Case Index

Title
Date
A ABDULLAH Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
February 29, 1996
A B NARASIMHAN Vs. E MANAGEMENT OF OLCOTT MEMORIAN HIGH SCHOOL ADYAR MADRAS
April 26, 1996
A C BOPANNA Vs. DR K T ACHAYA
August 28, 1996
A DORAISAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
November 28, 1996
A DURAISAMY Vs. MUTHURAJA
March 22, 1996
A E MUSHERUDEEN Vs. JAMILA BEEVI
July 5, 1996
A G S TIBER AND CHEMICALS INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1996
A GUMPRAASAD SOLE PROPRIETOR FIRST COMPUTERS MADRAS Vs. FIRST COMPUTERS FORMERLY KNOWN AS Ï¿½BRILLIANT COMPUTER CENTRE
August 7, 1996
A ILANGO Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY
May 14, 1996
A J JAWAD Vs. STATE BANK OF BIKANER AND JAIPUR
February 7, 1996
A JOTHI MAHESAN SECRETARY DEVANGAR KALVI KAZHAGAM CHINNALAPATTI DINDIGUL DISTRICT Vs. GOVERNMENT OF TAMIL NADU
September 25, 1996
A K NATARAJAN Vs. STATE OF TAMIL NADU
July 5, 1996
A M K JAMBULINGA MUDALIAR Vs. VISWANATHAN
September 24, 1996
A M PONNURANGAM MUDALIAR Vs. COMMISSIONER OF INCOME TAX
April 3, 1996
A M SYED ABDUL KADAR Vs. DIRECTOR OF ENFORCEMENT
February 22, 1996
A MOHAMMED ISMAIL Vs. CORPORATION OF MADURAI
July 18, 1996
A N DYANESWARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS
August 5, 1996
A N DYANESWARAN Vs. ENFORCEMENT OFFICER DIRECTORATE OF ENFORCEMENT MADRAS 6
May 9, 1996
A NAGARAJAN Vs. A MADHANAKUMAR
January 10, 1996
A NATARAJAN Vs. COMMISSIONER LAND ADMINISTRATION CHEPAUK MADRAS
August 21, 1996
A PRAKASAM Vs. POONAMMAL
September 27, 1996
A PREMCHAND Vs. V PADMAPRIYA
November 1, 1996
A PREMCHAND Vs. V PADMAPRIYA
November 7, 1996
A R K RAMANATHAN CHETTIAR Vs. LAKSHMINARAYANAN
February 12, 1996
A RAJENDRAN Vs. UNION OF INDIA
March 7, 1996
A S A ARUMUGAM Vs. RAMALINGA NADAR
November 18, 1996
A S K RATHNASWAMY NADAR AND CO MADRAS Vs. TRUSTEES OF THE PORT TRUST MADRAS
July 24, 1996
A S SETHURATHINAMMAL Vs. DEPUTY COMMISSIONER H R AND C E MADRAS
April 12, 1996
A S SURENDRAN Vs. STATE
August 21, 1996
A SELVARAJ Vs. MANAGEMENT OF INDIAN BANK
August 7, 1996
A SIVANESAN Vs. STATE
July 19, 1996
A SIVASAILAM Vs. COMMISSIONER OF WEALTH TAX
August 14, 1996
A SOMU THEVAR Vs. SIVAKUMAR
November 15, 1996
A T RAJA MADRAS Vs. MANGALORE GANESH BEEDI WORKS MYSORE
September 2, 1996
A THANGARAJ Vs. DISTRICT COLLECTOR NORTH ARCOT AMBETHKAR DIST VELLORE
July 19, 1996
A V M THEATRE ANDIPATTI Vs. STATE OF TAMIL NADU
September 23, 1996
A VEMBU SEKARAN Vs. P ANNAMALAI I A S SUB COLLECTOR NAMAKKAL
September 19, 1996
A. CASMIR AND OTHERS ETC. Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY) COLLEGE ROAD, MADRAS AND OTHERS
January 19, 1996
A. JEEVANANDAM Vs. EXECUTIVE ENGINEER AND ADMN. OFFICER, MADURAI
March 6, 1996
A. VEMBU SEKARAN, PETITIONER Vs. P. ANNAMALAI, I.A.S. SUB
September 17, 1996
ABDUL FAROOK Vs. STATE
February 19, 1996
ABDUL HAMEED Vs. M SULTAN ABDUL KADER
July 1, 1996
ABDUL WAHAB Vs. RAMAN PANICKAR
April 19, 1996
ADAMBAVA MOHIDEEN Vs. STATE OF TAMIL NADU REB
February 15, 1996
ADHAM ROWTHER Vs. SUB INSPECTOR OF POLICE CENTRAL CRIME BRANCH
July 9, 1996
ADITYA AGRO INDUSTRIES PRIVATE LTD Vs. R P F COMMISSIONER
September 19, 1996
AEROFLOT RUSSIAN INTERNATIONAL AIRLINES MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS
April 17, 1996
AGRO CARGO TRANSPORT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 1996
AHOBILA MADAM Vs. REVENUE COURT THANJAVUR THANJAVUR DISTRICT
July 16, 1996
AI AMEEN YOUTH MOVEMENT Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
July 16, 1996
ALAGAMMAI ALIAS INDIRA Vs. MANAGING DIRECTOR MARUDUPANDIAN TRANSPORT CORPORATION KARAIKUDI
March 26, 1996
ALAGIRI Vs. STATE
February 23, 1996
ALAGIRI Vs. STATE
February 3, 1996
ALAGU Vs. STATE OF TAMIL NADU
June 27, 1996
ALAMELU AMMAL Vs. DISTRICT COLLECTOR SALEM
November 5, 1996
AMMAL PILLAI Vs. VARADARAJULU COMPLEX A PARTNERSHIP FIRM
December 13, 1996
AMMASI Vs. AMARAVATHI
November 17, 1996
AMMASI Vs. TMT AMARAVATHI
November 7, 1996
AMMASI Vs. STATE
February 9, 1996
ANANDA PASUPATHI PILLAI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
January 29, 1996
ANANDAN Vs. STATE
February 23, 1996
ANASUYA MUTHANNA Vs. COMMISSIONER OF INCOME TAX
April 2, 1996
ANDI JANAKI Vs. S CHELLIAH NADAR
August 22, 1996
ANDIMUTHU RAJA @ PERIASAMY Vs. STATE BY INSPECTOR OF POLICE, GOPICHETTIPALAYAM POLICE STATION, ERODE
December 20, 1996
ANDIPATTI NADAR URAYINMURAI SANGAM ANDIPATTI Vs. M V GNANAGURUSAMY
February 23, 1996
ANJUMAN E PALAH MILLAN DHARUL HIFAZ Vs. MOHAMMED OBAIDULAH
December 24, 1996
ANNAMALAI COTTON MILLS P LIMITED Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD ANNA SALAI MADRAS 600 002
January 2, 1996
ANNAMALAI FINANCE LTD Vs. K JAYAPRAKASH NARAYANAN
March 18, 1996
ANTHONY Vs. ARUNACHALAPANDIAN
October 30, 1996
ANTONY CHELLIAH Vs. MARIYAL
October 31, 1996
APPADURAI Vs. STATE
April 16, 1996
APPUSAMY Vs. A V SUNDARARAJAN
September 9, 1996
AR P MURUGESAN Vs. GOVT OF TAMIL NADU MADRAS
February 9, 1996
ARANTAI ANNADURAI Vs. STATE ELECTION COMMISSIONER GOVERNMENT OF TAMIL NADU
October 3, 1996
AROKIASAMY Vs. STATE
March 26, 1996
ARULMIGU VISWEWARASWAMI AND VEERARAGHAVA PERUMAL TEMPLES TIRUPPUR COIMBATORE DISTRICT Vs. R V E VENKATACHALA GOUNDER
April 12, 1996
ARUMAINATHAN Vs. STATE
November 27, 1996
ARUMUGHAM Vs. T L RADHAKRISHNAN
August 5, 1996
ASHOK LEYLAND EMPLOYEES Vs. UNION OF INDIA
December 12, 1996
ASHOK LEYLAND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 25, 1996
ASOKA BETELNUT COMPANY PRIVATE LIMITED Vs. M K CHANDRAKANTH
November 7, 1996
ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN Vs. NEO INTEX MILLS LIMITED
September 26, 1996
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. N P V RAMASAMY UDAYAR
April 23, 1996
ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. A LATEEF
January 11, 1996
ASSISTANT SECURITY OFFICER RAILWAY PROTECTION FORCE JOLARPETTAI Vs. S SIVAGNANAM
June 19, 1996
AYYA NADAR JANAKI AMMAL COLLEGE Vs. A PANDIAN
June 26, 1996
B GOVINDARAJULU Vs. MANAGEMENT OF K P V SHAIK MOHAMED ROWTHER
June 28, 1996
B KRISHNAMURTHY Vs. CHAIRMAN MADRAS PORT TRUST
September 5, 1996
B KUTPUDDIN Vs. ZULEIKA BIBI
August 6, 1996
B MAHALAKSHMI Vs. D V NAGALAKSHMI AMMAL
March 6, 1996
B MUTHUVAIRAM Vs. PRINCIPAL PACHAIPPAS COLLEGE MADRAS
June 26, 1996
B PALANISWAMY Vs. COMMISSIONER OF INCOME TAX
March 14, 1996
B PAZHANISWAMY Vs. TAMIL NADU CHIEF ELECTION COMMISSIONER MADRAS
September 27, 1996
B SANKAR Vs. SECRETARY TO GOVT OF TAMIL NADU
April 8, 1996
B SARAVAN SATISH KUMAR ALIAS JAYACHANDRAN Vs. GOVERNMENT OF INDIA
April 19, 1996
B. SHANMUGHAM @ SELVAM Vs. DEIVAYANI @ DEVIKA
December 29, 1996
B. THENMOZHI Vs. P.M. BALASUBRAMANIAN
November 15, 1996
BABU Vs. STATE
October 28, 1996
BABU & MURUGESAN Vs. STATE BY INSPECTOR OF POLICE, AMBUR POLICE STATION, NORTH ARCOT DISTRICT
October 20, 1996
BABY ALIAS DHANALAKSHMI Vs. L. KRIPAKARAN AND OTHERS
April 19, 1996
BAKKIARAJ Vs. STATE
March 22, 1996
BALAJI HOSIERIES TIRUPUR Vs. RADIUM KNITTING COMPANY TIRUPUR
September 11, 1996
BALAMBAL Vs. KANNAMMAL ALIAS PAZHANIAMMAL DIED
October 14, 1996
BALAN @ BALASUNDARAM Vs. 1. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPT. FORT ST. GEORGE, MADRAS-9
July 1, 1996
BALASUBRAMANIAN Vs. THULASI
November 22, 1996
BALU BALUSAMY Vs. STATE OF TAMIL NADU
January 11, 1996
BANK OF TAMILNAD LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1996
BAR ASSOCIATION DHARMAPURI Vs. P SHANMUGAM ADVOCATE DHARMAPURI
January 5, 1996
BASITH Vs. STATE
December 11, 1996
BHAGWANDAS Vs. K G PURUSHOTHAMAN
January 12, 1996
BHARAT PETROLEUM CORPORATION LIMITED MADRAS Vs. N RAVI
November 4, 1996
BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED Vs. SALEM CHEMICAL INDUSTRIES
March 27, 1996
BIPIN K. SHETH Vs. N. SRIDHAR
June 28, 1996
BLUE STAR LIMITED Vs. HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LIMITED
April 25, 1996
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. STATE OF TAMIL NADU
December 10, 1996
BRAKES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 12, 1996
BROOKE BOND INDIA LIMITED Vs. R RAGHAVAN
January 29, 1996
C DAVID THAMPI DHAS Vs. N M CHRISTIAN COLLEGE MARTHANDAM
March 19, 1996
C DHARMARAJ VELLALAR Vs. RAMACHANDRA VELLALAR
July 19, 1996
C JAYARAJ Vs. STATE ELECTION COMMISSIONER MADRAS
October 10, 1996
C KARUPAKARA RAO Vs. R SUBBA RAO
January 22, 1996
C KEVAL CHAND Vs. KARUPPANNA MUDALIAR
October 7, 1996
C LAKSHMI NARAIN Vs. CHIEF ELECTION COMMISSIONER NIRVACHAN SADAN NEW DELHI
June 12, 1996
C MAYAM PERUMAL KONAR Vs. THANGAMMAL
February 16, 1996
C MURUGESAN Vs. STATE OF TAMIL NADU
December 4, 1996
C NAGARAJAN Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH VELLORE
July 25, 1996
C PERUMAL Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECY
March 26, 1996
C R MUGUNDAN Vs. DIRECTOR GENERAL MEMBER SECRETARY INDIAN
January 19, 1996
C S P JAIN AND COMPANY Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 9, 1996
C S VENKATASUBRAMANIAN Vs. STATE BANK OF INDIA KURICHI SIDCO INDUSTRIAL ESTATE BRANCH COIMBATORE
March 29, 1996
C VIJAYA LAKSHMI Vs. N SIVA BAGIYAM
July 11, 1996
C. ANUSUYA Vs. TAMIL NADU HOUSING BOARD AND ANOTHER
July 31, 1996
C. RAMAMOORTHY AND OTHERS Vs. GANDHIMATHI AND OTHERS
December 23, 1996
CAMPION PLASTIC INDUSTRIES LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
February 15, 1996
CANARA BANK Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 14, 1996
CANARA BANK Vs. S VASUNDARA
November 8, 1996
CENTRAL HAMEEDIA STORES Vs. VALLIAMMMAL ALIAS RAJAMMAL
February 27, 1996
CHAMPALAL JAIN Vs. M SUPERCHAND
October 8, 1996
CHANDANMAL MOOTHA Vs. HAJEE MOHIDEEN
February 9, 1996
CHANDMA BIBI Vs. SHEIK MOHAMED SAHIB
July 31, 1996
CHANDRA BAI AMMAL AND OTHERS Vs. VENKATESAN
July 25, 1996
CHANDRA MOULEESWARAN Vs. STATE OF TAMIL NADU
July 26, 1996
CHANDRAHASAN Vs. STATE
April 23, 1996
CHANDRASHEKHARAN Vs. BABU MACHINE WORKS
March 25, 1996
CHANDRIKA Vs. M VIJAYAKUMAR
April 9, 1996
CHELLADURAI Vs. MUNIAMMAL
July 26, 1996
CHENGALVARAYAN CO-OPERATIVE SUGAR MILLS LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
July 24, 1996
CHERAN TRANSPORT CORPORATION LTD Vs. SANTHAMANI
February 23, 1996
CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD MADRAS Vs. LABOUR COURT COIMBATORE
March 25, 1996
CHINNA KANNU AMMAL Vs. K K PERIASAMY
December 12, 1996
CHINNA MARUDACHALAM Vs. CHINNAIYA GOUNDER ALIAS RENGANNA GOUNDER
December 6, 1996
CHINNA PILLAI Vs. VAN
July 9, 1996
CHINNAKANNU PANDITHAR Vs. KASTURI
November 8, 1996
CHINNAPILLAI Vs. STATE
March 25, 1996
CHINNAPPA ALIAS GOPAL RAJA Vs. AYYANAR RAJA
February 15, 1996
CHINNASAMI Vs. NATARAJAN
February 27, 1996
CHINNAYYAN Vs. JAYARAMAN
January 31, 1996
CHINNAZHAGI S Vs. CHELLAPPAN
December 5, 1996
CHOLAN ROADWAYS CORPORATION LTD Vs. S PERUNGOVAI
September 20, 1996
CHURCH OF SOUTH INDIA TIRUNELVELI DIOCESAN TRUST ASSOCIATION TUTICORIN PASTORATE COMMITTEE Vs. V PONKASAMUTHU
December 3, 1996
CITY DISTRIBUTORS Vs. STATE OF PONDICHERRY
April 24, 1996
COATS VIYELLA INDIA LIMITED Vs. SUPDT OF CENTRAL EXCISE AMBASAMUDRAM
January 2, 1996
COLLECTOR OF CUSTOMS APPEALS Vs. RENOWNED AUTO PRODUCTS MFRS LIMITED
April 26, 1996
COMMISSIONER OF GIFT TAX Vs. HAMID HUSSAIN S A M S
March 26, 1996
COMMISSIONER OF GIFT TAX Vs. RAJA RAMALINGAM S
April 17, 1996
COMMISSIONER OF GIFT TAX Vs. SHANMUGASUNDRAM K N
April 20, 1996
COMMISSIONER OF GIFT TAX Vs. SUNDARAM INDUSTRIES LIMITED
February 1, 1996
COMMISSIONER OF GIFT TAX Vs. K MAHESH
February 23, 1996
COMMISSIONER OF GIFT TAX Vs. KASTURI ESTATE P LIMITED
August 22, 1996
COMMISSIONER OF GIFT TAX Vs. K N SHANMUGASUNDARAM
August 20, 1996
COMMISSIONER OF INCOME TAX Vs. M RATANCHAND CHORDIA
August 22, 1996
COMMISSIONER OF INCOME TAX Vs. S B RAJ
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. TRICHY STEEL ROLLING MILLS LIMITED
August 29, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LTD
August 1, 1996
COMMISSIONER OF INCOME TAX Vs. SOWMINI RAMESH
July 30, 1996
COMMISSIONER OF INCOME TAX Vs. G KRISHNAN
July 30, 1996
COMMISSIONER OF INCOME TAX Vs. K HAJI MD GHOUSE SAHEB AND CO
August 13, 1996
COMMISSIONER OF INCOME TAX Vs. R S AND SONS
August 13, 1996
COMMISSIONER OF INCOME TAX Vs. KANAGASABAI MUDALIAR A
August 14, 1996
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY
August 13, 1996
COMMISSIONER OF INCOME TAX Vs. K ASHOK
August 8, 1996
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED
August 8, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMOOD K T M S
August 8, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA LIMITED
July 9, 1996
COMMISSIONER OF INCOME TAX Vs. DHUN D DALAL
July 11, 1996
COMMISSIONER OF INCOME TAX Vs. S P MUTHUKARUPPAN
January 8, 1996
COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN K P
January 11, 1996
COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR GENERAL OF MADRAS FOR THE ESTATE OF MRS IDA L CHAMBERS
January 18, 1996
COMMISSIONER OF INCOME TAX Vs. SIVASUBRAMANIAM V S
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. A SUBRAMANIA PILLAI
January 9, 1996
COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM CO OF INDIA LIMITED
January 9, 1996
COMMISSIONER OF INCOME TAX Vs. RAMANATHAPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. J V APPADURAI CHETTIAR COMPANY
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. V S T MOTOR PRIVATE LIMITED
July 24, 1996
COMMISSIONER OF INCOME TAX Vs. AYYANARAPPAN AND CO
July 25, 1996
COMMISSIONER OF INCOME TAX Vs. V KARTHIKEYAN
July 25, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
July 22, 1996
COMMISSIONER OF INCOME TAX Vs. MADHAVADAS LALCHAND
July 22, 1996
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED
July 18, 1996
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED
July 16, 1996
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED
July 17, 1996
COMMISSIONER OF INCOME TAX Vs. M KALPAGAM
July 18, 1996
COMMISSIONER OF INCOME TAX Vs. THUDIALUR CO OPERATIVE AGRICULTURAL SERVICES LIMITED
July 16, 1996
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LIMITED
November 28, 1996
COMMISSIONER OF INCOME TAX Vs. RAYALASEEMA PASSENGER AND GOODS TRANSPORTS PRIVATE LIMITED
November 14, 1996
COMMISSIONER OF INCOME TAX Vs. R K SWAMY ADVERTISING ASSOCIATES P LIMITED
November 12, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LTD
November 13, 1996
COMMISSIONER OF INCOME TAX Vs. KASTURI AND SONS LIMITED
November 14, 1996
COMMISSIONER OF INCOME TAX Vs. SURESH GOKULDAS
November 4, 1996
COMMISSIONER OF INCOME TAX Vs. EGMORE BENEFITS SOCIETY LIMITED
November 6, 1996
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMMAD ROWTHER AND CO P LIMITED
September 23, 1996
COMMISSIONER OF INCOME TAX Vs. A U CHANDRASEKHARAN
September 23, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LTD
September 19, 1996
COMMISSIONER OF INCOME TAX Vs. PADMAVATHY AMMAL R
September 18, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED
September 18, 1996
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SUGAR MILLS LIMITED
September 10, 1996
COMMISSIONER OF INCOME TAX Vs. K A MEENAKSHISUNDARAM AND CO
September 12, 1996
COMMISSIONER OF INCOME TAX Vs. V KRISHNAMURTHY
October 8, 1996
COMMISSIONER OF INCOME TAX Vs. RAJAGOPALAN PAPER AND BOARD MILLS
October 9, 1996
COMMISSIONER OF INCOME TAX Vs. NARYANASWAMI PATHER T
October 7, 1996
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE
October 8, 1996
COMMISSIONER OF INCOME TAX Vs. VRM S M KARUPPAN CHETTIAR
October 7, 1996
COMMISSIONER OF INCOME TAX Vs. TRICHY DISTILLERIES AND CHEMICALS LIMITED
October 10, 1996
COMMISSIONER OF INCOME TAX Vs. THULASIDAR AND CO
October 1, 1996
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LIMITED
October 1, 1996
COMMISSIONER OF INCOME TAX Vs. V S T SERVICE STATION PRIVATE LIMITED
September 24, 1996
COMMISSIONER OF INCOME TAX Vs. P R DEVARAJ
September 24, 1996
COMMISSIONER OF INCOME TAX Vs. RAMESH MAHESH SANJAY TRUST
February 27, 1996
COMMISSIONER OF INCOME TAX Vs. VARADALAKSHMI MILLS LIMITED
February 22, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTENERS LIMITED
February 19, 1996
COMMISSIONER OF INCOME TAX Vs. S CHIDAMBARATHANU
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHAPPA CHETTIAR S M M
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. ASIA MATCH CO P LIMITED
March 12, 1996
COMMISSIONER OF INCOME TAX Vs. RANGASWAMY NAIDU R
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESH MINOR
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. SARA ENTERPRISES
March 12, 1996
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED
March 12, 1996
COMMISSIONER OF INCOME TAX Vs. D PUSHPAM AMMAL
March 13, 1996
COMMISSIONER OF INCOME TAX Vs. VARADARAJAN S
March 5, 1996
COMMISSIONER OF INCOME TAX Vs. SILVER CLOUD FOREST AND PLANATATIONS
March 7, 1996
COMMISSIONER OF INCOME TAX Vs. RANGANATHAR AND CO
March 7, 1996
COMMISSIONER OF INCOME TAX Vs. N NALLAKAMU CHETTIAR
March 7, 1996
COMMISSIONER OF INCOME TAX Vs. VENU SURESH SHEELA TRUST
March 4, 1996
COMMISSIONER OF INCOME TAX Vs. SHANKAR COTTONS
January 30, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARAN M S
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. V S SIVESUBRAMANIAM
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES P LIMITED
January 19, 1996
COMMISSIONER OF INCOME TAX Vs. BISON KNITTING CO
January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SUJANNI TEXTILES P LIMITED
January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SANKARAPANDIAN N S M
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. ADAMKHAN
February 14, 1996
COMMISSIONER OF INCOME TAX Vs. M CT M CORPORATION PRIVATE LIMITED
February 13, 1996
COMMISSIONER OF INCOME TAX Vs. T T KRISHNAMACHARI AND CO
February 14, 1996
COMMISSIONER OF INCOME TAX Vs. VANAMAMALAI RAMANUJA JEER SWAMIGAL
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. V KRISHNAMURTHY
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY RAJA P K
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED
February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SIVANANDA COLOUR WORKS
February 8, 1996
COMMISSIONER OF INCOME TAX Vs. KAIKULAM VILAVANCODE TALUK CO OPERATIVE MARKETING SOCIETY LIMITED
February 8, 1996
COMMISSIONER OF INCOME TAX Vs. RATHNASWAMY C J
February 5, 1996
COMMISSIONER OF INCOME TAX Vs. RAVICHANDRAN
April 17, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANTH M K
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. SATHIYAVATHI M C SMT
April 15, 1996
COMMISSIONER OF INCOME TAX Vs. PALLAVAN TRANSPORT CORPORATION LIMITED
April 16, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
April 10, 1996
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED
April 10, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL IRANIAN OIL CO
April 11, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. INDIA COMPANY PRIVATE LIMITED
April 3, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES
March 26, 1996
COMMISSIONER OF INCOME TAX Vs. V S T MOTORS P LIMITED
March 24, 1996
COMMISSIONER OF INCOME TAX Vs. S S M PROCESSING MILLS
March 27, 1996
COMMISSIONER OF INCOME TAX Vs. B VIJAYALAKSHMI
March 28, 1996
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED
March 28, 1996
COMMISSIONER OF INCOME TAX Vs. POLLY CONTAINER INDUSTRIES
March 22, 1996
COMMISSIONER OF INCOME TAX Vs. N A PAPPURAJA SONS
March 21, 1996
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED
March 21, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM SPINNING MILLS
April 23, 1996
COMMISSIONER OF INCOME TAX Vs. K R CHENNI KRISHNA CHETTY
April 25, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHEAR AHAMED AND CO
April 24, 1996
COMMISSIONER OF INCOME TAX Vs. REVATHI AGENCIES
June 12, 1996
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND CO LTD
June 13, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED
June 13, 1996
COMMISSIONER OF INCOME TAX Vs. E I D PARRY LIMITED
June 17, 1996
COMMISSIONER OF INCOME TAX Vs. EIMCO K C PRIVATE LIMITED
June 20, 1996
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI TEXTILE PROCESSORS LTD
June 17, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAN RAO U
June 18, 1996
COMMISSIONER OF INCOME TAX Vs. NAGESH CINE ENTERPRISES
June 12, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED
June 10, 1996
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND CO LTD
June 10, 1996
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD
June 26, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATAPATHY G N
June 24, 1996
COMMISSIONER OF INCOME TAX Vs. TIRUPUR TEXTILES PRIVATE LIMITED
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. VALLIAMMAL D SMT
June 27, 1996
COMMISSIONER OF INCOME TAX Vs. STAR OIL MILLS
June 18, 1996
COMMISSIONER OF INCOME TAX Vs. SIVAN SOAP FACTORY
June 20, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
June 22, 1996
COMMISSIONER OF INCOME TAX Vs. N MUTHAMMAL
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHUMMAL SMT N
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMED ISMAIL D
July 2, 1996
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI
July 3, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATASUBBIAH REDDIAR K S
January 18, 1996
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED
September 12, 1996
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED
March 18, 1996
COMMISSIONER OF INCOME TAX Vs. P K RAMASWAMY RAJA
February 15, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED
September 2, 1996
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI
March 3, 1996
COMMISSIONER OF INCOME TAX/COMMISSIONER OF WEALTH TAX/COMMISSIONER OF GIFT TAX Vs. S M M MUTHAPPA CHETTIAR
February 20, 1996
COMMISSIONER OF INCOME-TAX Vs. ANDHRA PRABHA LIMITED
September 1, 1996
COMMISSIONER OF INCOME-TAX Vs. M KALPAGAM
March 18, 1996
COMMISSIONER OF INCOME-TAX Vs. G KRISHNAN
March 30, 1996
COMMISSIONER OF INCOME-TAX Vs. ANDHRA PRABHA LTD
October 9, 1996
COMMISSIONER OF POLICE MADRAS Vs. R KOTHANDAPANI
July 25, 1996
COMMISSIONER OF WEALTH TAX Vs. NATARAJAN A N
July 25, 1996
COMMISSIONER OF WEALTH TAX Vs. P NAINAKHAN
January 10, 1996
COMMISSIONER OF WEALTH TAX Vs. C B MUTHUSAMAY CHETTIAR DECD
August 20, 1996
COMMISSIONER OF WEALTH TAX Vs. M KUMARAN
October 30, 1996
COMMISSIONER OF WEALTH TAX Vs. L BORIAH GOWDER
December 12, 1996
COMMISSIONER OF WEALTH TAX Vs. M A JAN
February 22, 1996
COMMISSIONER OF WEALTH TAX Vs. S EAPEN
February 28, 1996
COMMISSIONER OF WEALTH TAX Vs. BHAVANI DEVI SADHAIYA
March 2, 1996
COMMISSIONER OF WEALTH TAX Vs. ANNAI JAYABARATHI M
February 1, 1996
COMMISSIONER OF WEALTH TAX Vs. LABH KAVAR BAI
January 29, 1996
COMMISSIONER OF WEALTH TAX Vs. BHAVANI DEVI SADHAIYA
July 2, 1996
COMMISSIONER OF WEALTH TAX Vs. G NALLAKRISHNAN
June 25, 1996
COMMISSIONER OF WEALTH TAX Vs. RADHA PARTHASARATHY SMT
April 15, 1996
COMMISSIONER OF WEALTH TAX Vs. RAMAMURTHY
April 18, 1996
COMMISSIONER OF WEALTH TAX Vs. RAMAMURTHY M
April 22, 1996
COMMISSIONER PANRUTI MUNICIPALITY PANRUTI Vs. KANNIKA PARAMESWARI AMMAN TEMPLE
February 22, 1996
CONTROLLER OF ESTATE DUTY Vs. LUCY PANDIARAJ
February 1, 1996
CONTROLLER OF ESTATE DUTY Vs. TAJ KAUR BEDI DECD
April 15, 1996
CONTROLLER OF ESTATE DUTY Vs. S KALAIVANAN
June 30, 1996
CORPORATION OF MADURAI Vs. DY COMMISSIONER OF LABOUR MADURAI
April 26, 1996
COUNCIL FOR LEATHER EXPORTS Vs. ALL INDIA SMALL SCALE TANNERS AND EXPORTERS ASSOCIATION
January 31, 1996
COUNCIL FOR LEATHER EXPORTS Vs. ALL INDIA SMALL SCALE TANNERS AND EXPORTERS ASSOCIATION AND ANR.
January 21, 1996
D B MADAN AND COMPANY Vs. GOVERNMENT OF INDIA
December 9, 1996
D CHANDRAN Vs. STATE ASSISTANT COMMISSIONER OF POLICE L AND O TAMIL NADUAGAR RANGE MADRAS
September 18, 1996
D CHELLAYYANNADAR Vs. SULOCHANA THANKACHI
February 6, 1996
D GANESAN Vs. M S CHANDRA BOSE
September 10, 1996
D JAYABALAKRISHNAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
January 2, 1996
D KOVENDAN AND 7 ORS Vs. EXECUTIVE OFFICER THE TOWN PANCHAYAT
September 10, 1996
D KRISHNAMOORTHI Vs. ELANJIAM ALIAS CHANDRA
July 12, 1996
D MUNIRATHANAM Vs. ADDITIONAL REGISTRAR OF TRADE UNION-I MADRAS-6
October 9, 1996
D N ELANGO Vs. SUDARSAN CHITS INDIA LIMITED
July 19, 1996
D N NAGARAJA IYER Vs. STATE OF MADRAS
February 9, 1996
D RAJESWARI Vs. STATE OF TAMIL NADU
May 4, 1996
D RAJESWARI Vs. STATE OF TAMIL NADU
May 24, 1996
D SEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
February 16, 1996
D SHANMUGHAM Vs. POTTIAMMAL
March 15, 1996
D SIMON Vs. CITY POLICE COMMISSIONER CITY POLICE COMMISSIONER OFFICE EGMORE MADRAS
April 26, 1996
D SUNDARESAN Vs. MANAGEMENT OF TRIPLICANE URBAN CO-OPERATIVE
August 26, 1996
D VENKATASAN Vs. STATE
September 26, 1996
DAMODARAN Vs. LAKSHMI
October 10, 1996
DAMODARDAS CHATRAM AT THUVERANKURICHI Vs. STATE OF TAMIL NADU
October 29, 1996
DAYALAN Vs. KADESWARASWAMI TEMPLE AT KADAIYUR
November 21, 1996
DCW LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TUTICORIN
February 19, 1996
DEEPA GHOSH Vs. STATE
March 18, 1996
DEEPEE SHOE FABRICS PRIVATE LIMITED, REPRESENTED BY THEIR DIRECTOR MEENAKSHI NATARAJAN Vs. PALLAVA LEATHERS AND PRODUCTS, REPRESENTED BY THEIR PARTNER, P. SRINIVASAN
September 13, 1996
DEIVANAI ACHI ALIAS A A JANAKI ACHI Vs. KADER BIBI
November 5, 1996
DEIVANAI AMMAL Vs. P K R ATHMARAM
March 29, 1996
DEVANGUDI RAMASAMY MAZHAVARAYAR EDUCATIONAL SOCIETY Vs. SRIMUSHNAM MAIVAZHI TAMIL SABAI
November 5, 1996
DEVIVANAI AMMAL Vs. STATE OF TAMIL NADU
September 20, 1996
DHANAKODI PADAYACHI Vs. MUTBUKUNUMWARAI
September 17, 1996
DHANAPAL PERINBAM ROADWAYS THROUGH ITS MANAGING PARTNER TRIVANDRUM Vs. SMT INDIRANI AMMAL
July 8, 1996
DHANASEKARAN Vs. STATE
March 18, 1996
DHARMAN Vs. MARIMUTHU
July 2, 1996
DIAMOND SEA FOODS EXPORTS TUTICORIN Vs. A M NICHOLAS
July 19, 1996
DIRECTOR GENERAL ARMED FORCES Vs. RAVI BHATT
August 7, 1996
DIRECTOR OF INCOME TAX EXEMPTION Vs. C C M KOTHARI EDUCATIONAL TRUST
October 29, 1996
DISTRICT FOREST OFFICER AND AUTHORISED OFFICER Vs. KRISHNAVENI AMMAL
March 6, 1996
DISTRICT FOREST OFFICER AND OTHERS Vs. A. V. RAVICHANDRAN AND OTHERS
June 20, 1996
DISTRICT FOREST OFFICER ATTUR SALEM DISTRICT Vs. A V RAVICHANDRAN
February 19, 1996
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MURUGAN PROPRIETOR M/S MURUGAN TRANSPORTS SIVAKASI
February 23, 1996
DUKES PHARMA Vs. GOVERNMENT OF INDIA
April 4, 1996
E I D PARRY INDIA LIMITED Vs. LABOUR COURT
August 5, 1996
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 11, 1996
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1996
E RAJKUMAR Vs. P NIRMALA CESILIA
July 31, 1996
E VANNACHI ALIAS CHELLAMMAL Vs. CHELLIAH KONE
July 19, 1996
E VENKATESAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS
May 7, 1996
E. SHANMUGHAM Vs. POTTIAMMAL
March 15, 1996
EASTERN STEAM SHIPS PVT LTD Vs. S RAMASWAMY VIGILANCE OFFICER AND ARBITRATOR DEPARTMENT OF TELECOMMUNICATIONS MADRAS
September 17, 1996
EKAVALLI Vs. SPECIAL TAHSILDAR MADRAS EXPORT PROCESSING ZONE LAND ACQUISITION SAIDAPET MADRAS 15
April 12, 1996
ELKAY HIGHER SECONDARY SCHOOL AND ELKAY PRIMARY SCHOOL KAYALPATINAM Vs. STATE OF TAMIL NADU
August 28, 1996
ELUMALAI Vs. K SUKUMAR
August 16, 1996
ELUMALAI Vs. SARASU AND OTHERS
November 16, 1996
ELUMALAI DIED Vs. RAMASAMY NAIDU DIED
March 12, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. ALAGUSUNDARAM CHETTIAR
March 22, 1996
ENGLISH ELECTRIC CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 30, 1996
ETERNIT EVEREST LIMITED Vs. UNION OF INDIA
June 25, 1996
EXECUTIVE COMMITTEE OF THE MASJID E FARKHUNDA Vs. P A G HUSSAIN MOULANA
August 1, 1996
EXECUTIVE OFFICER, PONDICHERRY Vs. ARULMIGU LAKSHMINARASIMHASWAMY TEMPLE, SINGIRIKUDI
January 13, 1996
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 7, 1996
FARISHA BEEVI Vs. SHAMSUD BUHARI
December 16, 1996
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1996
FLORA RENJITHAM AND OTHERS Vs. GLADSON ROBIN
December 9, 1996
FRASER AND ROSS ASSOCIATES CHARTERED ACCOUNTS Vs. P S SWAMINATHAN
July 13, 1996
G ANANDAM Vs. TAMIL NADU ELECTRICITY BOARD
July 23, 1996
G ANANDHAN Vs. V PALANI PADAYACHI
October 23, 1996
G GNANAIAHPANDIYAN Vs. PAZHANIAMMAL
November 28, 1996
G JOTHIMANI NADAR Vs. DEPUTY DIRECTOR OF ENFORCEMENT
January 19, 1996
G KRISHNAMURTHY Vs. SARANGAPANI
February 5, 1996
G KRISHNAMURTHY Vs. SARANGAPANI
February 25, 1996
G KUMARASAMY Vs. CORPORATION OF MADRAS
February 28, 1996
G KUMARASAMY Vs. UNION OF INDIA
November 18, 1996
G KUMARASAMY Vs. UNION OF INDIA
December 18, 1996
G R RAGUPATHY Vs. DR K SANKAR
July 31, 1996
G SRINIVASAN Vs. DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT COIMBATORE
August 21, 1996
G T JAYARAMAN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
July 10, 1996
G THIRUVARASAN Vs. DEPUTY COLLECTOR LAND ACQUISITION PONDICHERRY
September 9, 1996
G. AMSAVALLI Vs. STATE OF TAMIL NADU
February 29, 1996
G. KALAMEGAM AND ANOTHER Vs. K. MURUGESAN AND ANOTHER
September 3, 1996
G. RAMASAMY AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER
October 9, 1996
G.THYAGARAJAN, Vs. STATE OF TAMIL NADU AND OTHERS
April 16, 1996
GAJENDRA SHA Vs. M GOVINDARAJAN
April 4, 1996
GANAPATHI GOUNDER Vs. BRANCH MANAGER INDIAN OVERSEAS BANK SULUR BRANCH SULUR
January 10, 1996
GANESAN Vs. STATE
April 26, 1996
GAYATHRI MALATHI N Vs. STATE OF TAMIL NADU
November 5, 1996
GILLES PFEIFFER Vs. UNION OF INDIA
March 8, 1996
GIRISH S MEHTA Vs. TRACSTAR INVESTMENT LIMITED
April 4, 1996
GNANAMBIKA MILLS LIMITED COIMBATORE Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI
February 28, 1996
GNANAMBIKA MILLS LTD Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE
February 28, 1996
GNANAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 28, 1996
GNANASOUNDARI M S Vs. CHIEF COMMISSIONER OF INCOME TAX
June 11, 1996
GOLDEN HILLS ESTATES Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
July 18, 1996
GOPAL Vs. STATE REP
March 5, 1996
GORDON WOODROFFE LIMITED Vs. UNION OF INDIA
October 11, 1996
GOUNDER AND COMPANY Vs. B S HEGDE
July 17, 1996
GOVERNMENT OF INDIA Vs. JAGADISH A SADARANGANI
June 21, 1996
GOVERNMENT OF TAMIL NADU MADRAS Vs. RAJAMANICKAM
January 21, 1996
GOVERNMENT OF TAMIL NADU MADRAS Vs. RAJAMANICKAM
January 24, 1996
GOVINDA REDDY Vs. STATE
July 5, 1996
GOVINDASAMY Vs. STATE
January 25, 1996
GOVINDASWAMY Vs. BALARAMAN AND OTHERS
April 4, 1996
GOWRAMMAL ALIAS GOWRI Vs. V PECHIMUTHU
January 29, 1996
GRAMA SABHA OF KAVERIRAJAPURAM PANCHAYAT VILLAGE Vs. STATE OF TAMIL NADU
February 1, 1996
GRASIM INDUSTRIES LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS
September 27, 1996
GUBENDRAN Vs. THE STATE OF TAMIL NADU
April 15, 1996
GUNA ALIAS GUNASEKARAN Vs. STATE
April 17, 1996
HARICHANDRAN Vs. STATE REP
March 22, 1996
HARIPRASAD NOPANY Vs. MOHANLAL NOPANY AND OTHERS
March 22, 1996
HENRY ISIDORE Vs. COMMISSIONER OF INCOME TAX
January 31, 1996
HIGH COURT OF JUDICATURE AT MADRAS Vs. T S SANKARANARAYANAN
December 18, 1996
HINDLEVER CHEMICALS LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS
September 11, 1996
HINDUSTAN PETROLEUM CORP LTD MADRAS Vs. K M YAKUB DIED BY L RS
July 19, 1996
HINDUSTAN PETROLEUM CORPN LTD Vs. UMA RANI
July 17, 1996
I SUNDARAM Vs. ASSISTANT EXECUTIVE ENGINEER CIVIL TAMIL
July 16, 1996
I.K.G. SWAMY Vs. THE TAMIL NADU ELECTRICITY BOARD
December 23, 1996
IDOL OF ARULMIGU VADABADRAKALIAMMAN TEMPLE AND TRUST Vs. SWARNAMBAL
June 11, 1996
IGNASIAMMAL Vs. FATHIMA BEEVI
November 6, 1996
INCOME TAX OFFICER Vs. DINESH K SHAH
August 12, 1996
INCOME TAX OFFICER Vs. T V RAJAMANICKAM
March 22, 1996
INCOME TAX OFFICER SALARIES CIRCLE II B MADRAS Vs. DINESH K SHAH PARTNER M/S ELITE OPTICAL INDUSTRIES MADRAS
August 20, 1996
INDIA PISTONS LIMITED Vs. UNION OF INDIA
November 25, 1996
INDIAN BANK Vs. CHOKKALINGAM
January 25, 1996
INDIAN COMMERCE AND INDUSTRIES CO PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 20, 1996
INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK STAFF CANTEEN WORKERS
March 8, 1996
INDO SWISS SYNTHETIC GEM MANUFACTURING COMPANY LIMITED Vs. GOVT OF T N
March 19, 1996
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION MADURAI Vs. A L VEERAPPAN
January 18, 1996
INSPECTOR OF CENTRAL EXCISE Vs. S A SAMAD, LIFE INSURANCE CORPORATIONENSEE, BHARATH MATCH INDUSTRIES
January 23, 1996
ISMAIL Vs. RAJKUMAR BHAGWATSARAN ALL INDIA TRADING CO
February 13, 1996
J ELANGO Vs. STATE OF TAMIL NADU
March 15, 1996
J JAYALALITHA Vs. STATE
August 13, 1996
J JAYALALITHA Vs. SUBRAMANIAN SWAMY
September 4, 1996
J KUPPUSWAMI MUDALI Vs. MAHALINGAM
July 26, 1996
J PRIYA MINOR Vs. DEAN TIRUNELVELI MEDICAL COLLEGE
January 9, 1996
J S MUTHU Vs. UNION OF INDIA
January 13, 1996
J S MUTHU Vs. UNION OF INDIA
January 30, 1996
J SELVARAJ Vs. D K P VARDHARAJAN
February 16, 1996
J SUDARSHAN Vs. STATE
December 17, 1996
J T ACHARYALU Vs. STATE
September 24, 1996
J VISALAKSHI AMMAL Vs. T B SATHYANARAYANA
August 1, 1996
J. M. RAHAMATHULLAH AND OTHERS Vs. STATE ELECTION COMMISSIONER AND OTHERS
October 3, 1996
JAMEEL KHAN Vs. THOMAS COOK INDIA LTD
April 26, 1996
JANAKI AMMAL Vs. GANAPATHI KONAR
May 3, 1996
JANAKIAMMAL Vs. STATE OF TAMIL NADU
February 8, 1996
JANARDHANA MISHRA ALIAS JANARDHANA PRASAD Vs. STATE
February 16, 1996
JASMIN ROADWAYS PONDICHERRY Vs. TRANSPORT COMMISSIONER MADRAS
July 30, 1996
JAYAKODI Vs. GNANAPRAKASAM
December 24, 1996
JAYARANI Vs. RAJAMANICKAM
April 9, 1996
JESUDASONS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE RAMNAD
September 3, 1996
JESUDOSS Vs. STATE
March 26, 1996
JESWANTHRAJ MODY Vs. SELVANAYAKI AMMAL
February 22, 1996
JEYARAMAN Vs. KANDAPPA PALANIVELU
March 7, 1996
JOHN EUGENE BRENNAN IRISH NATIONAL TOURIST Vs. STATE
February 9, 1996
JOHNSON Vs. JAYA PUSHPARANI AND ORS.
January 10, 1996
JUDIT VICTOR IGNACE Vs. KOTHANDARAMAN
September 23, 1996
K A ALAGIAH Vs. A A CHINNAZHAGU
March 1, 1996
K A SENGOTTAYAN Vs. STATE OF TAMIL NADU
September 25, 1996
K BALAKRISHNAN Vs. SPECIAL TAHSILDAR L A NORTH NEIGHBOURHOOD PROJECT MADURAI
June 26, 1996
K BALU Vs. K KARMEGAM
March 14, 1996
K C P LIMITED Vs. SALES TAX OFFICER NEEMUCH MADHYA PRADESH
August 27, 1996
K GOVINDAMMAL Vs. TAHSILDAR AND RECORD OFFICER TENANCY RECORD ERODE
April 26, 1996
K GOVINDARAJA MUDALIAR Vs. RAJASUNDARESA MUDALIAR
September 3, 1996
K JUYARAMANUJU Vs. JANAKARAJ
February 15, 1996
K KARALA GOUNDER Vs. K BASKARAN
July 25, 1996
K KARALA GOUNDER Vs. STATE
July 25, 1996
K KRISHNAMOORTHY Vs. D R SUBRAMANIAN
July 31, 1996
K KRISHNASWAMY Vs. STATE
February 19, 1996
K KRISHNAVENI Vs. CONTROLLER OF ESTATE DUTY
July 22, 1996
K L RAJAKRISHNAN Vs. PARTHAS TEXTILES KOTTAYAM
July 11, 1996
K L RAMESH Vs. K G NAGARAJA GUPTA
February 26, 1996
K M RATHINAM NADAR Vs. ARULMIGU HANUMANTHARAYAR BHAJANAI MADAM ALIAS HANUMAR KOVIL
March 1, 1996
K MURALIDHAR Vs. KISHORE KUMAR P JAIN
October 4, 1996
K N CHIDAMBARAM Vs. K N LAKSHMANAN
March 19, 1996
K NAGARAJA ODAYAR Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH ROAD MADRAS
March 21, 1996
K NARAYANI Vs. REGISTRAR HIGH COURT MADRAS
June 27, 1996
K PANCHAVARNAMMAL DIED Vs. E SARASWATHIAMMAL
February 29, 1996
K R NAGAPPAN Vs. STATE
January 5, 1996
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED
July 11, 1996
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS P LTD
July 1, 1996
K RAMADOSS Vs. S VAIDYANATHASAMY
February 13, 1996
K RAMANATHAN DIED Vs. B K NALINI JAYANTHI
September 10, 1996
K RATHINAM ALIAS ARJUNA PILLAI DIED Vs. D MAYANDI THEVAR
September 17, 1996
K S CHIDAMBARAM Vs. GOMATHI AMMAL
February 6, 1996
K S K P SUBBAYAN CHETTIAR Vs. K RAMU
March 8, 1996
K S SHANTHILAL Vs. SAROJINI AMMAL
April 4, 1996
K SARASWATHI AMMAL Vs. UNION OF INDIA
October 28, 1996
K SAROJA Vs. VALLIAMMAL
March 8, 1996
K SRINIVASAN IYENGAR Vs. STATE
January 19, 1996
K SURESH BABU Vs. STATE OF TAMIL NADU
February 26, 1996
K T M S MAHMOOD Vs. INCOME TAX OFFICER SIXTH
August 22, 1996
K T M S MOHAMMAD Vs. COMMISSIONER OF INCOME TAX
December 11, 1996
K THIAGARAJAN Vs. THANJAVUR CO OPERATIVE LIMITED MARKETING FEDERATION
June 12, 1996
K V VENUGOPALA REDDIAR Vs. ALLIAMMAL
March 12, 1996
K. BALARAMAN AND ETC. Vs. STATE OF TAMIL NADU AND OTHERS
March 19, 1996
K. NANJAPPAN AND ANOTHER Vs. C. MANICKKAM AND ANOTHER
November 19, 1996
K. P. BALAKRISHNASAMY Vs. CHIEF ENGINEER (DISTRIBUTION), TAMIL NADU ELECTRICITY BOARD AND ANOTHER
July 26, 1996
K. PALANISAMY Vs. THE SUB-INSPECTOR OF POLICE
September 24, 1996
K. RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS
March 4, 1996
K. S. DURAISAMY Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND, TRICHY
February 2, 1996
K. THIRUVENGADAM AND OTHERS Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION), COIMBATORE AND ANOTHER
January 10, 1996
K.S. ARUMUGHA GOUNDER Vs. PAVAYAMMAL AND THREE ORS.
July 8, 1996
KALIAMURTHY Vs. NSURAI
August 6, 1996
KALIAPERUMAL Vs. STATE
February 15, 1996
KALIDAS K R AND TAMIL NADU MANILA Vs. TAMIL NADU ELECTRICITY BOARD
February 28, 1996
KALIYAMMAL Vs. K. RAMASWAMY
January 9, 1996
KALYANI Vs. DISTRICT COLLECTOR PUDUKKOTTAI
August 28, 1996
KAMARAJ THEATRE ROYAKOTTAI DHARMAPURI DISTRICT Vs. GOVERNMENT OF TAMIL NADU
July 23, 1996
KAMATCHI Vs. VELUCHAMY
February 26, 1996
KANCHANA Vs. R ASOKAN
February 2, 1996
KANDASWAMY PATHAR Vs. MEENAKSHI BAI
August 5, 1996
KANGAN Vs. KANNAMMAL
February 19, 1996
KANNAMAML Vs. CHINNAPONNAMMAL
August 14, 1996
KANNAMMAL Vs. KUPPANNA GOUNDER
August 29, 1996
KANNAN ALIAS RENGANATHAN Vs. STATE OF PONDICHERRY
November 1, 1996
KANNIAPPA NADAR Vs. JAYAPANDI
December 13, 1996
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL NAGERCOIL
August 12, 1996
KARPAGAMBAL MILLS LIMITED SOLAPURAM SOUTH RAJAPALAYAM Vs. UNION OF INDIA
July 26, 1996
KARUPPA PILLAI Vs. STATE
March 19, 1996
KARUPPASAMY Vs. STATE OF TAMIL NADU
September 11, 1996
KARUPPAYEE Vs. STATE
August 21, 1996
KARUPPIAH Vs. MARIAPPAN
February 29, 1996
KARUPPIAH Vs. STATE
January 24, 1996
KASSIAMMAL Vs. SULTHAN MOHIDEEN
October 28, 1996
KASTURI Vs. VENU
March 13, 1996
KATTAIYAN RAJANGAM Vs. STATE
March 8, 1996
KAZY SILKS PVT LTD Vs. CHAIRMAN MADRAS PORT TRUST MADRAS
April 22, 1996
KENNADY Vs. STATE
July 9, 1996
KESURAM Vs. SARASWATHY
November 8, 1996
KHUSHALDAS Vs. MOHANARANGAM
September 6, 1996
KIT ANTONY SECRETARY PUNITHA OYAPPAR MEENAVAR MUNETRA SANGAM REGISTERED SOCIETY IDINTHAKARAI RADHAPURAM TALUK TIRUNELVELI DISTRICT Vs. PUNITHA RAYAPPAR MEENAVAR MUNNETRA SANGAM
December 4, 1996
KITCHAPPAN ALIAS SINIRAJ Vs. STATE
January 29, 1996
KOOLU KOTTAIYA PIIIAI Vs. STATE OF TAMIL NADU
July 3, 1996
KOSAL Vs. STATE AND
February 29, 1996
KOTHANDAPANI PADAYACHI Vs. RANGANATHA PADAYACHI
October 15, 1996
KOTHARI SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1996
KRISHNAMMAL Vs. ARULMIGHU MADANAGOPALASWAMY TEMPLE
September 3, 1996
KRISHNAN Vs. PUNIDHAM
August 19, 1996
KRISHNAN Vs. MUTHU GOUNDER
July 16, 1996
KRISHNAN Vs. STATE
September 13, 1996
KRISHNAN Vs. SIVALINGA GOUNDER
April 19, 1996
KRISHNASWAMI ALIAS CHINNU Vs. STATE
January 13, 1996
KULANDAISAMY Vs. STATE
February 15, 1996
KULLAMMAL Vs. K PERUMAL
January 29, 1996
KUMAR Vs. PERUMAL
April 26, 1996
KUMAR Vs. STATE
September 3, 1996
KUMARAVEL Vs. STATE
December 4, 1996
KUMARAVEL Vs. STATE
April 17, 1996
KUMUDAM PRINTERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 21, 1996
KUNCHITHAPATHAM CHETTIAR PROPRIETOR SAIBABA OIL MILLS Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CITY CIVIL COURT BUILDINGS MADRAS
July 23, 1996
KUPPUSWAMY Vs. PERIANNAN
January 2, 1996
KUSHAN CERAMICS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
December 5, 1996
L. NATARAJA NAICKER AND OTHERS Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY AND OTHERS
March 29, 1996
LAKSHMI Vs. PONNUSAMY
March 15, 1996
LAKSHMI AMMAL ALIAS PINNAYEL Vs. PAPPATHI AMMAL
July 3, 1996
LAKSHMI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
November 5, 1996
LAKSHMIAMMAL Vs. S SENGAMALAI
March 26, 1996
LAND ACQUISITION OFFICER AND OTHERS Vs. G. SWAMINATHA MUDALIAR AND ANOTHER
February 15, 1996
LARSON AND TOUBRO LTD ECC CONSTRUCTION GROUP MADRAS Vs. KERALA STATE CO OPERATIVE HOSPITAL COMPLEX AND CENTRE FOR ADVANCED MEDICAL SERVICES LIMITED
September 18, 1996
LUCAS AND FATHERS Vs. FATHER BILAVENDRAN
February 23, 1996
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 12, 1996
M ARUNACHALAM Vs. TAMIL NADU ELECTRICITY BOARD
December 31, 1996
M BAIASUBRAMANIAM Vs. UNION OF INDIA
September 27, 1996
M BALUSAMY Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
March 8, 1996
M ELANGOVAN Vs. COMMISSIONER KODAIKANAL MUNICIPALITY KODAIKANAL DINDIGUL ANNA DISTRICT
April 24, 1996
M GOPAL Vs. VETRIVEL CHIT FUNDS PVT LTD
August 13, 1996
M GOPAL MUDALIAR Vs. THANGAMMAL
February 8, 1996
M JAGANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD
September 3, 1996
M K KAMAL BATCHA Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE
December 26, 1996
M K PADMAVATHY Vs. INSTITUTE OF HOTEL MANAGEMENT CATERING
June 17, 1996
M K VARAPPAN Vs. LAKSHMINARAYANA VENUGOPALASWAMY TEMPLE
November 14, 1996
M KANDASAMI Vs. TAMIL NADU ELECTRICITY BOARD
January 18, 1996
M KOLANDAI GOUNDER Vs. DIVISIONAL ENGINEER T N E B THURAIYUR ORS
September 2, 1996
M KUTTY Vs. ARIHANT FINANCE INDIA PRIVATE LIMITED
November 22, 1996
M M D A REB Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION LTD
January 9, 1996
M M T C LIMITED Vs. S MOHAMMED GANI PROPRIETOR FINE FOOD PACKERS MS 21
June 17, 1996
M MADHAVA RAO Vs. SHANTHA
February 12, 1996
M MUTHUKUMARASWAMI Vs. KUMAR TEXTILES
February 19, 1996
M N K R NAGAPPA Vs. NAGAPPAN
December 16, 1996
M NACHIAPPAN Vs. COMMISSIONER OF INCOME TAX
November 9, 1996
M NEELAKANTAN Vs. TAX RECOVERY OFFICER
January 25, 1996
M PATCHIRAJAN Vs. TAMIL NADU TRANSPORT DEPARTMENT
February 6, 1996
M R SATHYAMURTHY Vs. UNIVERSITY OF MADRAS
July 15, 1996
M R SRINIVASAN Vs. V BALAKRISHNAN
April 15, 1996
M RADHAKRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER DINDIGUL
March 29, 1996
M S ARPUTHASWAMY Vs. M SAVARIMUTHU UDAYAR
May 3, 1996
M S BALASUBRAMANIAM Vs. UNITED INDIA INSURANCE CO LTD
September 11, 1996
M S KARUPPANNA NADAR Vs. NARIYAN ALIAS SHANMUGHAM
December 20, 1996
M S SARASWATHI AND 24 ORS Vs. STATE OF TAMIL NADU
February 14, 1996
M S SULOCHANA Vs. S RATHINASABAPATHI MUDALIAR
May 8, 1996
M SHANMUGAM Vs. C KANNABIRAN
March 26, 1996
M SOMASUNDARAM Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY MADRAS
December 10, 1996
M V VENKIDUSWAMI PILLAI DIED Vs. S SWAMINATHA RAO
October 15, 1996
M VAIDURAYAMMA Vs. P SURYANARAYANAN
August 17, 1996
M VAIDURAYAMMA Vs. P SURYANARAYANA
August 7, 1996
M VARADAN Vs. GOVERNMENT OF TAMIL NADU
August 8, 1996
M VEERASWAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION MADRAS
April 26, 1996
M VENUGOPAL Vs. MARAPPA
April 3, 1996
M. PRABHU LAL Vs. THE ASST. DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE, TIRUCHIRAPPALI
September 18, 1996
M. THOMAS PILLAI Vs. SESU AMMAL AND OTHERS
July 16, 1996
M. VEERASWAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION, MADRAS AND OTHER
February 22, 1996
M.E. DEVARAJAN Vs. STATE OF TAMIL NADU AND OTHERS
January 10, 1996
M.J. KUMAR Vs. SAHADEVAN
February 15, 1996
M.V.K.M. TRADERS Vs. N.V.K. MOHAMED SULTAN ROWTHER AND SONS LTD.
November 20, 1996
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. K. CHANDRAN AND OTHERS
November 29, 1996
MADHAVAN Vs. STATE BY DSP/CBI/SCB, MADRAS
August 12, 1996
MADHAVAPERUMAL DEVASTHANAM MYLAPORE MADRAS Vs. TMT DHANLAKSHMI
July 11, 1996
MADRAS DOCK LABOUR BOARD Vs. GOVERNMENT OF TAMIL NADU
August 9, 1996
MADRAS RACE CLUB Vs. K R LAKSHMANAN
November 15, 1996
MADRAS RADIATORS AND PRESSINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 1996
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA
November 29, 1996
MADURA COATS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
September 9, 1996
MADURAI CITY MUNICIPAL CORPORATION Vs. BOOMINATHAN
October 31, 1996
MADURAIVEERAN Vs. SUBBURAJ DRIVER
November 16, 1996
MAHALINGAM Vs. A S NARAYANASWAMY IYER
February 23, 1996
MAHAVEER ELECTRIC CORPORATION Vs. D ASHOK KUMAR
December 18, 1996
MAHAVEER WASTE FACTORY Vs. SWADESHI COTTON MILLS PONDICHERRY
January 3, 1996
MAHILAPRANAM S Vs. JAMINA MOSQUE EXECUTIVE COMMITTEE TUTICORIN
January 18, 1996
MAJOR S VEERASAMY Vs. ANDHRA SPECIAL AND CULTURAL ASSOCIATION
October 18, 1996
MANAGEMENT BINNY LTD Vs. DEPUTY COMMISSIONER OF LABOUR
June 12, 1996
MANAGEMENT OF AIR FRANCE Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS
January 29, 1996
MANAGEMENT OF AMBASAMUDRAM SARVODAYA SANGAM Vs. STATE OF TAMIL NADU
February 5, 1996
MANAGEMENT OF BALMADIES ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
September 26, 1996
MANAGEMENT OF GORDON WOODROFFE LIMITED Vs. GOVERNMENT OF TAMIL NADU
June 4, 1996
MANAGEMENT OF INDUSTRIAL RUBBER PRODUCTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 19, 1996
MANAGEMENT OF K R M ESTATE THANJAVUR Vs. I ADDITIONAL LABOUR COURT MADRAS
April 26, 1996
MANAGEMENT OF KANCHIPURAM CENTRAL COOPERATIVE Vs. N DORAISWAMY
August 21, 1996
MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
September 27, 1996
MANAGEMENT OF SOUTH INDIA VISCOSE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
April 25, 1996
MANAGEMENT OF SPENCER AND CO LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY
June 12, 1996
MANAGEMENT OF STATE FARMS CORPORATION OF INDIA Vs. PRESIDING OFFICER SECOND ADDL COURT MADRAS
August 1, 1996
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
July 3, 1996
MANAGER, INDIAN BANK Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
June 28, 1996
MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY Vs. PURATCHI VEERAN
February 19, 1996
MANAGING DIRECTOR NADIPPISAI PULAVAR K R RAMASWAMY SUGAR MILLS Vs. A FAREED BAWA
October 18, 1996
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT MADRAS Vs. RANI
August 28, 1996
MANAI THELUNGU CHETTY COMMUNITY OF URAIYUR TRICHY Vs. ARULMIGU RANGANATHASWAMY AT SRI RANGANATHA SWAMY DEVASTHANAM SRIRANGAM
October 29, 1996
MANI MUTHUSWAMY Vs. P SOUNDAPANDIYAN
January 29, 1996
MANICKAM CHETTIAR Vs. RAMANATHA DEVAR
July 12, 1996
MANIPAL HOUSING FINANCE SYNDICATE LIMITED Vs. MANIPAL STOCK AND SHARE BROKERS LIMITED
December 6, 1996
MANONMANI ALIAS KALIMUTHU AMMAL Vs. R M S V VAIRAVANA ALIAS KASI CHETTIAR DIED
September 11, 1996
MARAKKAL Vs. GOVERNMENT OF INDIA REP
March 28, 1996
MARAPPA GOUNDER Vs. CHELLAPPA GOUNDER
March 5, 1996
MARGARET AMMAL Vs. SUSAI MARI
February 29, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. PERUMAL
September 20, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. PERUMAL
October 29, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION LTD., Vs. MOHANAMMAL AND OTHERS
November 1, 1996
MARUTHI AGENCIES BANGALORE Vs. STATE OF TAMIL NADU
October 15, 1996
MARUTHIAH NATTAR Vs. M K KHAN
March 21, 1996
MARUVANA BEEVI Vs. M ABDUL SALAM
March 26, 1996
MATTADHARI PRIMARY AGRICULTURAL CO OP BANK Vs. SAROJA AMMAL
October 31, 1996
MAYA APPLIANCES AND CONTROL EQUIPMENT Vs. A SULOCHANA REDDY
February 29, 1996
MAYA DEVI Vs. MRS DHANLAKSHMI PROPRIETOR OF NAMAKKAL SOUTH INDIA TRANSPORT SALEM ROAD NAMAKKAL
March 12, 1996
MAYAVARAM FINANCIAL CHIT CORPORATION LTD Vs. R NARAYANAN
June 24, 1996
MEASUREALL ENGINEERING AND CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 19, 1996
MEENAKSHI ACHI Vs. DURAISAMI REDDIAR
February 15, 1996
MEENAKSHIAMMAL AND OTHERS Vs. S. MARINATHONY AND OTHERS
August 13, 1996
MEENAKSHISUNDARAM Vs. N RANGASAMI
January 9, 1996
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS TIRUCHIRAPALLI
September 26, 1996
METTUR BEARDSELL, LTD. Vs. V. REGIONAL LABOUR COMMISSIONER
June 12, 1996
MICHEL JOSEPH LAWRANCE Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUNELVELI
April 23, 1996
MINOR KALYANI Vs. CHELLIAH
June 24, 1996
MITHALS INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF POLICE CENTRAL CRIME BRANCH EGMORE MADRAS 8
September 5, 1996
MOHAMED AKBAR BATCHA SAHIB Vs. Y NAGARAJAN
June 10, 1996
MOHAMED ASADULLAH Vs. IRFANA BEGUM
February 14, 1996
MOHAMMED HANEEF Vs. HALED BASHA
April 19, 1996
MOHAN Vs. STATE
July 16, 1996
MOHAN RAJES Vs. M S P RAJAH
February 20, 1996
MOHANA Vs. ANANDAVELU
November 5, 1996
MUBARAK NISHAN Vs. R M SUBRAMANIAN
August 2, 1996
MUNIAMMAL Vs. VADAMALAI
August 9, 1996
MUNIVEL Vs. MUNUSAMY MUDALIAR
August 23, 1996
MUNUSAMY Vs. STATE
March 5, 1996
MURALIDHAR LOHIA DIED Vs. NORTH MADRAS MERCHANTS ASSOCIATION
August 5, 1996
MURALIDHARAN Vs. STATE
August 13, 1996
MURUGAN Vs. BEER MOHAMMED
June 14, 1996
MURUGASWAMY Vs. STATE
March 15, 1996
MURUGESA MOOPANAR Vs. SIVAGNANA MUDALIAR
August 16, 1996
MURUGESA NAICKER DIED Vs. M SADAYAPPA NAICKER
March 18, 1996
MURUGESAN Vs. KUNDRAMADAI AYYANAR KOIL SIVAGIRI
October 18, 1996
MUTHAN ALIAS NAMBIAN Vs. STATE
June 27, 1996
MUTHIAH THEVAR Vs. CHELLATHAI
January 19, 1996
MUTHU Vs. STATE
November 20, 1996
MUTHUSAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF SALEM DISTRICT SALEM
March 21, 1996
MUTHUSAMY ALIAS KRISHNAN Vs. STATE
February 22, 1996
MUTHUSAMY AND ANOTHER Vs. INSPECTOR OF POLICE CBCID, ARUPPUKOTTAI AND ANOTHER
March 9, 1996
MUTHUSAMY GOUNDER Vs. ARULMIGU VARADARAJA PERUMAL TEMPLE AT NATHAKADAIYUR
September 24, 1996
MUTHUSWAMY PILLAI Vs. KOOTHARASU
November 19, 1996
MUTHUVENKATARAMA IYENGAR Vs. SEETHALAKSHMI AMMAL
January 23, 1996
N ABDUL AZEEZ Vs. S MOHAMED HANIFA
February 9, 1996
N CHOCKAYYA PILLAI TRUSTEE OF PUDUKKADAI CHATRAM KURUVADI NANNILAM TALUK THANJAVUR DISTRICT Vs. R SUBRAMANIA PILLAI
August 9, 1996
N GAJAPATHY Vs. SECRETARY TO THE GOVERNMENT HOME COURTS DEPARTMENT MADRAS
March 14, 1996
N M MUTHU GOUNDER DIED Vs. KALIANNA GOUNDER
August 30, 1996
N M SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE OFFICE OF THE DIRECTOR GENERAL OF POLICE GOVERNMENT ESTATE MADRAS
December 9, 1996
N MARICHAMY Vs. K SUBBURAJ
June 21, 1996
N RENGAIYAN Vs. A M NOORULLAH
April 26, 1996
N S KARUPPANNA GOUNDER Vs. NAGAMMAL
June 26, 1996
N S RAMASWAMY GOUNDER Vs. N P PALANISWAMY
September 17, 1996
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS
August 22, 1996
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS
August 5, 1996
N SELVARAJ Vs. MANAGEMENT OF SEERANAICKENPALAYAM
July 5, 1996
N SUKUMARAN NAIR Vs. P NARAYANAN
February 6, 1996
N UTHIRAPATHY PRESIDENT THANJAVUR DIST CIVIL Vs. SENIOR REGIONAL MANAGER T NADU CIVIL
August 21, 1996
N V DAMODARAN NAIR Vs. DISTRICT COLLECTOR SALEM
April 9, 1996
N VEEPATHUMMAL Vs. V SHERIF BEEVI
January 29, 1996
N. SASIKALA Vs. THE ENFORCEMENT OFFICER
September 24, 1996
N. SASIKALA Vs. ENFORCEMENT OFFICER
December 4, 1996
N. VEDAGIRI MUDALIAR Vs. S. A KANNIAPPA MUDALI AND OTHERS
March 22, 1996
NACHAL Vs. STATE OF TAMIL NADU
July 26, 1996
NACHIMUTHU Vs. PALANICHAMY
February 2, 1996
NACHIMUTHU GOUNDER Vs. MANIKAVALLI
March 29, 1996
NAGALINGAM AND Vs. STATE
February 23, 1996
NAGAMMAL Vs. SARAVANAN
February 2, 1996
NAGARAJAN MAHADEVAN Vs. SUB INSPECTOR OF POLICE UVARI POLICE STATION NELLAI KATTABOMMAN DISTRICT
August 9, 1996
NAGOOR HANIFA Vs. STATE
April 16, 1996
NALLAM KRISHNARAYA BABU Vs. STATE REP
May 16, 1996
NARAYANAN NAMBIAR AND ANOTHER Vs. T.P. THAMBAYI AMMA AND OTHERS
December 3, 1996
NARKARUNAI FLORA SAHAYARANI Vs. M UTHIRAYASAMI ALIAS M U SWAMI
November 8, 1996
NASHEEDA J BHAVNAGARWALA Vs. COMMISSIONER OF POLICE MADRAS
December 16, 1996
NATARAJAN Vs. RAMANUJAM
April 12, 1996
NATESA PATHAR DIED Vs. PAKKIRISAMY PATHAR
February 5, 1996
NATESA PILLAI Vs. NAMASIVAYAM PILLAI
September 9, 1996
NATESAN Vs. CHINNACHI KANDAR
March 29, 1996
NATHAM CO-OPERATIVE AGRICULTURAL BANK LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
September 10, 1996
NATIONAL INSURANCE COMPANY LIMITED SIVAGANGAI TALUK PASUMPON THEVAR THIRUMAGANAR DISTRICT Vs. KANNAPPAN
October 4, 1996
NATIONAL WESTMINSTER BANK LIMITED Vs. DEVRAJ NENSEE AND COMPANY
June 25, 1996
NAZAR ALIAS MOHAMED NAZAR Vs. STATE
November 28, 1996
NEO INTEX MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN
October 8, 1996
NEO INTEX MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN
August 29, 1996
NESAMONY TRANSPORT CORPORATION LIMITED Vs. V M MATHAI
October 18, 1996
NEW BANK OF INDIA OFFICERS ASSOCIATION Vs. NEW BANK OF INDIA
August 12, 1996
NEW INDIA ASSURANCE COMPANY Vs. FOOD CORPORATION OF INDIA
January 19, 1996
NEW INDIA ASSURANCE COMPANY LIMITED SALEM Vs. SHYAMALA
October 7, 1996
NEW INDIA ASSURANCE COMPANY LTD Vs. C PADMA
December 5, 1996
NEYVELI LIGNITE CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 2, 1996
NILGIRI DISTRICT JANATHA PARTY Vs. A RAHIM
August 9, 1996
NILGIRIS BAR ASSOCIATION, REP. BY ITS PRESIDENT, UDHAGAI Vs. THE INSPECTOR, DISTRICT CRIME BRANCH, UDHAGAI AND ANOTHER
June 24, 1996
O M S ABDUL BASITH ALIM SAHIB Vs. S S MOHAMED ALI
July 2, 1996
O. A. KHAJA MOHIDEEN AND OTHERS Vs. MANAGING DIRECTOR, MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
June 17, 1996
O.V. JAYAKUMAR Vs. RAJESWARI
August 19, 1996
ODAPPAYEE AMMAL Vs. RAMANATHAN
March 15, 1996
OFFICIAL RECEIVER Vs. R ANNAMALAI
July 10, 1996
OM SAKTHI TEXTILES LESSEES OF SRINIVASA SPINNERS Vs. STATE
April 9, 1996
OP SOCIETY LIMITED Vs. MADRAS GOVERNMENT SERVANTS CO EMPLOYEES STATE INSURANCE CORPORATION
June 25, 1996
ORIENTAL INSURANCE CO LTD MADURAI Vs. INDIRA
September 17, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANGAMMAL
July 8, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. PANDURANGAN DEAD
November 4, 1996
P ALWARSAMY Vs. COMMISSIONER OF INCOME TAX
January 24, 1996
P AMARAVATHY Vs. GOVERNMENT OF TAMIL NADU
August 14, 1996
P AYYANAR Vs. RATHINAM
March 12, 1996
P C BHANSALI Vs. STATE OF TAMIL NADU
September 2, 1996
P DURAISAMY Vs. MAHALAKSHMI FINANCE
October 9, 1996
P GANESAN Vs. FERNANDOUS
September 17, 1996
P J GANGADARAN Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
July 23, 1996
P K VENKATRAMAN Vs. ALAMELU AMMAL
September 26, 1996
P KAMALESAN VAIDYAR Vs. P ESWARA PILLAI
October 16, 1996
P KRISHNAN Vs. INDIAN OVERSEAS BANK THILLAINAGAR BRANCH TIRUCHY
September 17, 1996
P KUPPAMMAL Vs. STATE OF TAMIL NADU
July 2, 1996
P MARIAMISIRIA Vs. STATE OF TAMIL NADU
August 16, 1996
P N JANAKI Vs. KALLI BHASKARAN
September 3, 1996
P NAGALAKSHMI Vs. K PREMAVATHI
June 19, 1996
P PALANISWAMI GOUNDER DEAD Vs. C SWAMINATHAN
February 23, 1996
P PAUL JAMES ALIAS PAULUS Vs. P JESUDAS CYRIL
January 18, 1996
P R RAMACHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
January 19, 1996
P R SUBRAMANIAM Vs. DEPUTY COMMISSIONER OF LABOUR
September 5, 1996
P R SUNDARAVADANAM Vs. P R VIMALA
December 13, 1996
P RAJU ALIAS SUBRAMANIAN ALIAS DEVI PRASAD Vs. STATE
February 2, 1996
P RAMANKUTTY Vs. SUPERINTENDING ENGINEER NATIONAL HIGHWAYS GANDHI NAGAR ADYAR MADRAS 20
August 26, 1996
P RUKMANI Vs. R NARAYANI
March 29, 1996
P S NOORUDDIN AND COMPANY Vs. ADDITIONAL DIRECTOR
February 19, 1996
P S SIVAM AND COMPANY Vs. V RAVI KUMAR
March 28, 1996
P SAMIAPPA GOUNDER AND CHERAN TRANSPORT CORPN LTD Vs. THIRUMALAI TRANSPORT SERVICE KALLIMEDU STREET KANGEYAM
June 28, 1996
P T EASWARAN Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA MADRAS
March 8, 1996
P THANGARAJ Vs. COMMISSIONER MADURAI CITY MUNICIPAL
August 16, 1996
P THENMOZHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
April 23, 1996
P. KANDASWAMY Vs. SHANMUGHAM AND OTHERS
February 27, 1996
PACHAIAPPAN Vs. S P KOON MARI
June 25, 1996
PACHAIYAMMAL Vs. VELUSAMI KANDANTHAIYAR
July 31, 1996
PACKIRISAMY CHETTIAR Vs. R RAMADOSS
November 19, 1996
PADALI TALKIES, GUDDALORE Vs. UNION OF INDIA AND ANOTHER
March 6, 1996
PADMA SUNDARARAO AND OTHERS Vs. STATE OF TAMILNADU AND OTHERS
March 12, 1996
PAKKIRI Vs. STATE
March 28, 1996
PALANI GOUNDER Vs. INCOME TAX REVENUE DEPARTMENT
March 15, 1996
PALANI GOUNDER Vs. STATE BY INSPECTOR OF POLICE, AVALURPETTAI POLICE STATION
February 12, 1996
PALANISWAMY GOUNDER Vs. VARADARAJA PERUMAL TEMPLE NATHAKADAI YUR DHARAPURAM VILLAGE
October 1, 1996
PALLAVAN TRANSPORT CORPORATION Vs. L VANITHAMANI
July 30, 1996
PALLAVAN TRANSPORT CORPORATION LTD Vs. V S MENON
September 4, 1996
PANDI Vs. STATE
December 18, 1996
PANDIAN ALIAS GANESAN Vs. SUGANTHI
October 29, 1996
PANDIAN ROADWAYS CORPORATION LIMITED MADURAI 16 Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI
June 28, 1996
PANDIAN ROADWAYS CORPORATION LTD Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI
November 29, 1996
PANDIAN ROADWAYS CORPORATION LTD Vs. PRINCIPAL DISTRICT JUDGE
August 13, 1996
PAPPAMMAL DIED Vs. VALIAMMAI DIED
March 8, 1996
PAPPU REDDIAR Vs. T K MURUGESA UDAYAR
January 18, 1996
PARAMASIVAM Vs. STATE
March 27, 1996
PARRY AND CO LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT Vs. SOUTHERN ROOFINGS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT
March 15, 1996
PASUVARAJ Vs. SARASWATHI
November 8, 1996
PATTAMMAL ALIAS PATTUAMMAL LUNATIC Vs. JAYALAKSHMI AMMAL
February 12, 1996
PAYASAM KARUPPANNAN Vs. VISWANANTHAN
January 4, 1996
PAZHA KARUPPIAH GENERAL SECRETARY Vs. STATE OF TAMIL NADU
June 28, 1996
PERIANAYAGAM Vs. MARIA AROKIAM
January 9, 1996
PERIYA MUTHU NAICKER AND ANOTHER Vs. ARULMIGHU SEVANTHEESWARAR KOIL REP. BY ITS TRUSTEE, RENGASAMI NAICKER AND THE ASSISTANT SETTLEMENT OFFICER, THANJAVUR
November 12, 1996
PERUMAL Vs. GURUNATHAN
February 27, 1996
PERUMAL ASARI Vs. STATE
October 30, 1996
PERUMAL GOUNDER Vs. ANNAMALAI GOUNDER
January 19, 1996
PICHAMMAL Vs. ARJUNA THEVAR
April 19, 1996
PICHAPILLAI Vs. STATE
March 4, 1996
PILLA REDDY Vs. THIMMARAYA REDDY
August 27, 1996
PILLAIYARPATTI KARPAGA VINAYAGAR KOIL NAGARATHAR TRUST Vs. R M SEVUGAN CHETTIAR
January 25, 1996
PITCHAIKANI Vs. STATE
January 11, 1996
PITCHAKARAN ALIAS BALAKRISHNAN Vs. PARVATHI AMMAL
October 31, 1996
PITCHAN AMBALAM Vs. KASI PITCHAN AMBALAM
March 1, 1996
PON ADITHAN Vs. DEPUTY DIRECTOR, NARCOTICS CONTROL BUREAU
April 23, 1996
PONNUMONY Vs. SREEKUMARAN
March 15, 1996
PONNURANGAM Vs. CHAIRMAN SLUM CLEARANCE BOARD OF TAMIL NADU MADRAS
January 18, 1996
PONNUSAMY Vs. R SUGUMAR
August 9, 1996
POOLAR Vs. GOMATHI MOOPANAR
August 30, 1996
POONAMMALLEE CO OPERATIVE AGRICULTURE BANK Vs. COMMISSIONER OF LABOUR
April 11, 1996
POONGAVANAM Vs. PERUMAL PILLAI
October 1, 1996
POONGAVANAM ANIMAL Vs. APPASWAMY GOUNDER
August 9, 1996
POPPI REDDY Vs. ELLAMMAL
July 11, 1996
POWNAMMAL Vs. JANAKIAMMAL
March 19, 1996
PRABHAKAR MINOR Vs. DHANALAKSHMI AMMAL
April 24, 1996
PRAKASHMAL JAIN Vs. BALUSAMY AND SURESH
October 18, 1996
PRESIDENT SRIRANGAM CO-OPERATIVE URBAN BANK Vs. PRESIDING OFFICER LABOUR COURT AND K
March 15, 1996
PRINCIPAL NOORUL ISLAM COLLEGE OF ENGINEERING KUMARANCOIL KANYAKUMARI DISTRICT Vs. MONONMANIAM SUNDARANAR UNIVERSITY KANYAKUMARI
February 19, 1996
PRINTO STICK Vs. M L OSWAL
February 2, 1996
PSG Vs. CITY MUNICIPAL CORPORATION
September 4, 1996
PURASWALKAM SANTHATHA SANGA NIDHI LIMITED Vs. RESERVE BANK OF INDIA
October 29, 1996
PUTHIAVINAYAGAM PILLAI Vs. SIVASANKARAN PILLAI
September 18, 1996
R A ABDUL RAHIM Vs. DEPUTY DIRECTOR OF ENFORCEMENT
February 12, 1996
R ABDUL JABBAR Vs. STATE OF TAMIL NADU
October 14, 1996
R ANBU Vs. DEPUTY CONSERVATOR OF FORESTS AND AUTHORISED OFFICER SALEM
August 29, 1996
R BALASUBRAMANIAN Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
August 16, 1996
R BALASUBRAMANIAN Vs. S SUBRAMANIAM
July 19, 1996
R DORAISWAMY PROP SANTHA INDUSTRIALS COIMBATORE Vs. INTEGRATED ENGINEERING INDUSTRIES COIMBATORE
March 15, 1996
R JOHNSON Vs. SECRETARY MINISTRY OF HOME DEPARTMENT GOVT OF INDIA NEW DELHI
April 24, 1996
R K KOTEESWARAN PROPRIETOR M/S PADMAVATHY CONSTRUCTIONS TIRUVELLORE Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI 3
December 19, 1996
R KANNAN ADITYAN Vs. B S ADITYAN
July 16, 1996
R KANNIAH NAIDU Vs. K VIJAYAKUMAR
March 18, 1996
R KARUPPAN Vs. R NAMACHIVAYAM
December 24, 1996
R KRISHNAMOORTHY Vs. DIRECTOR OF TECHNICAL EDUCATION MADRAS
September 18, 1996
R KRISHNAMURTHY Vs. STATE
March 27, 1996
R KRISHNASAMY NAIDU Vs. AMBROSE
March 21, 1996
R KUMAR Vs. STATE OF TAMIL NADU
January 19, 1996
R KUMARASAMY KOUNDER Vs. V EZHUMALAI KOUNDER
January 10, 1996
R LAKSHMIPATHY Vs. MADRAS GYMKHANA CLUB
July 19, 1996
R LOGANATHAN Vs. STATE OF TAMIL NADU
January 24, 1996
R M SUNDARAM ALIAS MEENAKSHI SUNDARAM Vs. CORRESPONDENT NATIONAL ELEMENTARY SCHOOL PUNDARIGAKULAM VADAKARAI NAGAPATTINAM
October 31, 1996
R MARGABANDHU Vs. SUNDARAVADHANAM
October 4, 1996
R MUTHUNARAYANAN Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA GANDHI ROAD THANJAVUR
September 27, 1996
R MUTHUSAMI Vs. ABDUL RAZACK EXECUTIVE TRUSTEE THENNUR HIGH ROAD MOSQUE THENNUR TRICHY 17
August 20, 1996
R NALLAYAN Vs. CHINNA IRUSAN
August 9, 1996
R NARESH Vs. COMMISSIONER OF INCOME TAX
November 12, 1996
R R TECHNO MECHANICALS P LTD Vs. DEMOCRATIC LABOUR UNION
October 18, 1996
R RAJASEKARAN Vs. SEETHALAKHMI
February 23, 1996
R RAJENDRAN Vs. D S P VIGILANCE
January 21, 1996
R RAJENDRAN Vs. D S P VIGILANCE AND ANTICORRUPTION MADRAS
June 21, 1996
R S MUNIRAJAN Vs. JAYA THEATRE KUMBAKONAM
July 10, 1996
R S PETITION ALLOWED FATHIMA TILES MARATHAKKARA TRICHUR KERALA Vs. SUDARSAN TRADING CO SUDARSAN BUILDING CALICUT
April 17, 1996
R S SRIKANTHA RAO Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE REGULATION ACT GOVERNMENT OF INDIA NEW DELHI
March 21, 1996
R SANKARALINGAM Vs. UNION OF INDIA
February 14, 1996
R SRINIVASAN Vs. M THAMBUSAMY
July 4, 1996
R SRINIVASAN Vs. K S MUTHU MUDALIAR
July 25, 1996
R SRINIVASAN Vs. SPECIAL TRIBUNAL FOR CO OPERATIVE CASES MADURAI
November 8, 1996
R SUBRAMANIAN Vs. R MUTHUKAMATCHI
December 16, 1996
R SUNDAR Vs. DEPUTY COLLECTOR OF CUSTOMS TUTICORIN
January 23, 1996
R SUNDARI Vs. DEPUTY CHAIRMAN MADRAS DOCK LABOUR BOARD
February 16, 1996
R THANDAVARAYAN Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
February 13, 1996
R THYAGARAJAN Vs. MEENAKSHI AMMAL
February 22, 1996
R. THIAGARAJAN Vs. K. ANGAMUTHU
February 16, 1996
R. VELLAICHAMY THEVAR Vs. THE COMMISSIONER OF GEOLOGY AND MINING, GUINDY, MADRAS AND OTHERS
July 3, 1996
R.K. GOPALAKRISHNAN AND OTHERS Vs. TAHSILDAR, MADURAI AND ANOTHER
February 9, 1996
RABUMAN BIBI Vs. THEERTHAKARAYAN AND OTHERS
February 13, 1996
RADHA BAI Vs. GANGATHEESWARAR DEVASTHANAM
July 3, 1996
RAHAMATHULLA Vs. PIYARE
April 11, 1996
RAJA Vs. STATE
February 1, 1996
RAJAJI BHARATH KUMAR Vs. K MURALIDHAR
October 1, 1996
RAJAMANI NADAR Vs. STATE
March 27, 1996
RAJAMANI WIFE AND NOMINEE OF S RAJAOPALAN SINCE Vs. DEPUTY COMMISSIONER OF LABOUR AND APPELLATE
August 22, 1996
RAJANAYAKAM Vs. DISTRICT REVENUE OFFICER NAGERCOIL
November 27, 1996
RAJANGAM DIED Vs. CLARA AMMAL
November 5, 1996
RAJAPANDIAN Vs. PUSPAVALLI
March 22, 1996
RAJARAJAN Vs. J MARIYA STELLA
January 23, 1996
RAJARAMAN Vs. KALIAMMAL
December 18, 1996
RAJASEKARAN AND ANOTHER Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, NAGAPATTINAM
March 5, 1996
RAJENDRAN Vs. STATE
March 18, 1996
RAJENDRAN Vs. STATE
April 16, 1996
RAJENDRAN Vs. RAMANUJA REDDIAR
April 18, 1996
RAJENDRAN Vs. MINOR REVATHI
October 31, 1996
RAJESWARI Vs. DISTRICT MAGISTRATE DISTRICT COLLECTOR OF SALEM
July 3, 1996
RAJI Vs. STATE
February 23, 1996
RAJKUMAR N JAIN Vs. INSPECTOR OF POLICE P 5 POLICE STATION MADRAS
March 7, 1996
RAKESH ENTERPRISES A PARTNERSHIP FIRM Vs. ADDISONS PAINTS AND CHEMICALS LTD
October 17, 1996
RAMA KRISHNAN Vs. LAKSHMI ANIMAL
June 19, 1996
RAMACHANDRAN Vs. KRISHNARAJ
July 8, 1996
RAMACHANDRAN DIED Vs. BALASUBRAMANIAM
October 31, 1996
RAMALAKSHMI Vs. RASMARI SANTHA
October 23, 1996
RAMALINGA CHETTIAR Vs. SRINIVASA CHETTIAR
June 21, 1996
RAMALINGAM CHETTIAR Vs. NOOR MOHAMED
February 14, 1996
RAMAN AND RAMAN P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 19, 1996
RAMANATHAN Vs. VASANTHA
November 18, 1996
RAMASAMI Vs. THE DISTRICT COMMITTEE, H. R. & C. E. AND OTHERS
February 23, 1996
RAMASAMI Vs. KRISHNASAMI ALIAS KRISHNAN
February 27, 1996
RAMASAMI PADAYACHI Vs. PAVADAI SAMI PADAYACHI DIED
January 5, 1996
RAMASAMY Vs. RAMASAMY
December 24, 1996
RAMASAMY REDDIAR Vs. ANGAMUTHU
November 12, 1996
RAMASWAMY Vs. MUTHUSWAMY GOUNDER
September 13, 1996
RAMASWAMY Vs. S. VENUGOPAL AND OTHERS
August 23, 1996
RAMASWAMY NADAR Vs. V S ALAGAR
August 2, 1996
RAMATHAL Vs. RAMASAMY GOUNDER THOKATHAPPAN
September 13, 1996
RAMAYEE Vs. KRISHNAVENI
April 26, 1996
RANJAN KUMAR GHOSE Vs. DEBARATI GHOSE
January 22, 1996
RANJANI MENON Vs. GOPI ALIAS GOPALAKRISHNAN
February 29, 1996
RAO V M INDIVIDUAL Vs. COMMISSIONER OF WEALTH TAX
July 2, 1996
RASEL MUTHIRIAR Vs. THIRUCHIRAPPALLI MUNICIPALITY
February 16, 1996
RASU KAVANDAR Vs. PONNUSAMY GOUNDER
March 11, 1996
RATHINA MARIE PREMA Vs. MARCEL FERNANDOS
November 8, 1996
RATNASABAPATHY THEVAR (DIED) AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
December 23, 1996
RAVANA BABU Vs. INSPECTOR OF POLICE PONNERI POLICE STATION CHENGAI M G R DISTRICT
April 12, 1996
RAVI BHATT Vs. DIRECTOR GENERAL ARMED FORCES MEDICAL SERVICES
April 9, 1996
REHABOOTH TRADERS Vs. OFFICIAL ASSIGNEE MADRAS
September 2, 1996
RENGASAMI ANGURAR Vs. NACHARAMMAL
February 23, 1996
RITE CHOICE TECHNOLOGIES PRIVATE LIMITED Vs. CIRCALE DATA SYSTEMS PRIVATE LIMITED
June 17, 1996
ROBIN CHEMICALS P LTD Vs. GOVERNMENT OF TAMIL NADU
July 26, 1996
RT REV R T BASKARAN BISHOP OF VELLORE VELLORE Vs. ARULDOSS
June 20, 1996
RUGMANI VARMA Vs. COMMISSIONER OF INCOME TAX
January 24, 1996
RULE GOVINDEN Vs. CHANDRA AMMAL
April 10, 1996
S ALAMELU AMMAL Vs. HARIBABU NAIDU
July 26, 1996
S ANNAMALAI AND ORS Vs. ASSISTANT COMMISSIONER OF GIFT TAX
August 29, 1996
S ANTHONIDOSS Vs. SABESTHIYAN
March 13, 1996
S ARUNACHALAM Vs. STATE OF TAMIL NADU
September 19, 1996
S BALAKRISHNAN Vs. VISWANATHAN
February 16, 1996
S BALAMBAL Vs. SUNDARESAN
February 5, 1996
S D SOMASUNDARAM Vs. SUPERINTENDENT CENTRAL BUREAU OF INVESTIGATION MADRAS
August 12, 1996
S DEVAN Vs. N PALANIAPPAN LANDLORD
June 20, 1996
S ILANGO Vs. INDIAN OVERSEAS BANK
January 10, 1996
S ISMAIL Vs. RAJKUMAR BHAGWAT SARAN
February 28, 1996
S JAGANATHAN RAO AND FOUR ORS Vs. M G VITAL RAO
December 17, 1996
S KANDASAMI Vs. APARANJI CHETTIAR
January 5, 1996
S KANNAN Vs. P MANOHARAN
November 5, 1996
S KRISHNAMURTHY Vs. S VENUGOPAL
March 12, 1996
S KRISHNAMURTHY Vs. A R RAJAN
March 22, 1996
S LATHA RANI Vs. SECRETARY SELECTION COMMITTEE SABARMATHY HOSTEL K M C HOSPITAL CAMPUS MADRAS
December 3, 1996
S M B ESWARAN AUTHORISED Vs. S KALIAMOORTHY
August 14, 1996
S M MOHAMMAD MOIDEEN Vs. P M BALASUBRAMANIAN
July 19, 1996
S MAHALAKSHMI Vs. M SYAMALA
March 19, 1996
S MARIAMMAL Vs. SORNAVALLI ACHI
July 31, 1996
S MARIMUTHU Vs. G KUMARASWAMY
April 25, 1996
S MURUGESAN Vs. COLLECTOR OF NORTH ARCOT INSPECTOR OF PANCHAYAT VELLORE CUM ELECTION AUTHORITY NORTH ARCOT
April 9, 1996
S NAGARAJAN Vs. MARIAMMAL
May 3, 1996
S P ABDUL RAHIM AND SON Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 19, 1996
S P DHAKSHINAMOORTHY DIED Vs. KAMAKSHIAMMAN TEMPLE SAIDAPET MADRAS
March 5, 1996
S P PADMAVATHI Vs. STATE OF TAMIL NADU
October 15, 1996
S P SARANGAPANI Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAVAN HADDOWS ROAD MADRAS 6
February 8, 1996
S P VEDANAYAGAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU ADI DRAVIDAR WELFARE DEPARTMENT
February 13, 1996
S PATTABIRAMAN Vs. S P CHANDRASEKARAN
July 19, 1996
S R ARAVAMUTHAN Vs. STATE
October 11, 1996
S R M RANJITHAM Vs. JOINT DIRECTOR OF SECONDARY EDUCATION MADRAS-6
October 1, 1996
S RAJ Vs. RAJAKANIAMMAL
February 13, 1996
S RAJAMANI Vs. UNION OF INDIA
September 13, 1996
S RAM Vs. COMMISSIONER OF INCOME TAX
December 12, 1996
S RM A MEENAKSHI IYER DIED Vs. LAKSHMANAN
June 10, 1996
S RM M CT M THIRUPPANI TRUST Vs. STATE OF TAMIL NADU
August 28, 1996
S RM M CT M THIRUPPANI TRUST Vs. STATE OF TAMIL NADU
August 20, 1996
S S R VELUSWAMI Vs. R MAARACHI REDDIAR
February 19, 1996
S S R VELUSWAMI Vs. SEBASTIAN
February 19, 1996
S SEETHARAMAN Vs. STICK FAST CHEMICALS PRIVATE LIMITED
August 13, 1996
S SIVASANKARAN PILLAI Vs. ARULMIGHU THIAGARAJAR DEVASTHANAM TIRUVARUR
September 25, 1996
S SOMAIAH Vs. S P VASUDEVAN
February 20, 1996
S SOUNDARARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
January 18, 1996
S SRIMATHI Vs. UNION OF INDIA
December 8, 1996
S SUBBA REDDIAR DIED Vs. BHAGYALAKSHMI AMMAL ALIAS GURUVACHI AMMAL
February 14, 1996
S SUBRAMANAIAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY AND APPELLATE AUTHORITY MADRAS
April 15, 1996
S SUNDARAM PILLAI Vs. S KANNAN
September 9, 1996
S TAMILVANAN Vs. STATE OF TAMIL NADU
March 18, 1996
S THANGASWAMY Vs. R VINAYAKAMURTHY
July 1, 1996
S THIAGARAJAN Vs. STATE OF TAMIL NADU
January 10, 1996
S THIRAVIYAM AMMAL Vs. VELLAYAN
February 16, 1996
S VASUNDARA Vs. CANARA BANK
September 9, 1996
S VENKATARAMAN Vs. L VIJAYASARATHA
July 16, 1996
S VENKATARAMANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
April 17, 1996
SAIFUDDIN AKBAR ALI ZAWARI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
March 6, 1996
SAJ FLIGHT SERVICES PRIVATE LIMITED Vs. P T GOPALA RAJA
July 30, 1996
SAKTHI AND COMPANY Vs. DESIGACHARY
March 20, 1996
SALEM SHEVAPET SILVER AND KATCHA EXCHANGE BROKERS ASSOCIATION Vs. SUPDT OF CUSTOMS PREVENTIVE SALEM
December 11, 1996
SALLA GURUSAMY CHETTY TRUST Vs. TAMIL NADU ARYA VYSYA MAHA SABHA MADRAS DISTRICT
January 18, 1996
SAMBANDAM Vs. JANAKIAMMAL
January 12, 1996
SAMBANDAMURTHY AND 5 ORS Vs. II ADDITIONAL LABOUR COURT MADRAS
September 10, 1996
SAMIDURAI Vs. KANAKAYAL
September 11, 1996
SAMPATH Vs. KARTHIKEYAN
September 20, 1996
SAMPATHKUMAR Vs. PADMAVATHY
February 12, 1996
SANGAM Vs. T N E B ENGINEERSTAMIL NADU ELECTRICITY BOARD
February 19, 1996
SANKAR Vs. COMMISSIONER OF POLICE MADURAI
July 2, 1996
SANKAR Vs. SEETHALAXMI
November 1, 1996
SANNASI Vs. ARULMIGU MEENAKSHI SUNDARESSWARAR TEMPLE KEELAPASALAI
November 12, 1996
SANTHANA BATTACHARIAR Vs. H R AND C E
October 9, 1996
SANTHI AND CO Vs. DESIGACHARY
March 28, 1996
SARASWATHI AMMAL Vs. UNNAMALAI ANIMAL
September 27, 1996
SARATHA AMMAL Vs. GANIAPPA
January 18, 1996
SAROJA Vs. A J BOSS
November 29, 1996
SATHIRATHAYAMMAL Vs. DURAISHAMY CHETTIAR
March 26, 1996
SATHYANARAYANA Vs. PALLIPATTU CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
October 18, 1996
SEA SHORE TRADERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
December 12, 1996
SEBASTIAN Vs. INSPECTOR OF POLICE MADURAI
February 15, 1996
SEDAPATHI MUTHIAH Vs. STATE OF TAMILNADU
August 30, 1996
SEENI AMMAL Vs. VEERAYEE AMMAL
August 9, 1996
SEENIVASA THEVAR Vs. STATE
February 1, 1996
SEETHAIAMMAL Vs. SARAMARIAMMAL KOIL STREET THEVAR MAHAJANA SANGAM KOVILPATTI
January 3, 1996
SELLAMMAL Vs. THIRU VENGADA UDAYAR
January 22, 1996
SELVAN Vs. STATE
August 22, 1996
SELVARAJ Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT MADRAS
January 8, 1996
SELVARAJ Vs. KANNAN
October 16, 1996
SELVARAJ Vs. MARIMUTHU
January 24, 1996
SENGANI AMMAL Vs. AUTHYSEKARAN
January 11, 1996
SENIOR MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. STATE
April 3, 1996
SENIOR REGIONAL MANAGER FOOD CORPN OF INDIA AND 2 Vs. KAMATCHI V
August 22, 1996
SENNIAPPA NADAR Vs. T R SAROJINI AMMAL
February 16, 1996
SENNIAPPAN M Vs. DEPUTY COMMISSIONER OF LABOUR
July 2, 1996
SENTHAMARAIKANNAN Vs. GOVINDARAJULU NAIDU
January 12, 1996
SENTHILKUMARI Vs. SECRETARY TO GOVT. DEPARTMENT OF PROHIBITION AND EXCISE MADRAS AND ANOTHER
September 23, 1996
SENTHILNATHANS PHARMACEUTICALS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 7, 1996
SHAANA THIRUCHELVAM Vs. K S VARKEY
March 22, 1996
SHANMUGAM Vs. STATE
February 22, 1996
SHANMUGAM Vs. STATE
November 13, 1996
SHANMUGAM SERVAI Vs. P PERIYAKARUPPAN SERVAI
February 20, 1996
SHANMUGAM SIGARI Vs. STATE
January 8, 1996
SHANMUGANATHAN Vs. VELLAISWAMY
November 16, 1996
SHANMUGHAM Vs. PERUMAL NAICKER
July 19, 1996
SHANMUGHAM Vs. THIRUVAVADUTHURAI ADHEENAM MADAM THROUGH ITS HEREDIATARY TRUSTEE
October 9, 1996
SHANMUGHAM Vs. GOVINDA NATTAR DIED
February 22, 1996
SHANMUGHAM Vs. INSPECTOR OF POLICE MARINA POLICE STATION MADRAS
February 29, 1996
SHANMUGHAM Vs. STATE
March 6, 1996
SHANMUGHAM Vs. SARASWATHI
April 9, 1996
SHANMUGHAM ALIAS SHANMUGHA SIVANANDAM Vs. DHANDAYUTHAPANI PILLAI DIED
August 30, 1996
SHERWOOD EDUCATIONAL SOCIETY NO 3 XIII AVENUE HARRINGTON ROAD CHETPET MADRAS 31 Vs. ABID NAMAZIE
December 24, 1996
SHOBA VISWANATHAN Vs. D P KINGSLEY
April 26, 1996
SHOE SPECIALITIES PRIVATE LIMITED Vs. STANDARD DISTILLERIES AND BREWERIES PRIVATE LIMITED
October 16, 1996
SHREE VISALAM CHIT FUNDS LIMITED Vs. A YOVAN
October 29, 1996
SHUNMUGASUNDARAM Vs. STATE
February 20, 1996
SIMSON Vs. STATE INSPECTOR OF POLICE TUTICORIN SOUTH
February 2, 1996
SINGARAVEL PADAYACHI Vs. NAGAMMAL
January 29, 1996
SITTAYEE Vs. ANNA TRANSPORT CORPORATION
March 6, 1996
SIVAGNANAM Vs. STATE BY INSPECTOR OF POLICE, CUDDALORE N.T. POLICE STATION
December 24, 1996
SIVAKAMI Vs. S. NAGALINGAM
November 1, 1996
SIVAKUMAR Vs. STATE
March 5, 1996
SIVANANDA STEELS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 1996
SIVANANDI Vs. STATE
March 25, 1996
SIVANTHIPATTI NADAR HIGHER SECONDARY SCHOOL Vs. R PAULRAJ
November 6, 1996
SIVAPRAKASAM PILLAI Vs. SADASIVAM
July 19, 1996
SIVASUBRAMANIAM Vs. T VELUSAMY
December 24, 1996
SMT. INDIRANI AMMAL Vs. MUNUSWAMY PILLAI AND OTHERS
February 23, 1996
SNAP TAP MACHINE ACCESSORIES INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 25, 1996
SOKKUTHAI ANIMAL Vs. PANDIARAJ
December 19, 1996
SOMASUNDARAM Vs. THANGARAJU
July 16, 1996
SOMASUNDARAM Vs. LIYAKAT ALI
February 14, 1996
SOMASUNDARAN ALIAS TEMBI Vs. STATE
February 27, 1996
SOOSAIRAJ Vs. STATE OF TAMIL NADU
April 10, 1996
SOUTH INDIA SALT MANUFACTURERS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD
April 17, 1996
SOUTH INDIA VISCOSE LIMITED Vs. LABOUR COURT COIMBATORE
February 23, 1996
SOUTH INDIA VISCOSE LIMITED NOW KNOWN AS SIV INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
April 25, 1996
SOUTHERN RAILWAYS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF TAMIL NADU MADRAS
January 10, 1996
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 19, 1996
SPECIAL OFFICER AMBUR CO-OPERATIVE SUGAR MILLS LTD Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES
August 23, 1996
SPECIAL OFFICER SALEM CO-OPERATIVE PRIMARY LAND Vs. DEPUTY COMMISSIONER OF LABOUR
July 31, 1996
SPECIAL OFFICER TAMIL NADU CONSUMER CO OPERATIVE FEDERATION LIMITED MADRAS Vs. ASSISTANT COMMISSIONER OF LABOUR AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT 1981 TIRUCHIRAPALLI
July 30, 1996
SPECIAL TAHSILDAR L A MEPZ SAIDAPET TALUK MADRAS Vs. K JAYARAMAN
December 11, 1996
SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME SALEM Vs. LAKSHMI
October 4, 1996
SPECIAL TAHSILDAR, LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT TIRUVELLORE Vs. NATARAJAN AND THIRTY NINE OTHERS
February 29, 1996
SPENCER GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 19, 1996
SREE MEENAKSHI MILLS EMPLOYEES COOPERATIVE CREDIT Vs. DEPUTY COMMISSIONER OF LABOUR
November 7, 1996
SRI ARUNACHALESWARASWAMY TEMPLE, VALANGAIMAN Vs. M. SWAMINATHAN
February 19, 1996
SRIMATHI Vs. UNION OF INDIA
March 6, 1996
SRIMATHY Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TIRUNELVELI HOUSING UNIT MAHARAJA NAGAR TIRUNELVELI
January 30, 1996
STANLEY Vs. STATE
July 16, 1996
STATE Vs. ADI RAJARAM
February 13, 1996
STATE Vs. P BALAN
March 6, 1996
STATE Vs. SANGU MUDALIAR
March 8, 1996
STATE Vs. GANESAN
April 18, 1996
STATE Vs. GANGARAMAN
April 16, 1996
STATE Vs. SUNDARAM
April 11, 1996
STATE Vs. K CHELLAIAH
April 26, 1996
STATE Vs. M RANKA, ADVOCATE
February 19, 1996
STATE BANK OF INDIA Vs. C ANJANEYALU PROPRIETOR G L INDUSTRIES KATTUKUPPOM PONDICHERRY
June 12, 1996
STATE BANK OF INDIA Vs. KULDEEP KAUR ANAND
March 11, 1996
STATE OF TAMIL NADU Vs. POOVAN CHETTIAR
February 19, 1996
STATE OF TAMIL NADU Vs. V SUBRAMANIAM
February 16, 1996
STATE OF TAMIL NADU Vs. RAO CONSTRUCTIONS BANGALORE
April 9, 1996
STATE OF TAMIL NADU Vs. A VENKATARAMAN
March 28, 1996
STATE OF TAMIL NADU Vs. KARNA ENGINEERING PRIVATE LIMITED
January 2, 1996
STATE OF TAMIL NADU Vs. SAMCO METALS AND ALLOYS PRIVATE LIMITED
January 2, 1996
STATE OF TAMIL NADU Vs. M ANITA SELVA ZAVIER
August 19, 1996
STATE OF TAMIL NADU Vs. KANNAMMAL EDUCATIONAL TRUST
August 30, 1996
STATE OF TAMIL NADU Vs. P S R SENBAGAMURTHY NADAR
August 30, 1996
STATE OF TAMIL NADU Vs. A V YAGAPPA
November 6, 1996
STATE OF TAMIL NADU AND ANOTHER Vs. P. SANTHANAKRISHNAN AND OTHERS
March 29, 1996
STATE OF TAMIL NADU AND OTHERS Vs. PARVATHI AMMAL AND OTHERS
November 16, 1996
STATE OF TAMIL NADU REP. BY COMMISSIONER AND SECRETARY TO GOVT, AND OTHERS Vs. ELLAMMAL AND OTHERS
February 15, 1996
STATE OF TAMIL NADU REP. BY ITS COMMISSIONER AND SECRETARY TO GOVT., HOUSING AND URBAN DEVELOPMENT DEPTT., FORT ST. GEORGE, MADRAS AND OTHERS Vs. P.V. PAUL RAJ AND OTHERS
November 16, 1996
STATE OF TAMIL NADU, Vs. PRAMELA RAJARAM AND OTHERS
August 29, 1996
STATE, BY PUBLIC PROSECUTOR Vs. MUTHU AND ANOTHER
August 26, 1996
SUBBAMMAL Vs. SUBRAMANIAM
July 19, 1996
SUBBIAH PANNAIYAR Vs. SHANMUGAVELAYUDHAM
August 13, 1996
SUBBIAH PILLAI DIED Vs. M A THIRUNAVUKKARASU PILLAI DIED
January 8, 1996
SUBBULAKSHMI AMMAL Vs. R BALASUBRAMANIAN
September 27, 1996
SUBRAMANI Vs. STATE OF TAMIL NADU
September 12, 1996
SUBRAMANIAM Vs. STATE
August 7, 1996
SUBRAMANIAN Vs. UNION OF INDIA
August 8, 1996
SUBRAMANIAN SWAMY Vs. J JAYALALITHA
August 20, 1996
SUDALAIMUTHU Vs. STATE
August 2, 1996
SUDHA TRANSPORT MADURAI Vs. SHANMUGHAVADIVU
January 19, 1996
SUGUNA BAI Vs. MUNIAMMAL ALIAS DHANALAKSHMI
August 27, 1996
SUKRA DIAMOND TOOLS PRIVATE LIMITED Vs. DEPUTY CIT
September 12, 1996
SUNDARA NAICKER Vs. STATE OF TAMIL NADU
March 27, 1996
SUNDARAM Vs. VARADAIYAR
August 21, 1996
SUNDARAM STEEL CO Vs. S LAKSHMI
November 27, 1996
SUNIL KUMAR Vs. USHADEVI RADHAKRISHNA PATHI
July 15, 1996
SURIYA NARAYANA IYER Vs. PALANICHAMY
September 13, 1996
SUSHEELA ARAVIND Vs. C A A BOOBACKER
February 13, 1996
SUTHANTHIRAMURTHY Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT AND EX OFFICIO CHAIRMAN TAMIL NADU TAMIL NADU FOREST PLANTATION CORPORATION LTD
September 20, 1996
SWAMI PREMANANDA ALIAS PREMKUMAR Vs. STATE
May 24, 1996
SWARNA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PREV MADRAS
November 6, 1996
SWARNA VANILARASU Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT MADRAS
February 20, 1996
SYED ABDUL GANI SYED ABDUL KADER Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN HADDOWS ROAD MADRAS
September 18, 1996
SYED MUSTAN Vs. SYED MUBARAK
September 24, 1996
SYNDICATE BANK Vs. N S PRIYA
November 19, 1996
T A BAVAJAN Vs. NEDUNGADI BANK
October 10, 1996
T C K HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
July 8, 1996
T DENNISON DIED Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
September 9, 1996
T K SUBRAMANIA IYER DIED Vs. C NATARAJAN
January 24, 1996
T KANNIAH RAO Vs. INDER RAO
May 7, 1996
T LAKSHMIAMMAL Vs. M JOTHI ANANDAN
October 4, 1996
T M RAGHUNATHAN Vs. COMMISSIONER OF INCOME TAX
April 18, 1996
T MARAPPAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER SALEM HOUSING UNIT SALEM
June 11, 1996
T N E B ENGINEERS SANGAM Vs. TAMIL NADU ELECTRICITY BOARD
February 19, 1996
T N R NARAYANASAMY Vs. STATE OF TAMIL NADU
September 10, 1996
T N STATE CONSTRUCTION CORPORATION LIMITED Vs. J BANU
January 10, 1996
T NATARAJAN Vs. M NAGARAJAN
January 29, 1996
T PERIASAMY NADAR Vs. T D RAMASUBRAMANIAM
April 24, 1996
T RAJAGOPALAN Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL
October 8, 1996
T S ARULROYER Vs. LAJJA BAI
September 9, 1996
T S M CHELLIAH Vs. REV DR GNANAVASAKAM
December 5, 1996
T S SANKARANARAYANAN Vs. HIGH COURT OF JUDICATURE
June 20, 1996
T SEBASTIAN Vs. REGIONAL MANAGER INDIA TOURISM DEVELOPMENT CORPORATION MADRAS
April 4, 1996
T T V DHINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAVAN MADRAS
November 27, 1996
T.K. MEENAKSHISUNDARAMURTHY Vs. ZAHARA BEGUM AND OTHERS
April 25, 1996
TAMIL NADU CEMENTS CORPORATION LIMITED MADRAS Vs. S ALBERT AND CO MADRAS
December 24, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. STATE OF TAMIL NADU
April 3, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT MADRAS
July 3, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. T B HARI KRISHNAN
August 27, 1996
TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY, MADRAS Vs. SMT. KANNAMMAL EDUCATIONAL TRUST, MADRAS AND ANOTHER
June 14, 1996
TAMIL NADU ELECTRICITY BOARD Vs. KRISHNAN A LINEMAN GRADE I
November 20, 1996
TAMIL NADU ELECTRICITY BOARD VELLORE Vs. A KRISHNAN
November 20, 1996
TAMIL NADU HOUSING BOARD MADRAS Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
August 23, 1996
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. TAMIL NADU TEXTILE CORPORATION LTD
January 9, 1996
TAMIL NADU KARUNEEGAR SANGAM Vs. CHENNAI MAGANA KARUNEEGAR SANGAM
September 9, 1996
TAMIL NADU PETROL TRADERS ASSOCIATION LIMITED Vs. STATE OF TAMIL NADU
February 29, 1996
TAMIL SEVANE Vs. STATE OF PONDICHERRY
July 19, 1996
TAMILNADU STATE TRANSPORT AND TRANSPORT Vs. COMMISSIONER AND SECRETARY TO GOVT TRANSPORT
August 2, 1996
TAMILSELVANE Vs. UNION TERRITORY OF PONDICHERRY
July 19, 1996
TEHZEEB KATARI Vs. GOVERNMENT OF INDIA
March 7, 1996
THAMBIRAN NAICKER Vs. DURAISWAMY NAICKER
March 5, 1996
THANGAMANI Vs. BALAGURUSAMI
November 8, 1996
THANGAMANI Vs. STATE BY INSPECTOR OF POLICE, LAW AND ORDER, NAGERCOIL
August 26, 1996
THANGAMANI AMMAL Vs. PONNUSAMY
August 30, 1996
THANGAMUTHU Vs. STATE
February 26, 1996
THANGAVEL UDAYAR Vs. R K RAJU MUDALIAR
August 2, 1996
THANGAVELAMMAL Vs. STATE OF TAMIL NADU
August 12, 1996
THANGAVELU Vs. RAMADOSS
November 19, 1996
THANGAYELU Vs. PALANISAMY
September 17, 1996
THANKARAJ ALIAS MUNIASAMY Vs. STATE INSPECTOR OF POLICE PUTHOOR
September 13, 1996
THAVAMANI Vs. SPECIAL TAHSILDAR ADW DEVAKOTTAI
December 13, 1996
THE ASST. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS (LEGAL) MADURAI PREVENTIVE GROUP OF CENTRAL EXCISE, KOVILPATTI Vs. V. MURUGAN
July 10, 1996
THE MANAGEMENT OF WORLD UNIVERSITY SERVICE CENTRE Vs. THE COMMISSIONER OF LABOUR AND OTHERS
August 13, 1996
THE SPECIAL TAHSILDAR (L.A.), NEIGHBOURTHOOD SCHEME, SALEM AND ANOTHER Vs. K.M. MUTHUKUMAR AND OTHERS
October 4, 1996
THIRU AROORAN SUGARS LIMITED Vs. STATE OF TAMIL NADU
December 9, 1996
THIRUMANGAI NAIDU Vs. R SRINIVASAN
January 5, 1996
THIRUNAVUKKARASU MUDALIAR Vs. BHANAM AMMAL
June 10, 1996
THIRUVADUTHURAI ADHEENAM Vs. STATE OF TAMIL NADU
October 30, 1996
THIRUVALLUVAR TRANSPORT CORPORATION AND ETC. Vs. J. JANAI AND OTHERS, ETC.
April 8, 1996
THUTHUKUDI THANPADU UPPU ETTRUMATHI VIVAPARIGAL SANGAM TUTICORIN Vs. SECRETARY TO GOVT PUBLIC HEALTH DEPT MADRAS
February 9, 1996
TIRUCHIRAPALLI CITY CORPORATION BY ITS COMMISSIONER Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION, TIRUCHIRAPALLI THANJAVUR AND ANOTHER
August 2, 1996
TIRUPPUR COTTON SPINNINNG AND WEAVING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER TIRUPPUR RURAL
March 29, 1996
TIRUPUR TEXTILES P LTD Vs. COMMISSIONER OF INCOME TAX
November 12, 1996
TOSHNIWAL BROTHERS (P) LIMITED Vs. ESWARPRASAD, E
January 18, 1996
TRANSPORT COMMISSIONER Vs. JASMIN ROADWAYS PONDICHERRY
December 4, 1996
TVL CHOLAN ROADWAYS CORPORATION LIMITED Vs. STATE OF TAMIL NADU
October 7, 1996
U R NARAYANASAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
November 29, 1996
UMAR ABDUL SHAKOOR SORATHIA Vs. ASSISTANT DIRECTOR N C B MADRAS
September 20, 1996
UMMU SALMA BEEVI Vs. BALARAMAN
December 24, 1996
UNION Vs. SPENCER GROUP AERATED WATER FACTORY EMPLOYEESTHE PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 19, 1996
UNION OF INDIA Vs. JAYACHANDRAN
April 19, 1996
UNION OF INDIA Vs. S K SENJAN CHETTIAR AND SONS
February 12, 1996
UNION OF INDIA Vs. A J KINGSLEY FERNANDEZ
February 14, 1996
UNION OF INDIA Vs. M SHAH JEHAN
January 22, 1996
UNION OF INDIA Vs. ANANDA VELLI AND THIRTY THREE
March 4, 1996
UNION OF INDIA Vs. GOODYEAR INDIA LIMITED
March 11, 1996
UNION OF INDIA Vs. S JAGANATHAN DIED
July 18, 1996
UNION OF INDIA Vs. KRISHNASWAMY
January 18, 1996
UNITED BANK OF INDIA MADRAS Vs. BANK OF BARODA MADRAS
February 9, 1996
UNITED INDIA INSURANCE CO LTD Vs. KANNAN
October 4, 1996
UNITED INDIA INSURANCE COMPANY LIMITED KARUR Vs. NACHIMUTHU
September 27, 1996
UNITED INDIA INSURANCE COMPANY LIMITED NAGERCOIL Vs. AIYAMMAL
November 1, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. UMAR MINOR
September 10, 1996
UTHIRAPATHY Vs. MALLIGA
March 13, 1996
V APPA RAO Vs. RAJASEKAHAR
November 29, 1996
V ASIRVATHAM DECEASED Vs. RT REV G CHIRSTDOSS
July 3, 1996
V BALRAJ Vs. STATE OF TAMIL NADU
July 9, 1996
V BALRAJ Vs. STATE OF TAMIL NADU
July 19, 1996
V D SWAMI AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1996
V G CHINNASAMY GOUNDER Vs. EXECUTIVE OFFICER SRI RAGUPATHI NARAYANA PERUMAI KOIL MADAVILAGAM PAPPINI VILLAGE DHARAPURAM TALUK PERIYAR DISTRICT
October 21, 1996
V G PANNEERDAS AND COMPANY MADRAS 2 Vs. SWADESAMITRAN LIMITED MADRAS 14
March 1, 1996
V G TEXTILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET
July 9, 1996
V G TEXTILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET
August 5, 1996
V GOVINDA CHETTY Vs. COMMISSIONER OF INCOME TAX
February 15, 1996
V GURUVAIAH NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX
June 18, 1996
V K RAMASAMI GOUNDER Vs. P RAMASAMI GOUNDER
September 9, 1996
V KALIAPPAN Vs. HAJI KARUTHA ROWTHER HOWDIA MAHARASA
January 20, 1996
V KRISHNASAMY AND Vs. S K MONOHARAN
June 14, 1996
V MANI Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY SITES AND SERVICE COMMITTEE
June 26, 1996
V N SUDHAGARAN Vs. ENFORCEMENT OFFICER
August 5, 1996
V NATARAJAN Vs. P MANI
October 19, 1996
V P ZACKRIA Vs. MAHAVIR INVESTMENTS
July 11, 1996
V RAJENDRAN Vs. DISTRICT MUNSIF THIRUVAIYARU
July 26, 1996
V RAMACHANDRAN Vs. STATE OF TAMIL NADU
July 26, 1996
V S ANNACHAMY ALIAS VIJAYA RAGHUNATHA PERIYA KARUTHUDAIYAR SERVAIKARAR Vs. RAJAMANI NACHIA
January 22, 1996
V SANKARAN Vs. JOINT DIRECTOR OF SCHOOL SECONDARY EDUCATION MADRAS
August 12, 1996
V SHEEMATHANGAM MINOR Vs. STATE OF TAMIL NADU
February 9, 1996
V SULOCHANA Vs. K RAJAGOPAL
June 28, 1996
V. LAKSHMANASAMY AND ANOTHER Vs. THE SPECIAL TAHSILDAR, ADI
September 19, 1996
V.A.M. MOHAMMED HANIFA SAHIB Vs. KANIE, M.A. ANIFA SAHIB
December 24, 1996
V.P. PONNUSAMI Vs. STATE REPRESENTED BY INSPECTOR OF FACTORIES, THIRUCHENGODU.
January 11, 1996
V.R. SENTHILNATHAN ALIAS VALLIAPPAN Vs. RAMANATHAN ALIAS ARUNACHALAM AND OTHERS
November 18, 1996
VAIRAMUTHU Vs. STATE
January 25, 1996
VALLIAMMAL Vs. STATE
February 16, 1996
VALLIAMMAL LATE Vs. PACHAIAMMAL
March 1, 1996
VANAVIL DYES AND CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
February 23, 1996
VANDAIYAN (ALIAS) PALLIKOODATHAN MUTHURAJA Vs. SEVENTHILINGAM AND OTHERS
March 26, 1996
VARADA REDDIAR Vs. JAYACHANDRAN
February 7, 1996
VARADARAJA PERUMAL TEMPLE ANJUR VILLAGE ERODE TALUK COIMBATORE DISTRICT Vs. K RAMACHANDRAN
December 11, 1996
VARADARAJA PILLAI Vs. MUTHUSAMY PILLAI
October 7, 1996
VARADARAJULU Vs. J L SANJEEVI DIED
February 2, 1996
VASUNDHARA LORRY SERVICE COMMON CARRIER Vs. D NAGENDAS FOOLCHAND CHINAI AND CO
September 30, 1996
VEDAIYA GOUNDER Vs. THIVIK GOUNDER
July 19, 1996
VEERAMMA Vs. ARUMUGHAM
February 14, 1996
VEERAMUTHU Vs. PUTTALAYEE
July 5, 1996
VEERASAMY AND ANOTHER Vs. RAMACHANDRAN AND OTHERS
February 23, 1996
VELAMMAL Vs. SIVAN PERUMAL
October 18, 1996
VELLAKOIL SARVODAYA SANGHAM Vs. JAYABALAN
July 30, 1996
VELU ALIAS CHINNA VEERAKUMARAN Vs. STATE
June 20, 1996
VELUSAMI NADAR Vs. PUNITHA
January 24, 1996
VEMBA GOUNDER Vs. POONCHOLAI GOUNDER
January 24, 1996
VENGOJAMMAL Vs. N V RENGASAMY NAIDU
February 9, 1996
VENKATAGIRI SPINNING MILLS P LIMITED Vs. UNION OF INDIA
June 13, 1996
VENKATAMMAL Vs. KADHIRAPPA NAIDU
September 19, 1996
VENUGAPAL Vs. FATHIMA BEEVI
April 19, 1996
VERMONICA BANUMATHI FRANCIS Vs. JOHN DURAISWAMI FRANCIS
April 8, 1996
VETRISEVI Vs. STATE
February 20, 1996
VIJAYA Vs. RAMAN
November 16, 1996
VIJAYA PRODUCTION P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1996
VIJAYALAKSHMI BALASUBRAMANIAN Vs. R BALASUBRAMANIAN
December 19, 1996
VIMALA Vs. R GOVINDASWAMY
October 16, 1996
VINAYAGA CHATHURTHI MADHYA KUZHU Vs. STATE OF TAMIL NADU
October 1, 1996
VISWALINGAM Vs. SESHADIRI
September 4, 1996
VITTAL VEL PRESS Vs. RANGANATHASWAMY TEMPLE NO 48 MULLA SAHIB STREET MADRAS 1 AND
March 29, 1996
VUMMIDI RAMAIAH CHETTY GURUSAMY CHETTY AND SONS Vs. V V NARASA REDDY
March 28, 1996
WELDING KUMAR @ JAYAKUMAR @ G. KUMAR AND ORS. Vs. STATE, BY D.S.P., CBI/SIC
July 19, 1996
WORKMEN Vs. ADDISONS PAINTS AND CHEMICALS LIMITED MADRAS
March 6, 1996
WORKMEN OF TANSI STRUCTURALS Vs. GOVERNMENT OF TAMIL NADU
February 7, 1996