Case Index

Title
Date
A B C INDIA LIMITED Vs. STATE OF ASSAAM
February 20, 1996
A B C INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 26, 1996
A. ZHIMOMI Vs. STATE OF NAGALAND AND ANR.
February 5, 1996
A. ZHIMOMI Vs. STATE OF NAGALAND AND ANR.
May 2, 1996
A.F.T. INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
February 2, 1996
ABDUL KADIR Vs. STATE OF ASSAM
March 15, 1996
ABUL KALAM Vs. STATE OF TRIPURA
February 28, 1996
AFIA BEGUM Vs. STATE OF ASSAM
July 18, 1996
AGARTALA NAIL INDUSTRIES Vs. UNION BANK OF INDIA
May 31, 1996
AGARWAL M P Vs. STATE OF ASSAM
June 27, 1996
AGGARWAL AND COMPANY AND ORS. Vs. STATE OF ASSAM AND ORS.
December 16, 1996
AKANGKOKBA AO Vs. STATE OF NAGALAND AND ORS.
February 16, 1996
AKHIL BHARATIYA CHA MAZDUR SANGH Vs. PRESIDING OFFICER, LABOUR COURT & ANOTHER
August 23, 1996
AKHIL BHARTIYA CHAH MAJDOOR SANGHA Vs. MANAGEMENT OF BUDLAPARA TEA ESTATE
October 10, 1996
AKHIL CH SARMA Vs. STATE OF ASSAM
August 30, 1996
AKSHAY BHANDAR Vs. COMMISSIONER OF INCOME TAX
May 30, 1996
ALPHUS MUNDA Vs. STATE OF ASSAM
June 24, 1996
AMARENDRA KUMAR DAS Vs. IRESHLAL DAS
September 10, 1996
AMINES PLASTICIZERS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 20, 1996
AMIR HOSSAIN ALIAS ALI Vs. STATE OF TRIPURA
June 24, 1996
AMPEE INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 26, 1996
AMRIT KUMAR KHATONIAR Vs. OIL INDIA LTD
May 31, 1996
ANAND RAM RAITANI Vs. COMMISSIONER OF INCOME TAX
August 20, 1996
ANIMO JEMU Vs. STATE OF NAGALAND AND ANR.
July 11, 1996
ANJANA ROY Vs. STATE OF ASSAM
May 13, 1996
ARATI BEZBARUAH Vs. DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA SHILLONG
September 7, 1996
ARJUN PRASAD Vs. GORAKH PRASAD
March 26, 1996
ARUN CH BHOWMIK Vs. STATE OF TRIPURA
February 13, 1996
ARUNACHAL PRADESH FOREST CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1996
ASRAB ALI Vs. ISHAB ALI LUTFUR RAHMAN
March 26, 1996
ASRAF ALI Vs. STATE OF ASSAM
June 21, 1996
ASSAM CARBON PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1996
ASSAM CHAH KARMCHARI SANGH Vs. PRESIDDING OFFICER LABOUR COURT
July 1, 1996
ASSAM FISHERY DEVELOPMENT CORPRATION Vs. D HAZARIKA
November 26, 1996
ASSAM FRONTIER TEA LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
August 19, 1996
ASSAM SALT MERCHANT S ASSOCIATION Vs. STATE OF ASSAM
June 13, 1996
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD Vs. UNION OF INDIA
September 26, 1996
ASSAM STATE TEXT BOOK PRODUCTION & PUBLICATION CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
June 3, 1996
ASSOCIATED TIMBER AND INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER N E REGION
October 10, 1996
ASSOCIATION OF INSPECTOR OF DRUGS ASSAM Vs. STATE OF ASSAM
September 7, 1996
ATUL CHANDRA BHATTACHARJEE Vs. SATYA GOPAL ROY
December 10, 1996
AZHARUL ISLAM Vs. STATE OF ASSAM
May 7, 1996
BAIDYANATH PRASAD Vs. STATE OF NAGALAND
September 25, 1996
BAJRANGI SINGH Vs. STATE OF ASSAM
April 11, 1996
BAL SEVIKA ASSOCIATION AGARTALA TRIPURA Vs. UNION OF INDIA
July 31, 1996
BANSIDHAR SARMA Vs. CERTIFYING OFFICER AND LABOUR COMMISSIONER
May 10, 1996
BANWARILAL SHARMA Vs. STATE OF ASSAM
October 15, 1996
BASIDHAR SEWBHAGOWAN AND CO Vs. COMMISSIONER OF INCOME TAX
June 19, 1996
BEIKHOKIM ALIAS VEIKHOKIN KUKINI Vs. STATE OF MANIPUR
July 12, 1996
BENGAL TEA AND FABRICS LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
September 24, 1996
BEZBARUAH TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 29, 1996
BHOLA NATH MAJUMDAR Vs. INCOME TAX OFFICER
July 18, 1996
BHOLA NATH MAJUMDAR Vs. INCOME TAX OFFICER & ORS.
March 18, 1996
BHUSAN LAL DAS Vs. STATE OF TRIPURA
February 29, 1996
BIBHA DEBNATH Vs. ANIL DEBNATH
October 4, 1996
BIHIE ANGAMI Vs. STATE OF NAGALAND & OTHERS
January 12, 1996
BIJOY BARMAN Vs. STATE OF ASSAM
June 17, 1996
BIJOY BARUAH Vs. STATE OF ASSAM
September 27, 1996
BIKASH DEB BARMA Vs. REGISTRAR GAUHATI HIGH COURT
October 4, 1996
BIMAL SINHA Vs. STATE OF TRIPURA
February 26, 1996
BINITA SARMA Vs. BIREN KUMAR
June 28, 1996
BINOD CHANDRA DAS Vs. UPEN MEDHI
February 19, 1996
BIPIN CHANDRA THAKURIA Vs. STATE OF ASSAM AND ORS.
August 28, 1996
BIPLAB RAKSHIT Vs. COLLECTOR OF CUSTOMS
July 4, 1996
BIPUL CHANDRA DUTTA Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
July 15, 1996
BISHNU DUTTA BHUYAN Vs. REGISTRAR JUDICIAL GAUHATI HIGH COURT
February 27, 1996
BISHNU MAYA Vs. KISHORI DEVI
December 4, 1996
BISHWANATH KUMALIA MIN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
August 12, 1996
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. COMMISSIONER OF TAXES
March 8, 1996
BUDDHA DHARMANKUR SABHA Vs. SUNIL BARUAH
April 3, 1996
C R MURUGESAN Vs. C SUNDARAM
July 19, 1996
CHANAMTHABAM SURCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
August 12, 1996
CHANAMTHABAM SURCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
December 8, 1996
CHANDRA PRAVAL DEVI Vs. LAND ACQUISITION COLLECTOR
September 25, 1996
CHARI DUARI Vs. MEMBER, MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
October 1, 1996
CHAVALIER ENTERPRISE Vs. STATE OF ASSAM
December 20, 1996
CHINTESWAR RAJBONGSHI ROY Vs. STATE OF ASSAM AND ORS.
November 15, 1996
CHITTARANJAN GHOSH Vs. ABDUR RAHMAN
March 12, 1996
CHONGTHAM GULAMANI SINGH Vs. KOIJAM IBOTOMI SINGH
March 26, 1996
CHONGTHAM GULAMANI SINGH Vs. KOIJAM IBOTOMBI SINGH
March 29, 1996
CIVIL LIBERTIES AND HANUMAN RIGHTS ORGANISATION Vs. GAC M SECTOR INSPECTOR GENERAL OF ASSAM RIFLES IMPHAL
August 19, 1996
COL J S TOMAR Vs. UNION OF INDIA
July 19, 1996
COLLECTOR NAGAON Vs. LAKHESWAR BHATTACHARYYA
May 30, 1996
COLLECTOR OF JORHAT Vs. DEHA ASSAM TEA CO P LTD
August 23, 1996
COMISSIONER OF INCOME TAX Vs. UMIAM CALCINATES P LTD
September 10, 1996
COMMISSIONER OF GIFT TAX Vs. ZAMAN S N AND S M ELAHI
July 2, 1996
COMMISSIONER OF GIFT TAX Vs. PRAFULLA CHANDRA GOSWAMI
May 23, 1996
COMMISSIONER OF GIFT-TAX Vs. S. N. ZAMAN
March 2, 1996
COMMISSIONER OF INCOME TAX Vs. DINJOYE TEA ESTATE P LIMITED
September 6, 1996
COMMISSIONER OF INCOME TAX Vs. RAFIULLA TEA AND INDUSTRIES P LIMITED
September 6, 1996
COMMISSIONER OF INCOME TAX Vs. MANIPUR SPINNING MILLS CORPORATION LIMITED
August 28, 1996
COMMISSIONER OF INCOME TAX Vs. CACHAR NATIVE JOINT STOCK COMPANY LIMITED
September 26, 1996
COMMISSIONER OF INCOME TAX Vs. HOTEL BELLE VUE P LIMITED
September 25, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM HARD BOARD LIMITED
September 23, 1996
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL SAW AND VENEER MILLS P LIMITED
September 23, 1996
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD
September 23, 1996
COMMISSIONER OF INCOME TAX Vs. SHANKAR RAJKHOWA
October 8, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM PLANTATION CROPS. DEV. CORPN. LTD.
August 27, 1996
COMMISSIONER OF INCOME TAX Vs. DEVENDRA KUMAR AGARWAL
January 29, 1996
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
May 23, 1996
COMMISSIONER OF INCOME TAX Vs. BUILDWELL ASSAM P LIMITED
May 22, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED
May 27, 1996
COMMISSIONER OF INCOME TAX Vs. SARDARMAL SHIVDAYAL
May 27, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LIMITED
May 31, 1996
COMMISSIONER OF INCOME TAX Vs. KAMALA TEA AND INDUSTRIES LIMITED
June 3, 1996
COMMISSIONER OF INCOME TAX Vs. RAGHUBIRDAYAL AGARWALLA
June 3, 1996
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
May 28, 1996
COMMISSIONER OF INCOME TAX Vs. SIBSON CONSTRUCTION AND CO
June 5, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
February 19, 1996
COMMISSIONER OF INCOME TAX Vs. SAROJ KUMAR DAS
February 22, 1996
COMMISSIONER OF INCOME TAX Vs. SAVITRI DEVI DHANDHARIA SMT
February 1, 1996
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN SIKARIA
February 2, 1996
COMMISSIONER OF INCOME TAX Vs. BHARAT BAMBOO AND TIMBER SUPPLIERS
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. KIDWAI U M
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED FLOUR MILLS PRIVATE LIMITED
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LIMITED
January 29, 1996
COMMISSIONER OF INCOME TAX Vs. BAHADUR TEA CO P LIMITED
June 24, 1996
COMMISSIONER OF INCOME TAX Vs. INDIA TEA AND TIMBER TRADING CO
June 17, 1996
COMMISSIONER OF INCOME TAX Vs. LANKASHI TEA AND SEED ESTATE P LIMITED
June 20, 1996
COMMISSIONER OF INCOME TAX Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LIMITED
June 21, 1996
COMMISSIONER OF INCOME TAX Vs. BIBIJAN BEGUM MRS
June 7, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE
June 7, 1996
COMMISSIONER OF INCOME TAX Vs. KESHRICHAND JAISUKHLAL
June 11, 1996
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
August 22, 1996
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED
August 23, 1996
COMMISSIONER OF INCOME TAX Vs. K C BEZBARUAH
August 20, 1996
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED
August 19, 1996
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR JHUNJHUNWALLA AND SONS
August 8, 1996
COMMISSIONER OF INCOME TAX Vs. R C CONSTRUCTION
August 5, 1996
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD
August 6, 1996
COMMISSIONER OF INCOME TAX Vs. BEKELIA DRUGS
July 10, 1996
COMMISSIONER OF INCOME TAX, N.E. REGION Vs. ANIL KUMAR HAZARIKA
June 25, 1996
COMMISSIONER OF INCOME TAX, NE REGION, SHILLONG Vs. M/S BUILD WELL ASSAM PRIVATE LTD
May 24, 1996
COMMISSIONER OF WEALTH TAX Vs. KANAK CHANDRA SARMA
June 19, 1996
COMMISSIONER OF WEALTH TAX Vs. RATNAMALA AGARWALLA
June 21, 1996
COMMISSIONER OF WEALTH TAX Vs. RABINDRA PRASAD DUTTA
February 19, 1996
CONTROLLER OF ESTATE DUTY Vs. SHEW KISHAN BAHETY SHRI
January 10, 1996
CONTROLLER OF ESTATE DUTY Vs. SHRI SHEW KISHAN BAHETY
June 10, 1996
DABE CHANDEGURIA Vs. STATE OF ASSAM
March 29, 1996
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
August 20, 1996
DEBABRAT BORGOHAIN Vs. DILIP HAZARIKA
September 18, 1996
DEBO BORA Vs. STATE OF ASSAM
August 22, 1996
DEEPA SAIKIA Vs. STATE OF ASSAM
August 22, 1996
DEPUTY COMMISSIONER Vs. NAZIMUDDIN AHMED
July 10, 1996
DEPUTY COMMISSIONER Vs. KITINDRA SARSWATI
July 16, 1996
DEVELOPMENT INVESTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 1996
DHARMA KANTA KARMAKAR Vs. STATE OF ASSAM
March 28, 1996
DHIRENDRA CHANDRA BISWAS Vs. RAJ MOHAN BISWAS
May 17, 1996
DHYANESH KARMAKAR Vs. STATE OF TRIPURA
June 4, 1996
DIBAKAR NANDI Vs. KHARUPETIA TOWN COMMITTEE
October 10, 1996
DILIP DAS Vs. STATE OF ASSAM
June 17, 1996
DILIP SANYASHI Vs. STATE OF ASSAM
May 29, 1996
DILWAR ISLAM LASKAR Vs. STATE OF ASSAM
October 10, 1996
DINABANDHU MAJUMDAR Vs. NIRMALYA DATTA
December 9, 1996
DIPALI DHAR Vs. STATE OF TRIPURA AND ORS.
July 17, 1996
DR. I.D. PANDAY Vs. UNION OF INDIA (UOI) AND FOUR ORS.
June 18, 1996
DR. NILKAMAL BEZBARUAH Vs. TILA DEVI NEWAR & ORS.
June 21, 1996
DULAL SONOWAL Vs. STATE OF ASSAM
January 8, 1996
DURGAMAYA DEVI Vs. BINAY SAIKIA
February 26, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATIONAL PRINTERS
February 6, 1996
EXECUTIVE DIRECTOR HINDUSTAN PAPER CORPORATION LTD Vs. RAMVASH BIND
September 26, 1996
EXECUTIVE DIRECTOR, HINDUSTAN PAPER CORPORATION AND TWO ORS. Vs. RAMYASH BIND AND 32 ORS.
June 26, 1996
FATIK CHERRA TEA ESTATE Vs. STATE OF TRIPURA
August 9, 1996
FRONTIER CONSTRUCTION Vs. COMMISSIONER OF INCOME TAX
June 18, 1996
GANESH CHANDRA DUTTA Vs. STATE OF TRIPURA
January 2, 1996
GARODIA HARDWARE STORE Vs. NIMODIA PLANTATIONS AND INDUSTRIES PRIVATE LIMITED
December 17, 1996
GAUHATI MUNICIPAL CORPN CONTRACTORS ASSOCIATION Vs. GUWAHATI MUNICIPAL CORPN
February 20, 1996
GEORGE WILLIAMSON ASSAM LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1996
GEORGE WILLIAMSON ASSAM LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
September 7, 1996
GEORGE WILLIAMSON ASSAM LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1996
GHANA KANTA DAS Vs. STATE OF ASSAM
February 20, 1996
GITA BHATTACHARJEE Vs. STATE OF TRIPURA
July 18, 1996
GOPAL CHANDRA BARUAH Vs. STATE OF ASSAM
March 29, 1996
GOPAL HARIJAN Vs. STATE OF ASSAM
January 30, 1996
GOPENDRA TALIKDAR Vs. NIVA RANI TALUKDAR
May 27, 1996
GREATER GUWAHATI UNITED MOTOR TRANSPORT ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
August 20, 1996
GUPTA B C AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
May 31, 1996
GURNAM SINGH Vs. STATE OF ASSAM
March 13, 1996
GYAN CHAND ANEJA AND ORS. Vs. BHUPENDRA CHANDRA DUTTA BHOWMIK
March 22, 1996
GYAN RANJAN BISWAS Vs. STATE OF ASSAM
August 30, 1996
H DWIJMANI DEV SHARMA Vs. HIDANGMAYUM CHANDRA SEKHAR SHARMA
June 10, 1996
HABIL MIA Vs. STATE OF TRIPURA
January 30, 1996
HARIDAS DAS Vs. USHA RANI BANIK
September 25, 1996
HARILALKA R G AND CO Vs. STATE OF ASSAM
December 20, 1996
HARSIT MANDAL Vs. STATE OF ASSAM
October 4, 1996
HETHILA MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL TURA
February 9, 1996
HIJAM IBOBI SINGH Vs. STATE MANIPUR ANOTHER
May 6, 1996
HIRALAL SUTRADHAR Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
September 21, 1996
HORENDI GOGOI AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 20, 1996
HUIDROM BIRJIT SINGH ALIAS GOROBA SINGH Vs. STATE OF MANIPUR
September 20, 1996
HUSSAIN KHAN Vs. STATE OF MEGHALAY
September 6, 1996
I D PANDAY Vs. UNION OF INDIA
August 13, 1996
IC 17618 P COL G S VORAH Vs. UNION OF INDIA
September 24, 1996
IC 25419W LIEUTENANT COLONEL VIKAS VINAYAK CHANDORKAR Vs. UNION OF INDIA (UOI) AND FOUR ORS.
December 20, 1996
IMTI LONGCHAR Vs. STATE OF NAGALAND AND OTHERS
June 11, 1996
INAHO ROCHILL Vs. STATE OF NAGALAND
June 26, 1996
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ASSAM
September 27, 1996
INDIRA HAZARIKA Vs. STATE OF ASSAM
December 3, 1996
INDO MERCANTILES PVT LTD Vs. STATE OF ASSAM
July 10, 1996
ITI RANI DEB Vs. STATE OF TRIPURA AND ORS.
May 20, 1996
J D ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
May 31, 1996
JAHARLAL ROY Vs. STATE OF TRIPURA
January 12, 1996
JAHNOBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM
August 21, 1996
JALAN TIMBERS Vs. COMMISSIONER OF INCOME TAX
August 7, 1996
JANAMBHUMI Vs. COMMISSIONER OF INCOME TAX
December 17, 1996
JANARDAN JHA Vs. STATE OF NAGALAND AND OTHERS
March 22, 1996
JHUMARMALL JAIN Vs. ANANDI DEVI JALAN
February 27, 1996
JITENDRA CHANDRA SHIB Vs. STATE OF TRIPURA
May 17, 1996
JUGAL CHANDRA SAIKIA Vs. STATE OF ASSAM
June 14, 1996
JUGLAWATI DEVI Vs. RAMJEE TIWARI ALIAS RANJEE TIWARI
December 4, 1996
JULIATE ZIMIK Vs. STATE OF MANIPUR
August 26, 1996
KABIRAM RAJBANGSHI Vs. STATE OF ASSAM
September 25, 1996
KALAIN ANCHALIK PANCHAYAT Vs. SWETY GAON PANCHAYAT
March 12, 1996
KALYAN DAS GUPTA Vs. STATE OF TRIPURA
June 24, 1996
KALYAN DUTTA GUPTA Vs. STATE OF ASSAM
July 3, 1996
KAMAL ARANDHRA Vs. STATE OF ASSAM AND OTHERS
July 26, 1996
KAMAL DEBNATH Vs. MEMBER FOREINERS TRIBUNAL
July 1, 1996
KAMALA DEVI TODI Vs. COMMISSIONER OF INCOME TAX
February 26, 1996
KAMINI BALA TALUKDAR Vs. STATE OF ASSAM
June 12, 1996
KAMRUP ROLLING MILLS PVT LTD Vs. STATE OF ASSAM
February 8, 1996
KANAKESWAR GOSWAMI Vs. BRAHMAPUTRA BOARD
July 8, 1996
KANHAIYALAL KAMAL SINGH Vs. UNION OF INDIA
August 29, 1996
KARHA FISHERY SAMABAI SAMITY LTD Vs. STATE OF ASSAM
June 12, 1996
KARIK TAYENG Vs. STATE OF ARUNACHAL PRADESH
June 14, 1996
KELVIN CINEMA Vs. STATE OF ASSAM
May 16, 1996
KESHAB CH DAS Vs. STATE OF TRIPURA
July 17, 1996
KH BROJEN SINGH Vs. K K SETHI
September 20, 1996
KHANDELWAL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
September 4, 1996
KHIRESH CHANDRA DAS Vs. ADARINI DAS
November 14, 1996
KHOISNAM HERAMOT SINGH Vs. CHIEF ENGINEER POWER
August 8, 1996
KHURAIJAM SOMOI SINGH Vs. STATE OF MANIPUR
August 16, 1996
KHUTSAMI VILLAGE Vs. STATE OF NAGALAND AND OTHERS
August 2, 1996
KIRAN DAS Vs. STATE OF ASSAM
August 20, 1996
KOHIM A BENCH ZANTHUNGO KITHAN Vs. NCHUMBEMO TUNGO
July 4, 1996
KOLAMI SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
September 3, 1996
KRISHNA KESHAB ROY Vs. STATE OF TRIPURA
November 25, 1996
KULADHAR PHUKAN Vs. STATE OF ASSAM
May 6, 1996
KUNDANMAL KOTHARI Vs. COMMISSIONER OF INCOME TAX
August 22, 1996
L A COLLECTOR WEST TRIPURA Vs. KALI SANKAR SARKAR
February 16, 1996
L V ZODINPUII Vs. NORTH EASTERN HILL UNIVERSITY
January 23, 1996
L. IBOYALMA SINGH Vs. STATE OF MANIPUR AND ORS.
November 21, 1996
L. RAM SIEM KHOZAL Vs. STATE OF ASSAM AND OTHERS
June 17, 1996
LAISHRAM KAMDEVA SINGH ALIAS APANBA Vs. STATE OF MANIPUR
September 20, 1996
LAXMI RANI DAS Vs. STATE OF TRIPURA AND ORS.
July 31, 1996
LILAMBAR BORA Vs. DEPUTY COMMISSIONER NAGAON
July 12, 1996
LONGJAM TAMAJIT SINGH Vs. STATE OF MANIPUR
December 2, 1996
LUHIT ERASTUI MACH MAHAL SAMABAYA SAMITY LTD Vs. STATE OF ASSAM
August 21, 1996
LUMBINI BARUAH Vs. COTTON COLLEGE GUWAHATI
August 20, 1996
M D ABDUL BARIK Vs. STATE OF ASSAM
February 11, 1996
M SANKARNARAYANAN Vs. UNION OF INDIA
December 10, 1996
MAHABIR COKE INDUSTRY Vs. POLLUTION CONTROL BOARD
August 29, 1996
MAHABIR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
June 6, 1996
MAHADEO SINGH Vs. STATE OF ASSAM
June 13, 1996
MAJIBUR RAHMAN Vs. MD SABED ALI
January 3, 1996
MAKUM TEA CO INDIA LTD Vs. STATE OF ASSAM
December 31, 1996
MAN MOHAN SINGH Vs. ELECTION COMMISSIONER OF INDIA
January 3, 1996
MANAGEMENT OF BAJRANGPUR TEA ESTATE Vs. STATE OF ASSAM
January 10, 1996
MANAGEMENT OF DEKHAMI TEA ESTATE Vs. PRESIDING OFFICER
October 3, 1996
MANAGEMENT OF NAHARHABI TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
October 4, 1996
MANASN BARBORA Vs. STATE OF ASSAM
June 19, 1996
MANGALDOI PIONEER FISHERY CO OP SOCIETY LTD Vs. STATE OF ASSAM
August 9, 1996
MANIK LAL SAHA Vs. PRIYA LAL DAS
June 17, 1996
MANOJ KUMAR DAS Vs. UNITED BANK OF INDIA
August 8, 1996
MANOJ KUMAR MITRA Vs. SUSMITA MITRA ALIAS MAMON DEV
December 13, 1996
MANTU GHOSH Vs. AMAR CHAND SHARMA
July 18, 1996
MAOMEREN AO Vs. STATE OF NAGALAND & OTHERS
May 17, 1996
MATHILDA KHARMALKI Vs. SABINA NENGRUM
September 20, 1996
MAZID ANSARI Vs. UNION OF INDIA
August 26, 1996
MD ABDUL NUR Vs. STATE OF ASSAM
June 11, 1996
MD ABDUR RAHMAN Vs. ASSAM AGRO INDUSTRIES DEVELOPMENT CORPN LTD
July 19, 1996
MD AKALU SHEIKH Vs. STATE OF ASSAM
June 21, 1996
MD JAMALUDDIN Vs. STATE OF ASSAM
June 20, 1996
MD KHALEKUL ZAMAN Vs. STATE OF ASSAM & OTHERS
December 12, 1996
MD NASIRUDDIN AHMED Vs. STATE OF ASSAM
March 14, 1996
MD RANJAL ALI THAKURIA Vs. STATE OF ASSAM
December 12, 1996
MD SAGIR AHMED Vs. CHAIRMAN A S E B
April 25, 1996
MEGHALAYA CIVIL TASK FORCE Vs. STATE OF MEGHALAYA
September 4, 1996
MEGHRAJ TUSNIAL Vs. COMMISSIONER OF WEALTH TAX
June 27, 1996
MIHIR LAL CHOUDHURY Vs. STATE OF TRIPURA
October 18, 1996
MINISTER OF HORTICULTURE NAGALAND Vs. L MORANTEMJAN AIER NAGALAND
June 13, 1996
MOINUL ISLAM Vs. NABIN CHANDRA SARKAR
July 1, 1996
MONIDEEP BORGOHAIN Vs. STATE OF ASSAM
July 3, 1996
MONORANJAN DEKA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
July 3, 1996
MOTILAL PERIWAL Vs. SMTI. EPYAYEN GOHAIN AND OTHERS
November 20, 1996
MOTILAL UPADHYAYA Vs. DIMBERSWAR BORA
May 26, 1996
MOUR UDDIN CHOUDHURY ALIAS MOUR Vs. STATE OF ASSAM
July 24, 1996
MUKLESAR RAHMAN Vs. STATE OF TRIPURA
February 15, 1996
MUKTI NATH DAS AND TWO OTHERS Vs. STATE OF ASSAM AND FOUR OTHERS
July 31, 1996
MUKUM TEA COMPANY INDIA LTD Vs. STATE OF ASSAM
December 3, 1996
MUMTAK PERTIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 30, 1996
MUSSTT SAJIDA BEGUM Vs. STATE OF ASSAM
March 19, 1996
N C KARMAKAR Vs. T N DAS
March 23, 1996
N PRAMODINI DEVI Vs. STATE OF MANIPUR
August 26, 1996
N V INTERNATIONAL NEW DELHI Vs. STATE OF ASSAM
October 10, 1996
N. LAMKHOLIAN VAIPHEI Vs. STATE OF MANIPUR AND ORS.
May 8, 1996
N. LAMKHOLIAN VAIPHEI Vs. STATE OF MANIPUR AND ORS.
August 5, 1996
NABAJYOTI MAHANTA Vs. PRABINI MAJUMDAR
June 4, 1996
NAGINIMARA VENEER AND SAW MILLS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
March 8, 1996
NAMDANG TEA CO INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 1996
NARAYAN CHANDRA KAR Vs. ARUN KUMAR DAS
January 2, 1996
NARAYAN DEY Vs. STATE OF TRIPURA
July 29, 1996
NARAYAN PRASAD DAS Vs. UNION OF INDIA & FOUR OTHERS
July 12, 1996
NARESH CHANDRA BISWAS Vs. GAUHATI HIGH COURT & OTHERS
October 18, 1996
NASIR AHMED Vs. STATE OF ASSAM
June 24, 1996
NATIONAL DIARY DEVLOPMENT BOARD Vs. GOGRAJ AGARWALLA AND CO
March 28, 1996
NATIONAL INSURANCE CO LTD Vs. SITARAM SHARMA
March 26, 1996
NATIONAL INSURANCE CO LTD Vs. NIRANJAN MANNA
May 17, 1996
NATIONAL INSURANCE CO LTD Vs. MAHAMAYA DAS
May 17, 1996
NAVAJYOTI DUTTA Vs. STATE OF ASSAM
October 10, 1996
NAZRUL HAQUE MAZARBHUYAN Vs. SECY GOVERNING BODY S S COLLEGE
January 24, 1996
NEILATUOTI SOUKHRIE Vs. STATE OF NAGALAND
September 17, 1996
NILA MADHAB BORAH Vs. ALLAHBAD BANK H O
October 10, 1996
NILIMA DEVI Vs. STATE OF ASSAM AND ORS.
June 12, 1996
NINGOMBAM DILIP ALIAS IBOCHOU SINGH Vs. STATE OF MANIPUR
March 21, 1996
NISHI KANTA PAUL Vs. PRITILATA DEB
August 1, 1996
NK MOCHIHAR PRASAD Vs. UNION OF INDIA
April 8, 1996
NORTH EAST GASES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 23, 1996
NURUL HAQUE CHOUDHURY Vs. SAFIQUL HAQUE CHOUDHRY
December 4, 1996
OIL AND NATURAL GAS CORPN LTD Vs. MANORANJAN DEBNATH
March 29, 1996
OIL AND NATURAL GAS CORPORATION LTD Vs. P R CATERING CO
January 30, 1996
OM PRAKASH GATTANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 2, 1996
ONGBI THAMBAINAMBI DEVI Vs. L NINGOL LEINAMBI DEVI
August 30, 1996
PABAN KUMAR BORDOLOI Vs. STATE OF ASSAM
April 30, 1996
PABITRA THAKURIA Vs. STATE OF MIZORAM
May 28, 1996
PAKARIA MIN SAMABAI SAMITY LIMITED Vs. STATE OF ASSAM
July 18, 1996
PANKAJ CHAKRABORTY Vs. STATE OF TRIPURA & OTHERS
February 8, 1996
PARIMAL KANTI CHAKRABORTY Vs. TRIPURA JUTE MILLS LTD. AND ANR.
July 17, 1996
PARLAWMI Vs. STATE OF MIZORAM AND ORS.
August 26, 1996
PARTHA MAHAPATRA Vs. PRINCIPAL REGIONAL DENTAL COLLEGE
January 29, 1996
PASPAT SAHU Vs. STATE OF ASSAM
July 1, 1996
PAULIENMANG SINGSON Vs. STATE OF MANIPUR
May 3, 1996
PESTOCHES INDIA CALCUTTA Vs. BOGIDHOLA TEA AND TRADING CO
September 12, 1996
PH. MUNINDRA SHARMA Vs. LIKMABAM SARAT SINGH AND ORS.
June 12, 1996
PH. MUNINDRA SHARMA Vs. LIKMABAM SARAT SINGH AND ORS.
December 6, 1996
PHANINDRA NATH SARMA Vs. UNION OF INDIA AND OTHERS
March 13, 1996
PHEROS AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1996
PRABANCHAL STEEL LTD Vs. ASSAM STATE ELECTRICITY BOARD
January 29, 1996
PRADIP KALITA Vs. STATE OF ARUNACHAL PRADESH
July 1, 1996
PRAFULLA CHANDRA BHOWMIK Vs. STATE OF TRIPURA
May 17, 1996
PRAFULLA CHANDRA DAS Vs. STATE OF TRIPURA
March 7, 1996
PRALAY SARAN CHAKRABORTY Vs. STATE BANK OF INDIA
September 10, 1996
PRAMILA DEBBARMA Vs. GITASHREE DEBARMA CHAKRABOARTY
September 17, 1996
PRAMOD CHANDRA KALITA Vs. A.S.E.B. AND ANR.
December 7, 1996
PRAMOD SARMA Vs. STATE OF ASSAM
November 22, 1996
PRASAD BARUAH Vs. STATE OF ASSAM
December 18, 1996
PUSPALATA CHORARIA Vs. NARAYAN GOALA
February 28, 1996
R BEGUM Vs. STATE OF ASSAM
May 29, 1996
R K ANAND Vs. STATE OF MANIPUR
January 1, 1996
R.K. ANAND AND THREE ORS. Vs. STATE OF MANIPUR AND TEN ORS.
September 20, 1996
RABI SANKAR MAJUMDAR Vs. RAMESWAR PRASAD
February 6, 1996
RABINDRA NATH GOSWAMI Vs. GAUHATI UNIVERSITY
August 23, 1996
RADHIKA RANJAN CHOUDHURY Vs. STATE OF ASSAM
October 10, 1996
RAHIMUDDIN LASKAR Vs. ASSAM STATE ELECTRICITY
August 7, 1996
RAHUL AMIN Vs. STATE OF ASSAM
February 20, 1996
RAI MOHAN SARKAR Vs. STATE OF ASSAM
June 25, 1996
RAICHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
August 22, 1996
RAJEN BORAH Vs. ASSAM STATE ELECTRICITY BOARD
July 18, 1996
RAJESH BHATTACHARJEE Vs. OFFICER-IN-CHARGE, AND ORS.
July 24, 1996
RAKESH CH CHOUDHURY Vs. STATE OF TRIPURA
July 30, 1996
RAM KARANJI MORE Vs. KESHARDEV JALAN
June 7, 1996
RAMENDRA PRASAD DAS Vs. ASSAM STATE ELECTRICITY BOARD
August 24, 1996
RAMESH BORA Vs. STATE OF ASSAM
June 19, 1996
RAMESH CH DEB Vs. BARINDRA KR CHAKRABORTY
June 3, 1996
RAMESH CHANDRA DEB Vs. BARINDRA KUMAR CHAKRABORTY
June 13, 1996
RAMESH CHANDRA KALITA Vs. MIRA PATOWARI AND ORS.
August 10, 1996
RAMESH CHANDRA KALITA Vs. MIRA PATOWARI AND ORS.
October 8, 1996
RAMESHCHANDRA KALITA Vs. MIRA PATOWARI
August 8, 1996
RAMSHUMO HUMTSOE Vs. STATE OF NAGALAND
May 16, 1996
RANJIT BISWAS Vs. PABITRA NARAYAN CHOUDHURY
February 9, 1996
RANJIT KR PAUL Vs. STATE OF TRIPURA
August 1, 1996
RANJIT KUMAR GANGULY Vs. GAUHATI HIGH COURT AND OTHERS
August 8, 1996
RANJIT KUMAR SARMA Vs. COMMISSIONER OF HILLS AND BARAK VALLEY DIVISION
February 8, 1996
RANJIT KURMI Vs. STATE OF ASSAM
June 12, 1996
RANJIT ROY Vs. RAJ KUMAR DAS
February 7, 1996
RASHTRIYA PARIYOJANA NIRMAN NIGAM Vs. UNION OF INDIA
June 29, 1996
RASMI KANTA KALITA Vs. STATE OF ASSAM AND OTHERS
April 22, 1996
RATANLAL NATH Vs. STATE OF TRIPURA
September 10, 1996
REGIONAL ENGINEERING COLLEGE SILCHAR Vs. MD MUSHFIQUE AHMED CHOUDHURY
May 31, 1996
REGISTRAR GHC AGARTALA BENCH Vs. GAUTAM DAS
August 26, 1996
RINGMI RAISING AND FOUR ORS. Vs. STATE OF NAGALAND AND ORS.
December 16, 1996
ROUKUOLHOULIE ANGAMI Vs. STATE OF NAGALAND
August 27, 1996
RUPESWAR DUTTA Vs. OIL INDIA LTD
April 4, 1996
S I PAOKHOSEI Vs. NGAMTHANG HAOKIP
September 9, 1996
SABUR ALI MANDAL Vs. STATE OF ASSAM
February 26, 1996
SACHIN CHANDRA ROY Vs. STATE OF ASSAM AND THREE ORS.
November 13, 1996
SAHIRUDDIN LASKAR Vs. AZIRUDDIN LASKAR
July 30, 1996
SAINGURA SAILO MIZORAM Vs. STATE OF MIZORAZM
June 25, 1996
SAKSHI VILLAGE COUNCIL Vs. STATE OF NAGALAND
January 25, 1996
SAKTIPADA GUPTA Vs. STATE OF TRIPURA
January 30, 1996
SALAM KAMALKISHORE SINGH Vs. STATE OF MANIPUR
December 2, 1996
Sanjib Gupta and Anr. Vs. State of Assam
June 10, 1996
SANTANU BARUAH Vs. STATE OF ASSAM
September 18, 1996
SARDA PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
August 9, 1996
SARDARMAL SHIVDAYAL Vs. COMMISSIONER OF INCOME TAX
May 24, 1996
SAROJINI TEA CO PVT LTD Vs. OIL INDIA LTD
December 4, 1996
SATYA DEO PRASAD Vs. STATE OF ASSAM
September 27, 1996
SAURAV DIESEL SALES AND SERVICES Vs. COMMISSIONER OF INCOME TAX
August 27, 1996
SAVITRI SALT SUPPLIERS Vs. STATE OF TRIPURA
June 27, 1996
SCRET EMPLOYEES ORGANISATION Vs. STATE OF MANIPUR
May 21, 1996
SEKHAR CHAND SWAMI Vs. SAVITRI AGARWALLA
January 30, 1996
SELLEY RONGHINGLOVA Vs. STATE OF MIZORAM
September 19, 1996
SEYIECHUTUO SOLO SENTILA LONGKUMAR AND ANR. Vs. STATE OF NAGALAND AND ORS.
September 13, 1996
SH. LALENGMAWIA & OTHERS Vs. STATE OF MIZORAM & OTHERS
January 22, 1996
SHEMBALI ROY CHOUDHURY Vs. BIBEKANANDA ROY
August 29, 1996
SHEW KUMAR Vs. STATE OF ASSAM
September 12, 1996
SHRI WES BAMON, SON OF LATE KSAN SHNGEN OF BRISHYRNOT Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL, JOWAI AND OTHERS
April 12, 1996
SHYAMAL SAIKIA Vs. STATE OF ASSAM
December 17, 1996
SIBA KANTA MEDHI Vs. DEBJYOTI BORA
March 28, 1996
SMILITOLA TOPLAKHAWN MIN SAMABAYA SAMITEE LTD Vs. STATE OF ASSAM
December 5, 1996
SOMESWAR MEDHI Vs. STATE OF ASSAM
December 18, 1996
SONPAO HAOKIP Vs. STATE OF MANIPUR
April 19, 1996
STATE BANK OF INDIA Vs. PARTHA PRADEEP DUTTA
March 27, 1996
STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING EMPLOYEES ORGANISATION AND THREE ORS. Vs. STATE OF MANIPUR AND FOUR ORS.
May 21, 1996
STATE OF ARUNACHAL PRADESH Vs. BHAGWAN NATH
February 1, 1996
STATE OF ASSAM Vs. MARGHERITA MAHAKUMA PRATHMIK BRITTIDHARI SHIKSHAK SANMELANI
May 7, 1996
STATE OF ASSAM Vs. GAUTAM KUMAR DAS
September 27, 1996
STATE OF MANIPUR Vs. KSH IBIBAL SINGH
November 29, 1996
STATE OF MANIPUR Vs. H SHAMU SINGH
April 30, 1996
STATE OF MANIPUR & OTHERS Vs. ABDUL MATALIB
August 30, 1996
STATE OF MIZORAM Vs. DEVENDRA PRASAD SHARMA
November 21, 1996
STATE OF TRIPURA Vs. NILRATAN MAJUMDAR
November 25, 1996
STATE OF TRIPURA Vs. KALIDAS BHATTACHARJEE
April 2, 1996
STATE OF TRIPURA Vs. SUDHAN DEB
June 13, 1996
STATE OF TRIPURA Vs. SWAPAN DEY
June 20, 1996
STEELSWORTH P LTD Vs. COMMISSIONER OF INCOME TAX
December 3, 1996
SUBHASH KURMI Vs. STATE OF ASSAM
December 19, 1996
SUBODH DEB BARMA Vs. STATE OF TRIPURA
April 26, 1996
SUDHANGSHU BIKASH DUTTA Vs. RANESH KUMAR CHAKRABORTY
April 3, 1996
SUDHANYA KUAMR BANIK Vs. GOPIKA RANJAN SEN
July 19, 1996
SUKUMAR DAS Vs. STATE OF TRIPURA
June 13, 1996
SUKUMAR MALLIK Vs. STATE OF TRIPURA & OTHERS
February 7, 1996
SUMAL CHANDRA SUTRADHAR Vs. STATE OF TRIPURA AND ORS.
July 11, 1996
SUMITRA CHETRI Vs. UNION OF INDIA
November 20, 1996
SUPER CANDLES Vs. MAHABIR CANDLE WORKS
June 12, 1996
SURAJMAL PARSURAM TODI Vs. COMMISSIONER OF INCOME TAX
August 6, 1996
SURE TRADE PVT. LTD. Vs. STATE OF ASSAM AND OTHERS
July 12, 1996
SURENDRA KUMAR PAUL Vs. PRAMILA DAS
May 30, 1996
SURESH PHUKAN AND ORS. AND Vs. OIL AND NATURAL GAS COMMISSION AND ORS.
April 30, 1996
SURESH PRASAD SINGH Vs. UNION OF INDIA
September 16, 1996
SUSANTA KUMAR CHOUDHURY Vs. BIRENDRA KUMAR DEB ROY
May 2, 1996
SUSHANTA CHANDRA PAUL Vs. UNITED BANK OF INDIA
November 20, 1996
SWANI MUNDA Vs. STATE OF ASSAM
February 6, 1996
SWAPAN SAHA Vs. UNION OF INDIA
September 18, 1996
SYED WAZIHUDDIN AHMED Vs. STATE OF ASSAM
May 10, 1996
T J MAHANTA Vs. K N MEDAK
June 26, 1996
T YANGER JAMIR Vs. NAGALAND PLANTATION CORP DEVLOPMENT CORPN LTD
June 13, 1996
TABEN MYITAN AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
July 3, 1996
TAPATI RANI MAHANTA Vs. UNION OF INDIA
September 27, 1996
TARAJAN TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1996
TARUN CHANDRA BHATTACHARYYA Vs. ASSAM STATE ELECTRICITY BOARD
July 12, 1996
TBC VULMAWIA Vs. STATE OF MIZORAM & OTHERS
April 16, 1996
THONGKHOJAM BAITE Vs. STATE OF MANIPUR AND ORS.
August 30, 1996
THOUDAM KUMAR SINGH Vs. STATE OF MANIPUR AND OTHERS
May 3, 1996
THOUNAOJAM LUKHOI SINGH Vs. DISTRICT MAGISTRATE IMPHAL
April 15, 1996
THRONGKIU YIMCHUNGER Vs. STATE OF NAGALAND
August 30, 1996
TIKENDRA NATH GOSWAMI Vs. LAXMI NATH TAMULY
December 20, 1996
TRIDIP MEDHI Vs. GAUHATI UNIVERSITY
October 10, 1996
TRIPURA BUS SYNDICATE Vs. STATE OF TRIPURA
July 8, 1996
TRIPURA GOODS TRANSPORT ASOCIATIN Vs. COMMISSIONER OF TAXES
June 4, 1996
TRIPURA GOVT EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
August 8, 1996
TRIPURA GOVT EMPLOYEES FEDRATION Vs. STATE OF TRIPURA
February 7, 1996
TRIPURA GOVT PRESS EMPLOYEES Vs. STATE OF TRIPURA
September 17, 1996
TUE STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
February 25, 1996
TULSHI KUMAR DUTTA Vs. COAL INDIA LTD
February 26, 1996
TUMDA SAW AND VENEER MILLS TUMPA ARUNACHAL PRADESH Vs. STATE OF ASSAM
June 25, 1996
U CO BANK Vs. NAZIBUR OMAR
September 23, 1996
UMA BORA Vs. SUBHASLAL SINGH
July 5, 1996
UMA PRASAD GOGOI Vs. STATE OF ASSAM
August 26, 1996
UNION OF INDIA Vs. INDIA CARBON LIMITED
June 21, 1996
UNION OF INDIA Vs. STATE OF ASSAM
June 27, 1996
UNION OF INDIA Vs. LAXMAN GURUNG
February 28, 1996
UNION OF INDIA Vs. MAJOR S K MUKHARJEE
February 28, 1996
UNION OF INDIA Vs. JEEVAN PRABHA CHETRY
March 13, 1996
UNION OF INDIA Vs. MAJOR GENERAL U S SIDHU
May 17, 1996
UNION OF INDIA Vs. GITA BANIK
April 12, 1996
UNION OF INDIA (UOI) AND ORS. Vs. VED PRAKASH SRIVASTAVA
August 10, 1996
UNION OF INDIA (UOI) AND ORS. Vs. VED PRAKASH SRIVASTAVA
October 8, 1996
UNITED BANK OF INDIA Vs. TINSUKIA DEVELOPMENT CORPORATION LTD
September 27, 1996
UNITED INDIA INSURANCE CO LTD Vs. HUKUM SINGH
March 26, 1996
UPANANDA GHOSH AND CO Vs. HINDUSTAN PAPER CORPN LTD
May 29, 1996
UTTAM KUMAR DOLEY Vs. STATE OF ASSAM
September 26, 1996
VENEETA KASHYAP Vs. STATE OF ASSAM
July 16, 1996
VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA
June 12, 1996
VOZOTO ACHUMI Vs. STATE OF NAGALAND
December 13, 1996
WILLIAM R SHIMRAY Vs. STATE OF MANIPUR
August 14, 1996
YENGKHOM KUNJO SINGH Vs. INDIAN OIL CORPORATION LIMITED
September 27, 1996
YUMNAM YAIMA SINGH Vs. ANGOM JUGIN SINGH
July 25, 1996