Case Index

Title
Date
1ST INCOME TAX OFFICER Vs. VIRUDHUNAGAR CO OPERATIVE MILK SUPPLY SOCIETY LTD
February 9, 1996
A PACKIRISAMY Vs. WEALTH TAX OFFICER
April 25, 1996
A S VANNIA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 1996
ABC INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 29, 1996
ADITYA CHANDRA AGARWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 1996
ALARIPPU Vs. INCOME TAX OFFICER
November 18, 1996
ALLIED MARBLES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 1996
AMAR ASSOCIATES Vs. INCOME TAX OFFICER
May 30, 1996
AMAR NATVARLAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AMAR NATVARLAL
September 23, 1996
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 6, 1996
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 12, 1996
AMISHA TRUST NO 1 ORS Vs. WEALTH TAX OFFICER
March 27, 1996
AMORA CHEMICALS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ITO V AMORA CHEMICALS PVT LTD
July 5, 1996
AMPRO PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 25, 1996
APPAREL EXPORT PROMOTION COUNCIL Vs. ASSISTANT DIRECTOR OF INCOME TAX
April 8, 1996
ARABINDA MITRA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 11, 1996
ARASAN ALUMINIUM INDUSTRIES P LTD Vs. FIRST INCOME TAX OFFICER
March 29, 1996
ARASINA HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 7, 1996
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 1996
ASSISTANT COMMISSIONER Vs. PRASAD PRODUCTIONS P LTD
March 14, 1996
ASSISTANT COMMISSIONER OF GIFT TAX Vs. LAXMANBHAI R GANDHI HUF
January 31, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI SONS
January 8, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHADDHA WINE STORES P LTD
March 11, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SNIA FIBRE SPA SNIA FIBRE SPA V ASSTT CIT
May 13, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOLARAM HASSOMAL
October 31, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IVES DRUGS INDIA P LTD
June 12, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CONSTRUCTION INDIA P LTD
September 20, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M SRINIVASULU
December 20, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAYATRI TRADERS
April 30, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
August 30, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DESHRAJ CO
January 23, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GORDHANDAS K PARIKH
December 19, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THERMOFLICS INDIA
September 30, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING WVG MILL CO LTD
May 27, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJRANIDEVI SARAF
June 25, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEGHRAJ GOLECHA MEGHRAJ GOLECHA V ASSTT CIT
March 12, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD
February 13, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESHBHAI JAGJIVANDAS THAKKAR
February 28, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VALLABHBHAI DHANJIBHAI CO ALSO VALLABHBHAI DHANJIBHAI CO VS ASSTT CIT
January 30, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONDUCTORS P LTD
March 19, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M MANI
July 18, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M V KENLUCKY
September 9, 1996
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIGYAN PRAKASHAN P LTD
December 23, 1996
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. BADRINARAYAN GOVINDNARAYAN KAMAL KISHORE
October 16, 1996
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEXIN MEDICAMENTS P LTD
December 6, 1996
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KAILASH ENTERPRISES P LTD
April 30, 1996
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SUDEEP CHITLANGIA
March 26, 1996
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANUPAM PICTURES P LTD
September 9, 1996
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MUKESH STEEL P LTD
April 19, 1996
ASSISTANT COMMISSIONER WEALTH TAX Vs. SULTAN BROTHERS P LTD ALSO SULTAN BROTHERS P LTD V ASSTT CWT
March 3, 1996
ASSOCIATED ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 27, 1996
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 26, 1996
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 1996
AZIMGANJ ESTATES PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
August 28, 1996
B I C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 29, 1996
B N JHUNJHUNWALLA CHARITY TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
January 17, 1996
B T AGARWAL Vs. INCOME TAX OFFICER
March 12, 1996
BABUBHAI BHIKHABHAI PATEL Vs. DY COMMISSIONER OF INCOME TAX
April 15, 1996
BALDEVRAJ SITARAM MALHOTRA HUF Vs. INCOME TAX OFFICER
February 5, 1996
BANSAL CHARITABLE TRUST Vs. INCOME TAX OFFICER
December 31, 1996
BANSAL ISPAAT LUCKNOW P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 1996
BAYER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 1996
BENNETT COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 12, 1996
BHARAT DAIRY FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 22, 1996
BHARAT HARI SINGHANIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 1996
BHASIN TOBACCOS P LTD Vs. DEPUTY COMMISSIONER
June 14, 1996
BIHARIJEE EXPORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 1996
BOMBAY HOUSEHOLD AND INDUSTRIAL PLASTIC MFG CO P LTD Vs. INCOME TAX OFFICER
June 28, 1996
BRIJ LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 20, 1996
C L MEHRA Vs. INCOME TAX OFFICER
May 31, 1996
C R MURUGESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 1996
CHANDRA KUMAR SETH Vs. INCOME TAX OFFICER
December 23, 1996
CHANDRAKANT G PATEL Vs. INCOME TAX OFFICER
February 19, 1996
CHANDULAL KALIDAS MEHTA Vs. COMPETENT AUTHORITY
April 11, 1996
CITY MONTESSORI SCHOOL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 1996
CLIFTONS PEARSON EXPORT AGENCIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA VALLEY POWER SUPPLY CO LTD
February 9, 1996
COMMISSIONER OF INCOME TAX Vs. ATLAS MARKETING MFG CO PVT LTD
May 13, 1996
COMMISSIONER OF INCOME TAX Vs. EASTERN SUPPLY CORPORATION
December 10, 1996
COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD
September 16, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
June 28, 1996
COMPUTILITY COMPUTER SYSTEMS P LTD Vs. INCOME TAX OFFICER
August 30, 1996
CONCORD CONTROLS Vs. INCOME TAX OFFICER
May 31, 1996
CONTROLLER OF ESTATE DUTY Vs. R C DALAL
June 24, 1996
D H SECHERON ELECTRODES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 26, 1996
D N PRASANNA KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 28, 1996
DADAR W RLY SIDHACHAKRA VARDHMAN TAP AYAMBIL KHATA Vs. DEPUTY DIRECTOR OF INVESTIGATION E
May 8, 1996
DEEPAK MUCHALA Vs. INCOME TAX OFFICER
February 26, 1996
DEEPIKA A MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX SUDHIR S MEHTA V ASST CIT
June 26, 1996
DEGREMONT INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 28, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MAHESHWARI
March 29, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. DEWAN TYRES LTD
August 31, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS SHOBHALAL JAIN
August 9, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. KICHA SUGAR CO LTD
February 8, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHEM CONTRACT PVT LTD
August 21, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. COAL ASH DISTRIBUTORS
January 29, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEE MUIRHEAD LTD
March 25, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPN LTD
June 11, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
March 7, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. BIHAR STATE LEATHER DEVELOPMENT CORPN P LTD
January 24, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA YODOGAWA LTD
December 13, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAH SHANTILAL KHUBCHAND SHAH SHANTILAL KHUBCHAND V DY CIT
October 10, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. CARDAMOM MARKETING CORPN
July 2, 1996
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANIPAL INDUSTRIES LTD
September 13, 1996
DEPUTY COMMISSIONER OF WEALTH TAX Vs. D P DHAWAN
September 18, 1996
DEPUTY COMMISSIONER OF WEALTH TAX Vs. BRITISH MOTOR CAR CO LTD
April 2, 1996
DES RAJ CHIRANJILAL STEEL ROLLING MILLS Vs. INCOME TAX OFFICER
April 25, 1996
DEVELOPMENT CONSULTANTS LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
December 13, 1996
DEVENDER SINGH HUF Vs. INCOME TAX OFFICER
March 18, 1996
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD Vs. INCOME TAX OFFICER
January 10, 1996
DINESH MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 1996
ELECTRONIC CONSORTIUM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 11, 1996
EMTICI ENGINEERING LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1996
EXECUTORS OF THE WILL OF LATE SOHANLAL G SANGHI Vs. INCOME TAX OFFICER
June 28, 1996
EXECUTRIX OF ESTATE OF LATE SHRI L M KHATAU Vs. INCOME TAX OFFICER
March 10, 1996
FATTECHAND RAJMAL JAIN Vs. INSPECTING ASSISTANT COMMISSIONER JIVARAJ RAJMAL JAIN V ASSTT CIT
August 13, 1996
FIFTH INCOME TAX OFFICER Vs. DEEPAK L BANKAR
June 28, 1996
FIST INCOME TAX OFFICER Vs. SADANAND A SHETTY
May 31, 1996
FOURTH INCOME TAX OFFICER Vs. BALAKRISHNA MILLS P LTD
June 24, 1996
G B H EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 1996
G D PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 27, 1996
G S METALICA Vs. INCOME TAX OFFICER
August 30, 1996
GANAPATHY ENGINEERING MFRS P LTD Vs. INCOME TAX OFFICER
March 25, 1996
GANGA BISHAN SONS Vs. ASSESSING OFFICER
November 22, 1996
GIAN CHAND BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 28, 1996
GOPAL R MERWADE Vs. TWELFTH INCOME TAX OFFICER
June 26, 1996
GOVIND GLASS INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 1996
GOVINDRAM M OBEROI Vs. INCOME TAX OFFICER
April 23, 1996
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 1996
GREAT INDIAN TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
September 16, 1996
GROWMORE RESEARCH ASSETS MANAGEMENT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 8, 1996
GUJARAT MACHINERY MANUFACTURERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V GUJARAT MACHINARY MANUFACTURES LTD
March 25, 1996
H M PUNWANI Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
December 31, 1996
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 7, 1996
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 1996
HALDOR TOPSOE Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V HALDOR TOPSOE
May 30, 1996
HATKESH CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
October 28, 1996
HEMINDER KUMARI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 1996
HILTON RUBBERS P LTD Vs. INCOME TAX OFFICER
May 31, 1996
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 4, 1996
HOMI MEHTA SONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 23, 1996
INCOME TAX OFFICER Vs. NARENDRA S KAPADIA
February 14, 1996
INCOME TAX OFFICER Vs. HIRACHAND B VAYA
February 19, 1996
INCOME TAX OFFICER Vs. CHIRAG FAMILY TRUST
February 8, 1996
INCOME TAX OFFICER Vs. RAMA MEDICAL STORES
March 27, 1996
INCOME TAX OFFICER Vs. RAKESH SINGH ITO V PREM SINGH ITA NO 8422/DEL/1991; ASST YR 1988 89 DY CIT V KAMAL SINGH ITA NO 5405/DEL/1990; ASST YR 1988 89 KAMAL SINGH V ITO ITA NO 5899/DEL/1990; ASST YR 1988 89
September 30, 1996
INCOME TAX OFFICER Vs. RADHA KRISHAN DISTRIBUTORS
February 7, 1996
INCOME TAX OFFICER Vs. RAJAN MATHUR
May 17, 1996
INCOME TAX OFFICER Vs. N R P LTD
April 3, 1996
INCOME TAX OFFICER Vs. BHARTI TRUST ITO V MADHU TRUST; ITO V KALINDI TRUST AND ITO V SMITA TRUST
August 21, 1996
INCOME TAX OFFICER Vs. HIND FILDERS [P ] LTD
March 30, 1996
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
April 10, 1996
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
October 4, 1996
INCOME TAX OFFICER Vs. BECHANLAL AMAR NATH
March 27, 1996
INCOME TAX OFFICER Vs. ASHOK SURI
October 23, 1996
INCOME TAX OFFICER Vs. G N AGARWAL
September 18, 1996
INCOME TAX OFFICER Vs. YUGAL VIJAYVARGIYA
July 19, 1996
INCOME TAX OFFICER Vs. NARENDER KUMAR BHARTI
December 31, 1996
INCOME TAX OFFICER Vs. ADARSH KAUR
March 1, 1996
INCOME TAX OFFICER Vs. MEGHALAYA BONDED WAREHOUSE
March 18, 1996
INCOME TAX OFFICER Vs. P SEETHAMMA
May 7, 1996
INCOME TAX OFFICER Vs. BANDI AGENCIES BANDI AGENCIES V ITO
September 4, 1996
INCOME TAX OFFICER Vs. SRICHAND HARIRAM
September 11, 1996
INCOME TAX OFFICER Vs. NAVRAN ROMANIA
March 2, 1996
INCOME TAX OFFICER Vs. H H RAGHAVACHARI
March 11, 1996
INCOME TAX OFFICER Vs. CARBORUNDUM UNIVERSAL LTD
April 18, 1996
INCOME TAX OFFICER Vs. SESHASAYEE ENTERPRISES [P ] LTD
March 29, 1996
INCOME TAX OFFICER Vs. PURSHOTTAM LAL ROONGATA FAMILY WELFARE TRUST
May 21, 1996
INCOME TAX OFFICER Vs. SANDEEP NARANG AND VICE VERSA
March 29, 1996
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
January 3, 1996
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
March 1, 1996
INCOME TAX OFFICER Vs. RAJENDRA GOYAL
June 18, 1996
INCOME TAX OFFICER Vs. PRADEEPKUMAR BADJATIYA CO
October 30, 1996
INCOME TAX OFFICER Vs. SRI SANKU SUBBALAKSHMAIAH AND SONS
March 4, 1996
INCOME TAX OFFICER Vs. D K PANDURANGA SHETTY SONS
February 1, 1996
INCOME TAX OFFICER Vs. RECOKE AND COAL P LTD
June 12, 1996
INCOME TAX OFFICER Vs. HARPREET INDUSTRIES
June 20, 1996
INCOME TAX OFFICER Vs. M BALAN
March 30, 1996
INCOME TAX OFFICER Vs. RIFOX ENGG INDIA P LTD
January 18, 1996
INCOME TAX OFFICER Vs. ANNA MASU DEOKAR
December 23, 1996
INCOME TAX OFFICER Vs. R SHYAMALA
May 7, 1996
INCOME TAX OFFICER Vs. COCHIN CO P LTD
April 23, 1996
INCOME TAX OFFICER Vs. TIKMANI METAL INDUSTRIES
March 24, 1996
INDIA POLYFIBRES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 25, 1996
INDIAN AIRLINES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 24, 1996
INDIAN DELCO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1996
INDIAN MAIZE CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 29, 1996
INDIRA CHEMICALS Vs. INCOME TAX OFFICER
May 20, 1996
INDOCAN ENGG SYSTEMS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 6, 1996
INSPECTING ASSISTANT COMMISSIONER Vs. RAMKUMAR JALAN
January 5, 1996
J K COTTON SPINNING WEAVING MILLS CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 29, 1996
J N SAPRU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 18, 1996
JAGDISH CHAND GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 1996
JAGJIT INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 17, 1996
JAI BHARAT ENGINEERING CO Vs. INCOME TAX OFFICER
March 4, 1996
JAI TALKIES Vs. INCOME TAX OFFICER
October 31, 1996
JANATA AGENCIES P LTD Vs. INCOME TAX OFFICER
March 3, 1996
JAYANTI COMMERCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 15, 1996
JITENDRA R SHROFF Vs. INCOME TAX OFFICER
April 25, 1996
JODHANI NINA PITAMBER Vs. INCOME TAX OFFICER
March 12, 1996
K DAMODARASWAMY NAIDU Vs. ASSISTANT COMMISSIONER
June 19, 1996
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1996
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 1996
K E HANSEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 18, 1996
K GOVINDAN Vs. GIFT TAX OFFICER
March 3, 1996
K GOVINDAN Vs. GIFT TAX OFFICER
July 3, 1996
K N DADINA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 28, 1996
K PARAMESHWARAN Vs. INCOME TAX OFFICER
February 26, 1996
K RAMU Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 4, 1996
K SAMBASIVA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO K SRINIVASA RAO VS ASSTT CWT K V SUBBA RAO VS ASSTT CWT
January 31, 1996
KALPANA KHATWANI Vs. WEALTH TAX OFFICER
March 12, 1996
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. INCOME TAX OFFICER
May 30, 1996
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 3, 1996
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 1996
KEJRIWAL BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 1996
KHANDELWAL TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 24, 1996
KISHORE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 29, 1996
KUNTE JOSHI VAIDYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 8, 1996
LAKSHMI PRECISION SCREWS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 1996
LEADER VALVES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 10, 1996
LENSES CENTRE Vs. INCOME TAX OFFICER
March 23, 1996
LENSES CENTRE Vs. INCOME TAX OFFICER
July 23, 1996
LODGE HAMILTON 26 Vs. INCOME TAX OFFICER
March 18, 1996
M CT MUTHIAH CHETTIYAR FAMILY TRUST Vs. THIRD INCOME TAX OFFICER
June 11, 1996
M M PATEL AND SONS P LTD Vs. INCOME TAX OFFICER
August 20, 1996
M N DASTUR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 26, 1996
M P RAJYA VAN VIKAS NIGAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 2, 1996
M R MUCHHALA Vs. FOURTH INCOME TAX OFFICER ALSO ITO V MAHESH R MUCHHALA
March 31, 1996
M R RAGHURAM HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 1996
M R RAGHURAM HUF ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 1996
M RAVJI CO Vs. INCOME TAX OFFICER DY CIT V M RAVJI CO M RAVJI CO V DY CIT
March 22, 1996
MACHINO TECHNO SALES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 1996
MADRAS RADIATORS PRESSINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 1996
MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V MAHARISHI INSTITUTE OF CREATIVE IINTELLIGENCE
December 18, 1996
MAHAVIR AGENCY Vs. INCOME TAX OFFICER
March 8, 1996
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES PVT LTD
March 22, 1996
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES P LTD
March 22, 1996
MANHARLAL MANILAL FOUNDATION TRUST Vs. ASSISTANT DIRECTOR OF INSPECTION
December 31, 1996
MANNALAL NIRMAL KUMAR SOORANA Vs. INCOME TAX OFFICER
May 13, 1996
MANOHARLAL KASTURCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 1996
MATHEW M THOMAS Vs. INSPECTING ASSISTANT COMMISSIONER
June 20, 1996
MAZDA INDUSTRIES LEASING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 1996
MEHTA PARVESH Vs. INCOME TAX OFFICER
November 21, 1996
MEWAR MOTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 1996
MITTA MAHENDRA CHETTY/MITTA KRISHNIAH CHETTY Vs. WEALTH TAX OFFICER
January 5, 1996
MOHAN EXPORTS I P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
November 29, 1996
MOOL CHAND SALECHA Vs. INCOME TAX OFFICER
March 12, 1996
MORVI TIME CO Vs. INCOME TAX OFFICER
March 29, 1996
MURTUZABHAI MOHAMMEDBHAI Vs. INCOME TAX OFFICER
December 31, 1996
N MANONMANI Vs. INCOME TAX OFFICER
January 12, 1996
NAHAR INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 1996
NAHAR SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 11, 1996
NAIK SEA FOODS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1996
NAIT RAM GOEL Vs. INCOME TAX OFFICER
March 12, 1996
NAMO NARAYAN AGARWAL Vs. WEALTH TAX OFFICER
May 13, 1996
NANDAN TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 1996
NARINDER BEDI Vs. INCOME TAX OFFICER
June 26, 1996
NAROTTAM SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 1996
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 17, 1996
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 17, 1996
NINTH INCOME TAX OFFICER Vs. S J FRAMJI
August 28, 1996
NOBLE INSTITUTE EDUCATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 23, 1996
NU STORES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 25, 1996
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1996
O K RAVUNNI MENON Vs. GIFT TAX OFFICER
August 31, 1996
OCEANIC INVESTMENT LTD Vs. ASSISTANT COMMISSIONER INCOME TAX
September 13, 1996
OFF SHORE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1996
ORIENT CARTONS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 7, 1996
ORISSA OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 22, 1996
OVERSEAS CHINESE CUISINE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 1, 1996
P K S P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 14, 1996
P K SUBRAMANIAN HUF Vs. INCOME TAX OFFICER
January 12, 1996
P M ABDUL RAZACK Vs. INCOME TAX OFFICER
March 5, 1996
P M THACKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 24, 1996
P N KHANNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 24, 1996
P NARENDRANATH Vs. WEALTH TAX OFFICER
March 25, 1996
P V AJAY NARAYAN Vs. INCOME TAX OFFICER
March 31, 1996
PACKWELL PRINTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 1996
PADMA CHARY Vs. INCOME TAX OFFICER
May 31, 1996
PARAM ANAND BUILDERS PVT LTD Vs. INCOME TAX OFFICER
March 29, 1996
PATEL SOMABHAI KANCHANLAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V PATEL SOMABHAI KANCHANLAL CO
December 26, 1996
PEARL AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 12, 1996
PENINSULAR PLANTATIONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 16, 1996
PENNAR STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 28, 1996
PHILIPS INDIA LTD Vs. INCOME TAX OFFICER
March 1, 1996
PODDAR TYRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 13, 1996
PONDS EXPORTS LTD Vs. INCOME TAX OFFICER ALSO DY CIT V PONDS EXPORTS LTD
February 29, 1996
PONDS INDIA LIMITED Vs. DPUTY COMMISSIONER OF INCOME TAX
November 1, 1996
POONA PEARLS POULTRY BREEDING FARMS HATCHERIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 22, 1996
POONAM KUMARI Vs. INCOME TAX OFFICER
March 29, 1996
PRAGATI CONSTRUCTION CO Vs. INCOME TAX OFFICER
October 29, 1996
PRAGATI CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 18, 1996
PRESTIGE FOODS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 27, 1996
PRINCESS SHRI KUMARI OF KISHANGARH Vs. INCOME TAX OFFICER
May 31, 1996
PURUSHOTTAM CHAWRASIA Vs. GIFT TAX OFFICER
September 2, 1996
R S AVTAR SINGH CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 31, 1996
RAJ MANOHAR AND BROS Vs. INCOME TAX OFFICER
April 8, 1996
RAJEES Vs. INCOME TAX OFFICER
January 8, 1996
RAJENDRA KUMAR SETHIA Vs. WEALTH TAX OFFICRER
August 21, 1996
RAJINDER TIKU Vs. INCOME TAX OFFICER
March 24, 1996
RAJNI KANT DAVE Vs. INCOME TAX OFFICER
February 29, 1996
RAM BALAK SINGH CO Vs. COMMISSIONER OF INCOME TAX
December 24, 1996
RAM CHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 12, 1996
RAMCHANDRA D THAKUR HUF Vs. INCOME TAX OFFICER
December 31, 1996
RAMESHWARDAS NARSINGHDAS Vs. INCOME TAX OFFICER
June 13, 1996
RANI BAI Vs. GIFT TAX OFFICER
January 18, 1996
RASBIHARI TOBACCO PROCESSORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 1996
RASIKLAL T ACHARYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 1996
RATNAKAR BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 20, 1996
RAVJIBHAI R PATEL Vs. INCOME TAX OFFICER
January 17, 1996
RENDEZVOUS ESTATES P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
December 9, 1996
ROHIT N SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V ROHIT N SHAH
May 24, 1996
S ANNAMALAI ORS Vs. ASSISTANT COMMISSIONER OF GIFT TAX
August 29, 1996
S C DANI RESEARCH FOUNDATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1996
S K ESTATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 1996
S K SOMAIYA Vs. 10TH INCOME TAX OFFICER
February 15, 1996
S M AHMED TAJ SONS Vs. INCOME TAX OFFICER
January 17, 1996
S PAL CO Vs. INCOME TAX OFFICER
October 31, 1996
SAFIA ASIF ALI KHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASST CIT V DR SMT ASIF ALI KHAN
September 26, 1996
SAINI CONTRACTORS Vs. INCOME TAX OFFICER
March 4, 1996
SALGAOCAR MINING INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 7, 1996
SAMBA TRADING INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER
March 14, 1996
SAMIR DIAMOND MANUFACTURING P LTD Vs. COMMISSIONER OF INCOME TAX
May 16, 1996
SAMRATH KNITTERS P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
November 22, 1996
SANCO TRANS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 1996
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 1996
SANJIV P DESAI Vs. INCOME TAX OFFICER
January 16, 1996
SAROSH H KANGA AND MRS PIROJA H KANGA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 6, 1996
SATISHBHAI JAYANTILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 25, 1996
SATTU MALLAIAH SONS Vs. INCOME TAX OFFICER
June 28, 1996
SAURASHTRA SAMACHAR PVT LTD Vs. INCOME TAX OFFICER
December 27, 1996
SAVANI TRANSPORT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 4, 1996
SEDCO FOREX INTERNATIONAL DRILLING INC ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 1996
SEETHA SUBRAMANIAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 25, 1996
SEHGAL OIL GENERAL MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 14, 1996
SHANKARBHAI KHODABHAI BHOI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1996
SHASHI MANGLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 10, 1996
SHIVJI RAM AGARWAL Vs. INCOME TAX OFFICER
June 24, 1996
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
March 1, 1996
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
July 1, 1996
SHREENATHJI CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 17, 1996
SHRIRAM INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 1996
SHRIRANG TOBACCO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 22, 1996
SHROFF LEASING P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
February 1, 1996
SIBONARAYAN PATRO BROS Vs. INCOME TAX OFFICER
February 16, 1996
SINGLA AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 22, 1996
SIVA TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 10, 1996
SKIN INSTITUTE PUBLIC SERVICES CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
November 21, 1996
SKYLARK CHIT FUND FINANCIERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 1996
SNC/ACRES Vs. DEPUTY COMMISSIONER
February 23, 1996
SOM VIHAR APARTMENT OWNERS HOUSING MAINTENANCE SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 19, 1996
SPADE ELECTRO P LTD Vs. ASSISTANT COMMISSIONER
August 28, 1996
SREEDHARAN CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
June 20, 1996
SRI TELAPROLU BAPANIAH VIDYA DHARMANIDHI TRUST Vs. INCOME TAX OFFICER
May 8, 1996
SUBROTO GHOSE SATYABROTO GHOSE TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO ASST CWT V SUBROTO GHOSE TRUST
April 12, 1996
SUDARSHAN CHEMICAL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 19, 1996
SUDERSHAN AUTO GENERAL FINANCE Vs. COMMISSIONER OF INCOME TAX
October 9, 1996
SUJATHA VENKATESWARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 19, 1996
SUNCITY ENGLISH WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 16, 1996
SUPER LEASING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SUPER LEASING LTD
March 25, 1996
SURTAX OFFICER Vs. MEHRAE DI HATTI [P ] LTD
May 31, 1996
SUSHIL KUMAR JAISWAL Vs. INCOME TAX OFFICER
September 18, 1996
SUVARNA ACQUA FARM EXPORTS LTD Vs. INCOME TAX OFFICER
January 23, 1996
SWADESH COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
December 30, 1996
SWAJAN PARIWAR TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
March 11, 1996
SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 9, 1996
T M YUSUF Vs. INCOME TAX OFFICER
December 30, 1996
T P S BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 1996
TAMILNADU TOURISM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
March 24, 1996
TARAD CONSTRUCTION CO Vs. INCOME TAX OFFICER
August 28, 1996
TATA UNISYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 1996
TAXATION OWNERS SARLA BHARGAVA MEMORIAL TRUST Vs. INCOME TAX OFFICER
March 25, 1996
TELEMECANIQUE AND CONTROLS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 28, 1996
THIRD INCOME TAX OFFICER Vs. M CT M CHIDAMBARAM CHETTIAR FOUNDATION
February 28, 1996
THIRD WEALTH TAX OFFICER Vs. G UMAPATHY
April 15, 1996
THOMAS VAIDYAN Vs. INCOME TAX OFFICER
January 17, 1996
U K PAINTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 1996
UHDE GMBH Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 23, 1996
UNITED CREDIT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 27, 1996
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 9, 1996
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 10, 1996
V B KALE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
May 4, 1996
V H JAJOO Vs. INCOME TAX OFFICER
July 26, 1996
V N DUBEY Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V V N DUBEY V N DUBEY V DY CIT
October 22, 1996
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
March 11, 1996
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
July 11, 1996
V NARAYANSWAMY Vs. INCOME TAX OFFICER
March 31, 1996
VAIKUNDAM RUBBER CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 1996
VAMANA APPANNA SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 26, 1996
VARIETY CLOTH CENTRE Vs. INCOME TAX OFFICER
February 8, 1996
VIJAY PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V VIJAY PROTEINS LTD
January 18, 1996
VIJAYKUMAR DATLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 28, 1996
VINTAGE CARDS CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 2, 1996
VIRENDRA CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 19, 1996
VISVESWARAYA INDUSTRIAL RESEARCH DEVELOPMENT CENTRE Vs. DEPUTY COMMISSIONER
March 29, 1996
VISWAPRIYA FINANCIAL SERVICES SECURITIES LTD Vs. INCOME TAX OFFICER
February 14, 1996
WEALTH TAX OFFICER Vs. K VIVEKANATHAN AND VICE VERSA
February 8, 1996
WEALTH TAX OFFICER Vs. MRS GRACE COLLIS/HAZEL COLLIS/IVOR COLLIS
May 31, 1996
WEALTH TAX OFFICER Vs. A A HEPTULLA
February 8, 1996
WILLARD INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V WILLARD INDIA LTD
August 27, 1996
YASHWANT CO OP PROCESSORS LTD Vs. INCOME TAX OFFICER
January 3, 1996
YOGESH NANALAL JOGI Vs. GIFT TAX OFFICER
March 25, 1996
ZEEBUNISSA BEGUM Vs. WEALTH TAX OFFICER
April 3, 1996