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Case Index
Title
Date
A Vs. B
January 18, 1996
A A A KOCHADAI ALIAS MOOKIAH Vs. SPECIAL TAHSILDAR REVENUE RECOVERY UDUMBANCHOLA
June 13, 1996
A C JOHN Vs. DIVISIONAL FOREST OFFICER KOTTAYAM
October 18, 1996
A C KRISHNAN Vs. NAMBISANS DAIRY PVT LTD
October 10, 1996
A C RAJ INCHIVILA THOTTATHU VEEDU PARASALA Vs. M RAJAN EZHAKUDIVITA VEEDU
December 6, 1996
A M MOOSA Vs. COMMISSIONER OF INCOME TAX
August 1, 1996
A MOHAMMED Vs. NALAKATH SOOPY
August 22, 1996
A N ASOKAN Vs. STATE
February 6, 1996
A NARAYANI Vs. KITTAN ALIAS KRISHNAN
October 1, 1996
A. M. KUNHI KOYAMU Vs. STATE OF KERALA
August 5, 1996
A.C. CHOZHIKUTTY AND OTHERS Vs. P. K. LAKSHMANAN AND OTHERS
October 30, 1996
ABDUL AZEEZ Vs. SHAREEFA BEEVI
November 12, 1996
ABDUL HAKKIM Vs. ARUMUGHAM
June 18, 1996
ABDUL MAJEED T Vs. COMMISSIONER OF INCOME TAX
July 24, 1996
ABDUL RAHIMAN Vs. NALAKATH MUHAMMED HAJI
June 14, 1996
ABDUL RASHEED Vs. STATE OF KERALA
July 30, 1996
ABDUL RAZAAK Vs. KARTHA
September 10, 1996
ABRAHAM THOMAS Vs. PRESIDING OFFICER LABOUR COURT
October 15, 1996
ACHAMMA CYRIAC Vs. KERALA FINANCIAL CORPORATION
June 4, 1996
ACHUTAN Vs. BABU
June 12, 1996
ACHUTHA MENON Vs. MUHAMMED
August 6, 1996
ADICHANELLOOR FARMERS SERVICE CO OP BANK LTD Vs. LABOUR COURT
February 19, 1996
ADVOCATE GENERAL Vs. BAHULEYAN
March 13, 1996
AGAPPA CHILD CENTRE Vs. COMMISSIONER OF INCOME TAX
August 8, 1996
AJI KUMARI Vs. STATE OF KERALA
July 17, 1996
ALEX SAJI Vs. UNIVERSITY OF KERALA
August 2, 1996
ALEXANDER Vs. STATE OF KERALA
March 22, 1996
ALEXANDER Vs. STATE OF KERALA
February 22, 1996
ALI HAJI Vs. ALIMA
October 28, 1996
ALICEKUTTY Vs. KADAMBAZHIPPURAM GRAMA PANCHAYAT
June 21, 1996
ALOK SPICES Vs. STATE OF KERALA
January 24, 1996
ALUMINIUM INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
December 4, 1996
AMMINI AMMA Vs. KERALA WATER AUTHORITY
August 9, 1996
ANAND LIQUORS Vs. COMMISSIONER OF INCOME TAX
August 20, 1996
ANANDAN Vs. VALSAN
September 27, 1996
ANANDAVALLY AMMA Vs. KERALA STATE ROAD TRANS. CORPN
June 12, 1996
ANANTHASUBRAMANIAN Vs. STATE OF KERALA
June 11, 1996
ANGAMALI CHITTY FUND P LIMITED Vs. PIUS ABRAHAM
December 6, 1996
ANIYAMMA THOMAS Vs. REGIONAL TRANSPORT AUTHORITY PATHANAMTHITTA
March 29, 1996
ANJENGO COIR MATTINGS Vs. INDIAN OVERSEAS BANK
March 7, 1996
ANNAKKUTTY Vs. STATE OF KERALA
April 2, 1996
ANTHAPPAN P P Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 2, 1996
ANTO MAMKOOTTAM Vs. PERUVANTHANAM SERVICE CO OPERATIVE BANK
October 11, 1996
ANTONY K.M. Vs. COIRON INDUSTRIES
December 20, 1996
APPUKUTTAN Vs. KAMALAKSHI
October 31, 1996
ARCH DIOCESE OF VARAPOLY Vs. AGRICULTURAL INCOME TAX OFFICER
September 11, 1996
ARIKKARA AMBU Vs. STATE OF KERALA AND OTHERS
January 24, 1996
ARIMALA CLINIC Vs. STATE OF KERALA
June 18, 1996
ARUMUGHAN Vs. STATE OF KERALA
November 1, 1996
ARUNA Vs. PUBLIC SERVICE COMMISSION
August 21, 1996
ARYA ANTHERJANAM Vs. KERALA STATE ELECTRICITY BOARD TRIVANDRUM
January 5, 1996
ARYA BHAVAN HOTEL Vs. STATE OF KERALA
March 15, 1996
ASHIMA HARIHARAN Vs. COMMISSIONER OF INCOME TAX
January 23, 1996
ASHRAF Vs. JOINT REGIONAL TRANSPORT OFFICER
September 6, 1996
ASIAN TECHS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 26, 1996
ASIAN TECHS LTD. Vs. COMMISSIONER OF INCOME TAX
March 26, 1996
ASIATIC SEA FOODS Vs. COMMISSIONER OF INCOME TAX
June 21, 1996
ASOKA OIL MILLS Vs. STATE OF KERALA
March 14, 1996
ASOKAN Vs. STATE OF KERALA
September 26, 1996
ASPINWALL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
February 2, 1996
ASSOCIATION OF PLANTERS OF KERALA Vs. STATE
February 6, 1996
AYISHA Vs. STATE OF KERALA
June 25, 1996
AZAD A K Vs. COMMISSIONER OF INCOME TAX
January 1, 1996
AZEEZ Vs. KRISHNAN
July 29, 1996
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
November 5, 1996
BABU Vs. PUBLIC SERVICE COMMISSION
February 9, 1996
BABU C G Vs. STATE OF KERALA
January 25, 1996
BABY MARINE EXPORTS Vs. COMMISSIONER OF INCOME TAX
July 10, 1996
BABY OIL MILLS Vs. INTELLIGENCE OFFICER AGRICULATURAL INCOME-TAX AND SALES TAX
February 13, 1996
BALAKRISHNA PILLAI Vs. ASST EXECUTIVE ENGINEER
July 22, 1996
BALAKRISHNAN Vs. PRADEEP KUMAR
March 1, 1996
BALAKRISHNAN NAMBIAR Vs. STATE
February 9, 1996
BANERJI MEMORIAL CLUB Vs. COMMISSIONER OF WEALTH TAX
August 2, 1996
BAVAMOOPPAN N B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 6, 1996
BEENA Vs. ALEXANDER KURIEN
January 31, 1996
BHAGHEERATHA ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
July 26, 1996
BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX
June 7, 1996
BHASKARAN Vs. DHANALAKSHMI BANK LTD
March 1, 1996
BIJU RAMESH Vs. INTELLIGENCE OFFICER SQUAD NO I AGRICULTURAL INCOME-TAX AND SALES TAX THIRUVANANTHAPURAM
December 12, 1996
BINDUMOL Vs. LIC OF INDIA
October 14, 1996
BINU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
December 18, 1996
BINU POULOSE Vs. DISTRICT COLLECTOR
May 30, 1996
BISONFIELD A ESTATE Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL
November 14, 1996
BRAHMIN EDUCATIONAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 28, 1996
C DEVADAS Vs. CALICUT CORPORATION
March 26, 1996
C GOPALKRISHNAN Vs. UNION OF INDIA
June 25, 1996
C I HALEEMA Vs. STATE OF KERALA
July 18, 1996
C I POULOSE Vs. LABOUR COURT
February 19, 1996
C K MOHAMMEDKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES MALAPPURAM
January 8, 1996
C K SWARNALATHA Vs. K CHANDRA MOHAN
March 14, 1996
C P PAUL Vs. HYDRO POWER CONSTRUCTIONS KOTHAMANGALAM
February 28, 1996
C SUNIL KRISHNAN Vs. STATE OF KERALA
February 29, 1996
C VELAYUDHAN Vs. STATE OF KERALA
September 11, 1996
CAPRICORN SHOPPING COMPLEX Vs. INCOME TAX OFFICER
January 24, 1996
CAPTAIN Vs. DISTRICT COLLECTOR
October 4, 1996
CARBO CHEMICALS AGENCIES Vs. DEPUTY COMMISSIONER OF SALES TAX
June 19, 1996
CEMENT CORPORATION OF INDIA LTD Vs. STATE OF KERALA
October 4, 1996
CENTRAL WAREHOUSING CORPORATION Vs. VARGHESE K PULAYATH
November 22, 1996
CHACKO Vs. LAKSHMIAMMA
November 12, 1996
CHANDRALATHA Vs. ANNAMALLAI FINANCE LTD
February 20, 1996
CHANDRAMOHANAN Vs. S I OF POLICE
March 19, 1996
CHANDRASEKHAR Vs. STATE OF KERALA
November 27, 1996
CHANDRASEKHAR PILLAI Vs. STATE OF KERALA
November 18, 1996
CHANDRASEKHARAN MENON Vs. UNION OF INDIA
February 12, 1996
CHANDRASENAN Vs. REGIONAL DIRECTOR E S I C
January 30, 1996
CHANDRIKA EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
July 4, 1996
CHANGARAMBALATHU RAVI Vs. AYISHABI
June 19, 1996
CHATHU Vs. UNION OF INDIA
June 28, 1996
CHENICHERI CHERUVARAKKEEL KARTHIAYANI AMMA Vs. THAZHATHE VATTAPARAMBATH GANAPATHI NAMBOODIRI AND ANOTHER
February 14, 1996
CHERIAN MATHEW Vs. PRINCIPAL S B COLLEGE CHANGANACHERRY
March 25, 1996
CHINNAMMAL GOUNDACHI Vs. STATE
June 17, 1996
CHITHAMBARAN Vs. REGISTRAR OF CO OP SOC
May 31, 1996
CHITHRA C Vs. STATE OF KERALA
November 1, 1996
CHURCH OF SOUTH INDIA Vs. TAHSILDAR
January 9, 1996
CIVIC CHANDRAN Vs. AMMINI AMMA
February 27, 1996
COATS VIYELLA INDIA LTD Vs. JUMMA THREAD MILLS LABOUR UNION
October 1, 1996
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. ASST COMMISSIONER OF SALES TAX
December 5, 1996
COCHIN PORT TRUST EX SERVICE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
September 16, 1996
COCHIN REFINERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1996
COCHIN SOFT DRINKS CO Vs. KERALA FINANCIAL CORPORATION
August 23, 1996
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. MOHAMMED ASLAM
January 22, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SUBRAMANIAN G
January 23, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RUBBER BOARD
February 26, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. K. V. SEBASTIAN
March 19, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. ROSY E J
March 12, 1996
COMMISSIONER OF GIFT TAX Vs. K R KUMARAN
March 26, 1996
COMMISSIONER OF GIFT TAX Vs. RADHAKRISHNAN NAIR K
March 19, 1996
COMMISSIONER OF GIFT TAX Vs. NAGAMMAL K
June 13, 1996
COMMISSIONER OF GIFT TAX Vs. LAKSHMANA SARMA S
February 1, 1996
COMMISSIONER OF GIFT TAX Vs. MATHEW N J
June 26, 1996
COMMISSIONER OF GIFT TAX Vs. N C J RAJAN
June 24, 1996
COMMISSIONER OF GIFT TAX Vs. K.R. KUMARAN
May 1, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
February 29, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LTD.
March 2, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL PHARMACEUTICALS & MEDICAL SERVICES (P) LTD.
June 11, 1996
COMMISSIONER OF INCOME TAX Vs. FERTILISERS & CHEMICALS TRAVANCORE LTD.
March 24, 1996
COMMISSIONER OF INCOME TAX Vs. DR.V.P. GOPINATHAN
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. AUTOKAST LTD.
March 10, 1996
COMMISSIONER OF INCOME TAX Vs. SANTHOSH TEXTILES
June 24, 1996
COMMISSIONER OF INCOME TAX Vs. QUILON CENTRAL COIR MARKETING CO OPERATIVE SOCIETY LIMITED
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHOOTU MINI CHITTY FUND
June 25, 1996
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED
June 14, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNARJUNAN R
June 17, 1996
COMMISSIONER OF INCOME TAX Vs. CHITHRASALA
June 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES NO 1
June 21, 1996
COMMISSIONER OF INCOME TAX Vs. UDAYA PICTURES PRIVATE LIMITED
June 20, 1996
COMMISSIONER OF INCOME TAX Vs. GEORGE JACOB
June 20, 1996
COMMISSIONER OF INCOME TAX Vs. VAROO K P
July 5, 1996
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LTD
July 3, 1996
COMMISSIONER OF INCOME TAX Vs. C JOSEY NEROTH
July 3, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA TALKIES
July 4, 1996
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES NO 2
July 8, 1996
COMMISSIONER OF INCOME TAX Vs. UPASANA HOSPITAL
July 8, 1996
COMMISSIONER OF INCOME TAX Vs. K GEORGE THOMAS
June 27, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LIMITED
July 2, 1996
COMMISSIONER OF INCOME TAX Vs. V P JOHN
July 2, 1996
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH
July 2, 1996
COMMISSIONER OF INCOME TAX Vs. O K INDUSTRIES
July 3, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHOOTTU CHARITABLE TRUST
July 1, 1996
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED
July 16, 1996
COMMISSIONER OF INCOME TAX Vs. JOHNSON C F
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. AUTOKAST LIMITED
July 10, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL PHARMACEUTICALS AND MEDICAL SERVICES PRIVATE LIMITED
July 11, 1996
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD LATE S M
July 9, 1996
COMMISSIONER OF INCOME TAX Vs. GOPINATHAN V P DR
July 11, 1996
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R NO 2
July 15, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LIMITED
July 24, 1996
COMMISSIONER OF INCOME TAX Vs. MOOSA A M
July 23, 1996
COMMISSIONER OF INCOME TAX Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
July 24, 1996
COMMISSIONER OF INCOME TAX Vs. THOMAS A V AND COMPANY LIMITED
July 25, 1996
COMMISSIONER OF INCOME TAX Vs. DAMODAR CORPORATION
August 5, 1996
COMMISSIONER OF INCOME TAX Vs. C T JACOB KELACHANDRA AND SONS
August 6, 1996
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE
July 31, 1996
COMMISSIONER OF INCOME TAX Vs. T ABDUL MAJEED
September 6, 1996
COMMISSIONER OF INCOME TAX Vs. NAVODAYA
September 2, 1996
COMMISSIONER OF INCOME TAX Vs. SASIDHARA SHENOY AND BROS
September 3, 1996
COMMISSIONER OF INCOME TAX Vs. RAGHAVAN NAIR P K
September 5, 1996
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA TRANSPORTS
September 11, 1996
COMMISSIONER OF INCOME TAX Vs. MOOSA AND ABU ENGINEERING CONTRACTORS
September 11, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE MATS AND MATTINGS COMPANY
September 12, 1996
COMMISSIONER OF INCOME TAX Vs. BHARATH PLYWOOD AND TIMBER PRODUCTS PRIVATE LIMITED
September 13, 1996
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED
September 13, 1996
COMMISSIONER OF INCOME TAX Vs. RAMULLAN K
September 10, 1996
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED
August 19, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION LTD
August 12, 1996
COMMISSIONER OF INCOME TAX Vs. BPL SYSTEMS AND PROJECTS LIMITED
September 17, 1996
COMMISSIONER OF INCOME TAX Vs. THRESSIAMMA ABRAHAM NO 1
September 16, 1996
COMMISSIONER OF INCOME TAX Vs. V V GEORGE
September 20, 1996
COMMISSIONER OF INCOME TAX Vs. KODER S
September 20, 1996
COMMISSIONER OF INCOME TAX Vs. ARCHANA WINES
September 26, 1996
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
September 25, 1996
COMMISSIONER OF INCOME TAX Vs. JOSEPH V T
September 26, 1996
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
October 7, 1996
COMMISSIONER OF INCOME TAX Vs. RAMANUJAM THAMPI
October 9, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNAN N
October 9, 1996
COMMISSIONER OF INCOME TAX Vs. SRINIVASA RAO P N
October 10, 1996
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED
October 16, 1996
COMMISSIONER OF INCOME TAX Vs. YONUS KUNJU A
October 18, 1996
COMMISSIONER OF INCOME TAX Vs. MATHEW K T
October 23, 1996
COMMISSIONER OF INCOME TAX Vs. PARVATHAVARTHINI AMMAL S
January 22, 1996
COMMISSIONER OF INCOME TAX Vs. HARRISONS CROSSFIELD INDIA LIMITED
January 25, 1996
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. MATHAVAN PILLAI A R
January 24, 1996
COMMISSIONER OF INCOME TAX Vs. OCEANIC PRODUCTS EXPORTING COMPANY
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. PAPER MART
January 18, 1996
COMMISSIONER OF INCOME TAX Vs. VENEERS AND LAMINATIONS INDIA LIMITED
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. KURIEN ABRAHAM PRIVATE LIMITED
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. POLYFORMALIN PRIVATE LIMITED
February 20, 1996
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED
February 23, 1996
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED NO 1
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED NO 2
February 26, 1996
COMMISSIONER OF INCOME TAX Vs. DIZA ELECTRICALS
February 28, 1996
COMMISSIONER OF INCOME TAX Vs. MIDAS RUBBER PRIVATE LIMITED
March 1, 1996
COMMISSIONER OF INCOME TAX Vs. KANAM LATEX INDUSTRIES PRIVATE LIMITED
February 12, 1996
COMMISSIONER OF INCOME TAX Vs. GEO TECH CONSTRUCTION CORPORATION
February 19, 1996
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST INDIA LIMITED
February 16, 1996
COMMISSIONER OF INCOME TAX Vs. MALABAR AND PIONEER HOSIERY PRIVATE LIMITED
February 16, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE RUBBER MARKETING FEDERATION LIMITED
February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SHAJAHAN M
June 7, 1996
COMMISSIONER OF INCOME TAX Vs. KUNJUMYTHEEN KUNJU A
June 10, 1996
COMMISSIONER OF INCOME TAX Vs. RAJAKRISHNAN B A
June 5, 1996
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
April 12, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
May 29, 1996
COMMISSIONER OF INCOME TAX Vs. AGNES K C
April 2, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RUBBERS AND TEA COMPANY LIMITED
April 9, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPINNING MILLS LIMITED
March 19, 1996
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LIMITED
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. VASUDEVAN PILLAI V K
March 11, 1996
COMMISSIONER OF INCOME TAX Vs. NARAYANAN P K
March 14, 1996
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
March 13, 1996
COMMISSIONER OF INCOME TAX Vs. BEENA RUBBER WORKS
March 4, 1996
COMMISSIONER OF INCOME TAX Vs. ANTHRAPER A M J
March 5, 1996
COMMISSIONER OF INCOME TAX Vs. ELOOR CONSTRUCTIONS
March 5, 1996
COMMISSIONER OF INCOME TAX Vs. THREESIAMMA ABRAHAM NO 2
December 19, 1996
COMMISSIONER OF INCOME TAX Vs. UNNIKRISHNAN K
November 5, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
November 6, 1996
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR S
October 31, 1996
COMMISSIONER OF INCOME TAX Vs. P KUNHIRAMAN AND CO
October 24, 1996
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LIMITED
October 31, 1996
COMMISSIONER OF INCOME TAX Vs. G ANANDARAJAN
October 25, 1996
COMMISSIONER OF INCOME TAX Vs. PROGRAMME FOR COMMUNITY ORGANISATION
October 25, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA CHEMICALS AND PROTEINS LIMITED
October 28, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA RUBBER AND RECLAIMS LIMITED
October 28, 1996
COMMISSIONER OF INCOME TAX Vs. DELICIOUS CASHEW CO.
March 25, 1996
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LTD.
March 29, 1996
COMMISSIONER OF INCOME TAX Vs. K. K. ABDUL KAREEM
February 22, 1996
COMMISSIONER OF WEALTH TAX Vs. E. K. JOSEPH
August 19, 1996
COMMISSIONER OF WEALTH TAX Vs. GEORGE DOMINIC
January 19, 1996
COMMISSIONER OF WEALTH TAX Vs. N J CHANDY
January 23, 1996
COMMISSIONER OF WEALTH TAX Vs. DOSHI S V
August 23, 1996
COMMISSIONER OF WEALTH TAX Vs. SANKAR R
June 19, 1996
CONTINENTAL TOURIST HOME Vs. COMMISSIONER OF INCOME TAX
October 24, 1996
CONTROLLER OF ESTATE DUTY Vs. HAJI ESSA HAJI ABDUL SATHAR SAIT
March 6, 1996
CONTROLLER OF ESTATE DUTY Vs. SARALA NAIR
March 19, 1996
CORPORATE MANAGER Vs. THRESSIA
August 1, 1996
DAMODAR ELECTRONICS AND CONTROLS Vs. COMMISSIONER OF INCOME TAX
April 8, 1996
DAMODARAN Vs. PANKRAS
January 25, 1996
DAMODARAN Vs. UNION OF INDIA
September 25, 1996
DAS Vs. UNION OF INDIA
July 3, 1996
DAVID JOSEPH Vs. COMMISSIONER OF GIFT TAX
September 20, 1996
DEEPTHY SUSAN JACOB Vs. STATE OF KERALA
October 28, 1996
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K K SIVASANKARAN
September 6, 1996
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. T K S DINAKARAN
July 22, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. NARAYANA BHAT B G
March 12, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. STANLEY PAULOSE
April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. GRASIM INDUSTRIES LTD
April 9, 1996
DEPUTY COMMISSIONER OF SALES TAX (LAW) Vs. PARAKKAT JEWELLERS
August 9, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N P C JEWELLERY
March 15, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MADRAS RUBBER FACTORY LIMITED
April 3, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CALCUTTA CHEMICALS COMPANY LTD
April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS VARGHESE
April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KURIAN JOSEPH AND P J STEPHEN
April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JOSEPH MAW AND SONS
April 11, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CANNANORE VIDEO CENTRE
July 25, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MALABAR PRODUCE AGENCY
September 26, 1996
DEPUTY SUPERINTENDENT OF POLICE C B I ERNAKULAM Vs. NABEESA
August 14, 1996
DEVAKI Vs. KAVERI AMMA
January 12, 1996
DEVASSYKUTTY Vs. STATE OF KERALA
February 15, 1996
DEVAYANI Vs. PULICKAPARAMBIL HAMSA HAJI
January 22, 1996
DEVEE MOTORS Vs. STATE OF KERALA
September 12, 1996
DIRECTOR OF INDUSTRIES Vs. SREEDHARAN
July 5, 1996
DOMINIC Vs. KOTTAYAM MUNICIPALITY
December 13, 1996
DR. DAIZY PHILIP Vs. THE STATE OF KERALA
October 27, 1996
DR. THOMAS VARGHESE Vs. STATE OF KERALA
March 12, 1996
DUSHRA FIBRE INDUSTRIES Vs. STATE OF KERALA
September 23, 1996
DY COMMR OF SALES TAX Vs. ABDULLA HAJI
August 8, 1996
E S I CORPORATION Vs. RADHAS PRINTERS
April 9, 1996
E S I CORPORATION Vs. VATTIYOORKAVU H W CO-OPERATIVE SOCIETY
December 16, 1996
E.M. JOSEPH KUNJI Vs. LT. COL.N.D. JOY
January 19, 1996
EAPEN SAMUEL Vs. STATE OF KERALA
June 25, 1996
EASWARA IYER Vs. VELLA MUTHAN
June 1, 1996
EDAVELITHARA RICE AND OIL MILLS Vs. STATE OF KERALA
June 10, 1996
EJMAN Vs. KASARAGOD MUNICIPALITY
August 23, 1996
ELGI EQUIPMENTS LTD Vs. STATE OF KERALA
November 6, 1996
ELIZABETH VARGHESE Vs. TAX RECOVERY OFFICER
February 27, 1996
ELOOR CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
June 24, 1996
ELSY THOMAS Vs. CONTROLLER OF ESTATE DUTY
September 10, 1996
EMERALD VALLEY ESTATES LTD Vs. STATE OF KERALA
April 11, 1996
ERNAKULAM DISTRICT PRIVATE BUS OPERATORS ASSN Vs. R. T. A
January 25, 1996
ESI CORPORATION Vs. POULOSE
July 12, 1996
FEROZ KHAN Vs. PSC
September 19, 1996
FLAG OFFICER COMMANDING IN CHIEF SOUTHERN NAVAL COMMAND KOCHI AND Vs. TIJU VARGHESE
August 21, 1996
G. MATHAI Vs. MANGALAM PUBLICATIONS INDIA (P) LTD.
December 18, 1996
G. RADHAKRISHNAN Vs. UNION OF INDIA
October 25, 1996
G. SANTHANA KRISHNAN Vs. UNION OF INDIA
November 22, 1996
G. SUGUNAN Vs. STATE OF KERALA AND OTHERS.
April 12, 1996
GEEVARGHESE Vs. STATE
June 20, 1996
GEORGE ABRAHAM Vs. ASSISTANT REGISTRAR OF CO OP SOC
January 19, 1996
GEORGE P.P. Vs. JOY PAUL
June 5, 1996
GEORGE THOMAS Vs. STATE OF KERALA
September 24, 1996
GIBSON Vs. STATE OF KERALA
November 13, 1996
GIOVANOLA BINNY IN LIQUIDATION Vs. STATE
April 3, 1996
GIRIJA DEVI Vs. KERALA KALAMANDALAM
December 10, 1996
GOPALAKRISHNAN Vs. STATE OF KERALA
January 25, 1996
GOPI Vs. RAJALAKSHMI
June 13, 1996
GOPINATHAN Vs. COMMISSIONER OF WEALTH TAX COCHIN
February 23, 1996
GOPINATHAN V P DR Vs. COMMISSIONER OF WEALTH TAX
February 23, 1996
GOVINDAN KUTTY Vs. SOUTH MALABAR GRAMIN BANK
October 1, 1996
GOVINDANKUTTY Vs. STATE OF KERALA
October 16, 1996
GRACE COLLIS Vs. COMMISSIONER OF INCOME TAX
June 3, 1996
GULAM GASOOL Vs. JOSEPH
March 27, 1996
HABEEB Vs. STATE OF KERALA
August 8, 1996
HAJI P. ABDUL RAHIMAN Vs. K. P. NARAYANAN
November 28, 1996
HARILAL Vs. STATE OF KERALA
January 25, 1996
HARIPRASAD Vs. S I OF POLICE TIRUR
June 25, 1996
HARISCHANDRA Vs. S K MOHAMMED
March 28, 1996
HASSAN Vs. CORPORATION OF CALICUT
September 19, 1996
HIGH RANGE BREWERIES LTD Vs. ASSISTANT COMMISSIONER
February 27, 1996
HINDUSTAN HARDWARES Vs. STATE OF KERALA
March 11, 1996
HOTEL AND ALLIED TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 1996
HUSSAIN Vs. KERALA WATER AUTHORITY
June 27, 1996
INDIAN OIL CORPORATION LTD Vs. STATE OF KERALA
April 3, 1996
INSTITUTE OF SOCIAL WELFARE Vs. STATE
March 5, 1996
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
March 15, 1996
IRSHAD MOHAMMED ALI Vs. STATE OF KERALA
October 18, 1996
J WILLIAM JOHN ALIAS GANDEEVAN Vs. CHAIRMAN RAILWAY BOARD NEW DELHI
April 3, 1996
JACOB CHERIAN Vs. CONTROLLER OF ESTATE DUTY
April 2, 1996
JACOB JOHN Vs. SECRETARY TO GOVERNMENT
July 24, 1996
JACOB THARAKAN Vs. STATE OF KERALA
February 27, 1996
JAIN TRADING CO Vs. STATE OF KERALA
June 21, 1996
JAIRAJ A P Vs. CHIEF CONSERVATOR OF FORESTS WILDLIFE THIRUVANANTHAPURAM
February 7, 1996
JAMES JESUDAS Vs. MALABAR CEMENTS LTD
April 1, 1996
JANAKI THANKAMMA Vs. KAMALAKSHY SUMANGALA
November 15, 1996
JANARDHANAN Vs. CHANDRAMATHY
July 22, 1996
JASEENTHA JOSEPH Vs. LOUIS NEEKLAUSE CHEPPALLIL ST JOSEPH HOUSE PATATHANAM WARD
July 16, 1996
JAY TRADING CORPORATION Vs. STATE OF KERALA
March 29, 1996
JAYALAKSHMI Vs. ANIL KUMAR
February 2, 1996
JAYAPALAN Vs. KERALA FINANCIAL CORPORATION
December 3, 1996
JOE JOSEPH Vs. K. C. MOIDEEN
March 19, 1996
JOHN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
February 22, 1996
JOHN Vs. JOINT REGISTRAR OF CO OP SOC
January 1, 1996
JOHN Vs. STATE
May 31, 1996
JOHN J CHACKOLA Vs. CONTROLLER OF ESTATE DUTY
March 29, 1996
JOHN N T Vs. COMMISSIONER OF INCOME TAX
September 30, 1996
JOHNSON Vs. STATE OF KERALA
October 25, 1996
JOMON PUTHEN PURACKAL Vs. UNION OF INDIA
August 20, 1996
JOSE KURUVINAKUNNEL Vs. A T JOSE
December 6, 1996
JOSE THENGUMPILLIL Vs. SECRETARY PERUVANTHANAM SERVICE CO OPERATIVE BANK LIMITED
October 11, 1996
JOSEPH Vs. SARA THOMAS
July 22, 1996
JOSEPH Vs. DISTRICT MAGISTRATE
July 26, 1996
JOSEPH Vs. STATE OF KERALA
January 18, 1996
JOSEPH ALIAS JOSE Vs. STATE OF KERALA
February 8, 1996
JOSEPH J CHAKOLA Vs. COMMISSIONER OF WEALTH TAX
August 7, 1996
JOSEPH KURUVILLA Vs. COMMISSIONER OF INCOME TAX
October 24, 1996
JOSEPH THOMAS Vs. STATE OF KERALA
October 22, 1996
JOY S O IMMATTY CHAKKUNNY Vs. USHA
January 11, 1996
JYOTHI ENTERPRISES Vs. STATE OF KERALA
April 1, 1996
JYOTHI JEWELLERY Vs. STATE OF KERALA
September 26, 1996
JYOTHISH KUMAR Vs. STATE OF KERALA
July 11, 1996
K AMBILI Vs. DEPUTY DIRECTOR OF PANCHAYATHS
July 31, 1996
K ANIL KUMAR Vs. STATE OF KERALA
January 12, 1996
K C RAVINDRAN PILLAI ADVOCATE Vs. UNION OF INDIA
October 23, 1996
K G PAPPACHAN Vs. STATE OF KERALA
October 29, 1996
K I PHILIP Vs. STATE OF KERALA
July 12, 1996
K KADEEJA Vs. STATE OF KERALA
January 12, 1996
K M MOHAMMED ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
June 27, 1996
K M ULAHANNAN Vs. LABOUR COURT
June 6, 1996
K P S C RESERVE CONDUCTORS RANK HOLDERS ASSN AND Vs. STATE
February 23, 1996
K S E B Vs. C S COMPANY
August 2, 1996
K S R T C Vs. VAMADEVAN NAIR
March 18, 1996
K SREEDHARAN AND COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 13, 1996
K V VIJAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
January 5, 1996
K YASHODA Vs. STATE OF KERALA
December 16, 1996
K. BHASKARAN Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
October 10, 1996
K. R. S. PANICKER Vs. SYNDICATE BANK
December 10, 1996
K. RAJAMOHAN Vs. KERALA AGRL. UNIVERSITY
November 14, 1996
K.P.S.C. Vs. ARUNA R.
November 7, 1996
KADIMUK ISLAM JAMAYATH Vs. ASSOO
December 20, 1996
KALISTUS Vs. STATE OF KERALA
January 23, 1996
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 29, 1996
KALPETTA ESTATES LIMITED Vs. STATE OF KERALA
November 5, 1996
KAMATCHI Vs. G. P. JAIPRAKASH
August 6, 1996
KANAKKARI SERVICE CO OP BANK LTD Vs. DY LABOUR COMMR
March 20, 1996
KANAMBABAKAL EDAKATTU RAYIINKUTTY Vs. ETTUVEETIL ASAMBI
January 1, 1996
KANARAN NAIR Vs. STATE OF KERALA
June 17, 1996
KANDANKUTTY Vs. STATE OF KERALA
February 9, 1996
KAR MOBILES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1996
KARSHAKA UNION Vs. BAHULEYAN
July 5, 1996
KARUNAGAPPALLY GRAMA PANCHAYAT Vs. STATE OF KERALA
February 6, 1996
KAVERI AMMA Vs. DEVAKI
June 11, 1996
KAVERI MEAT EXPORT COMPANY LIMITED COCHIN Vs. KERALA FINANCIAL CORPORATION THIRUVANANTHAPURAM
March 1, 1996
KERALA AGRICULTURAL UNIVERSITY Vs. GOPINATHAN UNNITHAN
January 31, 1996
KERALA CHEMICALS AND PROTEINS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1996
KERALA FISHERIES CORPORATION Vs. P S JOHN
April 10, 1996
KERALA INDUSTRIAL POLYMERS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1996
KERALA LIQUOR CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 4, 1996
KERALA PRODUCE AND EXPORT COMPANY Vs. STATE OF KERALA
October 1, 1996
KERALA PUBLIC SERVICE COMMISSION Vs. MALINI
July 4, 1996
KERALA STATE CO OPERATIVE CONSUMERS FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 5, 1996
KERALA STATE CO-OP E FRONT Vs. CHANDRAMATHI AMMA
March 11, 1996
KERALA STATE ELECTRICITY BOARD Vs. T T P KAYO
January 5, 1996
KERALA STATE ELECTRICITY BOARD Vs. CHIEF CONSERVATOR OF FORESTS VAZHUTHACUD TRIVANDRUM
June 27, 1996
KERALA STATE H AND PD CORPN. AND ASSOCIATION Vs. AGRICULTURAL PRODUCTION COMMR
January 25, 1996
KERALA STATE H W CO OPERATIVE SOCIETY LTD Vs. VADAKKE MADOM BHAHMASWOM
February 1, 1996
KERALA UNIVERSITY Vs. SUNNY
August 7, 1996
KHADERS INTERNATIONAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
June 28, 1996
KHADERS INTERNATIONAL CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
August 5, 1996
KHAN TRADING CO Vs. DEPUTY COMMISSIONER AGRL INCOME-TAX AND SALES TAX
January 11, 1996
KISHORE RUBBER AND CHEMICALS Vs. STATE OF KERALA
October 3, 1996
KODOOR ENGINEERING (P) LTD Vs. STATE OF KERALA
October 29, 1996
KODUNGALOOR MUNICIPAL COUNCIL Vs. STATE OF KERALA
October 10, 1996
KOHNAN GOPALAN Vs. PADMINI
June 24, 1996
KOMAL Vs. MANI
January 17, 1996
KOMALA BHAVAN Vs. STATE OF KERALA
September 30, 1996
KRISHNAMOORTHY Vs. KHALEEL RAHMAN
August 9, 1996
KRISHNAN Vs. STATE
February 7, 1996
KRISHNAN KAKKANTH Vs. GOVERNMENT OF KERALA
February 7, 1996
KRISHNAN NAIR Vs. STATE OF KERALA
July 1, 1996
KRISHNANKUTTY NAIR Vs. ACCOMMODATION CONTROLLER
July 11, 1996
KRISHNASWAMI PILLAI Vs. LAKSHMANAN PILLAI
November 27, 1996
KUNHALIUMMA Vs. RABIUMMA
December 20, 1996
KUNHAMMA Vs. ROSAKKUTTY
November 13, 1996
KUNHIMMU HAJI Vs. STATE OF KERALA
September 23, 1996
KUNHUNNI ALIAS CHAMI Vs. STATE OF KERALA
January 16, 1996
KUNJAPPAN Vs. COCHIN PORT TRUST
June 3, 1996
KUNNAPPADI KALLIANI Vs. LEKHARAJ
June 11, 1996
KUNNATH CHANDRAN Vs. STATE
November 26, 1996
KUNNIYIL HASSAN AND OTHERS ETC. Vs. SECRETARY, CORPORATION OF CALICUT AND OTHERS
September 19, 1996
KURIAKO Vs. BABY
July 31, 1996
KURIAKO Vs. BABY
July 23, 1996
KURIAKOSE Vs. STATE
October 10, 1996
KURIEN Vs. REGISTRAR OF CO OPERATIVE SOC
March 7, 1996
KURUVILLA Vs. STATE
February 1, 1996
KURUVILLA Vs. SIVARAMA FILIAL
June 28, 1996
L AMBIKA AMMA Vs. COMMISSIONER OF INCOME TAX
July 1, 1996
L PRABHAKARA PRABHU Vs. CANARA BANK
March 12, 1996
LEELA Vs. STATE
June 10, 1996
LEELA Vs. PUSHPAM
July 5, 1996
LEELAKRISHNAN Vs. COCHIN UNIVERSITY
October 28, 1996
LILLY KURIAN Vs. UNIVERSITY APPELLATE TRIBUNAL
December 19, 1996
M A MAMMOO DECD Vs. DEPUTY CAIT ST
September 5, 1996
M D CO-OPERATIVE SUGARS LTD Vs. SECRETARY PALGHAT DISTRICT PROGRESSIVE SUGAR
August 13, 1996
M GOPAKUMAR Vs. STATE OF KERALA
March 26, 1996
M K ISSAC CHANDY Vs. STATE
January 24, 1996
M K PAUL Vs. STATE OF KERALA
June 25, 1996
M K PAULOSE Vs. COCHIN REFINERIES LTD
September 22, 1996
M K SASIDHARAN ADVOCATE SUPREME COURT AND PRESIDENT Vs. HONBLE CHIEF JUSTICE OF INDIA SUPREME COURT OF INDIA
July 15, 1996
M P MARIUMMA Vs. STATE OF KERALA
December 13, 1996
M RAMACHANDRAN Vs. STATE OF KERALA
February 2, 1996
M S RAJA MOHAMMED Vs. STATE OF KERALA
February 28, 1996
M/S. SANIYA FISHES AND FEEDS PVT. LTD Vs. ACCOUNTS OFFICER
June 3, 1996
MADHAVI @ NARAYANI Vs. SAVITHRI
January 29, 1996
MAESTRO COOLING TOWERS Vs. STATE OF KERALA
March 18, 1996
MAHIM K Vs. COMMISSIONER OF INCOME TAX
September 9, 1996
MAJEED Vs. STATE OF KERALA
November 21, 1996
MALABAR AGRICULTURAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1996
MALABAR WIRES AND ALLIED PRODUCTS Vs. DEPUTY LABOUR COMMISSIONER
November 27, 1996
MALAYALAM PLANTATIONS LIMITED Vs. AGRI ITAT
January 18, 1996
MANARKATTU BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 1996
MANI M N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 1, 1996
MANJAPRA GRAMA PANCHAYAT Vs. STATE OF KERALA
August 8, 1996
MANOHARAN Vs. R T A ERNAKULAM
July 26, 1996
MANU VISION Vs. SREE NARAYANA COLLEGE
April 12, 1996
MANUEL P M Vs. INCOME TAX OFFICER
June 14, 1996
MARBLES INDIA Vs. STATE OF KERALA
August 16, 1996
MARIKAR AND CO LTD Vs. STATE OF KERALA
July 3, 1996
MARY BEENA JOHN Vs. ADDL DIST COURT
August 6, 1996
MARY CHERIAN DECD Vs. CONTROLLER OF ESTATE DUTY
October 24, 1996
MARY KOSHY DR Vs. COMMISSIONER OF WEALTH TAX
September 6, 1996
MARYKUTTY JOSEPH Vs. STATE OF KERALA
February 13, 1996
MATHEW Vs. D F O
October 18, 1996
MATHEW Vs. STATE OF KERALA
July 23, 1996
MAW JACOB Vs. STATE OF KERALA
October 29, 1996
MEETHIAN Vs. POULOSE
August 12, 1996
MERCANTILE AND MARINE SERVICES Vs. COMMISSIONER OF INCOME TAX
September 11, 1996
MICHAEL JOSEPH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 4, 1996
MINI SREEDHARAN NAIR Vs. VALSALAKUMARI
October 17, 1996
MINIMOL JOSEPH Vs. JOSE POONOLY
June 14, 1996
MOHAMMAD BABU SAIT E Vs. CONTROLLER OF ESTATE DUTY
March 27, 1996
MOHAMMAD K S Vs. COMMISSIONER OF INCOME TAX
August 1, 1996
MOHAMMED Vs. ABDULLA
August 19, 1996
MOHAMMED Vs. AVARANKUTTY HAJI
February 23, 1996
MOHAMMED BASHEER Vs. STATE OF KERALA
September 5, 1996
MOHAMMEDKUTTY Vs. MAMMUKUTTY
August 21, 1996
MOHAMMEDKUTTY Vs. FOOD INSPECTOR
August 12, 1996
MOHANAN Vs. DISTRICT COLLECTOR
September 13, 1996
MOHANAN K Vs. STATE OF KERALA
December 18, 1996
MOHANKUMAR Vs. DY LABOUR COMMISSIONER
March 22, 1996
MOOSA A M Vs. COMMISSIONER OF WEALTH TAX
June 14, 1996
MOOSA A M BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX
May 29, 1996
MOOSAKOYA Vs. STATE OF KERALA
September 2, 1996
MUKKATTUKARA CATHOLIC CO LTD Vs. THOMAS
August 23, 1996
MURALEEDHARAN Vs. DISTRICT COLLECTOR
April 9, 1996
MUTHOOTTU CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
June 18, 1996
MUTTAM OIL AND FLOUR MILLS Vs. STATE OF KERALA
November 6, 1996
N G TELLUS GEORGE Vs. ADDITIONAL SALES TAX OFFICER
July 26, 1996
N J MATHEW LATE Vs. COMMISSIONER OF WEALTH TAX
August 6, 1996
N P BALAKRISHNAN Vs. P M R MARIYUMMA
December 17, 1996
N SUDARSANAN Vs. STATE OF KERALA
August 9, 1996
N. KRISHNAN, Vs. THE JOINT REGISTRAR OF CO
October 24, 1996
N. V. GEORGE Vs. I. G. OF POLICE
December 3, 1996
NAMAKKAL SOUTH INDIA TRANSPORTS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
June 13, 1996
NARANI STORES Vs. STATE OF KERALA
February 5, 1996
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF WEALTH TAX
October 8, 1996
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF INCOME TAX
September 23, 1996
NARAYANA DHARMA SANGHOM TRUST Vs. SWAMI PRAKASANANDA
January 16, 1996
NARAYANAN AND CO Vs. COMMISSIONER OF INCOME TAX
March 14, 1996
NATIONAL INSURANCE CO. LTD Vs. UNNI
September 13, 1996
NATIONAL PAPER AND CHEMICALS Vs. STATE OF KERALA
April 1, 1996
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
December 3, 1996
NAZAR Vs. STATE
July 5, 1996
NAZEER Vs. RDO
June 5, 1996
NEELA PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
March 20, 1996
NEELAKANDAKURUP Vs. STATE OF KERALA
November 22, 1996
NEW INDIA ASSURANCE CO LTD Vs. SANTHAMMA
November 29, 1996
O ABDUL REHIMAN KUTTY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
June 26, 1996
O THOMAS CHILDRENS BENEFIT TRUST Vs. AGRICULTURAL INCOME TAX OFFICER
October 30, 1996
OCEAN LANKA SHIPPING CO PVT LTD Vs. M V JANATE
December 4, 1996
ORIENTAL INSURANCE CO LTD Vs. ABDUL NAZAR P C
November 27, 1996
ORIENTAL INSURANCE CO LTD Vs. MAJEED
October 22, 1996
ORIENTAL INSURANCE CO LTD Vs. USHA
February 6, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHEELA RATNAN
August 23, 1996
ORIENTAL INSURANCE COMPANY LIMITED ERNAKULAM Vs. MARY PUSHPAM
April 8, 1996
P I JOHN Vs. STATE OF KERALA
March 18, 1996
P K KOYA MOIDEEN Vs. G HARIHARAN
January 11, 1996
P L STELLA Vs. COMMISSIONER OF WEALTH TAX
June 28, 1996
P N DEVARAJAN Vs. RUBBER BOARD
August 2, 1996
P P ANTHAPPAN Vs. COMMISSIONER OF AGRICULTURE INCOME TAX
July 2, 1996
P RAJAN NAIR Vs. KULDIP SINGH
June 21, 1996
P S RAVEENDRANATH Vs. STATE OF KERALA
September 30, 1996
P V ASOORTY Vs. ASST COMMISSIONER EXCISE CANNANORE
January 18, 1996
P VIMALAMMA Vs. STATE OF KERALA
March 11, 1996
P. MAMMADKUTTY Vs. STATE
June 17, 1996
P.A. VIJAYAN Vs. STATE OF KERALA
March 14, 1996
PADMINIKUTTY Vs. D E O OTTAPALAM
February 15, 1996
PALAKKAD DISTRICT CO OP BANK Vs. MOHAMMED KALEEM
January 23, 1996
PANKAJAKSHAN Vs. STATE
March 5, 1996
PARAMESWARAN Vs. VESA
June 21, 1996
PARVATHY ANTHERJANAM Vs. INDIAN BANK ERNAKULAM
January 5, 1996
PAUL Vs. HYDRO POWER CONSTRUCTIONS
January 28, 1996
PAULOSE Vs. COCHIN REFINERIES LTD
August 22, 1996
PAYANI ACHUTHAN Vs. CHAMBALLIKUNDU HARIJAN FISHERIES DEVELOPMENT CO OPERATIVE SOCIETY
March 22, 1996
PEETHAMBARAN Vs. SUPDT OF POLICE
January 15, 1996
PENINSULAR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 1996
PENINSULAR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 5, 1996
PEREZHILAN Vs. CEMENT CORPORATION OF INDIA LTD
June 26, 1996
PERIYAR CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 8, 1996
PETER Vs. PERAYAM PANCHAYAT
February 1, 1996
PHILOMINA AND OTHERS Vs. STATE OF KERALA AND ANOTHER
February 14, 1996
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 21, 1996
POULOSE M P Vs. MARY T KURIAN
March 4, 1996
PRABHAKARAN Vs. DIRECTOR GENERAL, C. I. S. F.
May 31, 1996
PRADEEP Vs. KANDANASSERY PANCHAYAT
July 26, 1996
PRADEEP RATANSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1996
PRAKASHAN PILLAI Vs. MARARIKULAM SOUTH PANCHAYAT
January 24, 1996
PRATAPACHANDRAN NAIR Vs. STATE OF KERALA
September 10, 1996
PRESANNAKUMAR Vs. STATE OF KERALA
July 8, 1996
PRESIDENT KANAKKARI SERVICE CO-OP BANK Vs. DY LABOUR COMMISSIONER
March 20, 1996
PRINCIPAL SREE NARAYANA COLLEGE Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
March 18, 1996
PROVIDENCE ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 8, 1996
PROVIDENCE ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 8, 1996
PULLUR PERIYA PANCHAYAT Vs. KARTHIYAYINI
November 5, 1996
PUNJAB AND SIND BANK Vs. FENNER (INDIA) LTD.
November 14, 1996
PURUSHOTHAMAN Vs. REGISTRAR
April 16, 1996
PUSHPAVALLY Vs. STATE
June 13, 1996
R GOPI Vs. STATE OF KERALA
July 18, 1996
R P GOVINDAN SONS Vs. INTELLIGENCE OFFICER AGRL I T AND S T
February 29, 1996
RAGHAVAN Vs. JOINT REGISTRAR
September 2, 1996
RAGHAVAN Vs. BALAMOHAN
December 13, 1996
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
January 18, 1996
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 19, 1996
RAJALAKSHMI AMMA Vs. STATE OF KERALA
January 23, 1996
RAJAMOHAN Vs. STATE OF KERALA
August 9, 1996
RAJAN T K Vs. LABOUR COURT
June 17, 1996
RAJASEKHARAN PILLAI Vs. STATE
May 29, 1996
RAJENDRAN Vs. UNION OF INDIA
July 19, 1996
RAJESWAR K. Vs. VIJAYA RAGHAVAN C. G.
March 26, 1996
RAMACHANDRAN Vs. TAHSILDAR
December 10, 1996
RAMACHANDRAN NAIR Vs. UNION OF INDIA
March 4, 1996
RAMACHANDRAN PILLAI A S Vs. STATE OF KERALA
August 6, 1996
RAMAN UNNI Vs. STATE OF KERALA
November 1, 1996
RAMESAN G Vs. COMMISSIONER OF GIFT TAX
September 24, 1996
RAMLA HARIS Vs. STATE OF KERALA
March 15, 1996
RANGANATHAN K. D. Vs. COCHIN PORT TRUST
November 7, 1996
RASHMI GEORGE Vs. STATE OF KERALA
August 21, 1996
RAVINDRAN NAIR Vs. STATE OF KERALA
February 27, 1996
RAVINDRAN PIIIAI Vs. UNION OF INDIA
October 23, 1996
RAVINDRANATHA PILLAI Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 24, 1996
REGIONAL DIRECTOR E S I CO TRICHUR Vs. SECRETARY VATTIYOORKARU HANDLOOM WEAVERS
December 16, 1996
REGIONAL DIRECTOR E S I CORPORATION Vs. T V POULOSE
July 12, 1996
REHMATH K E Vs. COMMISSIONER OF INCOME TAX
December 16, 1996
RELLY SUSAN MATHEW Vs. CONTROLLER OF ENTRANCE EXAMINATIONS TRIVANDRUM
December 13, 1996
REMADEVI Vs. JANAKIAMMA
February 15, 1996
REMANY Vs. HIGH COURT OF KERALA
July 10, 1996
RESHMA FINANCE CORPORATION MADRAS Vs. DIVISIONAL FOREST OFFICER NILAMBUR
February 1, 1996
ROHINI PANICKER Vs. ADDL SALES TAX OFFICER
October 18, 1996
ROSAMMA GEORGE Vs. STATE
June 27, 1996
ROY JACOB Vs. STATE OF KERALA
October 3, 1996
S GOMATHY Vs. STATE OF KERALA
April 3, 1996
S M PURTADO AND Vs. DEPUTY S P C B I COCHIN AND
May 27, 1996
S PATHROSE Vs. STATE OF KERALA
June 27, 1996
S SUDHAKARAN Vs. A K FRANCIS
June 12, 1996
S. GIRIDHAR SHENOY Vs. STATE OF KERALA
November 4, 1996
SADANANDAN NAIR Vs. CENTRAL BANK OF INDIA
November 4, 1996
SADANANDAN V. T. Vs. STATE BANK OF TRAVANCORE
June 26, 1996
SAGAR DYE-CHEM Vs. STATE OF KERALA
October 3, 1996
SAI LAKSHMINARAYANAN H Vs. COMMISSIONER OF GIFT TAX
July 16, 1996
SAINABA Vs. STATE
February 6, 1996
SAJANI Vs. CONTROLLER OF ESTATE DUTY
August 7, 1996
SAJEESH BABU Vs. STATE
August 7, 1996
SALEESH BABU Vs. DEEPA
January 10, 1996
SALES AND AGENCIES Vs. PLANTATION CORPORATION OF KERALA
March 1, 1996
SALIM MUHAMMED NAZIR Vs. STATE OF KERALA
November 26, 1996
SANKAR SINGH Vs. HOSDRUG HOUSING CO OP SOCIETY LTD
June 7, 1996
SANKU Vs. R D O ALLEPPEY
March 1, 1996
SANTHA JEWELLERY Vs. STATE OF KERALA
January 29, 1996
SANTHOSH ELECTRICALS Vs. INCOME TAX OFFICER
December 12, 1996
SANTHOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
August 7, 1996
SARALA DEVI K Vs. COMMISSIONER OF INCOME TAX
February 29, 1996
SARALAMMA Vs. STATE
March 1, 1996
SARASWATHI AMMA Vs. SANKARA PILLAI
February 5, 1996
SAROJINI Vs. PRASANNAN
September 27, 1996
SASEENDRAN NAIR Vs. GENERAL MANAGER
May 31, 1996
SATHI Vs. STATE OF KERALA
August 20, 1996
SATHYAN S. Vs. SUNILA SUDHAKAR
December 18, 1996
SATHYAVAN KOTTARAKKARA Vs. STATE OF KERALA
November 8, 1996
SEEMATTI TRUST Vs. COMMISSIONER OF INCOME TAX
June 7, 1996
SEETHAMANIYAN Vs. STATE OF KERALA
January 25, 1996
SHAJI C VARKEY Vs. ASSISTANT COMMISSIONER
September 5, 1996
SHAJUL HAMEED Vs. MOHAMMED HABIBULLAH
July 4, 1996
SHARAFUDEEN Vs. REGISTRAR UNIVERSITY OF KERALA
December 13, 1996
SHEREEFF BABU Vs. S I OF POLICE
June 24, 1996
SHERIFA RUBBER INDUSTRIES Vs. STATE OF KERALA
September 30, 1996
SHIBU Vs. RAMASIS SHAW
October 31, 1996
SIDHARTHAN Vs. PRAVEENA CHANDRAN
October 8, 1996
SIMON S O THARAKAN DEVASSY Vs. STATE OF KERALA
February 16, 1996
SINI Vs. B SURESH JYOTHI
January 4, 1996
SIVAN PILLAI Vs. OMANA AMMA
October 11, 1996
SIVAPALAN Vs. R T O KOLLAM
August 1, 1996
SKARIA JOSEPH Vs. ELIYAMMA JOSEPH
June 14, 1996
SNEHA SREENIVASAN Vs. STATE OF KERALA
July 22, 1996
SOMANATHA PANICKER Vs. STATE OF KERALA
December 19, 1996
SOURN METAL ROLLING MILLS P LTD Vs. STATE OF KERALA
September 27, 1996
SOUTH INDIA WIRE ROPES LTD. Vs. STATE OF KERALA
October 4, 1996
SOUTH INDIAN BANK LTD Vs. ANTONY VARKEY
July 24, 1996
SOUTHERN NAVAL COMMAND CIVIL EMPLOYEES Vs. FLAG OFFICER COMMANDING IN CHIEF
November 26, 1996
SOUTHERN VENEERS AND WOOD WORKS LTD Vs. STATE OF KERALA
March 27, 1996
SPENCER AND CO LTD Vs. DEPUTY LABOUR COMMISSIONER
August 23, 1996
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. STATE
July 18, 1996
SREEKANTA BHASI Vs. UNIVERSITY OF KERALA
March 22, 1996
SREEKUMARAN Vs. STATE OF KERALA
January 16, 1996
SREENARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF INCOME TAX
May 29, 1996
SRI VIDYADHIRAJA MEMORIAL MODEL HIGH SCHOOL Vs. STATE OF KERALA
October 29, 1996
ST SLEEBA STORES Vs. STATE OF KERALA
September 30, 1996
STANDARD TREADS PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
February 8, 1996
STATE BANK OF TRAVANCORE Vs. RADHAKRISHNAN
April 1, 1996
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX
January 22, 1996
STATE OF KERALA Vs. E A CHERIYAN KUNJU
June 5, 1996
STATE OF KERALA Vs. MOHAMMED HASSAN
March 20, 1996
STATE OF KERALA Vs. MOHAMMEDALI HAJI
March 19, 1996
STATE OF KERALA Vs. KERALA AGRICULTURAL UNIVERSITY
March 4, 1996
STATE OF KERALA Vs. MYTHEEN PILLAI MUHAMMED KANNU
March 14, 1996
STATE OF KERALA Vs. P NALLATHAMPI THERA
August 13, 1996
STATE OF KERALA Vs. ITTIACHAN
June 28, 1996
STATE OF KERALA Vs. MEGA TRADERS
December 4, 1996
STATE OF KERALA Vs. JANAKI KUNJAMMA
November 12, 1996
STATE OF KERALA Vs. PEEKAY ENTERPRISES
December 4, 1996
STATE OF KERALA Vs. P.R. GOPINATHAN NAIR
July 15, 1996
SUBHADRA Vs. STATE OF KERALA
March 28, 1996
SUBRAMANIAN Vs. GURUVAYOOR DEVASWOM
November 5, 1996
SUBRAMONIAN V. AND OTHERS Vs. SECRETARY, BOARD OF REVENUE (L.R.) TRIVANDRUM AND OTHERS
June 12, 1996
SUDARSANAN Vs. STATE OF KERALA
October 8, 1996
SUDARSANAN Vs. STATE
December 4, 1996
SUGUNAN Vs. STATE OF KERALA
June 11, 1996
SUHARA Vs. ABDUL SHUKKUR
October 10, 1996
SUKHALAL Vs. MUNSIFF CHERTHALLA
December 10, 1996
SUKUMARA PILLAI Vs. VASU PILLAI
August 22, 1996
SULAIKHA BEEVI Vs. K C MATHEW
December 9, 1996
SUMATHY Vs. RAGHAVAN
November 7, 1996
SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX
June 4, 1996
SUNITHA DIESEL SALES AND SERVICES Vs. STATE OF KERALA
March 27, 1996
SUNNY Vs. KERALA WATER AUTHORITY
February 28, 1996
SUNNY KURIAKOSE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 7, 1996
SUNNY MARKOSE Vs. STATE OF KERALA
February 9, 1996
SUNNY MARKOSE Vs. STATE OF KERALA
March 14, 1996
SWARNALATHA Vs. CHANDRAMOHAN
March 14, 1996
T Vs. STATE OF KERALA
February 19, 1996
T ABRAHAM Vs. TELECOM DISTRICT MANAGER KOLLAM
June 20, 1996
T D DAVIS Vs. STATE OF KERALA
October 31, 1996
T G NANDAKUMAR Vs. ARBITRATOR DEPUTY REGISTRAR DIRECTORATE OR INDUSTRIES AND COMMITTEE
July 9, 1996
T K RADHAMANI Vs. JOINT REGIONAL TRANSPORT OFFICER MATTANCHERRY
July 22, 1996
T M MOIDU Vs. STATE OF KERALA
February 27, 1996
T V BALAN Vs. UNIVERSITY OF CALICUT
April 12, 1996
T V R FUND KARAMANA Vs. INSPECTING ASSISTANT COMMISSIONER
May 31, 1996
T. ABDUL MAJEED Vs. COMMISSIONER OF INCOME TAX
March 24, 1996
TAJUDIN Vs. DISTRICT COLLECTOR KANNUR
August 2, 1996
TEEKOY RUBBERS INDIA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 19, 1996
THALHATH Vs. KUTHUPARAMBA MUNICIPALITY
September 30, 1996
THAMARAPPALLY BROS Vs. STATE OF KERALA
June 11, 1996
THANKAM R PILLAI Vs. ARBITRATOR
January 18, 1996
THE SECRETARY, N.S.S. COLLEGE Vs. THE CALICUT UNIVERSITY APPELLATE TRIBUNAL AND OTHERS
December 11, 1996
THENGACKAL ESTATE Vs. REETHAMMAL
March 5, 1996
THIRUVANCHUR RADHAKRISHNAN Vs. STATE OF KERALA
August 14, 1996
THOMAS Vs. VARGHESE PAUL
August 16, 1996
THOMAS GEORGE Vs. SOUDAMINI MANAKKAL
October 8, 1996
THOMAS K C Vs. REGIONAL DIRECTOR ESI CORPORATION
September 11, 1996
THOMAS VARGHESE Vs. STATE OF KERALA
July 12, 1996
THULASIDAS C. K. Vs. STATE OF KERALA
December 4, 1996
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1996
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 21, 1996
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 10, 1996
TRAVANCORE PLYWOOD INDUSTRIES LTD Vs. REGIONAL JOINT LABOUR COMMISSIONER
January 19, 1996
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 24, 1996
TRAVANCORE TITANIUM PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1996
TRESA V. FERNANDEZ Vs. UNIVERSITY OF KERALA
November 25, 1996
TROPICAL PLANTATIONS LIMITED Vs. STATE OF KERALA
November 8, 1996
UNION OF INDIA Vs. SHAMSUDEEN BABU
December 12, 1996
UNION OF INDIA Vs. ANDREW
January 5, 1996
UNION OF INDIA Vs. S J PANDIT
July 9, 1996
UNITED CATALYSTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1996
UNITED INDIA INSURANCE CO LTD Vs. PHILO
February 1, 1996
UNIVERSITY OF KERALA Vs. ALEX SAJI
November 26, 1996
UNNIKRISHNAN Vs. D E O PALAKKAD
February 29, 1996
UNNIKRISHNAN C Vs. COMMISSIONER OF INCOME TAX
September 25, 1996
UNNIKRISHNAN NAMBIAR Vs. GOVERNMENT OF KERALA
October 16, 1996
USHA Vs. FOOD CORPORATION OF INDIA
December 6, 1996
USHA KUMARI Vs. STATE OF KERALA
October 16, 1996
V GOPALAKRISHNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 1996
V M AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
July 22, 1996
V M PAUL Vs. STATE OF KERALA
September 26, 1996
V P PRASEETHAN Vs. T P SIVARAMA KRISHNAN
January 8, 1996
V R PRABHAKARAN NAIR Vs. COMMISSIONER OF INCOME TAX
June 6, 1996
V R PRASAD Vs. STATE OF KERALA
October 24, 1996
V S ACHUTHANANDAN Vs. STATE OF KERALA
May 27, 1996
V S GEETHA Vs. A ALIYARKUNJU
June 28, 1996
V S HAMSA Vs. DIRECTOR GENERAL BORDER SECURITY FORCE
November 6, 1996
V V AGENCIES Vs. STATE OF KERALA
August 6, 1996
V. K. JAYALAKSHMI Vs. STATE OF KERALA
November 28, 1996
V.K. KRISHNAN Vs. STATE OF KERALA AND OTHERS
July 1, 1996
V.K. THAMPI Vs. COLLECTOR OF CENTRAL EXCISE
February 1, 1996
V.V. MOIDEEN Vs. KUNNATHUNAD GRAMA PANCHAYAT
November 25, 1996
VADAYATTU JEWELLERY Vs. STATE OF KERALA
March 15, 1996
VAHEED Vs. SIVANKULLY
August 14, 1996
VALOOK RUBBER ESTATE Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
June 21, 1996
VALSA Vs. STATE OF KERALA
September 18, 1996
VANDANA Vs. STATE OF KERALA
March 1, 1996
VANIAMPARA RUBBER COMPANY LIMITED Vs. STATE OF KERALA
July 16, 1996
VARDHANA TRUST Vs. COMMISSIONER OF INCOME TAX
October 11, 1996
VARGHESE Vs. STATE OF KERALA
July 31, 1996
VARGHESE JOSEPH Vs. STATE OF KERALA
July 12, 1996
VARGHESE MATHEW Vs. STATE OF KERALA
December 19, 1996
VASUDEVAN NAIR Vs. VICE CHANCELLOR
November 25, 1996
VEENUS HARDWARES Vs. STATE OF KERALA
September 2, 1996
VEERAVU P. M. Vs. KUNJU MOIDEEN
March 15, 1996
VELAYUDHAN Vs. ADDL DIST COURT
August 16, 1996
VELAYUDHAN Vs. STATE OF KERALA
July 15, 1996
VENKATARAMANA BHAT K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 15, 1996
VENKULAM RUBBERS LIMITED Vs. STATE OF KERALA
March 7, 1996
VENUGOPALAN VENU Vs. STATE OF KERALA
March 15, 1996
VICTORY PRESS P LTD Vs. STATE OF KERALA
January 22, 1996
VIJAYAKUMARAN PILLAI Vs. THANKAPPAN
March 6, 1996
VIJAYAN Vs. FAUZIYA HASSAN
November 27, 1996
VIJAYAN Vs. STATE OF KERALA
October 24, 1996
VILLAGE I. D. CENTRE Vs. KHADI AND VILLAGE I. BOARD
July 25, 1996
VINAYACHANDRAN Vs. STATE OF KERALA
December 9, 1996
VISWAMITHRAN Vs. MANAGER, S. N. COLLEGE
November 7, 1996
VISWANATHA PILLAI Vs. STATE OF KERALA
November 25, 1996
VISWANATHAN Vs. RAMACHANDRAN NAIR
July 26, 1996
YOHANNAN ALIAS PAPPACHAN Vs. STATE OF KERALA
June 26, 1996
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX
April 2, 1996