Case Index

Title
Date
A R ENTERPRISES CO PVT LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 22, 1996
A.S. BHALLA (DR.) Vs. STATE OF M.P.
April 8, 1996
AAKASH NAMKEEN PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES M P
June 26, 1996
ABDUL RASHID QURESHI Vs. AJAB SINGH
July 31, 1996
ABDUL SATTAR Vs. UNION OF INDIA
May 13, 1996
ABHA MAHESHWARI Vs. STATE OF M P
June 14, 1996
Abha Maheshwari Vs. State of M.P.
April 15, 1996
ADARSH GENERAL STORES Vs. SALES TAX OFFICER SATNA
September 26, 1996
Afsar Jahan Begum Vs. State of M.P.
January 11, 1996
AGARWAL K C Vs. WESTERN COAL FIELDS LTD
January 16, 1996
AGRAWAL R G AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 12, 1996
AGRO AID AGENCY Vs. COMMISSIONER OF SALES TAX INDORE
February 1, 1996
Ajij Vs. State of M.P.
April 20, 1996
AJUDHYA Vs. STATE OF M P
June 26, 1996
Akhand Pratap Singh Yadav Vs. Kunwar Surendra Pratap Singh
January 18, 1996
AKHILENDU ARJARIA Vs. BANARASIDAS
July 19, 1996
AKTI BAI Vs. BULKU LAL BAGHEL
September 23, 1996
Allahabad Bank Officers Association Vs. Allahabad Bank
May 1, 1996
ALOK Vs. PUSHPABAI
July 5, 1996
Alok Tiwari Vs. Madhya Pradesh Rajya Matsya Vikas Nigam
November 1, 1996
ALPAAI NAGRIK GRIH NIRMAN SAHAKARI SANSTHA Vs. STATE OF MADHYA PRADESH
February 7, 1996
AMARESH KUMAR Vs. LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION GWALIOR
July 1, 1996
AMARNATH PANDEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
September 17, 1996
AMARSINGH HIRALAL Vs. SUB-DIVISIONAL OFFICER
May 1, 1996
AMBARAM RAMAJI KUMHAR Vs. PRAMILABAI
May 10, 1996
Amir Khan Vs. Shamsher Khan
January 8, 1996
ANAND KUMAR Vs. STATE OF MADHYA PRADESH
May 17, 1996
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
April 12, 1996
ANIL KUMAR OJHA Vs. APPELLATE AUTHORITY DISTRICT CO-OPERATIVE LAND DEVELOPMENT BANK LTD
October 3, 1996
ANIL KUMAR PANNALAL KAHNDELWAL Vs. RAJKUMAR GHANSHYAMDAS GOYAL
September 17, 1996
ANIL SARAF Vs. NAMBOODAS
April 18, 1996
ANITA Vs. CHHAIL BHIHARI
August 20, 1996
Anita Sharma Vs. Rajendra Kumar
July 19, 1996
ANJU MUKHI Vs. SATISH KUMAR BHATIA
December 13, 1996
ANJULLA VERMA Vs. CAPT SUDHIR VERMA
May 15, 1996
ANNOOP SINGH Vs. COLLECTOR AND ORS
September 13, 1996
ANOKHILAL MEHTA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT JHABUA
November 4, 1996
ANOOP SAXENA Vs. MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE
July 12, 1996
ANWARI BEGUM Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER AND ANR.
May 16, 1996
ARCHANA DEY Vs. SOUTH EASTERN COALFIELDSLIMITED
October 11, 1996
ARUNA DEVI SANKLA Vs. STATE OF MADHYA PRADESH
October 15, 1996
Arvind Kumar Sahu Vs. Ushakiran
August 30, 1996
ASHA THAKUR Vs. SUKHRAJ MISTRI
July 16, 1996
ASHARAM RAMPRASAD Vs. MUNSHILAL KUSHWAH
September 13, 1996
ASHARAM SABOO AND SONS Vs. COMMISSIONER OF INCOME TAX
January 29, 1996
ASHOK BARMAN Vs. SADHANA
November 30, 1996
ASHOK KUMAR Vs. UNION OF INDIA
September 12, 1996
ASHOK KUMAR CHOPRA Vs. VISANDI
January 29, 1996
Ashok Kumar Sable Vs. Savak Prasad Singh
December 9, 1996
Ashok Steel Rolling Mills Vs. Madhya Pradesh Electricity Board
November 6, 1996
ASHOKPAL DAGA HUF Vs. COMMISSIONER OF INCOME TAX
January 12, 1996
ASSOCIATED CEMENT CO.LTD. Vs. STATE OF M.P..
September 17, 1996
Atar Singh Vs. State of M.P.
October 31, 1996
ATTAR SINGH NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
February 9, 1996
ATUL KUMAR Vs. STATE
January 31, 1996
AZAD BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
February 16, 1996
BABI Vs. SONA KHAN
March 23, 1996
BABULAL AND ANOTHER Vs. ASHWANI KUMAR AND OTHERS
March 19, 1996
BABURAM Vs. MAHILA SUDHARANI
January 11, 1996
Baby Vs. Sana Khan
March 23, 1996
BACHCHI LAL Vs. HUKAM CHAND
August 29, 1996
BADDA BHIL Vs. STATE OF M P
July 1, 1996
BADRI NARAYAN SHRIVASTAVA Vs. SHIV NARAYAN SHRIVASTAVA
April 26, 1996
BADRI PRASAD RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
January 3, 1996
Badrilal Vs. State of M.P.
May 11, 1996
BADSHAH CONSTRUCTION COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1996
BAHUBAL S/O BACHARAJ JI Vs. SHAFI MOHAMMAD S/O CHAND MOHAMMAD
April 8, 1996
Baijnath Singh Vs. State of M.P.
August 31, 1996
BAJRANG EXTRACTIONS LTD Vs. STATE OF M P
September 25, 1996
BALA PRASAD Vs. STATE OF MADHYA PRADESH
August 27, 1996
BALBIR SOUND Vs. INDIAN BANK
January 8, 1996
BALCHAND MALAIYA Vs. UNION OF INDIA
September 2, 1996
BALCHAND MALAIYA & ORS Vs. UNION OF INDIA & ORS
September 7, 1996
BALCHAND MALAIYA HUF Vs. COMMISSIONER OF WEALTH TAX
March 25, 1996
BALDEO KUMAR AGRAWAL Vs. MANAGING DIRECTOR M P RAJYA LAGHU VAN UPAJ SAHKARI SANGH MARYADIT
May 6, 1996
BALGOVIND AND OTHERS Vs. GENERAL MANAGER, WESTERN COAL
December 18, 1996
BALJEET SINGH Vs. STATE OF M P
December 5, 1996
BANARSI ALIAS PANHA Vs. STATE OF MADHYA PRADESH
May 8, 1996
BANOO E COWASJI Vs. COMMISSIONER OF GIFT TAX
March 7, 1996
BANOO E COWASJI LATE Vs. COMMISSIONER OF INCOME TAX
February 28, 1996
BANSHILAL BABULAL Vs. COMMISSIONER OF SALES TAX M P
January 30, 1996
BANSILAL NANDA BRINDAWAN Vs. STATE OF M P
October 9, 1996
BAPUSINGH Vs. STATE OF MADHYA PRADESH
February 4, 1996
BASANT RAI SAXENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
September 25, 1996
BASANT RAI SAXENA Vs. M.P.S.R.T.C. THROUGH DIRECTOR, BHOPAL AND OTHERS
September 25, 1996
BAWLESHWAR FILMS Vs. DINESH SINGH
October 11, 1996
BENI RAM SAHU Vs. BEER SINGH
September 9, 1996
Betal Singh Vs. State of M.P.
April 15, 1996
BHAGIRATH Vs. SHANKARLAL
August 21, 1996
BHAGWANDAS PAWAIYA Vs. KAILASH NARAYAN AND BROS FIRM
May 14, 1996
Bhagwanti Vs. Anna @ Appa
October 7, 1996
BHAGWATI PRASAD SINGHAL Vs. STATE GOVERNMENT OF MADHYA PRADESH
January 16, 1996
BHAILAL BHAI ZAVER BHAI PATEL Vs. UNION OF INDIA
October 4, 1996
BHARAT ALUMINIUM CO Vs. COMMISSIONER OF SALES TAX M P
January 5, 1996
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF SALES TAX M P
April 22, 1996
BHARAT ALUMINIUM COMPANY LTD Vs. COMMISSIONER OF SALES TAX
March 19, 1996
BHARAT HEAVY ELECTRICALS LTD Vs. KESHAV DAS AGARWAL
September 27, 1996
BHILAI ISPAT MAZDOOR SANGH Vs. STEEL AUTHORITY OF INDIA
November 18, 1996
BHILAI WIRES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1996
BHOORA LAXMI PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
December 10, 1996
BHUSHAN RAMLAL KASHYAP Vs. S D O
November 21, 1996
BINDESHWARI PRASAD SINGH Vs. M P STATE MINING CORPORATION
February 16, 1996
BINODIRAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
March 8, 1996
BIRESH KUMAR Vs. STATE OF M.P.
January 2, 1996
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. GWALIOR SYNTHETICS PVT LTD
May 9, 1996
BODHANBAI Vs. AMRIK SINGH
February 14, 1996
BRAHAMANAND Vs. SHRIBALLABH SHRIVASTAVA
December 25, 1996
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RANJIT SINGH MISHRA
August 2, 1996
BRIJ MOHAN SHRIVASTAVA Vs. RAMESH
July 18, 1996
BRIJENDRA KUMAR GUPTA AND OTHERS Vs. RAIPUR DEVELOPMENT AUTHORITY ROUGH CHAIRMAN AND ANOTHER
February 16, 1996
BUILDWORTH PRIVATE LTD Vs. SALES TAX OFFICER
August 21, 1996
Cantonment Board Vs. Mohanlal
January 2, 1996
Captain Mohan Singh Vs. Union of India
August 13, 1996
CENTRAL BANK OF INDIA Vs. NEMICHAND HARILAL JAIN
November 15, 1996
CENTRAL BANK OF INDIA INDORE Vs. LAXMI COTTON COMPANY
July 3, 1996
CENTRAL BANK OF INDIA TIRODI BRANCH Vs. ABDUL MUJEEB KHAN
April 25, 1996
CENTRAL BOARD OF KARMACHARI PROVIDENT FUND Vs. JOG KHAJANCHI
October 17, 1996
CENTRAL COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX
April 22, 1996
CHAMAR SINGH AND 4 ORS. Vs. ROHIT KUMAR AND ANR.
April 22, 1996
CHAND DATTA Vs. UNION OF INDIA
December 9, 1996
CHANDA BAI Vs. ANWARKHAN
May 17, 1996
CHANDA DEVI SHRIVASTAVA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
September 30, 1996
Chandabai Yadav Vs. State of M.P.
December 3, 1996
CHANDABAI YADAV Vs. STATE OF MADHYA PRADESH
November 30, 1996
CHANDAN AGARWAL Vs. MUKESH KUMAR AGARWAL
January 18, 1996
CHANDRAPRABHA Vs. UNITED INDIA INSURANCE CO.
April 1, 1996
CHATRA Vs. IMRAT LAL
October 14, 1996
CHATUR RAO Vs. MANTHU
January 19, 1996
CHHAYA Vs. KASTOOR CHAND JAIN
January 10, 1996
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1996
COL. V. N. KAPOOR Vs. UNION OF INDIA AND OTHERS
June 24, 1996
COLLECTOR OF CENTRAL EXCISE Vs. NIRANJAN PRASAD
February 26, 1996
COMMISSIONER OF CUSTOMS AND C EX Vs. KESARI STEELS
April 23, 1996
COMMISSIONER OF GIFT TAX Vs. GULRAJ BABOOLAL
March 14, 1996
COMMISSIONER OF GIFT TAX Vs. LEELADEVI MUTHA
January 2, 1996
COMMISSIONER OF INCOME TAX Vs. DHIRAJ KUMAR AND COMPANY
January 3, 1996
COMMISSIONER OF INCOME TAX Vs. MANEKARAJE PAWAR H H MAHARANI
January 3, 1996
COMMISSIONER OF INCOME TAX Vs. GUNWANTI BAI
January 4, 1996
COMMISSIONER OF INCOME TAX Vs. DWARKADAS GHASHIRAM
January 17, 1996
COMMISSIONER OF INCOME TAX Vs. TEA CO
January 17, 1996
COMMISSIONER OF INCOME TAX Vs. INDERPAL
January 16, 1996
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
January 16, 1996
COMMISSIONER OF INCOME TAX Vs. BHUPENDRA KUMAR PATEL
January 16, 1996
COMMISSIONER OF INCOME TAX Vs. CHRISTIAN FELLOWSHIP HOSPITAL
January 16, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVAR TRADERS
January 15, 1996
COMMISSIONER OF INCOME TAX Vs. EVEREST COLD STORAGE
January 16, 1996
COMMISSIONER OF INCOME TAX Vs. ASHOK PAL DAGA
January 11, 1996
COMMISSIONER OF INCOME TAX Vs. LOKENDRA SINGH H H
January 23, 1996
COMMISSIONER OF INCOME TAX Vs. OMPRAKASH PREMCHAND AND COMPANY
January 23, 1996
COMMISSIONER OF INCOME TAX Vs. UTTAMCHAND SAHIJRAM
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. TEJBALI SINGH TRANSPORT CO
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. RAMLAL CHIRANJILAL
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR JASWANT KUMAR
January 29, 1996
COMMISSIONER OF INCOME TAX Vs. BAJRANGLAL DWARKA PRASAD
January 31, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI ENGINEERING CORPORATION LTD
February 5, 1996
COMMISSIONER OF INCOME TAX Vs. S KHUSHAL SINGH
February 6, 1996
COMMISSIONER OF INCOME TAX Vs. S U SERVICES
February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SATPAL VIJAY KUMAR
February 7, 1996
COMMISSIONER OF INCOME TAX Vs. DHARIWAL SALES ENTERPRISES
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD IQBAL
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. RATANCHAND MEHTA
February 7, 1996
COMMISSIONER OF INCOME TAX Vs. MEHTA SHANTILAL
February 8, 1996
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. M K PUSHPRAJ SINGH
March 14, 1996
COMMISSIONER OF INCOME TAX Vs. RAHUL STEEL FORGINGS P LIMITED
March 14, 1996
COMMISSIONER OF INCOME TAX Vs. OSWAL DATA PROCESSORS
March 13, 1996
COMMISSIONER OF INCOME TAX Vs. LAXMI METAL POWDER PRVATE LIMITED
March 13, 1996
COMMISSIONER OF INCOME TAX Vs. ALIMBEG SALIMBHAI
March 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAJDOOT HOTEL ENTERPRISES CORPORATION PRVATE LIMITED
March 15, 1996
COMMISSIONER OF INCOME TAX Vs. SANTOSH RICE MILLS
March 16, 1996
COMMISSIONER OF INCOME TAX Vs. DELHI BIDI SALES AGENCIES
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH NATHUSINGH
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. DEVSHREE VIPANAN SAHAKARI SANSTHA LIMITED
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. BARJATIYA CHILDREN TRUST
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED
March 19, 1996
COMMISSIONER OF INCOME TAX Vs. BILKISHBAI
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. NARMADA LEATHERS P LTD
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. UMESHCHAND K PATEL
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. MOHANLAL MISHRILAL AND SONS
March 25, 1996
COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR GORDHANLAL
March 23, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI MAHILA SAMAJ
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS
March 25, 1996
COMMISSIONER OF INCOME TAX Vs. SACHDEV DAL MILLS
March 26, 1996
COMMISSIONER OF INCOME TAX Vs. DEWAS DYE CASTING PRVATE LIMITED
March 27, 1996
COMMISSIONER OF INCOME TAX Vs. FATELAL
March 27, 1996
COMMISSIONER OF INCOME TAX Vs. SURESHCHANDRA GUPTA
April 2, 1996
COMMISSIONER OF INCOME TAX Vs. BHAGWAN CLOTH STORES
April 2, 1996
COMMISSIONER OF INCOME TAX Vs. THAKURDAS AIDASANI
April 2, 1996
COMMISSIONER OF INCOME TAX Vs. HARKESHDAS
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. P D AGRAWAL AND COMPANY
April 4, 1996
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LIMITED
April 4, 1996
COMMISSIONER OF INCOME TAX Vs. SINGHAI RAKESH KUMAR
April 8, 1996
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
April 8, 1996
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS
February 14, 1996
COMMISSIONER OF INCOME TAX Vs. PRABHAWATI GUPTA
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. SUBODH KUMAR JAIN
February 14, 1996
COMMISSIONER OF INCOME TAX Vs. SAUSER LIQUOR TRADERS
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA DEVI TRUST
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. LILASONS BREWERIES P LTD
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. DAMODARDAS MURARILAL
February 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHATIA D M INDUSTRY
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL MISHRILAL SEMLAVADA
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. DUBEY J P
March 8, 1996
COMMISSIONER OF INCOME TAX Vs. MAHARANI PRABHA RAJYALAXMI H H
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. MALWA OXYGEN AND INDUSTRIAL PRVATE LIMITED
March 13, 1996
COMMISSIONER OF INCOME TAX Vs. RANGNATH AND COMPANY
February 29, 1996
COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN
March 1, 1996
COMMISSIONER OF INCOME TAX Vs. KAMDHENU AGENCIES
March 3, 1996
COMMISSIONER OF INCOME TAX Vs. DHANANJAY RAO JADHAV
February 24, 1996
COMMISSIONER OF INCOME TAX Vs. CHUHARMAL MANGHANDAS
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. RANIRAJ KAUR
February 24, 1996
COMMISSIONER OF INCOME TAX Vs. DEVRADHAN MADHAVLAL GENDA TRUST
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. HARIKISHAN DINESHKUMAR AND CO
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. RAJENDRA RICE MILL
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. GORELAL DUBEY
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. GANESH PRASAD BADRIPRASAD AND COMPANY
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD RAJARAM ADATIYA
April 23, 1996
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI BIRLA
May 6, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVIR STORES
May 7, 1996
COMMISSIONER OF INCOME TAX Vs. DESHRAJ VIJAY KUMAR
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. SAL UDYOG LIMITED
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. NOSHIRWAN AND COMPANY PRVATE LIMITED
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. P BHANSALI CLOTH STORES
April 16, 1996
COMMISSIONER OF INCOME TAX Vs. SHASALI CLOTH STORES
April 16, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ALI GULAM ALI
April 18, 1996
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI NATANI
April 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI MACHINE TOOLS
April 12, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 1
April 17, 1996
COMMISSIONER OF INCOME TAX Vs. KREBS AND COMPANY
April 17, 1996
COMMISSIONER OF INCOME TAX Vs. M P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED
April 18, 1996
COMMISSIONER OF INCOME TAX Vs. ASHOK AUTOMOBILES
April 18, 1996
COMMISSIONER OF INCOME TAX Vs. SUMERMAL GOPICHAND
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. AUDHYOGIK VIKAS NIGAM LIMITED M P
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TRADING CO
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAJIV UDYOG
April 8, 1996
COMMISSIONER OF INCOME TAX Vs. SURESHCHAND MITTAL
April 10, 1996
COMMISSIONER OF INCOME TAX Vs. VIJAY DAL MILLS
May 27, 1996
COMMISSIONER OF INCOME TAX Vs. JAMIYATRAI RAJPAL
May 16, 1996
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL CHAMPALAL AND CO
May 9, 1996
COMMISSIONER OF INCOME TAX Vs. SHIVNARAYAN JAMNALAL AND COMPANY
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. HASMUKHLAL BAGADIA
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILLS AND ELECTRICAL STORES
May 8, 1996
COMMISSIONER OF INCOME TAX Vs. JHAMAD G S
May 13, 1996
COMMISSIONER OF INCOME TAX Vs. BHARAT INDUSTRIAL WORKS
May 7, 1996
COMMISSIONER OF INCOME TAX Vs. MOHANLAL RADHAKRISHNA
May 11, 1996
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
July 3, 1996
COMMISSIONER OF INCOME TAX Vs. GHASIRAM KALURAM
July 4, 1996
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. M S J CONSTRUCTION PRVATE LIMITED
June 27, 1996
COMMISSIONER OF INCOME TAX Vs. BRITE AUTOMOTIVE AND PLASTICS LIMITED
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. NATHULAL JAWARCHAND
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN CO
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. DOGAR TOOLS PRVATE LIMITED
August 19, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES PRVATE LIMITED
August 20, 1996
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL FAMILY TRUST
August 20, 1996
COMMISSIONER OF INCOME TAX Vs. KOHINOOR PAPER PRODUCTS
August 27, 1996
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICALS COMPANY LIMITED
August 27, 1996
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTROGRAPHITES LIMITED
August 23, 1996
COMMISSIONER OF INCOME TAX Vs. EICHER MOTORS LTD
August 23, 1996
COMMISSIONER OF INCOME TAX Vs. KEDIA LEATHER AND LIQUOR PRVATE LIMITED
August 23, 1996
COMMISSIONER OF INCOME TAX Vs. GULAM RASOOL
August 26, 1996
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND POONAMCHAND
July 31, 1996
COMMISSIONER OF INCOME TAX Vs. GANGOTRI TUBE WELLS PRVATE LIMITED
July 31, 1996
COMMISSIONER OF INCOME TAX Vs. M P FINANCIAL CORPORATION
August 1, 1996
COMMISSIONER OF INCOME TAX Vs. AGRAWAL GUDAKU FACTORY
August 12, 1996
COMMISSIONER OF INCOME TAX Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT
August 13, 1996
COMMISSIONER OF INCOME TAX Vs. MARJINDER KAUR
August 19, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH
July 15, 1996
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM RAIPUR LIMITED
July 15, 1996
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
July 11, 1996
COMMISSIONER OF INCOME TAX Vs. ADOON ELECTRONICS PRIVATE LIMITED
July 12, 1996
COMMISSIONER OF INCOME TAX Vs. MALTHURAM RAJENDRA KUMAR
July 8, 1996
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS
July 9, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 2
July 9, 1996
COMMISSIONER OF INCOME TAX Vs. S T I BIPLUS TUBING INDIA LIMITED
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. NADIR RASHID
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVIR CONSTRUCTION COMPANY
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. SIBBAL COLD STORAGE
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRAHJIBHAI AND COMPANY
July 18, 1996
COMMISSIONER OF INCOME TAX Vs. SANMATI FOREST INDUSTRIES PRVATE LIMITED
July 23, 1996
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
July 26, 1996
COMMISSIONER OF INCOME TAX Vs. INDORE TABLE TENNIS TRUST
July 26, 1996
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GARG
July 31, 1996
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD
March 1, 1996
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS
March 9, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH
March 15, 1996
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM (RAIPUR) LIMITED
March 15, 1996
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRANJIBHAI
March 18, 1996
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS
March 26, 1996
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES PRVATE LIMITED
October 17, 1996
COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR SHYAMSUNDER
September 27, 1996
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TRADERS
August 27, 1996
COMMISSIONER OF INCOME TAX Vs. GUPTA BANDHU
September 4, 1996
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAMDAS DHORIBHAI AND COMPANY
September 4, 1996
COMMISSIONER OF INCOME TAX Vs. BHAGIRATH AND BROS
September 21, 1996
COMMISSIONER OF INCOME TAX Vs. SHARADAPRASAD MOTILAL
September 18, 1996
COMMISSIONER OF INCOME TAX Vs. TRIVENIPRASAD PANNALAL
September 18, 1996
Commissioner of Income Tax Vs. Jila Sahkari Kendriya Bank
August 15, 1996
Commissioner Of Income Tax Vs. Digvijay Traders.
August 3, 1996
Commissioner Of Income Tax Vs. S.D.Matkar.
July 8, 1996
COMMISSIONER OF INCOME-TAX Vs. VIPPY SOLVEX PRODUCTS (P) LTD
November 6, 1996
COMMISSIONER OF INCOME-TAX Vs. MALTHURAM RAJENDRA KUMAR
March 8, 1996
COMMISSIONER OF INCOME-TAX Vs. J P DUBEY
March 8, 1996
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL BROTHERS
May 11, 1996
COMMISSIONER OF INCOME-TAX Vs. SHIV SHAKTI TIMBERS
May 6, 1996
COMMISSIONER OF INCOME-TAX Vs. FATELAL LRS OF RAMBHABAI
March 27, 1996
COMMISSIONER OF INCOME-TAX Vs. SANTOSH RICE MILLS
March 15, 1996
COMMISSIONER OF INCOME-TAX Vs. H H MAHARANI MANEKARAJE PAWAR
January 3, 1996
COMMISSIONER OF INCOMETAX Vs. MANGILAL JAIN
August 23, 1996
COMMISSIONER OF INCOMETAX Vs. CENTRAL INDIA MOTORS
December 10, 1996
COMMISSIONER OF INCOMETAX Vs. TRILOKCHAND SWAROOP CHAND
September 18, 1996
COMMISSIONER OF SALES TAX Vs. FILTER CO
May 16, 1996
COMMISSIONER OF SALES TAX Vs. MADHYA PRADESH KIRANA STORES
February 1, 1996
COMMISSIONER OF SALES TAX Vs. HOTEL CHANDELA
February 7, 1996
COMMISSIONER OF SALES TAX Vs. MADHYA BHARAT PAPERS LTD
March 15, 1996
COMMISSIONER OF SALES TAX Vs. SHAYAM VASTRA BHANDAR
February 22, 1996
COMMISSIONER OF SALES TAX M P Vs. SONA TRADERS
March 19, 1996
COMMISSIONER OF SALES TAX M P Vs. RAJARAM AND BRORS
October 18, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. S KUMARS LTD
August 27, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SHAILENDRA AND COMPANY
February 2, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SANJAY CORPORATION
February 1, 1996
COMMISSIONER OF SALES TAX, M.P., INDORE Vs. GANESH TRADING CO.
January 31, 1996
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
January 12, 1996
COMMISSIONER OF WEALTH TAX Vs. SHRIVASTAVA H S
September 12, 1996
COMMISSIONER OF WEALTH TAX Vs. PARMANAND BHAI PATEL
November 6, 1996
COMMISSIONER OF WEALTH TAX Vs. DEEPAM KUMAR PATEL
October 8, 1996
Commissioner Of Wealth Tax Vs. Kailashchandra Shankarlal ...
February 19, 1996
COMMISSIONER OF WEALTH TAX Vs. MALHAR RAO TATYA SAHEB HOLKAR
January 24, 1996
COMMISSIONER OF WEALTH TAX Vs. PREMLATA C LUNKAD
January 10, 1996
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
January 11, 1996
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA BAHADUR SINGH KASLIWAL
January 10, 1996
COMMISSIONER OF WEALTH TAX Vs. JANAKRAJ SONI
February 16, 1996
COMMISSIONER OF WEALTH TAX Vs. GAYATRIDEVI
February 27, 1996
COMMISSIONER OF WEALTH TAX Vs. USHA DEVI
March 12, 1996
COMMISSIONER OF WEALTH TAX Vs. DWARKADAS GHASIRAM
April 25, 1996
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI USHA DEVI
April 9, 1996
COMMISSIONER OF WEALTH TAX Vs. ASHA DIGVIJAYA SINGH
August 6, 1996
COMMISSIONER OF WEALTH TAX Vs. PUSHPA GARG
August 3, 1996
COMMISSIONER OF WEALTH TAX Vs. SUSHILADEVI
July 12, 1996
COMMISSIONER OF WEALTHTAX Vs. KANHAIYALAL
September 21, 1996
COMMISSIONER OF WEATH TAX Vs. KANHAIYALAL THAVARJI
September 19, 1996
CONTROLLER OF ESTATE DUTY Vs. VITTALDAS M MODI LATE
February 9, 1996
DADAMCHAND KESHRIMAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 19, 1996
Dayaram Vs. State of M.P.
September 11, 1996
DEEPAK NATKAR Vs. DEEPALI NATKAR
April 8, 1996
DEEPAK SHUKLA Vs. SAVITRI
August 23, 1996
DELHI U P M P TRANSPORT CO Vs. COMMISSIONER OF SALES TAX M P
February 8, 1996
Dena Bank Vs. New Malwa Cotton Corpn.
July 13, 1996
Deochand Vs. Birikhdas
August 29, 1996
DEV CHAND Vs. BABULAL FAUJDAR BUS SERVICE
July 22, 1996
DEVMANI BAI Vs. KALYAN SINGH
September 9, 1996
DEWAS TOOLS PVT LTD Vs. UNION OF INDIA
April 16, 1996
DHANESH Vs. RAM KUMAR S O NANDLALJI MANSUKHANI
June 27, 1996
DHANIRAM Vs. S.D.O. PICHHORE AND OTHERS
July 24, 1996
Dhanna Vs. State of M.P.
July 25, 1996
Dhannalal Vs. D.P. Vijayvargiya
May 7, 1996
Dhannobai Vs. Kanhaiya Lal
September 20, 1996
DHANNOO LAL Vs. SUB-DIVISIONAL OFFICER
October 17, 1996
DHAR JILLA SAHAKARI BHOOMI VIKAS BANK MARYADIT DHAR Vs. LABOUR COURT INDORE
January 19, 1996
DHARAM VEER SHARMA Vs. BHAGWATI PRASAD
September 10, 1996
DHARAMSINGH GOVINDSINGH Vs. SURESHCHANDRA GUPTA
May 7, 1996
DHARAMVIR SINGH PUNJABI Vs. RAGHUVAR
July 30, 1996
DHUMADANDHIN Vs. STATE OF MADHYA PRADESH
August 20, 1996
DHUNIWALA ASHRAM PUBLIC TRUST Vs. REGISTRAR PUBLIC TRUST
December 10, 1996
DIAMOND CEMENTS Vs. PRAVIN BANO SMT AND 5 ORS
August 21, 1996
Dilip Singh Vs. State of M.P.
October 12, 1996
DOMA ALIAS DEVENDRA KUMAR Vs. SHEIKH HASAN ALIAS SHABBOO MASTER
July 19, 1996
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
February 15, 1996
Dulari Vs. Chooramani
July 17, 1996
Dule Singh Vs. State of M.P.
February 24, 1996
DULICHAND GULSARI LAL JAIN Vs. UNION OF INDIA
September 11, 1996
DUNLOP INDIA LTD Vs. COMMISSIONER OF SALES TAX INDORE
April 2, 1996
DURG TRANSPORT CO PVT LTD Vs. INDUSTRIAL COURT
December 9, 1996
DWARIKA Vs. GURUPAL KAUR
February 14, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. DAYABHAI
January 5, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. CENTRAL INDIA SALES CORPORATION
August 3, 1996
ESTATE OF LATE TUKOJIRAO HOLKAR Vs. COMMISSIONER OF WEALTH-TAX
March 11, 1996
FACTORY MANAGER CENTRAL INDIA MACHINERY Vs. PRAKASH SINGH
January 8, 1996
FARID KHAN Vs. STATE OF M.P.
January 25, 1996
FATEHCHAND MOONAT Vs. UNION OF INDIA
January 19, 1996
FIRM KAILASH NARAYAN Vs. BHAGWANDAS PAWAIYA
August 2, 1996
FLORA PAPER AND BOARD MILLS Vs. COMMISSIONER OF SALES TAX M P
April 22, 1996
FOOD CORPORATION OF INDIA Vs. R G TAMRAKAR
July 19, 1996
FOOD CORPORATION OF INDIA BHOPAL Vs. BABULAL AGARWAL BHOPAL
September 18, 1996
G.C. Jain Vs. Hari Singh Gour V.V. Sagar
July 22, 1996
G.R. Jaiswal Vs. Personal Manager S.E.C.L.
December 3, 1996
Gajadhar Soni Vs. State of M.P.
December 4, 1996
GAJANAN MOTAL COMPLEX Vs. GWALIOR DEVELOPMENT AUTHORITY
February 7, 1996
Gajra Bevel Gears Ltd. Vs. Manohar
November 14, 1996
GANESHRAM Vs. LAXMIBAI
November 7, 1996
GANGA ICE FACTORY CHHATARPUR Vs. M P FINANCIAL CORPORATION INDORE
July 30, 1996
GANGADHAR Vs. STATE OF M P
July 15, 1996
GENDABAI Vs. KESHU RAM
June 26, 1996
GOPI Vs. STATE OF MP
January 9, 1996
Gordhanlal @ Gordhan Vs. State of M.P.
August 3, 1996
GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
February 14, 1996
GRASIM KARYAKARTA SAHAKARI SAMITI LTD Vs. STATE OF M P
September 4, 1996
GROVER SOAP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1996
GUDDU ALIAS LAKHAN SINGH Vs. STATE OF M P
June 27, 1996
GULAM AHMED Vs. LATE HAJI MAULANA MOHAMMAD ZAHOOR
September 24, 1996
Gulsher Khan Vs. Union of India & Anr.
February 8, 1996
GUPTA HUF K P Vs. COMMISSIONER OF INCOME TAX
August 27, 1996
GURMEET KAUR Vs. STATE OF M.P.
February 5, 1996
GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD Vs. COMMISSIONER OF SALES TAX M P
August 22, 1996
GWALIOR SUGAR CO LIMITED DABRA Vs. UNION OF INDIA
January 10, 1996
H H MAHARAJA MARTAND SINGH JU DEO Vs. WEALTH TAX OFFICER
December 18, 1996
H K TRADERS Vs. COMMISSIONER OF INCOME TAX
March 12, 1996
HAIDER ALI Vs. STATE OF MADHYA PRADESH
September 10, 1996
HAIDER ALI MUMTAJALI Vs. STATE OF M P
September 9, 1996
HAMID KHAN Vs. STATE OF MADHYA PRADESH
October 30, 1996
Hamid Khan, Advocate Vs. State of M.P.
October 30, 1996
HANUMAN MILLING INDUSTRIES Vs. RATAN LAL ALIAS RATTU
November 27, 1996
HARGOVIND JOHARI Vs. ZILA PANCHAYAT
January 30, 1996
HARI KRISHNA Vs. UNION OF INDIA
April 23, 1996
HARI SINGH GAUR VISHWA VIDHYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT SAGAR
August 23, 1996
Hari Singh Gour Vs. State of M.P.
November 21, 1996
HARI SINGH GOUR Vs. STATE OF M P
November 5, 1996
HARIBAI Vs. STATE OF MADHYA PRADESH
January 16, 1996
Haricharan Vs. State of M.P.
October 10, 1996
Harishankar Vs. State of M.P.
February 26, 1996
HARISHANKAR Vs. STATE OF M P
February 21, 1996
Harjee alias Hajari Vs. Ranjeet Singh
August 12, 1996
Harkunwar Bai (Mahila) Vs. State of M.P.
June 24, 1996
HARLAL GULLA KACHHI Vs. KANCHHEDILAL KASHIRAM NEMA
June 25, 1996
HARSH WOOD PRODUCTS PVT LTD Vs. BANK OF INDIA
May 17, 1996
HARVILAS SHIVHARE Vs. JAHOOR KHAN
July 17, 1996
Hashmatullah Vs. State of M.P.
May 10, 1996
HAV. TEJBALI SINGH Vs. UNION OF INDIA
July 23, 1996
Hazi Musa Wali Mohammad Vs. Gogalbai
March 12, 1996
HEMA PANDEY Vs. SAROJ SINGH
October 14, 1996
HEMTA S O SEKIYA Vs. STATE OF MADHYA PRADESH
September 9, 1996
HEMTA SEKIYA Vs. STATE OF M P
September 9, 1996
HIGH COURT OF M P EMPLOYEES ASSOCIATION Vs. STATE OF MADHYA PRADESH
March 25, 1996
HIGH COURT OF MADHYA PRADESH Vs. ANAND MOHAN AGARWAL
September 19, 1996
HIMATLAL VADALIYA Vs. UNION OF INDIA
May 9, 1996
Hindu Singh Vs. State of M.P.
October 10, 1996
HINDUSTAN ANTIBIOTICS LTD Vs. KOHLI MEDICAL STORES
September 4, 1996
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE INDUSTRIAL COURT
January 15, 1996
Hiramani Shukla Vs. Ravindra Shukla
August 1, 1996
I C I INDIA LTD Vs. UNION OF INDIA
December 6, 1996
IMRATLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
February 9, 1996
IMTIAZ AHMED Vs. STATE OF MADHYA PRADESH
November 28, 1996
In re : M.P. Dwivedi, Dharmendra Chaudhary, S.S. Ansari, N.D.Bhargava, Natwar Singh, Vinod Kumar and B.K. Nigam Vs. .
January 11, 1996
Indian Bank Vs. Satish Chand Babbar
November 30, 1996
INDIAN POULTRY Vs. COMMISSIONER OF INCOME TAX
November 6, 1996
INDOR DUGDHA SANGH SAHAKARI MARYADIT Vs. K P SINGH
October 16, 1996
INDORE BOTTLING CO Vs. UNION OF INDIA
April 19, 1996
INDORE DUGDH SANGH Vs. K P SINGH
October 15, 1996
INDRAJIT SINGH Vs. COMMISSIONER OF INCOME TAX
March 15, 1996
INDRAKUMAR Vs. STATE OF M P
January 16, 1996
ISHADEY Vs. BHAROSI
November 7, 1996
ISHAQUE ALIAS TOTALIYA Vs. STATE OF MADHYA PRADESH
September 19, 1996
ISHAR ALLOY STEELS LTD Vs. UNION OF INDIA
September 24, 1996
ISHWARCHAND Vs. COMMISSIONER OF INCOME TAX
March 21, 1996
ISHWARI PRASAD Vs. UNION OF INDIA
June 24, 1996
J K ENTERPRISES Vs. STATE OF MADHYA PRADESH
July 23, 1996
J P TOBACCO PRODUCTS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1996
J.S. BRAH Vs. CENTRAL WAREHOUSING CORPORATION
May 17, 1996
J.S. Chhabra Vs. State of M.P.
November 28, 1996
JAGANOO Vs. CHHOTE
February 22, 1996
Jagdish Vs. Chamchambai
September 23, 1996
JAGDISH CHANDRA SAHANI Vs. PRAKASH KAUR
August 20, 1996
JAGDISH PRASAD AGRAWAL Vs. STATE OF M P
February 6, 1996
JAGDISH PRASAD BHUNJWA Vs. STATE OF MADHYA PRADESH
January 15, 1996
JAGDISHCHANDRA KATIYAR Vs. KAMLABAI
August 1, 1996
JAGGI Vs. STATE OF MADHYA PRADESH
July 12, 1996
JAI KISHAN DASS Vs. RAM BABU AGGARWAL
July 16, 1996
JAIN FERRO ALLOYS PVT. LTD. Vs. CHAIRMAN, M.P.E.B., JABALPUR
May 17, 1996
JAKHI Vs. STATE OF MADHYA PRADESH
December 25, 1996
JALALUDDIN NOORUDDIN Vs. HANIFA MAQBOOL
January 19, 1996
JAMBHUKUMAR SINGH KASLIWAL Vs. COMMISSIONER OF INCOME TAX
September 4, 1996
JAMEEL HUSSEIN Vs. OM PRAKASH SINGH GURJAR
April 12, 1996
JAWARCHAND POONAMCHAND DASSAJI Vs. STATE OF M P
July 5, 1996
Jeenat Bee Vs. State of M.P.
July 1, 1996
JEENATBI Vs. STATE OF MADHYA PRADESH
July 5, 1996
JHAMATMAL TAKHATMAL KIRANA MERCHANTS Vs. COMMISSIONER OF INCOME TAX
February 24, 1996
JINTABI Vs. STATE
July 1, 1996
JIYAJEERAO COTTON MILLS LTD. Vs. MAZDOOR CONGRESS AND ORS.
May 17, 1996
JOHN ADWARD MARBAL Vs. NALINI SHAILBALA
July 12, 1996
JOSHI R D AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 25, 1996
K N OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 9, 1996
K P GUPTA HUF Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX
August 27, 1996
K.N. Thapak Vs. Special Police Establishment Lok Ayukt, Moti Mahal, Gwalior
December 22, 1996
K.P.ENTERPRISES Vs. DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX, RAIPUR
May 13, 1996
KADHORA BALLO KACHHI Vs. STATE OF M P
March 11, 1996
KAILASH CHANDRA SETHI Vs. PROVIDENT FUND INSPECTOR MADHYA PRADESH INDORE
November 4, 1996
KAILASH LALSINGH KHANGAR Vs. STATE OF MADHYA PRADESH
January 18, 1996
KAILASH NARAIN Vs. MAHILA MANBHOTA
January 18, 1996
KAILASHPATI KEDIA Vs. STATE OF MAHARASHTRA
March 27, 1996
KALAVATI Vs. DHANIYA BAI
April 16, 1996
KALIBAI Vs. M P ELECTRICITY BOARD
April 25, 1996
KALU ALIAS HUKUMCHAND Vs. DISTRICT MAGISTRATE
February 12, 1996
KALYANI SHARP INDIA LTD Vs. LABOUR COURT NO 1, GWALIOR
May 17, 1996
KAMAL JAIN Vs. SHANTI DEVI
March 27, 1996
KAMAL KISHORE & CO Vs. COMMISSIONER OF INCOME TAX AND CHETAN SWAROOP OM PRAKASH
March 24, 1996
KAMAL KISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 24, 1996
KAMLABAI Vs. NARAYAN
July 9, 1996
KAMLABAI Vs. COMMISSIONER OF INCOME TAX
February 12, 1996
KAMRUNNISA WIDOW OF MIRZA BEG Vs. PRAMOD KUMAR GUPTA
July 12, 1996
KANESHWAR SINGH Vs. STATE OF MADHYA PRADESH
March 21, 1996
KANRAJ KHATRI Vs. NATHURAM JAIN
July 26, 1996
KANWARLAL Vs. UPAYUKAT NARCOTICS
May 10, 1996
KAPTAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
July 1, 1996
Karodi Shah Kholi Vs. Shukra Datta
August 23, 1996
KASHIRAM Vs. STATE OF MADHYA PRADESH
April 4, 1996
KEDAR SINGH GOKUL SINGH LODHI Vs. STATE OF MADHYA PRADESH
January 8, 1996
KESHRIMAL BAPULAL HUF Vs. COMMISSIONER OF INCOME TAX
October 31, 1996
Keshub Mahindra Vs. State of M.P.
September 13, 1996
KHAJJANSINGH Vs. STATE OF MADHYA PRADESH
February 9, 1996
KHALIL-UR-REHMAN Vs. AHAD BEG
February 6, 1996
KHANDELWAL OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
March 7, 1996
KHANDELWAL TEXTILES Vs. COMMISSIONER OF SALES TAX M P
August 16, 1996
KHEEKBAI Vs. CHAMRU RAM YADAV
September 3, 1996
KHEEKBAI D/O SUKHRAN YADAV Vs. CHAMRU RAM YADAV
September 4, 1996
KHERSINGH Vs. STATE BANK OF INDIA
July 9, 1996
KILPEST INDIA LTD Vs. UNION OF INDIA CBEC
January 4, 1996
Kishan Cutpiece Centre Vs. Manoj Kumar
August 21, 1996
KISHAN GOPAL Vs. DEOKINANDAN
March 27, 1996
KISHORE MEHTA Vs. STATE OF MADHYA PRADESH
November 18, 1996
KOHINOOR ENTERPRISES Vs. INCOME TAX OFFICER
March 25, 1996
KOMALCHAND CHAMPALALJI JAIN Vs. KRISHI UPAJ MANDI SAMITI
November 3, 1996
KRISHAN GOPAL Vs. RATTAN SINGH
December 25, 1996
Krishan Kumar Baori Vs. Ganga Prasad Singhi
January 16, 1996
KRISHNA Vs. PANNA LAL
March 27, 1996
KRISHNA DEVI WD/O KRANTISUMAN AGRAWAL Vs. PRAVINCHAND PREMCHAND SURANA
November 20, 1996
Kumud Verma Vs. State of M.P.
November 22, 1996
KUSUMBAI JAIN Vs. COMMISSIONER OF WEALTH TAX
February 8, 1996
KUSUMBAI JAIN Vs. STATE OF M P
July 9, 1996
LACHIRAM PURANMAL MOMAN BARODIA Vs. COMMISSIONER OF INCOME TAX
April 9, 1996
LADDHA TRADERS Vs. COMMISSIONER OF INCOME TAX
February 26, 1996
LAJJA BAI AND ABHIMANYU Vs. RAM SINGH
July 12, 1996
Lakhan Vs. State of M.P.
September 6, 1996
LAKHAN DAS Vs. PUNNI LAL
May 6, 1996
LALITA PRASAD SHYAM SUNDER SHUKLA Vs. CENTRAL BANK OF INDIA
February 14, 1996
LALLUSINGH Vs. STATE OF MADHYA PRADESH
January 11, 1996
LALU ALIAS LAL SINGH Vs. STATE OF MADHYA PRADESH
October 9, 1996
Larson and Toubro Vs. Madhya Pradesh Electricity Board
December 9, 1996
Latoor Vs. State of M.P.
August 4, 1996
LAXMAN RAO Vs. VIDYA CHOUHAN
September 2, 1996
Laxman Rao Vs. State
December 12, 1996
LAXMANRAO NARAYANRAO CHAUHAN Vs. VIDHYA CHAUHAN
September 2, 1996
Laxmi Ice Factory Vs. M.P.E.B.
September 30, 1996
LAXMI NARAYAN GUPTA Vs. JANKI BALLABH BHARGAVA
May 14, 1996
LAXMI SAW MILL Vs. COMMISSIONER OF SALES TAX M P
January 29, 1996
LEELA BAI Vs. MUNNA LAL
March 22, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH KAUR
September 18, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. NEELAM RAMPRAKASH VIJJAN
November 28, 1996
LILLY KUTTY (MRS.) Vs. STATE OF M.P. & ANR.
April 7, 1996
LILY KUTTY Vs. STATE OF MADHYA PRADESH
April 12, 1996
LODUPURA KAMGAR Vs. STATE
October 30, 1996
Lokendra Singh Vs. State of M.P.
March 21, 1996
M P BHAYA Vs. RAM PRAKASH SHARMA
March 18, 1996
M P ELECTRICITY BOARD Vs. SHANKAR NAGORAO SUHAGPURE
October 18, 1996
M P ELECTRICITY BOARD Vs. SAROJ BAI SONI
December 6, 1996
M P ELECTRICITY BOARD AND 2 ORS Vs. MOHD HASAN
August 20, 1996
M P IRON AND STEEL CO Vs. STATE OF M P
January 9, 1996
M P LAC CHAPADA UDYOG SANGH Vs. STATE OF MADHYA PRADESH
August 21, 1996
M P RAJYA BHUMI VIKAS NIGAM Vs. SITA CHARAN BANWARI
September 4, 1996
M P STATE MINING CORPORATION LTD Vs. COMMISSIONER OF SALES TAX M P
February 7, 1996
M P STATE ROAD TRANSPORT CORPORATION Vs. JAGRANIA WD/O RAJKARAN
September 23, 1996
M P TRADERS AND AGENTS Vs. COMMISSIONER OF SALES TAX
June 25, 1996
M R BROTHERS Vs. CC AND CE
November 23, 1996
M WAGI MOHD Vs. STATE OF M P
January 5, 1996
M.P. Electricity Board, Jabalpur Vs. Vijaya Timber Co.
December 5, 1996
M.P.E.B., Jabalpur Vs. Harsh Wood Products
April 18, 1996
MADAN LAL Vs. HIMATLAL AND CO
July 31, 1996
MADAN MOHAN KICHLOO Vs. STATE OF M. P. & ANR.
November 20, 1996
MADAN SINGH Vs. STATE OF M P
November 14, 1996
MADANLAL SHARMA Vs. STATE OF M P
December 13, 1996
Madhav Krishan Vs. Chandrabhaga
September 23, 1996
MADHUKAR Vs. RAMESH
May 9, 1996
MADHYA BHARAT MACHINERY STORES Vs. COMMISSIONER OF SALES TAX M P
January 23, 1996
MADHYA PRADESH ELECTRICITY BOARD Vs. RAM MOHAN SHRIVASTAVA
June 24, 1996
MADHYA PRADESH FINANCIAL CORPORATION Vs. ANOOP INDUSTRIES
August 31, 1996
MADHYA PRADESH PAL SAMAJ SOCIETIES Vs. ASSISTANT REGISTRAR
November 15, 1996
MADHYA PRADESH RICE MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
March 8, 1996
MADHYA PRADESH STATE ROAD Vs. AMITA RANI GOSH
August 3, 1996
MADHYA PRADESH STATE ROAD TRANSPORT CORP. Vs. MACCHE KHAN
December 25, 1996
MAGADH STEEL INDUSTRIES PVT LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
May 17, 1996
MAHAVIR CONSTRUCTION COMPANY Vs. STATE OF M P
September 3, 1996
MAHENDRA BIHARILAL HAJELA Vs. PROFESSOR DAYAL KRISHNA SAXENA
August 8, 1996
MAHENDRA KUMAR Vs. UNION OF INDIA, ANR
March 18, 1996
MAHENDRA KUMAR Vs. UNION OF INDIA
July 18, 1996
MAHENDRA MOHAN GUPTA Vs. STATE OF MADHYA PRADESH
February 29, 1996
MAHENDRA SINGH Vs. M P ELECTRICITY BOARD
December 2, 1996
MAHESH CHANDRA GOYAL Vs. DHADWAL OILS (P) LTD.
December 11, 1996
MAHESH KUMAR Vs. VIDHYA VATI
August 23, 1996
MAHESH KUMAR CHANDRA BHAN VERMA Vs. DARSHANLAL KHUSHAP CHAND
July 2, 1996
Mahesh Lal Agrawal Vs. Union of India
July 22, 1996
MAHILA ASHA Vs. GOPALBABU NAMDEO
July 23, 1996
Malook Khan Vs. State of M.P.
August 11, 1996
Malwa Oil Mills Vs. State of M.P.
July 25, 1996
MALWA VANASPATI AND CHEMICALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 9, 1996
MAMTA Vs. YOGENDRA
January 19, 1996
MAMTA BAI Vs. CHARANJIT
January 9, 1996
MANAGER EKLEHRA COLLIERY Vs. RAMJAN
February 13, 1996
MANAGER EKLEHRA COLLIERY WESTERN COALFIELDS LTD Vs. DULARI BAI SMT
June 26, 1996
MANJU KOHLI Vs. DESH DEEPAK KOHLI
May 17, 1996
MANOHARI SOMJI BASOD Vs. STATE OF MADHYA PRADESH
January 4, 1996
MANOHARLAL GOPILAL PANDE Vs. ABDUL MAZID KHAN
June 26, 1996
MANORAMADEVI AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
March 8, 1996
MAROTIRAO AND OTHERS Vs. DRIVER MIA KHAN AND OTHERS
July 5, 1996
MARVELLOUS MARBLE PVT LTD Vs. COMMR APPEALS C EX
November 22, 1996
MATADIN DATADIN Vs. MANORAMABAI RAMLAL GATTANI
May 7, 1996
MATHURA PRASAD JAMUNA PRASAD Vs. GHASIRAM ALIAS RAJU
August 19, 1996
MATSYODYOG CO OP SOCIETY Vs. BOARD OF REVENUE
January 30, 1996
MEENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
February 8, 1996
MEERA KHANDELWAL Vs. STATE OF MADHYA PRADESH
January 9, 1996
Mehtab Singh Vs. Manju
August 27, 1996
METHODEX SYSTEMS PVT LTD Vs. UNION OF INDIA
September 11, 1996
MOHAMMAD AHSAN HAJI MOHD SULEMAN Vs. HAJI ABDUL MAJID THEKEDAR
August 7, 1996
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX
September 9, 1996
MOHAMMAD YOUSUF Vs. JYOTSANA BEN
February 14, 1996
Mohan Das Goyal Vs. Gopal Das
November 22, 1996
Mohan Prasad Vs. Suresh Kumar
November 28, 1996
MOHANLAL Vs. SAMOKHANLAL
August 2, 1996
MOHANLAL KHANDELWAL Vs. SHANTABAI SMT
July 16, 1996
Mohd. Mahmood Hussain Vs. Asad Ulla Usmani
June 25, 1996
Mohd. Sadik Vs. Sahida Bi
August 7, 1996
MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
March 15, 1996
MPSRTC Vs. VESTIBAI
January 31, 1996
MUKESH ALIAS MUBARIK SHEIKH Vs. NEELOPHAR
September 23, 1996
MUKHERJEE P K Vs. INDUSTRIAL COURT
February 20, 1996
MUKHTYAR ALI Vs. RAMESHWAR
July 2, 1996
MUKUNCHAND BAID Vs. COMMISSIONER OF INCOME TAX
April 3, 1996
MULLO BAI Vs. STATE OF M P
December 3, 1996
MULTI METAL PRODUCTS Vs. COMMISSIONER OF SALES TAX M P
May 15, 1996
MUNICIPAL CORPORATION Vs. CHAMBAL TRADING PVT LTD
May 11, 1996
MUNSHIRAM SALUJA Vs. JELBAI AND OTHERS
May 17, 1996
MURLIDHAR SHARMA Vs. STATE BANK OF INDIA
February 7, 1996
N C PAUL Vs. STATE OF M P
August 1, 1996
N K SOLOMAN Vs. FOOD CORPORATION OF INDIA
August 12, 1996
NAGAR PALIKA NIGAM, GWALIOR Vs. SATISH GOVILA
January 19, 1996
NAGINDAS Vs. NASIR ALI
January 10, 1996
NAND KISHORE CHAURASIYA Vs. NIRMAL KUMAR JAIN
July 31, 1996
NANDKUMAR KUSHWAHA Vs. BOARD OF REVENUE
June 24, 1996
NANDLAL JAISWAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 9, 1996
Narendra Singh Vs. Gulab Bai
May 12, 1996
NARENDRA SINGH GAJRAJ SINGH BAGHEL Vs. GULAB BAI
May 13, 1996
NARENDRA SURANA Vs. STATE OF M P
November 2, 1996
NARESH DHAKAR Vs. STATE OF M.P.
February 29, 1996
NARESH KUMAR Vs. MANMATI
September 26, 1996
Narsi Ram Vs. Mia Khan
July 15, 1996
NATHIBAI Vs. MAHESHWARI SAMAJ RAMOLA TRUST
March 22, 1996
NATIONAL FERTILISERS LIMITED Vs. STATE OF MADHYA PRADESH
August 13, 1996
NATIONAL INSURANCE Vs. BISHAN SINGH
September 13, 1996
NATIONAL INSURANCE CO Vs. PREM NARAIN SAHU
January 8, 1996
NATIONAL INSURANCE CO LTD Vs. ASHA DEVI
February 13, 1996
NATIONAL INSURANCE CO LTD Vs. DWARKABAI
September 25, 1996
NATIONAL INSURANCE CO. LIMITED Vs. JAGANNATH PRASAD
January 15, 1996
National Insurance Co.Limited Vs. Jagannath Prasad And Ors.
February 15, 1996
NATIONAL INSURANCE COMPANY Vs. JAGANNATH PRASAD
January 3, 1996
NATIONAL INSURANCE COMPANY LTD Vs. RAJU
December 6, 1996
NATIONAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
August 22, 1996
NATIONAL INSURANCE COMPANYLIMITED JABALPUR Vs. LACHHIBAI URF LAXMIBAI
February 27, 1996
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 13, 1996
NATIONAL TEXTILE CORPN MADHYA PRADESH LTD Vs. EMPLOYEES STATE INSURANCE CORPN
September 30, 1996
NAV NIRMAN PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 20, 1996
NAVLOO Vs. STATE OF M P
January 31, 1996
NAZRUL HASSAN SIDDIQUI Vs. PRESIDING OFFICER CENTRAL GOVENMENT INDUSTRIAL GOVERNMENT INDUSTRIAL CUM LABOUR COURT
July 15, 1996
NEMICHAND JAIN AND ANOTHER Vs. VIJAY KUMAR GOYAL
November 6, 1996
Net Raj Singh Vs. State of M.P.
December 19, 1996
NEW INDIA ASSURANCE CO LTD Vs. LACHIYA SINGH YADAV
August 12, 1996
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAVATI
May 13, 1996
NEW INDIA ASSURANCE CO LTD Vs. RAM KRISHNA
May 15, 1996
NEW INDIA ASSURANCE CO LTD Vs. NASIR HUSSAIN
January 11, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. RAMDULARI
February 2, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. VISHNU
October 1, 1996
NEW INDIA INSURANCE COMPANY Vs. HARVINDRA
July 11, 1996
NIKHATA AFROS Vs. UNION OF INDIA
January 15, 1996
NIRAJ PRABHU DAYAL Vs. MOHANLAL BHERULAL BAGORA
June 26, 1996
NIRANJAN SINGH Vs. SATYA WATI
May 6, 1996
Nirasha Baghel Vs. Union of India
September 25, 1996
NIRMALA GUPTA Vs. RAVENDRA KUMAR ALIAS MUNNA GUPTA
February 5, 1996
NIRMALDAS JASSUMAL Vs. COMMISSIONER OF INCOME TAX
January 24, 1996
NISAR AHMAD QURESHI Vs. HAZRA BEGAM WD/O DR I A KHAN
August 2, 1996
NOOR MOHAMMAD Vs. RADHESHYAM
July 5, 1996
NUCLEUS ELECTRO ENTERPRISES Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 7, 1996
OM PRAKASH Vs. STATE OF M P
August 8, 1996
OM PRAKASH PURANCHANDRA Vs. NANDKISHORE
July 8, 1996
Om Prakash Singh Vs. State of M.P.
April 11, 1996
OMWATI SHARMA Vs. ASHOK KUMAR
February 29, 1996
ONKAR SINGH Vs. STATE OF M P
March 7, 1996
Orchha Transport Company Vs. S.T.A.T.M.P. Gwalior
May 14, 1996
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHAHJEHAN BEGUM
January 22, 1996
ORIENTAL INSURANCE CO Vs. BETI BAI SMT
August 3, 1996
ORIENTAL INSURANCE CO LTD Vs. BARE LAL
November 28, 1996
ORIENTAL INSURANCE CO LTD Vs. LALITA BAT
October 8, 1996
ORIENTAL INSURANCE CO. Vs. ORIENTAL INSURANCE CO.
May 1, 1996
Oriental Insurance Co. Vs. Vishwanath
May 1, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAMARIN
July 31, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHA DEVI WD/O GOPAL SINGH
July 9, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. SARASWATI & ORS
July 11, 1996
OSWAL TRADERS Vs. COMMISSIONER OF INCOME TAX
March 18, 1996
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
July 26, 1996
P C RAJPUT Vs. STATE OF MADHYA PRADESH
July 18, 1996
P K JAIN Vs. STATE OF M P
July 10, 1996
P W KELKAR Vs. STATE OF M P
April 30, 1996
PADAMAN Vs. ANAND SINGH
January 18, 1996
PAMECHA MOTOR FINANCE Vs. SHAKILABANO
January 5, 1996
PAMECHA MOTORS Vs. SHAKILA BANO
January 5, 1996
PAMPIYA BAI Vs. LAXMI DEVI WD /O SURESH
July 2, 1996
PANAU RAM Vs. STATE OF M P
July 1, 1996
PANCH RAM Vs. RAM PRASAD LODHI
July 11, 1996
PANNALAL KANKARIYA AND SONS Vs. COMMISSIONER OF SALES TAX M P
July 24, 1996
Parmeshwari Devi Vs. Thakur Natthu Singh
September 27, 1996
PAWAN VERMA Vs. RAJENDRA SARAN
July 19, 1996
PEETAMBER PRASAD RATLE Vs. STATE OF MADHYA PRADESH
June 24, 1996
PERFECT POTTERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 8, 1996
PFIZER LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 1, 1996
PHOOL CHAND Vs. KAMLESH MISHRA
August 14, 1996
PHOOL CHANDRA JAIN Vs. STATE OF M P
July 10, 1996
POORANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX
March 22, 1996
Prabhat Chandra Vs. Rani Durgawati Vishwavidyalaya
October 10, 1996
PRADEEP DATTATRAYA NIMOLKAR Vs. PRAN NATH DUA
April 22, 1996
PRADEEP GUPTA Vs. PANCHAM SINGH
March 23, 1996
Pradeep Krishen Vs. Union of India
May 10, 1996
PRAHLAD DAS & ANR. Vs. MADHOLAL
March 21, 1996
PRAKASH Vs. AMRUTLAL JAISWAL
January 31, 1996
PRAKASH CHAND Vs. SHEEL CHAND
September 13, 1996
PRAKASH CHAND MEHTA Vs. COMMISSIONER OF INCOME TAX
January 17, 1996
PRAKASH DAVARA Vs. STATE OF MADHYA PRADESH
January 29, 1996
PRAKASH INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
May 13, 1996
PRAMILA Vs. COMMISSIONER OF INCOME TAX
May 2, 1996
PRAMOD KUMAR AGRAWAL Vs. SANDEEP KUMAR
July 22, 1996
Pramod Kumar Kshtriya Vs. Chhaya
August 6, 1996
Pratiksha Vs. Devi Ahilya Vishwavidyalaya
April 17, 1996
Prem Chand Vs. Central Investigation Bureau Ratlam
December 20, 1996
PREMLATA WD/O LAXMINARAYAN Vs. BHGWAN SINGH
December 11, 1996
PUNJ LLOYD LTD Vs. STATE OF M P
May 14, 1996
PUNJAB NATIONAL BANK Vs. BABA KISHANDAS THAKUR DAS
June 26, 1996
PUNJAB NATIONAL BANK Vs. MAQBOOL AHMAD QURESHI
March 12, 1996
PURAN PRASAD SHARMA Vs. RAJESH RADHESHYAM
September 3, 1996
PUSHPA SAXENA Vs. STATE OF M.P.
March 27, 1996
Pyari Begam Vs. Hafij Mohammad Hamid
January 25, 1996
PYARI BEGUM Vs. HAFIZ MOHAMMAD HAMID
February 25, 1996
QUALITY STEEL AND FORGING LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
January 23, 1996
R D JOSHI AND CO Vs. COMMISSIONER OF INCOME-TAX
January 25, 1996
R P SHUKIA Vs. CENTRAL OFFICER COMMANDING IN CHIEF LUCKNOW
January 4, 1996
R.B. Onkarji Kasturchandji Vs. Suresh Seth
February 20, 1996
RADHE SHYAM VARMA Vs. STATE OF M.P.
April 4, 1996
RADHESHYAM TIWARI Vs. SARITA ALIAS TARAN DEVI
April 2, 1996
RADHEY SHYAM AGARWAL Vs. GAYATRI DEVI
November 22, 1996
Rafiq Khan Vs. Laxmi Narayan Sharma
March 14, 1996
RAGHOSINGH Vs. STATE OF MADHYA PRADESH
September 6, 1996
RAGHU THAKUR Vs. STATE OF MADHYA PRADESH
September 26, 1996
Raipur Wires & Steel Ltd. Vs. Customs, Excise and Gold (Control) Appellate Tribunal
December 16, 1996
RAJ KISHORE Vs. RAM AGRAWAL
September 10, 1996
RAJARAM Vs. STATE OF M P
June 28, 1996
RAJARAM SINGH Vs. RAGHUVEER SINGH
March 27, 1996
RAJENDRA Vs. MADHUBALA
September 25, 1996
Rajendra Kumar Vs. Kamla Devi
August 5, 1996
RAJENDRA KUMAR Vs. SANDHYA
February 27, 1996
RAJENDRA PAREKH Vs. M P ELECTRICITY BOARD
March 13, 1996
RAJENDRA SINGH Vs. TULSA BAI
January 17, 1996
Rajendra Singh Vs. State of M.P.
August 8, 1996
RAJESH ALIAS RAJA SHASHI BHUSHAN DAS Vs. STATE OF MADHYA PRADESH
March 11, 1996
RAJKAMAL DAL MILL Vs. BANK OF INDIA, BRANCH OFFICE RAHATGARH, DISTRICT SAGAR M P
November 20, 1996
RAJKUMAR GADPAYLE Vs. STATE OF MADHYA PRADESH
January 22, 1996
Rajmani Vs. Collector, Raipur
July 25, 1996
Rajni Bai Vs. Kamla Devi
January 12, 1996
RAJNI BAI Vs. AVTAR SINGH
April 24, 1996
RAJU KUSHWAH Vs. STATE OF M.P.
April 16, 1996
Rakesh Jhalani Vs. Ayukta Nagar Palika Nigam, Ratlam
March 15, 1996
RAKESH JHALANI Vs. COMMISSIONER NAGAR NIGAM
March 15, 1996
Rakesh Saxena Vs. State of M.P.
April 22, 1996
RALFMAT ULLAH KHAN Vs. GANPAT AND ORS.
January 10, 1996
RAM BABU Vs. MANMOHAN SWAROOP
July 17, 1996
Ram Charan Ahirwar Vs. Sub-Divisional Officer, Jatara
July 19, 1996
RAM CHARAN SINGH Vs. BRIJ BHUSHAN PANDEY
August 2, 1996
Ram Das Vs. State of M.P.
December 9, 1996
Ram Dayal Gupta Vs. State of M.P.
August 21, 1996
RAM KRISHNA VERMA Vs. STATE OF MADHYA PRADESH
December 9, 1996
RAM KUMAR AND ANOTHER Vs. KAMLA PRASAD AND FIVE OTHERS
April 8, 1996
RAM LUBHAYA SEHGAL Vs. STATE OF M P
November 5, 1996
Ram Naresh Shukla Vs. State of M.P.
December 19, 1996
RAM PRASHAD Vs. STATE OF MADHYA PRADESH
January 3, 1996
RAM SHIROMANI MISHRA Vs. SHIV MOHAN SINGH
October 3, 1996
RAM SINGH Vs. JAI NARAIN SINGH AND OTHERS
September 13, 1996
Ram Singh Vs. Ramlal
September 11, 1996
RAM SINGH PARTIYA BANZARA Vs. AMRITLAL DEVANGAN
July 25, 1996
RAM VISHAL Vs. STATE
September 10, 1996
RAMA RAO BHAIYA KORKU Vs. STATE OF M P
July 18, 1996
RAMABAI Vs. HARBILAS
January 2, 1996
RAMABAI Vs. HARBILAS
January 22, 1996
RAMACHANDRA RAO Vs. TARADEVI
September 8, 1996
RAMACHANDRA RAO Vs. TARADEVI
September 18, 1996
RAMBIR SINGH Vs. ASHA KUMARI
July 31, 1996
RAMDEO TILES Vs. COMMISSIONER OF INCOME TAX
September 25, 1996
RAMDULARI AGARWAL Vs. MUNICIPAL CORPORATION
January 30, 1996
RAMESH Vs. LAXMI BAI
July 17, 1996
RAMESH BAIS Vs. VIDYA CHARAN SHUKLA & ORS.
February 20, 1996
RAMESH CHAND AGRAWAL Vs. GOPALKRISHNA UPADHYAY
September 21, 1996
Ramesh Kumar Soni Vs. State of M.P.
September 10, 1996
RAMESH SEVARAM Vs. STATE OF M P
January 9, 1996
Ramesh Singh Vs. Chinta Devi
February 23, 1996
RAMESHCHANDRA @SULLULAL Vs. SHRIRAM
July 12, 1996
RAMESHKUMAR SONI Vs. STATE OF MADHYA PRADESH
September 10, 1996
RAMESHWAR DAS Vs. STATE OF M.P.
May 17, 1996
Rameshwar Dayal Vs. Harprasad Bhargava
November 9, 1996
RAMJI AND OTHERS Vs. BOARD OF REVENUE, MADHYA PRADESH AND OTHERS
October 8, 1996
RAMKISHAN Vs. STATE OF MADHYA PRADESH
December 12, 1996
RAMLAL BHAIRAV PRASAD Vs. STATE OF M P
September 11, 1996
Ramnath Vs. Bhagan Bai
September 17, 1996
RAMNATH LATHI Vs. STATE OF MADHYA PRADESH
October 11, 1996
RAMPRASAD Vs. STATE OF M P
July 31, 1996
RAMSAHAI NATHULAL Vs. COMMISSIONER OF INCOME TAX
January 10, 1996
RASAL SINGH Vs. STATE OF M.P. AND OTHERS
September 13, 1996
RASNA Vs. ARUN
August 27, 1996
Ravi and Anr. Vs. State of M.P.
May 17, 1996
Ravi Thakur Vs. Shiv Shankar Patel
August 16, 1996
RAVI THAKUR Vs. SHIVSHANKAR PATEL
August 8, 1996
REETA GUPTA Vs. MAHESH PRASAD RAM SWAROOP
August 1, 1996
Registrar (General) High Court of M.P. Vs. Shri Ram Babu Dixit
December 19, 1996
REKHA DEVI Vs. COMMISSIONER OF INCOME TAX
February 14, 1996
RIDHKARANAS POONAMCHAND BHURA Vs. COMMISSIONER OF INCOME TAX
April 23, 1996
ROOP CHAND Vs. INDRADEVI
July 2, 1996
ROOTA GUPTA Vs. MAHESH PRASAD
December 25, 1996
S K NANHORYA Vs. V J DOWSON
September 11, 1996
S K SINGHAL Vs. STATE OF MADHYA PRADESH
September 21, 1996
S P GUPTA Vs. STATE OF M P
February 2, 1996
S S DHARMENDRAKUMAR Vs. COMMISSIONER OF INCOME TAX
February 15, 1996
S.M. DYECHEM LTD. AND OTHERS Vs. MUNICIPAL COUNCIL, VIDISHA AND OTHERS
January 31, 1996
S.R. Jain Vs. University of Sagar
August 1, 1996
SABINA ALIAS FARIDA Vs. MOHAMMAD ABDUL WASIT
January 3, 1996
SABRA BANO Vs. CHAIRMAN M P ELECTRICITY BOARD
January 17, 1996
SADHOO ALIAS SADHURAM Vs. STATE OF MADHYA PRADESH
December 9, 1996
Sadhu alias Sadhuram Vs. State of M.P.
December 9, 1996
SADHVI RITUMBHARA Vs. STATE OF MADHYA PRADESH
September 24, 1996
SAIDA Vs. MASRRAT
October 4, 1996
SAJJANSINGH VERMA Vs. SURENDRA VERMA
July 12, 1996
SALES TAX COMMISSIONER Vs. JAIN ELECTRIC STORES.
July 23, 1996
SALIM S O ADBUL RAZZAK Vs. NARCOTICS CONTROL BUREAU DELHI ZONAL UNIT NEW DELHI
October 18, 1996
SALIM S O MAJEED KHAN Vs. STATE OF MADHYA PRADESH
April 26, 1996
SALLO ALIAS SALIM KHAN Vs. STATE OF MADHYA PRADESH
August 9, 1996
SAMLU Vs. STATE OF MADHYA PRADESH
October 7, 1996
SANAT KUMAR Vs. PARKE DAVIS INDIA LTD
August 20, 1996
SANCTUS DRUGS PHARMACEUTICALS (P) LTD ANR Vs. UNION OF INDIA & ORS
March 25, 1996
SANCTUS DRUGS PHARMACEUTICALS PRVATE LIMITED Vs. UNION OF INDIA
July 25, 1996
SANGHI BROR INDORE LTD Vs. COMMISSIONER OF SALES TAX M P
July 1, 1996
SANJAY JAMINDAR Vs. BIHARILAL
January 25, 1996
Sanjeev Arora Vs. National Insurance Co.
April 4, 1996
SANJIV ARORA Vs. NATIONAL INSURANCE COMPANY LIMITED
April 4, 1996
SANJIVA BOTTLING CO PVT LTD Vs. UNION OF INDIA
April 19, 1996
Santosh Kumar Vs. Jama Masjid Committee, Sagar
May 7, 1996
Santosh Kumar Nayak Vs. Jagdish Prasad Shukla
June 27, 1996
Saranjit Singh Vs. Punjab National Bank
December 19, 1996
SARAT CHANDRA NANDA Vs. UNION OF INDIA
April 23, 1996
SARDARMAL BORDIA AND RAM MOHAN BHAGWANDAS JAIN Vs. JAYANT VITAMINS LTD
December 5, 1996
Sarla Dixit Vs. Balwant Yadav
February 29, 1996
SATBIR SHARMA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
January 8, 1996
SATISH KUMAR Vs. OMPARKASH
July 31, 1996
SATNA CEMENT Vs. STATE
July 24, 1996
SATYABHAN SINGH JADON Vs. STATE OF MADHYA PRADESH
July 18, 1996
SATYANARAYAN Vs. TULSIRAM
October 18, 1996
SATYAPAL ANAND Vs. UNION OF INDIA
October 31, 1996
SAVENTI BAI Vs. JAGANNATH
August 29, 1996
SAVITRIDEVI WD/O KAILASHCHANDRA Vs. STATE OF MADHYA PRADESH
March 18, 1996
SCHEDULED CASTES SCHEDULED TRIBES AND BACKWARD CLASSES KAMGAR AND KARIGARON KA SAHKARI SAMITI MYDT Vs. STATE OF MADHYA PRADESH
October 30, 1996
SHAFIQ Vs. PRAMOD KUMAR BHATIA
September 17, 1996
SHAMBHOO CHITRA MINDIR AND ORS. Vs. STATE BANK OF INDORE
April 18, 1996
SHANKAR Vs. STATE OF MADHYA PRADESH
October 17, 1996
SHANTI BAI WD/O PREM CHAND SURANA Vs. SAJJANMAL MUKUNMAL
August 14, 1996
SHANTI DEVI Vs. STATE OF MADHYA PRADESH
July 15, 1996
SHARDA CHOPRA Vs. STATE BANK OF INDIA
July 18, 1996
Sharda Solvent Ltd. Vs. State of M.P.
November 22, 1996
SHARIF KHAN Vs. STATE OF M P
September 11, 1996
Shashi Bai Vs. Pooranlal
October 29, 1996
SHASHI VARMA Vs. COMMISSIONER OF INCOME TAX
March 15, 1996
SHATRUGHANLAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
September 20, 1996
SHEELA BAI Vs. STATE OF M P
March 12, 1996
SHEELA RANI Vs. MANISH KUMAR
August 1, 1996
SHEIKH AKBAR Vs. SAMEER KUMAR PAUL
September 2, 1996
SHIBBU ALIAS SHIVRAJ SINGH Vs. STATE OF M.P.
April 26, 1996
SHIVANARAIN HARIAHCHAND AND CO Vs. COMMISSIONER OF INCOME TAX
October 15, 1996
Shrilal Vs. State of M.P.
December 19, 1996
SHRIMATI PRAMILA JAIN Vs. CHANDU SHARMA AND ORS.
November 22, 1996
SHYAM KAPOOR Vs. PRAKASH NARAYAN SAXENA
July 16, 1996
Shyam Kumar Sharma Vs. State of M.P.
February 29, 1996
SHYAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
July 12, 1996
SHYAM SUNDER GUPTA Vs. COMMISSIONER OF INCOME TAX
October 31, 1996
SHYAMABAI WD/O BALWANT SINGH Vs. VASUDEO RUDRANARAYAN AWASTHI
March 14, 1996
SHYAMBABU VERMA Vs. STATE OF MADHYA PRADESH
January 8, 1996
Shyamlal Agrawal Vs. Government of India
September 30, 1996
SIDDNATH Vs. M/S. CHHOTELAL & COMPANY
February 24, 1996
SINDHI SAHITI TRANSPORT CO OPERATIVE SOCIETY RAISEN Vs. STATE OF M P
August 27, 1996
Singhai Lal Chand Jain Vs. Rashtriya Swayamsevak Sangh, Panna
February 15, 1996
SINGHAI RAKESH KUMAR Vs. UNION OF INDIA
April 8, 1996
SITADEVI Vs. COMM IT CED
July 26, 1996
SKYLINE INDUSTRIES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 16, 1996
SMT. GEETA SHARMA Vs. STATE OF M.P.
March 14, 1996
SMT. MOHANBAI AND OTHERS ETC. Vs. THE INDORE DEVELOPMENT AUTHORITY, INDORE AND OTHERS
September 26, 1996
Smt.Angadbai Vs. Commissioner Of Wealth Tax.
March 22, 1996
SOJI NAYAK Vs. STATE OF M P
December 6, 1996
SOM DISTILLERIES OF BREWERIES PVT LTD Vs. STATE OF MADHYA PRADESH
July 12, 1996
SONAL Vs. BOARD OF SECONDARY EDUCATION BHOPAL
April 16, 1996
SONIA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA
August 19, 1996
SOUTH EASTERN COALFIELDS LTD Vs. BALKISHAN
December 6, 1996
SPECIAL DEVELOPMENT AREA CHITRAKUT Vs. POORANLAL
December 10, 1996
STAR COMPANY LTD. Vs. INDRAVATI PAPER MILLS LTD.
July 8, 1996
State Bank of India Vs. Kashinath Kher
February 8, 1996
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
March 13, 1996
STATE OF M P Vs. BHARTU BAJLA
March 27, 1996
STATE OF M P Vs. PREM KUMAR JAGANNATH PRASAD JAISWAL
March 23, 1996
STATE OF M P Vs. KIRAT SINGH
January 5, 1996
STATE OF M P Vs. BABURAM
July 8, 1996
STATE OF M P Vs. NURU
July 30, 1996
STATE OF M P Vs. SHIVCHARAN
July 31, 1996
STATE OF M P Vs. CHANDRABHAN HEERALAL YADAV
August 1, 1996
STATE OF M P Vs. BALKISHAN
February 16, 1996
STATE OF M P Vs. SHAMBHOO (SINCE DEAD)
January 4, 1996
State of M.P. Vs. Harishankar Goel
August 7, 1996
State of M.P. Vs. Mohanlal
May 7, 1996
State of M.P. Vs. Ramsundar
August 8, 1996
State of M.P. Vs. Rajesh
December 4, 1996
State of M.P. Vs. Anil Kumar Khemliya
October 11, 1996
State of M.P. Vs. Krishi Upaj Mandi Samiti
January 10, 1996
State of M.P. Vs. Bindal Agro Chemical Ltd.
July 19, 1996
State of M.P. Vs. Shivcharan
January 31, 1996
State of M.P. Vs. Kailash
February 9, 1996
State of M.P. Vs. Dhirendra Kumar
November 5, 1996
State of M.P. Vs. Jaora Sugar Mills Ltd.
October 10, 1996
STATE OF M.P. AND 4 OTHERS Vs. R.S. MALVIYA
April 23, 1996
State of Madhya Pradesh Vs. Bhuri
January 8, 1996
STATE OF MADHYA PRADESH Vs. RAJESH
December 5, 1996
STATE OF MADHYA PRADESH Vs. PARAM S/O MULLU YADAV
August 20, 1996
STATE OF MADHYA PRADESH Vs. NARAIN SINGH
May 17, 1996
STATE OF MADHYA PRADESH Vs. TIKARAM
April 16, 1996
STATE OF MADHYA PRADESH Vs. NISAR AHMAD
November 1, 1996
STATE OF MADHYA PRADESH Vs. GEETABAI
October 16, 1996
STATE OF MADHYA PRADESH Vs. MITTAL AND COMPANY DHOLPUR RAJASTHAN
October 11, 1996
STATE OF MADHYA PRADESH Vs. BHURA ALIAS KAMAL
September 6, 1996
STATE OF MADHYA PRADESH Vs. JITENDRA KISHOR BHARGAVA
April 18, 1996
STATE OF MADHYA PRADESH Vs. GARUD CHATURVEDI
April 27, 1996
STATE OF MADHYA PRADESH Vs. MUKUND ALIAS KUNDU MISHRA
May 14, 1996
STATE OF MADHYA PRADESH Vs. MATADEEN ALIAS MATA PRASAD
March 27, 1996
STATE OF MADHYA PRADESH Vs. MANOJ GUPTA
April 2, 1996
STATE OF MADHYA PRADESH Vs. GANESH RAM
March 13, 1996
STATE OF MADHYA PRADESH Vs. G L PATEL AND COMPANY
March 13, 1996
STATE OF MADHYA PRADESH Vs. KHIZAR MOHAMMAD
February 24, 1996
STEEL AUTHORITY OF INDIA LTD Vs. I RAMENAYYA
April 15, 1996
STEEL INGOTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 1996
Subhadra Bai Vs. District and Sessions Judge Durg
August 16, 1996
SUBHAN Vs. M P WAKF BOARD
February 20, 1996
Subodh Kumar Sinha Vs. State of M. P.
October 11, 1996
SUDARSHAN LAL DUBEY Vs. UNION OF INDIA
January 5, 1996
Sudesh Kumar Daga Vs. Commissioner, Municipal Corporation, Raipur
November 20, 1996
Sudip Mazumdar Vs. State of M.P.
July 15, 1996
SUKHDEVIBAI WD/O RAMNARAYAN Vs. HARICHAND R B NANAKCHAND
February 26, 1996
SUKHLAL BHANWARLAL (HUF) Vs. COMMISSIONER OF INCOME-TAX
September 3, 1996
SUKHLAL BHANWARLAL HUF Vs. COMMISSIONER OF INCOME TAX
September 2, 1996
Sukhnandan Yadav Vs. Mahila Kumaniya
November 6, 1996
SULTANSINGH Vs. STATE OF MADHYA PRADESH
March 8, 1996
SUNDAR BAI Vs. DILHARAN PRASAD
July 25, 1996
SUNDER LAL Vs. HAIDER ALI
August 19, 1996
SUNDER SINGH Vs. STATE OF M P
February 9, 1996
Sunil Vs. State of M.P.
September 26, 1996
SUNIL GANGRADE Vs. STATE OF MADHYA PRADESH
December 1, 1996
SUNIL GANGRADE Vs. STATE OF M P
December 2, 1996
SUNIL GARG Vs. STATE OF MADHYA PRADESH
May 17, 1996
SUNIL KUMAR Vs. STATE OF M.P.
February 9, 1996
SURENDRA DIXIT Vs. SEEMA DIXIT
April 22, 1996
Surendra Kumar Vs. Phoolchand
February 1, 1996
SURESH S O JAGANNATH Vs. STATE OF MADHYA PRADESH
December 16, 1996
SURJEET SINGH Vs. HIRA LAL
January 18, 1996
SURUCHI DOORS Vs. COMMISSIONER OF SALES TAX INDORE
January 31, 1996
Sushila Narhari Vs. Nand Kumar
July 8, 1996
SWASTIK ROADWAYS Vs. COMMERCIAL TAX OFFICER
April 16, 1996
SWATANTRA KUMA Vs. QAMAR ALI
April 8, 1996
SYSTEM INDIA CASTINGS Vs. COMMISSIONER OF INCOME TAX
September 26, 1996
T. C. Panigrahi Vs. K. N. Bajpayi
July 24, 1996
TARA REROLLING MILLS Vs. PUNJAB NATIONAL BANK
December 2, 1996
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF SALES TAX M P
July 17, 1996
TELECOM DISTRICT ENGINEER Vs. PRAMESH AGRAWAL
March 26, 1996
Tila Saxi Vs. Awadesh Paikra
October 11, 1996
TILAKRAJ SHARMA Vs. SHYAMABAI TIWARI
January 30, 1996
TRADE LINKS LTD. Vs. M.P. BEER PRODUCTS (P) LTD.
August 19, 1996
TRILOKCHAND Vs. STATE OF MADHYA PRADESH
October 10, 1996
TUKOJIRAO HOLKAR ESTATE OF LATE Vs. COMMISSIONER OF WEALTH TAX
March 11, 1996
UDAY CHAND JAIN Vs. SUKHVILAS JAIN
January 5, 1996
Ujjain Vikas Pradhikaran Vs. Tarachand
July 12, 1996
UMA SHANKAR Vs. STATE OF M P
April 11, 1996
UMA SHANKAR PANDEY Vs. RAJENDRA SINGH HARDARSHAN SINGH
September 6, 1996
Umashankar Panda Vs. State of M.P.
February 28, 1996
UMESH Vs. STATE OF MADHYA PRADESH
August 20, 1996
UMESHPAL SINGH KUSHWAH Vs. STATE OF M.P.
May 17, 1996
UMRAO BAI Vs. SARDARILAL KHATRI
March 22, 1996
UNION OF INDIA Vs. P O CENTRAL INDUSTRIAL TRIBUNAL
May 14, 1996
UNION OF INDIA Vs. COLLECTOR, DURG
February 26, 1996
Union of India Vs. Bhagwati Enterprises
November 6, 1996
UNION OF INDIA Vs. RAMJI LAL
September 4, 1996
UNITED INDIA INSURANCE CO LTD Vs. TRIVENI BAI
April 18, 1996
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA BAI
August 14, 1996
UNITED INDIA INSURANCE CO LTD Vs. NOLAN BAI
February 14, 1996
UNITED INDIA INSURANCE CO LTD Vs. BALMAT SINGH
February 9, 1996
UNITED INDIA INSURANCE CO. Vs. MAHILA RAMSHREE
September 21, 1996
UNITED INDIA INSURANCE CO. Vs. LEELABAI
March 8, 1996
UNITED TRANSPORT ROAD SERVICE Vs. COMMISSIONER OF COMMERCIAL TAXES
October 9, 1996
UNITED WESTERN BANK LTD AND ANOTHER Vs. MANOJ HOSIERY AND OTHERS
September 30, 1996
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND
October 22, 1996
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND
August 22, 1996
Usha Bai Jain Vs. Santosh Kumar Jain
February 1, 1996
Usha Sontake Vs. Shri Mahilla Grih Udyog
June 26, 1996
V.P. Shrivastava Vs. State of M.P.
February 2, 1996
VAIDYANATH SINGH Vs. GULABKALI
September 3, 1996
Vandna Bhargava Vs. Kapil Bhargava
October 31, 1996
VEER SINGH Vs. STATE OF M.P.
March 27, 1996
VEERENDRA SINGH Vs. STATE OF MADHYA PRADESH
January 10, 1996
Vijay Kumar Bansal Vs. Canra Bank
September 13, 1996
VIJAY KUMAR CHATURVEDI Vs. RAMASHANKER
February 7, 1996
VIJAY KUMAR SHARMA Vs. ARTI PHILLIP
August 22, 1996
VIJAY SINGH Vs. STATE OF M P
July 22, 1996
Vijay Singh, Home Secretary Vs. Mittanlal Hindoliya
November 1, 1996
VIJENDRA KHARE Vs. RAKESH KUMAR
October 8, 1996
Vikram Shitole Vs. M.P. State Road Transport Corporation
December 20, 1996
Vilasrao Kadre Vs. Ramlal
December 10, 1996
VIMAL CHAND RAMSWAROOP Vs. NIRMAL CHANDRA BABOORAM
August 30, 1996
VIMAL KUMAR SHRIVASTAVA (DEAD) THROUGH L.RS. SMT SUBHADRABAI & TWO OTHERS Vs. THE DISTRICT & SESSIONS JUDGE, DURG & TWO OTHERS
August 6, 1996
VIMALABAI Vs. STATE OF MADHYA PRADESH
May 16, 1996
Vinayak Rao Vs. Shweta Jadhav
May 1, 1996
VINAYAK RAO JADHAV Vs. SHWETA VINAYAK RAO JADHAV
May 17, 1996
VINOD KUMAR Vs. SHREENATH @ MUNNALAL
January 25, 1996
VINOD KUMAR MATHUR Vs. M P FINANCIAL CORPORATION
December 20, 1996
VINOD KUMAR SANGHAI Vs. STATE OF MADHYA PRADESH
January 10, 1996
VINOD SHRIVASTAVA Vs. ELECTION OFFICER NAVYUVAK SHRAMILK
January 8, 1996
VIRENDRA KUMAR Vs. GANDHARV SINGH DONGRA
February 15, 1996
VISHAMBAR SINGH SIKARWAR Vs. UCO BANK, CALCUTTA AND OTHERS
January 5, 1996
VISHNU PYARELAL KANJAR Vs. STATE OF M P
October 15, 1996
Vishwamitra Vs. Name Ali
December 12, 1996
Vitthal Ramkrishna Pendharkar Vs. District Land Development Bank, Jabalpur
April 2, 1996
VORA WIRES Vs. COMMISSIONER OF SALES TAX
March 26, 1996
VORA WIRES Vs. COMMISSIONER OF SALES TAX M P
July 26, 1996
W.L. KOTHIWALA Vs. DENA BANK
July 22, 1996
WAILAITI RAM Vs. NARBADA PRASAD
January 8, 1996
YASHWANT SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH
October 18, 1996
YESHWANT Vs. KISHORE
January 19, 1996
YESHWANTRAO RANGANI KALAR Vs. NANDRAM GOVIND KALAR
August 22, 1996
YOGENDRA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
November 22, 1996
ZAMIDAR KAUTUMBIC NYAS Vs. UNION OF INDIA
April 11, 1996