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Case Index
Title
Date
AJAY GUPTA Vs. TRAVEL CORPORATION (INDIA) LTD.
February 2, 1996
DEEP RAM BHAT Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
October 29, 1996
HOME PRODUCTS INDUSTRIES Vs. U.P.VITTA NIGAM LTD.
August 6, 1996
JAIN BRICK FIELD Vs. COOP. ELECTRIC SUPPLY SOCIETY LTD.
January 30, 1996
KAMLA GIROTRA Vs. VIJAYA BANK
October 7, 1996
KAUSAL KISHORE DUBEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
April 24, 1996
MOHAMMAD ABDULLAH Vs. ABID QUADIR, MANAGER, TIBBIYA COLLEGE
December 27, 1996
P.GOSWAMI AND SONS. Vs. MAHENDRA KUMAR YADAV
September 6, 1996
RAGHUBIR SARAN AGGARWAL Vs. LUCKNOW VIKAS PRADHIKARAN
October 15, 1996
S.C.SHARMA Vs. STATE BANK OF INDIA
January 19, 1996
SARVA DAMAN SINGH Vs. YASH AUTOMOBILES PRIVATE LTD.
August 21, 1996
SRI RAM OIL UDYOG, SHAMSABAD Vs. RAJEEV ROADLINES
July 30, 1996
STATE BANK OF INDIA Vs. CHANDRA NATH SAH
June 5, 1996
UNITED INDIA INSURANCE CO.LTD. Vs. ZILA SAHKARI BANK LTD., TEHRI GARHWAL
May 30, 1996
VAID GOKLESH PATHAK Vs. MODI VANASPATI MANUFACTURING CO.
October 8, 1996