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Case Index
Title
Date
A.P.SUSHEELA SOMASEKAR Vs. M.P.JOHN
September 2, 1996
A.P.SUSHEELA SOMASEKAR Vs. M.P.JOHN
September 26, 1996
AJAY MEHTANI Vs. ANSAL HOUSING & CONSTRUCTION LTD.
August 21, 1996
ASHWANI KUMAR Vs. M/S.HART ENGINEERS
May 9, 1996
BHUPINDER PAL SINGH Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH
December 17, 1996
DIRECTOR OF AGRICULTURE Vs. DISTRICT MANAGER TELEPHONE
December 17, 1996
G.THANKARAJ Vs. BRANCH MANAGERM. G.F. (INDIA) LTD.
November 14, 1996
GOOD YEAR INDIA LTD. Vs. RANJIT KAUR
December 11, 1996
H.S.NAHAL Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
December 11, 1996
HIGH COURT OF PUNJAB AND HARYANA THROUGH REGISTRAR Vs. MANAGER HINDUSTAN MOTORS LTD.
May 24, 1996
MARUTI UDYOG LIMITED Vs. R.SABARINATHAN NAIR
August 22, 1996
PUNJAB STATE SMALL INDUSTRIES & EXPORT CORPORATION LTD. Vs. VIJAY NAGPAL
December 20, 1996
R.RAMASWAMY Vs. UNION OF INDIA
December 12, 1996
SAB INDUSTRIES LTD. Vs. INDIAN OVERSEAS BANK
December 20, 1996
SAPNA SINGLA Vs. CHANDIGARH HOUSING BOARD
December 9, 1996
SATYA PARKASH JAIN Vs. UNION OF INDIA
November 29, 1996
SHARUTI SHAUKEEN Vs. UNION TERRITORY OF CHANDIGARH
September 12, 1996
SUPER VEHICLES FABRIQUE Vs. DELHI FINANCIAL CORPORATION
December 11, 1996
SUPERINTENDENT OF TELEGRAPH DEPARTMENT Vs. V.SIVAGANAM (DIED) THROUGH LRS.
September 26, 1996
VIJAY KUMAR MOORTHY Vs. PRODUCT MANAGER, ELDER PHARMACEUTICALS LTD.
November 14, 1996