. ADDL COLLECTOR
March 20, 1996
SHIV SHANKAR DASH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
February 27, 1996
SHIVAJEE UPADHAYA Vs. STATE OF BIHAR
February 7, 1996
SHIVAM SUGAR PRODUCT Vs. FOOD CORPN OF INDIA
November 14, 1996
SHOBJANANSHEIKH Vs. STATE OF BIHAR
January 17, 1996
SHRADHANAND AGARWAL Vs. STATE OF BIHAR
February 9, 1996
SHRIKANT PRASAD SRIVASTAVA Vs. STATE OF BIHAR
October 7, 1996
SHUBH NARAYAN PANDEY Vs. STATE OF BIHAR
May 21, 1996
SHYAM BABU Vs. UNION OF INDIA
November 29, 1996
SHYAM BIHARI PANDEY Vs. BHOJPUR ROHTAS GRAMIN BANK
December 20, 1996
SHYAMANAND PANDEY Vs. STATE OF BIHAR
November 1, 1996
SITA RAM RAI Vs. STATE OF BIHAR
August 23, 1996
SIYARAM KUWER ALIAS SIYARAM KUMAR Vs. MAHENDRA KUMAR
April 18, 1996
SK KAMRUDDIN Vs. SK AJIMUDDIN
March 19, 1996
SK MOHIUDDIN MIAN Vs. HALIMA KHATOON
December 4, 1996
SK NASIRUDDIN BIRI MERCHANTS LTD BIHAR SHARIF Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
September 13, 1996
SK NASRUDDIN BIRI MERCHANT LTD Vs. ASSISTANT COLLR C EX
September 3, 1996
SKNASIRUDDINBEEDI MERCHANTLTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
February 20, 1996
SOHAGO DEVI Vs. PRATIMA DEVI
November 5, 1996
SOMRA MANJHL ALIAS SOMARU MANJHL Vs. CENTRAL COAL FIELDS LTD
February 26, 1996
SONA DEVI Vs. NAGINA SINGH
March 20, 1996
SONA DEVI Vs. NAGINA SINGH
March 30, 1996
SRIMATI KANCHAN KUMARI Vs. BIHAR NURSES REGISTRATION
December 16, 1996
SRINIWAS JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
October 8, 1996
ST SEVRINS HIGH SCHOOL Vs. STATE OF BIHAR
November 20, 1996
STATE OF BIHAR Vs. RAM LAKHANSINGH
November 6, 1996
STATE OF BIHAR Vs. DILIP KUMAR
November 8, 1996
STATE OF BIHAR Vs. NITYANAND DATKULLYAR
November 22, 1996
STATE OF BIHAR Vs. GAYATRI SINGH
October 1, 1996
STATE OF BIHAR Vs. INDRASAN SINGH
October 14, 1996
STATE OF BIHAR Vs. DILIP KUMAR
August 28, 1996
STATE OF BIHAR Vs. MAHESHWARI PRASAD
March 19, 1996
STATE OF BIHAR Vs. BAL MUKUND PANDEY
April 9, 1996
STATE OF BIHAR Vs. SHARDA DEVI
May 1, 1996
STATE OF BIHAR Vs. HIRDAYANAND SHARMA
April 30, 1996
STATE OF BIHAR Vs. JOY SUMIT NANDI
February 29, 1996
STATE OF BIHAR Vs. SHAKUNTALA DEVI
February 7, 1996
STATE OF BIHAR Vs. RAM LAKHAN SINGH
September 9, 1996
STATE OF BIHAR Vs. BHARTIYA ISPAT UDYOG PVT LTD
July 26, 1996
STATE OF BIHAR Vs. HARDEO SINGH
August 6, 1996
STATE OF BIHAR Vs. JOBA MAHATHA ETC. ETC.
March 21, 1996
STATE OF BIHAR AND ORS Vs. RAJDEO BIHAR @ DEOU BHAR AND VTDYA KURML
July 2, 1996
STATE OF BIHAR AND ORS Vs. KAPILDEO PRASAD @ MITHILESH PRASAD AND ORS
January 22, 1996
STATEOFBIHAR Vs. RAM SINGH
February 15, 1996
STEEL CITY BEVERAGES LTD Vs. STATE OF BIHAR
January 18, 1996
SUBHADRA DEVI Vs. STATE OF BIHAR
September 11, 1996
SUBHASH PRASAD SINGH Vs. STATE OF BIHAR
November 29, 1996
SUBHITA THAKUR Vs. NAVODAY VIDYALAYA SAMITI
September 24, 1996
SUDHA BHOGTA Vs. STATE OF BIHAR
September 25, 1996
SUDHAKARSHARMA Vs. STATE OF BIHAR
April 2, 1996
SUGAMBAR KAUR Vs. STATE OF BIHAR
May 23, 1996
SUKKAR MAHTO Vs. MD NIZAMUDDIN
February 1, 1996
SUKRA ORAN ALIAS SUKHA ORAN Vs. STATE OF BIHAR
December 12, 1996
SULEMAN Vs. STATE OF BIHAR
March 11, 1996
SUMITRA DEVI Vs. STATE OF BIHAR
November 28, 1996
SUNBEAM PHARMACEUTICALS INDUSTRIES Vs. STATE OF BIHAR
September 3, 1996
SUNBEAM PHARMACEUTICALS INDUSTRIES Vs. STATE OF BIHAR
September 13, 1996
SUNDESHWARI PRASAD SINGH Vs. STATE OF BIHAR
June 25, 1996
SUNIL KUMAR Vs. STATE OF BIHAR
December 19, 1996
SUNIL KUMAR KESHRI Vs. SADHANA GANGULI
March 21, 1996
SUNILKUMARSAO Vs. STATE OF BIHAR
July 4, 1996
SUNITA KUMARI Vs. CHANDRADANI PRASAD
December 4, 1996
SURAIYA NASRAT Vs. STATE OF BIHAR
November 26, 1996
SURAJ PRASAD SINGH Vs. JOINT DIRECTOR CONSOLIDATION MUZAFFARPUR
November 19, 1996
SURAJDEOSINGH Vs. STATE OF BIHAR
April 3, 1996
SURENDRA PRASAD Vs. STATE OF BIHAR
December 12, 1996
SURENDRA PRASAD SHARMA Vs. STATE OF BIHAR
December 20, 1996
SURENDRA SINGH Vs. STATE OF BIHAR
August 9, 1996
SURENDRA TIWARY Vs. STATE OF BIHAR AND OTHERS
March 15, 1996
SURENDRASINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
January 24, 1996
SURESH PATHAK Vs. STATE OF BIHAR
March 1, 1996
SURESH PATHAK Vs. STATE OF BIHAR
May 1, 1996
SURJIT KAUR Vs. STATE OF BIHAR
October 7, 1996
SURUJBALLI TIWARY Vs. STATE OF BIHAR
September 20, 1996
SURYA JYOTI DEVI Vs. KRISHNA KUMAR SINGH
September 25, 1996
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
March 11, 1996
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
October 17, 1996
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
November 13, 1996
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
December 19, 1996
SWAPAN KUMAR SINGH Vs. STATE OF BIHAR
October 17, 1996
SYED ZAKI IMAM Vs. STATE OF BIHAR
August 26, 1996
TAINWALA ENGINEERING AND FOUNDARY WORKS NAND KISHORE TAINWAIA Vs. STATE OF BIHAR
February 6, 1996
TAINWALA ENGINEERING AND FOUNDRY WORKS Vs. STATE OF BIHAR
April 12, 1996
TARANG SAHU Vs. SURENDRA SAHU
November 15, 1996
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
April 23, 1996
TATA IRON AND STEEL CO LTD Vs. PARWATI
April 8, 1996
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
January 17, 1996
TATA YADOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
May 21, 1996
THAKURKRISHNACHANDRASINGH Vs. RAM EKBAL SINGH
April 10, 1996
TIMES ECONOMY INDIA LTD Vs. BENNETT COLOMAN AND CO LTD
December 13, 1996
TOSHNIWAL BANDHU Vs. STATE OF BIHAR
January 9, 1996
TRIBENI DEVI Vs. CHATURBHUJ KHEMKA
October 4, 1996
TUNTUN PRASAD CHAURASIA Vs. STATE OF BIHAR
March 21, 1996
UDAI BANRA Vs. STATE OF BIHAR
January 11, 1996
UDAY KUMAR Vs. STATE OF BIHAR
October 7, 1996
UDAY MISTANNA BHANDAR Vs. COMMISSIONER OF INCOME TAX
March 2, 1996
UDAY MISTANNA BHANDAR AND COMPLEX Vs. COMMISSIONER OF INCOME TAX
July 2, 1996
UMESH PANDEY Vs. STATE OF BIHAR
March 20, 1996
UMESH SHARMA Vs. STATE OF BIHAR
September 3, 1996
UMESHWAR PRASAD SINGH Vs. BIHAR STATE WAREHOUSING CORPORATION
May 6, 1996
UNION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
February 15, 1996
UNION OF INDIA Vs. GOPALJEE
September 12, 1996
UNION OF INDIA Vs. NORTH TETULMARI COLLIERY COMP
July 26, 1996
UNION OF INDIA Vs. SUNIL KUMAR DWIVEDI
November 15, 1996
UNITED DISTILLERS LTD Vs. STATE OF BIHAR
January 5, 1996
UNITED INDIA INSURANCE CO LTD Vs. KANAK PAUL
July 27, 1996
UNITED INDIA INSURANCE CO LTD Vs. ABDULLAH
July 25, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. KANAK PAUL
January 18, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. SHILA DEVI PRADEEP KUMAR LAL
October 7, 1996
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD Vs. STATE OF BIHAR
July 2, 1996
UPENDRA RAI Vs. STATE OF BIHAR
September 17, 1996
URVASHI CINEMA Vs. STATE OF BIHAR
May 23, 1996
USHA MARTIN INDUSTRIES LIMITED Vs. STATE OF BIHAR
August 23, 1996
USHA MUNJAL Vs. INDIAN OVERSEAS BANK
February 15, 1996
USHARANITIWARI Vs. STATE OF BIHAR
May 24, 1996
VAGISH KUMAR Vs. SANDHYA
November 21, 1996
VAKILSAH Vs. STATE OF BIHAR
April 1, 1996
VEER KUNWAR SINGH COLLEGE Vs. STATE OF BIHAR
January 24, 1996
VICE CHAIRMAN PATNA REGIONAL DEVELOPMENT AUTHORITY Vs. STATE OF BIHAR
August 19, 1996
VIDYATMA SAH Vs. STATE OF BIHAR
July 24, 1996
VIJAY KUMAR THAKUR Vs. STATE OF BIHAR
September 8, 1996
VIJAY KUMAR THAURR Vs. STATE OF BIHAR
September 9, 1996
VIJAY PRASAD SINGH Vs. STATE OF BIHAR
December 9, 1996
VINAY KUMAR SINGH Vs. STATE OF BIHAR
September 30, 1996
VINDHYANCHAL PRASAD LAL SHRIVASTAVA Vs. STATE OF BIHAR
April 15, 1996
VINDHYAVASNI PRASAD Vs. STATE OF BIHAR
August 9, 1996
VISHWA MOHAN SINHA Vs. STATE OF BIHAR
August 26, 1996
VOLTAS LTD Vs. COMMISSIONER COMMERCIAL TAXES PATNA
May 2, 1996
WAKIL MIAN Vs. STATE OF BIHAR
September 25, 1996
YADUNATH VERMA Vs. STATE OF BIHAR
February 27, 1996
YOGENDRA NARAIN SAH Vs. STATE OF BIHAR
January 30, 1996
YOGENDRA PRASAD SINHA Vs. NAVODAY VIDYALAYA SAMITI
September 24, 1996
YOGENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
September 9, 1996
ZONAL MANAGER EAST FOOD CORPORATION OF INDIA Vs. RANJIT KUMAR
September 27, 1996
ZONAL MANAGER EAST FOOS CORPORATION OF INDIA Vs. RANJIT KUMAR
September 12, 1996