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Case Index
Title
Date
AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS (P) LTD.
May 8, 1996
AMAR NATH AGGARWAL Vs. NORTHERN RAILWAY
March 21, 1996
ANAND PARBAT RESIDENTS ASSOCIATION Vs. RAMJAS FOUNDATION
March 8, 1996
ANIL KUMAR BHOLA Vs. NEW INDIA ASSURANCE CO.LTD.
February 20, 1996
ANIL SEHGAL Vs. HARMOHINDER SINGH
July 9, 1996
ARADHANA STEELS Vs. REGENCY INDUSTRIES LTD.
December 18, 1996
AVTAR SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
March 11, 1996
B.K.SETHI Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD.
January 9, 1996
BHARAT OVERSEAS CONSTRUCTION LTD. Vs. KAMLESH
September 23, 1996
CHAIRMAN STERLITE INDUSTRIES (INDIA) LTD. Vs. DEEPAK GUPTA
March 6, 1996
CHIEF GENERAL MANAGER M.T.N.L. Vs. PRAN NATH KOHLI
August 8, 1996
COMPETENT AUTOMOBILES CO.LTD. Vs. RAVINDER NATH KAMRA
March 22, 1996
D.D.A. Vs. G.S.CHATWAL
August 29, 1996
DAYA BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
June 19, 1996
DELHI DEVELOPMENT AUTHORITY Vs. P.K.THAKUR
June 18, 1996
DELHI DEVELOPMENT AUTHORITY Vs. KEDAR NATH PARASHAR
August 20, 1996
ELECTRONS & LASERS (P) LTD. Vs. PROMILLA MENON
December 24, 1996
ENGINEER-IN-CHIEF WATER M.C.D. Vs. WAR WIDOWS ASSOCIATION
August 20, 1996
GANGA RAM CHANDNA Vs. PRINCIPAL, DOON PUBLIC SCHOOL
June 11, 1996
GAUTAM AUTO Vs. KIRAN PRABHA
August 9, 1996
I.J.SHARMA Vs. P.S.JAIN
May 23, 1996
INDIRA GUPTA Vs. ORIENTAL INSURANCE CO.LTD.
August 21, 1996
J.S.OBEROI Vs. TECHNOLOGY PARKS LTD.
October 28, 1996
JAI KISHAN SHARMA Vs. UNITED INDIA INSURANCE CO.LTD.
December 12, 1996
JAIPALI Vs. CHAIRMAN, L.I.C.
August 2, 1996
JUGESH K.SAXENA Vs. ROSS MURANKA FINANCE LTD.
August 13, 1996
K.K.SHARMA Vs. S.D.SHARMA
May 6, 1996
K.L.MADHOK Vs. CHIEF GENERAL MANAGER, M.T.N.L.
August 2, 1996
M.N.GANDHI Vs. EAST INDIA HOTELS LTD.
December 12, 1996
MAHINDER PAL JAIN Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
August 30, 1996
MEDO CHEM LABORATORY PVT.LTD. Vs. KANPUR DELHI GOODS CARRIER PVT.LTD.
January 9, 1996
N.C.SARIN Vs. MOOLCHAND KHARAITIRAM HOSPITAL
July 22, 1996
NEW INDIA ASSURANCE CO. Vs. PRADEEP KUMAR
December 2, 1996
NISSIE (INDIA) AGENCIES Vs. GANGULI
May 14, 1996
NORTHERN RAILWAY Vs. LT.COL.N.C.MITRA
May 10, 1996
ORIENTAL INSURANCE CO.LTD Vs. CITIZEN ROADLINES CO
August 6, 1996
ORIENTAL INSURANCE CO.LTD. Vs. AMISHA JAIN
March 26, 1996
P.L. AHUJA Vs. INDIAN OIL CORPORATION
October 15, 1996
PATHAKJI Vs. R.C.KAPILA
September 12, 1996
POONAM ASTHANA Vs. R.S.BAHADUR & CO.
June 5, 1996
POONAM ASTHANA Vs. R.S. BAHADUR & CO.
June 4, 1996
PREM CHANDRIKA VERMA Vs. THE GENERAL MANAGER, DESU
May 7, 1996
RAJ KUMAR SAREEN Vs. SKIPPER TOWERS (P) LTD.
April 15, 1996
RAJESH AGGARWAL Vs. VIPIN KUMAR GOYAL
December 10, 1996
RAJINDER KUMAR Vs. ALL INDIA DEAF & DUMB SOCIETY
March 11, 1996
RAJIV MALHOTRA Vs. RAJ CHOPRA
September 19, 1996
S.R.BHANRALE Vs. UNION OF INDIA
March 11, 1996
SATISH MEHRA Vs. PUNJAB & SIND BANK
May 10, 1996
STATE BANK OF INDIA Vs. CITIZEN PROTECTION FORUM
July 9, 1996
TRANS ASIA AUTO & GENERAL FINANCE LTD. Vs. SHIV BAHADUR SINGH
September 9, 1996
UNION OF INDIA Vs. KISHAN GUPTA
March 11, 1996
UNION OF INDIA Vs. INDER KRISHAN KAUL
November 19, 1996
VINOD KUMAR NAGRATH Vs. ORIENTAL INSURANCE CO.LTD.
June 6, 1996
YETI PACKERS PVT.LTD. Vs. UNITED INSURANCE CO.LTD.
November 22, 1996