Case Index

Title
Date
BANSAL MECHANICAL WORKS LIMITED Vs. INSPECTOR OF ENTRY TAX BELUR RAILWAY SIDING
March 27, 1996
BANSAL MECHANICAL WORKS LTD Vs. COMMERCIAL TAX OFFICER ASSESSMENT WING
May 3, 1996
COMMERCIAL TAXES OFFICER ANTI EVASION I Vs. ELECTRA JAIPUR PRIVATE LTD
August 9, 1996
DEVAKI RANGANATHAN Vs. STATE OF ANDHRA PRADESH
September 11, 1996
DHANALAKSHMI TRADERS Vs. COMMERCIAL TAX OFFICER FAC
March 12, 1996
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER COMMERCIAL TAXES DEPARTMENT
November 27, 1996
INDIAN OXYGEN LIMITED Vs. STATE OF ANDHRA PRADESH
December 20, 1996
INDUSTRIAL FINANCE CORPORATION OF INDIA PVT. LTD. Vs. STATE OF ANDHRA PRADESH
June 24, 1996
JHUNJHUNWALLA PLASTIC MOULDERS Vs. I C T /CENTRAL SECTION
May 3, 1996
JINDAL INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES SPECIAL CELL
December 20, 1996
PARASH NATH SHAW Vs. COMMERCIAL TAX OFFICER BURTOLLA CHARGE
September 25, 1996
R N PRODUCTS Vs. ASSISTANT COMMERCIAL TAXES OFFICER
December 20, 1996
SUBH LAXMI AGENCIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
March 14, 1996
SUBH LAXMI AGENCIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
February 27, 1996