(M/S) ANIL ENGINEERING WORKS Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AND ANR.
|
February 2, 1996 |
(THE) DEPUTY COLLECTOR, LAND ACQUISITION, VISNAGAR Vs. CHAUDHARI KADHARABHAI MOTIBHAI
|
September 12, 1996 |
(THE) STATE OF GUJARAT Vs. BHUPENDRA ATMARAM THAKKAR
|
December 10, 1996 |
A G DESAI SUPERINTENDING ENGINEER Vs. STATE OF GUJARAT
|
July 1, 1996 |
A R PANDYA Vs. STATE OF GUJARAT
|
January 19, 1996 |
A T TRIVEDI Vs. SECRETARY CO OPERATIVE DEPARTMENT
|
November 26, 1996 |
A. R. BHATT Vs. COLLECTOR, RAJKOT
|
November 28, 1996 |
ABDUL MAJID HAJI LATIF Vs. URBAN LAND CEILING TRIBUNAL
|
August 20, 1996 |
ACHARYSHREE MAHAPRABHUJINI RANAVASVALA BETHAK MANDIR TRUST GODHARA Vs. CHOKSHI RADIAL CHUNDULAL
|
April 23, 1996 |
ADAMBHAI JANMAHMAD Vs. COLLECTOR BANASKANTHA
|
June 20, 1996 |
ADODIYA BAI SANCHALBEN MULJIBHAI Vs. STATE OF GUJARAT
|
July 8, 1996 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COLLECTOR VALSAD
|
October 9, 1996 |
AGRICULTURAL PRODUCE MARKET COMMITTEE BORSAD Vs. STATE OF GUJARAT
|
February 23, 1996 |
AGRICULTURAL PRODUCE MARKET COMMITTEE RAJKOT Vs. RAJKOT MUNICIPAL CORPORATION
|
January 19, 1996 |
AGRICULTURAL PRODUCT MARKET COMMITTEE Vs. LUNAVADA NAGAR PANCHAYAT
|
December 6, 1996 |
AHIR BHAYA RAMDE Vs. SANJAY PRASAD
|
July 3, 1996 |
AHMEDABAD CO OPERATIVE DEPTT STORES LIMITED Vs. UNION OF INDIA
|
September 2, 1996 |
AHMEDABAD MUNICIPAL CORPORATION Vs. BADARSING AJITSINH
|
November 6, 1996 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HISAMUDDIN DOSUMIYA SHAIKH
|
December 19, 1996 |
AHMEDABAD VICTORIA IRON WORKS Vs. STATE OF GUJARAT
|
July 1, 1996 |
AJAY MAHENDRAKUMAR SHAH Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1996 |
AJAYDEEP CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
|
August 7, 1996 |
AKHIL GUJARAT GENERAL MAZDOOR SANGH Vs. PIOMA INDUSTRIES
|
April 2, 1996 |
AKSA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF GUJARAT
|
July 24, 1996 |
ALEMBIC KARMACHARI UNION Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
|
September 24, 1996 |
ALL INDIA BAJAJ ELECTRICALS EMPLOYEES FEDARATION Vs. CHIEF LABOUR COMMISSIONER DELHI
|
December 4, 1996 |
ALLJIBHAI JIVRAJBHAI Vs. SECRETARY, REVENUE DEPARTMENT (APPEALS)
|
November 29, 1996 |
AMARSINH GELA KOLI Vs. STATE OF GUJARAT
|
July 8, 1996 |
AMBABEN Vs. STATE OF GUJARAT
|
June 27, 1996 |
AMBALAL NATHALAL PATEL Vs. STATE OF GUJARAT
|
July 5, 1996 |
AMBALAL RANCHHODJI THAKORE Vs. STATE OF GUJARAT
|
July 15, 1996 |
AMBICA VIJAY MILLS Vs. GUJARAT STATE FINANCIAL CORPORATION
|
February 13, 1996 |
AMRUTLAL PRANLAL PANCHAL Vs. PRAHLADBHAI RAJARAM MEHTA
|
December 9, 1996 |
ANILABEN J JOSHI Vs. STATE OF GUJARAT
|
August 3, 1996 |
ANITA RAGHAV Vs. OFFICER INCHARGE OF AIR FORCE STATION & ANR.
|
August 9, 1996 |
ANWAR ALIAS ANUDO ALIMAMAD PATHAN Vs. STATE OF GUJARAT
|
September 24, 1996 |
APP FANIBANDA Vs. MAHESHCHANDRA A BAROT
|
December 26, 1996 |
ARASURI AMBAJIMATA MANDIR DEVSTHAN TRUST Vs. JOITABHAI A PATEL SHRAMJIVI GENERAL WORKERS UNION
|
July 3, 1996 |
ARJUN SINGH Vs. RANJIT SINGH
|
January 30, 1996 |
ARPITA J. AHUJA Vs. STATE OF GUJARAT AND OTHERS
|
August 23, 1996 |
ARUN H MEHTA Vs. MAHESH HARSHADRAI DESAI
|
September 18, 1996 |
ARVIND INVESTMENT CONSULTANT Vs. PRESTO FINANCE LTD.
|
August 29, 1996 |
ARVIND POLYCOT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 10, 1996 |
ARVIND SHIVLAL SONI Vs. STATE OF GUJARAT
|
February 20, 1996 |
ARVIND SHIVLAL SONI Vs. STATE OF GUJARAT & ANR.
|
February 29, 1996 |
ARVINDBHAI B PATEL Vs. GUJARAT STATE PHARMACY COUNCIL
|
August 30, 1996 |
ASFAQ RAZAK PATEL Vs. K U PATEL SUPTD OF CUSTOMS AHMEDABAD
|
February 22, 1996 |
ASHISH BHUPENDRABHAI GANDHI Vs. STATE OF GUJARAT
|
April 30, 1996 |
ASHOK FASHIONS LIMITED Vs. MEGHDOOR ACID AND CHEMICALS
|
April 3, 1996 |
ASHOK GOVINDRAM HURRA Vs. RUPA ASHOK HURRA
|
March 15, 1996 |
ASHOKBHAI MANIBHAI PATEL Vs. JYOTI SWITCH GEARS LIMITED
|
January 24, 1996 |
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT
|
June 21, 1996 |
ASSOCIATED CONSTRUCTION AND ENGINEERING COMPANY Vs. DHANLAXMIBEN
|
April 24, 1996 |
ATUL ROMESHCHANDRA DESAI Vs. BANK OF BARODA
|
March 22, 1996 |
B N DESAI Vs. A J TRIVEDI
|
March 21, 1996 |
B N SRINIVASA MURTHY Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
March 12, 1996 |
BABU ALIAS SALIM ALIAS RAKESH NARENDRAKUMAR TRIVEDI Vs. STATE OF GUJARAT
|
August 20, 1996 |
BABUBHAI GOVINDBHAI PATEL Vs. COMPETENT AUTHORITY & DEPUTY COLLECTOR, U. L. C, RAJKOT AND ANOTHER
|
July 5, 1996 |
BABUBHAI M PATEL Vs. STATE OF GUJARAT
|
March 16, 1996 |
BABUBHAI MANDABHAI AHIR Vs. STATE OF GUJARAT
|
December 20, 1996 |
BAHADURSING GHANDUBHA Vs. STATE OF GUJARAT
|
December 9, 1996 |
BAI DHANI WD O HIRA MOTI Vs. STATE OF GUJARAT
|
April 10, 1996 |
BAI JASUD WD O KANTILAL ALIAS FULCHAND ANOPCHAND Vs. RATILAL ANOPCHAND SHAH
|
August 9, 1996 |
BAKUNVERBA JAKHUBHA JADEJA Vs. CHANDUBHA GUMANSINGH ZALA
|
May 1, 1996 |
BALKRUSHNA V OZA Vs. STATE OF GUJARAT
|
January 17, 1996 |
BALUBHA MOHABATSINH Vs. STATE OF GUJARAT
|
July 18, 1996 |
BANASKANTHA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. INCOME TAX OFFICER
|
October 24, 1996 |
BANASKANTHA DISTT CENTRAL CO OP BANK LTD Vs. STATE OF GUJARAT
|
April 8, 1996 |
BANDHARA DEEPTI DINESHCHANDRA Vs. COMMISSIONER OF HIGHER EDUCATION
|
September 10, 1996 |
BANK OF INDIA Vs. VIJAY RAMNIKLAL KAPADIA
|
June 21, 1996 |
BANYAN AND BERRY Vs. DEPUTY CIMMISSIONER OF INCME TAX
|
September 6, 1996 |
BASHIRKHAN ALIAS BABUKHAN MOHAMMADKHAN PATHAN Vs. STATE OF GUJARAT
|
September 13, 1996 |
BATLIBOI AND COMPANY Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
June 18, 1996 |
BAXUKHAN ABDULKHAN PATHAN Vs. SAMARTBHAI RASULBHAI
|
December 18, 1996 |
BECHAR ARJAN AND COMPANY Vs. ASSISTANT COLLECTOR
|
August 20, 1996 |
BHAGWANDAS M TANWAR Vs. SATISH R SAINI
|
March 4, 1996 |
BHAIJIBHAI KALIDAS Vs. ICHCHHABEN
|
June 27, 1996 |
BHAILALBHAI B VAISHNAV Vs. ADDITIONAL DIRECTOR MEDICAL EDUCATION AND RESEARCH
|
February 20, 1996 |
BHAILALBHAI M PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
September 26, 1996 |
BHANUBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
|
July 4, 1996 |
BHANUBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 1996 |
BHARATBHAI BHANABHAI PATEL Vs. STATE OF GUJARAT
|
January 31, 1996 |
BHARATKUMAR SHIVABHAI JADAV Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER KHEDA
|
July 8, 1996 |
BHARATSINH NARUBHA ZALA Vs. ASSTT COMMISSIONER OF POLICE RAJKOT
|
February 19, 1996 |
BHARGDEV NARHARIPRASAD BHATT Vs. STATE OF GUJARAT
|
July 12, 1996 |
BHARWAD RUKHADBHAI RUDABHAI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
|
September 13, 1996 |
BHAVENDRA H PARMAR Vs. STATE OF GUJARAT
|
December 16, 1996 |
BHIKHAJI SOMAJI Vs. SPECIAL LAND ACQUISITION OFFICER, OIL AND NATURAL GAS COMMISSION
|
January 19, 1996 |
BHIKHUBHAI N. SHAH Vs. STATE OF GUJARAT & ORS.
|
January 12, 1996 |
BHIL AMBALAL BHANJI Vs. STATE OF GUJARAT
|
June 18, 1996 |
BHIMANI ESTATE PRIVATE LIMITED Vs. STATE OF GUJARAT
|
August 19, 1996 |
BHIMJIBHAI KHODABHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 1996 |
BHOJRAJ DANUMAL THAKKER Vs. STATE OF GUJARAT
|
May 2, 1996 |
BHRAHMAN SHRIRAM KESHARA Vs. STATE OF GUJARAT
|
December 13, 1996 |
BHUPATRAY O VYAS Vs. STATE OF GUJARAT
|
December 13, 1996 |
BHURABHAI GIGANBHAI Vs. STATE OF GUJARAT
|
January 25, 1996 |
BIMAL MOTILAL RAJVANSHI Vs. STATE OF GUJARAT
|
December 26, 1996 |
BIPIN VADILAL MEHTA Vs. RAMESH B DESAI
|
March 12, 1996 |
BIPINCHANDRA ALIAS VIPINCHANDRA PRANJIVANDAS THAKKAR Vs. MUNICIPAL CORPORATION VADODARA
|
August 7, 1996 |
BIPINCHANDRA T SHAH Vs. STATE OF GUJARAT
|
October 14, 1996 |
C N PANCHOLI Vs. GOVERNMENT OF GUJARAT
|
February 26, 1996 |
CADILA PHARMACEUTICAL LTD Vs. TORRENT PHARMACEUTICALS LTD
|
June 11, 1996 |
CHAITALI CO OPERATIVE SOCIETY LIMITED Vs. COMPETENT AUTHORITY ULC
|
May 8, 1996 |
CHAMPA ENGINEERING INDUSTRIES Vs. SURAT SINGH DEPUTY CHIEF CONTROLLER OF IMPORT AND EXPORTS AHMEDABAD
|
October 29, 1996 |
CHAMPAKBHAI MADHUBHAI VASAVA Vs. DISTRICT MAGISTRATE
|
September 26, 1996 |
CHAMPAKLAL MANUBHAI SOPARIWALA Vs. STATE OF GUJARAT
|
July 9, 1996 |
CHANDRAKANT DAHYABHAI FUDNAWALA Vs. STATE OF GUJARAT
|
December 24, 1996 |
CHANDRAKANT MANILAL AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
May 2, 1996 |
CHANDRASINH K JADAV Vs. STATE OF GUJARAT
|
April 10, 1996 |
CHANDRIKABEN KAPILBHAI JOSHI Vs. COLLECTOR BHAVNAGAR DISTRICT
|
March 11, 1996 |
CHANDULAL TRIBHOVANDAS KOTHA Vs. SURENDRANAGAR PEOPLE CO-OPERATIVE BANK
|
December 27, 1996 |
CHANRAKANT VELJIBHAI DODIA Vs. STATE OF GUJARAT
|
January 29, 1996 |
CHATURBHAI VIRAMBHAI VAGHRI Vs. BHAGWATACHARYA NARAYANCHARYA TRUST
|
July 9, 1996 |
CHAUDHARY RAMESHBHAI DALSANGBHAI Vs. DIRECTOR AGRI MARKET AND RURAL FINANCE
|
March 18, 1996 |
CHEMICAL LABOUR UNION Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
|
August 1, 1996 |
CHEMICALS KAMDAR SANGH Vs. TATA CHEMICALS LIMITED
|
May 2, 1996 |
CHHANABHAI PUNJABHAI PRAJAPATI Vs. KANUJI VISAJI
|
January 30, 1996 |
CHHANALAL JAYANTILAL SHAH Vs. T D O
|
September 27, 1996 |
CHHOTABHAI H PARMAR Vs. MAHENDRABHAI Q PATEL
|
August 19, 1996 |
CHHOTUBHAI VALLABHBHAI Vs. PRAGJIBHAI D NAIK
|
April 18, 1996 |
CHIEF OFFICER, SAVARKUNDLA MUNICIPALITY Vs. HUSENBHAI O. CHAUHAN
|
December 18, 1996 |
CHIMANLAL BHAGWANDAS PANCHAL Vs. BAI DHALI RAGHAVJI PARMAR
|
September 10, 1996 |
CHIMANLAL GOVINDJI THAKKER Vs. STATE OF GUJARAT
|
February 26, 1996 |
CHIMANLAL J GANDHI LR OF NATVERLAL JESIGHBHAI SHAH DECD Vs. ANILBHAI R BAKERI
|
November 7, 1996 |
CHOKSI TEJAL PRAVINCHANDRA Vs. DEAN M P SHAH MEDICAL COLLEGE JAMNAGAR
|
May 4, 1996 |
CHOTABHAI SHANKERBHAI PATEL Vs. STATE OF GUJARAT
|
September 11, 1996 |
COMMISSIONER OF INCOME TAX Vs. NIRMALA BAKUBHAI FOUNDATION
|
July 26, 1996 |
COMMISSIONER OF INCOME TAX Vs. BALUBHAI NANUBHAI HUF
|
February 16, 1996 |
COMMISSIONER OF INCOME TAX Vs. JAWAHAR D DHOLAKIYA
|
January 25, 1996 |
COMMISSIONER OF INCOME TAX Vs. SATYADEV CHEMICAL LIMITED
|
December 9, 1996 |
COMMISSIONER OF INCOME TAX Vs. DALABHAI AND COMPANY G
|
December 9, 1996 |
COMMISSIONER OF INCOME TAX Vs. SHMATILAL POPATLAL HUF
|
December 6, 1996 |
COMMISSIONER OF INCOME TAX Vs. ANANT NARHAR NIMHAR HUF
|
November 27, 1996 |
COMMISSIONER OF INCOME TAX Vs. KIRAN CRIMPERS
|
December 4, 1996 |
COMMISSIONER OF WEALTH TAX Vs. JAWAHARBHAI D PATEL
|
December 6, 1996 |
D J KANSARA Vs. DISTRICT JUDGE
|
January 29, 1996 |
D M BUCH Vs. STATE OF GUJARAT
|
April 18, 1996 |
D S PATEL AND CONSTRUCTION COMPANY Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C RAJKOT
|
October 18, 1996 |
D S SHUKLA Vs. STATE OF GUJARAT
|
July 8, 1996 |
D Z BHUT Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
May 30, 1996 |
D. M. PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 1, 1996 |
DABHOI NAGARPALIKA Vs. S J KHEDIA
|
March 22, 1996 |
DAHIBEN AND OTHERS Vs. OFFICER ON SPECIAL DUTY (THE LAND ACQUISITION OFFICER NO. 1), AHMEDABAD AND ANOTHER
|
January 23, 1996 |
DAHYABHAI KHUSHALBHAI AHIR Vs. STATE OF GUJARAT
|
June 18, 1996 |
DAHYABHAI LALDAS Vs. STATE OF GUJARAT
|
April 30, 1996 |
DAHYALAL N VORA Vs. SUDHIR MANKAD IAS
|
August 9, 1996 |
DAILATBHAI CHELLARAM PARMAR Vs. RAMJIBHAI JIVABHAI PARMAR
|
May 6, 1996 |
DALPATBHAI G DOSHI Vs. VINAY VYAS
|
October 14, 1996 |
DARSHA C. PARDIWALA Vs. STATE OF GUJARAT
|
September 18, 1996 |
DAULATSINHJI SAVANTHSINHJI SOLANKI Vs. EXECUTIVE ENGINEER
|
May 8, 1996 |
DEGREMONT INDIA LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
January 23, 1996 |
DENISH INDUSTRIES LTD. Vs. RASAYAN AGENCIES
|
December 12, 1996 |
DEPUTY EXECUTIVE ENGINEER RANDB DIVISION Vs. ATULKUMAR J RAVAL
|
December 13, 1996 |
DESA MULJI Vs. DIVISIONAL CONTROLLER G S R T C JUNAGADH
|
July 1, 1996 |
DEVIKA POLYSTERS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 23, 1996 |
DEVILAL GOLJIBHAI SHAH Vs. K C SAGAR
|
February 7, 1996 |
DEVINDERSINGH. Vs. (THE) STATE OF GUJARAT
|
October 9, 1996 |
DEVSHANKER AMBALAL JANI Vs. STATE OF GUJARAT
|
July 16, 1996 |
DHANIBEN MAKANBHAI TANDEL Vs. UNION OF INDIA
|
May 3, 1996 |
DHANJIBHAI KALIDAS Vs. MINOR CHETAN TRIKAMLAL
|
February 6, 1996 |
DHANLAXMIBEN Vs. HASUMIYA AKBARMIYA MALEK
|
July 25, 1996 |
DHARMENDRA DHIRAJLAL SONEJI Vs. STATE OF GUJARAT
|
September 4, 1996 |
DHIRAJLAL B PATEL Vs. STATE OF GUJARAT
|
September 6, 1996 |
DHIRAJLAL VANMALIDAS THAKKER Vs. B M RAO
|
November 8, 1996 |
DHIRUBHAI JETHABHAI PATEL Vs. SABARKANTHA DISTRICT PANCHAYAT
|
January 23, 1996 |
DHIRUBHAI MADARIBHAI Vs. STATE OF GUJARAT
|
April 23, 1996 |
DHRUVENDRA SINGH DEPUTY SUPRETENDENT GEOLOGYST ONGC BARODA Vs. ONGC NEW DELHI
|
April 11, 1996 |
DIGVIJAY CEMENT CO. LTD Vs. RANIP NAGARPALIKA
|
December 18, 1996 |
DIGVIJAY CEMENT COMPANY LIMITED Vs. RANIP NAGARPALIKA
|
December 1, 1996 |
DILAVARSANGHJI ANUBHA JADEJA Vs. COLLECTOR OF KUTCH BHUJ
|
January 12, 1996 |
DILIP K. MORI Vs. K. S. DIESELS LTD.
|
August 1, 1996 |
DINESHBHAI SOMABHAI PATEL Vs. I G PRISONS
|
April 24, 1996 |
DINUBHAI C TRIVEDI Vs. H K TODIWALA
|
August 7, 1996 |
DIPSINH KESHRISINH BARIYA Vs. STATE OF GUJARAT
|
March 12, 1996 |
DIVISION CONTROLLER GSRTC Vs. RATANSINGH K THAKORE
|
July 24, 1996 |
DIVISIONAL CONTROLLER GSRTC RAJKOT Vs. MAGANBHAI G PATEL
|
October 29, 1996 |
DIVYAKANT NAVNITLAL SHAH Vs. ADDITIONAL COLLECTOR AND COPETENT AUTHORITY
|
September 19, 1996 |
DR. B. C. PARIKH & OTHERS Vs. AHMEDABAD MUNICIPAL CORPN. THROUGH COMMISSIONER MUNICIPAL CORPORATION
|
December 2, 1996 |
DUDHIBEN MERAKHBHAI Vs. NATHABHAI HAZABHAI
|
April 25, 1996 |
DUNGARBHAI MOTIBHAI PATEL Vs. COLLECTOR
|
July 5, 1996 |
DURGAPRASAD P DASH Vs. STATE BANK OF SAURASHTRA
|
February 19, 1996 |
DURLABHJI DHANJIBHAI PATEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR SURAT
|
February 28, 1996 |
DWARKADAS GOVINDDAS PARIKH Vs. STATE OF GUJARAT
|
August 12, 1996 |
ELECTION OFFICER Vs. DHARAMSHIBHAI MALJIBHAI
|
October 25, 1996 |
ELESH NANDUBHAI PATEL Vs. C P SINGH
|
December 6, 1996 |
ELESH NANDUBHAI PATEL Vs. C P SINGH COMMISSIONER OF POLICE AHMEDABAD CITY
|
December 27, 1996 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATVARLAL AMRATLAL SHAH
|
April 30, 1996 |
EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD Vs. ROHINI OIL MILLS
|
March 1, 1996 |
FATMA BAI WD O SIPAI NAJUBHAI HASANBHAI Vs. SPL SECRETARY REVENUE DEPT
|
September 9, 1996 |
FEDERAL BANK LTD Vs. CO-OPERATIVE BANK OF AHMEDABAD LTD
|
April 15, 1996 |
GADANI SAMIR D Vs. GUJARAT UNIVERSITY
|
February 7, 1996 |
GAMANBHAI PURUSHOTTAMBHAI PATEL Vs. JIVANBHAI PURUSHOTTAMBHAI PATEL
|
January 17, 1996 |
GANGABEN ISHWARLAL BHAGAT Vs. SOMABHAI MAGANBHAI
|
January 12, 1996 |
GANGADHAR ALIAS TATYA SHED BHAWANRAO Vs. APPROPRIATE AUTHORITY
|
March 29, 1996 |
GANPATRAI RAMJIBHAI BHATT Vs. STATE OF GUJARAT & ANR.
|
November 2, 1996 |
GANSHYAMKUMAR GORDHANDAS BOSAMIA Vs. STATE OF GUJARAT
|
April 23, 1996 |
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT NO 1
|
June 20, 1996 |
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2
|
June 26, 1996 |
GARDEN SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1996 |
GAUTAMKUMAR PARSHOTTAMDAS LIMBACHIYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 6, 1996 |
GIRDHARLAL GHELABHAI MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
April 22, 1996 |
GIRDHARLAL TENUMAL MOTWANI Vs. STATE OF GUJARAT
|
November 5, 1996 |
GIRISH M SUTHAR Vs. GUJARAT ELECTRICITY BOARD
|
July 16, 1996 |
GIRISH MAGANLAL MITRA Vs. URBAN LAND CEILING TRIBUNAL AHMEDABAD
|
March 26, 1996 |
GOPAL DIPTI RAJKUMAR Vs. PRINCIPAL GOVERNMENT AKHANDANAND AYURVED MAHAVIDYALAYA
|
April 9, 1996 |
GOPAL GANGARAM NEPALI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
March 29, 1996 |
GOPALBHAI RAMESHBHAI SONI Vs. STATE OF GUJARAT
|
December 10, 1996 |
GOPALLA GHISULAL CHHIPA Vs. STATE OF GUJARAT
|
May 28, 1996 |
GOVINDBHAI GELABHAI PATEL Vs. MADHABHAI PRABHUDAS PATEL
|
May 3, 1996 |
GOVINDBHAI MULJIBHAI CHAVDA Vs. STATE OF GUJARAT
|
December 23, 1996 |
GOVINDRAM PARSHURAM JETHI Vs. STATE OF GUJARAT
|
October 10, 1996 |
GUJARAT BANK WORKERS UNION Vs. CHAIRMAN/MANAGER, BHARAT CO-OPERATIVE BANK LTD , BARODA
|
April 17, 1996 |
GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. PRAVINBHAI JASHBHAI PATEL
|
December 20, 1996 |
GUJARAT ELECTRICITY BOARD Vs. SUB DIVISIONAL MAGISTRATE VALSAD
|
October 18, 1996 |
GUJARAT FLUOROCHEMICALS LIMITED Vs. RANJITNAGAR GRAM PANCHAYAT
|
September 21, 1996 |
GUJARAT HOUSING BOARD Vs. NAVALKISHOR REVASHANKER PANDYA
|
April 16, 1996 |
GUJARAT INDUSTRIAL CO OP BANK LTD Vs. PRAKASHACHANDRA NAVNITLAL VORA
|
January 31, 1996 |
GUJARAT MARKET COMMITTEE STAFF UNION Vs. KHEDA TAMAKU UTPADAN BAZAR SAMITI ANAND
|
January 18, 1996 |
GUJARAT MUNICIPAL FINANCE BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 4, 1996 |
GUJARAT OPTHALMIC ASSISTANTS ASSOCIATION Vs. STATE OF GUJARAT
|
August 9, 1996 |
GUJARAT PETROLEUM EMPLOYEES UNION Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 27, 1996 |
GUJARAT POLY AUX ELECTRONICS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1996 |
GUJARAT RAJYA TALATI CUM MANTRI UNION Vs. DISTRICT DEVELOPMENT OFFICER RAJKOT
|
July 23, 1996 |
GUJARAT STATE CONSTRUCTION CORPORATION Vs. GHANSHYAMBHAI AND BROS
|
August 5, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FATEHSINH P DABHI
|
July 24, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHIKHABHAI MANJIHHAI
|
August 14, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MER RANMAL BHIMA
|
July 5, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JARNAL SINN D RAMGADHIA
|
July 2, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P G BARIA
|
October 1, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUSUFALI AHMED ALI
|
June 24, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J N KANAWALA
|
April 9, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J N VALAND
|
January 12, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISMAILBHAI IBRAHIM BHATTI
|
January 17, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P D SOLANKI
|
January 24, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VITTHALBHAI R SOLANKI
|
February 22, 1996 |
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. HANIF MOHMAD BISMILLAHKHAN
|
December 13, 1996 |
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS
|
January 9, 1996 |
GUJARAT TRADE UNION MANCH Vs. GUJARAT STATE TEXTILE CORPORATION
|
November 8, 1996 |
GUJARAT UNIVERSITY Vs. SAMIR UPPAL
|
August 8, 1996 |
H B DESAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
H M CHAMAR Vs. RANJIT SINGH
|
January 30, 1996 |
H M JOSHI Vs. MANOJKUMAR JAIN
|
September 4, 1996 |
H N DASTUR Vs. STATE OF GUJARAT
|
April 30, 1996 |
H U SHEIKH Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
|
May 2, 1996 |
HAJI MOHAMMAD RAMJANBHAI CHIPA Vs. STATE OF GUJARAT
|
October 15, 1996 |
HAJI SULEMAN KHAFI Vs. STATE OF GUJARAT
|
April 12, 1996 |
HANIFBHAI MUNAFBHAI SHAIKH Vs. STATE OF GUJARAT AND OTHERS
|
March 14, 1996 |
HARDAS NARANBHAI VASRA Vs. STATE OF GUJARAT
|
June 27, 1996 |
HARIHAR COMMERCIAL CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 6, 1996 |
HARIKISHANDAS DHIRAJLAL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
March 12, 1996 |
HARISHCHANDRA B SAIJA Vs. STATE OF GUJARAT
|
October 16, 1996 |
HARISINH C. CHHASATIYA Vs. DIVISIONAL CONTROLLER
|
July 11, 1996 |
HARIVALLABH PARIKH Vs. STATE OF GUJARAT
|
June 17, 1996 |
HARSHADKUMAR M PATEL Vs. K C D GANGWANI
|
July 15, 1996 |
HARYANA CHEMICALS AND PESTICIDES Vs. STATE OF GUJARAT
|
February 22, 1996 |
HASMUKH DEVJI KHAVASA Vs. STATE OF GUJARAT
|
October 23, 1996 |
HASMUKHLAL M SHETH Vs. KALOL MUNICIPAL BOROUGH
|
December 20, 1996 |
HASSAM NOOR MOHAMED Vs. STATE OF GUJARAT
|
January 31, 1996 |
HEEMANSHU HORNS PVT. LTD. AND OTHERS Vs. KAPADWANJ NAGAR PALIKA AND ANOTHER
|
April 26, 1996 |
HEIRS OF CHANDULAL P VAKHARIA Vs. STATE OF GUJARAT
|
December 9, 1996 |
HEIRS OF CHHITABHAI M PATEL Vs. STATE OF GUJARAT
|
December 9, 1996 |
HEIRS OF DECEASED MAGAN KARSAN Vs. LALJI JERAM AND ORS
|
February 15, 1996 |
HIMANSHU S RAJGAGURU Vs. STATE OF GUJARAT
|
January 22, 1996 |
HIMATLAL DAHYALAL CHOUHAN Vs. STATE OF GUJARAT
|
July 8, 1996 |
HIMATLAL DALPATRAM NIMBARK Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER AMRELI
|
July 30, 1996 |
HIMATSINGH RAIJIBHAI CHAVDA Vs. UNION OF INDIA
|
December 17, 1996 |
HIMMAT PELHABHAI VANKAR Vs. STATE OF GUJARAT
|
February 12, 1996 |
HINABEN HARISHBHAI Vs. STATE OF GUJARAT
|
August 21, 1996 |
HIRABEN MANGABHAI Vs. MAGANBHAI SOMABHAI
|
September 10, 1996 |
HIRABEN MANGABHAI Vs. MAGANBHAI SOMABHAI
|
September 16, 1996 |
HIRABEN SHANKARLAL PATEL Vs. STATE OF GUJARAT
|
August 17, 1996 |
HIRPARA MANJULABEN GOBARBHAI Vs. BHIKHALAL B SINJALIYA
|
August 23, 1996 |
IDAR TALUKA CO OPERATIVE AGRICULTUR PRODUCE PROCESS AND SALE SOCIETY LIMITED Vs. AGRICULTUR PRODUCE MARKET COMMITTEE
|
December 20, 1996 |
IDRISMIYA MUKHATYAR AHMED SAIYAD Vs. KALUSINH ADITRAM BARIYA
|
December 4, 1996 |
INDIAN HUME PIPE COMPANY LIMITED Vs. UNION OF INDIA
|
December 17, 1996 |
INDICHEM Vs. UNION OF INDIA
|
April 15, 1996 |
INDRAMOHAN P ARORA Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1996 |
INDRAVADAN AMRATLAL MALI AND OTHERS Vs. R.R. SOLANKI OR HIS SUCCESSOR ADDL. DIST. MAGISTRATE
|
November 28, 1996 |
INDRAVADAN C KHARVAR Vs. SURAT MUNICIPAL CORPORATION
|
December 16, 1996 |
INTEZAR AHMED SULTAN AHMED SHAIKH Vs. STATE OF GUJARAT
|
February 12, 1996 |
ISHWARBHAI BABAHAI GOHIL Vs. DIRECTOR MEDICAL
|
July 24, 1996 |
ISHWARLAL P PATEL Vs. EX OFFICIO SECRETARY
|
September 12, 1996 |
ISMAIL IBRAHIM KOYA Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION III AHMEDABAD
|
July 10, 1996 |
J. H. SAGAR Vs. STATE OF GUJARAT
|
August 2, 1996 |
JADEJA GANPATSINH KANUBHA Vs. STATE OF GUJARAT
|
July 23, 1996 |
JAGDISH CHOLERA Vs. HARESH S CHAVDA
|
April 24, 1996 |
JAGDISHBHAI JIVANLAL BHIMANI Vs. STATE OF GUJARAT
|
March 27, 1996 |
JAGDISHBHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
April 12, 1996 |
JAI BHARAT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF GUJARAT
|
December 26, 1996 |
JALARAM CORPORATION Vs. STATE OF GUJARAT
|
July 11, 1996 |
JAMAJI GAMBHIRJI THAKORE Vs. STATE OF GUJARAT
|
September 12, 1996 |
JANARDAN D PATEL Vs. STATE OF GUJARAT
|
April 19, 1996 |
JASHBHAI M PATEL Vs. DHULABHAI LAKHABHAI
|
September 20, 1996 |
JASHVANTLAL M PAREKH Vs. MANAGER WESTERN RAILWAY
|
August 7, 1996 |
JASMIN SATISHBHAI SHAH Vs. VICE CHANCELAR GUJARAT UNIVERSITY AHMEDABAD
|
August 27, 1996 |
JASWANTLAL KASTURCHAND SHAH Vs. COMPETANT AUTHORITY AND DEPUTY COLLECTOR ULC
|
July 24, 1996 |
JAYABEN SURYAKANT MODI Vs. WELFARE COMMISSIONER GUJARAT LABOUR WELFARE BOARD
|
February 5, 1996 |
JAYANTILAL MOHANLAL DESAI Vs. STATE OF GUJARAT
|
December 9, 1996 |
JAYANTILAL PURSHOTTAMDAS PANCHAL Vs. COMMISSIONER OF MOTOR TRANSPORT, GUJARAT STATE
|
February 17, 1996 |
JAYESH CHANDULAL SHAH Vs. RAJESH AMBASHANKER NAGAR
|
October 3, 1996 |
JAYESH KUMAR NARSINHBHAI VAGHELA Vs. DIVISIONAL CONTROLLER GSRTC
|
June 8, 1996 |
JERAMBHAI D MAKWANA Vs. DISTRICT PANCHAYAT MEHSANA
|
November 2, 1996 |
JESHNIGHAI RAISINGBHAI GOHEL Vs. STATE OF GUJARAT AND OTHERS
|
March 15, 1996 |
JITENDRA CHHABILDAS DAVE Vs. STATE OF GUJARAT
|
March 15, 1996 |
JITENDRABHAI JASHBHAI PATEL Vs. MOHANBHAI SOMABHAI PATEL
|
November 26, 1996 |
JIVRAMBHAI KANJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
February 19, 1996 |
JYOTINDRA J SHAH Vs. NAVNITLAL D PARIKH
|
December 17, 1996 |
K A R SUBRAMANIAM Vs. STATE OF GUJARAT
|
December 10, 1996 |
K B MEHTA Vs. STATE OF GUJARAT
|
January 22, 1996 |
K G MAKWANA Vs. STATE OF GUJARAT
|
January 8, 1996 |
K M BHATT Vs. REGIONAL MANAGER DENA BANK
|
February 23, 1996 |
K N SHAH Vs. PETROFILS CO OPERATIVE LIMITED
|
July 20, 1996 |
K S JOSHI Vs. STATE OF GUJARAT
|
August 1, 1996 |
K V BHUNDIA Vs. STATE OF GUJARAT
|
December 11, 1996 |
KACHARABHAI L LIMBACHIA Vs. RATANSINH J RATHOD PATELIA
|
September 20, 1996 |
KAILASH J THAKORE Vs. KARMAN RAMA
|
December 24, 1996 |
KALOL NAGARPALIKA Vs. PIR BHADIYADRI BHAGOL KALOL
|
July 26, 1996 |
KALPTARU LAND DEVELOPMENT PRIVATE LIMITED Vs. ASSISTANT COLLECTOR SURAT
|
March 14, 1996 |
KAMLA COTTON COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1996 |
KAMLABEN G. CHOPADA AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
February 26, 1996 |
KAMLABEN W/O DHANSUKH LAVGHAN VASAVA Vs. DISTRICT MAGISTRATE, BHARUCH
|
August 13, 1996 |
KAMLESH AJITRAI TRIVEDI Vs. STATE OF GUJARAT
|
March 4, 1996 |
KAMLESH GANGA RAMJIYANI & ANR. Vs. STATE OF GUJARAT
|
January 22, 1996 |
KAMUBEN WD O RAMANLAL KESHAVLAL Vs. PARMAR CHAMANBHAI NARSINHBHAI
|
July 19, 1996 |
KANAIYALAL DAVASHIRAM SHAH Vs. UNION OF INDIA
|
July 24, 1996 |
KANAKSINH J. CHAUHAN Vs. STATE OF GUJARAT
|
January 1, 1996 |
KANBI HARJI DEVSHI Vs. KANBI PREMJI DEVSHI
|
November 2, 1996 |
KANCHANBEN NANALAL JOSHI Vs. STATE OF GUJARAT
|
December 27, 1996 |
KANCHANLAL THAKORDAS Vs. URBAN LAND CEILING TRIBUNAL
|
July 2, 1996 |
KANJIBHAI VITHALDAS PATEL Vs. STATE OF GUJARAT
|
January 8, 1996 |
KANODIYA NARESHKUMAR MITHALAL Vs. DINESHBHAI RUDHABHAI PARMAR
|
August 27, 1996 |
KANSARA VRIJLAL GUGALDAS AND ANR. Vs. VINOD NYALCHAND DOSHI AND ORS.
|
January 16, 1996 |
KANTILAL JAYANTILAL VORA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
|
March 12, 1996 |
KANTILAL KUBERDAS CHAUHAN Vs. THE STATE OF GUJARAT
|
January 16, 1996 |
KANTILAL SAVJIBHAI Vs. STATE OF GUJARAT
|
July 9, 1996 |
KANUBHAI GAURISHANKAR DAVE Vs. NOGHANVADAR SEVA SAHAKARI MANDALI LTD.
|
January 31, 1996 |
KANUBHAI KANTIBHAI PATEL Vs. STATE OF GUJARAT
|
May 23, 1996 |
KARNAVATI FINCAP LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 6, 1996 |
KARSANBHAI AMARABHAI RABARI Vs. MATHURBHAI KARABHAI VASAVA
|
December 6, 1996 |
KARSANJI CHATURJI HADIYOL Vs. JASUBEN RAMSINGJI PARMAR
|
November 7, 1996 |
KAUNTEYE GAURANGBHAI NIMAKSARI Vs. STATE OF GUJARAT
|
October 1, 1996 |
KAUSHIK T PATEL Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED
|
March 29, 1996 |
KAUSHIK T PATEL Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED
|
February 20, 1996 |
KESARBHAI BHAGWANBHAI Vs. STATE OF GUJARAT
|
June 24, 1996 |
KESHAVANAND HARINARAYAN SWAMI ALIAS KAMAL VISHWESWAR SHARMA Vs. STATE OF GUJARAT
|
July 9, 1996 |
KESHAVBHAI CHHABABHAI PATEL Vs. STATE OF GUJARAT AND ORS.
|
September 20, 1996 |
KESHAVLAL CHHAGANLAL VAGHELA Vs. DEPUTY MUNICIPAL COMMISSIONER ENG AHMEDABAD MUNI CORPORATION
|
August 30, 1996 |
KHEDA DISTRICT CO OP MILK PRODUCERS UNION Vs. STATE OF GUJARAT
|
February 29, 1996 |
KHEMCHAND R KOSHTI Vs. ABAD DAIRY
|
August 5, 1996 |
KHEMIBEN Vs. DEPUTY POLICE COMMISSIONER
|
October 10, 1996 |
KHUSHALBHAI NATHUBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 1996 |
KHUSHALDAS SEVADAS DEVMURARI Vs. STATE OF GUJARAT
|
December 17, 1996 |
KIRAN OIL INDUSTRIES Vs. DISTRICT COLLECTOR JAMNAGAR
|
January 8, 1996 |
KIRITKUMAR KAPILRAY BHATT Vs. STATE OF GUJARAT
|
September 27, 1996 |
KIRTI CHANDULAL SHAH Vs. RAMESH B AWASTHI
|
February 2, 1996 |
KISHANCHANDRA CHANDANSINH RAO Vs. VASUMATIBEN MAGANLAL MANANI
|
May 1, 1996 |
KISHORBHAI CHANDUBHAI PANCHAL Vs. BABUBHAI KESHAVLAL SHAH
|
January 12, 1996 |
KODARLAL B PATEL Vs. STATE OF GUJARAT
|
December 12, 1996 |
KODRIBEN WIDOW OF KARSANBHAI JOITABHAI AND OTHERS Vs. STATE OF GUJARAT
|
April 12, 1996 |
KOLI JIVA GAGA Vs. KOLI RAVJI CHUGHA
|
April 24, 1996 |
KRISHNA OIL MILL Vs. STATE OF GUJARAT
|
December 5, 1996 |
KUMUDBEN SURESHCHANDRA Vs. JAMNAGAR MUNICIPAL CORPORATION
|
December 9, 1996 |
KUTIANA NAGAR PANCHAYAT Vs. BAHADURSINH MULSINH
|
December 9, 1996 |
KUVARBEN WD O GOTTORBHAI AMARSINBHAI Vs. VIPUL MITRA
|
July 23, 1996 |
L J KUVAD Vs. GUJARAT ELECTRICITY BOARD
|
January 17, 1996 |
LAKHANPAL NATIONAL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1996 |
LAKHAVI FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 29, 1996 |
LALJI BHIKHA GAJERA Vs. EXECUTIVE ENGINEER GUJ ELEC BOARD
|
January 22, 1996 |
LALLUBHAI MORARJIBHAI PATEL Vs. DEPUTY COLLECTOR
|
April 15, 1996 |
LAXMAN N GOL Vs. STATE OF GUJARAT
|
September 30, 1996 |
LAXMANRAO NARAYANRAO CHARMALKAR Vs. APPROPRIATE AUTHORITY
|
March 21, 1996 |
LAXMIBHAI JIVRAJBHAI PATEL Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
January 12, 1996 |
LAXMICHAND MAFATLAL HERUWALA Vs. STATE OF GUJARAT
|
June 25, 1996 |
LILAPUR JUTH VIVIDH KARYAKARI SAHAKARI MANDALI LTD. Vs. (SHRI) ALEGBHAI KALABHAI BORICHA
|
January 11, 1996 |
M C BHATT Vs. BADURDDIN PIRBHAI
|
October 16, 1996 |
M G CHUDASMA Vs. D J BISWAS MANAGING DIRECTOR CENTRAL FISHERIES CORPORATION LIMITED
|
January 18, 1996 |
M IKBAL R MALIK Vs. STATE OF GUJARAT
|
December 12, 1996 |
M M ASHRAFI Vs. OIL AND NATURAL GAS COMMISSION
|
April 17, 1996 |
M M KHAMBHATWALA Vs. UNION OF INDIA
|
March 26, 1996 |
M S PANDYA Vs. STATE OF GUJARAT
|
December 2, 1996 |
MADHAVPURA MERCANTILE CO-OP. BANK LTD. Vs. MODERN DYE CHEM PVT. LTD.
|
March 3, 1996 |
MADHAVPURA MERCHANTILE CO OPERATIVEBANK LIMITED Vs. MODERN DYE CHEM PRIVATE LIMITED
|
July 3, 1996 |
MADHUSUDAN S MODI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 3, 1996 |
MAFATLAL FINE SPINING AND MANUFACTURING COMPANY LIMITED Vs. RAMACHHAR BENIMADHAV MISHRA
|
June 25, 1996 |
MAFATLAL INDUSTRIES LTD. Vs. STATE
|
July 12, 1996 |
MAGANLAL RAMSINGJIBHAI THAKORE Vs. STATE OF GUJARAT
|
February 19, 1996 |
MAHENDRAKUMAR C BHATT Vs. RANGSAGAR COOPERATIVE HOUSING SOCIETY LIMITED
|
December 9, 1996 |
MAHENDRASINH BALWANTSINH PARMAR Vs. STATE OF GUJARAT
|
November 2, 1996 |
MAHESH R PATEL Vs. DISTRICT DEVELOPMENT OFFICER AHMEDABAD
|
January 12, 1996 |
MAHESH RAMDIN KNOJYA Vs. MANAGER, AIR INDIA
|
August 20, 1996 |
MAHESHKUMAR JIVRAM CHAUHAN Vs. PRANTIJ MUNICIPAL BOROUGH
|
February 28, 1996 |
MAHIPATSINH HIMATSINH JADEJA Vs. PANNALAL KHEMCHAND MODI
|
December 9, 1996 |
MAHUVA KELVANI SAHAYAK SAMAJ Vs. RASIKLAL K JOSHI
|
July 18, 1996 |
MANEKLAL G SONS Vs. K A PATEL
|
March 8, 1996 |
MANHARLAL RATILAL TAILOR Vs. COMPETENT AUTHORITY
|
October 7, 1996 |
MANIBEN VIRABHAI Vs. DISTRICT DEVEPOMENT OFFICER
|
January 18, 1996 |
MANIBHAI JETHABHAI VAGHELA Vs. STATE OF GUJARAT
|
March 20, 1996 |
MANJI VECHAR OZAT Vs. STATE OF GUJARAT
|
January 16, 1996 |
MANJULABEN BHAILALBHAI PATEL Vs. VADODARA URBAN DEVELOPMENT AUTHORITY
|
April 10, 1996 |
MANSUKHBHAI DEVABHAI Vs. STATE OF GUJARAT
|
March 18, 1996 |
MANSUKHBHAI JIVABHAI Vs. BHAVNAGAR MAHANAGARPALIKA
|
August 30, 1996 |
MANSUKHLAL BHANJIBHAI DABHI Vs. PITHALAL POPATLAL HITHADIA
|
March 14, 1996 |
MANUBHAI BHIKHABHAI VALAND Vs. STATE OF GUJARAT
|
September 11, 1996 |
MANUBHAI ISHWARLAL Vs. SURAT MUNICIPAL CORPORATION
|
April 19, 1996 |
MANUBHAI K. MEHTA Vs. APURVA MAHENDRAKUMAR SHAH
|
December 4, 1996 |
MARIAMBEN WD O MOHAMMAD AHMED AMEJI Vs. STATE OF GUJARAT
|
December 12, 1996 |
MARK LABORATORIES Vs. STATE OF GUJARAT
|
April 16, 1996 |
MAYABEN ARJUNSINH VASADIA Vs. ARJUNSINH DHIRAJSINH VASADIA
|
June 18, 1996 |
METROCHEM INDUSTRIES LIMITED Vs. MRINAL DYEING AND MANUFACTURING COMPANY LIMITED
|
September 18, 1996 |
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
|
July 12, 1996 |
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
|
July 17, 1996 |
MILAN TRADING CORPORATION P Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
MILES INDIA LIMITED Vs. STATE OF GUJARAT
|
February 1, 1996 |
MODI BALDEVDAS BEHCARDAS GANCHIWADA Vs. VADNAGAR NAGAR PANCHAYAT, VADNAGAR AND OTHERS
|
December 2, 1996 |
MOHAMAD ALI ABRAHIM LOHAR Vs. GRAM PANCHAYAT
|
April 17, 1996 |
MOHAMADALI SULEMAN VARACHHIA Vs. STATE OF GUJARAT
|
January 11, 1996 |
MOHAMMADALI IMAMALI KAZI Vs. GSRTC AHMEDABAD
|
August 13, 1996 |
MOHANBHAI JIVAJI ASARI Vs. DIRECTOR PERAPLEGIA HOSPITAL
|
July 10, 1996 |
MOHANSINH VHIKRAMSINH Vs. CONTINENTAL TEXTILE MILLS
|
November 7, 1996 |
MOHMAD IRFAN SULEMANBHAI Vs. SECRETARY REVENU DEPARTMENT APPEALS GANDHINAGAR
|
December 13, 1996 |
MOHMAD KASAM BAILIM Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION
|
April 2, 1996 |
MOHMAD SARIF ALIAS KALIO NURMOHAMADSARNIBAPU SHAIKH Vs. COMMISSIONER OF POLICE
|
September 24, 1996 |
MOTIBEN SOMAJI Vs. STATE OF GUJARAT
|
March 20, 1996 |
MOTILAL CHIMANJI HARIGAR Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
August 9, 1996 |
MUKUNDBHAI GUNVANTRAI BHATT Vs. EXCELL INDUSTRIES LIMITED
|
December 5, 1996 |
MULABHAI B RATHOD Vs. CHIEF TOWN PLANNER AND AGRICULTURAL ADVISOR
|
August 27, 1996 |
MULCHAND RUGHALAL BAHETI Vs. STATE OF GUJARAT
|
August 16, 1996 |
MUNDANA JITH BATATA SHAKBHAJI UGADNARAONI PANCHHAT VARG CO OPERATIVE SOCIETY Vs. MAMLATDAR
|
July 3, 1996 |
MUNICIPAL CORPORATION Vs. CENTRAL BANK OF INDIA
|
August 3, 1996 |
MUNIR JATINKUMAR SHAH Vs. DIRECTOR PARAPLAGIA HOSPITAL
|
March 7, 1996 |
MUNSAFKHAN YASINKHAN PATHAN & ORS Vs. (THE) STATE OF GUJARAT
|
August 3, 1996 |
MUNSHIRAM D ANAND Vs. PRAVINSINH PRABHATSINH
|
January 11, 1996 |
N B ANJARA Vs. DIRECTOR AYURVED
|
December 12, 1996 |
N R PARMAR Vs. STATE OF GUJARAT
|
September 26, 1996 |
N T DESAI Vs. STATE OF GUJARAT
|
December 10, 1996 |
NACHETAN EDUCATION TRUST Vs. STATE OF GUJARAT
|
April 8, 1996 |
NADESARI INDUSTRIAL Vs. CHEIF EXECUTIVE GUJARAT
|
August 21, 1996 |
NAGA RAJA Vs. STATE OF GUJARAT
|
January 22, 1996 |
NAGJI KESHA Vs. SECRETARY GUJARAT LAW SOCIETY ELLISBRIDGE AHMEDABAD
|
February 7, 1996 |
NALINKUMAR JAYANTILAL VORA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
March 12, 1996 |
NANDUBEN GOBARBHAI Vs. STATE OF GUJARAT
|
August 6, 1996 |
NARABHAI VELJIBHAI CHAUDHARY Vs. R S VAGHELA
|
July 11, 1996 |
NARANBHAI A CHAUDHARI Vs. STATE OF GUJARAT
|
November 25, 1996 |
NARANBHAI MUMAYABHAI GOHIL Vs. DISTRICT SUPRITENDENT OF POLICE
|
December 23, 1996 |
NARANBHAI SHANKARDAS PATEL Vs. STATE OF GUJARAT & ORS.
|
July 8, 1996 |
NARAYAN S SHINDE Vs. UNION OF INDIA
|
August 3, 1996 |
NARAYAN TRIBHOVANDAS KADIA Vs. NATWARLAL KARSANJI UPADHYAY
|
January 11, 1996 |
NARMADA CEMENT CO Vs. STATE OF GUJARAT
|
November 6, 1996 |
NARMADABEN RAMANLAL GANCHI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C VADODARA
|
June 21, 1996 |
NARSING RAYSING RAJPUT Vs. STATE OF GUJARAT
|
September 20, 1996 |
NARVAT ALIAS BHATTI RAYAJIBHAI Vs. STATE OF GUJARAT
|
September 12, 1996 |
NATHABHAI RAMABHAI VANKAR Vs. STATE OF GUJARAT AND OTHERS
|
November 26, 1996 |
NATHUBHAI MERAMAN DARJI Vs. SPAECIAL SECRETARY APPEALS
|
August 23, 1996 |
NATVARLAL AMBALAL DAVE Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1996 |
NATVARLAL MAGANLAL SONI Vs. ADMINISTRATIVE OFFICER
|
February 1, 1996 |
NATWARBHAI BECHARBHAI RATHOD Vs. DISTRICT SUPERINTENDENT OF POLICE
|
February 2, 1996 |
NAVINCHANDRA F CHAMPANERI Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER
|
April 9, 1996 |
NAVNEETLAL KESHAVRAM HATHIWALA Vs. STATE OF GUJARAT
|
September 13, 1996 |
NAVYAG ALLOYS PRIVATE LIMITED Vs. S G COELHO CHAIRMAN G E B
|
March 1, 1996 |
NEHA HARSHADBHAI VAKIL Vs. COMMISSIONER OF HIGHER EDUCATION
|
September 24, 1996 |
NEHA MANOJKUMAR JOSHIPURA Vs. STATE OF GUJARAT
|
March 13, 1996 |
NEW COMMERCIAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
July 31, 1996 |
NEW EDUCATION GIRLS HIGH SCHOOL Vs. STATE OF GUJARAT
|
July 4, 1996 |
NEW INDIA ASSURANCE CO. LTD. Vs. AMIT KUMAR KANAYALAL
|
March 6, 1996 |
NEW INDIA INSURANCE COMPANY Vs. RATILAL JIVABHAI PATEL
|
March 8, 1996 |
NEW INDIA SILK MILLS Vs. COLLECTOR OF SURAT
|
July 25, 1996 |
NILKANTHRAI JIVANLAL RAVAL Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR ULC
|
June 24, 1996 |
NIRISH SURESHKUMAR SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 17, 1996 |
NITI TRUST Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
NITINKUMAR SAKALCHAND SHAH Vs. CHANDRAHAS PUNJALAL PARIKH
|
September 27, 1996 |
NOOR MAHMMAD USMANBHAI MANSURI Vs. STATE OF GUJARAT
|
December 26, 1996 |
O N G C MEHSANA PROJECT Vs. VINAKAPUR alias VINODKUMARI
|
July 3, 1996 |
OIL AND NATURAL GAS COMMISSION Vs. MAHESHWARI DEVI
|
August 2, 1996 |
OIL AND NATURAL GAS COMMISSION Vs. PADHIYAR BHIKHABHAI BUDHABHAI
|
June 19, 1996 |
ONGC Vs. VINAKAPUR @ VINODKUMARI
|
July 30, 1996 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RANA KIRITSINH JATUBHABHAI
|
August 16, 1996 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAHAJIBHAI M PATEL
|
September 25, 1996 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJESH HARILAL SHAH
|
September 18, 1996 |
OZA TRIKAMBHAI MOHANLAL Vs. PRAJAPATI MANGALDAS SHIVRAM
|
April 2, 1996 |
P S CHAUHAN Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD
|
December 9, 1996 |
PADMABEN CHANDULAL Vs. ASSISTANT COLLECTOR CHORYASI PRANT SURAT
|
October 24, 1996 |
PADMABEN RASIKLAL MEHTA Vs. STATE OF GUJARAT AND OTHERS
|
February 26, 1996 |
PADRA NAGAR PANCHAYAT Vs. H S JAISWAL
|
July 22, 1996 |
PALANPUR KARIANA MERCHANTS Vs. STATE OF GUJARAT
|
June 19, 1996 |
PANKAJBHAI CHANDULAL PATEL Vs. BHARAT TRANSPORT CO
|
December 4, 1996 |
PARMAR JAYDRATHSINH CHANDRASINH Vs. TALUKA PANCHAYAT
|
August 29, 1996 |
PARMAR PRAVINBHAI BHIKHABHAI Vs. DEPUTY DIRECTOR (P & A), O.N.G.C
|
February 6, 1996 |
PARMAR RAVIKIRAN BHIKABHAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
January 30, 1996 |
PARSHOTTAMBHAI KADUBHAI BHAVAIYA Vs. STATE OF GUJARAT
|
October 10, 1996 |
PASHABHAI BHANBHAI VANKAR Vs. STATE OF GUJARAT
|
June 27, 1996 |
PATAN TALUKA MUMANS CATTLE BREEDING AND MILK SUPPLYING Vs. STATE OF GUJARAT
|
September 27, 1996 |
PATEL DEVJI NARAN BHUDIA Vs. DILIP SHYAMDASJI KABIRPANTHI
|
November 2, 1996 |
PATEL HARSHADBHAI RANCHHODBHAI Vs. COLLECTOR OF BARODA
|
September 27, 1996 |
PATEL HIMAT MOHANBHAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
PATEL ISHVERLAL DEVJI Vs. STATE OF GUJARAT
|
July 11, 1996 |
PATEL ISHWARBHAI AMBARAM Vs. STATE OF GUJARAT
|
October 10, 1996 |
PATEL JITENDRAKUMAR DAHYABHAI Vs. SARDAR PATEL UNIVERSITY
|
July 9, 1996 |
PATEL JIVIDAS TRIKAMDAS Vs. DISTRICT COLLECTOR MEHSANA
|
April 2, 1996 |
PATEL JIVRAJBHAI VITHALBHAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
PATEL MAFATLAL JETHALAL Vs. STATE OF GUJARAT
|
December 10, 1996 |
PATEL MAHENDRAKUMAR MAGANLAL Vs. SAIJPUR BOGHA MUNICIPALITY
|
January 18, 1996 |
PATEL UPENDRABHAI SHANKARBHAI Vs. TADVI AMBUBHAI MOHANBHAI
|
October 24, 1996 |
PATEL VALJI RAMJI VAKARIA Vs. STATE OF GUJARAT
|
September 19, 1996 |
PATHALJIBHAI NATHABHAI CHAVDA Vs. SAURASHTRA UNIVERSITY AND ORS.
|
February 16, 1996 |
PAWAN SINGLA Vs. GUJARAT UNIVERSITY
|
October 7, 1996 |
PHIRAY RAM Vs. NATIONAL AIRPORT AUTHORITY
|
February 1, 1996 |
PIOMA INDUSTRIES AND IMPERIAL SODA FACTORY Vs. UNION OF INDIA
|
July 25, 1996 |
POLOTEK RUBBER INDUSTRIES Vs. STATE OF GUJARAT
|
August 14, 1996 |
POPATLAL SUNDERJI CHANDAN Vs. STATE OF GUJARAT
|
July 11, 1996 |
POUNDER ELECTRIC SUPPLY CO. LTD Vs. GUJARAT ELECTRICITY BOARD
|
July 5, 1996 |
PRABHAKAR J BADHEKA Vs. J K MODI
|
January 19, 1996 |
PRABHATSINGH S JADEJA Vs. STATE OF GUJARAT
|
December 24, 1996 |
PRABHAVATIBEN L GAJJAR Vs. STATE OF GUJARAT
|
October 10, 1996 |
PRABHUBHAI RATANJI PATEL Vs. COMPETENT AUTHORITY & ADDL. COLLECTOR
|
August 8, 1996 |
PRAGNA R JAMBUSARIA Vs. STATE OF GUJARAT
|
February 22, 1996 |
PRAKASH NARAYAN CHAUHAN (MARATHI) Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
July 1, 1996 |
PRAMOD HARIPRASAD TIWARI Vs. STATE OF GUJARAT
|
March 15, 1996 |
PRAMOD HARIPRASAD TIWARI Vs. STATE OF GUJARAT
|
March 14, 1996 |
PRATAPSING BHIMSING PARMAR Vs. STATE OF GUJARAT
|
January 19, 1996 |
PRATIMABEN JAGDISHBHAI SHAH Vs. ASHOK CHAVLA
|
December 13, 1996 |
PRAVINCHANDRA P KHATIWALA AND NIRMALABEN KHETIWALA Vs. STATE OF GUJARAT
|
March 22, 1996 |
PRAVINKUMAR ALIAS PRAVINCHANDRA BHAGWAJI GANATRA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC RAJKOT
|
February 12, 1996 |
PRAYAS WOOLLENS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 16, 1996 |
PREMJIBHAI D KARANE ALIAS BABUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 11, 1996 |
PREMJIBHAI SHAMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
October 18, 1996 |
PRICON PRIVATE LIMITED Vs. UNION OF INDIA
|
January 8, 1996 |
PRITHVI BUILDERS Vs. MANEKCHOWK KHODA DHOR PANJARAPOLE SANSTHA
|
March 11, 1996 |
PUSHPENDRA CHANDRAPRAKASH SHARMA Vs. STATE OF GUJARAT
|
August 16, 1996 |
R K DWIVEDI Vs. STATE OF GUJARAT
|
July 3, 1996 |
R M JOSHI Vs. STATE OF GUJARAT
|
April 17, 1996 |
R S GUPTA Vs. GENERAL MANAGER GUJARAT REFINERY
|
February 1, 1996 |
R V RAYJADA Vs. STATE OF GUJARAT
|
December 13, 1996 |
RADHABEN KRISHNADAS PATHAK Vs. MUGATLAL CHHOTALAL OZA
|
August 30, 1996 |
RADHAKISHAN CEMENTS LIMITED Vs. STATE OF GUJARAT
|
October 15, 1996 |
RAJAN SANKALCHAND PATEL Vs. STATE OF GUJARAT
|
August 2, 1996 |
RAJENDRA BACHUBHAI RATHOD Vs. COMMISSIONER OF POLICE
|
October 4, 1996 |
RAJENDRA J DAMANI Vs. STATE OF GUJARAT
|
July 26, 1996 |
RAJENDRA M MAVANI Vs. STATE OF GUJARAT
|
September 19, 1996 |
RAJESH CHANDULAL PUROHIT Vs. SAURASHTRA UNIVERSITY
|
October 3, 1996 |
RAJIV VASRUPAL MEHTA Vs. STATE OF GUJARAT
|
July 10, 1996 |
RAJKAMAL ENTERPRISES Vs. MANUBHAI BHIKHUBHAI MISTRY
|
August 19, 1996 |
RAJKOT MUNICIPAL CORPORATION Vs. NAVINCHANDRA I VYAS
|
August 9, 1996 |
RAJKOT MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
|
April 4, 1996 |
RAJNIKANT KANTILAL SHROFF Vs. (THE) STATE OF GUJARAT & ANR
|
February 26, 1996 |
RAJNIKANT R SATA Vs. STATE OF GUJARAT
|
July 10, 1996 |
RAM AMARSMUTI CO OPERATIVE HOUSINGH SOCIETY LIMITED Vs. STATE OF GUJARAT
|
April 9, 1996 |
RAM MILAN BHOLANATH PATHAK Vs. STATE OF GUJARAT
|
September 10, 1996 |
RAMAKANT GOVIND NADKARNI Vs. DIRISHA NAVROJI MANDHORA
|
July 31, 1996 |
RAMANLAL GOVINDLAL PARIKH Vs. ONGC
|
July 15, 1996 |
RAMANLAL JETHALAL SHAH Vs. STATE OF GUJARAT
|
March 27, 1996 |
RAMBADAN R SHUKLA Vs. DISTRICT SUPERITENDENT OF POLICE
|
November 8, 1996 |
RAMBHAI JOITARAM PATEL Vs. STATE OF GUJARAT
|
November 6, 1996 |
RAMCHANDRA BHAGWANJI DESAI Vs. GULABBHAI KALIDAS DESAI
|
January 9, 1996 |
RAMESH ASHRAM PATHAK Vs. STATE OF GUJARAT AND OTHERS
|
April 23, 1996 |
RAMESH STEEL AND ANOTHER Vs. PARKESH INDUSTRIES AND ANOTHER
|
March 12, 1996 |
RAMESH V PATEL Vs. GEB
|
August 2, 1996 |
RAMESHBHAI BABARBHAI JAGIRDAR Vs. MAHENDRABHAI CHHOTALAL JOSHI
|
July 12, 1996 |
RAMESHBHAI BAKUBHAI Vs. COMPETENT AUTORITY AND DEPUTY COLLECTOR ULC AHMEDABAD
|
February 5, 1996 |
RAMESHBHAI C PATEL Vs. DASHRATBHAI B SOLANKI
|
August 3, 1996 |
RAMESHBHAI GANDABHAI CHUNARA Vs. SUPERINTENDENT OF CUSTOMS
|
June 16, 1996 |
RAMESHBHAI GANDABHAI CHUNARA Vs. THE STATE OF GUJARAT
|
June 18, 1996 |
RAMESHBHAI KALIDAS JOSHI Vs. DISTRICT DEVELOPMENT OFFCER
|
July 23, 1996 |
RAMESHBHAI THAKORBHAI BUVA Vs. STATE OF GUJARAT
|
April 3, 1996 |
RAMESHCHANDRA MOHANLAL BHOI AND ANOTHER Vs. DAKOTE NAGAR PANCHAYAT ADMINISTRATOR AND ANOTHER
|
November 29, 1996 |
RAMESHCHANDRA RAJNIKANT KOTHARI Vs. GUNVANTLAL SHIVLAL SHAH
|
October 4, 1996 |
RAMILABEN Vs. STATE OF GUJARAT
|
July 3, 1996 |
RAMJANBHAI PIRBHAI Vs. STATE OF GUJARAT
|
July 24, 1996 |
RAMJIBHAI DAYARAMBHAI JOSHI Vs. STATE OF GUJARAT
|
July 1, 1996 |
RAMKRISHNA CO OP SERVICE SOCIETY Vs. U L C TRIBUNAL AHMEDABAD
|
March 7, 1996 |
RAMLAL G JOSHI Vs. AMRELI NAGARPALIKA
|
August 2, 1996 |
RAMLAL MOTILAL SHETH Vs. STATE OF GUJARAT
|
May 1, 1996 |
RAMSING DHANJI DAMORE Vs. STATE OF GUJARAT
|
August 20, 1996 |
RANJITSINH SABAALSINH RATHOD Vs. STATE OF GUJARAT
|
February 6, 1996 |
RANUJ NAGRIK SAHKARI BANK LIMITED Vs. STATE OF GUJARAT
|
March 13, 1996 |
RASIKLAL V JHAVERI Vs. STATE OF GUJARAT
|
December 27, 1996 |
RASULBHAI SULAMANBHAI MOMIN Vs. HAKIMBHAI MOMJIBHAI
|
May 2, 1996 |
RATILAL CHUNILAL SOLANKI Vs. SHANTILAL CHUNILAL SOLANKI
|
February 28, 1996 |
RATILAL ICHCHARAM SORATHIA Vs. URBAN LAND CEILING TRIBUNAL
|
April 9, 1996 |
RAVIBHAI V. DESAI Vs. SP RECOVERY OFFICER CO
|
December 10, 1996 |
RAVINDRA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1996 |
RAVINGRA KUMAR B PATEL Vs. NATIONAL DAIRY DEVELOPMENT BOARD
|
January 8, 1996 |
RAVJI KALA Vs. STATE OF GUJARAT
|
July 25, 1996 |
RAVJIBHAI KASHIBHAI PATEL Vs. URBAN LAND TRIBUNAL AND EX OFFICIO SECRETARY OF GOVT
|
June 20, 1996 |
RAYALSEEMA AGRO ENTERPRISES Vs. STATE OF GUJARAT
|
October 23, 1996 |
RAYMON GLUES AND CHEMICALS Vs. BECHARBHAI MADHABHAI
|
November 29, 1996 |
RAYSING LALSING DARBAR Vs. STATE OF GUJARAT
|
November 4, 1996 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SARASPUR MILLS LIMITED
|
August 3, 1996 |
REGIONAL DIRECTOR, ESIC, AHMEDABAD & ANR. Vs. INDIAN OIL CORPORATION LTD.
|
February 26, 1996 |
REGISTRAR, HIGH COURT OF GUJARAT Vs. ANVERHUSEN ABDULKARIM KURESHI
|
November 6, 1996 |
ROHAN R CHAUHAN Vs. STATE OF GUJARAT
|
February 2, 1996 |
RUKHAD POLA GUJARATI AND OTHERS Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION AND ANOTHER
|
June 19, 1996 |
RUPA ASHOK HURRA Vs. ASHOK G HURRA
|
September 9, 1996 |
RUPSINH HIMMATSINH Vs. STATE OF GUJARAT
|
March 1, 1996 |
RUPSINH PRABHATSINH CHAUHAN Vs. STATE OF GUJARAT
|
April 26, 1996 |
S B MEHTA Vs. STATE OF GUJARAT
|
December 6, 1996 |
S V SHAH Vs. STATE OF GUJARAT
|
January 30, 1996 |
S W MISTRY C O DISTRICT PANCHAYAT KHEDA Vs. DISTRICT DEVELOPEMENT OFFCER
|
April 11, 1996 |
SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF GUJARAT
|
March 21, 1996 |
SABHAPATI NAGAR PANCHAYAT KARAMSAD Vs. AMRISH NATHUBHAI
|
July 5, 1996 |
SAFIA MUSTAFA MEMON Vs. STATE OF GUJARAT
|
May 1, 1996 |
SAGRAMBHAI BHAYABHAI BHARWAD Vs. MUKESHKUMAR INDULAL CHAUHAN
|
June 27, 1996 |
SALIMBHAI HASANBHAI SALEJI Vs. STATE OF GUJARAT
|
November 5, 1996 |
SANJAY CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
SANJAY KUMAR UMAKANT DESAI Vs. RATILAL LAXMAN BHAI PATEL
|
December 3, 1996 |
SARASPUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1996 |
SARDAR MANJITSINH VASAVASINH Vs. STATE OF GUJARAT
|
May 8, 1996 |
SARDAR PATEL UNIVERSITY Vs. PATEL JITENDRAKUMAR DAHYABHAI
|
October 29, 1996 |
SARITA Vs. O P MATHUL SPL I G P I B
|
December 26, 1996 |
SARVIYA G. HARIDAS Vs. V.G. JADEJA AND ANOTHER
|
October 14, 1996 |
SATISH JAYANTILAL SHAH Vs. PANKAJ MASHRUWALA
|
March 11, 1996 |
SATISHKUMAR JAYANTILAL SHAH Vs. STATE OF GUJARAT
|
October 30, 1996 |
SATYANARAYAM MANDIR AND ROKADIA HANUMAN SARVJANIK TRUST PATAN Vs. SADHU VRAJLAL LAXMIDAS
|
December 12, 1996 |
SAVDAS BHOVAN JULASANA Vs. STATE OF GUJARAT
|
January 8, 1996 |
SAVITABEN JAYANTILAL SHAH Vs. KIRITKUMAR BHALACHANDRA
|
August 6, 1996 |
SAVITABEN M PATEL Vs. STATE OF GUJARAT
|
March 13, 1996 |
SAVITABEN M. PATEL AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
March 23, 1996 |
SAYAJI IRON AND ENGINEERING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
July 2, 1996 |
SENDHABHAI SOMABHAI PATEL AND ANOTHER Vs. (THE) STATE OF GUJARAT AND OTHERS
|
April 24, 1996 |
SHAH AND PATEL CONSTRUCTION COMPANY Vs. BARODA MUNICIPAL CORPORATION
|
July 22, 1996 |
SHAH ASHOK KUMAR POPATLAL AND ANOTHER Vs. PATAN MUNICIPALITY AND OTHERS
|
October 15, 1996 |
SHAILESH JADAVJI VARIA Vs. SUB REGISTRAR VADODARA
|
October 5, 1996 |
SHAJUL GEORGE Vs. STATE OF GUJARAT
|
October 5, 1996 |
SHAKTI CHEMICALS Vs. STATE OF GUJARAT
|
March 20, 1996 |
SHANEELKUMAR S SHAH Vs. STATE OF GUJARAT
|
August 9, 1996 |
SHANKARKANT N DHABUWALA Vs. BARODA RAYON CORPORATION LIMITED
|
October 9, 1996 |
SHANKERBHAI T. PATEL Vs. STATE OF GUJARAT & ORS.
|
September 2, 1996 |
SHANKERBHAI TANDEL Vs. DAHYABHAI PATEL
|
March 22, 1996 |
SHANKERLAL NAGARDAS PATEL Vs. TALUKA DEVELOPMENT OFFICER
|
July 26, 1996 |
SHANTABEN ISHVARBHAI PATEL Vs. ADDITIONAL CHIEF SECRETARY REVENUE DEPARTMENT
|
April 10, 1996 |
SHANTARAM SUKARIYA CHORIYA Vs. STATE OF GUJARAT
|
September 10, 1996 |
SHANTILAL BAMANIA Vs. STATE OF GUJARAT
|
September 27, 1996 |
SHANTILAL H SURATI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION MANAGING DIRECTOR
|
January 11, 1996 |
SHANTILAL JOITARAM PATEL Vs. SECRETARY CO OPERATIVE DEPARTMENT
|
April 10, 1996 |
SHANTILAL MANILAL MODI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 18, 1996 |
SHIVAJI BHEMJI GOL Vs. STATE OF GUJARAT
|
April 23, 1996 |
SHIVKRUPA COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
August 30, 1996 |
SITABEN M THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD
|
December 10, 1996 |
SLM MANEKLAL INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 6, 1996 |
SOMABHAI RAMBHAI PATEL Vs. DISTRICT COLLECTOR GANDHINAGAR
|
July 8, 1996 |
STANISH KESHAVBHAI CHAUHAN Vs. DISTRICT EDUCATION OFFICER
|
July 24, 1996 |
STATE BANK OF INDIA Vs. O.L. OF ARYODAYA GNG. AND MFG. CO. LTD.
|
November 27, 1996 |
STATE OF GUJARAT Vs. JORAVARSINHJI HINDUSINHJI
|
December 4, 1996 |
STATE OF GUJARAT Vs. PRAJAPATI MANGAJI THAKORE
|
September 10, 1996 |
STATE OF GUJARAT Vs. INDRAKANT MANIBIT BRAHMBHATT
|
July 30, 1996 |
STATE OF GUJARAT Vs. NILESH @ MUNNO RASIKLAL PATEL & ORS.
|
July 22, 1996 |
STATE OF GUJARAT Vs. SANDEEP BHANDARI
|
October 7, 1996 |
STATE OF GUJARAT Vs. CHAUDHARI RAMJIBHAI N. AND OTHERS
|
October 10, 1996 |
STATE OF GUJARAT Vs. GOSAI HARIPRASAGIRI GANPATGIRI
|
July 24, 1996 |
STATE OF GUJARAT Vs. MANHARBHAI MAGANBHAI TALPADA
|
August 6, 1996 |
STATE OF GUJARAT Vs. KESHAVLAL CHUNILAL MALI
|
August 12, 1996 |
STATE OF GUJARAT Vs. FARUKBHAI AHMEDBHAI SHAIKH
|
August 13, 1996 |
STATE OF GUJARAT Vs. HAVABHAI MOHANBHAI RABARI
|
August 20, 1996 |
STATE OF GUJARAT Vs. MANSURBHAI MOTIBHAI DAMOR
|
July 5, 1996 |
STATE OF GUJARAT Vs. BANK OF BARODA
|
June 28, 1996 |
STATE OF GUJARAT Vs. MOHMADHUSSEIN AHMADBHAI MEMAN
|
July 18, 1996 |
STATE OF GUJARAT Vs. IQBAL alias ALTAFHUSEIN GULAMHUSEIN MALEK
|
November 7, 1996 |
STATE OF GUJARAT Vs. AMICHANDBHAI M ATHAWAN
|
November 5, 1996 |
STATE OF GUJARAT Vs. KRUSHNKANT SHANTILAL PANDYA
|
October 29, 1996 |
STATE OF GUJARAT Vs. AVTARSINGH PURANSINGH
|
October 23, 1996 |
STATE OF GUJARAT Vs. M KUMAR alias MOHANKUMAR SHANKARBHAI TURI
|
October 22, 1996 |
STATE OF GUJARAT Vs. TAPUBHA BHAGWANJI
|
October 23, 1996 |
STATE OF GUJARAT Vs. MANGILAL C PATEL
|
October 23, 1996 |
STATE OF GUJARAT Vs. K S PRASAD
|
October 10, 1996 |
STATE OF GUJARAT Vs. RABARI MOTI MAVJI
|
October 10, 1996 |
STATE OF GUJARAT Vs. KARSANBHAI VELABHAI BHARAWAD
|
October 16, 1996 |
STATE OF GUJARAT Vs. MAHENDRA MILLS LIMITED KALOL
|
October 16, 1996 |
STATE OF GUJARAT Vs. MUSTUFAKHAN BISMILLAKHAN PATHAN
|
October 17, 1996 |
STATE OF GUJARAT Vs. S S MURTHY
|
October 10, 1996 |
STATE OF GUJARAT Vs. SHANKERJI CHATURJI
|
October 8, 1996 |
STATE OF GUJARAT Vs. HANIFBHAI V NEDARIYA
|
October 8, 1996 |
STATE OF GUJARAT Vs. CHHAGANBHAI GOVINDBHAI
|
October 8, 1996 |
STATE OF GUJARAT Vs. KAMLESH AMRUTLAL PATEL
|
October 9, 1996 |
STATE OF GUJARAT Vs. KANUBHAI GOKALDAS SHAH
|
September 9, 1996 |
STATE OF GUJARAT Vs. NATHABHAI LEMBABHAI
|
August 29, 1996 |
STATE OF GUJARAT Vs. SADHU PARMESHWAR RAMSWAMY
|
September 10, 1996 |
STATE OF GUJARAT Vs. MAHENDRABHAI BHAILALBHAI PATEL
|
September 30, 1996 |
STATE OF GUJARAT Vs. BABUBHAI MADHUBHAI MAKWANA
|
October 1, 1996 |
STATE OF GUJARAT Vs. TANDEL ABU OSMAN
|
September 23, 1996 |
STATE OF GUJARAT Vs. MER JIVA RANMAL
|
September 24, 1996 |
STATE OF GUJARAT Vs. DAWOOD JIVAN SOLANKI
|
September 26, 1996 |
STATE OF GUJARAT Vs. GORDHANBHAI CHANDUBHAI PATEL
|
September 18, 1996 |
STATE OF GUJARAT Vs. GOPALRAO BAVRAO MOHITE
|
September 25, 1996 |
STATE OF GUJARAT Vs. RAMANBHAI DURLABHBHAI PATEL
|
September 25, 1996 |
STATE OF GUJARAT Vs. VISHNUJI alias BODIYO TALAJI
|
January 16, 1996 |
STATE OF GUJARAT Vs. INAYAT HUSSAIN MOHAMED MIYA
|
January 19, 1996 |
STATE OF GUJARAT Vs. PRATAPSINH MADHAVSINH PADHIYAR
|
March 14, 1996 |
STATE OF GUJARAT Vs. SUNILKUMAR KANAIYALAL JAIN
|
February 29, 1996 |
STATE OF GUJARAT Vs. BACHUBHAI DADUBHAI
|
February 7, 1996 |
STATE OF GUJARAT Vs. PRAVINKUMAR SUMJIBHAI PATEL
|
February 19, 1996 |
STATE OF GUJARAT Vs. RAVJIBHAI JETHABHAI PADHIYAR
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February 16, 1996 |
STATE OF GUJARAT Vs. NARUBHAI AMRABHAI CHUNARA
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February 22, 1996 |
STATE OF GUJARAT Vs. AMRISH JAGMOHAN PARIKH
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April 11, 1996 |
STATE OF GUJARAT Vs. SIDDIK HAJI IBRAHIM PATEL
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April 17, 1996 |
STATE OF GUJARAT Vs. SAIRABANU
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March 22, 1996 |
STATE OF GUJARAT Vs. KOLI MOHAN NANUBHAI
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March 22, 1996 |
STATE OF GUJARAT Vs. GURUKRUPA CONSTRUCTION CO
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March 18, 1996 |
STATE OF GUJARAT Vs. RAJENDRASINH RAMJANSINH
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March 18, 1996 |
STATE OF GUJARAT Vs. MADIA NITIN M
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April 3, 1996 |
STATE OF GUJARAT Vs. RATILAL LALJIBHAI TANDEL
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March 26, 1996 |
STATE OF GUJARAT Vs. VIRBHADRASINH GOVUBHA GOHIL
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May 23, 1996 |
STATE OF GUJARAT Vs. PATEL KARSANBHAI MADHABHAI
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April 24, 1996 |
STATE OF GUJARAT Vs. KOLI CHUNILAL SAVJI
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June 24, 1996 |
STATE OF GUJARAT Vs. HEMANTKUMAR DINKARRAI DESAI
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May 2, 1996 |
STATE OF GUJARAT Vs. PIRUBHAI JIVABHAI MISTRY
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December 11, 1996 |
STATE OF GUJARAT Vs. KANTIBHAI ALIAS KANUBHAI BALWANTSINH BARIYA
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December 10, 1996 |
STATE OF GUJARAT Vs. GHANSHYAMSINH RANCHHODSINH VAGHELA
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December 18, 1996 |
STATE OF GUJARAT Vs. SANDEEP BHANDARI
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December 7, 1996 |
STATE OF GUJARAT AND ANOTHER Vs. KANJIBHAI MAVJIBHAI AND ANOTHER
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March 4, 1996 |
STATE OF GUJARAT AND ANR. Vs. PRAVINKUMAR SAMJIBHAI PATEL AND ORS.
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January 19, 1996 |
STATE OF GURJAT Vs. VANAND GIRDHAR BECHAR & 12 OTHERS
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September 6, 1996 |
STATE OF RAJASTHAN Vs. RAJENDRAKUMAR JOSHI
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May 6, 1996 |
SUBODH S SHAH Vs. DIRECTOR FOOD AND DRUGS
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December 26, 1996 |
SUMANTLAL CHIMANLAL DAVE Vs. GOVINDLAL HIMATLAL SHAH
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March 8, 1996 |
SUO MOTU Vs. A N PATEL
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January 18, 1996 |
SUO MOTU Vs. JAYANTIBHAI SOMABHAI
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October 10, 1996 |
SURAT MUNICIPAL EMPLOYEES STAFF UNION Vs. STATE OF GUJARAT
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September 19, 1996 |
SURAT PANJRA POLE Vs. STATE OF GUJARAT & ANR.
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November 29, 1996 |
SURAT TEXTILE TRADERS CO OPERATIVE BANK LIMITED Vs. ATUL CHANDRAVADAN SHAH
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February 5, 1996 |
SURENDRA PARSHOTTAM PATANI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
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August 27, 1996 |
SURESH MANISHANKAR BHATT AND OTHERS Vs. HEIRS AND LEGAL REPRESENTATIVES OF NANDWANA B. JATASHANKAR AND OTHERS
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April 8, 1996 |
SURESHCHANDRA SUMANTLAL DAVE AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
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March 29, 1996 |
SURESHKUMAR GUPTA Vs. STATE OF GUJARAT
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March 1, 1996 |
SUSHILKUMAR N. BHATT Vs. G.S.R.T.C, DIVISIONAL OFFICE, RAJKOT
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October 29, 1996 |
SWARUPSINH HATHUJI Vs. STATE OF GUJARAT
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February 26, 1996 |
SWASTIK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
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December 10, 1996 |
T. G. GANDHI, JUNIOR PHARMACIST/ COMPOUNDER, PANCHAMAHALS Vs. THE SUPERINTENDENT, GUJARAT STATE AND OTHERS
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March 12, 1996 |
TANSUKHBHAI BACHUBHAI PATEL Vs. STATE OF GUJARAT
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February 27, 1996 |
TARACHAND PITAMBER PALAN Vs. STATE OF GUJARAT
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September 12, 1996 |
THACKOR KESAJI RANAJI Vs. VALLABHDAS PARSHOTAMDAS PRIKH
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June 3, 1996 |
THAKKAR HARIRAM JETHMAL Vs. STATE OF GUJARAT
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July 24, 1996 |
THAKOR KESAJI RANAJI (DEED) BY HIS HEIRS AND LRS T Vs. VALLABHDAS PARSHOTTAMDAS PARIKH
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July 3, 1996 |
THAKORE GOBARJI SURAJI Vs. GANPATBHAI AMULAKHABHAI BAROT AND ANOTHER
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September 21, 1996 |
THAKORE LILAJI KESAJI Vs. VALLABHADAS P PARIKH
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July 8, 1996 |
THAKORE SITAJI MOHANJI Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETY AND DEPUTY DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE MEHSANA
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March 26, 1996 |
THE STATE OF GUJARAT Vs. ABDUL MASJID AHMAD DESAI
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April 11, 1996 |
UDESING MATHURBHAI Vs. STATE OF GUJARAT
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April 24, 1996 |
UMRAVSINGH S YADAV Vs. COMMANDANT S R P GROUP II AHMEDABAD
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August 21, 1996 |
UNILEC ENGINEERING COMPANY Vs. UNION OF INDIA
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December 17, 1996 |
UNION BANK OF INDIA Vs. SURESH BHAILAL MEHTA
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April 23, 1996 |
UNION BANK OF INDIA Vs. (SHRI) K. G. SHAH
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August 5, 1996 |
UNION OF INDIA Vs. AMBICA MILL LTD.
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January 22, 1996 |
UNION OF INDIA Vs. M/S. RUPERA TRANSPORT CO. AND ANOTHER
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October 1, 1996 |
UNION OF INDIA Vs. AMBICA MILLS LIMITED
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July 22, 1996 |
UNION OF INDIA Vs. RUPERA TRANSPORT COMPANY
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September 1, 1996 |
UNION OF INDIA Vs. GAEKWAR MILLS COMPANY LIMITED
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November 1, 1996 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABUBAKAR UMAR SAMATHANIA
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July 25, 1996 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GIRISH DEVPRASAD TRIVEDI
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January 22, 1996 |
UNITED INDIA INSURANCE COMPANY LIMITED VADODARA REGIONAL OFFICE Vs. BALUBHAI LIMJIBHAI PATEL
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January 22, 1996 |
UNITED INDIA PHOSPHAROUS LIMITED Vs. VINODBHAI MOHANBHAI PATEL
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October 16, 1996 |
UNJHA FORMULATIONS LIMITED Vs. UNJHA PHARMACY
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April 22, 1996 |
UPENDRASINH ACHALSINH RAJPUT Vs. STATE OF GUJARAT
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November 6, 1996 |
URMILA NARESH MITTAL Vs. UNION OF INDIA
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October 29, 1996 |
URMILABEN MANGALSINH JADEJA Vs. STATE OF GUJARAT
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February 16, 1996 |
USHABEN NARENDRA KOLEKAR Vs. ANANDIBEN VISHNUPRASAD TRIVEDI
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April 16, 1996 |
USHAKANT B PANDYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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November 5, 1996 |
USMAN MIYAALI MIYA SAIYED Vs. DIVISIONAL CONTROLLER, G. S. R. T. CORPORATION
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July 22, 1996 |
V P C RAO ASSISTANT DIRECTOR OF REVENUE INTELLIGENCE AHMEDABAD Vs. HARSHADBHAI BHAILALBHAI PATEL
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July 18, 1996 |
V S GOKHALE Vs. STATE OF GUJARAT
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July 5, 1996 |
V S OHILYA Vs. GUJARAT ELECTRICITY BOARD
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February 7, 1996 |
VAIJIBHAI MAGANLAL SAIVI Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION, GANDHINAGAR AND ANOTHER
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April 26, 1996 |
VAJABHAI MANCHHABHAI GAMIT Vs. STATE OF GUJARAT
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December 24, 1996 |
VAKHATSINGH J JADEJA Vs. STATE OF GUJARAT
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October 18, 1996 |
VALA MANA VAGHRI Vs. STATE OF GUJARAT
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August 8, 1996 |
VALJIBHAI KEHRABHAI DESAI Vs. COMPETENT AUTHORITY
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July 30, 1996 |
VALLABHANAGAR KHADUT PRATHMIK GRAHAK SAHAKARI BHANDAR Vs. STATE OF GUJARAT
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July 30, 1996 |
VANIA SILK MILLS LIMITED Vs. SILK MILLS WORKERS UNION
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December 12, 1996 |
VANMALIBEN TRIBHUVANDAS PATEL Vs. STATE OF GUJARAT
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August 27, 1996 |
VARSANBHAI RAJUBHAI RATHWA Vs. STATE OF GUJARAT
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April 24, 1996 |
VARSHABEN A PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER BHAVNAGAR
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December 20, 1996 |
VARSHABEN BHARATBHAI SHAH Vs. APPROPRIATE AUTHORITY
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February 5, 1996 |
VASANTIBEN HASMUKHARAI DAVE Vs. STATE OF GUJARAT
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November 26, 1996 |
VASANTKUMAR RAMCHANDRADAS MEHTA Vs. RATILAL KALIDAS TRIVEDI
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December 9, 1996 |
VASHRAM LAVABHAI PATEL Vs. (THE) STATE OF GUJARAT
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August 9, 1996 |
VASTABHAI UKABHAI KORAT Vs. KALAWAD AGRICULTURAL PRODUCT MARKETING COMMITTEE
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June 20, 1996 |
VELJIBHAI GOVINDBHAI Vs. RATHOD ENGINEERING WORKS AND FOUNDERS
|
December 13, 1996 |
VIDULA R JOSHI Vs. GUJARAT STATE FINANCE CORPORATION
|
July 30, 1996 |
VIJAYA BANK LIMITED Vs. REGIONAL PASSPORT OFFICER
|
September 27, 1996 |
VIJAYNAGAR EDUCATION SOCIETY Vs. GUJARAT SECONDARY EDUCATION TRIBUNAL AHMEDABAD
|
September 9, 1996 |
VIJAYSING D PARMAR Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
|
March 27, 1996 |
VIJYABEN ADITYALAL DOSHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
February 2, 1996 |
VINODRAY FUIACHAND SHAH Vs. STATE OF GUJARAT AND OTHER
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February 7, 1996 |
VINUBHAI MALABHAI VISANI Vs. LATHI NAGAR PANCHAYAT
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September 23, 1996 |
VIRA BHAGAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SECRETARY REVENUE DEPARTMENT
|
June 26, 1996 |
VISHNUBHAI K THAKER Vs. UPADHYAY DISTRICT REGISTRAR
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March 8, 1996 |
VISHNUBHAI NANALAL SUTHAR Vs. STATE OF GUJARAT
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October 28, 1996 |
VISHRAMBHAI SOMABHAI VASAVA Vs. STATE OF GUJARAT
|
February 27, 1996 |
WELDING RODS MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1996 |
WORKMEN EMPLOYED UNDER MIDCO CONTAINERS LIMITED Vs. MIDCO CONTAINERS LIMITED
|
September 12, 1996 |
YAKUB AHMAD VALI PATEL Vs. DIVISIONAL CONTROLLER GUJ STATE ROAD TRANSPORT CORPORATION
|
November 6, 1996 |
YAMANI J DAVE Vs. DIRECTOR IUCAA AND INFLIBNET PROGRAMME
|
January 10, 1996 |
YASHODHARA OMKARLALJI JAIN Vs. GANDLURI RAMANUJ NEVALU
|
December 20, 1996 |
YOGESH SHIVABHAI PATEL Vs. STATE OF GUJARAT
|
January 24, 1996 |
YOGESHBHAI D SHETH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 13, 1996 |
YUVRAJ PRITHVIRAJSINGHJI Vs. MAHARANI RAJENDRAKUNVERBA
|
April 30, 1996 |
ZABIR MOHMAD HAFEZI ISMAIL PATEL Vs. STATE OF GUJARAT
|
August 8, 1996 |
ZINABHAI K PARMAR Vs. DIRECTOR GENERAL OF POLICE
|
July 24, 1996 |