Case Index

Title
Date
ADHAR SUKHDEO THAKARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION,
April 26, 1996
AKHIL MAHARASHTRA KAMGAR UNION Vs. DAILY PRINTING AND ALLIED ENTERPRISES PVT. LTD. AND ORS.
July 22, 1996
BOMBAY KHADI & VILLAGE INDUSTRIES ASSOCIATION Vs. SHRI ROHIDAS PANDURANG MAYEKAR AND SHRI M.N. KULKARNI
August 8, 1996
CHAIRMAN AND THE MANAGER, SHRIRAM SAHAKARI KRISHI AUDYOGIK US-TODANI VAHATUK SANSTHA MARYADIT Vs. SHANKAR BABASAHEB JADHAV
August 12, 1996
DEELIP SADASHIV PATANE Vs. CHAIRMAN, RATNAGIRI ZILLA PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI LTD. AND SECRETARY, ZILLA PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI LTD.
August 30, 1996
FIRESTONE RUBBER WORKERS UNION Vs. BOMBAY TYRES INTERNATIONAL LTD.
July 5, 1996
GRAM PANCHAYAT Vs. SHRI SITARI PARSU KAMBLE AND JUDGE, LABOUR COURT
July 18, 1996
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
June 14, 1996
KUMARI SANGITA PRALHAD DESAI Vs. SECRETARY, SHETKARI SAHAKARI SANGH LTD.
July 18, 1996
M/S. D.G.P. KOLCKNER WINDSOR (INDIA) LTD., Vs. VAMAN BHIKAJI MASURKAR AND SMT. S.V. SUVARNA
April 26, 1996
M/S. KOTHARI AUTO PARTS MFG. LTD. Vs. SHRI BHAGWAT R. SINGH AND SHRI S.N. KAMBLE
April 26, 1996
M/S. NITIN CASTINGS LIMITED CO. EASTERN EXPRESS HIGHWAY Vs. SHRI J.B. CHAUBEY AND SHRI V.P. PATIL
July 4, 1996
M/S. SHAH KANTILAL TOKARSHI & CO. AND MR. DHIRAJLAL TOKARSHI Vs. PURAGAMI MATHADI TRANSPORT, KHOKHA & GENERAL KAMGAR UNION
June 20, 1996
M/S. TEXTILE ART MACHINERY Vs. MAZDOOR CONGRESS,
July 25, 1996
M/S. VICTOR META CHEM PVT. LTD. Vs. MAHARASHTRA ENGINEERING, GENERAL KAMGAR SANGHATANA AND MRS. S.V. SUVARNA
April 22, 1996
MAHANAGARPALIKA KARMACHARI SANGH, THROUGH ITS GENERAL SECRETARY Vs. KOLHAPUR MUNICIPAL CORPORATION THOUGH ITS COMMISSIONER
September 2, 1996
MANAGING DIRECTOR, F. & K. AGRO PVT. LTD. Vs. SHRI LAHU BABURAO SHINDE, SHRI BALU KISAN MANE, SHRI LAXMAN KESHAV MANE AND SHRI DATTATRAYA SHANKAR NAVGHANE
September 3, 1996
MANAGING DIRECTOR, SHRI DOODHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD. Vs. MARUTI PANDURANG PATIL AND ORS.
August 2, 1996
MANAGING DIRECTOR/CHAIRMAN, VASATNDADA CO-OPERATIVE SPINNING MILLS LTD. Vs. SHRI SHIVAJI HINDURAO PATIL
September 30, 1996
MANOHAR TUKARAM SHINDE Vs. CHAIRMAN, SANGLI KRISHI UTPANNA BAZAR SAMITEE AND ORS.
January 17, 1996
MR. YASHWANT VISHRAM SORAP Vs. THE GENERAL MANAGER, BEST UNDERTAKING, MUNICIPAL CORPORATION OF GREATER BOMBAY AND THE GENERAL SECRETARY, BEST WORKERS UNION
February 9, 1996
MUMBAI MAZDOOR SABHA Vs. M/S. SENNETT, COLEMAN AND CO. LTD.,
July 9, 1996
PANDHARINATH VAMAN CHOUDHARY Vs. UNIVERSAL CAPSULES LIMITED AND FACTORY MANAGER, UNIVERSAL CAPSULES LIMITED
April 26, 1996
RAVINDRANATH YESHWANT KHADE Vs. EXECUTIVE ENGINEER, M.S.E.B. CONSTN. SUB-DIVISION, DEPT. (C.S.S.D.), SUPERINTENDING ENGINEER AND SMT. A.V. PALSULE, JUDGE, LABOUR COURT
July 19, 1996
REVINDRA GANAPATI KATTI Vs. CHIEF-OFFICER, SANGLI MUNICIPAL COUNCIL
September 4, 1996
RUSTOM BURJORJEE BILLIMORIA, BAI JERBAI WADIA HOSPITAL Vs. BAI JERBAI WADIA HOSPITAL CHILD HEALTH AND RESEARCH CENTRE AND DR. S.J. DALAL
July 30, 1996
SARPANCH, MANDUR GRAM PANCHAYAT Vs. SHRI GANPATI MARUTI BHOSALE
July 18, 1996
SAYYAD RAMJAN MHALDAR Vs. PROP. SOU. BHARATI ATMARAM ZAPADE, MANAGER, MAHADEO BALA NAIK
July 30, 1996
SHANTARAM SHIVRAM JADHAV, Vs. SECRETARY, DECCAN EDUCATION SOCIETY, FERGUSON COLLAGE AND SECRETARY, DECCAN EDUCATION SOCIETY, SANGLI BOARD
January 17, 1996
SHRI AJIT RAMZAN PINJARI Vs. DIVISIONAL TRAFFIC SUPERINTENDENT, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND 2 OTHERS
June 26, 1996
SHRI ANANT KASHINATH JAGTAP AND SHRI AKASH VASANTRAO TAVADE Vs. CHIEF OFFICER/PRESIDENT, MIRAJ NAGAR PARISHAD
April 9, 1996
SHRI ANANT MAHADEO SHETYE Vs. EXECUTIVE ENGINEER, P.W.D.
January 11, 1996
SHRI BABURAO GOVIND DHAVALE Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL
July 25, 1996
SHRI DATTATRAYA RAMCHANDRA CHAVAN Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL,
June 24, 1996
SHRI GANPAT SHRIPAD UDGAONKAR Vs. THE EXECUTIVE DIRECTOR, MENON AND MENON PVT. LTD
July 23, 1996
SHRI KONDIRAM SHANKAR JAGTAP Vs. THE CHAIRMAN, PHALTAN TALUKA AGRL. GRADUATE CO-OPERATIVE SOCIETY LTD.
July 23, 1996
SHRI MANGESH VASANT RAUL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 17, 1996
SHRI NANIK R. HINGORANI Vs. THE CENTURY SPINNING AND MFG. CO. LTD. AND JUDGE, 9TH LABOUR COURT
March 27, 1996
SHRI NARAYAN GOVIND ANTARKAR Vs. DISTRICT DAIRY DEVELOPMENT OFFICER
September 4, 1996
SHRI NARAYAN ISHWARA JADHAV Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL
September 13, 1996
SHRI PRALHAD ATMARAM JADHAV Vs. MANAGING DIRECTOR, KULKARNI BLACK & DECKER LTD.
July 26, 1996
SHRI VIJAY GANGARAM PATIL Vs. M/S. PARLE PRODUCTS KAMGAR SAHAKARI GRAHAK SANSTHA LIMITED, PARLE PRODUCTS MFG. CO. PVT. LTD. AND SHRI K.W. THAKRE
February 28, 1996
SOU. VATSALA HANMANT YEDALE Vs. CIVIL SURGEON, CHH. PRAMILARAJE RUGNALAYA
January 23, 1996
THE CHAIRMAN, KARMAVEER KAKASAHEB WAGH EDUCATION SOCIETY AND RECTOR, GURUKUL BOYS AND GIRLS HOSTEL Vs. MAHARASHTRA GENERAL KAMGAR UNION, THROUGH THEIR SECRETARY
August 27, 1996
THE CHIEF EXECUTIVE OFFICER, SANGLI ZILLA PARISHAD Vs. ADINATH NEMINATH BINDAGE
April 3, 1996
THE DIVISION TRAFFIC OFFICER, S.T. SANGLI Vs. SHRI G.B. CHOUGULE
April 11, 1996
THE DIVISIONAL CONTROLLER, S.T. Vs. SHRI HINDURAO GANAPATI JADHAV
September 4, 1996
THE DIVISIONAL OFFICER, MAHARASHTRA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. SHRI BALASAHEB DADA CHOUGULE
July 17, 1996
THE DIVISIONAL TRAFFIC OFFICER, S.T. SANGLI Vs. SHRI S.B. PAWAR (SINCE DIED HENCE HEIRS SMT. M.S. PAWAR)
April 10, 1996
THE DIVISIONAL TRAFFIC OFFICER, S.T. SATARA Vs. SHRI AYUB AKABAR MULANI
August 28, 1996
THE EX. ENGINEER, URBAN DIVISION Vs. SHRI DHONDIRAM MAHADEO KORE
August 30, 1996
THE MANAGER, PHALTAN TALUKA SAHAKARI DUDH PURAVATHA SANGH LTD. Vs. SURESH RAMCHANDRA JADHAV AND ORS.
March 27, 1996
THE MANAGING DIRECTOR, SANGLI URBAN CO-OP. BANK LTD. Vs. SHRI NAGESH WAMAN KULKARNI
July 23, 1996
THE MANAGING DIRECTOR, SHRI DATTA S.S.K. LTD. Vs. SHRI SHANKAR RAMA BARALE
April 4, 1996
THE MANAGING DIRECTOR, SHRI PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD. Vs. SHRI MUKUND SAKHARAM HERLEKAR
January 17, 1996
THE SUPERINTENDING ENGINEER AND THE EXECUTIVE ENGINEER, MECHANICAL CIRCLE Vs. SMT. SHOBHA BABASAHEB REDEKAR
August 9, 1996
UNDERWATER SERVICES COMPANY AND M.B. SAMANT Vs. MR. MOHINDER SINGH SARAN AND SHRI V.E. POTDAR
August 19, 1996
VASUDEO DHARANIDHAR JOSHI Vs. M/S. BOMBAY TEXTILE RESEARCH ASSOCIATION
July 21, 1996
ZILLA PARVIKSHA VA ANURAKSHAN SANGHATANA, THROUGH SHRI S.K. PANT VALAVALKAR AND ZILLA PARVIKSHA VA ANURAKSHAN SANGHATANA, THROUGH ITS KARYADHYKASHA Vs. SHRI SARJERAO BHAURAO EKAL
April 9, 1996