Case Index

Title
Date
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION
September 9, 1996
ALL INDIA ORGANISATION OF CHEMISTS AND DRUGGISTS Vs. STATE
January 30, 1996
BALLARPUR INDUSTRIES LTD Vs. SINARMAS
April 4, 1996
BANK OF RAJASTHAN Vs. STATE
April 3, 1996
CHHATAR CHEMICALS LTD. Vs. KARNAL HARYANA TRUCK UNION
October 18, 1996
DIRECTOR GENERAL (I & R) Vs. ST. FRANCIS XAVIER SCHOOL, CALCUTTA
June 6, 1996
DIRECTOR GENERAL I & R Vs. BAJAJ TEMPO LTD
January 4, 1996
DIRECTOR GENERAL I & R Vs. ALL INDIA ORGANISATION OF CHEMISTS AND DRUGGISTS
July 1, 1996
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. USHA INTERNATIONAL LTD
October 31, 1996
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES, CALCUTTA
September 25, 1996
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. KEDIA ELECTRICAL INDUSTRIES
February 20, 1996
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. DESERT GOLD INDIA IRRIGATION LTD.
June 10, 1996
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ASIATIC PETROLEUM CORPORATION LTD.
May 6, 1996
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. UB MEC BATTERIES LTD
June 10, 1996
GIR PRASAD Vs. GOVERNMENT OF UTTAR PRADESH
July 1, 1996
IN THE MATTER OF Vs. SINTER PLAST CONTAINERS
June 21, 1996
IN THE MATTER OF: TELEVISION AND COMPONENTS LIMITED Vs. STATE
June 25, 1996
KELVINATOR OF INDIA LTD Vs. STATE
September 20, 1996
MAHESHWARI BROTHERS Vs. SUPER ENGINEERING CORPORATION HUF
May 31, 1996
MATTER OF EXPO MACHINERY LTD Vs. STATE
June 7, 1996
UDMI UPBHOGTA VIKAS PARISHAD Vs. MANAGING DIRECTOR, FOREST INDIA LTD.
December 23, 1996