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Case Index
Title
Date
BIHAR STATE ELECTRICITY BOARD Vs. KIRAN DEVI
January 18, 1996
CHANDRA KANTA DEVI Vs. LIFE INSURANCE CORPN.OF INDIA
August 8, 1996
DIVISIONAL ENGINEER TELEPHONES Vs. LOK NATH AGRAWAL
July 12, 1996
ELECTRICAL EXECUTIVE ENGINEER, UESD Vs. BIHAR 440 VOLTS, VIDYUT UPBHOKTA SANGH
June 27, 1996
ESTATE OFFICER, H.U.D.A. Vs. INDIRA SHARAN
June 11, 1996
GENERAL MANAGER, S.E.RAILWAY Vs. SATYA NARAYAN AGRAWAL
July 16, 1996
JITENDRA SINGH Vs. PATNA GAUHATI ROADWAYS
August 1, 1996
KALURAM & COMPANY Vs. KISAN SEEDS CORPORATION
June 11, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. BRAJ KISHORE SINGH
July 19, 1996
NATIONAL INSURANCE COMPANY Vs. S.M.ABDUL KARIM
August 1, 1996
ORIENTAL INSURANCE CO.LTD. Vs. SURESH KUMAR MASKHARA
July 25, 1996
PRINCIPAL, LOYOLA HIGH SCHOOL PATNA Vs. BHUDEO NARAIN NAND KULIAR
January 8, 1996
PUNJAB NATIONAL BANK Vs. DISTRICT MANAGER, TELEPHONES
May 9, 1996
PUNJAB NATIONAL BANK Vs. RAMA KANT YADAVA
December 31, 1996
PUNJAB NATIONAL BANK Vs. RAMA KANT YADAVA
July 19, 1996
REYAZUDDIN Vs. MD.MUMTAZ
August 19, 1996
SENIOR POST MASTER Vs. MAHBOOBUL HAQUE
August 29, 1996
SHIV KUMARI Vs. NEW INDIA ASSURANCE CO.LTD.
November 13, 1996
STATE OF BIHAR Vs. JAGADISH PRASAD SINGH
July 30, 1996
SUPERINTENDENT OF POST OFFICES Vs. LAL BABU SAH
June 27, 1996