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Title
Date
CHARAN SINGH AND CO. Vs. STATE OF PUNJAB
May 8, 1996
4468995 EX SEP SURJIT SINGH Vs. UNION OF INDIA
January 9, 1996
A K KHURANA Vs. HARYANA FINANCIAL CORPORATION
May 13, 1996
A P SANWARIA Vs. UNION OF INDIA
May 16, 1996
A.K. AAWAL Vs. STATE OF PUNJAB
August 6, 1996
A.S. GEORGE Vs. FOOD CORPORATION OF INDIA
May 14, 1996
ABNASH CHANDER Vs. STATE OF PUNJAB
November 29, 1996
AGGARWAL IRON STORE Vs. STATE OF PUNJAB
April 15, 1996
AGGARWAL VAISH PANCHAYATPARDEEP Vs. PARDEEP
April 16, 1996
AGRO ACIDS, NEAR SANGAM CINEMA, AMRITSER Vs. STATE OF PUNJAB
November 5, 1996
AIR MARSHAL SHIVDEV SINGH Vs. STATE OF PUNJAB
April 17, 1996
AJAIB S. SETHI Vs. CHIEF JUDICIAL MAGISTRATE AMRITSAR
July 12, 1996
AJAIB SINGH Vs. BIMLA DEVI
April 16, 1996
AJAIB SINGH Vs. HARPAL SINGH
May 15, 1996
AJAY KHURANA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 12, 1996
AJAY KUMAR Vs. STATE OF HARYANA
November 25, 1996
AJAY WALIA Vs. STATE OF HARYANA
October 15, 1996
AJIT KAUR Vs. KULWINDER SINGH
January 9, 1996
AJIT SINGH Vs. RAMAIL SINGH
April 11, 1996
AJIT SINGH Vs. STATE OF HARYANA
July 31, 1996
AJIT SINGH Vs. STATE OF PUNJAB
April 10, 1996
AJIT SINGH Vs. STATE OF PUNJAB
September 9, 1996
AJIT SINGH Vs. STATE OF HARYANA
March 19, 1996
AJIT SINGH Vs. STATE OF PUNJAB
November 6, 1996
AJIT SINGH Vs. STATE OF HARYANA
November 29, 1996
AJIT SINGH OBEROI Vs. MALVIDNER SINGH
July 23, 1996
AJMER SINGH Vs. UNION OF INDIA
January 10, 1996
AJMER SINGH Vs. STATE OF PUNJAB
February 7, 1996
AJMER SINGH Vs. STATE OF PUNJAB
September 6, 1996
AJMER SINGH Vs. STATE OF HARYANA
December 2, 1996
AJMER SINGH Vs. STATE OF HARYANA
July 27, 1996
AJMER SINGH Vs. STATE OF PUNJAB
August 22, 1996
AJMER SINGH Vs. STATE OF HARYANA
July 25, 1996
AKKI DEVI Vs. JOT RAM
April 16, 1996
ALIWAL KHAD STORE, ALIWAL Vs. STATE OF PUNJAB
February 28, 1996
ALLAHABAD BANK SCHEDULED CASTES/SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION Vs. ALLAHABAD BANK THROUGH ITS CHAIRMAN
October 3, 1996
ALPHA TOYO LTD. Vs. SHRI SRI CHAND TYAGI
August 23, 1996
AMAN PREET SINGH Vs. GOVERNMENT OF INDIA
April 19, 1996
AMANDEEP (MINOR) THOUGH HER MOTHER MS. RAJ SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD, MOHALI
August 27, 1996
AMANDEEP SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
January 12, 1996
AMAR CHAND Vs. KISHAN CHAND
May 7, 1996
AMAR KAUR Vs. STATE OF PUNJAB
February 15, 1996
AMAR KHAD STORE Vs. STATE OF PUNJAB
July 8, 1996
AMAR NATH Vs. SUBHASH CHANDER
May 17, 1996
AMAR NATH Vs. STATE OF HARYANA
March 19, 1996
AMAR NATH GUPTA Vs. THE STATE OF HARYANA AND ANOTHER
October 3, 1996
AMAR SINGH Vs. PRITAM KAUR
April 22, 1996
AMAR SINGH Vs. STATE OF HARYANA
December 4, 1996
AMAR SINGH Vs. STATE OF HARYANA
December 8, 1996
AMARJIT KAUR Vs. SARTAZ SINGH S O GURCHARAN SINGH
May 31, 1996
AMARJIT KAUR Vs. STATE OF PUNJAB
April 16, 1996
AMARJIT KAUR Vs. STATE OF PUNJAB
September 6, 1996
AMARJIT SINGH Vs. STATE OF HARYANA
May 6, 1996
AMARJIT SINGH Vs. STATE OF PUNJAB
October 4, 1996
AMARJIT SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
February 26, 1996
AMARJIT SINGH Vs. STATE OF PUNJAB
October 16, 1996
AMARJIT SINGH Vs. STATE OF PUNJAB
January 30, 1996
AMARJIT SINGH Vs. SHANGARA SINGH
July 18, 1996
AMIR CHAND Vs. STATE OF PUNJAB
August 13, 1996
AMIR CHAND SETHI AND SONS Vs. ASSESSING AUTHORITY
December 5, 1996
AMIT GUPTA Vs. RAJESH RANKA
December 5, 1996
AMRAT LAL ALIAS BHOLA Vs. STATE OF PUNJAB
August 26, 1996
AMRIK SINGH Vs. CHARAN KAUR
September 16, 1996
AMRIK SINGH Vs. STATE OF PUNJAB
May 27, 1996
AMRIK SINGH Vs. STATE OF PUNJAB
February 14, 1996
AMRIK SINGH Vs. STATE OF PUNJAB
April 25, 1996
AMRIK SINGH Vs. SARWAN SINGH
September 12, 1996
AMRIT BANASPATI CO LTD Vs. UNION OF INDIA
December 4, 1996
AMRIT KUMAR (EX-CONSTABLE) Vs. STATE OF HARYANA, COMMISSIONER AND SECRETARY
May 31, 1996
AMRITPAL SINGH Vs. STATE OF PUNJAB
January 31, 1996
AMRITSAR SWADESH WOOLEN MILLS Vs. STATE OF PUNJAB
July 4, 1996
AMRITSAR TRANSPORT CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
October 3, 1996
AMRO Vs. GENERAL MANAGER PUNJAB ROADWAYS DEPOT
July 9, 1996
ANAND Vs. STATE OF HARYANA
July 6, 1996
ANAND SAWRUP DATA Vs. PUNJAB NATIONAL BANK
May 24, 1996
ANANG PAL Vs. STATE OF HARYANA
February 14, 1996
ANANT RAM Vs. STATE OF HARYANA
March 1, 1996
ANGOORI DEVI Vs. ISHWAR CHAND
October 31, 1996
ANGREZ SINGH @GURMEJ SINGH Vs. JEET SINGH
August 1, 1996
ANGURI AND ORS. Vs. THE STATE OF HARYANA
November 21, 1996
ANIL KUMAR Vs. STATE OF HARYANA
May 28, 1996
ANIL KUMAR Vs. SUMAN
July 17, 1996
ANIL KUMAR BANSAL Vs. STATE OF PUNJAB
August 5, 1996
ANIL MITTAL Vs. CHIEF COMMISSIONER OF INCOME-TAX
May 22, 1996
ANIL NAYAR Vs. STATE OF PUNJAB
November 8, 1996
ANJALI VERMA AND ANOTHER Vs. CHANDIGARH ADMINISTRATION, U.T. CHANDIGARH AND OTHERS
January 10, 1996
ANJAN DEEP CHADHA Vs. STATE OF PUNJAB
July 25, 1996
ANJU Vs. ADDITIONAL CIVIL JUDGE SENIOR DIVISION
August 30, 1996
ANNA RAM Vs. STATE OF HARYANA
April 30, 1996
ANNU BALA MINOR Vs. DHARAM PAL
February 5, 1996
ANOOP KUMAR Vs. JOINT SECRETARY CO OPERATIVE
February 1, 1996
ANOOP SINGH Vs. STATE OF HARYANA
October 14, 1996
ANSHUL KAKKAR Vs. STATE OF PUNJAB
October 15, 1996
ANUP SINGH Vs. BACHNI
July 19, 1996
ANUP SINGH AND ANR. Vs. M/S JASPAL SINGH AND BROTHERS AND ORS.
February 19, 1996
ANURADHA GUPTA Vs. THE COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES PUNJAB AND ANOTHER
December 12, 1996
ARJUN DEV Vs. STATE OF HARYANA
May 2, 1996
ARJUN SINGH Vs. FINANCIAL COMMISSIONER
January 10, 1996
ARNAV KRISHNA KHANNA Vs. MS PURNIMA
May 30, 1996
ARPAN GUPTA Vs. BOARD OF GOVERNORS OF REGIONAL ENGINEERING COLLEGE
May 16, 1996
ARUN KUMAR Vs. COMMISSIONER PRESCRIBED AUTHORITY REGIONAL DEPUTY DIRECTOR LOCAL
October 3, 1996
ARUN MADAN Vs. STATE OF PUNJAB
December 12, 1996
ARUNA KHURANA Vs. BAREILLY FINANCIERS
August 7, 1996
ASHA DHIMAN Vs. UNION OF INDIA AND OTHERS
April 8, 1996
ASHOK GUPTA Vs. GREWAL RICE MILLS
May 3, 1996
ASHOK KUMAR Vs. RAM ASRA
May 28, 1996
ASHOK KUMAR Vs. STATE OF HARYANA
February 26, 1996
ASHOK KUMAR Vs. OM PARKASH
October 28, 1996
ASHOK KUMAR Vs. STATE OF HARYANA
March 7, 1996
ASHOK KUMAR Vs. STATE OF HARYANA
March 1, 1996
ASHOK KUMAR Vs. STATE OF PUNJAB
January 23, 1996
ASHOK KUMAR Vs. STATE OF PUNJAB
January 17, 1996
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
May 22, 1996
ASHOK KUMAR Vs. RAJNI (MINOR)
December 19, 1996
ASHOK KUMAR Vs. STATE OF PUNJAB
December 19, 1996
ASHOK KUMAR Vs. MUNICIPAL COMMITTEE
December 18, 1996
ASHOK KUMAR Vs. STATE OF PUNJAB
September 27, 1996
ASHOK KUMAR GROVER Vs. STATE OF HARYANA
July 2, 1996
ASHOK KUMAR JAIN Vs. STATE OF PUNJAB
December 12, 1996
ASHOK KUMAR JAIN ADVOCATE Vs. LACHHMAN DASS
April 11, 1996
ASHOK KUMAR JUNEJA Vs. SHANTI DEVI
November 18, 1996
ASHOK KUMAR KOCHHAR Vs. H.S.M.I.T.C. AND ANOTHER
September 2, 1996
ASHOK KUMAR MALIK Vs. CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURE UNIVERSITY
January 19, 1996
ASHOK KUMAR PATHANIA Vs. INDIAN COUNCIL FOR CHILD WELFARE
March 22, 1996
ASHOK KUMAR RAJESH KUMAR Vs. MANMOHAN SINGH PROPRIETOR SACHADEVA ENTERPRISES
October 28, 1996
ASHOK KUMAR VAJPAI Vs. STATE OF HARYANA
January 24, 1996
ASHOK KUMAR WADHWA Vs. STATE OF HARYANA
February 5, 1996
ASHRAF ALI Vs. STATE OF HARYANA
February 1, 1996
ASHWANI KUMAR EX Vs. UNION OF INDIA
April 23, 1996
ASI GURDEV Vs. STATE OF PUNJAB
April 12, 1996
ASI JASPAL SINGH Vs. STATE OF HARYANA
January 31, 1996
ATAM PARKASH Vs. SONIA
December 16, 1996
ATMA RAM SHARMA Vs. UNION OF INDIA
August 26, 1996
ATMA SINGH Vs. MUNICIPAL CORPORATION, LUDHIANA
July 2, 1996
ATMA TUBE PRODUCTS LTD Vs. UNION OF INDIA
August 19, 1996
ATTAR SINGH Vs. STATE OF HARYANA
January 24, 1996
ATTAR SINGH Vs. MEENA
April 15, 1996
AVINDERJEET SINGH OBEROI Vs. UNION OF INDIA
March 1, 1996
AVTAR SINGH Vs. PRITAM SINGH
May 31, 1996
AVTAR SINGH Vs. STATE OF PUNJAB
April 22, 1996
AVTAR SINGH Vs. SUKHMANDER SINGH
May 9, 1996
AVTAR SINGH Vs. GURJIT KAUR WIDOW
September 12, 1996
AVTAR SINGH Vs. STATE OF HARYANA
March 6, 1996
AVTAR SINGH RAMOTRA Vs. KURUKSHETRA UNIVERSITY
July 25, 1996
AVTAR SINGH TULI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 4, 1996
AVTAR SINGH WALIA Vs. CHANDIGARH ADMINISTRATION
December 5, 1996
AVTAR SINGH, EX BULLDOZER OPERATOR Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION
July 12, 1996
B D SHARMA Vs. NARINDER KUMAR ARYA
March 18, 1996
B K GAWARI Vs. UNION OF INDIA
October 30, 1996
B K SHARMA Vs. COMMISSIONER, PATIALA DIVISION, PATIALA
April 22, 1996
B S BAJAJ AND SONS Vs. COMMISSIONER OF INCOME-TAX
August 5, 1996
B S GURAYA Vs. UNION OF INDIA
March 1, 1996
B.S. AGNIHOTRI Vs. JAGDEEP SINGH BRAR
September 12, 1996
BABA LAL DASS CHELA HARI DASS Vs. STATE OF HARYANA
May 23, 1996
BABU RAM Vs. GRAM PANCHAYAT
August 7, 1996
BABU RAM Vs. STATE OF HARYANA
May 15, 1996
BABU RAM Vs. STATE OF HARYANA
September 2, 1996
BABU RAM Vs. KUNDAN
September 7, 1996
BABU RAM BANSAL Vs. PRESIDING OFFICER LABOUR COURT
September 24, 1996
BABU RAM NAGAR MAL Vs. INCOME-TAX OFFICER
August 12, 1996
BABU SINGH Vs. SUPERINTENDING CANAL OFFICER
August 26, 1996
BACHAN KAUR Vs. NIRANJAN SINGH
February 5, 1996
BACHAN LAL KAPOOR Vs. STATE OF PUNJAB
November 5, 1996
BACHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER INTEGRATED RURAL DEVELOPMENT
November 7, 1996
BACHAN SINGH Vs. HARPREET KAUR
January 18, 1996
BACHANI DEVI Vs. STATE OF HARYANA
August 21, 1996
BACHITTAR SINGH Vs. DIRECTOR OF LAND RECORDS
May 3, 1996
BADLU RAM Vs. RAM NIWAS
November 5, 1996
BAG SINGH Vs. STATE OF PUNJAB
July 4, 1996
BAGGA SINGH Vs. NIRANJAN KAUR
September 24, 1996
BAGLA Vs. STATE OF HARYANA
February 13, 1996
BAJ SINGH Vs. STATE OF PUNJAB
August 19, 1996
BAJ SINGH ALIAS BAJI Vs. STATE OF PUNJAB
February 5, 1996
BAJAJ AND SONS B S Vs. COMMISSIONER OF INCOME TAX
August 5, 1996
BAKHSHI RAM AGGARWAL Vs. COMMISSIONER OF WEALTH-TAX
July 17, 1996
BAKHSHISH SINGH Vs. STATE OF PUNJAB
August 22, 1996
BAKSHI JAIDEV SINGH Vs. STATE OF HARYANA
May 24, 1996
BAL KISHAN Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT
April 22, 1996
BAL VINOD Vs. STATE OF HARYANA
May 3, 1996
BALAL PATHER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
July 4, 1996
BALBIR Vs. STATE OF HARYANA
November 5, 1996
BALBIR KAUR Vs. JOGINDER SINGH
April 9, 1996
BALBIR KAUR Vs. SH AMRIK SINGH
January 17, 1996
BALBIR SINGH Vs. STATE OF PUNJAB
February 2, 1996
BALBIR SINGH Vs. STATE OF PUNJAB
January 29, 1996
BALBIR SINGH Vs. BANT SINGH
March 23, 1996
BALBIR SINGH Vs. STATE OF PUNJAB
November 6, 1996
BALBIR SINGH Vs. STATE OF PUNJAB
March 22, 1996
BALBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, MANIMAJRA
October 4, 1996
BALBIR SINGH Vs. STATE (U T CHANDIGARH)
May 10, 1996
BALBIR SINGH Vs. STATE OF HARYANA
July 11, 1996
BALBIR SINGH ALIAS BHIRA Vs. STATE OF HARYANA
February 2, 1996
BALBIR SINGH ETC Vs. FINANCIAL COMMISSIONER APPEALS
February 19, 1996
BALDEV KAUR Vs. NAZAR SINGH
July 8, 1996
BALDEV SINGH Vs. UNION OF INDIA
May 23, 1996
BALDEV SINGH Vs. SECRETARY P S E B
November 22, 1996
BALDEV SINGH Vs. STATE OF HARYANA
October 30, 1996
BALDEV SINGH Vs. NASIR SINGH
November 26, 1996
BALDEV SINGH GILL Vs. STATE OF PUNJAB
February 15, 1996
BALI RAM Vs. VIDYA DEVI
September 19, 1996
BALI RAM Vs. STATE OF HARYANA
December 10, 1996
BALJEET SINGH MAHAL Vs. STATE OF PUNJAB
April 17, 1996
BALJEET SINGH YADAV Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
January 15, 1996
BALJIT KAUR Vs. STATE OF PUNJAB
July 4, 1996
BALJIT SINGH Vs. HARINDER KAUR
April 17, 1996
BALJIT SINGH Vs. STATE U T CHANDIGARH
January 8, 1996
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF HARYANA
May 31, 1996
BALO DEVI Vs. HARYANA STATE ELECTRICITY BOARD
May 17, 1996
BALRAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 9, 1996
BALRAJ SINGH Vs. STATE OF PUNJAB
December 16, 1996
BALVINDER SINGH Vs. STATE OF HARYANA
July 16, 1996
BALVINDER SINGH @DEVINDER SINGH @BILLA Vs. STATE OF HARYANA
July 10, 1996
BALVIR SINGH Vs. STATE OF PUNJAB
July 8, 1996
BALWAN Vs. STATE OF HARYANA
April 8, 1996
BALWAN Vs. STATE OF HARYANA
March 23, 1996
BALWAN SINGH Vs. STATE OF HARYANA
May 14, 1996
BALWANT KUMAR GUPTA Vs. STATE OF HARYANA
July 10, 1996
BALWANT RAI SOOD Vs. SUBHASH CHANDER
April 11, 1996
BALWANT SINGH Vs. KAMLESH VERMA
May 29, 1996
BALWANT SINGH Vs. COMMISSIONER JULLUNDUR DIVISION
September 3, 1996
BALWANT SINGH Vs. THE SECRETARY ZILA PARISHAD, FEROZEPUR
October 30, 1996
BALWANT SINGH Vs. NAFE SINGH
September 13, 1996
BALWANT SINGH Vs. STATE OF PUNJAB
October 14, 1996
BALWANT SINGH Vs. STATE OF HARYANA
December 4, 1996
BALWANT SINGH KATARIA Vs. STATE OF HARYANA
May 28, 1996
BALWANT SINGH MANGAT Vs. STATE OF PUNJAB
April 18, 1996
BALWINDER SINGH Vs. STATE OF PUNJAB
February 16, 1996
BALWINDER SINGH Vs. STATE OF HARYANA
March 7, 1996
BALWINDER SINGH Vs. STATE OF PUNJAB
March 13, 1996
BALWINDER SINGH Vs. SURINDER KAUR
September 16, 1996
BALWINDER SINGH Vs. STATE OF HARYANA
April 17, 1996
BALWINDER SINGH Vs. REGISTRAR CO OPERATIVE SOC PUNJAB
February 26, 1996
BALWINDER SINGH Vs. STATE OF PUNJAB
March 1, 1996
BALWINDER SINGH @ BILLA Vs. CENTRAL GOVERNMENT
March 26, 1996
BANARSI DAS COTTON MILLS P LTD Vs. STATE OF HARYANA
March 7, 1996
BANARSI DASS Vs. DIRECTOR
January 11, 1996
BANDHU MACHINERY PRIVATE. LTD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HARYANA
December 16, 1996
BANI Vs. PARKASH SINGH
January 11, 1996
BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND
February 6, 1996
BANSI LAL SAGAR Vs. STATE OF PUNJAB
May 10, 1996
BANTA RAM Vs. STATE OF HARYANA
May 14, 1996
BANWARI Vs. MOTI LAL
August 5, 1996
BARKAT RAM Vs. STATE OF PUNJAB
May 2, 1996
BASAKHA SINGH Vs. JIT SINGH
May 10, 1996
BASANT SINGH Vs. STATE OF PUNJAB
November 28, 1996
BASANT SINGH Vs. STATE OF PUNJAB
February 29, 1996
BASHESHAR NATH Vs. GRAM PANCHAYAT
February 5, 1996
BATI Vs. SHIV RAM
April 26, 1996
BAWA DASWANDA SINGH Vs. SASWANT SINGH
October 4, 1996
BAWA SINGH Vs. SANT SINGH
December 5, 1996
BAWI Vs. BAKHTAWAR SINGH
July 25, 1996
BEANT KAUR AND OTHERS Vs. N.N. KHANNA AND OTHERS
September 11, 1996
BEANT SINGH ALIAS BANTA Vs. STATE OF PUNJAB
February 19, 1996
BEER SINGH Vs. STATE OF HARYANA
April 23, 1996
BEHARI LAL Vs. STATE OF PUNJAB
August 9, 1996
BENTEX ELECTRICALS Vs. PUNJAB STATE ELECTRICITY BOARD
October 18, 1996
BHAG SINGH Vs. STATE OF PUNJAB
August 8, 1996
BHAGAT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 31, 1996
BHAGIRATH Vs. RANI
August 27, 1996
BHAGWAN DASS Vs. STATE OF HARYANA
January 18, 1996
BHAGWAN DASS Vs. STATE OF PUNJAB
August 2, 1996
BHAGWAN DASS GUPTA Vs. STATE OF HARYANA
October 31, 1996
BHAGWAN DASS KULDEEP KUMAR Vs. STATE OF HARYANA
September 7, 1996
BHAGWAN SINGH Vs. STATE OF PUNJAB
February 26, 1996
BHAGWAN SINGH Vs. MADAN LAL
May 20, 1996
BHAGWAN SINGH Vs. STATE OF HARYANA
December 4, 1996
BHAGWAN SINGH Vs. STATE OF PUNJAB
July 5, 1996
BHAGWANT KAUR Vs. COMMISSIONER OF INCOME-TAX
September 20, 1996
BHAGWANT SINGH Vs. STATE OF PUNJAB
February 2, 1996
BHAGWANT SINGH DHANOA, ASSTT ENGINEER, PUNJAB MANDI BOARD Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
May 7, 1996
BHAJAN LAL Vs. BALBIR
May 31, 1996
BHAJAN SINGH AND ANOTHER Vs. DR. B.C. GUPTA AND OTHERS
August 21, 1996
BHAKRA MANAGEMENT BOARD KARAMCHARI SANGH Vs. STATE OF PUNJAB
April 23, 1996
BHAN KAUR Vs. UNION OF INDIA
March 18, 1996
BHAN SINGH Vs. UNION OF INDIA
April 30, 1996
BHAN SINGH Vs. STATE OF PUNJAB
August 20, 1996
BHAN SINGH Vs. TEJ SINGH
May 17, 1996
BHANU PROCESSORS; NUJJAR AGRO FOOD LTD Vs. PUNJAB POLLUTION CONTROL BOARD; STATE OF PUNJAB
May 20, 1996
BHARAT BHUSAN Vs. HARYANA HANDLOOM WEAVERS APEX CO OP SOC LTD
March 4, 1996
BHARAT BHUSHAN Vs. THE HARYANA HANDLOOM WEAVERS APEX COOPERATIVE SOCIETY LTD. AND ANR.
March 14, 1996
BHARAT CONSTRUCTION AND ENGINEERING WORKS Vs. HARYANA STATE ELECTRICITY BOARD
April 26, 1996
BHARAT WOOLS LUDHIANA Vs. STATE OF PUNJAB
February 2, 1996
BHARPUR SINGH Vs. UNION OF INDIA
May 14, 1996
BHARPUR SINGH Vs. PRITAM KAUR
September 24, 1996
BHATIA ART SERVICE Vs. STATE OF HARYANA
July 29, 1996
BHATINDA DISTRICT Vs. PRESIDING OFFICER
February 23, 1996
BHAWANI SINGH Vs. DEPUTY SECRETARY GOVT OF PUNJAB
April 29, 1996
BHIM CHAND GOYAL Vs. STATE OF PUNJAB
August 13, 1996
BHIM SAIN GARG AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 4, 1996
BHINDA Vs. STATE OF PUNJAB
May 13, 1996
BHOLA SINGH Vs. STATE OF PUNJAB
September 27, 1996
BHUPENDER SINGH Vs. STATE OF HARYANA
May 14, 1996
BHUPINDER KUMAR Vs. STATE OF HARYANA
August 22, 1996
BHUPINDER SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
January 3, 1996
BHUPINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
November 19, 1996
BHUPINDER SINGH Vs. STATE OF PUNJAB
August 29, 1996
BHUPINDER SINGH Vs. STATE OF PUNJAB
January 2, 1996
BHUPINDER SINGH Vs. MURARI LAL
May 10, 1996
BHUPINDER SINGH Vs. RANA KAMARPAL SINGH
July 24, 1996
BHURA SINGH Vs. STATE OF PUNJAB
July 10, 1996
BIJENDER Vs. STATE OF HARYANA
January 29, 1996
BIJENDER SINGH Vs. STATE OF HARYANA
November 7, 1996
BIKKAR SINGH Vs. STATE OF PUNJAB
July 3, 1996
BIKKAR SINGH Vs. STATE OF PUNJAB
May 7, 1996
BIKRAM DEV Vs. STATE OF PUNJAB
March 19, 1996
BIKRAM SINGH RANDHAWA Vs. STATE OF PUNJAB
August 19, 1996
BILLU ALIAS HARINDER SINGH Vs. STATE OF PUNJAB
March 26, 1996
BILLU RAM Vs. NIRMAL SINGH
January 17, 1996
BIMLA RANI Vs. STATE OF HARYANA
August 8, 1996
BINDER ALIAS RAVINDER Vs. STATE OF HARYANA
July 15, 1996
BINDER SINGH Vs. STATE OF PUNJAB
November 21, 1996
BIR DEVINDER SINGH Vs. DEPUTY COMMISSIONER
October 1, 1996
BIR SINGH Vs. STATE OF HARYANA
February 24, 1996
BIR SINGH Vs. HARI RAM
April 9, 1996
BIRMATI Vs. STATE OF HARYANA
August 23, 1996
BIRU RAM Vs. BARKHA RAM ALIAS BARKAT
July 26, 1996
BIRU SINGH Vs. STATE OF PUNJAB
April 18, 1996
BISHAMBER Vs. STATE OF HARYANA
February 15, 1996
BISHAN DASS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
July 16, 1996
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER, KAHNNWAN Vs. PRESIDING OFFICER LABOUR COURT, GURDASPUR AND ANOTHER
April 16, 1996
BOARD OF SCHOOL EDUCATION (HARYANA), BHIWANI Vs. R.D. SHARMA
August 1, 1996
BOARD OF SCHOOL EDUCATION, HARYANA BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL, TRIBUNAL-CUM-LABOUR COURT, GURGAON
April 22, 1996
BONDLIB COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
March 6, 1996
BOOTA RAM, TEHSILDAR (SALES) Vs. STATE OF PUNJAB
January 23, 1996
BRAHMA NAND Vs. GRAM PANCHAYAT
September 2, 1996
BRIJ LAL Vs. SHIV MOHAN
March 13, 1996
BRIJ LAL Vs. DHARAMBIR
July 2, 1996
BRIJ LAL Vs. SMT. KRISHNA
May 9, 1996
BRIJ LAL AND CO Vs. DALJIT SINGH DHALIWAL
September 24, 1996
BRIJ LAL H.C. Vs. THE STATE OF HARYANA AND ORS.
August 5, 1996
BRIJ MOHAN Vs. POOJA ALIAS SAROJ RANI
July 26, 1996
BRIJ MOHAN SHARMA AND OTHERS Vs. SMT. NAVRAJ SANDHU AND OTHERS
September 7, 1996
BUDH RAM Vs. STATE OF PUNJAB
March 20, 1996
BUSCHING SCHMITZ PRIVATE LIMITED Vs. STATE OF HARYANA
October 11, 1996
BUSCHING SCHMITZ PRIVATE LIMITED Vs. SHIV DUTT SHARMA
September 27, 1996
BUTA SINGH Vs. STATE OF PUNJAB
August 6, 1996
C NARAYAN Vs. CHANDIGARH HOUSING BOARD
March 8, 1996
CAPT GURDEV SINGH Vs. STATE OF HARYANA
July 5, 1996
CAPT. INDERBIR SINGH BAJWA Vs. STATE OF PUNJAB AND ANOTHER
April 18, 1996
CEMENT CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
May 10, 1996
CENTRAL BANK OF INDIA Vs. BALWANT RAI NAYYAR AND OTHERS
March 12, 1996
CENTRAL BANK OF INDIA Vs. SEWA SINGH
August 7, 1996
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-
April 25, 1996
CENTRAL WARE-HOUSING CORPORATION Vs. STATE OF PUNJAB
September 12, 1996
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL COMMITTEE
March 20, 1996
CHAIN SINGH Vs. BHAGWATI DEVI
May 8, 1996
CHAKKAR PANI Vs. ONKAR NATH
May 20, 1996
CHAMAN LAL Vs. STATE OF PUNJAB
December 19, 1996
CHAMAN LAL MADAN LAL Vs. COMMISSIONER OF INCOME-TAX
April 29, 1996
CHAMAN LAL SADANA Vs. STATE OF PUNJAB
October 4, 1996
CHAMBEL SINGH Vs. STATE OF HARYANA
April 29, 1996
CHAMELA RAM Vs. GULAB SINGH
September 23, 1996
CHANAN RAM Vs. BOOL CHAND
March 25, 1996
CHANAN SINGH Vs. STATE OF PUNJAB
May 10, 1996
CHANANA ASSOCIATES Vs. COMMISSIONER OF INCOME-TAX
July 29, 1996
CHANCHAL KUMARI SHARMA Vs. STATE OF HARYANA
November 22, 1996
CHANCHAL SINGH Vs. PAL KAUR
July 25, 1996
CHANCHLESH Vs. LAND ACQUISITION COLLECTOR H S E B TRY BOARD
July 18, 1996
CHAND Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
April 1, 1996
CHAND KAUR Vs. RAJ KAUR
August 1, 1996
CHAND MOHD Vs. STATE OF PUNJAB
July 10, 1996
CHAND RAM Vs. STATE OF HARYANA
October 4, 1996
CHAND SINGH Vs. STATE OF PUNJAB
May 29, 1996
CHAND SINGH Vs. CHAND SINGH
May 29, 1996
CHAND SINGH CHANDU Vs. NIRMAL SINGH
April 6, 1996
CHANDAN SINGH & ORS. Vs. PARSA & ORS.
January 30, 1996
CHANDER BHAN Vs. STATE OF HARYANA
February 29, 1996
CHANDER KANT Vs. STATE OF HARYANA
March 21, 1996
CHANDER KANTA Vs. STATE OF PUNJAB
August 7, 1996
CHANDER KUMAR Vs. STATE OF HARYANA
February 1, 1996
CHANDER SHEKHAR Vs. ISHWAR CHAND GUPTA
August 1, 1996
CHANDER SINGH Vs. STATE OF HARYANA
January 19, 1996
CHANDER SINGH CHHIKARA Vs. STATE OF HARYANA
April 2, 1996
CHANDERPATI Vs. MAUNI DEAD
April 26, 1996
CHANDGI RAM Vs. STATE OF HARYANA
May 7, 1996
CHANDI RAM Vs. STATE OF HARYANA
November 27, 1996
CHANDIGARH HOUSING BOARD Vs. SUKH PAL SINGH KANG
March 26, 1996
CHANDIGARH HOUSING BOARD Vs. SUKH PAL SINGH KANG
March 6, 1996
CHANDIGARH MARBLE INDUSTRIES Vs. NEW BANK OF INDIA
January 8, 1996
CHANDIGARH VAYU BHARTI COOPERATIVE HOUSE BUILDING SOCIETY Vs. UNION OF INDIA
December 18, 1996
CHANDRO DEVI ALIAS CHANDERVATI SHIV RAJ Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
November 21, 1996
CHANDU RAM Vs. MOHAN LAL
July 25, 1996
CHANNI @ GURCHARAN SINGH Vs. THE STATE OF HARYANA
November 20, 1996
CHARAN KAMAL DHILLON Vs. GURU NANAK DEV UNIVERSITY
September 9, 1996
CHARAN KAUR Vs. MANAGING COMMITTEE, M H R HIGHER SECONDARY SCHOOL, BHATINDA
February 1, 1996
CHARAN KAUR Vs. CHARAN SINGH
July 22, 1996
CHARAN SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
November 5, 1996
CHARAN SINGH Vs. MUNICIPAL COMMITTEE RANIA
February 28, 1996
CHARAN SINGH Vs. MUNICIPAL COMMITTEE RANIA
February 8, 1996
CHARAN SINGH Vs. DEEPO
February 24, 1996
CHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
December 17, 1996
CHARAN SINGH Vs. STATE OF PUNJAB
January 10, 1996
CHARAN SINGH Vs. STATE OF PUNJAB
November 4, 1996
CHARAN SINGH Vs. STATE OF PUNJAB
December 18, 1996
CHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
March 23, 1996
CHARAN SINGH Vs. JOINT DIRECTOR PANCHAYATS
December 16, 1996
CHARANJIT KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION
December 20, 1996
CHARANJIT SINGH Vs. GURTEJ SINGH
November 27, 1996
CHARANJIT SINGH Vs. STATE OF HARYANA
May 13, 1996
CHATAR SINGH ALIAS CHATRU Vs. STATE OF PUNJAB
January 24, 1996
CHATTER BHUJ Vs. RAJ KUMAR KHANNA
February 16, 1996
CHHABRA STEELS STRIPS P LTD Vs. HASPA WHEELS PVT LTD
March 7, 1996
CHHAJU RAM Vs. HARBANS LAL
August 13, 1996
CHHATARPAL SINGH Vs. DHANNA SINGH
January 30, 1996
CHHATRASAL SINGH Vs. STATE OF HARYANA
July 12, 1996
CHHATTAR SINGH Vs. STATE OF HARYANA
August 21, 1996
CHHINDA ALIAS SURINDER SINGH Vs. STATE OF HARYANA
October 29, 1996
CHHOTA SINGH Vs. DASONDHA SINGH
May 1, 1996
CHHOTU RAM Vs. STATE OF HARYANA
August 23, 1996
CHIEF MEDICAL OFFICER, GURGAON Vs. KAILASH CHANDER
March 12, 1996
CHIEF MEDICAL OFFICER, GURGAON Vs. KELA DEVI
March 12, 1996
CHIMAN LAL Vs. STATE OF PUNJAB AND ORS.
August 16, 1996
CHIRANJI LAL Vs. GRAM PANCHAYAT OF VILLAGE KOJINDA
April 22, 1996
CHIRIA ORS S Vs. STATE OF HARYANA
March 6, 1996
CHRIST HIGH SCHOOL AND NURSERY Vs. BHARBHAGWAN SINGH
September 16, 1996
CHRISTY UGOH Vs. STATE OF UNION TERRITORY OF CHANDIGARH
July 25, 1996
CHUNI Vs. SATWANT KAUR
October 31, 1996
CHUNI LAL Vs. STATE OF PUNJAB
May 8, 1996
COAL INDIA LTD Vs. N K JOSHI
April 19, 1996
COL RATTAN SINGH Vs. STATE OF HARYANA
May 6, 1996
COL. PIRTHI SINGH Vs. STATE OF HARYANA
October 18, 1996
COMMISSIONER OF GIFT TAX Vs. KRISHAN LAL KHERA
August 29, 1996
COMMISSIONER OF GIFT-TAX Vs. TARLOK SINGH
September 12, 1996
COMMISSIONER OF GIFT-TAX Vs. MAYA DEVI AND SMT PAROO BAI
September 12, 1996
COMMISSIONER OF INCOME TAX Vs. K B RICE OIL AND GENERAL MILLS
October 11, 1996
COMMISSIONER OF INCOME TAX Vs. TIRLOK SINGH
October 1, 1996
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CO OPERATIVE LANDC SOCIETY LTD
July 26, 1996
COMMISSIONER OF INCOME TAX Vs. NAGPAL S C
July 29, 1996
COMMISSIONER OF INCOME TAX Vs. VED PARKASH NARESH KUMAR
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. CINE PAYAL
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. DESHI RICE MILLS
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. BRAR LION TOOLS PVT LTD
November 6, 1996
COMMISSIONER OF INCOME TAX Vs. BHANDARI HOSIERY MILLS PRIVATE LIMITED
November 18, 1996
COMMISSIONER OF INCOME TAX Vs. JAGJIT INDUSTRIAL CORPORATION
November 26, 1996
COMMISSIONER OF INCOME TAX Vs. MORINDA CO OPERATIVE SUGAR MILLS LIMITED
November 27, 1996
COMMISSIONER OF INCOME TAX Vs. BEDI KARYANA STORE
November 28, 1996
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LIMITED
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
May 17, 1996
COMMISSIONER OF INCOME TAX Vs. RAJESH TALKIES
February 8, 1996
COMMISSIONER OF INCOME TAX Vs. KHOSLA S S
January 25, 1996
COMMISSIONER OF INCOME TAX Vs. S C NAGPAL
March 29, 1996
COMMISSIONER OF INCOME TAX Vs. ATLAS CYCLE INDUSTRIES
March 31, 1996
COMMISSIONER OF INCOME TAX Vs. PEARL WOOLLEN MILLS
March 2, 1996
COMMISSIONER OF INCOME TAX Vs. JASWANT RAI.
October 31, 1996
COMMISSIONER OF INCOME TAX Vs. AJANTA TRADING CORPORATION
October 4, 1996
COMMISSIONER OF INCOME TAX, HARYANA ROHTAK Vs. NUCHEM PLASTIC LTD
May 7, 1996
COMMISSIONER OF INCOME-TAX Vs. S S KHOSLA
January 25, 1996
COMMISSIONER OF INCOME-TAX Vs. EXPORT INDIA CORPORATION P LTD
February 20, 1996
COMMISSIONER OF INCOME-TAX Vs. LEADER VALVES P LTD
March 13, 1996
COMMISSIONER OF INCOME-TAX Vs. MAHESH MUNJAL HUF
May 24, 1996
COMMISSIONER OF INCOME-TAX Vs. PEARL WOOLLEN MILLS
July 2, 1996
COMMISSIONER OF INCOME-TAX Vs. SATYA NAND MUNJAL
May 28, 1996
COMMISSIONER OF INCOME-TAX Vs. DHANPAT RAI AND SONS
May 28, 1996
COMMISSIONER OF INCOME-TAX Vs. KAKKAR COMPLEX STEELS PVT LTD
May 28, 1996
COMMISSIONER OF INCOME-TAX Vs. INDO ASIAN SWITCHGEARS P LTD
May 9, 1996
COMMISSIONER OF INCOME-TAX Vs. MOUNT SHIVALIK BREWERIES LTD
May 15, 1996
COMMISSIONER OF INCOME-TAX Vs. GOBIND RAM
May 6, 1996
COMMISSIONER OF INCOME-TAX Vs. ROADMASTER INDUSTRIES OF INDIA P LTD
May 3, 1996
COMMISSIONER OF INCOME-TAX Vs. UPPER INDIA STEEL MANUFACTURING AND ENGINEERING CO P LTD
May 1, 1996
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM HAZARI LAL
April 18, 1996
COMMISSIONER OF INCOME-TAX Vs. MALTAX MALSTERS LTD
April 10, 1996
COMMISSIONER OF INCOME-TAX Vs. HARIPAL SINGH
November 28, 1996
COMMISSIONER OF INCOME-TAX Vs. SUBHASH VOHRA KULJIT VOHRA SMT SUMITRA DEVI AND PRAMOD KUMAR KAUSHIK
November 27, 1996
COMMISSIONER OF INCOME-TAX Vs. AJAY TEXTILES
November 18, 1996
COMMISSIONER OF INCOME-TAX Vs. GURSHER SINGH
November 18, 1996
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS P LTD
November 7, 1996
COMMISSIONER OF INCOME-TAX Vs. RAM NARAIN GOEL
November 5, 1996
COMMISSIONER OF INCOME-TAX Vs. LAL CHAND TIRATH RAM
November 6, 1996
COMMISSIONER OF INCOME-TAX Vs. ESCORTS EMPLOYEES ANCILLARIES LTD
October 31, 1996
COMMISSIONER OF INCOME-TAX Vs. S C NAGPAL
July 29, 1996
COMMISSIONER OF INCOME-TAX Vs. ATLAS CYCLE INDUSTRIES LTD
July 31, 1996
COMMISSIONER OF INCOME-TAX Vs. INDO ASIAN SWITCH-GEARS P LTD
August 30, 1996
COMMISSIONER OF INCOME-TAX Vs. ASHA RANI LEGAL HEIR OF PRAN NATH DHAWAN
August 26, 1996
COMMISSIONER OF INCOME-TAX Vs. WAZIR SINGH
October 3, 1996
COMMISSIONER OF INCOME-TAX Vs. ESS ESS KAY ENGINEERING CO LTD
October 1, 1996
COMMISSIONER OF INCOME-TAX Vs. MORINDA CO-OPERATIVE SUGAR MILLS LTD
September 27, 1996
COMMISSIONER OF INCOME-TAX Vs. HAZARI MAL KUTHIALA AND CO
October 10, 1996
COMMISSIONER OF INCOME-TAX Vs. HARYANA ROLLER FLOUR MILLS P LTD
October 10, 1996
COMMISSIONER OF INCOME-TAX Vs. SUSHMA SAXENA
October 4, 1996
COMMISSIONER OF INCOME-TAX Vs. MATHURA DASS LAXMI NARAIN
October 4, 1996
COMMISSIONER OF INCOME-TAX Vs. SMITHKLINE BEECHAM CONSUMER BRANDS LTD
September 7, 1996
COMMISSIONER OF INCOME-TAX Vs. NUCHEM PLASTICS LTD
November 22, 1996
COMMISSIONER OF WEALTH TAX Vs. KARANBIR SINGH
December 2, 1996
COMPACT DISC INDIA LTD Vs. CONTOUR ADVERTISING P LTD
September 16, 1996
CONCRETE TANK MANUFACTURING CO Vs. STATE OF HARYANA
July 3, 1996
CONSTABLE KALI RAM Vs. STATE OF HARYANA
November 4, 1996
CONTINENTAL ELECTRIC STORE Vs. STATE OF HARYANA
August 20, 1996
CONTROLLER OF ESTATE DUTY Vs. HOMOJIT SINGH
September 19, 1996
CONTROLLER OF ESTATE DUTY Vs. UJJAGAR SINGH
September 9, 1996
CONTROLLER OF ESTATE DUTY Vs. VIJAY KUMAR
October 7, 1996
CONVICT MALKIAT SINGH Vs. STATE OF PUNJAB
May 30, 1996
CORPORATION BANK Vs. J B PAPER MILLS
August 3, 1996
CORPORATION BANK Vs. J B PAPER MILLS
August 1, 1996
COURT OF ITS OWN MOTION Vs. VIRENDER MORE
December 5, 1996
COURT ON ITS OWN MOTION Vs. CHANCHAL MANOHAR SINGH
April 23, 1996
COURT ON ITS OWN MOTION Vs. PUNJAB AND HARYANA HIGH COURT
March 8, 1996
D D SHARMA Vs. STATE OF HARYANA
July 3, 1996
D K BANERJEE Vs. FOOD CORPORATION OF INDIA
September 24, 1996
D P MEHTA Vs. P G I AND ITS GOVERNING BODY
May 16, 1996
D S CHATHA Vs. STATE OF PUNJAB
August 22, 1996
D S CHAWDHARY, IAS (RETD) Vs. STATE OF PUNJAB
February 13, 1996
D.S. GILL, CHAIRMAN, Vs. STATE OF PUNJAB
May 29, 1996
DALBIR KAUR Vs. DALJIT SINGH
September 18, 1996
DALIP KAUR Vs. S S P MOGA
January 15, 1996
DALIP KUAR Vs. TARO
March 22, 1996
DALIP RAM Vs. STATE OF PUNJAB
February 16, 1996
DALIP SINGH Vs. STATE OF HARYANA
April 17, 1996
DALIP SINGH Vs. FAQUIR SINGH
May 16, 1996
DALIP SINGH Vs. RAM SINGH
March 19, 1996
DALIT VERG JAN KALAYAN SAMITI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 24, 1996
DALJEET SINGH Vs. STATE OF PUNJAB
September 30, 1996
DALJIT SINGH Vs. STATE OF PUNJAB
November 7, 1996
DALJIT SINGH KOHLI Vs. STATE OF PUNJAB
July 10, 1996
DALJIT SINGH RIAR Vs. STATE OF PUNJAB
November 4, 1996
DALU RAM RAM CHANDER Vs. COMMISSIONER OF INCOME-TAX
January 24, 1996
DALWINDER SINGH Vs. STATE OF PUNJAB
May 9, 1996
DANO BAI Vs. PUNJAB STATE
October 31, 1996
DARBARA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND OTHERS
April 15, 1996
DARBARA SINGH Vs. STATE OF PUNJAB
November 21, 1996
DARBARA SINGH Vs. STATE OF PUNJAB
September 11, 1996
DARBARA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER HARYANA
August 26, 1996
DARBARA SINGH Vs. STATE OF HARYANA
September 12, 1996
DARBARI LAL Vs. KARTAR SINGH
March 26, 1996
DARSHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
May 24, 1996
DARSHAN LAL Vs. STATE OF HARYANA
July 18, 1996
DARSHAN LAL Vs. STATE OF HARYANA
July 8, 1996
DARSHAN LAL MALHOTRA Vs. KARTAR SINGH
September 26, 1996
DARSHAN RAM Vs. MAYA BAI
January 8, 1996
DARSHAN RAM Vs. STATE OF HARYANA
May 9, 1996
DARSHAN SINGH Vs. STATE OF HARYANA
July 4, 1996
DARSHAN SINGH Vs. STATE OF PUNJAB
July 1, 1996
DARSHAN SINGH Vs. STATE OF PUNJAB
September 27, 1996
DARSHAN SINGH Vs. STATE OF PUNJAB
January 31, 1996
DARSHAN SINGH Vs. STATE OF PUNJAB
January 16, 1996
DARSHAN SINGH PANDIT Vs. STATE OF HARYANA
August 27, 1996
DARSHAN SINGH SANDHU Vs. STATE OF PUNJAB
May 8, 1996
DARYAO SINGH Vs. STATE OF HARYANA AND OTHERS
January 31, 1996
DASHMESH TRACTOR TROLLEY UNION Vs. STATE OF PUNJAB
May 10, 1996
DASHRATH NANDAN Vs. STATE OF HARYANA
May 7, 1996
DASONDHA SINGH Vs. ZALAM SINGH
August 6, 1996
DAVINDER SINGH Vs. SANTOSH KAUL
January 9, 1996
DAVINDER SINGH Vs. U T CHANDIGARH
January 3, 1996
DAYA KISHAN AND OTHERS Vs. SMT. NAVRAJ SANDHU, I.A.S. AND OTHERS
September 20, 1996
DAYA NAND Vs. STATE OF HARYANA
April 30, 1996
DAYA RAM Vs. STATE OF HARYANA
January 17, 1996
DAYA SINGH Vs. STATE OF HARYANA
July 10, 1996
DAYAL SINGH Vs. SECRETARY TO GOVERNMENT
November 27, 1996
DEEP CHAND Vs. STATE OF HARYANA
April 22, 1996
DEEPENDER KUMAR Vs. CHANDIGARH ADMINISTRATION
January 8, 1996
DEEPINDER SINGH DHILLON Vs. GENERAL PUBLIC
April 24, 1996
DELHI AGRICULTURE STORE Vs. STATE OF PUNJAB
October 1, 1996
DEPUTY COMMISSIONER OF INCOME-TAX Vs. MODERN MOTOR WORKS
February 23, 1996
DES RAJ Vs. MEENA RANI
April 10, 1996
DES RAJ Vs. VINOD KUMAR
August 22, 1996
DES RAJ Vs. FOOD CORPORATION OF INDIA THROUGH ITS CHAIRMAN, NEW DELHI
February 7, 1996
DES RAJ Vs. STATE OF PUNJAB
October 4, 1996
DES RAJ DHINGRA Vs. STATE OF HARYANA
February 28, 1996
DES RAJ KALRA Vs. RAJ RANI
July 18, 1996
DESA SINGH Vs. STATE OF PUNJAB
March 14, 1996
DESH BANDHU Vs. STATE OF PUNJAB
January 16, 1996
DEV SINGH Vs. STATE OF PUNJAB
March 22, 1996
DEV SINGH AND ORS. Vs. THE REGISTRAR, PUNJAB AND HARYANA HIGH COURT AND ORS.
February 26, 1996
DEVA SINGH Vs. STATE OF HARYANA
December 18, 1996
DEVENDER KUMAR Vs. STATE OF HARYANA
August 12, 1996
DEVI BAI Vs. STATE OF HARYANA
March 26, 1996
DEVI LAL Vs. STATE OF HARYANA
May 20, 1996
DEVI RANI Vs. STATE OF PUNJAB
October 9, 1996
DEVINDER KAUR Vs. JASWANT SINGH
October 17, 1996
DEVINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
May 6, 1996
DEVINDER PAUL Vs. STATE OF PUNJAB
September 24, 1996
DEVINDER SINGH Vs. STATE OF HARYANA
January 21, 1996
DEVINDER SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA FOOD CORPORATION OF INDIA, THROUGH ITS MANAGING DIRECTOR, FOOD CORPORATION OF INDIA, HEADQUARTER BARAKHAMBA LANE, NEW DELHI AND OTHERS
November 22, 1996
DEVINDER SINGH PANNU Vs. CHANDIGARH ADMINISTRATION
December 20, 1996
DEVINDRA KASHYAP Vs. THE PANJAB UNIVERSITY, CHANDIGARH
April 17, 1996
DEVKI NANDAN Vs. STATE OF PUNJAB
October 9, 1996
DHAN RAJ Vs. STATE OF PUNJAB
August 27, 1996
DHAN SINGH DALAL Vs. KAMLESH
July 31, 1996
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
March 23, 1996
DHANNO Vs. HARI RAM
August 20, 1996
DHANNO Vs. HARI RAM
August 28, 1996
DHANNO Vs. TUHI RAM
March 8, 1996
DHANPAT Vs. PUNJAB STATE
August 30, 1996
DHARAM PAL Vs. NEK CHAND DEAD
August 28, 1996
DHARAM PAL Vs. JAGIR SINGH
March 22, 1996
DHARAM PAL SINGH Vs. STATE OF HARYANA
April 15, 1996
DHARAM PARKASH Vs. STATE OF HARYANA
February 6, 1996
DHARAM PAUL Vs. STATE OF HARYANA
April 19, 1996
DHARAM RAJ Vs. STATE OF HARYANA
October 30, 1996
DHARAM SINGH Vs. STATE OF PUNJAB
July 11, 1996
DHARAM SINGH Vs. STATE OF PUNJAB
March 23, 1996
DHARAM SINGH Vs. SADHU SINGH
April 9, 1996
DHARAMBIR Vs. RISAL SINGH
September 17, 1996
DHARAMBIR SINGH Vs. STATE OF HARYANA
May 6, 1996
DHARAMINDER SINGH Vs. STATE OF HARYANA
November 18, 1996
DHARAMVIR Vs. STATE OF HARYANA
March 25, 1996
DHARAMVIR SINGH Vs. NAVRAJ SANDHU
September 9, 1996
DHARI Vs. STATE OF HARYANA
May 10, 1996
DHARMINDER SINGH Vs. STATE OF PUNJAB
October 10, 1996
DHIR SINGH Vs. STATE OF PUNJAB
February 27, 1996
DHOOM SINGH Vs. BAISAKHI RAM
May 17, 1996
DHURKOT RANSINH COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. REGISTRAR, COOPERATIVE SOCITIES, PUNJAB
September 9, 1996
DIDAR SINGH Vs. STATE OF HARYANA
August 13, 1996
DILBAGH SINGH SANDHU Vs. ASHWANI KUMAR
August 22, 1996
DINESH KUMAR GUPTA Vs. HIGH COURT OF PUNJAB AND HARYANA AND OTHERS
January 24, 1996
DINESH SINGH RANA Vs. KURUKSHETRA UNIVERSITY
May 20, 1996
DIRECTOR, HEALTH AND FAMILY WELFARE, PUNJAB Vs. BALWINDER KAUR
March 22, 1996
DISTRICT BAR ASSOCIATION KURUKSHETRA Vs. STATE OF HARYANA
August 8, 1996
DISTRICT EDUCATION OFFICER (PRIMARY) GURDASPUR Vs. JAGIR SINGH AND ANOTHER
November 1, 1996
DIWAN CHAND Vs. STATE OF PUNJAB
May 14, 1996
DOOARS TRANSPORT LTD Vs. BRITISH INDIA CORPN LTD
July 17, 1996
DOON CONVENT PUBLIC SCHOOL Vs. KAMLESH SHARMA
December 18, 1996
DR. (MISS) MALTI BATRA Vs. STATE OF PUNJAB THROUGH SECRETARY TO GOVT. OF PUNJAB
October 18, 1996
DR. ABDUL MAJID Vs. STATE OF HARYANA AND ORS.
August 22, 1996
DR. ASHA GOEL Vs. STATE OF HARYANA
August 20, 1996
DR. ISHAR SINGH Vs. STATE OF PUNJAB
October 27, 1996
DR. K.K. SHARMA Vs. STATE OF PUNJAB
September 12, 1996
DR. MADAN GOPAL GUPTA Vs. STATE OF HARYANA
December 19, 1996
DR. MADHU C. DEODHAR Vs. CHRISTIAN MEDICAL COLLEGE, LUDHIANA SOCIETY AND OTHERS
February 9, 1996
DR. MOHAN LAL PATHAK Vs. STATE OF PUNJAB AND ANOTHER
March 21, 1996
DR. S.S. KABOTRA Vs. CHIEF POST MASTER GENERAL, HARYANA
April 24, 1996
DR. SANJAY GOYAL Vs. STATE OF PUNJAB
September 19, 1996
DR. USHA BHANDARI Vs. STATE OF HARYANA AND ANR.
August 13, 1996
DR. VEER SINGH Vs. PUNJAB UNIVERSITY AND ORS.
July 1, 1996
DUD NATH Vs. STATE OF UNION TERRITORY CHANDIGARH
August 7, 1996
DURGA BAL VIDYA MANDIR (REGD.), BISCUIT FACTORY, RAJPURA, THROUGH ITS MANAGER AND OTHERS Vs. DIWAN SOOD AND OTHERS
October 15, 1996
DURGA DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SH R P BHASIN
July 31, 1996
DURGA DEVI Vs. GANESHI
October 1, 1996
DURGA DUTT SHARMA Vs. PRESIDING OFFICER
February 6, 1996
ELECTRICAL ENGG CORPORATION Vs. STATE OF PUNJAB
May 1, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. ENKAY INDIA RUBBER CO P LTD
November 18, 1996
ENGINEER SURAT SINGH Vs. STATE OF PUNJAB
July 1, 1996
EX Vs. THE SECRETARY, MINISTRY OF DEFENCE
August 27, 1996
EX. ASI DHARAMBIR SINGH Vs. STATE OF HARYANA
November 27, 1996
EX. CONSTABLE TARSEM SINGH Vs. STATE OF PUNJAB AND OTHERS
January 23, 1996
EX. HAV. CLK. PARTAP SINGH Vs. STATE OF PUNJAB
August 2, 1996
EX. L. NK (DVR) MOHINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 5, 1996
EXECUTIVE ENGINEER DS DIVISION PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
December 19, 1996
EXECUTIVE ENGINEER PROVINCIAL DIVISION NO 2 PWD B AND R Vs. HARISH CHANDER
July 2, 1996
FAJRU Vs. STATE OF HARYANA
May 31, 1996
FALWINDER SINGH Vs. MASSA SINGH
August 8, 1996
FAQIR CHAND Vs. THE STATE OF PUNJAB AND OTHERS
February 13, 1996
FAQIR CHAND Vs. SAVITA MITTAL
July 10, 1996
FARIDABAD COMPLEX ADMINISTRATION Vs. COMMISSIONER AMBALA DIVISION
December 4, 1996
FIRM HASTIR INDUSTRIAL CORPORATION Vs. TILAK RAJ
April 11, 1996
FOOD CORPORATION OF INDIA Vs. HARDIAL SINGH
July 18, 1996
FRIENDS DYEING & FINISHING MILLS (P) LTD Vs. STATE OF PUNJAB
January 7, 1996
FRIENDS FLOUR MILLS PRIVATE LTD Vs. STATE OF HARYANA
January 5, 1996
G L RAMPAL Vs. STATE OF HARYANA
September 30, 1996
G N A ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX
January 24, 1996
G S SAHARIA Vs. HARYANA ROADWAYS
January 11, 1996
G.S. ANAND Vs. STATE OF HARYANA AND OTHERS
December 4, 1996
GAGAN SETHI Vs. STATE OF PUNJAB
August 22, 1996
GAINDA SINGH Vs. STATE OF HARYANA
July 3, 1996
GAJ RAJ Vs. UNION OF INDIA
August 19, 1996
GAJENDER PAL SINGH GILL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
May 17, 1996
GAJJAN SINGH Vs. STATE OF PUNJAB
July 12, 1996
GAJRAJ Vs. JMP INDUSTRIES
May 30, 1996
GAMCHU Vs. SOHAN LAL
August 14, 1996
GANESH DATTA Vs. RAJESH KUMAR SHARMA
March 19, 1996
GANESHI AND OTHERS Vs. BEDI RAM AND OTHERS
April 11, 1996
GANGA RAM Vs. JOINT SECRETARY
April 29, 1996
GARG FORGINGS AND CASTINGS LIMITED Vs. STEEL STRIPS LIMITED
February 12, 1996
GAURAN DEVI Vs. TIKKA RAM
April 29, 1996
GAURAV VASUDEVA Vs. KURUKSHETRA UNIVERSITY
July 3, 1996
GAURAV WALIA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
March 1, 1996
GENERAL MANAGER HARYANA ROADWAYS Vs. YASH PAL SHARMA
May 31, 1996
GENERAL MANAGER HARYANA ROADWAYS Vs. RAM CHANDER GAUTAM
July 22, 1996
GENERAL MANAGER NORTHERN RAILWAY Vs. PRESIDING OFFICER LABOUR COURT
December 2, 1996
GENERAL MANAGER PUNJAB ROADWAYS Vs. SH DHARAM SINGH
April 18, 1996
GERMAN SINGH Vs. STATE OF PUNJAB
January 31, 1996
GESTETNER INDIA LTD Vs. MUNICIPAL CORPORATION
April 30, 1996
GHANSHYAM DASS Vs. STATE OF HARYANA
December 20, 1996
GHANSHYAM PATEL AND SONS Vs. HIND WOOLLEN AND HOSIERY MILLS PVT LTD
February 29, 1996
GHARANDA EX SERVICE MAN COOP Vs. UNION OF INDIA
July 17, 1996
GHARDA CHEMICALS LIMITED Vs. STATE OF PUNJAB
May 29, 1996
GHASEETA RAM Vs. STATE OF HARYANA
February 26, 1996
GIAN CHAND Vs. STATE OF PUNJAB
February 2, 1996
GIAN CHAND KALRA Vs. STATE OF HARYANA
August 20, 1996
GIAN KAUR Vs. AMRIT SINGH
April 15, 1996
GIAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
May 9, 1996
GIAN SINGH Vs. STATE OF HARYANA
May 20, 1996
GILL AND CO PRIVATE LTD Vs. STATE OF PUNJAB
May 8, 1996
GIRDHARI Vs. SHIVALA BHUT NATH
August 29, 1996
GIRDHARI LAL Vs. STATE OF PUNJAB
February 28, 1996
GIRDHARI LAL Vs. UNION TERRITORY ADMINISTRATION
November 28, 1996
GIRWAR Vs. FINANCIAL COMMISSIONER
September 23, 1996
GITA RAM KALSY Vs. ARJAN SINGH KALSY
February 16, 1996
GOBIND SINGH Vs. STATE OF PUNJAB
February 2, 1996
GOBIND SINGH Vs. STATE OF HARYANA
March 21, 1996
GOEL FLOUR AND OIL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
September 12, 1996
GOOD YEAR INDIA LIMITED Vs. STATE OF HARYANA
December 11, 1996
GOODRICKE GROUP LIMITED Vs. STATE OF PUNJAB
September 30, 1996
GOODYEAR INDIA LTD Vs. VIJAY KUMAR
February 20, 1996
GOPAL KRISHAN Vs. RAMESHWAR DASS
April 25, 1996
GOPAL KUMAR Vs. STATE OF HARYANA
April 22, 1996
GOPI Vs. MOHAN SINGH
August 22, 1996
GOPI CHAND Vs. STATE OF HARYANA
January 12, 1996
GOVERNMENT OF INDIA Vs. HANSI MOHALLA KHATIKAN CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD
March 26, 1996
GOVERNMENT OF MANIPUR Vs. STATE OF PUNJAB
July 10, 1996
GOVT EMP CO OP HOUSE BLDG SOCIETY LTD Vs. DY REGISTRAR CO OP SOCIETY
August 7, 1996
GOYAL RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
August 30, 1996
GOYAL RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
August 23, 1996
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER
May 29, 1996
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
November 4, 1996
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
April 12, 1996
GRAM PANCHAYAT Vs. STATE OF HARYANA
March 13, 1996
GRAM PANCHAYAT Vs. ADDL COLLECTOR
March 12, 1996
GRAM PANCHAYAT Vs. STATE OF HARYANA
January 12, 1996
GRAM PANCHAYAT Vs. STATE OF HARYANA
December 11, 1996
GRAM PANCHAYAT Vs. STATE OF PUNJAB
December 17, 1996
GRAM PANCHAYAT, MUNDLIYAN, TEHSIL TOHANA Vs. BAWRIA
May 24, 1996
GRAM PANCHAYAT/GRAM SABHA OF VILLAGE KASIANA Vs. KAKA SINGH
January 5, 1996
GREEN STONE COMPANY Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
August 23, 1996
GULAB DEVI Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR
July 12, 1996
GULAB SINGH Vs. STATE OF PUNJAB
May 7, 1996
GULAB SINGH Vs. DIRECTOR GENERAL
July 30, 1996
GULJAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 30, 1996
GULMOHAR ESTATES LIMITED Vs. STATE OF HARYANA
December 5, 1996
GULU RAM Vs. CHIEF SECRETARY HARYANA GOVT
December 12, 1996
GULWANT SINGH Vs. STATE OF PUNJAB
September 19, 1996
GULZAR SINGH Vs. KASHMIR SINGH
August 22, 1996
GULZAR SINGH Vs. STATE OF PUNJAB
September 13, 1996
GULZAR SINGH Vs. STATE OF HARYANA
July 20, 1996
GULZAR SINGH GILL Vs. STATE OF PUNJAB
May 8, 1996
GULZARI LAL Vs. STATE OF HARYANA
August 1, 1996
GULZARI LAL Vs. STATE OF PUNJAB
April 26, 1996
GUR DAI Vs. ARJAN SINGH
September 26, 1996
GURBACHAN KAUR Vs. PUNJAB STATE
August 2, 1996
GURBACHAN SINGH Vs. STATE OF HARYANA
February 9, 1996
GURBACHAN SINGH Vs. BACHAN SINGH
July 12, 1996
GURBACHAN SINGH Vs. RAM PARKASH
March 11, 1996
GURBANS JASINDER SINGH Vs. P S E B , PATIALA
February 7, 1996
GURBAX LAL Vs. STATE OF PUNJAB
October 30, 1996
GURBAX SINGH Vs. STATE OF PUNJAB
July 15, 1996
GURBAX SINGH Vs. STATE OF HARYANA
July 29, 1996
GURBIR KAUR Vs. SURINDER SINGH
November 7, 1996
GURBIR KAUR Vs. SURINDER SINGH
November 17, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 21, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
February 24, 1996
GURCHARAN SINGH Vs. GURMIT SINGH
October 17, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 12, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 26, 1996
GURCHARAN SINGH Vs. KEHAR SINGH
March 19, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
October 11, 1996
GURCHARAN SINGH Vs. DISTRICT/CHIEF AGRICULTURAL OFFICER
September 12, 1996
GURCHARAN SINGH Vs. MEENA KUMARI
July 4, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 19, 1996
GURCHARAN SINGH Vs. MUNICIPAL COMMITTEE
January 10, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 1, 1996
GURCHARAN SINGH Vs. STATE OF PUNJAB
October 28, 1996
GURCHARAN SINGH @CHANNA Vs. STATE OF PUNJAB
July 10, 1996
GURCHARAN SINGH BHUTANI Vs. N.C. WADHWA
September 12, 1996
GURDASPUR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED (MILK PLANT, GURDASPUR) Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
March 8, 1996
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
December 12, 1996
GURDEEP SINGH Vs. STATE OF PUNJAB
September 9, 1996
GURDEEP SINGH @ GURDEEP Vs. STATE OF HARYANA
August 5, 1996
GURDEEP SINGH GILL Vs. STATE OF PUNJAB AND OTHERS
March 21, 1996
GURDEV ICE FACTORY BATALA Vs. STATE OF PUNJAB
January 15, 1996
GURDEV KAUR Vs. PRESIDING OFFICER LABOUR COURT
March 19, 1996
GURDEV RAM Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
November 6, 1996
GURDEV SINGH Vs. STATE OF PUNJAB
November 29, 1996
GURDEV SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
March 20, 1996
GURDEV SINGH Vs. STATE OF HARYANA
March 13, 1996
GURDHIAN SINGH Vs. GURMEET KAUR
March 27, 1996
GURDIAL KAUR Vs. SHER SINGH
February 7, 1996
GURDIAL KAUR Vs. STATE OF PUNJAB
February 29, 1996
GURDIAL RAM Vs. STATE OF HARYANA
February 26, 1996
GURDIAL SINGH Vs. RATTAN KAUR
February 23, 1996
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER REVENUE
March 22, 1996
GURDIAL SINGH Vs. STATE OF PUNJAB
July 29, 1996
GURDIAL SINGH Vs. JOGINDER SINGH
August 13, 1996
GURDIAL SINGH Vs. MOHAN SINGH
August 29, 1996
GURDIAL SINGH Vs. DEPUTY COLLECTOR, SIRSA DIVISION
April 16, 1996
GURDIAL SINGH Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
January 9, 1996
GURDIP SINGH Vs. UNION BANK OF INDIA
July 26, 1996
GURDIP SINGH Vs. FIRM GOPI CHAND PREM KUMAR
May 7, 1996
GURINDER PAL SINGH Vs. PANJABI UNIVERSITY, PATIALA
September 12, 1996
GURINDER SINGH SODHI Vs. RAMESH KUMARI
December 18, 1996
GURJEET KAUR Vs. SECRETARY TO GOVERNMENT OF PUNJAB
May 27, 1996
GURJIT SINGH Vs. STATE OF PUNJAB
May 28, 1996
GURMAIL KAUR Vs. SENIOR SUPERINTENDENT OF POLICE
December 17, 1996
GURMAIL SINGH Vs. STATE OF HARYANA
March 7, 1996
GURMAIL SINGH Vs. MANN KAUR
May 15, 1996
GURMAIL SINGH Vs. SECRETARY TO GOVERNMENT
February 27, 1996
GURMAIL SINGH Vs. JIT SINGH
December 10, 1996
GURMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 19, 1996
GURMEJ KAUR Vs. LABH SINGH
January 9, 1996
GURMEJ KAUR Vs. PRITAM SINGH
September 23, 1996
GURMEJ SINGH Vs. STATE OF PUNJAB
November 20, 1996
GURMEJ SINGH Vs. STATE OF PUNJAB
May 6, 1996
GURMEL SINGH Vs. KARTAR SINGH
August 30, 1996
GURMEL SINGH Vs. INCHARGE, POLICE CHOWKI DHARAMGARH
July 5, 1996
GURMEL SINGH Vs. STATE OF PUNJAB
November 22, 1996
GURMEZ SINGH Vs. STATE OF PUNJAB
January 30, 1996
GURMIT CHAND Vs. DARSHNA KUMARI
September 10, 1996
GURMIT SINGH Vs. STATE OF PUNJAB
November 27, 1996
GURMIT SINGH Vs. GURDEV KAUR
March 23, 1996
GURMIT SINGH Vs. STATE OF PUNJAB
May 30, 1996
GURMUKH SINGH Vs. GRAM PANCHAYAT
November 7, 1996
GURMUKH SINGH Vs. FOOD CORPORATION OF INDIA
November 5, 1996
GURNAIB SINGH Vs. DEPUTY SECRETARY HOME A GOVERNMENT OF PUNJAB
August 30, 1996
GURNAM SINGH Vs. UCO BANK
August 19, 1996
GURNAM SINGH Vs. STATE OF PUNJAB
August 1, 1996
GURPAL SINGH Vs. STATE OF PUNJAB AND ANR.
July 19, 1996
GURPAL SINGH Vs. STATE OF PUNJAB
November 20, 1996
GURPAL SINGH Vs. NARINDER KAUR
July 3, 1996
GURPREET SINGH AND ANR. Vs. STATE OF PUNJAB
November 7, 1996
GURSEWAK SINGH Vs. FOOD CORPORATION OF INDIA
July 19, 1996
GURSEWAK SINGH Vs. PRESIDING OFFICER LABOUR COURT
November 29, 1996
GURSHARAN SINGH GHAI Vs. AMRITSAR CENTRAL COOPERATIVE BANK LIMITED
July 19, 1996
GURSIMRAN KAUR Vs. STATE OF PUNJAB
December 3, 1996
GURVINDER SINGH Vs. STATE OF PUNJAB
February 12, 1996
H C KAKKAR Vs. STATE OF HARYANA
January 3, 1996
H C SURINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 8, 1996
H K L VIJAN MANAGER TARUN MODEL SCHOOL Vs. CHANDIGARH ADMINISTRATION
October 30, 1996
H N SOOD Vs. VINOD KUMAR
May 13, 1996
HAKAM SINGH Vs. STATE OF PUNJAB
April 19, 1996
HAMIR SINGH Vs. STATE OF HARYANA
March 11, 1996
HANESH KUMAR NARANG Vs. UNION OF TERRITORY
January 12, 1996
HANS RAJ Vs. SURINDER SINGH
May 30, 1996
HANS RAJ Vs. STATE OF HARYANA
March 22, 1996
HANS RAJ Vs. MUKHTIAR SINGH
September 26, 1996
HANS RAJ Vs. PRESIDING OFFICER LABOUR COURT
July 30, 1996
HANS RAJ TALWAR Vs. STATE OF HARYANA
January 5, 1996
HANUMAN Vs. FINANCIAL COMMISSIONER
May 10, 1996
HANUMAN Vs. VIJAY SINGH
February 26, 1996
HANUMAN Vs. STATE OF HARYANA
April 18, 1996
HAQIQAT SINGH Vs. KESAR SINGH
January 12, 1996
HAR KISHAN SINGH Vs. STATE OF HARYANA
July 4, 1996
HAR LAL Vs. STATE OF HARYANA
May 29, 1996
HAR. STATE FED. OF CONSUMERS COOP. WHOLESALE STORES LTD Vs. PRESIDING OFFICER, LAB. COURT CHD
May 30, 1996
HARBANS SINGH Vs. SATNAM SINGH
August 21, 1996
HARBANS SINGH Vs. STATE OF HARYANA
July 8, 1996
HARBANS SINGH Vs. STATE OF PUNJAB
May 31, 1996
HARBANS SINGH Vs. STATE OF HARYANA
February 12, 1996
HARBANS SINGH Vs. KARTAR SINGH
July 25, 1996
HARBANS SINGH Vs. STATE OF HARYANA
December 3, 1996
HARBANS SINGH UPPAL Vs. STATE OF PUNJAB
September 30, 1996
HARBHAGWAN, ASSISTANT OF DEPUTY COMMISSIONERS OFFICE Vs. STATE OF HARYANA
December 10, 1996
HARBHAJAN SINGH Vs. BALWANT SINGH
May 17, 1996
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 24, 1996
HARBHAJAN SINGH Vs. STATE OF PUNJAB
July 12, 1996
HARBHAJAN SINGH Vs. STATE OF PUNJAB
September 24, 1996
HARBHAJAN SINGH GILL Vs. STATE OF PUNJAB
December 17, 1996
HARBHINDER SINGH Vs. MUNICIPAL CORPORATION
January 24, 1996
HARBILAS RAI BANSAL Vs. STATE OF PUNJAB
December 2, 1996
HARBINDER BAJWA Vs. STATE OF HARYANA ETC
September 18, 1996
HARBINDER SINGH Vs. SUMAN RANI
April 11, 1996
HARCHARAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
July 29, 1996
HARCHET SINGH Vs. STATE OF PUNJAB
February 8, 1996
HARDAM SINGH Vs. SUPERINTENDING CANAL OFFICER
December 13, 1996
HARDEEP SINGH Vs. STATE OF PUNJAB
August 8, 1996
HARDEEP SINGH Vs. STATE OF PUNJAB
January 18, 1996
HARDEV SINGH Vs. STATE OF PUNJABTLP&H
June 13, 1996
HARDEV SINGH Vs. STATE OF PUNJAB
February 19, 1996
HARDIAL SINGH Vs. STATE OF PUNJAB
September 7, 1996
HARI CHAND ANPARH Vs. STATE OF PUNJAB AND ORS.
August 20, 1996
HARI KISHAN Vs. STATE OF HARYANA
January 8, 1996
HARI KISHAN Vs. GIAN KAUR
February 29, 1996
HARI NARAIN SINGH BHANOT Vs. LUDHIANA WHOLE-SALE CLOTH MERCHANTS SHOP-CUM-OFFICE BUILDING SOCIETY
October 1, 1996
HARI PAUL SEHGAL Vs. STATE OF PUNJAB
November 22, 1996
HARI RAM Vs. BHARAT SINGH
May 3, 1996
HARI RAM SINGLA Vs. STATE OF HARYANA
February 28, 1996
HARI SINGH Vs. BIDHI CHAND
September 6, 1996
HARI SINGH Vs. P.G.I. OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
February 27, 1996
HARI SINGH Vs. STATE OF PUNJAB
July 16, 1996
HARI SINGH VERMA Vs. STATE OF HARYANA
September 3, 1996
HARINDER SINGH Vs. UNION OF INDIA
May 30, 1996
HARINDER SINGH Vs. STATE OF PUNJAB
July 22, 1996
HARINDERPAL SINGH Vs. PUNJAB STATE
October 15, 1996
HARISH CHANDER Vs. STATE OF HARYANA
March 1, 1996
HARJINDER KAUR Vs. STATE OF HARYANA
May 31, 1996
HARJINDER KAUR Vs. U.T. CHANDIGARH
February 9, 1996
HARJINDER PAL SINGH Vs. STATE OF PUNJAB
February 13, 1996
HARJINDER SINGH SODHI Vs. STATE OF PUNJAB AND OTHERS
January 29, 1996
HARJIT SINGH Vs. STATE
December 17, 1996
HARJOT KAMAL SINGH Vs. STATE OF PUNJAB AND ANR.
July 16, 1996
HARMAIL KHAN Vs. STATE OF PUNJAB
September 17, 1996
HARMAIL SINGH Vs. STATE OF PUNJAB
September 27, 1996
HARMEET KAUR Vs. STATE OF PUNJAB
August 5, 1996
HARMEET SINGH Vs. STATE OF PUNJAB AND ANS
May 29, 1996
HARMINDER SINGH Vs. PISHORA SINGH
February 26, 1996
HARNAM KAUR Vs. HUKMI CHAND
July 24, 1996
HARNAM SINGH Vs. GANDA SINGH
December 2, 1996
HARNAM SINGH Vs. STATE OF PUNJAB
September 24, 1996
HARNEK SINGH Vs. STATE OF PUNJAB
January 11, 1996
HARNEK SINGH Vs. JANGIR SINGH
July 26, 1996
HAROON Vs. STATE OF HARYANA
July 2, 1996
HARPAL KAUR Vs. GURNAM KAUR
August 23, 1996
HARPAL KAUR Vs. STATE OF PUNJAB
May 2, 1996
HARVIN S CHOPRA Vs. PUNJAB UNIVERSITY
May 8, 1996
HARWANT SINGH Vs. BEANT KAUR
September 2, 1996
HARWINDER SINGH Vs. STATE OF PUNJAB
May 28, 1996
HARYANA BREWERIES LTD Vs. GOVERNMENT OF HARYANA
July 22, 1996
HARYANA CO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
March 13, 1996
HARYANA CO-OPERATIVE SUGAR MILLS LIMITED Vs. STATE OF HARYANA
March 11, 1996
HARYANA FINANCIAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
March 14, 1996
HARYANA FINANCIAL CORPORATION AND HADA STEEL PRODUCTS LTD Vs. OFFICIAL LIQUIDATOR
March 8, 1996
HARYANA FINANCIAL CORPORATION LTD Vs. BAGS AND CARTONS
December 3, 1996
HARYANA GOVERNMENT RETIRED OFFICERS WELFARE ASSOCIATION (REGD.) Vs. STATE OF HARYANA AND ORS.
August 29, 1996
HARYANA GOVERNMENT RETIRED OFFICERS WELFARE ASSOCIATION REGD Vs. STATE OF HARYANA
February 27, 1996
HARYANA STATE Vs. PRESIDING OFFICER LABOUR COURT
April 18, 1996
HARYANA STATE Vs. GOEL PROJECT
December 3, 1996
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD
November 20, 1996
HARYANA STATE ELECTRICITY BOARD Vs. KASTURI DEVI SMT
October 15, 1996
HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
November 6, 1996
HARYANA STATE MARKETING FEDERATION (HAFED) Vs. INDER SINGH
January 19, 1996
HARYANA STATE MINOR IRRIGATION TUBEWELL CORP. LTD. (MITC) Vs. MADAN LAL KOHLI, SPECIAL FOREMAN
January 4, 1996
HARYANA TUBES PRIVATE LIMITED Vs. STATE OF HARYANA
August 28, 1996
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARI LAL
April 30, 1996
HARYANA WAREHOUSING CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 18, 1996
HASHAM KHAN Vs. STATE OF PUNJAB
May 22, 1996
HAWA SINGH Vs. STATE OF HARYANA
March 11, 1996
HAWA SINGH AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD
November 5, 1996
HAZARA SINGH Vs. DALIP SINGH AND OTHERS
April 12, 1996
HAZOORA SINGH Vs. STATE OF PUNJAB
January 23, 1996
HAZURA SINGH Vs. STATE OF PUNJAB
November 22, 1996
HEM RAJ Vs. STATE OF HARYANA
August 6, 1996
HEM RAJ Vs. STATE OF PUNJAB
September 6, 1996
HET RAM Vs. STATE OF HARYANA
February 1, 1996
HET RAM Vs. STATE OF HARYANA
May 16, 1996
HIND SAMACHAR LTD Vs. PRESIDING OFFICER LABOUR COURT
July 24, 1996
HINDUSTAN CHEMICALS INDUSTRIES Vs. STATE OF PUNJAB
December 5, 1996
HINDUSTAN LEVER LIMITED Vs. STATE OF PUNJAB
December 18, 1996
HINDUSTAN MACHINES TOOLS LTD Vs. M S KANG
April 19, 1996
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA
October 30, 1996
HIRA LAL Vs. PARKASHO
April 22, 1996
HIRA SINGH YADAV Vs. STATE OF HARYANA
April 24, 1996
HOAT CHAND MIDDHA Vs. STATE OF PUNJAB
July 29, 1996
HOSHIAR Vs. STATE OF HARYANA
March 8, 1996
HOSHIAR SINGH Vs. STATE OF HARYANA
October 15, 1996
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL
May 24, 1996
HOTEL OBEROI MOUNTVIEW Vs. ASSESSING AUTHORITY U T
January 18, 1996
HOTEL SKYLARK AND RESTAURANT PVT LTD Vs. COMMISSIONER OF INCOME-TAX
July 2, 1996
HUKAM CHAND Vs. STATE OF HARYANA
November 28, 1996
HUKAM CHAND Vs. STATE OF HARYANA
April 10, 1996
HUKAM CHAND CHAUHAN Vs. HARYANA STATE INDUSTRIAL CORPORATION
October 4, 1996
HUKAM SINGH Vs. STATE OF HARYANA
July 16, 1996
HUKAM SINGH Vs. STATE OF HARYANA
April 11, 1996
HUKMI Vs. BHARAT SINGH
July 19, 1996
I.D. KAUSHIK Vs. GAJRAJ SINGH
December 10, 1996
IDU Vs. STATE OF HARYANA
March 22, 1996
IN RE : CHARNEL SINGH Vs. STATE OF PUNJAB
September 26, 1996
INCOME-TAX OFFICER Vs. ISHWAR TRACTOR CO
May 10, 1996
INCOME-TAX OFFICER Vs. INDERJIT CHOPRA
September 10, 1996
INCOME-TAX OFFICER Vs. MIDDLEX ENGINEERING CO P LTD
October 18, 1996
INDER MOHAN NATH SOI Vs. HARYANA STATE ELECTRICITY BOARD
September 30, 1996
INDER SAIN MITTAL Vs. EXECUTIVE ENGINEER, HOUSING BOARD, KARNAL
August 28, 1996
INDER SINGH Vs. NEPAL SINGH
April 12, 1996
INDER SINGH Vs. SUCHA SINGH
September 6, 1996
INDER SINGH Vs. LABH KAUR
August 8, 1996
INDERAWATI Vs. STATE OF HARYANA
February 26, 1996
INDERJIT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
April 24, 1996
INDERJIT ALIAS RAJ Vs. JUDICIAL MAGISTRATE 1ST CLASS
August 14, 1996
INDERJIT SINGH Vs. STATE OF HARYANA
September 7, 1996
INDERJIT SINGH Vs. STATE OF HARYANA
August 26, 1996
INDERJIT SINGH Vs. THE STATE OF HARYANA
December 2, 1996
INDERJIT SINGH NAGPAL Vs. STATE OF HARYANA
April 17, 1996
INDERJIT SINGH SANDHU Vs. PANJAB UNIVERSITY, CHANDIGARH
July 9, 1996
INDIAN INDUCTION CASTINGS P LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
May 2, 1996
INDIAN INSTITUTE OF HOMOEOPATHIC PHYSICIANS REGD Vs. UNION OF INDIA
May 28, 1996
INDIAN OIL CORPORATION Vs. ARUN MASSEY
August 7, 1996
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER JALANDHAR DIVISION
December 13, 1996
INDIAN OVERSEAS BANK Vs. SHREE SARASWATI SPINNING MILLS
September 11, 1996
INTERNATIONAL WOOLLEN MILLS Vs. PRESIDING AND OFFICER LABOUR COURT
February 13, 1996
IQBAL AHMED Vs. PUNJAB UNIVERSITY
December 6, 1996
IQBAL SINGH Vs. STATE OF HARYANA
January 25, 1996
IQBAL SINGH Vs. STATE OF PUNJAB
January 19, 1996
IQBAL SINGH Vs. SADHU SINGH
September 24, 1996
IQBAL SINGH SUFI Vs. STATE OF PUNJAB
January 23, 1996
ISHA SHARMA Vs. STATE OF PUNJAB
November 8, 1996
ISHPAL SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB LOCAL SELF GOVERNMENT
February 27, 1996
ISHWAR Vs. STATE OF HARYANA
February 5, 1996
ISHWAR CHANDER Vs. STATE OF HARYANA
August 29, 1996
ISHWAR DEVI Vs. STATE OF HARYANA
May 22, 1996
ISHWAR WATI Vs. STATE OF HARYANA
May 1, 1996
ISHWARI DEVI Vs. STATE OF PUNJAB
February 6, 1996
J PARAMJIT SINGH Vs. STATE OF PUNJAB
August 22, 1996
JADO RAM Vs. STATE OF PUNJAB
March 20, 1996
JAG RAM Vs. STATE OF HARYANA
January 8, 1996
JAGAN LAL Vs. STATE OF PUNJABTL
January 8, 1996
JAGAN NATH Vs. HARI SHARN SHARMA
October 18, 1996
JAGAN NATH Vs. TARA CHAND
November 7, 1996
JAGAN NATH Vs. STATE OF PUNJAB
May 1, 1996
JAGAN NATH GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
December 20, 1996
JAGANNATH SINGH NEGI EX-JC NO 123067 A SUBEDAR Vs. UNION OF INDIA
December 17, 1996
JAGAT SINGH Vs. STATE OF HARYANA
September 25, 1996
JAGATJIT COTTON TEXTILE MILLS LTD , PHAGWARA Vs. STATE OF PUNJAB
March 20, 1996
JAGBIRI Vs. STATE (U T , CHANDIGARH)
January 5, 1996
JAGDEV SINGH Vs. STATE OF HARYANA
December 9, 1996
JAGDIP KAUR Vs. DIRECTOR, SOCIAL SECURITY
November 21, 1996
JAGDISH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA
February 6, 1996
JAGDISH Vs. MANI RAM
August 5, 1996
JAGDISH Vs. FINANCIAL COMMISSIONER
January 3, 1996
JAGDISH Vs. FINANCIAL COMMISSIONER, HARYANA
January 9, 1996
JAGDISH Vs. STATE OF HARYANA
July 11, 1996
JAGDISH Vs. STATE OF HARYANA
August 26, 1996
JAGDISH CHANDAR DHAWAN Vs. STATE OF HARYANA
November 26, 1996
JAGDISH CHANDER Vs. STATE OF HARYANA
March 21, 1996
JAGDISH CHANDER KHURANA Vs. STATE OF PUNJAB
August 23, 1996
JAGDISH CHANDER WALIA Vs. STATE OF PUNJAB THROUGH COLLECTOR
September 19, 1996
JAGDISH LAL Vs. STATE OF PUNJAB AND ANOTHER
March 26, 1996
JAGDISH RAI SHARMA Vs. STATE OF HARYANA
November 19, 1996
JAGDISH SINGH Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA
August 5, 1996
JAGGA SINGH Vs. MAL SINGH
March 6, 1996
JAGIR SINGH Vs. STATE OF HARYANA
January 30, 1996
JAGIR SINGH Vs. GANGA RAM
August 13, 1996
JAGIR SINGH Vs. STATE OF PUNJAB
November 5, 1996
JAGIR SINGH Vs. STATE OF PUNJAB
September 11, 1996
JAGIR SINGH Vs. ARJAN SINGH
July 1, 1996
JAGIR SINGH Vs. HARTEJ SINGH
September 17, 1996
JAGIR SINGH Vs. STATE OF HARYANA
July 11, 1996
JAGIR SINGH RANDHAWA Vs. THE STATE OF PUNJAB AND ANOTHER
February 14, 1996
JAGJIT KAUR Vs. STATE OF HARYANA
October 16, 1996
JAGJIT KAUR Vs. STATE OF HARYANA
January 16, 1996
JAGJIT KHANNA Vs. STATE OF HARYANA
October 3, 1996
JAGJIT SINGH Vs. MUNICIPAL CORPORATION
August 7, 1996
JAGJIT SINGH Vs. STATE OF PUNJAB
January 18, 1996
JAGJIT SINGH Vs. FOOD CORPORATION OF INDIA
January 3, 1996
JAGJIT SINGH Vs. PRESIDING OFFICER
July 10, 1996
JAGJIWAN KUMAR Vs. STATE OF HARYANA
November 22, 1996
JAGMOHAN LAL Vs. STATE OF PUNJAB
September 17, 1996
JAGRAJ SINGH Vs. BALJIT SINGH
July 31, 1996
JAGRUP SINGH Vs. STATE OF HARYANA
February 14, 1996
JAGTAR SINGH Vs. STATE OF PUNJAB
March 20, 1996
JAGTAR SINGH Vs. STATE OF PUNJAB
May 22, 1996
JAGTAR SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
October 11, 1996
JAGVINDER SINGH Vs. STATE OF PUNJAB
January 16, 1996
JAHAGIR Vs. STATE OF HARYANA
February 2, 1996
JAI BHAGWAN Vs. STATE OF HARYANA
October 15, 1996
JAI CHAND Vs. BRIJ LAL
March 1, 1996
JAI KANWAR JAIN Vs. STATE OF HARYANA
January 8, 1996
JAI KISHAN Vs. DISTRICT COLLECTOR, FARIDABAD
May 22, 1996
JAI KUMAR JAIN Vs. STATE OF HARYANA
January 8, 1996
JAI PAL Vs. STATE OF HARYANA
May 31, 1996
JAI PAL Vs. NARAIN SINGH
October 15, 1996
JAI PAL AND OTHERS Vs. GRAM PANCHAYAT KHUKAUM
May 13, 1996
JAI PARKASH Vs. STATE OF HARYANA
February 13, 1996
JAI PARKESH GUPTA S Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVT HARYANA DEPARTMENT OF EDUCATION
October 10, 1996
JAI RAM Vs. HARBHAJAN SINGH
May 9, 1996
JAI RAM Vs. STATE OF PUNJAB
May 10, 1996
JAI SHRI AGRO INDUSTRIES (P) LTD Vs. STATE OF HARYANA
October 14, 1996
JAI SINGH Vs. STATE OF PUNJAB
April 8, 1996
JAI SINGH Vs. STATE OF HARYANA
July 9, 1996
JAI SINGH Vs. STATE OF HARYANA
November 27, 1996
JAIBIR SINGH Vs. STATE OF HARYANA
February 8, 1996
JAIMAL SINGH Vs. STATE OF PUNJAB
October 7, 1996
JAIMAL SINGH GULSAN Vs. STATE OF HARYANA
February 9, 1996
JALANDHAR IMPROVEMENT TRUST Vs. PREM MITTAR
August 9, 1996
JALAUR SINGH Vs. SHROMANI GURDAWARA PRABANDHAK COMMITTEE
November 27, 1996
JALOUR SINGH Vs. STATE OF HARYANA
January 15, 1996
JAMAL MASIH Vs. STATE OF PUNJAB
May 29, 1996
JAMBAR SINGH Vs. STATE OF PUNJAB
November 22, 1996
JANDU MAL DESH RAJ Vs. STATE OF HARYANA
July 17, 1996
JANGBIR Vs. CHATTAR SINGH
July 31, 1996
JANGIR SINGH Vs. STATE OF PUNJAB
October 7, 1996
JANGIR SINGH Vs. BHAIKA BAG CO-OPERATIVE SOCIETY LIMITED
July 29, 1996
JANGIR SINGH Vs. WAZIR SINGH
August 23, 1996
JANI Vs. KISHAN LAL
November 15, 1996
JANTA KALYAN SAMITI Vs. UNION OF INDIA
October 16, 1996
JANTA SIRAP CO. Vs. MURTI SHRI RAGHUNATH JI MAHARAJ
May 14, 1996
JARNAIL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER I R D
October 4, 1996
JARNAIL SINGH Vs. STATE OF PUNJAB
August 5, 1996
JARNAIL SINGH Vs. STATE OF HARYANA
April 23, 1996
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 17, 1996
JARNAIL SINGH Vs. STATE OF PUNJAB
July 11, 1996
JARNAIL SINGH Vs. STATE OF PUNJAB
January 24, 1996
JARNAIL SINGH Vs. SECRETARY, PUNJAB STATE AGRICULTURAL MARKETING BOARD
October 1, 1996
JARNAIL SINGH MINOR Vs. GURBAX SINGH
September 23, 1996
JASBIR KAUR Vs. STATE OF PUNJAB
May 30, 1996
JASBIR SINGH Vs. STATE OF PUNJAB
March 12, 1996
JASBIR SINGH Vs. STATE OF PUNJAB
February 7, 1996
JASBIR SINGH Vs. SUB DIV MAGISTRATE
May 8, 1996
JASBIR SINGH Vs. STATE OF PUNJAB
December 10, 1996
JASBIR SINGH ALIAS SHAKA Vs. STATE OF PUNJAB
May 2, 1996
JASMEET SINGH Vs. VICE CHANCELLOR
January 12, 1996
JASMEL SINGH Vs. STATE OF PUNJAB
July 23, 1996
JASMER KAUR Vs. CHUHAR SINGH
March 26, 1996
JASPAL Vs. STATE OF PUNJAB
July 5, 1996
JASPAL SINGH Vs. STATE OF PUNJAB
May 2, 1996
JASPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 30, 1996
JASSA SINGH Vs. UNION OF INDIA AND OTHERS
January 31, 1996
JASWANT Vs. MUNICIPAL CORPORATION, LUDHIANA
March 26, 1996
JASWANT @ PANA Vs. STATE OF PUNJAB
April 9, 1996
JASWANT KAUR Vs. DEPUTY COMMISSIONER
January 23, 1996
JASWANT KAUR Vs. STATE OF PUNJAB
January 18, 1996
JASWANT RAI ALIAS FAUJI Vs. STATE OF PUNJAB
January 3, 1996
JASWANT RAI SHARMA Vs. RAMESH CHAND
July 3, 1996
JASWANT SINGH Vs. STATE OF PUNJAB
July 18, 1996
JASWANT SINGH Vs. STATE OF PUNJAB
February 6, 1996
JASWANT SINGH Vs. STATE OF PUNJAB
February 13, 1996
JASWANT SINGH Vs. STATE OF HARYANA
July 19, 1996
JASWANT SINGH Vs. STATE OF HARYANA
May 30, 1996
JASWANT SINGH Vs. UNION OF INDIA
May 9, 1996
JASWANT SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
January 11, 1996
JASWANT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
May 17, 1996
JASWINDER SINGH Vs. STATE OF PUNJAB
August 2, 1996
JASWINDER SINGH Vs. STATE OF PUNJAB
December 17, 1996
JASWINDER SINGH Vs. STATE OF PUNJAB
August 27, 1996
JASWINDER SINGH Vs. SANJOGTA NANDA
February 16, 1996
JATI RAM SAINI Vs. PRITHI ALIAS SANSI
May 15, 1996
JATINDER AGGARWAL Vs. STATE OF PUNJAB
May 31, 1996
JATINDER KUMAR CHOPRA Vs. HARISH KUMAR
April 23, 1996
JATINDER SINGH ETC Vs. P S E B ETC
August 5, 1996
JAWANT SINGH Vs. STATE OF PUNJAB
August 23, 1996
JAYVIR SINGH Vs. RAJ KUMAR
September 12, 1996
JEETO Vs. STATE OF PUNJAB
August 22, 1996
JEETO Vs. STATE OF PUNJAB
April 16, 1996
JHAJHAN LAL GUPTA DIRECTOR Vs. STATE OF HARYANA
February 5, 1996
JHUJAR SINGH Vs. DASONDA SINGH
August 6, 1996
JHUJHAR SINGH Vs. STATE OF PUNJAB
November 6, 1996
JIND CENTRAL COOPERATIVE BANK LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
November 19, 1996
JIT KAUR Vs. STATE OF HARYANA
February 28, 1996
JIT RAM Vs. COMMANDANT GENERAL, HOME GUAR-CUM-DIRECTOR CIVIL DEFENCE, HARYANA
April 19, 1996
JIT SINGH Vs. STATE OF HARYANA
December 18, 1996
JITO Vs. FINANCIAL COMMISSIONER APPEALS
March 14, 1996
JIWAN LAL Vs. KAMLA DEVI
April 12, 1996
JIWAN SINGH Vs. STATE OF HARYANA
March 7, 1996
JIWNI Vs. STATE OF HARYANA
September 20, 1996
JODH SINGH Vs. RAVINDER SINGH
January 8, 1996
JOGA SINGH Vs. SAMMA KAUR
February 23, 1996
JOGA SINGH Vs. STATE OF PUNJAB
December 19, 1996
JOGI INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
November 4, 1996
JOGI RAM Vs. STATE OF HARYANA
November 29, 1996
JOGI RAM SAINI Vs. STATE OF HARYANA
August 20, 1996
JOGINDER Vs. NIRMAL GIR
December 3, 1996
JOGINDER SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
November 29, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
May 22, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
April 26, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
February 23, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
September 17, 1996
JOGINDER SINGH Vs. SURINDER SINGH
September 9, 1996
JOGINDER SINGH Vs. MOHINDER SINGH
October 14, 1996
JOGINDER SINGH Vs. J L KHANNA
September 24, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
January 8, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
November 20, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
December 29, 1996
JOGINDER SINGH Vs. BALJEET RAI
August 30, 1996
JOGINDER SINGH Vs. STATE OF PUNJAB
April 10, 1996
JOGINDER SINGH Vs. HARNAM SINGH
August 22, 1996
JOGINDER SINGH Vs. DARBARA SINGH
May 13, 1996
JOGINDER SINGH Vs. STATE OF HARYANA
March 7, 1996
JOGINDER SINGH Vs. BALWINDER KAUR AND OTHERS
April 15, 1996
JUGRAJ SINGH Vs. STATE OF PUNJAB
May 20, 1996
JUNIOR WARRANT OFFICER, GEORGO, K.P. Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
December 11, 1996
K C AGNIHOTRI Vs. STATE OF PUNJAB
July 16, 1996
K C ARORA Vs. STATE OF HARYANA
September 20, 1996
K G MALHOTRA Vs. FINANCIAL COMMISSIONER REVENUE & SECRETARY TO GOVT PUNJAB
February 7, 1996
K G PAPPU Vs. STATE OF PUNJAB
February 5, 1996
K S RAJPUT Vs. UNION OF INDIA
May 14, 1996
K. C. ARORA Vs. STATE OF HARYANA
October 17, 1996
K.C. ARORA Vs. STATE OF HARYANA
October 8, 1996
KABAL SINGH Vs. STATE OF PUNJAB
May 2, 1996
KABAL SINGH AND 29 OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 8, 1996
KABUL SINGH Vs. STATE OF PUNJAB
December 13, 1996
KABUL SINGH Vs. UNION OF INDIA
August 14, 1996
KAILASH PARSHAD Vs. SUNITA RANI
April 19, 1996
KAILASH RANI Vs. KIMTI LAL
May 20, 1996
KAKA SINGH Vs. SATWANT REDDY
August 5, 1996
KALA SINGH Vs. STATE OF PUNJAB
July 23, 1996
KALI RAM Vs. STATE OF HARYANA
August 5, 1996
KALU ALIAS KALU RAM Vs. STATE OF HARYANA
March 18, 1996
KALU RAM Vs. STATE OF PUNJAB
September 30, 1996
KAMAL KUMAR ALIAS KRISHAN KUMAR Vs. STATE OF HARYANA
January 19, 1996
KAMAL SINGH Vs. STATE OF HARYANA
August 20, 1996
KAMAL SINGH SINGHMAR Vs. THE STATE OF HARYANA AND ORS.
August 23, 1996
KAMLA Vs. STATE OF HARYANA
July 5, 1996
KAMLA KUMAR THAPAR Vs. VINOD KUMAR THAPAR
February 24, 1996
KAMLA KUMARI Vs. COMMISSIONER OF WEALTH-TAX
July 8, 1996
KAMLESH VERMA Vs. RAM TILAK VERMA
March 18, 1996
KANHAIYA LAL Vs. SATLUJ CLUB
March 19, 1996
KANTA BHAGAT Vs. RANDHIR SINGH
August 14, 1996
KANWAR SAIN Vs. STATE OF HARYANA
July 24, 1996
KAPOOR SINGH Vs. THE STATE OF HARYANA AND OTHERS
February 1, 1996
KAPOOR SINGH Vs. GURBAX SINGH
August 1, 1996
KAPOOR SINGH Vs. PUNJAB AGRICULTURAL MARKETING BOARD
November 1, 1996
KAPUR SINGH Vs. DALBARA SINGH
July 24, 1996
KARAJ SINGH Vs. STATE OF PUNJAB
May 9, 1996
KARAM CHAND Vs. STATE OF PUNJAB
December 11, 1996
KARAM CHAND Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
March 18, 1996
KARAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
August 19, 1996
KARAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
May 27, 1996
KARAM SINGH Vs. STATE OF PUNJAB
February 29, 1996
KARAM SINGH Vs. STATE OF PUNJAB
August 5, 1996
KARAMBIR SINGH Vs. STATE OF HARYANA
February 12, 1996
KARAMJIT SINGH Vs. STATE OF PUNJAB
August 1, 1996
KARAN JAGDISH KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
July 1, 1996
KARAN SINGH Vs. STATE OF HARYANA
October 1, 1996
KARAN SINGH Vs. STATE OF HARYANA
July 3, 1996
KARAN SINGH Vs. STATE OF HARYANA
August 2, 1996
KARNAIL KAUR Vs. RAJA SINGH
August 5, 1996
KARNAIL SINGH Vs. STATE OF PUNJAB
September 26, 1996
KARNAIL SINGH Vs. STATE OF PUNJAB
April 12, 1996
KARNAIL SINGH Vs. STATE OF PUNJAB
February 5, 1996
KARNAIL SINGH Vs. GHICHAR SINGH AND OTHERS
September 9, 1996
KARNAIL SINGH ALIAS BAGIARH Vs. STATE OF PUNJAB
November 5, 1996
KARNATAKA VIDYUT KARKHANA LTD Vs. HARYANA STATE ELECTRICITY BOARD
October 14, 1996
KARTAR GOODS TRANSPORT CO Vs. INDIAN OVERSEAS BANK
July 10, 1996
KARTAR KAUR Vs. KEWAL SINGH
September 11, 1996
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS.
November 19, 1996
KARTAR SINGH Vs. FINANCIAL COMMISSIONER PLANNING
September 17, 1996
KARTAR SINGH Vs. STATE OF PUNJAB
August 20, 1996
KARTAR SINGH Vs. JOGA SINGH
February 25, 1996
KARTAR SINGH Vs. STATE OF PUNJAB
October 16, 1996
KARTAR SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB
March 19, 1996
KARTAR SINGH Vs. KUNDAN SINGH
August 29, 1996
KARTAR SINGH DEAD Vs. GRAM PANCHAYAT
August 6, 1996
KARTAR SINGH TOMAR Vs. STATE OF HARYANA
February 15, 1996
KARTAR SINGHS Vs. STATE OF PUNJAB
February 29, 1996
KASHMIR KAUR Vs. SEC TO GOVT OF HARYANA DEVELOPMENT AND PANCHAYAT DEPARTMENT-CUM-FINANCIAL
September 27, 1996
KASHMIR SINGH Vs. CENTRAL GOVT
November 8, 1996
KASHMIR SINGH Vs. STATE OF HARYANA
July 12, 1996
KASHMIR SINGH Vs. STATE OF PUNJAB
July 8, 1996
KASHMIR SINGH Vs. STATE OF PUNJAB
February 7, 1996
KASHMIR SINGH Vs. AMAR SINGH
November 29, 1996
KASHMIR SINGH Vs. STATE OF PUNJAB
May 13, 1996
KASHMIR SINGH S O HOSHIAR SINGH Vs. STATE OF HARYANA
February 24, 1996
KASHMIRI LAL TALWAR Vs. CONTROLLER OF ESTATE DUTY
September 13, 1996
KASTURI DEVI Vs. SHERJANG SINGH
April 26, 1996
KAUSHAL Vs. THE PRESIDING OFFICER, LABOUR COURT, BHATHINDA
April 22, 1996
KAUSHAL PAL Vs. STATE OF HARYANA
July 11, 1996
KAUSHALYA RANI Vs. STATE OF HARYANA
July 5, 1996
KEHAR SINGH Vs. STATE OF HARYANA
January 5, 1996
KEHAR SINGH SAHOTA Vs. PRESIDING OFFICER LABOUR COURT
September 20, 1996
KESHO RAM Vs. MANOHAR LAL
August 7, 1996
KEWAL KRISHAN Vs. LAJWANTI
August 30, 1996
KEWAL KRISHAN ABROL ADVOCATE Vs. STATE OF HARYANA
May 24, 1996
KHALSA BODY BUILDERS Vs. STATE OF PUNJAB
April 1, 1996
KHAZAN SINGH Vs. STATE OF HARYANA
August 12, 1996
KHAZANI PETITIONER Vs. PATASO
August 13, 1996
KHEM CHAND Vs. LAXMI CHAND
August 21, 1996
KHEM CHAND Vs. STATE OF HARYANA
January 19, 1996
KHEM CHAND Vs. STATE OF HARYANA
January 4, 1996
KHEM CHAND CHAWLA Vs. HARYANA STATE
February 5, 1996
KHUSHAL SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
July 17, 1996
KHUSHI RAM Vs. STATE OF PUNJAB
October 8, 1996
KIRAN DEV SINGH Vs. UNION TERRITORY OF CHANDIGARH
October 31, 1996
KIRAN SHARMA Vs. STATE OF HARYANA
January 10, 1996
KIRPAL SINGH Vs. AAS KAUR
August 2, 1996
KISHAN CHAND AND CO OIL INDUSTRIES LTD Vs. UNION OF INDIA
December 4, 1996
KISHAN KAUR Vs. SHANTI DEVI
March 8, 1996
KISHAN SINGH Vs. STATE OF PUNJAB
September 6, 1996
KOSHALIA Vs. K R BERI
September 10, 1996
KRISHAN Vs. STATE OF HARYANA
September 13, 1996
KRISHAN CHAND Vs. GAUSHALA COMMITTEE
September 17, 1996
KRISHAN DAHIYA Vs. UNION OF INDIA
August 26, 1996
KRISHAN GOPAL Vs. STATE OF PUNJAB
November 26, 1996
KRISHAN KUMAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
May 29, 1996
KRISHAN KUMAR Vs. STATE OF HARYANA
May 14, 1996
KRISHAN KUMAR Vs. STATE OF HARYANA
August 23, 1996
KRISHAN KUMAR Vs. STATE OF PUNJAB
February 27, 1996
KRISHAN KUMAR Vs. STATE OF PUNJAB
January 25, 1996
KRISHAN KUMAR Vs. ASHOK KUMAR
July 3, 1996
KRISHAN KUMAR Vs. HARYANA STATE FEDERATION OF CONSUMERS CO-OP
December 10, 1996
KRISHAN KUMAR Vs. STATE OF PUNJAB
September 30, 1996
KRISHAN KUMAR KHORANA Vs. STATE OF HARYANA
October 4, 1996
KRISHAN LAL CHABRA Vs. ADMINISTRATOR PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
September 20, 1996
KRISHAN LAL CHABRA Vs. PUNJAB URBAN PLANNING & DEV. AUTH.
November 20, 1996
KRISHAN LAL, EX-CONSTABLE Vs. STATE OF PUNJAB
February 2, 1996
KRISHAN PAL Vs. STATE OF HARYANA
November 22, 1996
KRISHMA KUMARI CHAWLA Vs. STATE OF PUNJAB
May 24, 1996
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
January 3, 1996
KRISHNA IRON AND STEEL ROLLING MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 3, 1996
KRISHNA KUMARI Vs. ASHWANI KUMAR
August 19, 1996
KRISHNA RANI Vs. STATE OF HARYANA
August 7, 1996
KULAR CO OPPERATIVE SERVICE SOCIETY LTD Vs. REGISTAR CO OP SOCIETIES P and H
October 9, 1996
KULBIR SINGH Vs. STATE OF PUNJAB
December 12, 1996
KULDIP KAUR Vs. STATE OF PUNJAB
September 23, 1996
KULDIP SINGH Vs. STATE OF PUNJAB
September 12, 1996
KULDIP SINGH Vs. STATE OF PUNJAB
July 29, 1996
KULJEET S RANDHAWA Vs. PUNJAB STATE ELECTRICITY BOARD
January 8, 1996
KULVIR SINGH Vs. STATE OF PUNJAB
November 28, 1996
KULWAHT SINGH Vs. STATE OF PUNJAB
January 23, 1996
KULWANT KAUR Vs. BALBIR SINGH
July 11, 1996
KULWANT KAUR Vs. SENIOR SUPDT OF POLICE
October 15, 1996
KULWANT KAUR Vs. STATE OF PUNJAB
November 29, 1996
KULWANT RAI SETHI Vs. PRINCIPAL GOVT COLLEGE HISSAR
September 26, 1996
KULWANT SINGH Vs. JAGDISH CHANDER
July 31, 1996
KULWANT SINGH Vs. STATE OF PUNJAB
July 1, 1996
KULWANT SINGH Vs. DY DISTRICT PRIMARY EDUCATION OFFICER
October 3, 1996
KULWANT SINGH Vs. STATE OF PUNJAB
August 6, 1996
KULWINDER KAUR Vs. RAJINDER KAUR AND ORS.
October 7, 1996
KULWINDER SINGH Vs. STATE OF PUNJAB
May 20, 1996
KUMAR AGGARWAL Vs. STATE OF PUNJAB
July 24, 1996
KUMAR ENGINEERS Vs. COMMISSIONER OF INCOME-TAX
September 10, 1996
KUNDAN LAL Vs. BIMLA RANI
August 23, 1996
KUNDAN RICE AND GENERAL MILLS Vs. UNION OF INDIA
September 11, 1996
KUNDAN SINGH Vs. JAGIR SINGH AND ANOTHER
March 1, 1996
KUSH KUMAR BHASIN Vs. STATE OF HARYANA
February 6, 1996
L.D. GUPTA, EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, MALERKOTLA Vs. STATE OF PUNJAB AND ANOTHER
November 6, 1996
LABH SINGH Vs. MODI WIRE PRODUCTS
December 16, 1996
LACHHMAN DASS Vs. STATE OF HARYANA
August 2, 1996
LACHHMAN DASS Vs. SHAM LAL
May 8, 1996
LACHHMAN DASS AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
February 13, 1996
LACHHMAN DASS ARORA Vs. GANESHI LAL
July 16, 1996
LACHHMAN SINGH Vs. STATE OF HARYANA
August 1, 1996
LACHHMAN SINGH Vs. STATE OF HARYANA
January 19, 1996
LACHHMAN SINGH Vs. STATE OF HARYANA
November 19, 1996
LADLI CONSTRUCTION CO P LTD Vs. PUNJAB POLICE HOUSING CORPORATION LTD
May 27, 1996
LAHORI RAM VASHISTH Vs. STATE OF HARYANA
August 29, 1996
LAINCH SINGH Vs. STATE OF PUNJAB
July 15, 1996
LAJJA RAM Vs. STATE OF HARYANA
July 10, 1996
LAKHBIR SINGH Vs. STATE OF PUNJAB
February 8, 1996
LAKHBIR SINGH Vs. UNITED COMMERCIAL BANK
December 19, 1996
LAKHVINDER SINGH Vs. STATE OF HARYANA
January 30, 1996
LAKHVIR SINGH Vs. STATE OF PUNJAB
February 26, 1996
LAKHWANT SINGH Vs. STATE OF PUNJAB
November 8, 1996
LAKHWINDER SINGH Vs. STATE OF HARYANA
February 12, 1996
LAKSHMIRATTAN ENGINEERING WORKS LIMITED Vs. STATE OF HARYANA
January 9, 1996
LAL CHAND SHARMA Vs. STATE OF HARYANA
May 3, 1996
LAL MOHD. AND 25 OTHERS Vs. STATE OF PUNJAB
December 12, 1996
LALAN PARSHAD Vs. STATE OF HARYANA
July 3, 1996
LALIT KUMAR KANUNGO Vs. STATE OF HARYANA AND OTHERS
April 23, 1996
LATA SAINI Vs. STATE OF HARYANA
December 16, 1996
LAXMAN SINGH Vs. STATE OF HARYANA AND ORS.
July 31, 1996
LAXMI DAL MILLS COMMISSION AGENTS Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
October 7, 1996
LAXMI DEVI Vs. STATE OF HARYANA
July 15, 1996
LAXMI FLOUR MILLS Vs. STATE OF HARYANA
August 14, 1996
LAXMI NARAIN ETC. Vs. SMT. RAJNI ETC.
September 17, 1996
LEHRI Vs. STATE OF HARYANA
April 26, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. SUKHBIR SINGH CHAHAL
October 18, 1996
LLOYD PROJECTS PRIVATE LIMITED Vs. STATE OF PUNJAB
July 1, 1996
LOCAL GURDWARAS PARBANDHAK COMMITTEE, GURDWARA BABA AJAPAL SINGH JI, NABHA, DISTRICT PATIALA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
April 30, 1996
LODHIANA AGGARWALA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. COMMISSIONER (APPEALS), JALANDAR DIVISION AND CO-OPERATION
February 9, 1996
LOVE KUMAR Vs. SUNITA PURI
September 26, 1996
LOVELY MEDICOSE KOT KAIMRA Vs. STATE OF PUNJAB
April 22, 1996
LT COL PARAMJIT SINGH Vs. COMMISSIONER OF INCOME-TAX
March 13, 1996
LT. COL (RETD.) SHARDA NAND KHANNA AND OTHERS Vs. VISHWA NAND KHANNA AND OTHERS
August 14, 1996
LUDHIANA AGGARWALA CO OPERATIVE HOUSE BUILDING SOC LTD Vs. COMMISSIONER APPEALS JALANDAR DIVISION AND CO OPERATION
February 9, 1996
M C SHARMA LECTURER Vs. PUNJAB UNIVERSITY CHANDIGARH
May 16, 1996
M D UNIVERSITY ROHTAK Vs. RUMIKA YADAV
January 9, 1996
M D UNIVERSITY ROHTAK Vs. RUMIKA YADAV
January 19, 1996
M L CHADHA Vs. STATE OF HARYANA
February 5, 1996
M N MURLI KUMAR Vs. STATE OF PUNJAB
November 5, 1996
M P KAURA Vs. GURU NANAK DEV UNIVERSITY
February 2, 1996
M R GUPTA Vs. STATE OF HARYANA
July 19, 1996
M S MANN Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
October 18, 1996
M.L. HANS Vs. A.D. NANGIA
May 14, 1996
M.N. MURLI KUMAR Vs. STATE OF PUNJAB
December 9, 1996
M.N. MURLI KUMAR Vs. STATE OF PUNJAB
July 22, 1996
M/S ENSONS INDUSTRIES Vs. COMMISSIONER, WORKMENS COMPENSATION, U.T. CHANDIGARH
September 12, 1996
M/S INDUSTRIAL ANCILLARIES PVT. LTD. Vs. ROOP CHAND
May 29, 1996
M/S ONKAR BUS SERVICE LTD., JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT
May 8, 1996
M/S. ANIL RUBBER MILLS, FARIDABAD Vs. STATE OF HARYANA
January 18, 1996
M/S. HARYANA TRAVELS Vs. UNION OF INDIA AND OTHERS
April 9, 1996
MADAN LAL Vs. STATE OF HARYANA
July 8, 1996
MADAN LAL Vs. AVINASH CHANDER SOOD
April 11, 1996
MADAN LAL Vs. STATE OF PUNJAB
September 11, 1996
MADAN LAL Vs. STATE OF PUNJAB
May 9, 1996
MADAN LAL DUGGAL Vs. STATE OF HARYANA
July 10, 1996
MADHU Vs. PARDUMAN SINGH PUNDIR
August 19, 1996
MADHU BANSAL Vs. DINESH KUMAR
August 21, 1996
MADHU SHARMA Vs. SUBHASH CHANDER SHARMA
July 2, 1996
MAGAR SINGH Vs. ADDITIONAL COMMISSIONER FEROZEPUR DIVISION
March 25, 1996
MAGHAN PACKERS P LTD Vs. STATE OF PUNJAB
September 27, 1996
MAGHAR SINGH Vs. STATE OF PUNJAB
January 30, 1996
MAHABIR Vs. STATE OF HARYANA
October 1, 1996
MAHABIR Vs. STATE OF HARYANA
March 14, 1996
MAHABIR PARASD JINDAL Vs. STATE OF HARYANA
January 15, 1996
MAHABIR PRASAD SHARMA Vs. STATE OF HARYANA
February 8, 1996
MAHABIR SINGH Vs. U.T. CHANDIGARH
February 5, 1996
MAHABIR SINGH Vs. STATE OF HARYANA
April 10, 1996
MAHABIR SINGH RANGA Vs. ROHTAK CENTRAL CO-OPERATIVE BANK LIMITED, ROHTAK
April 9, 1996
MAHARANI DEEPINDER KAUR Vs. U T ETC
August 20, 1996
MAHAVIR SINGH Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD
April 29, 1996
MAHAVIR TRADING CO Vs. STATE OF HARYANA
April 18, 1996
MAHENDER SINGH Vs. STATE OF HARYANA
May 2, 1996
MAHESH KHANNA Vs. ANIL KUMAR ALIAS MANGI
February 26, 1996
MAHI PAL Vs. STATE OF HARYANA
March 26, 1996
MAJOR SINGH Vs. JOGINDER KAUR
September 6, 1996
MAJOR SINGH Vs. STATE OF PUNJAB
January 19, 1996
MAJOR SINGH Vs. MOHINDER SINGH
July 29, 1996
MAJOR SINGH BHULLAR Vs. THE STATE OF PUNJAB AND OTHERS
November 27, 1996
MAKHAN CHAND Vs. STATE OF PUNJAB
September 30, 1996
MAKHAN SINGH Vs. BALJINDER KAUR
January 24, 1996
MALI RAM Vs. STATE OF PUNJAB
September 13, 1996
MALKIAT KAUR Vs. JAGMEL SINGH
July 31, 1996
MALKIAT SINGH Vs. LABOUR COMMISSIONER
March 11, 1996
MALKIAT SINGH Vs. STATE OF PUNJAB
August 7, 1996
MALKIT SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
January 3, 1996
MALOOK SINGH Vs. STATE OF PUNJAB
March 14, 1996
MAMMU RAM Vs. STATE OF HARYANA
September 24, 1996
MAMTA DEVI Vs. SWARAN SINGH
December 12, 1996
MAMTA SABHARWAL Vs. RAVINDER KUMAR SABHARWAL
April 22, 1996
MAN PAL VERMA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. AND ORS.
September 25, 1996
MAN SINGH Vs. H S KOHLI HARBHAJAN SINGH KOHLI
July 19, 1996
MANAGING COMMITTEE APEEJAY SARASWATI COLLEGE FOR GIRLS Vs. STATE OF HARYANA
February 6, 1996
MANAGING COMMITTEE OF ARYA COLLEGE, PANIPAT Vs. STATE OF HARYANA
September 20, 1996
MANAGING COMMITTEE S B D S M KHALSA COLLEGE, DOMELI DISTT KAPURTHALA Vs. UNION OF INDIA
July 2, 1996
MANAGING COMMITTEE S D HIGH SCHOOL Vs. KUNDAN LAL
October 4, 1996
MANAGING COMMITTEE, AMAR SHAHID BABA AJIT SINGH Vs. B. DUTT
October 17, 1996
MANDIR DARBARI LAL JI Vs. FINANCIAL COMMISSIONER
November 28, 1996
MANGAL DASS ARORA Vs. STATE OF PUNJAB
September 20, 1996
MANGAL SAIN Vs. MANOHAR LAL
August 7, 1996
MANGAL SINGH Vs. STATE OF PUNJAB
February 8, 1996
MANGAL SINGH AND ANR. Vs. THE SATE OF PUNJAB
July 4, 1996
MANGAT Vs. STATE OF HARYANA
November 26, 1996
MANGAT RAI Vs. STATE OF PUNJAB
June 14, 1996
MANGAT RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, FARIDABAD AND OTHERS
May 8, 1996
MANGAT RAM Vs. STATE OF HARYANA
January 10, 1996
MANGAT RAM Vs. DINA NATH DES RAJ
September 27, 1996
MANGAT RAM Vs. SITA DEVI
March 27, 1996
MANGE Vs. STATE OF HARYANA
October 1, 1996
MANGE RAM Vs. DISTT. DEV. & PANCHAYAT OFFICER-CUM-R.O.
April 7, 1996
MANI RAM Vs. STATE OF HARYANA
October 14, 1996
MANI RAM Vs. DEPUTY COLLECTOR RORI DIVISION
February 6, 1996
MANI RAM Vs. PRESIDING OFFICER LABOUR COURT
February 27, 1996
MANI SINGH Vs. DARSHAN SINGH
November 28, 1996
MANJINDER KAUR ALIAS BHOLI Vs. STATE OF PUNJAB
February 6, 1996
MANJIT KAUR Vs. FINANCIAL COMMISSIONER
March 14, 1996
MANJIT KAUR Vs. HARBANS LAL
May 29, 1996
MANJIT KAUR Vs. SANTOKH SINGH
October 9, 1996
MANJIT KAUR Vs. STATE OF PUNJAB
May 7, 1996
MANJIT KAUR Vs. STATE OF PUNJAB
August 21, 1996
MANJIT SINGH Vs. STATE OF PUNJAB
April 18, 1996
MANJIT SINGH Vs. STATE OF PUNJAB
January 31, 1996
MANJIT SINGH Vs. STATE OF PUNJAB
August 19, 1996
MANMOHAN MEHTA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
December 18, 1996
MANMOHAN SINGH Vs. STATE OF PUNJAB
February 16, 1996
MANMOHAN SINGH AHLAWAT Vs. STATE OF HARYANA
July 31, 1996
MANMOHAN SINGH KHANNA Vs. STATE OF PUNJAB
November 1, 1996
MANOHAR LAL Vs. STATE OF PUNJAB
August 20, 1996
MANOHAR LAL JUNEJA AND ORS. Vs. P.R. KAUSHIK AN ORS.
September 16, 1996
MANOHAR SINGH Vs. INSPECTOR CUS AND C EX
August 14, 1996
MANOHAR SINGH Vs. AJAIB SINGH
April 11, 1996
MANOJ KUMAR RATH Vs. STATE OF HARYANA
February 23, 1996
MANPREET KAUR MINOR Vs. ASSISTANT LABOUR COMMISSIONER FOR WORKMENS COMPENSATION
September 10, 1996
MARA SINGH Vs. STATE OF PUNJAB
January 30, 1996
MARI Vs. BALBIR SINGH
August 21, 1996
MARKFED VANASPATI AND ALLIED INDUS Vs. UNION OF INDIA
December 4, 1996
MATHA ALIAS MATHURA PARSHAD ALIAS RAM SINGH Vs. STATE OF HARYANA
January 9, 1996
MATU RAM DEAD Vs. STATE OF PUNJAB
December 19, 1996
MAUJ KHAN AND ORS. Vs. STATE OF HARYANA
November 22, 1996
MAURYA TIMBERS Vs. STATE OF HARYANA
July 26, 1996
MAURYA TIMBERS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER-CUM-ASSESSING AUTHORITY
October 7, 1996
MAYA DEVI Vs. ROSHAN LAL
January 3, 1996
MAYA SETHI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 17, 1996
MEDIWALL HOSPITAL AND HEALTH CARE PVT LTD Vs. UNION OF INDIA
January 31, 1996
MEENA VERMA Vs. HARYANA STATE INDUSTRIAL DEVELOMPMENT CORP. LTD
March 18, 1996
MEERO Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
October 7, 1996
MEGH RAJ KANSAL (DIED) REP. BY LRS. Vs. SECRETARY, EDUCATION DEPARTMENT, PUNJAB
May 24, 1996
MEHAR CHAND Vs. TULSI RAM
March 12, 1996
MEHAR SINGH Vs. FAQIR CHAND
April 18, 1996
MEHAR SINGH Vs. LABH SINGH
May 6, 1996
MEHNGA SINGH SODHI Vs. SECRETARY TO GOVERNMENT, PUNJAB, AGRICULTURE (DEVELOPMENT) DEPTT. CHANDIGARH AND OTHERS
November 5, 1996
MELA SINGH Vs. STATE OF PUNJAB
February 29, 1996
MELO Vs. STATE OF PUNJAB
July 10, 1996
MEWA SINGH Vs. STATE OF HARYANA
February 16, 1996
MILKHI RAM SADHU RAM Vs. STATE OF PUNJAB
May 7, 1996
MINAKSHI GANDHI Vs. PUNJAB SCHOOL EDUCATION BOARD
April 29, 1996
MINAKSHI GOYAL Vs. S K SHARMA
February 15, 1996
MISS SHOBA RATTAN CHAND Vs. STATE OF PUNJAB AND OTHERS
September 18, 1996
MODERN TEXTILES FINISHING MILLS Vs. COMMISSIONER OF INCOME-TAX
July 16, 1996
MODISTONE LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 9, 1996
MOHAN LAL Vs. RAM MURTI
March 13, 1996
MOHAN LAL Vs. DIRECTOR, NORTH ZONE CULTURAL CENTRE, PATIALA ETC
May 13, 1996
MOHAN LAL DARSHAN KUMAR Vs. BOOKAL S P ITO
March 14, 1996
MOHAN LAL MONGIA Vs. F.C.I. AND ORS.
November 27, 1996
MOHAN SARUP SINGH Vs. RAJESHWAR SARUP
August 30, 1996
MOHAN SINGH Vs. ANGREJ KAUR
August 27, 1996
MOHAN SINGH Vs. STATE OF HARYANA
August 7, 1996
MOHAN SINGH Vs. HAZARA SINGH ETC
February 12, 1996
MOHAN SINGH Vs. DARSHAN SINGH
August 29, 1996
MOHAN SINGH Vs. STATION HOUSE OFFICER, LALRU
February 22, 1996
MOHAN SINGH Vs. STATE OF HARYANA
January 17, 1996
MOHAN SINGH Vs. STATE OF PUNJAB
September 10, 1996
MOHAN SINGH DHALIWAL Vs. PANJAB UNIVERSITY, CHANDIGARH
April 11, 1996
MOHD RANJHA Vs. PUNJAB WAKF BOARD
July 3, 1996
MOHINDER KAUR Vs. GURDIAL KAUR
August 5, 1996
MOHINDER KAUSHIK Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA
July 29, 1996
MOHINDER KUMAR Vs. STATE OF PUNJAB
January 8, 1996
MOHINDER KUMAR Vs. STATE OF PUNJAB
December 19, 1996
MOHINDER KUMAR JAIN Vs. STATE OF HARYANA
December 5, 1996
MOHINDER PAL Vs. STATE OF PUNJAB
August 26, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
March 23, 1996
MOHINDER SINGH Vs. DEPUTY COMMISSIONER-CUM-CHIEF SALES COMMISSIONER, LUDHIANA
January 23, 1996
MOHINDER SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
February 5, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
December 11, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
August 7, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
May 20, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
May 29, 1996
MOHINDER SINGH Vs. JOGINDER SINGH
August 8, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
May 16, 1996
MOHINDER SINGH Vs. PIRTHIPAL SINGH
April 17, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
February 6, 1996
MOHINDER SINGH Vs. GRAM PANCHAYAT
August 1, 1996
MOHINDER SINGH Vs. GURDIAL SINGH
August 29, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
November 5, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
September 11, 1996
MOHINDER SINGH Vs. STATE OF HARYANA
May 17, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
January 31, 1996
MOHINDER SINGH Vs. PIRTHIPAL SINGH
March 22, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
April 9, 1996
MOHINDER SINGH Vs. STATE OF PUNJAB
June 13, 1996
MOHINDER SINGH CHAWLA Vs. STATE OF PUNJAB AND OTHERS
April 8, 1996
MOI ENGINEERING LTD Vs. STATE OF PUNJAB
May 29, 1996
MONGA RAM Vs. SANTOSH KUMARI
July 16, 1996
MONIKA Vs. VICE CHANCELLOR PUNJAB UNIVERSITY
May 6, 1996
MONIKA Vs. STATE OF HARYANA
February 24, 1996
MOOL CHAND CHAUDHARY Vs. STATE OF HARYANA
August 14, 1996
MOTA SINGH Vs. EXECUTIVE MAGISTRATE
September 20, 1996
MOTI Vs. BALLA
August 12, 1996
MOTI RAM KALKAL Vs. STATE OF HARYANA
May 7, 1996
MRS CHRISTY UGOH Vs. STATE OF U T CHANDIGARH
July 25, 1996
MUBARIK Vs. STATE OF HARYANA
May 6, 1996
MUKAND SINGH Vs. SUB DIVISIONAL MAGISTRATE
January 15, 1996
MUKHTIAR KAUR Vs. STATE OF PUNJAB
May 31, 1996
MUKHTIAR SINGH Vs. STATE OF HARYANA
September 16, 1996
MUKHTIAR SINGH Vs. STATE OF HARYANA
January 30, 1996
MUL RAJ SIKRI ETC. ETC. Vs. P.R. KAUSHIK AND ANOTHER
September 12, 1996
MUNICIPAL COMMITTEE Vs. NARINDER SINGH
April 12, 1996
MUNICIPAL COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
August 16, 1996
MUNICIPAL CORPORATION Vs. BALINDER BACHAN SINGH
July 11, 1996
MUNICIPAL COUNCIL/COMMITTEE Vs. TARA SINGH
July 18, 1996
MUNNI DEVI Vs. STATE OF HARYANA
May 1, 1996
MUNSHA SINGH Vs. SUKHDIP KAUR
August 27, 1996
MUNSHA SINGH Vs. MANDIR THAKUR BAULIANWALA
August 29, 1996
MUNSHI RAM Vs. DUGGAR MAL
January 29, 1996
MURARI LAL Vs. MADAN LAL
April 12, 1996
MURLI DHAR MEHTA Vs. YASH PAUL
November 6, 1996
MURTI VAISHNU MATA ALIAS DURGA MATA Vs. VAISHNU DUTT
August 28, 1996
NABHU Vs. BASHIR
August 29, 1996
NACHHATAR SINGH Vs. PUNJAB STATE
September 2, 1996
NACHHATRO DEVI Vs. CHETAN SINGH
July 22, 1996
NACHHATTAR SINGH Vs. STATE OF PUNJAB
March 21, 1996
NAFE SINGH Vs. STATE OF HARYANA
January 29, 1996
NAFE SINGH (EX. HAV.) Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF DEFENCE
September 12, 1996
NAGPAL ALLOYS PVT. LTD Vs. STATE OF PUNJAB
January 3, 1996
NALWA POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION
October 1, 1996
NANAK CHAND Vs. STATE OF HARYANA
August 28, 1996
NANAK CHAND INSPECTOR COOPERATIVE SOCIETIES Vs. STATE OF HARYANA
November 8, 1996
NAND KUMAR Vs. SHEELA DEVI
October 1, 1996
NAND LAL Vs. STATE OF PUNJAB
November 19, 1996
NAND LAL Vs. STATE OF HARYANA
March 8, 1996
NAND LAL AND OTHERS Vs. THE PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION AND ANOTHER
February 7, 1996
NAR SINGH Vs. THE PRESIDING OFFICER AND ANOTHER
November 5, 1996
NARAIN Vs. STATE OF HARYANA
September 24, 1996
NARAIN DASS Vs. PUNJAB AND SIND BANK
November 9, 1996
NARAIN SINGH Vs. GULDESH KAUR
February 15, 1996
NARANJAN KUMAR Vs. STATE OF PUNJAB
February 14, 1996
NARANJAN SINGH Vs. GURDEV SINGH
April 26, 1996
NARANJAN SINGH Vs. STATE OF PUNJAB
March 1, 1996
NARATA RAM Vs. STATE OF PUNJAB
February 22, 1996
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
November 19, 1996
NARESH Vs. STATE OF HARYANA
December 5, 1996
NARESH KUMAR Vs. PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
May 8, 1996
NARESH KUMAR Vs. STATE OF HARYANA
April 25, 1996
NARESH KUMAR Vs. STATE OF PUNJAB
July 10, 1996
NARESH KUMAR Vs. GOVERNMENT OF INDIA
September 6, 1996
NARESH KUMAR Vs. STATE OF HARYANA
August 20, 1996
NARESH KUMAR Vs. GOPAL KRISHAN
January 23, 1996
NARESH KUMAR AGGARWAL Vs. STATE OF PUNJAB
December 16, 1996
NARESH KUMAR ALIAS PAPPU Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
March 25, 1996
NARESH KUMAR AND OTHERS Vs. PEPSU ROAD TRANSPORT CROP. AND ANOTHER
January 24, 1996
NARESH KUMAR EX CONSTABLE Vs. STATE OF HARYANA
March 14, 1996
NARESH TALWAR Vs. STATE OF PUNJAB
July 12, 1996
NARINDER KAUR Vs. HARI CHAND
May 22, 1996
NARINDER KUMAR Vs. PUNJAB UNIVERSITY
February 27, 1996
NARINDER PAUL SYAL Vs. COMMISSIONER OF WEALTH-TAX
August 9, 1996
NARINDER SINGH Vs. STATE OF HARYANA
September 3, 1996
NARINDER SINGH Vs. STATE OF PUNJAB
May 1, 1996
NARINDERJIT KAUR Vs. UNION OF INDIA
January 24, 1996
NARULA ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPN
November 19, 1996
NASIB CHAND Vs. STATE OF PUNJAB
September 2, 1996
NASIB KAUR Vs. TARSEM SINGH
October 31, 1996
NASIB SINGH Vs. STATE OF PUNJAB
July 26, 1996
NASIB SINGH EX SUBEDAR MAJOR HONY LT Vs. UNION OF INDIA
October 31, 1996
NATHU RAM BANSAL Vs. STATE OF HARYANA
May 30, 1996
NATHU SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 19, 1996
NATIONAL CO-OPERATIVE CONSUMER FEDERATION OF INDIA Vs. MARKET COMMITTEE
August 9, 1996
NATIONAL FERTILIZER LTD Vs. MUNICIPAL COMMITTEE
February 5, 1996
NATIONAL INSURANCE CO LTD Vs. SUDARSHAN DEVI
September 24, 1996
NATIONAL INSURANCE CO LTD Vs. BALA DEVI
September 18, 1996
NATIONAL INSURANCE CO LTD Vs. SANTRO DEVI
October 28, 1996
NATIONAL INSURANCE COMPANY LTD Vs. SANTRO DEVI
October 17, 1996
NAURANG SINGH Vs. STATE OF PUNJAB
August 20, 1996
NAVEDAC PROSTHETIC CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 24, 1996
NAVEEN KUMAR Vs. UNION TERRITORY, CHANDIGARH
August 26, 1996
NAVIN PAL KAUR Vs. RAJA RAM AND ANOTHER
April 23, 1996
NAVKIRAN SINGH Vs. STATE OF PUNJAB
October 9, 1996
NAVRATTAN JAIN Vs. CAPITAL LEASING AND FINANCE CO CHANDIGARH
May 16, 1996
NEEL KAMAL Vs. STATE OF PUNJAB
November 4, 1996
NEELAM PATHAK Vs. STATE OF PUNJAB
December 16, 1996
NEERAJA MALIK Vs. STATE OF HARYANA
July 12, 1996
NEERU BALA Vs. KURUKSHETRA UNIVERSITY
April 23, 1996
NERSA Vs. STATE OF HARYANA
August 1, 1996
NESTLE INDIA LIMITED, MOGA Vs. JASWINDER SINGH
July 23, 1996
NEW BHARAT CHEMICAL INDUSTRY Vs. OM PARKASH
August 21, 1996
NEW INDIA ASSURANCE CO LTD Vs. RANDHIR SINGH
September 23, 1996
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHINDERPAL
October 17, 1996
NEW MOGA GOODS CARRIERS Vs. STATE OF PUNJAB
October 11, 1996
NEW PIYAR BUS SERVICE (PVT ) LTD , AMRITSAR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
April 16, 1996
NEW SAMUNDRI TRANSPORT CO. (P) LTD Vs. STATE TRANSPORT COMMISSIONER, PUNJAB
May 24, 1996
NIRANJAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
April 30, 1996
NIRANJAN SINGH Vs. KULWANT KAUR
May 24, 1996
NIRANJAN SINGH Vs. SADHU SINGH
July 22, 1996
NIRANJAN SINGH Vs. STATE OF PUNJAB
March 18, 1996
NIRJAL SINGH Vs. STATE OF PUNJAB
January 29, 1996
NIRMAL KUMAR JAIN Vs. POONAM JAIN
April 30, 1996
NIRMAL PRABHAKAR Vs. STATE OF PUNJAB
July 19, 1996
NIRMAL SINGH Vs. STATE OF PUNJAB
December 9, 1996
NIRMAL SINGH Vs. STATE OF PUNJAB
November 5, 1996
NIRMAL SINGH Vs. STATE OF PUNJAB
July 31, 1996
NIRMAL SINGH Vs. STATE OF PUNJAB
December 18, 1996
NIRMAL SINGH Vs. RAJINDER KAUR
October 9, 1996
NIRMAL SINGH Vs. GEJO
April 9, 1996
NIRMAL SINGH, LABOUR Vs. THE STATE OF PUNJAB AND OTHERS
February 13, 1996
NIRVAIL SINGH Vs. STATE OF PUNJAB
January 10, 1996
NISHAN SINGH Vs. STATE OF PUNJAB
July 3, 1996
NISSAN SINGH Vs. STATE OF PUNJAB
May 9, 1996
NUPINDER SINGH Vs. STATE OF PUNJAB
February 15, 1996
O P BHATIA Vs. PUNJAB NATIONAL BANK
September 23, 1996
OFFICIAL LIQUIDATOR Vs. SURYA PARTAP SINGH
January 25, 1996
OM PARKASH Vs. RAM NATH
May 31, 1996
OM PARKASH Vs. KISHAN CHAND
September 26, 1996
OM PARKASH Vs. RAJBIRI
August 1, 1996
OM PARKASH Vs. STATE OF PUNJAB
January 12, 1996
OM PARKASH Vs. STATE OF HARYANA
January 22, 1996
OM PARKASH Vs. STATE OF HARYANA
January 27, 1996
OM PARKASH Vs. STATE OF HARYANA
September 25, 1996
OM PARKASH Vs. STATE OF PUNJAB
February 26, 1996
OM PARKASH Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB
February 27, 1996
OM PARKASH Vs. STATE OF HARYANA
October 17, 1996
OM PARKASH Vs. STATE OF HARYANA
December 12, 1996
OM PARKASH @ MITHA @ PREM Vs. STATE OF HARYANA
August 9, 1996
OM PARKASH GABBAR Vs. STATE OF PUNJAB
November 19, 1996
OM PARKASH JUNEJA Vs. PRESIDING OFFICER, CENTRAL LABOUR COURT, JULLUNDUR
April 30, 1996
OM PARKASH SHARMA Vs. STATE OF PUNJAB
January 8, 1996
OM PARKASH WADHWA Vs. KURUKSHETRA UNIVERSITY
September 11, 1996
OM PRAKASH BEEJ AND ETC Vs. STATE OF HARYANA
April 17, 1996
OM PRAKASH SATISH KUMAR THAPAR Vs. UNION OF INDIA
February 5, 1996
OM PRAKASH SHARMA Vs. STATE OF PUNJAB
January 5, 1996
OMBIR SINGH Vs. THE MANAGEMENT OF M/S. PARTAP STEEL LIMITED, FARIDABAD
November 5, 1996
ORBIT RESORTS LTD Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 29, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINDER KAUR
March 8, 1996
OSWAL AGRO FURNACE LIMITED Vs. STATE OF PUNJAB
May 30, 1996
OSWAL SPINNING AND WEAVING MILLS LTD Vs. STATE OF PUNJAB
July 11, 1996
OSWAL STEEL EMPLOYEE UNION Vs. PRESIDING OFFICER
May 29, 1996
OSWAL VANASPATI AND ALLIED INDUSTRIES Vs. UNION OF INDIA
December 4, 1996
P N BERRY AND CO Vs. COMMISSIONER OF INCOME TAX
July 8, 1996
PADMA DEVI Vs. VIJAY SINGH
May 28, 1996
PAHLAD Vs. STATE OF HARYANA
May 17, 1996
PAL SINGH Vs. SUPERINTENDING CANAL OFFICER SIRHIND CANAL CIRCLE
March 20, 1996
PAL SINGH Vs. STATE OF PUNJAB
February 1, 1996
PAL SINGH Vs. UMA MEHTA
September 25, 1996
PALA RAM Vs. STATE OF HARYANA
April 16, 1996
PALA SINGH Vs. LAKHVINDER SINGH
March 12, 1996
PALL Vs. STATE OF PUNJAB
January 8, 1996
PANIPAL COOPERATIVE SUGAR MILLS LIMITED, PANI PAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
February 28, 1996
PANIPAT COOPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
December 12, 1996
PANJAB SINGH Vs. FINANCIAL COMMISSIONER
November 22, 1996
PARAMJEET KAUR Vs. PRINCIPAL, HISSAR NURSING COLLEGE
February 24, 1996
PARAMJIT KAUR Vs. SATYA GUPTA
July 29, 1996
PARAMJIT KAUR Vs. SECRETARY TO GOVERNMENT PUNJAB DEPARTMENT OF HOUSING AND URBAN
March 12, 1996
PARAMJIT KAUR Vs. STATE OF HARYANA
January 10, 1996
PARAMJIT KAUR Vs. GURCHARAN SINGH
September 17, 1996
PARAMJIT KAUR DAHELA Vs. STATE OF PUNJAB
May 6, 1996
PARAMJIT SINGH Vs. SOHAN SINGH
January 18, 1996
PARAMJIT SINGH Vs. UNION OF INDIA
October 31, 1996
PARAMJIT SINGH LT COL Vs. COMMISSIONER OF INCOME TAX
March 13, 1996
PARAMJIT SINGH SANDHU Vs. CHANDIGARH HOUSING BOARD
April 23, 1996
PARBATTI Vs. RULIA RAM ALIAS NAFE
July 3, 1996
PARBHATI Vs. BHOOP SINGH
April 12, 1996
PARDAMAN SINGH Vs. STATE OF PUNJAB
May 30, 1996
PARDEEP KUMAR Vs. STATE OF HARYANA
May 31, 1996
PARDEEP SINGH JASSAL ALIAS BABLA Vs. UNION OF INDIA
January 18, 1996
PARKASH CHAND Vs. PRITAM CHAND
March 26, 1996
PARMA NAND Vs. SUCHA SINGH
October 4, 1996
PARMAL KHAN Vs. STATE OF HARYANA
May 28, 1996
PARMILESH Vs. VINOD KUMAR
November 28, 1996
PARMINDER SINGH Vs. AVTAR SINGH
May 9, 1996
PARMOD KUMAR Vs. UNION TERRITORY
July 29, 1996
PARO DEVI ALIAS PARVATI Vs. TEJA SINGH
November 1, 1996
PARSHOTAM DASS Vs. STATE OF PUNJAB
August 27, 1996
PARSHOTAM DASS Vs. STATE OF PUNJAB
May 2, 1996
PARSHOTAM DASS GOEL Vs. PUNJAB NATIONAL BANK
February 29, 1996
PARSHOTAM LAL Vs. SHINGARA RAM
March 27, 1996
PARTAP SINGH Vs. STATE OF HARYANA
April 29, 1996
PARVEEN KUMAR Vs. STATE OF HARYANA
October 10, 1996
PARVEEN KUMAR GARG Vs. STATE OF HARYANA
February 14, 1996
PAT RAM Vs. STATE OF HARYANA
December 27, 1996
PAUL SINGH SANDHU Vs. STATE OF PUNJAB
October 1, 1996
PAWAN KUMAR Vs. STATE OF HARYANA
September 13, 1996
PAWAN KUMAR Vs. BRIJ BHUSHAN
August 30, 1996
PAWAN KUMAR Vs. COMMISSIONER WORKMEN COMPENSATION
August 13, 1996
PEHLAD KUMAR Vs. STATE OF HARYANA
February 23, 1996
PEOPLES RIGHTS ORGANISATION THROUGH ITS GENERAL SECRETARY Vs. S.H.O., SAHALAWAS POLICE STATION
August 27, 1996
PEPSU ROAD TRANSPORT CORPORATION Vs. SUKHMINDER SINGH
April 12, 1996
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. GURDEV SINGH
July 10, 1996
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. RAJ SINGH (DEAD) THROUGH HIM LRS.
July 30, 1996
PGI, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH
May 24, 1996
PHOOL CHAND Vs. STATE OF HARYANA
January 18, 1996
PHUL SINGH Vs. STATE OF HARYANA
July 25, 1996
PIARA SINGH Vs. STATE OF PUNJAB
April 16, 1996
PIARA SINGH Vs. STATE OF PUNJAB
August 6, 1996
PIARA SINGH Vs. STATE OF PUNJAB
December 11, 1996
PIARA SINGH Vs. BAWA SINGH
July 5, 1996
PIARA SINGH Vs. STATE OF PUNJAB
April 10, 1996
PIARA SINGH Vs. JOINT DIRECTOR OF PANCHAYATS
January 4, 1996
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 12, 1996
PIARE LAL SINCE Vs. KISHORI LAL
July 26, 1996
PINKI Vs. ABHEY SINGH
January 8, 1996
PIRTHI SINGH Vs. STATE OF PUNJAB
May 6, 1996
PIRTHI SINGH Vs. STATE OF HARYANA
August 13, 1996
POKHAR Vs. STATE OF HARYANA
September 11, 1996
POKHAR SINGH Vs. STATE OF PUNJAB
July 25, 1996
POONAM Vs. STATE OF HARYANA
March 13, 1996
PRAG KAUR Vs. DEVI DUTT
November 26, 1996
PRATAP SINGH Vs. SHARMILA
September 20, 1996
PREET MOHINDER SINGH Vs. STATE OF PUNJAB
April 12, 1996
PREM Vs. STATE OF HARYANA
July 26, 1996
PREM CHAND Vs. STATE OF HARYANA
August 4, 1996
PREM CHAND Vs. MUNICIPAL COMMITTEE
May 8, 1996
PREM CHAND AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
April 10, 1996
PREM DEEP PAL Vs. MUNICIPAL COMMITTEE, FAZILKA AND ANOTHER
March 6, 1996
PREM KUMARI Vs. SAT PAL
October 17, 1996
PREM LATA Vs. STATE OF PUNJAB
May 3, 1996
PREM LATA Vs. STATE OF HARYANA
August 30, 1996
PREM NATH Vs. ASSISTANT SUB INSPECTOR HUKAM SINGH
September 20, 1996
PREM SINGH Vs. STATE OF PUNJAB
July 15, 1996
PREM SINGH Vs. STATE OF HARYANA
May 31, 1996
PREM SINGH Vs. JOINT DIRECTOR OF PANCHAYATS
October 15, 1996
PREM SINGH Vs. BAL BAHADUR
February 22, 1996
PREM SINGH Vs. STATE OF HARYANA
January 11, 1996
PREM SINGH CHEEMA Vs. DEVELOPMENT COMMISSIONER, PUNJAB
August 29, 1996
PRESTOLITE OF INDIA LIMITED Vs. STATE OF HARYANA
September 10, 1996
PRINCIPAL ST JOSEPHS BOYS SCHOOL Vs. PRESIDING OFFICER LABOUR COURT
November 6, 1996
PRIT PAL KAUR Vs. B S AHUJA
May 13, 1996
PRITAM DASS ARORA Vs. DALJIT SINGH
April 17, 1996
PRITAM KAUR Vs. STATE OF PUNJAB THROUGH SECRETARY
November 26, 1996
PRITAM SINGH Vs. STATE OF PUNJAB
July 22, 1996
PRITAM SINGH Vs. JOINT SECRETARY TO GOVT OF INDIA
February 23, 1996
PRITAM SINGH Vs. PUNJAB STATE SERVICE
September 13, 1996
PRITAM SINGH Vs. STATE OF PUNJAB AND ORS.
March 12, 1996
PRITAM SINGH Vs. SUPERINTENDING CANAL OFFICER
February 7, 1996
PRITAM SINGH Vs. STATE OF PUNJAB
May 28, 1996
PRITAM SINGH Vs. PARAMJIT KAUR
September 25, 1996
PRITAM SINGH AND SONS Vs. STATE OF PUNJAB
April 10, 1996
PRITAM SINGH SANDHU Vs. STATE OF PUNJAB
September 17, 1996
PRITHI CHAND Vs. STATE OF PUNJAB
September 25, 1996
PRITHIPAL SINGH Vs. PUNJAB STATE
July 12, 1996
PRITHPAL SINGH Vs. STATE OF PUNJAB
March 22, 1996
PRITPAL SINGH Vs. STATE OF PUNJAB
November 21, 1996
PROCOLOR Vs. CHIEF JUDICIAL MAGISTRATE
July 30, 1996
PROMILA MALHOTRA Vs. KENDRIYA VIDAYALAYA
August 1, 1996
PUNEET GUPTA Vs. STATE OF HARYANA
August 7, 1996
PUNJAB & HARYANA HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
March 27, 1996
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA Vs. KAMALJOT KAUR
February 13, 1996
PUNJAB AGRICULTURE UNIVERSITY TEACHERS UNION Vs. STATE OF PUNJAB
May 29, 1996
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
October 17, 1996
PUNJAB ANAND LAMP EMPLOYEES UNION Vs. PUNJAB ANAND LAMP INDUSTRY LTD
February 22, 1996
PUNJAB AND SIND BANK Vs. KASHMIR SINGH BHULLAR
May 20, 1996
PUNJAB AND SIND BANK Vs. A B C THEATRE
September 3, 1996
PUNJAB AND SIND BANK Vs. NARINDER SYAL
January 2, 1996
PUNJAB CIVIL SERVICE (EXECUTIVE BRANCH) OFFICERS ASSOC Vs. STATE OF PUNJAB
January 31, 1996
PUNJAB CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. PRESIDING OFFICER
March 7, 1996
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. R K DHIR
February 26, 1996
PUNJAB HOUSING DEVELOPMENT BOARD Vs. JOGINDER NATH MAHAJAN
January 4, 1996
PUNJAB NATIONAL BANK Vs. VEDSONS STEEL AND WIRES P LTD
May 22, 1996
PUNJAB SEED STORE Vs. STATE OF PUNJAB
April 9, 1996
PUNJAB SINGH Vs. STATE OF HARYANA
February 19, 1996
PUNJAB SINGH Vs. FINANCIAL COMMISSIONER
November 2, 1996
PUNJAB STATE Vs. GURIA BUS SERVICE PVT. LTD
October 29, 1996
PUNJAB STATE Vs. AJAIB SINGH
January 11, 1996
PUNJAB STATE Vs. SADHU SINGH
September 2, 1996
PUNJAB STATE Vs. TARA SINGH AND CO , GOVERNMENT CONTRACTOR
March 20, 1996
PUNJAB STATE Vs. K K SHARMA
September 12, 1996
PUNJAB STATE Vs. HARDEV SINGH
September 20, 1996
PUNJAB STATE Vs. SURJIT SINGH
October 28, 1996
PUNJAB STATE CO Vs. STATE OF PUNJAB
August 14, 1996
PUNJAB STATE CO-OPERATIVE BANK LTD Vs. MILKHA SINGH
May 3, 1996
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD , CHANDIGARH Vs. PRESIDING OFFICER
March 12, 1996
PUNJAB STATE COOPERATIVE INSPECTORS ASSOCIATION Vs. STATE OF PUNJAB
January 8, 1996
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. PRESIDING OFFICER
October 1, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. KRISHNA NAND
November 27, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. ADDITIONAL LABOUR COMMISSIONER
September 26, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. HARJIT SINGH NAG
April 24, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. BALWINDER SINGH
February 20, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. KULBIR SINGH
July 31, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. PUNJAB PRE-STRESSED CONCRETE LTD
April 23, 1996
PUNJAB STATE ELECTRICITY BOARD Vs. GURCHARAN SINGH GILL
August 28, 1996
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
August 20, 1996
PUNJAB STATE MEDICAL DENTAL TEACHERS ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
January 12, 1996
PUNJAB STATE SERVICE AND ANOTHER Vs. PRITAM SINGH
December 17, 1996
PUNJAB STATE WAREHOUSING CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
March 25, 1996
PUNJAB TOURISM DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
August 13, 1996
PUNJAB TRACTORS LIMITED Vs. UNION OF INDIA
September 24, 1996
PUNJAB TRACTORS LIMITED Vs. UNION OF INDIA
December 24, 1996
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
December 16, 1996
PUNJAB WAKF BOARD AMBALA CANTT Vs. GRAM PANCHAYAT
August 1, 1996
PUNJAB WAKF BOARD, AMBALA CANTT Vs. MUKHTIAR SINGH
September 26, 1996
PUNJABI UNIVERSITY Vs. LAL JEET SINGH
April 23, 1996
PURAN Vs. GRAM PANCHAYAT KUSSAR, TEHSIL RANIA AND DISTRICT SIRSA
March 7, 1996
PURAN SINGH Vs. STATE OF PUNJAB
February 22, 1996
PURI OIL MILLS LIMITED Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
September 25, 1996
PURSHOTAM DASS Vs. STATE OF PUNJAB
July 1, 1996
PUSHP LATA Vs. STATE OF HARYANA AND ORS.
May 16, 1996
PUSHPA ABROL Vs. J.D. GUPTA
September 24, 1996
PUSHPENDER KUMAR Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
December 20, 1996
PUSHPINDER KAUR Vs. STATE OF PUNJAB
October 31, 1996
PUSHPINDER KUMAR Vs. STATE OF HARYANA
August 28, 1996
R C GOENKA Vs. SOM NATH JAIN
February 9, 1996
R D SHARMA Vs. PUNJAB HOUSING DEVELOPMENT BOARD
October 15, 1996
R K CHHABRA Vs. STATE OF HARYANA
October 17, 1996
R K GOEL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 9, 1996
R K JAIN RAJ KUMAR JAIN HUF Vs. COMMISSIONER OF INCOME TAX
March 15, 1996
R K MACHINE TOOLS Vs. STATE OF PUNJAB
July 25, 1996
R K SAINI Vs. STATE OF PUNJAB
January 19, 1996
R K SOOD Vs. USHA RANI SOOD
August 29, 1996
R S BUILDERS INDIA PVT LTD Vs. STATE OF HARYANA
November 7, 1996
R S DHULL Vs. STATE OF HARYANA
October 17, 1996
R.D.GUPTA Vs. STATE OF PUNJAB
April 16, 1996
R.K. CHHABRA Vs. STATE OF HARYANA AND OTHERS
December 17, 1996
R.P. SHARMA Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD.
July 9, 1996
RABINDER SINGH TOMAR Vs. INSPECTOR, CUSTOMS AND CENTRAL EXCISE
January 15, 1996
RACHHPAL SINGH Vs. STATE OF PUNJAB
October 3, 1996
RACHHPAL SINGH Vs. STATE OF PUNJAB
December 19, 1996
RACHHPAL SINGH Vs. ADDL D G OF PRISONS
July 8, 1996
RADHE MOHAN Vs. STATE OF PUNJAB
March 11, 1996
RADHEY SHAM Vs. TARA CHAND
April 12, 1996
RADHEY SHYAM SHARMA WORKMAN Vs. PRESIDING OFFICER LABOUR COURT
April 11, 1996
RAGHBIR CHAND Vs. STATE OF HARYANA
November 28, 1996
RAGHBIR SINGH Vs. STATE OF PUNJAB
February 24, 1996
RAGHURAJ THEATRE Vs. STATE OF HARYANA
May 6, 1996
RAGHUWINDER KUMAR Vs. STATE OF PUNJAB
May 9, 1996
RAHUL VASHIST Vs. THE UNION OF INDIA (UOI) AND ORS.
May 22, 1996
RAI SINGH Vs. BOGA SINGH
December 18, 1996
RAJ Vs. DALBIR SINGH
October 18, 1996
RAJ DEEP SINGH Vs. STATE OF PUNJAB
April 16, 1996
RAJ DEVI Vs. SANTOSH
March 14, 1996
RAJ KAUR Vs. MOHINDER KAUR
September 9, 1996
RAJ KUMAR Vs. STATE OF HARYANA
June 13, 1996
RAJ KUMAR Vs. STATE THROUGH THE CRO
April 22, 1996
RAJ KUMAR Vs. STATE OF PUNJAB
February 22, 1996
RAJ KUMAR Vs. STATE OF HARYANA
January 9, 1996
RAJ KUMAR Vs. STATE OF PUNJAB
April 10, 1996
RAJ KUMAR Vs. STATE OF HARYANA
May 6, 1996
RAJ KUMAR Vs. STATE OF HARYANA
November 4, 1996
RAJ KUMAR Vs. STATE OF HARYANA
July 29, 1996
RAJ KUMAR AHLAWAT Vs. STATE OF HARYANA
December 2, 1996
RAJ KUMAR PANGHAL Vs. STATE OF HARYANA
November 7, 1996
RAJ KUMAR REED Vs. STATE OF HARYANA
March 6, 1996
RAJ KUMAR SHARMA Vs. JAGDISH PARSHAD
July 12, 1996
RAJ MOHAN Vs. STATE OF HARYANA
August 28, 1996
RAJ PAL Vs. STATE OF HARYANA
August 1, 1996
RAJ PAL Vs. STATE OF HARYANA
October 7, 1996
RAJ PAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.
October 18, 1996
RAJ PAL SINGH Vs. STATE OF HARYANA
January 2, 1996
RAJ PATI Vs. STATE OF HARYANA
April 19, 1996
RAJ RANI Vs. SANTOSH AWASTHI
March 20, 1996
RAJ SINGH Vs. STATE OF HARYANA
February 12, 1996
RAJAN SIKKA Vs. UNION TERRITORY OF CHANDIGARH
September 19, 1996
RAJBALA JAIN ALIAS RACHNA JAIN Vs. NAND LAL TARA CHAND
January 15, 1996
RAJBIR SATBIR Vs. STATE OF HARYANA
September 3, 1996
RAJBIR SINGH Vs. MAHA SINGH
May 20, 1996
RAJBIR SINGH Vs. VIRENDER SINGH
January 18, 1996
RAJBIR SINGH Vs. STATE OF HARYANA AND ANOTHERS
January 17, 1996
RAJBIR SINGH Vs. STATE OF HARYANA
January 31, 1996
RAJBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 27, 1996
RAJBIR SINGH Vs. STATE OF HARYANA AND OTHERS
December 16, 1996
RAJE RAM Vs. THE STATE OF HARYANA AND OTHERS
February 27, 1996
RAJESH DEAN Vs. THE STATE OF PUNJAB AND OTHERS
October 3, 1996
RAJESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
October 30, 1996
RAJESH KUMAR YADAV; PAWAN KUMAR; SUBHASH CHANDER Vs. STATE OF HARYANA
May 13, 1996
RAJESH KUMARI Vs. STATE OF HARYANA
May 9, 1996
RAJINDER ALIAS GORA Vs. STATE OF PUNJAB
September 12, 1996
RAJINDER KAUR Vs. BAKHSHISH SINGH
July 12, 1996
RAJINDER KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 27, 1996
RAJINDER KUMAR Vs. STATE OF HARYANA
May 3, 1996
RAJINDER KUMAR Vs. STATE OF PUNJAB
January 9, 1996
RAJINDER KUMAR Vs. STATE OF HARYANA
August 26, 1996
RAJINDER KUMAR Vs. STATE OF HARYANA
March 7, 1996
RAJINDER KUMAR Vs. HARYANA STATE
October 7, 1996
RAJINDER KUMAR KHERA Vs. STATE OF HARYANA
April 26, 1996
RAJINDER KUMAR SHARMA Vs. RAJ SHARMA
May 3, 1996
RAJINDER PAL SINGH Vs. STATE OF PUNJAB
July 16, 1996
RAJINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
April 10, 1996
RAJINDER SINGH Vs. PRESIDING OFFICER
May 14, 1996
RAJINDER SINGH Vs. STATE OF PUNJAB
August 28, 1996
RAJINDER SINGH Vs. JOINT SECRETARY TO GOVT. OF INDIA
January 5, 1996
RAJINDER SINGH Vs. MEWA SINGH
August 19, 1996
RAJINDER SINGH Vs. GRAM PANCHAYAT ETC
March 1, 1996
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
December 10, 1996
RAJINDER SINGH Vs. BOARD OF SCHOOL EDUCATION HARYANA AND ANOTHER
September 19, 1996
RAJINDER SINGH Vs. STATE OF HARYANA
September 12, 1996
RAJINDER SINGH Vs. STATE OF HARYANA
November 5, 1996
RAJINDER SINGH VIRK Vs. HARJIT KAUR BOPARAI
March 18, 1996
RAJIV GUPTA Vs. STATE OF HARYANA
August 8, 1996
RAJIV KUMAR Vs. STATE OF HARYANA
July 5, 1996
RAJIV TEXTILES DISTRIBUTORS Vs. PUNJAB NATIONAL BANK
January 3, 1996
RAJU ALIAS RAJ KUMAR Vs. RAM ALIAS SMT RAM DULARI
May 1, 1996
RAKESH Vs. IQBAL MASIH
October 14, 1996
RAKESH KUMAR Vs. STATE OF PUNJAB
December 13, 1996
RAKESH MOHAN SHARMA Vs. HARYANA PUBLIC SERVICE COMMISSION
December 5, 1996
RAKESH RAJ AND ASSOCIATES Vs. CENTRAL BOARD OF DIRECT TAXES
September 23, 1996
RAM BABU SINGH Vs. STATE OF HARYANA
February 19, 1996
RAM BHAGAT Vs. STATE OF PUNJAB
May 1, 1996
RAM CHANDER Vs. STATE OF HARYANA
August 9, 1996
RAM CHANDER Vs. CHANDA
July 15, 1996
RAM CHANDER Vs. PUNJAB STATE AND OTHERS
July 12, 1996
RAM CHANDER Vs. STATE OF HARYANA AND ORS.
July 31, 1996
RAM DEEP ALLOY STEELS P LTD Vs. STATE OF PUNJAB
October 29, 1996
RAM DHAN Vs. STATE OF HARYANA
January 30, 1996
RAM DHARI Vs. STATE OF HARYANA
November 20, 1996
RAM DHARI Vs. STATE OF HARYANA
August 9, 1996
RAM EDU. SOCIETY Vs. S.S. KHARA, EXEC
November 1, 1996
RAM GOPAL Vs. STATE OF U T CHANDIGARH
September 27, 1996
RAM KARAN Vs. PRESIDING OFFICER
March 7, 1996
RAM KRISHAN Vs. COMMISSIONER ROHTAK
March 6, 1996
RAM KUMAR Vs. STATE OF HARYANA
April 9, 1996
RAM KUMAR Vs. VIRENDER KUMAR
September 18, 1996
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
October 18, 1996
RAM KUMAR Vs. STATE OF HARYANA
May 6, 1996
RAM KUMAR Vs. STATE OF HARYANA
March 25, 1996
RAM KUMAR Vs. STATE OF HARYANA
February 16, 1996
RAM KUMAR GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 10, 1996
RAM KUMAR SHARMA Vs. STATE OF HARYANA
September 18, 1996
RAM KUMAR; POONAM RATHEE Vs. STATE OF HARYANA
November 28, 1996
RAM LAL Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
October 8, 1996
RAM LAL Vs. GIAN CHAND
October 11, 1996
RAM NARAIN Vs. OM PARKASH
May 14, 1996
RAM NARAIN Vs. STATE OF HARYANA AND OTHERS
September 7, 1996
RAM NARAIN SINGH Vs. GURINDER KAUR
December 5, 1996
RAM NIWAS Vs. STATE OF HARYANA
November 6, 1996
RAM NIWAS Vs. JIND CO-OPERATIVE SUGAR MILLS LTD
March 12, 1996
RAM NIWAS Vs. STATE OF HARYANA
June 29, 1996
RAM NIWAS Vs. STATE OF HARYANA
February 9, 1996
RAM PAL Vs. STATE OF PUNJAB
August 1, 1996
RAM PARKASH Vs. JAGDISH KUMAR
January 2, 1996
RAM PARKASH SINGH Vs. STATE OF PUNJAB
February 15, 1996
RAM PHAL Vs. STATE OF HARYANA
July 2, 1996
RAM PHAL Vs. STATE OF HARYANA
April 18, 1996
RAM PHAL Vs. GOVERNMENT OF HARYANA AND OTHERS
April 10, 1996
RAM PHAL Vs. STATE OF HARYANA AND OTHERS
March 18, 1996
RAM PHAL AND OTHERS Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
November 6, 1996
RAM PIARI Vs. TEK CHAND
July 12, 1996
RAM RATTAN AGGARWAL AND CO Vs. STATE OF HARYANA
July 24, 1996
RAM ROOP Vs. THE STATE OF HARYANA AND OTHERS
February 1, 1996
RAM SARAN Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
April 12, 1996
RAM SARAN AND ANOTHER Vs. H.K. KHOSLA AND OTHERS
May 15, 1996
RAM SARAN DAS KISHORI LAL CHARITABLE TRUST HOSPITAL Vs. MUNICIPAL CORPORATION
November 19, 1996
RAM SARUP Vs. AJMER SINGH
March 1, 1996
RAM SARUP Vs. DIN DAYAL
April 9, 1996
RAM SARUP Vs. STATE OF HARYANA
November 26, 1996
RAM SINGH Vs. PIRTHI AND OTHERS
September 7, 1996
RAM SINGH Vs. STATE OF PUNJAB
May 24, 1996
RAM SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
October 17, 1996
RAM SINGH Vs. STATE OF HARYANA
January 15, 1996
RAM SINGH Vs. THE COMMISSIONER AND SECRETARY TO GOVT. HARYANA
May 7, 1996
RAM SINGH Vs. STATE OF HARYANA
October 29, 1996
RAM SUMER Vs. PRESIDING OFFICER INDUSTRIAL-CUM-LABOUR COURT-I
May 31, 1996
RAM WATI @ LATTO Vs. STATE OF HARYANA
January 4, 1996
RAMA NAND Vs. STATE OF HARYANA
November 20, 1996
RAMESH BHARDWAJ Vs. RAM SARAN DASS
March 30, 1996
RAMESH CHAND SAINI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 26, 1996
RAMESH CHANDER Vs. STATE OF HARYANA
October 28, 1996
RAMESH KUMAR Vs. STATE OF PUNJAB
July 30, 1996
RAMESH KUMAR Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
August 8, 1996
RAMESH KUMAR Vs. STATE OF PUNJAB
May 28, 1996
RAMESH KUMAR Vs. STATE OF PUNJAB
February 7, 1996
RAMESH KUMAR Vs. STATE OF HARYANA
February 15, 1996
RAMESH KUMAR Vs. PARMOD KUMAR
May 22, 1996
RAMESH KUMAR Vs. STATE OF HARYANA
April 16, 1996
RAMESH KUMARS Vs. DARSHAN SINGH AULAKH
August 9, 1996
RAMESHWAR Vs. STATE OF HARYANA
July 9, 1996
RAMESHWAR KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
May 28, 1996
RAMESHWAR PARSHAD Vs. STATE OF HARYANA
July 26, 1996
RAMESHWAR SINGH Vs. FINANCIAL COMMISSIONER AND GOVT OF HARYANA CO OPERATIVE DEPARTMENT
May 8, 1996
RAMJI DASS Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
August 23, 1996
RAN SINGH MINOR Vs. PIRTHI
September 7, 1996
RANBAXY LABORATORIES LTD Vs. PRESIDING OFFICER LABOUR COURT
February 24, 1996
RANBIR KAUR ALIAS HARJIT KAUR Vs. GURNAM SINGH
July 5, 1996
RANBIR SINGH Vs. SUNITA
July 24, 1996
RANBIR SINGH Vs. STATE OF HARYANA
August 5, 1996
RANBIR SINGH Vs. STATE OF HARYANA
October 8, 1996
RANBIR SINGH RAM GOPAL Vs. STATE OF HARYANA
December 11, 1996
RANDHIR SINGH ELECTRICIAN AND 90 OTHERS Vs. STATE OF PUNJAB
October 3, 1996
RANI Vs. AMAR NATH
September 11, 1996
RANI @ RANO Vs. SUNEHRA RAM @ SUNEHRA SINGH
March 22, 1996
RANJIT SINGH Vs. BEANT SINGH
October 12, 1996
RANJIT SINGH Vs. BEANT SINGH
October 29, 1996
RANJIT SINGH Vs. BHUP SINGH
February 28, 1996
RANJIT SINGH ALIAS JEETA Vs. THE JOINT SECRETARY TO GOI & ORS.
March 25, 1996
RASEED Vs. STATE OF HARYANA
August 16, 1996
RATNATRAYA HEAT EXCHANGERS LTD Vs. LOKENDAR NATH SHARMA
April 30, 1996
RATTAN CHAND Vs. CHANDIGARH ADMINISTRATION
November 8, 1996
RATTAN CHAND Vs. STATE OF HARYANA
February 13, 1996
RATTAN LAL Vs. DEPUTY COMMISSIONER
July 1, 1996
RATTAN LAL Vs. PUNJAB MANDI BOARD AND OTHERS
January 31, 1996
RATTAN LAL Vs. STATE OF HARYANA
October 14, 1996
RATTAN LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 11, 1996
RATTAN SINGH Vs. STATE OF PUNJAB
January 9, 1996
RATTAN SINGH Vs. UNION OF INDIA
May 28, 1996
RATTAN SINGH KISHORE CHAND & CO. Vs. STATE OF HARYANA
December 17, 1996
RAUNAQ INTERNATIONAL LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
February 8, 1996
RAVI KANT Vs. STATE OF PUNJAB
July 10, 1996
RAVI KANTA JAIN Vs. ROHTAS KUMAR
August 26, 1996
RAVI KUMAR Vs. STATE OF PUNJAB
May 1, 1996
RAVI NARAIN Vs. HARYANA STATE ELECTRICITY BOARD
January 15, 1996
RAVIN PROM STRAW BOARD IND , ABOHAR Vs. MUNICIPAL COMM , ABOHAR
March 20, 1996
RAVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
July 23, 1996
RAVINDER KAUR Vs. RAJ BIRENDER SINGH
May 16, 1996
RAVINDER KRISHAN Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
February 13, 1996
RAVINDER KUMAR Vs. STATE OF HARYANA
April 23, 1996
RAVINDER KUMAR Vs. STATE OF PUNJAB
August 19, 1996
RAVINDER KUMAR TANEJA Vs. ANJANA RANI
March 22, 1996
RAVINDER SETIA Vs. MUNICIPAL COMMITTEE
March 20, 1996
RAVINDER SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION
September 27, 1996
RAVINDER SINGH Vs. MOHINDER PAL
August 7, 1996
RAVINDER SINGH DHILLON Vs. MUKHTIAR SINGH
January 23, 1996
RAWAT Vs. STATE OF HARYANA
November 8, 1996
REKHA YADAV Vs. STATE OF HARYANA
February 29, 1996
REMPLOYEES STATE INSURANCE CORPORATIONDENTS WELFARE ASSOCIATION (REGD) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 16, 1996
RENU KHANNA Vs. STATE OF HARYANA
March 19, 1996
RESHAM SINGH Vs. STATE OF PUNJAB
August 5, 1996
RESHAM SINGH Vs. STATE OF PUNJAB
October 4, 1996
RESIDENTS WELFARE ASSOCIATION REGD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 16, 1996
RIKHI RAM SHARMA Vs. STATE OF PUNJAB
September 16, 1996
RINKU ALIAS AMARDEEP Vs. STATE OF HARYANA
July 23, 1996
RIPU DAMAN BHANOT Vs. PRESIDING OFFICER LABOUR COURT
August 12, 1996
RISALA Vs. STATE OF HARYANA
February 16, 1996
RISHI PAL Vs. STATE OF HARYANA
July 30, 1996
RISHI RAJ SHARMA Vs. STATE OF HARYANA
March 7, 1996
ROHTAK CENTRAL COOPERATIVE BANK LIMITED ROHTAK THROUGH ITS MANAGING DIRECTOR Vs. THE PRESIDING OFFICER LABOUR COURT, ROHTAK AND ANOTHER
November 4, 1996
ROHTAK CENTRAL COOPERATIVE BANK LTD Vs. REGISTRAR, CO- OPERATIVE SOCIETIES, HARYANA
November 7, 1996
ROHTAK RAJ TALKIES P LIMITED Vs. STATE OF HARYANA
April 10, 1996
ROHTAS KUMAR Vs. STATE OF PUNJAB
July 16, 1996
ROHTASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 16, 1996
ROHTASH SINGH Vs. STATE OF HARYANA
January 29, 1996
ROMESH CHAND Vs. IQBAL MASIH
July 25, 1996
ROOCHIRA CERAMICS Vs. STATE OF HARYANA
March 11, 1996
ROOP KUMAR Vs. STATE OF PUNJAB
September 3, 1996
ROSHAN LAL Vs. SUDHIR KUMAR
September 12, 1996
ROSHAN LAL AND OTHERS Vs. THE FOOD CORPORATION OF INDIA, DEPOT KAITHAL TEHSIL AND DISTRICT KAITHAL AND OTHERS
March 8, 1996
ROSHAN LAL JINDAL Vs. NOTIFIED AREA COMMITTEE
February 27, 1996
ROSHAN LAL RANGILA Vs. STATE OF PUNJAB
October 14, 1996
ROSHAN LALAND Vs. STATE OF PUNJAB
May 8, 1996
RUBY Vs. JASBIR SINGH
April 29, 1996
RUKANPURA ALIAS KHUS KHERA CO-OP AGRICULTURAL SERVICE SOCIETY Vs. PRITAM SINGH
July 25, 1996
RULDU RAM Vs. STATE OF PUNJAB
April 11, 1996
RUPA SINGH Vs. STATE OF PUNJAB
July 17, 1996
RUPINDER SHARMA Vs. STATE OF PUNJAB
July 5, 1996
S B SAINI EDUCATIONAL SOCIETY Vs. UNION OF INDIA
February 29, 1996
S G K PESTICIDES MANDI NO 1, ABOHAR Vs. STATE OF PUNJAB THROUGH INSECTICIDE INSPECTOR, DISTRICT FEROZEPUR
September 19, 1996
S G N CABLES INDUSTRIES PRIVATE LTD Vs. STATE OF PUNJAB
July 8, 1996
S I SATBIR SINGH Vs. STATE OF HARYANA AND ORS
May 2, 1996
S K JAIN Vs. STATE OF PUNJAB
March 1, 1996
S K MAKIN Vs. BACHAN LAL
January 12, 1996
S L SHARMA Vs. STATE OF PUNJAB
December 2, 1996
S R CHAUDHARI Vs. STATE OF PUNJAB
December 3, 1996
S.B. VIJ Vs. STATE OF HARYANA AND ANOTHER
April 10, 1996
S.D. BHAGAT Vs. STATE OF PUNJAB
November 22, 1996
S.K. KAPUR Vs. STATE OF HARYANA
October 17, 1996
S.K. MITTAL, ENVIRONMENTAL ENGINEER Vs. STATE OF HARYANA
August 6, 1996
S.S. VERMA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
January 9, 1996
SACHDEVA AND SONS RICE MILLS P LTD Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER AMRITSAR
February 6, 1996
SADHU RAM Vs. BABU RAM
December 9, 1996
SADHU SINGH Vs. STATE OF HARYANA
December 4, 1996
SADHU SINGH Vs. STATE OF PUNJAB
May 29, 1996
SAHAB RAM Vs. STATE OF HARYANA
May 1, 1996
SAHBIA ALIAS RAMESHWAR Vs. STATE OF HARYANA
February 5, 1996
SAIN DASS Vs. STATE OF PUNJAB
October 9, 1996
SALIM MASIH Vs. STATE OF PUNJAB
May 24, 1996
SALWANT SINGH Vs. SURINDER SINGH
September 19, 1996
SAMITRI DEVI Vs. KARAM SINGH
July 24, 1996
SAMMA SINGH Vs. KAPUR SINGH
May 3, 1996
SANDEEP SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
January 8, 1996
SANDEEP SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
August 5, 1996
SANDHYA JINDAL Vs. STATE OF HARYANA
July 12, 1996
SANEH LATA Vs. STATE OF PUNJAB
October 8, 1996
SANGAT SINGH Vs. STATE OF HARYANA
August 27, 1996
SANJAY Vs. STATE (UNION TERRITORY OF CHANDIGARH)
October 7, 1996
SANJAY Vs. STATE OF HARYANA
May 20, 1996
SANJAY Vs. STATE OF HARYANA
January 5, 1996
SANJEEV JAIN Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
May 2, 1996
SANJEEV KUMAR Vs. STATE OF HARYANA
April 26, 1996
SANJEEV KUMAR Vs. PUNJAB UNIVERSITY
April 9, 1996
SANJEEV KUMAR Vs. STATE OF PUNJAB
November 4, 1996
SANJIV KUMAR Vs. STATE OF HARYANA
January 17, 1996
SANT LAL Vs. UNION OF INDIA
May 27, 1996
SANT RAM Vs. BALDEV SINGH
September 27, 1996
SANTOKH DASS Vs. STATE OF PUNJAB
November 27, 1996
SANTOKH SINGH Vs. STATE OF PUNJAB
February 22, 1996
SANTOSH Vs. BALWINDER KUMAR
February 22, 1996
SANTOSH KUMAR Vs. STATE OF PUNJAB
July 18, 1996
SANTOSH KUMARI Vs. STATE OF HARYANA
August 7, 1996
SANTOSH LAW BOOK BINDING WORKS GURU NANAK PRINTING PRESS Vs. CHANDIGARH ADMINISTRATION
December 17, 1996
SANTOSH SHARMA Vs. STATE OF PUNJAB
January 25, 1996
SANWAR MAL Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
October 3, 1996
SARABJIT SINGH Vs. STATE OF PUNJAB
January 31, 1996
SARABJIT SINGH Vs. STATE OF PUNJAB
March 12, 1996
SARABJIT SINGH Vs. CHARANJIT KAUR
May 30, 1996
SARABJIT SINGH Vs. STATE OF PUNJAB
August 7, 1996
SARABJIT SINGH Vs. UNION OF INDIA
June 3, 1996
SARAN DASS CHELA BASANT MUNI Vs. RAM SINGH
August 20, 1996
SARDAR ASSOCIATES (P) LTD Vs. C.B.I. THROUGH THE JOINT DIRECTOR (N) NEW DELHI
May 24, 1996
SARDAR METAL STORE Vs. STATE OF HARYANA
January 9, 1996
SARDARA SINGH Vs. DILBAGH SINGH
May 24, 1996
SARLA KUMARI Vs. SANTOSH KUMARI
July 2, 1996
SARMUKH SINGH Vs. STATE OF PUNJAB
March 7, 1996
SAROJ MONA Vs. MEENAKSHI
February 2, 1996
SAROJ PRABHA SHARMA Vs. GENERAL PUBLIC
October 14, 1996
SAROJ RANI Vs. STATE OF HARYANA
January 3, 1996
SAROJ RANI Vs. STATE OF HARYANA
March 8, 1996
SAROJ WIDOW OF DARHSN LAL Vs. STATE OF HARYANA
July 9, 1996
SAROOP TANNERIES LTD Vs. STATE OF HARYANA
December 4, 1996
SARUP SINGH Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD
February 28, 1996
SARUP SINGH Vs. NIRMAL SINGH
December 17, 1996
SARVSHRI R P MAYOR ETC Vs. MUNICIPAL CORPORATION OF JULLUNDUR
October 10, 1996
SARWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE SAMANA
January 11, 1996
SASHI BALA Vs. SIRI NIWAS
July 15, 1996
SAT PAL Vs. CONTROLLER OF ESTATE DUTY
September 19, 1996
SAT PAL Vs. STATE OF HARYANA
April 18, 1996
SAT PAL Vs. REGISTRAR, CO
September 25, 1996
SAT PAL Vs. STATE OF PUNJAB
September 26, 1996
SAT PAL SHARMA Vs. STATE OF HARYANA AND ORS.
July 23, 1996
SAT PAL SINGH Vs. STATE OF PUNJAB
May 3, 1996
SAT PAL SINGH ETC Vs. DHANPAT RAM ETC
July 9, 1996
SATBIR Vs. STATE OF HARYANA
February 13, 1996
SATBIR Vs. STATE OF HARYANA
September 20, 1996
SATBIR SINGH Vs. STATE OF HARYANA
July 5, 1996
SATBIR SINGH Vs. STATE OF HARYANA
July 4, 1996
SATBIR SINGH Vs. STATE OF HARYANA
December 9, 1996
SATBIR SINGH ALIAS SATTO Vs. STATE OF HARYANA
August 1, 1996
SATDEV SINGH Vs. SATWANT REDDY AND ORS.
September 12, 1996
SATIKAR SINGH Vs. STATE ELECTION COMMISSION
February 12, 1996
SATINDER MINHAS Vs. STATE OF PUNJAB
August 2, 1996
SATISH CHAND Vs. LEKH RAM
October 1, 1996
SATISH KUMAR Vs. STATE OF HARYANA
March 14, 1996
SATISH KUMAR Vs. STATE OF HARYANA
April 8, 1996
SATISH KUMAR Vs. FOOD CORPORATION OF INDIA
January 25, 1996
SATISH KUMAR Vs. STATE OF PUNJAB
May 6, 1996
SATISH KUMAR KHURANA Vs. STATE OF HARYANA
January 11, 1996
SATISH KUMAR MAHENDRU Vs. STATE OF PUNJAB
February 13, 1996
SATISH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
September 27, 1996
SATNAM KAUR Vs. BALWINDERJEET KAUR
November 27, 1996
SATNAM SINGH Vs. STATE OF PUNJAB
January 2, 1996
SATNAM SINGH Vs. STATE OF PUNJAB
April 8, 1996
SATNAM SINGH Vs. STATE OF PUNJAB
July 25, 1996
SATPAL Vs. STATE OF HARYANA
July 8, 1996
SATPAL SINGH Vs. SUNIL KUMAR AMIT KUMAR
July 9, 1996
SATWANT KAUR Vs. THE SECRETARY, SUBORDINATE SERVICES SELECTION BOARD, PUNJAB
October 3, 1996
SATWINDER SINGH Vs. STATE OF PUNJAB
July 8, 1996
SATYA DEVI Vs. FINANCIAL COMMISSIONER
August 16, 1996
SATYA PAL Vs. STATE OF HARYANA
September 27, 1996
SATYA PAL SIWACH Vs. STATE OF HARYANA
July 10, 1996
SATYA PRAKASH CHANDELAND Vs. STATE OF HARYANA
July 25, 1996
SATYAWAN SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
April 16, 1996
SAUDAGAR SINGH Vs. STATE OF PUNJAB
January 4, 1996
SAVINDER KAUR Vs. PINDI PAINT STORES AGENCY
September 10, 1996
SAVITRI AND BHAGWANTI Vs. STATE OF HARYANA
December 17, 1996
SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS
March 13, 1996
SAWINDER SINGH Vs. STATE OF PUNJAB
February 2, 1996
SEVEN SEAS EDUCATIONAL SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA
March 1, 1996
SEWA SINGH Vs. STATE OF PUNJAB
March 23, 1996
SEWA SINGH Vs. STATE OF PUNJAB
May 24, 1996
SEWA SINGH MANN Vs. VICE CHANCELLOR
July 1, 1996
SEWAK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. BHATINDA IMPROVEMENT TRUST
March 21, 1996
SH HARBANS SINGH Vs. HARDAYAL SINGH
April 19, 1996
SH R K JAIN RAJ KUMAR JAIN HUF Vs. COMMISSIONER OF INCOME-TAX
March 15, 1996
SH RAM PARSHAD Vs. VED PARKASH
February 27, 1996
SHABEG SINGH Vs. DAYAL SINGH
August 29, 1996
SHAGAN LAL Vs. STATE OF PUNJAB
May 29, 1996
SHAHABAD CO-OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
April 19, 1996
SHAILENDER SINGH Vs. UNION OF INDIA
January 31, 1996
SHAILENDRA KUMAR Vs. RAJ BALA KAUSHIK
October 14, 1996
SHAKUNTLA DEVI Vs. AMAR CHAND
August 9, 1996
SHAKUNTLA DEVI Vs. KURUKSHETRA UNIVERSITY
August 5, 1996
SHAM LAL Vs. STATE OF PUNJAB
August 6, 1996
SHAM LAL Vs. STATE ELECTION COMMISSION CHANDIGARH
August 12, 1996
SHAM LAL Vs. STATE OF HARYANA
May 22, 1996
SHAM LAL BANSAL Vs. STATE OF PUNJAB
December 30, 1996
SHAM LAL MONGA Vs. STATE OF PUNJAB
April 19, 1996
SHAM LAL NAGPAL Vs. STATE OF HARYANA
October 3, 1996
SHAM SUNDER Vs. STATE OF HARYANA
January 4, 1996
SHAM SUNDER TEACHER Vs. DIRECTOR OF SCHOOL EDUCATION
July 9, 1996
SHAMIR SINGH Vs. CHANDIGARH HOUSING BOARD, CHANDIGARH
March 23, 1996
SHAMSHER SINGH Vs. PUNJAB STATE
January 25, 1996
SHAMSHER SINGH Vs. STATE OF HARYANA
January 2, 1996
SHAMSHER SINGH Vs. STATE OF PUNJAB
April 12, 1996
SHAMSHER SINGH Vs. STATE OF HARYANA
April 10, 1996
SHAMSHER SINGH Vs. STATE OF HARYANA
February 29, 1996
SHAMSHER SINGH Vs. FOOD CORPORATION OF INDIA
January 9, 1996
SHANGARA SINGH Vs. SAMPURAN SINGH
August 29, 1996
SHANKAR Vs. STATE OF HARYANA
January 11, 1996
SHANTI Vs. TARAWATI
May 9, 1996
SHANTI DEVI Vs. STATE OF HARYANA
May 7, 1996
SHANTI DEVI Vs. PUNJAB WAKF BOARD
October 31, 1996
SHANTI DEVI Vs. BRIJ MOHAN
October 10, 1996
SHARDA PATHANIA Vs. STATE OF PUNJAB AND OTHERS
October 10, 1996
SHARIFFAN Vs. KURARIA
July 25, 1996
SHASHI KANTA Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT
May 31, 1996
SHASTRI NAGAR KANCHGHAR SUDHAR SABHA Vs. STATE OF HARYANA
May 16, 1996
SHAUKAT ALI Vs. STATE OF HARYANA
January 18, 1996
SHAVINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
September 10, 1996
SHAYAM AND COMPANY Vs. INDIAN OVERSEAS BANK
February 26, 1996
SHEFALI GOYAL Vs. MAHARSHI DAYANAND UNIVERSITY
May 31, 1996
SHEO NARAIN Vs. STATE OF HARYANA
September 7, 1996
SHEO RAJ SINGH Vs. STATE OF HARYANA
May 6, 1996
SHER SINGH Vs. DARSHAN KAPILA LEASING AND FINANCE (P) LTD
January 30, 1996
SHER SINGH Vs. THE CANTONMENT BOARD, AMBALA AND OTHERS
January 17, 1996
SHER SINGH Vs. KEWAL KRISHAN
September 11, 1996
SHER SINGH Vs. RAJWINDER KAUR
November 8, 1996
SHER SINGH Vs. STATE OF HARYANA
August 7, 1996
SHER SINGH Vs. STATE OF HARYANA
January 10, 1996
SHER SINGH Vs. LAKHVINDER SINGH
February 1, 1996
SHINDER KAUR Vs. STATE OF PUNJAB
August 2, 1996
SHINGARA SINGH Vs. STATE OF PUNJAB
February 20, 1996
SHISHPAL ALIAS BALA Vs. STATE OF HARYANA
September 25, 1996
SHIV KUMAR Vs. NIKKU RAM
August 28, 1996
SHIV KUMAR Vs. KRISHAN KUMAR
April 22, 1996
SHIV KUMAR VERMA Vs. CHAMAN LAL
February 9, 1996
SHIV LAL Vs. STATE OF HARYANA
September 20, 1996
SHIV NARAIN Vs. STATE OF HARYANA
October 7, 1996
SHIV NATH Vs. PUNJAB WAKF BOARD, AMBALA
February 12, 1996
SHIV PAL Vs. GURDEV SINGH
August 29, 1996
SHIV SHAKTI RICE AND GENERAL MILLS Vs. STATE OF HARYANA
December 9, 1996
SHIVANI KAUSHAL Vs. PUNJABI UNIVERSITY, PATIALA ETC.
August 9, 1996
SHOBHA RANI Vs. PARSHOTAM DASS
October 8, 1996
SHORI LAL Vs. COMMISSIONER OF INCOME TAX
September 12, 1996
SHRI AJIT SINGH Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA AND OTHERS
February 5, 1996
SHRI MAHA SINGH Vs. STATE OF HARYANA AND ANOTHER
December 10, 1996
SHRI VIVEK CHAND SHARMA Vs. STATE OF HARYANA
July 11, 1996
SHRIMATI USHA ADLAKHA Vs. STATE OF HARYANA
March 7, 1996
SHUKUNTLA DEVI Vs. JOGINDER SINGH DUTTA
August 1, 1996
SHYAM LAL Vs. SARABJIT
May 31, 1996
SHYAM SINGH Vs. REGISTRAR CO OP SOC HARYANA
May 20, 1996
SIMER KAU Vs. SUCHA SINGH
November 4, 1996
SIMLA DEVI Vs. PRESIDING OFFICER
August 28, 1996
SIMRANJEET SINGH Vs. STATE OF PUNJAB
November 5, 1996
SINGH KHETI STORE Vs. STATE OF PUNJAB
July 16, 1996
SINGH RAM Vs. GIAN
September 25, 1996
SINGH RAM Vs. STATE OF HARYANA
May 24, 1996
SINGHAL AND CO Vs. HEM RAJ
January 15, 1996
SINGLA ELECTRIC STORE Vs. STATE OF PUNJAB
April 8, 1996
SITA RAM Vs. STATE, U T , CHAHDIGARH
February 16, 1996
SITA SINGH Vs. STATE OF PUNJAB
March 7, 1996
SKATTAR SINGH Vs. STATE OF HARYANA
January 25, 1996
SKYLAB ELECTRONICS P LTD Vs. HIGHER LEVEL SCREENING COMMITTEE
October 4, 1996
SMALI BAGGA Vs. STATE OF PUNJAB
March 22, 1996
SMT. JITO Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
April 14, 1996
SMT. REENA Vs. ARUN KUMAR CHAWLA
March 14, 1996
SMT. SANTOSH KUMARI Vs. KEWAL KRISHAN MALHOTRA AND OTHERS
October 17, 1996
SMT. VEENA SIKKA Vs. STATE OF HARYANA
July 30, 1996
SOBBER AGENCIES Vs. STATE OF PUNJAB
August 8, 1996
SOCIAL WELFARE ASSOCIATE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 14, 1996
SODHI RAM Vs. STATE OF PUNJAB
August 28, 1996
SOHAL LAL BHATT, LECTURER IN HINDI Vs. STATE OF HARYANA AND OTHERS
September 20, 1996
SOHAN LAI EX Vs. STATE OF HARYANA AND OTHERS
November 28, 1996
SOHAN LAL Vs. STATE OF PUNJAB
November 5, 1996
SOHAN SINGH Vs. STATE OF PUNJAB
May 27, 1996
SOHAN SINGH Vs. FAUJA SINGH
November 4, 1996
SOHAN SINGH Vs. FAUJA SINGH
January 4, 1996
SOHAN SINGH Vs. STATE OF PUNJAB
July 22, 1996
SOHAN SINGH Vs. KUSHLA DEVI
April 12, 1996
SOHAN SINGH CHOPRA Vs. HONBLE CHIEF JUSTICE OF PUNJAB AND HARYANA HIGH COURT
January 22, 1996
SOM DUTT Vs. STATE OF PUNJAB
March 26, 1996
SOM NATH Vs. STATE OF HARYANA
April 12, 1996
SOM NATH Vs. STATE OF HARYANA
January 2, 1996
SOM NATH JAIN Vs. OSWAL AGRO MILLS LIMITED
March 7, 1996
SOM NATH KAPPOR Vs. STATE OF HARYANA ETC.
October 7, 1996
SOM NATH KAPUR Vs. STATE OF HARYANA
February 26, 1996
SOM NATH VASHISHT Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
February 13, 1996
SOM PARKASH Vs. SANTOSH RANI
July 24, 1996
SOM PARKASH Vs. STATE OF HARYANA
November 26, 1996
SONEPAT CENTRAL COOP BANK LTD Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
July 18, 1996
SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD Vs. INCOME-TAX APPELLATE TRIBUNAL DELHI BENCH
October 9, 1996
SONU Vs. BALBIR SINGH
August 21, 1996
STARLINKS OVERSEAS PVT LTD Vs. STATE OF PUNJAB
August 1, 1996
STATE BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL (CENTRAL)
February 13, 1996
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
August 13, 1996
STATE OF HARYANA Vs. SURESH
April 9, 1996
STATE OF HARYANA Vs. KUMARI SANGITA
January 12, 1996
STATE OF HARYANA Vs. PREM SINGH MANN
November 19, 1996
STATE OF HARYANA Vs. D L F UNIVERSAL LTD
May 22, 1996
STATE OF HARYANA Vs. SWASTIKA METAL WORKS
April 18, 1996
STATE OF HARYANA Vs. NAWABUDDIN KHAN
April 18, 1996
STATE OF HARYANA Vs. SHIVNATH RAI
March 27, 1996
STATE OF HARYANA Vs. AMBIKA OIL AND SOAP INDUSTRIES
January 8, 1996
STATE OF HARYANA Vs. RAJINDRA ELECTRIC STORE
January 8, 1996
STATE OF HARYANA Vs. SARDAR METAL STORE
January 9, 1996
STATE OF HARYANA Vs. PARAMJIT KAUR
February 9, 1996
STATE OF HARYANA Vs. NATIONAL SCIENTIFIC INDUSTRIES
February 7, 1996
STATE OF HARYANA Vs. NARESH ALIAS PAPPI
February 2, 1996
STATE OF HARYANA Vs. RAMESH KUMAR
January 30, 1996
STATE OF HARYANA Vs. BHAN SINGH
July 30, 1996
STATE OF HARYANA Vs. MOHINDER PARTAP
September 9, 1996
STATE OF HARYANA Vs. DEVTA RAM
February 24, 1996
STATE OF HARYANA Vs. OM PARKASH
October 7, 1996
STATE OF HARYANA Vs. SHYAM LAL
October 14, 1996
STATE OF HARYANA Vs. MATRU @ VED PRAKASH
January 11, 1996
STATE OF HARYANA Vs. BRIJ MOHAN MAHARISHI
July 19, 1996
STATE OF HARYANA Vs. PREM PARKASH GUPTA, ADA, KURUKSHETRA
July 5, 1996
STATE OF HARYANA Vs. KARAN SINGH
December 29, 1996
STATE OF JAMMU AND KASHMIR Vs. HINDUSTAN FORESTS COMPANY PRIVATE LTD
March 20, 1996
STATE OF PUNJAB Vs. JASWANT SINGH
March 12, 1996
STATE OF PUNJAB Vs. BHARPUR SINGH
February 7, 1996
STATE OF PUNJAB Vs. TARLOK SINGH
February 7, 1996
STATE OF PUNJAB Vs. DARSHAN SINGH
February 6, 1996
STATE OF PUNJAB Vs. BANT SINGH
February 6, 1996
STATE OF PUNJAB Vs. BANARSI DASS
April 24, 1996
STATE OF PUNJAB Vs. OM PRAKASH
May 14, 1996
STATE OF PUNJAB Vs. SITA DEVI
May 15, 1996
STATE OF PUNJAB Vs. SATNAM SINGH
May 14, 1996
STATE OF PUNJAB Vs. RAJ KUMAR
May 9, 1996
STATE OF PUNJAB Vs. PARMINDER SINGH
May 3, 1996
STATE OF PUNJAB Vs. HADAYAT MASIH
July 9, 1996
STATE OF PUNJAB Vs. DIALI RAM
July 11, 1996
STATE OF PUNJAB Vs. BALBIR KAUR
November 19, 1996
STATE OF PUNJAB Vs. SH KALI DASS
November 27, 1996
STATE OF PUNJAB Vs. SOHAN SINGH
May 10, 1996
STATE OF PUNJAB Vs. PARVEEN KUMAR
January 5, 1996
STATE OF PUNJAB Vs. ANGREJ SINGH
April 23, 1996
STATE OF PUNJAB Vs. AMRIT LAL
February 12, 1996
STATE OF PUNJAB Vs. BALDEV SINGH
February 15, 1996
STATE OF PUNJAB Vs. KULWANT SINGH
April 18, 1996
STATE OF PUNJAB Vs. JASWINDER SINGH
August 16, 1996
STATE OF PUNJAB Vs. GURDIAL SINGH
October 14, 1996
STATE OF PUNJAB Vs. BALDEV SINGH ALIAS BAGGA
October 3, 1996
STATE OF PUNJAB Vs. PARMAR CONSTRUCTION CO ENGINEERS AND CONTRACTORS
September 24, 1996
STATE OF PUNJAB Vs. HARISH CHANDER
August 12, 1996
STATE OF PUNJAB Vs. NAIB SINGH
May 29, 1996
STATE OF PUNJAB Vs. AJIT PAL SINGH
May 13, 1996
STATE OF PUNJAB Vs. KAMAL DEV
February 9, 1996
STATE OF PUNJAB Vs. PARVEEN KUMAR
February 5, 1996
STATE OF PUNJAB Vs. JASBIR SINGH ALIAS KIRNI
March 13, 1996
STATE OF PUNJAB Vs. JOGINDER SINGH
May 20, 1996
STATE OF PUNJAB Vs. BRIJ MOHAN
May 28, 1996
STATE OF PUNJAB Vs. AMAN KUMAR
August 14, 1996
STATE OF PUNJAB Vs. BABU RAM
December 11, 1996
STATE OF PUNJAB Vs. GURBACHAN SINGH
September 20, 1996
STATE OF PUNJAB Vs. KASHMIRI LAL AND ANOTHER
March 1, 1996
STATE OF PUNJAB Vs. PIARA LAL
July 25, 1996
STATE OF PUNJAB Vs. PRITAM SINGH, INSPECTOR, FOOD & SUPPLIES, BATHINDA
August 6, 1996
STATE OF PUNJAB Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
April 11, 1996
STATE OF PUNJAB Vs. BALDEV SINGH
September 12, 1996
STATE OF PUNJAB Vs. BAWA RAM
September 25, 1996
STATE OF PUNJAB Vs. SANTOKH SINGH
September 24, 1996
STATE OF PUNJAB Vs. SURJAN SINGH
August 5, 1996
STATE OF PUNJAB Vs. BANT LAL AGGARWAL
January 24, 1996
STATE OF PUNJAB Vs. JOGA SINGH
February 20, 1996
STATE OF PUNJAB Vs. O P DUGGAL
February 22, 1996
STATE OF PUNJAB Vs. JATINDER SINGH
April 19, 1996
STATE OF PUNJAB Vs. PARKASHO
October 3, 1996
STATE OF PUNJAB Vs. TARA SINGH
November 21, 1996
STATE OF PUNJAB Vs. RAM SINGH
September 11, 1996
STATE OF UNION TERRITORY CHANDIGARH ADMINISTRATION CHANDIGARH Vs. RAJESH SINGH
March 27, 1996
STATE THROUGH C.B.I. Vs. NIRMAL SINGH
May 28, 1996
STATE U.T. CHANDIGARH ADMINISTRATION Vs. RAM PREET AND ANR.
November 20, 1996
STEEL AUTHORITY OF INDIA LTD Vs. VISHWAKARMA AGRO AND ALLIED INDUSTRIES
March 21, 1996
SUB INSPECTOR DEV SINGH Vs. STATE OF HARYANA
April 24, 1996
SUBA SINGH Vs. GOPAL SINGH
September 12, 1996
SUBASH Vs. GANGS DEVI
May 17, 1996
SUBASH CHUGH Vs. STATE OF HARYANA
September 13, 1996
SUBASH RANI Vs. STATE OF PUNJAB
September 7, 1996
SUBHASH Vs. ISHWAR SINGH
August 1, 1996
SUBHASH Vs. STATE OF HARYANA
March 12, 1996
SUBHASH Vs. STATE OF HARYANA
January 10, 1996
SUBHASH CHAND Vs. STATE OF HARYANA
November 18, 1996
SUBHASH CHAND Vs. STATE OF HARYANA
January 11, 1996
SUBHASH CHANDER Vs. PIRTHPAL SINGH
April 16, 1996
SUBHASH CHANDER Vs. STATE OF PUNJAB
August 1, 1996
SUBHASH CHANDER GUPTA Vs. UNION OF INDIA
November 26, 1996
SUDARSHAN SHASTRI Vs. MANAGING DIRECTOR, PUNJAB STATE SEED CORPORATION LTD
September 16, 1996
SUDESH KUMARI Vs. SUKHDEV RAJ
December 2, 1996
SUDESH TRADERS Vs. STATE OF PUNJAB, THROUGH INSECTICIDES INSPECTOR, ABOHAR, DISTRICT FEROZEPUR
October 1, 1996
SUDHIR KUMAR KALIA Vs. STATE OF PUNJAB
April 11, 1996
SUGAN CHAND SAINI Vs. SENIOR SUB JUDGE
April 15, 1996
SUGAR MILLS LTD Vs. PRESIDING OFFICER
March 7, 1996
SUJAN SINGH Vs. RAM CHANDER
July 17, 1996
SUKH LAL, D S P , G R P, HISAR Vs. STATE OF HARYANA
April 11, 1996
SUKHA SINGH Vs. STATE OF HARYANA
August 28, 1996
SUKHBIR KAUR Vs. STATE OF PUNJAB
September 24, 1996
SUKHBIR SINGH Vs. STATE OF HARYANA
May 17, 1996
SUKHBIR SINGH Vs. STATE OF HARYANA
January 18, 1996
SUKHBIR SINGH Vs. STATE OF HARYANA
July 2, 1996
SUKHDEV SINGH Vs. STATE OF PUNJAB
January 12, 1996
SUKHDEV SINGH Vs. PARAMJIT SINGH
July 23, 1996
SUKHDEV SINGH Vs. STATE OF PUNJAB
April 12, 1996
SUKHDEV SINGH Vs. SUB DIVISIONAL MAGISTRATE SIRSA
August 6, 1996
SUKHDEV SINGH SANDHU Vs. STATE OF PUNJAB
November 20, 1996
SUKHDEV SINGH SANDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 22, 1996
SUKHDIP SINGH MINOR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 18, 1996
SUKHJEET KAUR Vs. STATE OF PUNJAB
July 25, 1996
SUKHJINDER SINGH Vs. STATE OF PUNJAB
February 29, 1996
SUKHJIT STARCH AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME-TAX
July 8, 1996
SUKHMANDAR SINGH Vs. HARDEEP SINGH
May 22, 1996
SUKHMANDER SINGH Vs. STATE OF PUNJAB
December 2, 1996
SUKHMENDER SINGH Vs. DIALPURA MIRZA
February 15, 1996
SUKHPAL SINGH Vs. SHINGAR KAUR
April 19, 1996
SUKHPAL SINGH Vs. STATE OF PUNJAB
August 29, 1996
SUKHPAL SINGH ALIAS KUKU Vs. STATE OF HARYANA
March 20, 1996
SUKHVARSHA Vs. STATE OF PUNJAB
November 18, 1996
SUKHVINDER SINGH Vs. STATE OF HARYANA
April 9, 1996
SUKHWANT KAUR Vs. J S VIRK
September 11, 1996
SUKHWINDER KAUR Vs. AMIR SINGH
October 31, 1996
SUKHWINDER KAUR Vs. GURDEV SINGH
January 5, 1996
SUKHWINDER SINGH Vs. STATE OF PUNJAB
March 11, 1996
SUKHWINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 12, 1996
SUKHWINDER SINGH Vs. STATE OF PUNJAB
May 23, 1996
SUKHWINDER SINGH AND ANR. Vs. CHHOTTA SINGH AND ORS.
July 19, 1996
SUKHWINDER SINGH SANDHU Vs. STATE OF HARYANA
February 8, 1996
SULAKHAN SINGH Vs. STATE OF PUNJAB
February 23, 1996
SULAKHAN SINGH Vs. STATE OF PUNJAB
May 14, 1996
SULAKHAN SINGH Vs. ATMA SINGH
September 7, 1996
SULOCHNA DEVI Vs. SUNITA RANI
May 1, 1996
SULTAN SINGH Vs. STATE OF HARYANA
January 30, 1996
SUMER SIS RAM Vs. STATE OF HARYANA
May 8, 1996
SUMITRA DEVI Vs. DANESH KUMAR
December 17, 1996
SUMITTER SINGH GILL Vs. STATE OF PUNJAB
December 19, 1996
SUNDER AND ANR. Vs. STATE OF HARYANA
November 6, 1996
SUNDER SINGH Vs. STATE OF HARYANA
August 20, 1996
SUNEHRA Vs. BARHAM PARKASH
March 25, 1996
SUNIL KUMAR Vs. ANU KUMARI
April 29, 1996
SUNIL KUMAR YADAV Vs. STATE OF PUNJAB
February 26, 1996
SUNIL SUMAN KAUSHIK Vs. STATE OF HARYANA
August 30, 1996
SUNIL TALWAR Vs. INDERJIT SINGH
April 22, 1996
SUNITA DEVI Vs. STATE OF HARYANA
April 25, 1996
SUNITA RANI Vs. SATYA BHUSHAN
May 1, 1996
SUNITA RANI Vs. RANJIT KAUR
May 10, 1996
SUPERINTENDING ENGINEER PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. SURINDER SINGH
September 16, 1996
SURAIN SINGH Vs. STATE OF PUNJAB
September 26, 1996
SURAJ BHAN Vs. STATE OF HARYANA AND ANOTHER
January 30, 1996
SURAJ BHAN Vs. SATPAL SINGH
May 16, 1996
SURAJMAL Vs. STATE OF HARYANA
August 27, 1996
SURAT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
July 25, 1996
SURAT SINGH ENGINEER Vs. STATE OF PUNJAB
July 1, 1996
SURESH AGGARWAL Vs. CH CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY AND ITS BOARD OF MANAGEMENT
January 17, 1996
SURESH BALA Vs. RAJBIR SINGH
May 9, 1996
SURESH CHANDER Vs. STATE OF HARYANA
February 7, 1996
SURESH KUMAR Vs. STATE OF HARYANA
January 15, 1996
SURESH KUMAR Vs. STATE OF HARYANA
April 11, 1996
SURESH KUMAR Vs. DARYAI
May 31, 1996
SURESH KUMAR Vs. STATE OF HARYANA
July 18, 1996
SURESH KUMAR Vs. STATE OF HARYANA
October 17, 1996
SURESH KUMAR Vs. STATE OF PUNJAB
February 23, 1996
SURESH KUMAR Vs. THE SUBORDINATE SERVICES SELECTION BOARD, HARYANA
February 20, 1996
SURESH KUMAR Vs. STATE OF HARYANA
August 2, 1996
SURESH KUMAR CHAUDHARY Vs. COLLEGE OF ENGINEERING AND TECHNOLOGY, BATHINDA AND OTHERS
April 16, 1996
SURINDER KAUR Vs. VIDYA RATTAN
January 5, 1996
SURINDER KAUR Vs. PREETPAL KAUR
November 29, 1996
SURINDER KUMAR Vs. STATE OF PUNJAB
November 7, 1996
SURINDER KUMAR Vs. STATE OF PUNJAB
April 9, 1996
SURINDER KUMAR Vs. STATE OF HARYANA
July 30, 1996
SURINDER KUMAR & CO. WINE CONTRACTORS Vs. STATE OF PUNJAB
May 29, 1996
SURINDER KUMAR DHINGRA Vs. STATE OF HARYANA
January 4, 1996
SURINDER KUMAR KHATTAR Vs. STATE OF HARYANA
January 30, 1996
SURINDER KUMAR MALIK, JR. ENGINEER, P.W.D.(B&R), KARNAL Vs. STATE OF HARYANA
February 28, 1996
SURINDER KUMAR SEHGAL Vs. STATE OF HARYANA
February 24, 1996
SURINDER KUMARI Vs. STATE OF PUNJAB
August 20, 1996
SURINDER PAL SAINI Vs. STATE OF PUNJAB
May 29, 1996
SURINDER PAUL Vs. STATE OF PUNJAB
March 6, 1996
SURINDER PAUL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 8, 1996
SURINDER SINGH Vs. STATE OF PUNJAB
July 22, 1996
SURINDER SINGH Vs. STATE OF PUNJAB
February 12, 1996
SURINDER SINGH Vs. STATE OF HARYANA
April 15, 1996
SURINDER SINGH Vs. JOHN IMPEX PVT LTD
August 29, 1996
SURINDER SINGH Vs. DOABA WORSTED SPINNERS LIMITED
September 9, 1996
SURINDER SINGH Vs. STATE OF HARYANA
November 28, 1996
SURINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 8, 1996
SURINDER SURI Vs. STATE OF HARYANA
May 9, 1996
SURJAN Vs. STATE OF HARYANA
January 10, 1996
SURJAN SINGH Vs. KRISHAN LAL GARG
May 3, 1996
SURJEET SINGH Vs. UNION OF INDIA
March 22, 1996
SURJIT KAUR Vs. STATE OF PUNJAB
September 13, 1996
SURJIT KAUR Vs. SOHAN SINGH
May 28, 1996
SURJIT KUMAR Vs. STATE OF HARYANA
July 19, 1996
SURJIT SINGH Vs. STATE OF PUNJAB
May 29, 1996
SURJIT SINGH Vs. STATE OF PUNJAB
January 3, 1996
SURJIT SINGH Vs. CHARANJIT SINGH
September 13, 1996
SURJIT SINGH Vs. STATE OF PUNJAB
February 24, 1996
SURYA JYOTI SAFETY PRODUCTS P LTD Vs. STATE OF PUNJAB
April 19, 1996
SUSHIL KUMAR Vs. STATE OF HARYANA
February 5, 1996
SUSHIL KUMAR JAIN Vs. STATE OF HARYANA
February 9, 1996
SUSHIL KUMAR MITTAL Vs. STATE OF PUNJAB
July 5, 1996
SUSPAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
March 25, 1996
SWAMI Vs. STATE OF PUNJAB
August 2, 1996
SWAMI ICE FACTORY Vs. CHARANJIT SINGH
July 17, 1996
SWANI MOTORS LTD Vs. STATE OF PUNJAB
August 21, 1996
SWARAN KAUR Vs. STATE OF PUNJAB
October 10, 1996
SWARAN SINGH Vs. STATE OF PUNJAB
January 3, 1996
SWARAN SINGH Vs. SUKHDEV SINGH
October 31, 1996
SWARAN SINGH Vs. STATE OF PUNJAB
December 19, 1996
SWARAN SINGH (NAIB SUBEDAR) Vs. UNION OF INDIA
September 16, 1996
SWARAN SINGH SANDAL Vs. THE STATE OF PUNJAB AND ANOTHER
November 1, 1996
SWARAN SINGHS Vs. STATE OF PUNJAB
February 15, 1996
SWARANI DEVI Vs. BHAGAT RAM
May 3, 1996
SWARN SINGH Vs. STATE OF PUNJAB
February 1, 1996
SWARNA Vs. STATE OF PUNJAB
August 21, 1996
TAJ MOHAMMAD Vs. ALYAS MINOR
November 22, 1996
TALWINDER SINGH Vs. HARBHAJAN SINGH
October 17, 1996
TAMANA Vs. COORDINATOR
August 22, 1996
TARA CHAND Vs. STATE OF PUNJAB
May 8, 1996
TARA SINGH Vs. STATE OF PUNJAB
January 22, 1996
TARA SINGH Vs. STATE OF PUNJAB
July 3, 1996
TARLOCHAN SINGH Vs. STATE OF PUNJAB
July 5, 1996
TARLOCHAN SINGH Vs. STATE OF PUNJAB
January 16, 1996
TARLOK SINGH Vs. KASHMIR SINGH
September 12, 1996
TARSEM Vs. STATE OF PUNJAB
July 12, 1996
TARSEM ALIAS SEMA Vs. STATE OF PUNJAB
May 1, 1996
TARSEM LAL Vs. STATE OF PUNJAB
February 9, 1996
TARSEM LAL Vs. STATE OF PUNJAB
April 16, 1996
TARSEM SINGH Vs. STATE OF PUNJAB
May 10, 1996
TARSEM SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
March 23, 1996
TARSEM SINGH Vs. PUNJAB STATE
March 27, 1996
TARSEM SINGH Vs. UNION OF INDIA
September 16, 1996
TARSHAM CHAND Vs. STATE OF HARYANA
August 28, 1996
TEJ PAL SACHDEVA Vs. STATE OF PUNJAB
September 30, 1996
TEJA SINGH Vs. UNION OF INDIA
November 29, 1996
TEJBIN SINGH Vs. STATE OF HARYANA
October 9, 1996
THAKUR CHEMICALS Vs. STATE OF HARYANA
March 27, 1996
THAKUR SINGH Vs. STATE OF PUNJAB
February 15, 1996
THAMAN SINGH Vs. STATE OF PUNJAB
April 25, 1996
THAPAR BUILDERS PVT LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 17, 1996
THE STATE OF PUNJAB Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
April 26, 1996
THE STATE OF PUNJAB AND ANR. Vs. HARDIAL SINGH AND ORS.
March 11, 1996
THE STATE OF PUNJAB THROUGH COLLECTOR DISTRICT SANGRUR AND OTHERS Vs. BALDEV SINGH
September 18, 1996
THOMSON PRESS INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
September 3, 1996
TILAK RAJ Vs. STATE OF PUNJAB
November 5, 1996
TILAK RAJ Vs. STATE OF PUNJAB
November 21, 1996
TIRATH RAM Vs. STATE OF PUNJAB
December 2, 1996
TIRATH RAM Vs. MOHAN LAL
September 20, 1996
TIRATH RAM AHUJA LTD Vs. STATE OF HARYANA
August 6, 1996
TIRATH SINGH Vs. STATE OF PUNJAB
October 3, 1996
TIRLOCHAN SINGH Vs. STATE OF PUNJAB
April 11, 1996
U T LIMITED Vs. STATE OF HARYANA
October 8, 1996
UCO BANK Vs. NAGINDER SINGH
April 8, 1996
UDEY PAL Vs. STATE OF HARYANA
January 12, 1996
UDEY SINGH Vs. GOPI RAM
November 12, 1996
UJAGAR SINGH Vs. SHIVRAJ SINGH
August 19, 1996
UJAGAR SINGH Vs. GRAM PANCHAYAT OF VILLAGE MAJHI
September 16, 1996
UJALA RAM AND ANR. Vs. STATE OF HARYANA
November 18, 1996
UJJAGAR SINGH Vs. STATE OF PUNJAB
July 29, 1996
UNION OF INDIA Vs. OM CONSTRUCTION COMPANY
September 3, 1996
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR-CUM-COMPETENT AUTHORITY
September 16, 1996
UNION OF INDIA Vs. EX LAC IND RAJ
April 22, 1996
UNIQUE FARMAID (P) LTD Vs. STATE OF HARYANA
March 1, 1996
UNITED INDIA INSURANCE CO LTD Vs. SHIVALIK AGRO CHEMICAL
July 8, 1996
UNITED INDIA INSURANCE CO. LTD Vs. NIRMALA RANI
September 24, 1996
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJ RANI
February 24, 1996
UNITED MOTORS COMPANY TALWANDI SABOO Vs. UNION OF INDIA
April 22, 1996
UPKAR SINGH DHILLON Vs. STATE OF PUNJAB
July 23, 1996
URMILA RANI Vs. PUNJAB STATE
July 10, 1996
USHA BATRA Vs. ALLAHABAD BANK AND ORS.
August 16, 1996
USHA RANI Vs. STATE OF PUNJAB
July 4, 1996
USHA RANI Vs. PARDEEP KUMAR
July 5, 1996
V S JOLLY Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
July 3, 1996
V.K. SHARMA Vs. STATE OF PUNJAB
January 31, 1996
V.P. SINGH Vs. STATE OF HARYANA
February 8, 1996
VAKIL CHAND Vs. STATE OF HARYANA
January 15, 1996
VARDHMAN OIL EXTRACTION CHEMICALS PVT LTD Vs. COMMISSIONER OF INCOME TAX
October 10, 1996
VARINDER KUMAR Vs. STATE OF PUNJAB
April 11, 1996
VARINDER SINGH Vs. STATE OF HARYANA
April 12, 1996
VED AHUJA Vs. COMMISSIONER OF INCOME-TAX
May 8, 1996
VED PARKASH Vs. LEENA KAHAR
February 12, 1996
VED PARKASH Vs. STATE OF HARYANA
March 22, 1996
VED PARKASH Vs. GOPAL BANSAL
November 28, 1996
VED PRAKASH Vs. THE STATE OF PUNJAB AND ANR
October 3, 1996
VED RAM Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
August 22, 1996
VEER OIL AND GENERAL MILLS Vs. STATE OF HARYANA
July 25, 1996
VESAKHA SINGH Vs. JIT SINGH
May 10, 1996
VIDYA DEVI Vs. STATE OF HARYANA
June 10, 1996
VIJAY KUMAR Vs. STATE OF PUNJAB
February 27, 1996
VIJAY KUMAR Vs. STATE OF HARYANA
May 28, 1996
VIJAY KUMAR AND COMPANY Vs. THE STATE OF HARYANA AND ORS.
February 29, 1996
VIJAY KUMAR SHARMA Vs. STATE
April 25, 1996
VIJAY KUMAR SHARMA Vs. U.T. CHANDIGARH
September 18, 1996
VIJAY SHANKAR Vs. STATE OF PUNJAB
March 27, 1996
VIJAY SINGH NO. 950020066, CONSTABLE Vs. UNION OF INDIA AND OTHERS
October 9, 1996
VIJAYA BANK Vs. AUDIO VIDEO ELECTRONICS
March 22, 1996
VIKALAP AGRO INDUSTRIES P LTD Vs. STATE OF HARYANA
February 16, 1996
VIKAS Vs. HARJIT SINGH
August 1, 1996
VIKAS BEEJ BHANDARS Vs. STATE OF HARYANA
May 6, 1996
VIKAS PURI Vs. STATE OF HARYANA
February 6, 1996
VIKRAM Vs. STATE OF HARYANA
October 29, 1996
VIKRAM SINGH Vs. STATE OF HARYANA
May 9, 1996
VIMAL ALLOYS (P) LTD Vs. UNION OF INDIA
March 6, 1996
VINAY MITTAR Vs. KANTA BHAGAT
August 14, 1996
VINOD GOYAL Vs. STATE OF PUNJAB
April 9, 1996
VINOD KUMAR Vs. STATE OF HARYANA
March 26, 1996
VINOD KUMAR Vs. STATE OF HARYANA
May 15, 1996
VINOD KUMAR Vs. STATE OF PUNJAB
January 19, 1996
VINOD KUMAR (SINCE EXPIRED) AND OTHERS Vs. THE HARYANA STATE ELECTRICITY BOARD AND ANOTHER
November 7, 1996
VINOD KUMAR BANSAL Vs. STATE OF HARYANA
May 2, 1996
VINOD KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 5, 1996
VIPIN KUMAR Vs. STATE OF HARYANA
October 29, 1996
VIR M. KHOSLA Vs. STATE OF PUNJAB
March 19, 1996
VIRBHAN Vs. STATE OF HARYANA
July 8, 1996
VIRENDER SINGH Vs. STATE OF HARYANA
August 5, 1996
VIRENDER SINGH Vs. M/S. REMINGTON RAND OF INDIA (P) LTD.
December 12, 1996
VIRENDER SINGH ALIAS SHIV KUMAR Vs. STATE OF HARYANA
September 6, 1996
VIRENDRA BHUSHAN CHAUDHARY Vs. H S E B
February 15, 1996
VIRINDER MAYOR Vs. BANK OF INDIA
August 7, 1996
VIRINDER SINGH Vs. NARINDER KUMAR
July 29, 1996
VIRNARPINDER SINGH Vs. STATE OF PUNJAB
December 13, 1996
VIRSA SINGH Vs. UNION OF INDIA
January 25, 1996
VISHAL JYANI @ CHINTU Vs. STATE OF PUNJAB
July 2, 1996
VIVEK CHAND SHARMA, M.D.U. ROHTAK Vs. STATE OF HARYANA
August 21, 1996
WAKIL CHAND Vs. STATE OF PUNJAB
July 16, 1996
WALIYAT ALI Vs. STATE OF HARYANA
February 27, 1996
WARYAM SINGH Vs. STATE OF PUNJAB
April 12, 1996
WASDEV SINGH Vs. STATE OF PUNJAB
July 22, 1996
WASDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 3, 1996
WAZIR CHAND Vs. STATE OF PUNJAB
January 24, 1996
WAZIR SINGH Vs. PARSIN KAUR
August 8, 1996
YADVINDER SINGH Vs. UNION OF INDIA
May 6, 1996
YASH PAUL Vs. THE MUNICIPAL COMMITTEE, ZIRA
July 19, 1996
YASHPAL LUTHRA SENIOR PROFESSOR Vs. MEERA LUTHRA @ MEENAKSHI
February 24, 1996
YOGESH KUMAR Vs. STATE OF HARYANA
July 11, 1996
YOUDHISTER Vs. SIRI RAM
March 15, 1996
ZAIL SINGH Vs. STATE OF PUNJAB
May 2, 1996
ZAILO Vs. RAM SARAN
May 10, 1996
ZILEDAR SINGH Vs. STATE OF HARYANA AND OTHERS
January 29, 1996
ZORA SINGH Vs. STATE OF PUNJAB
February 5, 1996
ZULAFKAR ALI MALIK Vs. STATE OF PUNJAB
May 22, 1996