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Case Index
Title
Date
A.S.NAGPAL Vs. KRISHAN LAL
July 30, 1996
AMAR TRADERS Vs. UNITED INDIA INSURANCE CO.LTD.
May 30, 1996
BOARD OF SECONDARY EDUCATION Vs. NAVNEET KUMAR
August 20, 1996
CENTRAL BANK OF INDIA Vs. BHARAT GUPTA
June 25, 1996
ESTATE OFFICER, URBAN ESTATES Vs. MADHU JINDAL
February 7, 1996
FINOLEX PIPES LTD. Vs. SANDEEP SINGH
February 22, 1996
FRIENDS RICE & GENERAL MILLS Vs. NATIONAL INSURANCE CO.LTD.
May 28, 1996
GENERAL MANAGER, TELECOMMUNICATION DEPARTMENT Vs. PUNJAB MANDI BOARD
October 8, 1996
GENERAL MANAGER, TELEPHONES Vs. OM PARKASH KAMBOJ
September 12, 1996
GURSEWAK SINGH Vs. JASKARAN SINGH
September 30, 1996
HARBHAJAN SINGH Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
September 24, 1996
INDIAN OIL CORPORATION LTD. Vs. RAGHBIR SINGH SAINI
July 4, 1996
INDIAN OVERSEAS BANK Vs. DURGESH KHULLER
June 11, 1996
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. HARISH CHAND KOCHHAR
September 18, 1996
KAMALJIT KAUR SIDHU Vs. PUNJAB AND SIND BANK
June 26, 1996
KHANNA ENTERPRISES Vs. MANJEET SINGH
September 10, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. JASPAL KAUR
May 16, 1996
MOHINDER SINGH Vs. SENIOR POST MASTER
June 5, 1996
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUKHDEV CHAND MEHTA
May 28, 1996
ORIENTAL INSURANCE CO.LTD. Vs. VINOD KUMAR SHARMA
October 8, 1996
ORIENTAL INSURANCE CO.LTD. Vs. VINOD KUMAR SHARMA
August 18, 1996
PARAMJIT KAUR Vs. STATE OF PUNJAB
December 3, 1996
PARVINDER KAUR Vs. UNION BANK OF INDIA
August 8, 1996
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. Vs. DEPARTMENT OF TELECOMMUNICATIONS
October 28, 1996
RAGHBIR SINGH Vs. PUNJAB ELECTRICITY BOARD, MOHALI
September 10, 1996
RAM SARUP Vs. STATE OF PUNJAB
October 24, 1996
SAHIB SINGH Vs. TELECOM DISTRICT MANAGER
July 11, 1996
SAMPURAN SINGH DEOL Vs. MANAGER, DORAHA PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
October 4, 1996
SAMPURAN SINGH DEOL & SONS Vs. S.D.O., PSEB, PAYAL
July 18, 1996
SANCTACLAUSE APPARELS Vs. VIKAS FABRICS
December 17, 1996
SANJAY CHOPRA Vs. MANAGER, PUNJAB NATIONAL BANK
July 16, 1996
SHANTI DEVI Vs. WHEELS WORLD
April 25, 1996
SIKANDER SINGH Vs. DEPUTY GENERAL MANAGER, SBI
April 17, 1996
SURINDER SINGH Vs. ASHWANI KUMAR AGGARWAL
August 29, 1996
SURJIT KAUR Vs. STATE BANK OF PATIALA
July 3, 1996
UNION OF INDIA Vs. ASHOK KUMAR DHAND
September 29, 1996
UNITED INDIA INSURANCE COMPANY LTD. Vs. ISSEWAL CO-OP.AGRICULTURAL SERVICE SOCIETY LTD.
June 4, 1996
WHEEL WORLD Vs. KEWAL KRISHAN DUGGAL
August 21, 1996