Case Index

Title
Date
A.NAGESWAR RAO Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
December 5, 1996
ANIRUDHA RATH Vs. TELECOM DISTRICT MANAGER
May 1, 1996
ARAKSHITA NATH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
October 1, 1996
ASSTT.ENGINEER, CUTTACK WATER SUPPLY SUB-DIVISION Vs. KRUSHNA CHANDRA MISHRA
December 17, 1996
BAJAJ AUTO LIMITED, PUNE Vs. ANIL KUMAR MOHARANA OF CUTTACK
October 17, 1996
BAJAJ AUTO LIMITED, PUNE Vs. ANIL KUMAR MOHARANA OF CUTTACK
October 25, 1996
BARAGARH MUNICIPALITY Vs. GUNANIDHI DASH
December 18, 1996
BASUDEV DALAI Vs. GENELEC LIMITED
August 7, 1996
BHAWANIPATNA SPECIAL PLANNING AUTHORITY OF KALAHANDI Vs. KALAHANDI CONSUMERS WELFARE ORGANISATION
November 22, 1996
BIREN KUMAR JAGADEV Vs. CONTROLLER OF EXAMINATION, UTKAL UNIVERSITY
April 9, 1996
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. V.NARAYAN RAJU
November 13, 1996
BRANCH MANAGER, ORISSA AGRO INDUSTRIES CORPORATION LTD. Vs. BANAMALI DAS
November 13, 1996
DIRECTOR (ADMISSION), ORISSA ENGINEERING COLLEGE Vs. AJAYA KUMAR RATH
November 14, 1996
DIVISIONAL FOREST OFFICER Vs. SARANGADHAR RAUT
August 28, 1996
DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. PARBATI DAS
February 1, 1996
DIVISIONAL MANAGER, L.I.C.OF INDIA~ Vs. RINA DAS
December 17, 1996
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. KUNTALA DEVI NAIK
April 19, 1996
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs. BILASINI CHAMPATI
November 6, 1996
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD. Vs. KALYANI AGENCIES
December 6, 1996
DOLAGOBINDA BEHERA OF KENDRAPARA Vs. ASHOK KUMAR PADHI
November 21, 1996
DUBRAJ PANDEY OF SAMBALPUR Vs. MUNICIPALITY OF JHARSUGUDA
November 15, 1996
EXECUTIVE ENGINEER Vs. NABAKISHORE TARAI
September 5, 1996
EXECUTIVE OFFICER, CUTTACK MUNICIPALITY Vs. RABI SINGH
July 16, 1996
EXPO MACHINERY LIMITED Vs. PRAFULLA KUMAR DHAL
April 19, 1996
GENERAL MANAGER, PRESS TRUST OF INDIA Vs. BHASKAR BARIK
July 11, 1996
GOPINATH TALKIES Vs. ORIENTAL GENERAL INSURANCE COMPANY
February 6, 1996
HARISH CHANDRA MOHAPATRA Vs. LARSEN AND TOUBRO LTD.
February 1, 1996
INDIAN PAINTS & CHEMICALS (P) LTD Vs. NATIONAL INSURANCE CO.LTD.
February 15, 1996
JAWAHARLAL M.CHAUDA Vs. SURYAMANI PATTNAIK
September 25, 1996
LAXMAN MOHANTY Vs. BRANCH MANAGER, BALASORE GRAMYA BANK
November 5, 1996
MAHESH INDUSTRIES Vs. BRANCH MANAGER, STATE BANK OF INDIA
December 17, 1996
MANAGING DIRECTOR, KONARK TELEVISION LTD. Vs. MADHUSUDAN PARIDA
October 4, 1996
MANGTURAM AGARWAL Vs. EXECUTIVE ENGINEER, R.W.S.& S.DIVISION
October 30, 1996
N.C.PANIGRAHI Vs. SAROJ CHHETRAY
February 9, 1996
NARAYAN SAHOO Vs. BRANCH MANAGER L.I.C.OF INDIA
February 13, 1996
NISAMANI DEI OF KHURDA Vs. GOEL
November 6, 1996
POST MASTER GENERAL OF RAYAGADA Vs. RUBEEN SANKAR PATTY OF RAYAGADA
November 14, 1996
PROPRIETOR, UNITED BISCUITS (P) LTD. Vs. RAMANANDA PANDA
November 20, 1996
PURNA CHANDRA PANDA Vs. GOVINDA CHANDRA DASH
July 19, 1996
RAMA CHANDRA ACHARYA Vs. EXECUTIVE ENGINEER, PURI ELECTRICAL DIVISION
July 30, 1996
SENIOR BRANCH MANAGER, L.I.C. Vs. SNEHALATA DAS
July 4, 1996
SENIOR DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. NIRANJAN PANDA
November 21, 1996
STATE BANK OF INDIA Vs. PREMSHANKAR THAKUR
November 8, 1996
STATE BANK OF INDIA Vs. SAMUEL S.CHAUDHURY
September 11, 1996
SUKALYAN PATNAIK Vs. GOOD LUCK COMMERCIAL SERVICE
February 14, 1996
SUPDT.OF POST OFFICES Vs. SIDHARTHA MISRA
January 11, 1996
TAHASILDAR, PURI Vs. BIBHUTIBHUSAN MOHAPATRA OF PURI
November 12, 1996
TAPASINI SINHA Vs. IMPERIAL MATCH WORKS
July 5, 1996
TULSIRAM AGARWAL, KANTABANJI Vs. SUB-DIVISIONAL OFFICER, PUBLIC HEALTH DIVISION, KANTABANJI
February 9, 1996