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Case Index
Title
Date
AJAY BIR SINGH Vs. KRISHAN PARTAP AND ORS
November 8, 1996
AJAY SHARMA Vs. H.P.UNIVERSITY
September 19, 1996
AMAR NATH Vs. BALBIR KOCHHAR
August 23, 1996
AMAR SINGH Vs. TARA DUTT
December 31, 1996
AMBA PARSHAD Vs. H P NAGAR VIKAS PRADHIKARAN
September 24, 1996
ANIL KUMAR Vs. CENTRAL BANK OF INDIA
January 4, 1996
ANIL SHARMA Vs. STATE OF HIMACHAL PRADESH
November 4, 1996
Anju Sharma Vs. H.P. Board of Technical Education
November 28, 1996
ANSAL PROPERTIES AND INDUSTRIES LTD. Vs. H.P.S.E.B.
October 4, 1996
ARJUN SINGH Vs. STATE BANK OF PATIALA
November 22, 1996
ASHISH KUMAR Vs. H.P.K.V.V.
October 1, 1996
ASHOK KUMAR Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES
June 7, 1996
ASHOK KUMAR Vs. REGISTRAR CO OP SOC
January 7, 1996
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
January 2, 1996
Associated Cement Company Ltd. Gagal Cement Works Vs. State of H.P.
September 10, 1996
B.L. KAPOOR Vs. RAM KUMAR
March 18, 1996
BABU RAM Vs. SHRIMATI ROSHAN DEVI
August 27, 1996
BABU RAM Vs. LIL CHAND AND OTHERS
January 12, 1996
BABU RAM SUD & SONS Vs. UNION OF INDIA
August 14, 1996
BACHITTAR SINGH Vs. STATE OF H.P.
December 19, 1996
BAIJ NATH SACHDEVA Vs. STATE OF HIMACHAL PRADESH
December 17, 1996
BALA RAM Vs. STATE OF H P
December 24, 1996
BALBIR KAUR Vs. MOHINDER KAUR
April 25, 1996
BALJIT MALIK Vs. STATE OF H.P.
November 18, 1996
BALWANT RAI Vs. SURJIT SINGH
March 8, 1996
BANK OF INDIA Vs. NIRMALA DEVI
July 3, 1996
BELI RAM Vs. JAG DEVI
December 5, 1996
BHAGAT RAM Vs. SURESH
May 21, 1996
BHAGESH DATT SHARMA Vs. HIMACHAL PRADESH MINERAL AND INDUSTRIAL
June 7, 1996
BHANUMATI CHOUHAN Vs. CHETAN SINGH
January 5, 1996
BHIM SINGH Vs. UNION OF INDIA AND OTHERS
March 14, 1996
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
April 3, 1996
BISHAN DASS Vs. NEW PREM BUS SERVICE
June 6, 1996
BRAHAM DASS Vs. SATYA WATI
November 20, 1996
BRIG.MALKIYAT SINGH DNLLAT Vs. UNION OF INDIA
October 1, 1996
CANTONMENT BOARD KASAULI Vs. BHAGWAN DASS
June 24, 1996
CHAMUNDA SPUN PIPE INDUSTRY Vs. ISHWAR DASS
April 25, 1996
CHANAN SINGH Vs. DAULAT RAM
June 24, 1996
CHANDRA LAKHSMI TEMPERED GLASS CO PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 1996
CHINTU ALIAS CHINT RAM Vs. STATE OF H P
September 16, 1996
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. NAYYARS MINERALS EXPORT P LTD
November 20, 1996
COMMISSIONER OF INCOME TAX Vs. NAYYARS MINERALS EXPORT PRIVATE LIMITED NO 2
November 29, 1996
CONTINENTAL CONSTRUCTION LIMITED Vs. H.P.S.E.B.
April 10, 1996
CONTINENTAL CONSTRUCTION LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
April 10, 1996
CONTROLLER OF ESTATE DUTY Vs. DALESHWARI DEVI SMT
November 29, 1996
CORE HEALTH CARE LIMITED Vs. SECRETARY, HUMAN RIGHTS COMMISSION
September 24, 1996
COURT ON ITS OWN MOTION Vs. MANAGER ORIENTAL BANK OF COMMERCE
September 4, 1996
DALIP SINGH Vs. NARENDER SINGH
July 9, 1996
DAMYANTI DHAVAN Vs. NEW INDIA ASSURANCE COMPANY
January 10, 1996
DARJE WANGIAL Vs. KARAM SINGH
November 18, 1996
DAULAT RAM Vs. LACHHMI DEVI
April 26, 1996
DEEP CHAND SOOD Vs. STATE OF HIMACHAL PRADESH
March 4, 1996
DEFENCE ESTATE OFFICER Vs. TARA SHARMA
November 7, 1996
DEPUTY GENERAL MANAGER H R T C Vs. PRESIDING OFFICER LABOUR COURT
November 20, 1996
DEVI RAM Vs. SHYAM SUNDER
January 12, 1996
DHAN SUKH Vs. LIAQ RAM
December 6, 1996
DHARAM CHAND Vs. PRESIDING OFFICER LABOUR COURT
January 3, 1996
DHARAM CHAND AND AMARNATH Vs. P O LABOUR COURT
June 3, 1996
DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH
January 5, 1996
DHARAM SINGH Vs. JAMNA DEVI
June 28, 1996
DILI Vs. STATE OF HIMACHAL PRADESH
October 28, 1996
DOLMA Vs. H.P.STATE ELECTRICITY BOARD
May 30, 1996
DWARKU DEVI Vs. GURSAHAI
May 15, 1996
EICHER TRACTORS LTD Vs. STATE OF H P
December 16, 1996
EXECUTIVE ENGINEER Vs. H K SAREEN
March 22, 1996
EXECUTIVE ENGINEER, I AND PH Vs. BHOLA RAM
May 9, 1996
GALZARI LAL Vs. RAM NATH
May 22, 1996
GANDHI RAM MAHAJAN Vs. UNION OF INDIA
November 26, 1996
GANGI DEVI Vs. ALAM CHAND
April 9, 1996
GAURAN DEVI Vs. DURGA DASS
January 11, 1996
GENERAL MANAGER PUNJAB ROADWAYS NANGAL DEPOT Vs. SANTOSH CHADHA
August 19, 1996
GUN PARKASH Vs. BHOLA NATH
November 22, 1996
GUN PARKASH Vs. BHOLA NATH
November 21, 1996
GURBACHAN KAUR Vs. MANORMA KAUSHAL
October 18, 1996
GURMUKH SINGH Vs. STATE OF H P
June 25, 1996
H P AGRO INDUSTRIES CORPORATION LTD Vs. M P S CHAWLA
September 18, 1996
H.K.SAREEN Vs. STATE OF H.P.
April 25, 1996
H.P. MILK, FEDERATION Vs. SUNNI DEVI AND OTHERS
April 18, 1996
H.R.T.C. Vs. GIAN SINGH
May 23, 1996
HARBANS SINGH KHADWAL Vs. STATE OF H.P.
December 16, 1996
HARI CHAND Vs. LEELA DEVI
March 12, 1996
HARI CHAND Vs. STATE OF HIMACHAL
September 27, 1996
HARI DASS Vs. STATE OF H.P.
April 11, 1996
Hari Om Vs. Viyasa Devi
November 11, 1996
HARINDER SINGH Vs. STATE OF H.P.
January 12, 1996
HARSH MAHAJAN Vs. SYNDICATE BANK
June 21, 1996
HEM RAJ Vs. URMILA DEVI
November 8, 1996
HEM SINGH Vs. STATE OF H.P.
May 27, 1996
HIMACHAL FRUIT GROWER CO OPERATIVE SOCIETY Vs. UPPER INDIA FOOD PRESERVERS AND PROCESSORS P LTD
November 19, 1996
HIMACHAL PRADESH ROAD TRANS. Vs. KASHMA DEVI
June 21, 1996
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. ASSESSING AUTHORITY SHIMLA
November 29, 1996
HIMACHAL ROAD TRANS. CORPN. Vs. AMAR SINGH
May 23, 1996
HIMACHAL ROAD TRANS. CORPN. Vs. ATMA RAM
April 25, 1996
HIMACHAL ROAD TRANS. CORPN. Vs. DURMA DEVI
February 27, 1996
HIMACHAL ROAD TRANSPORT Vs. VINOD BALI
December 31, 1996
Hindustan Electricals Vs. Himachal Pradesh State Electricity Board
March 26, 1996
HIRA SINGH THAKUR Vs. BALI RAM
May 24, 1996
HYDEL CONSTRUCTION LTD. Vs. H.P.STATE ELECTRICITY BOARD
July 8, 1996
INDER DUTT Vs. KALA
November 15, 1996
INDER SINGH Vs. STATE OF H.P.
October 7, 1996
INDER SINGH JAMWAL Vs. H.R.T.C.
March 27, 1996
INDIRA THAKUR Vs. HARPRIT EDUCATION SOCIETY
April 25, 1996
INDRO DEVI Vs. HARI RAM MALHOTRA AND ORS.
September 12, 1996
ISHWAR DATT Vs. SMT. LEELA DEVI
December 6, 1996
ISHWAR DUTT Vs. STATE OF HIMACHAL PRADESH
December 18, 1996
J.K. PURI Vs. H.P. STATE INDUSTRIAL
July 10, 1996
JAGAN NATH SHARMA Vs. STATE OF H.P.
December 31, 1996
JAGAR NATH Vs. STATE OF HIMACHAL PRADESH
December 2, 1996
JAGAT RAM Vs. HIMACHAL KHADI MANDAL
December 2, 1996
Jagdish Chand Vs. M.C. Shimla
September 17, 1996
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 15, 1996
JAI KARAN Vs. MADAN LAL
October 7, 1996
JEET RAM Vs. H P STATE HANDICRAFTS AND HANDLOOM CORPN LTD
January 2, 1996
JEET RAM SANKHYAN Vs. SUHRU RAM
May 15, 1996
JOGINDER SINGH VERMA Vs. H.P.VIDHAN SABHA
August 5, 1996
KAMAL KANT Vs. S.D.SENIOR SECONDARY SCHOOL
September 19, 1996
KAMLA DEVI Vs. IDOL MANDIR SH.LAXMIKANT
May 23, 1996
KANGRA DISTRICT WHOLESALE CO OPERATIVE SUPPLIES AND MARKETING SOCIETY LTD Vs. BUTA MAL SOHAN LAL
January 10, 1996
KANTA DEVI Vs. KHUSHIA
March 26, 1996
KANWAR RAJESHWAR SINGH Vs. STATE OF H P
May 15, 1996
KARAM CHAND Vs. SLATE OF HIMACHAL PRADESH
April 19, 1996
Karam Singh Vs. State of H.P.
September 11, 1996
KARTARI DEVI Vs. UDHAM SINGH
January 5, 1996
KASTURO DEVI Vs. PARMA RAM
December 18, 1996
KEM PUBLISHERS Vs. H.P.BOARD OF SCHOOL EDUCATION
April 12, 1996
KHAZANA RAM Vs. GHUNGAR
April 30, 1996
KHAZUR SINGH Vs. BACHITTAR SINGH
December 9, 1996
KHUSHI RAM Vs. STATE OF H.P.
December 24, 1996
KRISHAN CHAND Vs. KAUSHALYA DEVI
November 8, 1996
KRISHAN KUMAR JAIN Vs. STATE OF H.P.
May 20, 1996
KRISHAN KUMAR JAIN Vs. STATE OF H P
May 17, 1996
KRISHNI Vs. AMAR NATH
March 4, 1996
KULDIP CHAND Vs. GIAN CHAND
July 19, 1996
KUNDAN LAL AHUJA Vs. UNION OF INDIA
November 12, 1996
L.A.C.SOLAN Vs. BHOOP RAM
May 9, 1996
LACHHMAN DASS Vs. STATE OF H.P.
December 4, 1996
LACHHMI Vs. BALI RAM
December 31, 1996
LAL DHAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
October 15, 1996
LUCY CAROTEE BARKAR Vs. STATE OF HIMACHAL PRADESH
August 30, 1996
M.P.GUPTA Vs. STATE OF HIMACHAL PRADESH
June 5, 1996
M/S SIDHARTHA SUPER SPINNING MILLS LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 11, 1996
MADAN LAL BUTAIL Vs. PYARE LAL GUPTA
January 5, 1996
MAHASBU RAM Vs. BHIKHU RAM
November 13, 1996
MANGAT RAM Vs. STATE OF H.P.
January 10, 1996
MANI DEVI Vs. H P STATE ELECTRICITY BOARD
January 5, 1996
MANISHA GUPTA Vs. STATE OF H.P.
September 25, 1996
MANJIT SINGH Vs. RATTAN SINGH
September 27, 1996
MANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
November 1, 1996
MANJIT SINGH Vs. STATE OF H.P.
January 1, 1996
MANOJ KUMAR TAN WAR Vs. HIMACHAL PRADESH UNIVERSITY
December 5, 1996
MASTN Vs. PREM SINGH
November 6, 1996
MAYUR ENGINEERS Vs. UNION OF INDIA
June 17, 1996
MEHAR CHAND DATTA Vs. STATE OF H.P.
October 1, 1996
MEHBOOB ALI Vs. STATE OF HIMACHAL PRADESH
January 5, 1996
MEHLI DEVI Vs. STATE OF H.P.
May 30, 1996
MICHAEALS CATHEDRAL CATHOLIC CLUB Vs. HARBANS KAUR NAYANI
September 2, 1996
MILKHI RAM Vs. MILKHI RAM
January 10, 1996
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 17, 1996
MOHAN MEAKIN LTD. Vs. RAJMAT LIQUORS (P) LTD.
September 24, 1996
MOHAR SINGH Vs. MANJU DEVI
March 22, 1996
MOHD.HAMEED Vs. RAJ BEGUM
August 29, 1996
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 2, 1996
MOTI LAL Vs. STATE OF HIMACHAL PRADESH
March 1, 1996
MUNICIPAL COMMITTEE, DALHOUSIE Vs. MADAN LAL AND ANOTHER
January 8, 1996
MUNSHI RAM Vs. DILA RAM
May 2, 1996
NARANJAN DASS Vs. STATE OF H P
December 12, 1996
NARESH KUMAR Vs. MUNICIPAL CORPORATION
September 24, 1996
NATHI Vs. SLID NEEL CHAND
December 17, 1996
NATIONAL INSURANCE CO. LTD. Vs. ROOP LAL GUPTA
January 1, 1996
NATIONAL INSURANCE CO. LTD. Vs. BHAG DEVI
June 6, 1996
NATIONAL INSURANCE CO. LTD. Vs. LALITA PRABHAKAR
December 19, 1996
NEELAM SAINI Vs. THE STATE OF H.P.
September 23, 1996
NEERAJ KUMAR Vs. M/S. INDIAN OIL CORPORATION LTD. AND ANR.
September 9, 1996
NEW INDIA ASSURANCE CO. LTD Vs. ANNU ALIAS VISHAL
June 6, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. JAGTAR SINGH
December 20, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. SEEMA BHUP
December 20, 1996
NIRU DEVI Vs. STATE OF H.P.
November 21, 1996
NISHA KUMARI Vs. UTTAM CHAND F.A.O.
July 4, 1996
OM PARKASH Vs. STATE OF H P
September 11, 1996
OM PARKASH ATTRI Vs. SHIV LAL BEHAL AND OTHERS
December 2, 1996
ORIENTAL FIRE AND GENL. INS. CO. Vs. SHARDA VIG
July 3, 1996
ORIENTAL INSURANCE CO Vs. ASHA DEVI SMT
September 26, 1996
ORIENTAL INSURANCE CO Vs. KALA DEVI
April 18, 1996
ORIENTAL INSURANCE CO. LTD. Vs. KHEM CHAND
July 16, 1996
ORIENTAL INSURANCE CO. LTD. Vs. TOP BAHADUR
January 1, 1996
ORIENTAL INSURANCE CO. LTD. Vs. DHALU DEVI AND OTHERS
May 7, 1996
PANGU RAM Vs. H.P. STATE ELECTRICITY BOARD
March 14, 1996
PANJAB STATE ELECTRICITY BOARD Vs. CHIRANGA
November 9, 1996
PARKASH CHAND Vs. BOHLU DEVI
October 15, 1996
PARKASH NATH Vs. COMMISSIONER OF INCOME TAX
November 21, 1996
PARMOD KUMAR Vs. SUBODH KUMAR
November 7, 1996
PAWAN KUMAR Vs. THE U.T.ADMINISTRATION
September 30, 1996
PAWAN KUMAR AND ASSOCIATES Vs. THE H.P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
December 10, 1996
PIAR SINGH Vs. STATE OF HIMACHAL PRADESH
August 2, 1996
PIAR SINGH Vs. RAI SINGH
April 17, 1996
PNB DHARAMSHALA Vs. PREM SAGAR CHAUDHARY
March 8, 1996
PRABHU DUTT SHARMA Vs. HIMACHAL GUJARAT AMBUJA CEMENT CO LTD
October 14, 1996
PRITAM CHAND Vs. KRISHAN KUMAR
May 13, 1996
PUNJAB NATIONAL BANK Vs. RAM CHAND DHALL
July 11, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. CHIRANGA AND ANOTHER
November 7, 1996
PYARE LAL CHOPRA Vs. BALWANT SINGH SAHANI
August 23, 1996
R.S.SOMRA Vs. STATE OF H.P.
July 22, 1996
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
December 10, 1996
RAJ KUMAR CHUTANI Vs. PREM LAL
November 15, 1996
RAJ PAL SINGH Vs. H.P.KRISHI VISHWA
October 9, 1996
RAJEEV CHOPRA Vs. THE UNION OF INDIA
May 8, 1996
RAJU Vs. STATE OF H.P.
September 10, 1996
RAKHO Vs. BANSI LAL
July 15, 1996
RAM CHAND Vs. JAI RAM
December 6, 1996
Ram Chand Vs. Jagat Ram
June 25, 1996
RAM NATH Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR
January 2, 1996
RAM PAL Vs. STATE OF HIMACHAL PRADESH
March 12, 1996
RAMESH KUMAR CHAUHAN Vs. BAR COUNCIL OF H.P.
March 18, 1996
RAMJI Vs. STATE OF HIMACHAL PRADESH
October 10, 1996
RANGER BREWERIES Vs. STATE OF HIMACHAL PRADESH
October 17, 1996
RATTAN SINGH Vs. KARAM CHAND
May 21, 1996
RATTANJIT SINGH Vs. MADAN MOHAN SINGH
August 23, 1996
RAVI BAKSHI Vs. H.P.SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPN.
January 1, 1996
RON KORI AGRICULTURE CO OP SOCIETY Vs. STATE OF H P
December 30, 1996
ROSHAN LAL Vs. STATE OF H.P.
December 6, 1996
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
November 26, 1996
ROSHAN LAL Vs. STATE OF H.P
November 15, 1996
S R MEHROTRA Vs. STATE OF HIMACHAL PRADESH
December 17, 1996
S.R.S.ENGINEERS Vs. H.P.NAGAR VIKAS PRADHIKARAN
March 14, 1996
SALIG SAM Vs. KISHORI LAL
June 3, 1996
SANGEETA DEVI Vs. UNION OF INDIA
September 19, 1996
SANJAY GUPTA Vs. STATE OF H.P.
July 12, 1996
SANTOSH KUMAR Vs. DEVKOO DEVI
July 4, 1996
SATISH KUMAR Vs. KAUSHALAYA DEVI
October 16, 1996
SATISH KUMARI Vs. RANJIT SINGH
April 11, 1996
SHAKUNTALA DEVI Vs. SAVITRI DEVI
January 11, 1996
SHAMLA DEVI Vs. SURJIT SINGH
December 27, 1996
SHARNU Vs. STATE OF HIMACHAL PRADESH
November 13, 1996
SHER CHAND Vs. PRITAM CHAND
June 18, 1996
SHIV KUMAR CHOPRA Vs. BEAS CONSTRUCTION BOARD
April 18, 1996
SHRI BISHO Vs. SHRI PRABHU AND OTHERS
January 10, 1996
SHRI GANESH INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
October 3, 1996
SHRI MOTI LAL Vs. STATE OF H.P.
March 1, 1996
SHRI RAGHUBIR SINGH Vs. STATE OF H.P. AND OTHERS
December 6, 1996
SHRI RAKESH Vs. SITA DEVI
November 13, 1996
SHRI S.R. MEHROTRA AND ANR. Vs. H.P. UNIVERSITY AND ANR.
June 27, 1996
SITAL SOAP INDUSTRIES Vs. STATE BANK OF INDIA
September 6, 1996
SNEH LATA Vs. SURINDER SOOD
April 8, 1996
SOHAN SINGH Vs. GULZARI
January 12, 1996
Solan Arms and Ammunition Dealers Vs. State of Himachal Pradesh
December 13, 1996
STATE BANK OF INDIA Vs. FANKARA
November 27, 1996
STATE BANK OF PATIALA Vs. CHOHAN HUHTAMAKI (INDIA) PVT.LTD.
August 19, 1996
STATE OF H P Vs. ANMOL KUMAR
May 9, 1996
STATE OF H.P. Vs. ARUN KUMAR
April 25, 1996
STATE OF H.P. Vs. JAI DEVI
August 1, 1996
STATE OF HIM ACHAL PRADESH Vs. KALU RAM
August 30, 1996
STATE OF HIMACHAL PRADESH Vs. V.K.KHANDWAL
December 19, 1996
STATE OF HIMACHAL PRADESH Vs. CAPT.SURAM SINGH (NOW DECEASED) THROUGH HIS L RS.SHRI MOHANJEET SINGH
September 13, 1996
STATE OF HIMACHAL PRADESH Vs. JAI RAM AND SONS
October 4, 1996
STATE OF HIMACHAL PRADESH Vs. PARSHOTAM DASS
November 7, 1996
STATE OF HIMACHAL PRADESH Vs. SANDHU MASALA INDUSTRIES
June 20, 1996
STATE OF HIMACHAL PRADESH Vs. DEVKI DEVI
April 26, 1996
STATE OF HIMACHAL PRADESH Vs. S.S.KOCHHAR AND COMPANY
April 9, 1996
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
December 30, 1996
STATE OF HIMACHAL PRADESH Vs. BABU RAM (DECEASED) THROUGH HIS LRS.MS.NAKSHATRO
April 2, 1996
STATE OF HIMACHAL PRADESH Vs. LAYAK RAM
December 2, 1996
STATE OF HIMACHAL PRADESH Vs. ASHOK GOYAL
September 18, 1996
STATE OF HIMACHAL PRADESH Vs. RAM SARUP
September 20, 1996
STATE OF HIMACHAL PRADESH Vs. YOG RAJ
January 5, 1996
STATE OF HIMACHAL PRADESH Vs. VIDYA SAGAR
November 26, 1996
State of Himachal Pradesh Vs. Hirda Ram
September 27, 1996
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
October 8, 1996
STATE OF HIMACHAL PRADESH Vs. KARTAR SINGH
October 9, 1996
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
September 27, 1996
SUBHASH GUPTA Vs. N.K.BANSAL
June 28, 1996
SUDARSHANA DEVI Vs. TULSI RAM
March 18, 1996
SUKHPAL SINGH Vs. JASWANT SINGH
October 3, 1996
SUMAN TALWAR Vs. RAKESH KUMAR
December 2, 1996
SURESH KUMAR Vs. BABU RAM
April 10, 1996
Suresh Kumar alias Nawang Vs. Chhering Rahi
October 4, 1996
SURJEET MALHAN Vs. JOHN TINSON
November 14, 1996
SUSHIL KUMAR SEHGAL Vs. PUNJAB NATIONAL BANK
September 16, 1996
SWATANTRA SINGH Vs. NEEL KAMAL SINGH
October 8, 1996
THAKUR SINGH RAHI Vs. STATE OF HIMACHAL PRADESH
October 10, 1996
The Associated Cement Companies Ltd. Vs. Union of India (UOI)
January 2, 1996
THE EXECUTIVE ENGINEER, I & PH Vs. OM PRAKASH AND ANOTHER
May 9, 1996
TILAK RAJ Vs. BHAGAT RAM
July 1, 1996
TULSI DEVI Vs. SOM NATH
April 12, 1996
TWARKU Vs. SURTI
November 29, 1996
UNION BANK OF INDIA Vs. DHIAN PATI
July 11, 1996
UNION OF INDIA AND OTHERS Vs. SH. BHIKHAM RAM
January 10, 1996
UNITED INDIA INSURANCE CO. LTD. Vs. FAROZ BEGUM
September 2, 1996
UNITED VANASPATI LTD. Vs. STATE OF H.P.
September 4, 1996
VIDYA SAGAR SOOD Vs. STATE OF H.P.
October 3, 1996
VIJAY KUMAR Vs. MUNICIPAL CORPORATION
September 24, 1996
WATTAN CHAND Vs. PRAKASH CHAND
September 4, 1996