Case Index

Title
Date
A C RANGASWAMY Vs. D J RENUKA
July 12, 1996
A CHRISTIAN Vs. UNION OF INDIA UOI
December 20, 1996
A D NARAYANAPPA Vs. MUNIYAPPA
March 5, 1996
A N SANGAMESWARA Vs. STATE OF KARNATAKA
May 30, 1996
A P SOMASHEKAR Vs. KARNATAKA STATE WAREHOUSING CORPORATION
July 12, 1996
A S IBRAHIM Vs. UNION OF INDIA
February 13, 1996
A.R. KHALEEL Vs. STATE OF KARNATAKA AND OTHERS
May 30, 1996
ABDUL JABBAR MAMU Vs. MOHD RUKNUDDIN
August 28, 1996
ABDUL SATTAR Vs. THE REGIONAL TRANSPORT OFFICER, BELLARY
November 7, 1996
ADDL DIST AND SESSIONS JUDGE Vs. A CHANDRASHEKAR
December 5, 1996
ADVOCATES ASSOCIATION Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA
June 17, 1996
ADVOCATES ASSOCIATION BANGALORE Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA BANGALORE
June 12, 1996
ADVOCATES ASSOCIATION BANGALORE Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA
June 11, 1996
AFSAR BANU Vs. LABOUR OFFICER COMMISSIONER FOR WORKMENSCOMPENSATION DAVANGERE
September 25, 1996
AGNES MIRANDA Vs. LOUIS DSOUZA
July 8, 1996
AIRCRAFT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD Vs. SECRETARY, RURAL DEVELOPMENT AND PANCBAYAT RAJ, GOVERNMENT OF KARNATAKA, BANGALORE
August 8, 1996
AJITNATH KIRANA STORES Vs. THE AGRICULTURAL PRODUCE MARKETING COMMITTEE, HUBLI AND OTHERS
June 28, 1996
AKKI SHIVAMMA Vs. BEMMANAGUDDI SHANKARAPPA
August 20, 1996
AL AMEEN PROGRESSIVE EDUCATION SOCIETY AZAMA NAGAR BELGAUM Vs. STATE OF KARNATAKA
February 26, 1996
ALLISA MODINSA MULLA Vs. STATE OF KARNATAKA
April 16, 1996
AMAR GIRI POLYTECHNIC RUN Vs. STATE OF KARNATAKA
January 5, 1996
AMARAPPA Vs. ASSISTANT COMMISSIONER
October 9, 1996
AMEERJAN Vs. REGIONAL TRANSPORT OFFICER MANDYA
March 11, 1996
AMMAJAMMA Vs. MAHADEVAMMA
January 19, 1996
AMRITH EDUCATION AND CULTURAL SOCIETY BANGALORE Vs. STATE OF KARNATAKA
February 8, 1996
ANANDA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
January 5, 1996
Ananda and others Vs. Karnataka Electricity Board and others
January 5, 1996
ANANDA TRANSPORT COMPANY Vs. STATE OF KARNATAKA
June 14, 1996
ANANTHA R HEGDE Vs. GOPALAKRISHNA
April 15, 1996
ANASUYA Vs. STATE OF KARNATAKA
March 27, 1996
ANDHRA STEEL CORPORATION LIMITED MAHADEVAPURAM BANGALORE Vs. KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
October 9, 1996
ANIL KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION IN KARNATAKA BANGALORE
January 24, 1996
ANITHA RAVI Vs. C B RAVI
September 17, 1996
ANJANEYA VIDYA SAMSTHE REGD SC AND STINSTITUTION ANEKONDA DAVANGERE CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA
March 11, 1996
ANKAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
March 29, 1996
ANNA RAO Vs. GUNDAREDDY
July 9, 1996
ANNAPURNA Vs. K NARAYAN
April 9, 1996
ANNAPURNA N R Vs. STATE OF KARNATAKA
February 2, 1996
ANNAPURNADEVI Vs. DODDABASAPPA HONNAPPA MEGALMANI
January 4, 1996
ARASAPPA Vs. STATE
November 25, 1996
ARATHI Vs. STATE
January 17, 1996
ARAVINDA PARIMALA WORKS MYSORE Vs. EMPLOYEES STATE INSURANCE CORPORATION BINNYPET BANGALORE
March 7, 1996
ARISTOTLE COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA NEW DELHI
February 14, 1996
ASHOK ANARAJ JAIN Vs. STATE OF KARNATAKA
March 25, 1996
ASHOK FOUNDRIES Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
March 18, 1996
ASHOK IYER Vs. PRE UNIVERSITY EDUCATION BOARD BANGALORE
February 6, 1996
ASHOKAYYA SANGAYYA HIREMATH Vs. SIDREMAYYA SHADAKSHARAYYA HIREMATH
August 27, 1996
ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER BELLARY Vs. KAPPE ERAPPA
June 17, 1996
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. MYSORE INDUSTRIAL SUPPLIES
June 20, 1996
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. INDIAN ALUMINIUM COMPANY LIMITED
January 12, 1996
ASSOCIATED CEMENT COMPANIES LTD Vs. GOVERNMENT OF KARNATAKA
January 30, 1996
ASSOCIATED CEMENT COMPANY LIMITED SHAHABAD GULBARGA DISTRICT Vs. SHIVAMMA
December 9, 1996
ASSOCIATED MANAGEMENTS OFPRIMARY SECONDARY SCHOOLS Vs. STATE OF KARNATAKA
October 11, 1996
B A PRABHAKAR RAI Vs. GENERAL MANAGER VIJAYA BANK BANGALORE
July 12, 1996
B HANUMANTHAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORTCORPORATION SHANTHINAGAR BANGALORE
March 11, 1996
B J MANGE GOWDA Vs. G RATNAMMA DEAD
June 27, 1996
B JAIKISHAN BOOB RAICHUR Vs. DINDIGAL COTTON MILLS MADURA! DISTRICT TAMIL NADU
August 27, 1996
B K KOLLAPPA Vs. STATE OF KARNATAKA
June 12, 1996
B L RAGINI Vs. LOHIA MACHINES LIMITED BANGALORE
August 7, 1996
B M MANJUNATHA GUPTA Vs. M G SFFLVANAGOUDA
July 4, 1996
B N NARAYAN Vs. LAKSHMI
October 7, 1996
B NARENDRA Vs. SHANTI VARDHAK EDUCATION SOCIETYS RURAL ENGINEERING COLLEGE BHALKI BIDAR DISTRICT
May 27, 1996
B RAGHAVA MENDON Vs. RAMA S MENDON
August 12, 1996
B RAGHAVENDRA Vs. EXCISE COMMISSIONER BANGALORE
April 9, 1996
B S DESHPANDE Vs. M R MATHAD
June 14, 1996
B S GOWRAMMA Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS BANGALORE
March 21, 1996
B S LINGARAJU Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES G K V K BANGALORE
January 3, 1996
B SHAMASUNDAR Vs. UNIVERSITY OF MYSORE CRAWFORD HALL MYSORE
August 6, 1996
B SHARMA RAO H GANESHMALMYSORE Vs. HEADQUARTERS ASSISTANT THE DEPUTY COMMISSIONER OFFICE MYSORE
August 22, 1996
B THIMMAMMA Vs. STATE OF KAKNATAKA
June 24, 1996
B VENKATESHALLU Vs. DEPUTY COMMISSIONER BELLARY
January 23, 1996
BABULAL KARNAWAT Vs. UNION OF INDIA
July 12, 1996
BABURAO GANPATRAO TIRMALLE Vs. BHIMAPPA VENKAPPA KANDAKUR
March 6, 1996
BABY SEBASTIAN Vs. VIJAYA BANK
August 13, 1996
BALACHANDRA ALIAS BALU Vs. STATE OF KARNATAKA
August 19, 1996
BALAJI FINANCE CORPORATION R M S ROAD ARASIKERE TOWN Vs. MOHAMMED SAB
June 21, 1996
BANGALORE DEVELOPMENT AUTHORITY Vs. H S HANUMANTHAPPA
January 24, 1996
BANGALORE UNIVERSITY Vs. SHEETAL PATEL
August 9, 1996
BAPU DADA PATH Vs. STATE OF KARNATAKA
June 13, 1996
BAPUJI GRAMEENA VIKAS SAMITHI Vs. STATE OF KARNATAKA
March 1, 1996
BASAVANNEPPA ADWEAPPA SHARANAPPANAVAR Vs. RUDRAWWA
February 15, 1996
BASAVARAJ A PAUL Vs. KARNATAKA UNIVERSITY DHARWAD
January 8, 1996
BASAVARAJU Vs. SECRETARY SAHAKARI BHANDARA SIRA TOWN
September 5, 1996
BASAVESHWARA OIL MILL GANGAVATI RAICHUR DISTRICT Vs. CHIEF ELECTRICAL INSPECTOR GOVERNMENT OF KARNATAKA
August 20, 1996
BELLAM THIMMAPPA Vs. KARNATAKA SLUM CLEARANCE BOARD
July 24, 1996
BHAGATHRAM AND SONS Vs. COMMERCIAL TAX OFFICER XXII CIRCLE GANDHINAGAR BANGALORE
May 30, 1996
BHARAT TEXTILES AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA
May 27, 1996
BHARATHI EDUCATION SOCIETY KITTADAL HOSADURGA Vs. STATE OF KARNATAKA
January 8, 1996
BHS MANAGING COMMITTEE Vs. SRINGERI MUTT
September 23, 1996
BOARD OF MANAGEMENT OF S V T EDUCATIONAL INSTITUTIONS KARKALA Vs. A RAGHUPATHIBHAT
April 18, 1996
BOMBAY TYRES INTERNATIONAL LIMITED Vs. K S PRAKASH
December 11, 1996
BORANNA Vs. KYATHANNA
July 22, 1996
BOWRING INSTITUTE Vs. FLORALE INDIA PVT LTD
September 4, 1996
C B C I SOCIETY FOR MEDICAL EDUCATION Vs. SPL LAO BDA
August 30, 1996
C B RANGANATHAN Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY
February 6, 1996
C B SOLANKI MAJOR PROPRIETOR FANCY SILK CENTRE Vs. SRIKANTA PARASHAR
November 29, 1996
C CHANNARAYAPPA Vs. RANGAMMA
June 17, 1996
C H KRISHNAMURTHY Vs. MANJAPPA
June 14, 1996
C M SAMEER KHAN Vs. BANGALORE INSTITUTE OF TECHNOLOGY
March 7, 1996
C N RAMACHANDRA Vs. STATE OF KARNATAKA
October 9, 1996
C N RANGANATH Vs. M R THYAGARAJA
July 9, 1996
C NAGANNA Vs. STATE OF KARNATAKA
February 22, 1996
C NIRMALA KAMATH Vs. COMMISSIONER FOR TRANSPORT
October 23, 1996
C P MAHADEVA SETTY Vs. NINGAMMA
June 14, 1996
C RANGAIAH Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR TUMKUR DISTRICT
September 20, 1996
C S SRINIVASA RAO Vs. DIRECTOR OF AGRICULTURAL MARKETING INKARNATAKA BANGALORE
July 17, 1996
C SREENIVASA REDDY Vs. K CHINNAPPA
January 11, 1996
C SUBBAIAH SETTY Vs. SAVTTHRAMMA
July 16, 1996
C. RAMANUJAM Vs. THE CHAIRMAN COFFEE BOARD AND ANOTHER
December 10, 1996
CANARA BANK Vs. A ANAND
September 25, 1996
CANARA BANK Vs. COMMERCIAL TAX OFFICER
February 7, 1996
CANARA BANK CONSUMER BANKING DIVISIONM G ROAD BANGALORE Vs. U S HASHMATH ALI
December 9, 1996
CANARA MOTOR TRANSPORT COMPANY KOPPA CHICKMAGALUR Vs. K M ABOOBAKKER
September 24, 1996
CENTRAL FOOD TECHNOLOGICAL RESEARCH INSTITUTE EDUCATION SOCIETY MYSORE Vs. SHANTHI GNANASUNDARAM
June 18, 1996
CHALUVA Vs. C H MAHADEVA
October 25, 1996
CHAMUNDI HOTELS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
April 2, 1996
CHAMUNDI HOTELS PVT. LTD. and another Vs. APPROPRIATE AUTHORITY and others
April 2, 1996
CHANDRAKANTH Vs. STATE OF KARNATAKA
January 1, 1996
CHANDRASHEKAR S SALEMATH Vs. DIRECTOR OF COLLEGIATE EDUCATION OF KARNATAKA
April 19, 1996
CHANDRIKA ENTERPRISES BANGALORE Vs. G VITTALA RAO
January 17, 1996
CHANNAPPA Vs. CHANNAVEERAPPA
October 11, 1996
CHARAK PHARMACEUTICALS Vs. UNION OF INDIA UOI
February 14, 1996
CHAUSON CEMENT AND CHEMICAL CORPORATION BANGALORE Vs. DIRECTOR DEPARTMENT OF MINES AND GEOLOGY BANGALORE
December 20, 1996
CHERYL MARGURITE SOGGEE Vs. RICHARD CHARLES MENASSE
October 31, 1996
CHIEF CONTROLLER OF IMPORTS EXPORTSBANGALORE Vs. MICROSIGN ENGINEERING PRODUCTS BANGALORE
December 20, 1996
CHOWDAMMA Vs. THIMMEGOWDA SINCE DEAD
July 23, 1996
CIGIMOL VARGHESE Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE GOVT OF KARNATAKA
February 7, 1996
CITIZEN OF INDIA Vs. STATE OF KARNATAKA
September 20, 1996
CLAUDE PINTO Vs. M V SHANKAR BHAT
April 4, 1996
COMBINED INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
April 3, 1996
COMBINED INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
January 30, 1996
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS NO 2
January 11, 1996
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED
January 9, 1996
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS NO 1
January 10, 1996
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED
March 26, 1996
COMMISSIONER OF INCOME TAX Vs. BEL EMPLOYEES DEATH RELIEF FUND AND SERVICE BENEFIT FUND ASSN
September 18, 1996
CORPORATION OF CITY OF MYSORE Vs. PUBLIC INTEREST LITIGATION ASSOCIATION REGD MYSORE CITY
July 9, 1996
D ANANDAKUMAR Vs. INDIAN AIRLINES AND ANOTHER
February 22, 1996
D M KESHAVAMURTHY Vs. PRE UNIVERSITY EDUCATION EXAMINATION BOARD BANGALORE
February 19, 1996
D M RAMACHANDRA RAO Vs. STATE OF KARNATAKA
November 28, 1996
D N VENKATARAYAPPA Vs. STATE OF KARNATAKA
June 27, 1996
D P SHARMA Vs. EXECUTIVE ENGINEER SANITARY DIVISION M BANGALORE WATER SUPPLY AND SEWERAGE BOARD
June 19, 1996
D P SHARMA Vs. UNION OF INDIA
September 9, 1996
D PADMA Vs. PARUDDIN KHAN
July 23, 1996
D R SADASHIVA MURTHY Vs. STATE OF KARNATAKA
April 10, 1996
D SAMBASHIVA RAO Vs. DEPUTY COMMISSIONER OF REVENUE BELLARYDISTRICT BELLARY
October 24, 1996
DARSHINI SHKSHANA SAMASTHE REGISTERED SRINGERI CHIKMAGALUR DISTRICT Vs. STATE OF KARNATAKA
March 8, 1996
DATTATRAYA GANESH BHAT Vs. SURENDER KUMARI
January 18, 1996
DECCAN ENTERPRISES BANGALORE Vs. STATE OF KARNATAKA
February 16, 1996
DEVAMMA AITHAPPA Vs. S B NAGARAJAIAH
June 18, 1996
DEVESH SANDEEP ASSOCIATES Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALOR
June 5, 1996
DIAMOND GLASS AGENCIES Vs. COMMISSIONER OF INCOME TAX
November 18, 1996
DIRECTOR CENTRE FOR SOCIAL AND CULTURAL ACTION MANGALORE Vs. REGIONAL TRANSPORT OFFICER AND THE TAXATIONAUTHORITY DAKSHINA KANNADA MANGALORE
February 6, 1996
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
December 6, 1996
DODDAMMA Vs. ASSTT COMMISSIONER
June 4, 1996
DOULATRAJ Vs. STATE OF KARNATAKA
August 21, 1996
DUPHEX CHEMICALS Vs. STATE OF KARNATAKA
February 28, 1996
DYAMAPPA B TALAWAR Vs. STATE OF KARNATAKA
June 12, 1996
E N SRINIVASA Vs. BANGALORE UNIVERSITY GNANA BHARAXHI BANGALORE
April 19, 1996
E VISWESWARAIAH Vs. STATE OF KARNATAKA
January 1, 1996
ELESSAMMA JOSE Vs. STATE OF KARNATAKA
November 19, 1996
EQUIPMENT BANGALORE Vs. GENERAL MANAGER BANGALORE TELEPHONES BANGALORE
July 15, 1996
ERAPPA Vs. STATE
June 26, 1996
ESHWARAWWA Vs. AMARAPPA
December 10, 1996
ESTECO COAL SERVICES LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
July 30, 1996
EVERGREEN GRANITE MAMBALLI YELANDUR TALUK MYSORE DISTRICT Vs. STATE OF KARNATAKA
February 19, 1996
EVERSHINE GRANITES Vs. DEPUTY COMMISSIONER FOR TRANSPORT BANGALORE DIVISION
October 23, 1996
EXCISE COMMISSIONER FOR THE STATE OF KARNATAKA BANGALORE Vs. K SATISHCHANDRA HEGDE FAMILY TRUST UDUPI
January 2, 1996
G C PRABHUSWAMY Vs. SPECIAL DEPUTY COMMISSIONER TUMKUR
August 5, 1996
G EKANTAPPA Vs. STATE OF KARNATAKA
September 9, 1996
G MAHADEVAPPA AND SONS Vs. STATE OF KARNATAKA
July 2, 1996
G N MURTHY Vs. B MANGILAL
June 28, 1996
G N VEMAREDDY Vs. STATE OF KARNATAKA
August 21, 1996
G NARAYANA RAO Vs. V R NAGMANI
July 24, 1996
G PADMANABHA SHENOY Vs. CANARA BANK BANGALORE
March 11, 1996
G T RAMA REDDY Vs. UNION OF INDIA UOI
September 9, 1996
G. GIRIDHAR PRABHU AND ETC. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE, MANGALORE AND ETC.
August 21, 1996
GADAGAYYA Vs. STATE OF KARNATAKA
February 14, 1996
GANAPATHINARAYAN SABHAHIT Vs. SHIVARAM NARAYAN BHAT
April 8, 1996
GANESH KANOBA WAINGANKAR Vs. VITHAL GOURI GOURISH DOVALI
November 8, 1996
GANGADHAR NAGA NAIK Vs. STATE OF KARNATAKA
December 16, 1996
GANGADHARAPPA Vs. STATE OF KARNATAKA
July 3, 1996
GENERAL MANAGER KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE Vs. PANDU
July 25, 1996
GIRIJAMMA Vs. B S MANICKYAM
August 26, 1996
GIRISH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD BANGALORE
September 10, 1996
GIRIYAPPA MALLAPPA Vs. SRIDHARAJ URS
December 16, 1996
GNANAJYOTHI VIDHYA SAMSTHE REGISTERED YELLADAKERE HIRIYUR TALUK CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA
March 7, 1996
GNYANA MANDIR TRUST REGISTERED BANGALORE Vs. STATE OF KARNATAKA
March 1, 1996
GOPALAKRISHNA TEXTILE MILLS PRIVATE LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
October 31, 1996
GOUNDER AND COMPANY Vs. STATE OF KARNATAKA
October 10, 1996
GOVERNMENT OF KARNATAKA Vs. M B PATIL
May 31, 1996
GOVINDARAJU Vs. LAXMINARASA1AH
June 28, 1996
GOWRAMMA Vs. STATE OF KARNATAKA
April 16, 1996
GRAMA SEVA PRATISHTHANA MANIPAL Vs. STATE OF KARNATAKA
August 9, 1996
GSVS ASSOCIATION Vs. STATE OF KARNATAKA
November 15, 1996
GUDDODAGI AND COMPANY BIJAPUR Vs. STATE OF KARNATAKA
September 30, 1996
GUNDAPPA Vs. STATE OF KARNATAKA
March 25, 1996
GUNDU PRALHAD PATIL Vs. BALU SHAHU VAJANTRI
June 12, 1996
GURUBASAWWA Vs. IRAWWA
September 19, 1996
GURURAJA JOSHI Vs. CHIEF SECRETARY TO GOVT OF KARNATAKA
December 20, 1996
H ABDUL SATTAR Vs. K M RAJASHEKHAR
October 1, 1996
H B GURUCHANNABASAVAIAH Vs. DISTRICT MAGISTRATE TUMKUR
August 22, 1996
H G SHIVANANDAPPA Vs. STATE OF KARNATAKA
August 8, 1996
H IBRAHIM Vs. STATE OF KARNATAKA
March 29, 1996
H L CHANDREGOWDA Vs. BANGALORE UNIVERSITY
March 18, 1996
H M P CEMENTS LIMITED SHAHABAD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 2, 1996
H N NANJE GOWDA Vs. STATE OF KARNATAKA
March 8, 1996
H N PUTTARAJU Vs. GOVERNMENT OF KARNATAKA
November 20, 1996
H N SRINIVASA BABU Vs. STATE OF KARNATAKA
January 22, 1996
H S JAYARAMU Vs. UNIVERSITY OF MYSORE
February 13, 1996
H SARVOTHAMA RAO Vs. REGIONAL TRANSPORT OFFICER HASSAN
February 27, 1996
H. Ibrahim and others Vs. The State and others
March 29, 1996
H. LAXMANAGOUDA AND OTHERS Vs. AGRICULTURE PRODUCE MARKET COMMITTEE, SIRA AND OTHERS
August 21, 1996
HANAMANTHA GAVADU PATIL Vs. LAND TRIBUNAL KHANAPUR
April 11, 1996
HANUMAKKA Vs. STATE OF KARNATAKA
September 12, 1996
HANUMAN SILKS Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
July 24, 1996
HANUMANTHAPPA Vs. CHANDRASHEKARAPPA
September 5, 1996
HANUMANTHEGOWDA Vs. STATE OF KARNATAKA
November 8, 1996
HARIHAR POLYFIBERS Vs. SUB DIVISIONAL MAGISTRATE HAVERI DHARWAR DIST
November 29, 1996
HARISCHANDRA HEGDE Vs. STATE OF KARNATAKA
February 16, 1996
HARISINGH Vs. ACHAMMA
September 9, 1996
HASANAMBA EDUCATION TRUST R VIDHYANAGAR HASSAN Vs. MYSORE UNIVERSITY MYSORE
January 24, 1996
HEAD QUARTERS ASSISTANT THE DEPUTY COMMISSIONERS OFFICE MYSORE Vs. VENDI CHAND HASTHIMAL AND COMPANY MYSORE
June 6, 1996
HERITAGE PAPER MILLS LIMITED Vs. STATE OF KARNATAKA
September 10, 1996
HIGH COURT OF KARNATAKA Vs. P N SHETTY
March 7, 1996
HIGH COURT OF KARNATAKA Vs. P N SHETTY
January 19, 1996
HIGH COURT OF KARNATAKA Vs. CHINNEN DAS
February 19, 1996
HIGH COURT OF KARNATAKA Vs. CHINNEN DAS ON BEHALF OF BENNETTE COLEMAN AND COMPANY LIMITED
December 19, 1996
HIGH COURT OF KARNATAKA BANGALORE Vs. H S BASAVANNA
October 28, 1996
HIRABAI Vs. HANUMATH KRISHNAJI BHIDE
April 17, 1996
HOLEMUTT CHITRADURGA Vs. NINGAPPA
September 2, 1996
HOTEL BHEEMA Vs. TELECOM DISTRICT ENGINEER
April 9, 1996
Hotel Bheema Vs. Telecom District Engineer, Devangere and another
April 19, 1996
HOYSALA BLOW MOULDERS INDIA LIMITED BANGALORE Vs. SURATH GOODS TRANSPORT SERVICE BANGALORE
August 13, 1996
HUBERT LOBO Vs. PRESIDING OFFICER LABOUR COURT MANGALORE
July 8, 1996
I T C LTD Vs. PRESIDING OFFICER II ADDITIONAL
August 20, 1996
IMAMBI Vs. ABDUL RAHIMAN SAHEB
August 29, 1996
INDIA TRADE PROMOTION ORGANISATION NEWDELHI8 Vs. M USHA RAMAPRASAD
January 30, 1996
INDIAN MEDICAL ASSOCIATION Vs. STATE OF KARNATAKA
June 5, 1996
INDIAN OIL CORPORATION LIMITED Vs. LAKSHMI VARMA
March 29, 1996
INDIAN OIL CORPORATION LTD Vs. LAKSHMI VARMA
March 19, 1996
INDO AMERICAN HYBRID SEEDS BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
October 11, 1996
INDO NISSIN FOODS LIMITED BANGALORE Vs. APPRAISER OF CUSTOMS
April 19, 1996
INSTRUMENTS INCORPORATED Vs. INDUSTRIAL CABLES INDIA LIMITED
February 29, 1996
INTELLECT SYSTEM PVT. LTD. Vs. UNITY ENGINEERING INDUSTRIES
September 19, 1996
IRAPPA BHIMAPPA SHIROL Vs. TALUK AGRICULTURAL PRODUCE CO OPERATIVEMARKETING SOCIETY LIMITED BIJAPUR
August 2, 1996
IRAWA Vs. ASSISTANT COMMISSIONER DHARWAD DIVISIONAND LAND ACQUISITION OFFICER DHARWAD
July 9, 1996
ISHWARAPPA HANMANTAPPA CHIKKADI Vs. RAMAPPA BASAPPA BHOSALE & ORS.
September 20, 1996
ISMAIL BABA SAHAB Vs. A A HULAGERI
November 21, 1996
ISMAIL S O IBRAHIM SAVAL Vs. STATE OF KARNATAKA
November 8, 1996
J P GANGADHARA Vs. DIRECTOR OF TECHNICAL EDUCATION IN KARNATAKA
January 5, 1996
J RAMA Vs. VIJAYA BANK HEAD OFFICE MANGALORE
June 17, 1996
J S RAMESH Vs. STATE OF KARNATAKA
August 23, 1996
J S RAMESH Vs. STATE OF KARNATAKA
October 23, 1996
J SURESH Vs. CORPORATION OF THE CITY OF BANGALORE
July 5, 1996
JANAB SHASTRY KHAJA HUSSAIN Vs. KARNATAKA BOARD OF WAKFS BANGALORE
November 26, 1996
JAVA SURI Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BANGALORE
February 26, 1996
JAVID AHMED SHAH Vs. PRINCIPAL DR B R AMBEDKAR MEDICAL COLLEGE BANGALORE
February 7, 1996
Javid Ahmed Shah and other Vs. Principal, Dr. B.R. Ambedkar Medical College, Bangalore
February 7, 1996
JAYAKAR Vs. STATE OF KARNATAKA
July 10, 1996
JAYALAXMI INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS TUMKUR
February 27, 1996
JAYASHANKAR Vs. STATE OF KARNATAKA
December 18, 1996
JAYASHREE J SHENOY Vs. STATE OF KARNATAKA
March 13, 1996
Jeevajyothi Ashrama Vs. B.P. Ramamanohara and others
May 29, 1996
JEEVAJYOTHIA SHRAMA SORAB Vs. B P RAMAMANOHARA
May 29, 1996
K B MACHAISH Vs. AJJITTIRA S MANDANNA
July 24, 1996
K B NAGENDRA Vs. S P RAGHUNATH
August 21, 1996
K B SANTOSH Vs. SEBASTIN JOSEPH
December 19, 1996
K BASAVARAJA Vs. STATE OF KARNATAKA
March 18, 1996
K C SATHYAVATHI Vs. DEPUTY COMMISSIONER
September 3, 1996
K DHANAPAL Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE
April 10, 1996
K KUNHAMBU Vs. VIJAYA BANK K G ROAD BANGALORE
July 10, 1996
K L E SOCIETYS COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA
February 16, 1996
K LAKSHMINARAYANA UPADHAY Vs. UNION OF INDIA UOI
September 23, 1996
K LAKSHMIPATHY Vs. CHANNAIAH
June 20, 1996
K M BALAKRISHNA Vs. STATE OF KARNATAKA
December 19, 1996
K M NATARAJ ADVOCATE Vs. STATE OF KARNATAKA
February 13, 1996
K M PUTTASWAMY Vs. PUNJAB NATIONAL BANK BANGALORE
July 17, 1996
K M SARPABHUSHANA SWAMY Vs. EDUCATIONAL APPELLATE TRIBUNAL BELLARY
January 12, 1996
K N KRISHNAPPA Vs. T R GOPALKRISHNA SETTY
March 15, 1996
K N SUBBA REDDY Vs. STATE OF KARNATAKA
June 12, 1996
K NAGARAJU Vs. DEPUTY COMMISSIONER CHICKMAGALUR DISTRICT CHICKMAGALUR
July 5, 1996
K R JAMBUKESHWAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CHITRADURGA
October 25, 1996
K R TYAGI Vs. NATIONAL TEXTILE CORPORATION
September 11, 1996
K RAMACHANDRA SRINIVAS KINI Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MANGALORE DAKSHINA KANNADA
June 24, 1996
K RAMAJOIS Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
January 10, 1996
K RAVIKUMAR Vs. STATE OF KARNATAKA
July 31, 1996
K S R T C STAFF AND WORKERS Vs. K S R T C
July 25, 1996
K SATYA NARAYANA PRASAD Vs. TOWN MUNICIPAL COUNCIL PUTTUR D K
July 1, 1996
K UPENDRA NAIK Vs. DEPUTY COMMISSIONER SHIMOGA
June 12, 1996
K V PANDURANGA RAO Vs. KARNATAKA DAIRY DEVELOPMENT CORPORATION BANGALORE
April 12, 1996
KALLAPPA BABU NAIK Vs. STATE OF KARNATAKA
April 17, 1996
KAMAT HOTEL HUBLI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
August 2, 1996
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
August 7, 1996
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. STATE OF KARNATAKA
February 29, 1996
KANTAMANI BALABAMAYYA Vs. YELAMANCHILI GOPAL RAO
August 16, 1996
KANTHAMMA ACHAMMA Vs. P R VENKATARAMANAPPA
July 22, 1996
KARIYAPPA Vs. STATE OF KARNATAKA
January 8, 1996
KARIYAPPA ALIAS KARIYAPPA Vs. A C HASSAN
September 4, 1996
KARIYAPPA GOWDA Vs. B NARAYANA BHAT
October 30, 1996
KARNATAKA BANK LIMITED Vs. MANJUNATHA FLOUR MILLS
January 24, 1996
KARNATAKA BOARD OF WAKF Vs. LAND TRIBUNAL BELGAUM
April 9, 1996
KARNATAKA BOARD OF WAKFS Vs. STATE OF KARNATAKA
September 11, 1996
KARNATAKA CENTRAL COOPERATIVE Vs. R H GUDAGNUR
November 27, 1996
KARNATAKA EDUCATION SOCIETY M B NAGAR DHARWAR Vs. STATE OF KARNATAKA
January 16, 1996
KARNATAKA ELECTRICITY BOARD Vs. SANDUR MANGANESE AND IRON ORES LIMITED
July 5, 1996
KARNATAKA ELECTRICITY BOARD Vs. SHAH KANJI DEVJI OIL MILLS
June 20, 1996
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. SHA KANJI DEVJI OIL MILLS KESHWAPUR HUBLI
June 20, 1996
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. G R LAKSHMAIAH
January 17, 1996
KARNATAKA LIBERAL EDUCATION SOCIETY BELGAUM Vs. STATE OF KARNATAKA
April 19, 1996
KARNATAKA LIGHT METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX.
December 11, 1996
KARNATAKA LIGHT METAL INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1996
KARNATAKA STATE JUDICIAL EMPLOYEES HOUSEBUILDING CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. STATE OF KARNATAKA
November 11, 1996
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. R SETHURAM
April 19, 1996
KARNATAKA STATE ROAD TRANSPORT CORPORATIONSTAFF WORKERS FEDERATION Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 25, 1996
KARNATAKA UNAIDED SCHOOLS RECOGNISED MANAGEMENT ASSOCIATION REGD BANGALORE Vs. STATE OF KARNATAKA
March 1, 1996
KARNATAKA VIDYA VARDHAKA SAMITHI ALAWANDI KOPPAL TALUK RAICHUR DISTRICT Vs. STATE OF KARNATAKA
January 19, 1996
KASHMIR D GUDINHO Vs. SURESH KULKARNI
November 20, 1996
KASIMJI MUZUMIL ALIAS MD IQBAL Vs. C YOGESH MALLAYA
November 7, 1996
KASTURBA HOSPITAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 16, 1996
KEMPANNA Vs. STATE OF KARNATAKA
December 20, 1996
KENCHAPPA Vs. C.M. SEETHARAMAIAH
September 3, 1996
KESHAVAN V CHALAM Vs. UNION OF INDIA
July 11, 1996
KHAJA EDUCATION SOCIETY GULBARGA Vs. STATE OF KARNATAKA
February 26, 1996
KHODAY RIBBON CARBON AND ALLIED INDUSTRIES Vs. STATE OF KARNATAKA
February 28, 1996
KIRLOSKAR PROPRIETARY LIMITED Vs. KIRLOSKAR DIMENSIONS PRIVATE LIMITED
June 14, 1996
KOTTAIAH Vs. STATE OF KARNATAKA
July 16, 1996
KRISHNA DEVARAYA EDUCATIONAL TRUST BANGALORE Vs. STATE OF KARNATAKA
March 21, 1996
KRISHNAPPA Vs. THOPPAIAH SHETTY
July 24, 1996
KULKARNI GEETA M Vs. STATE OF KARNATAKA
January 2, 1996
KWALITY BISCUITS LTD Vs. ASSTT COMMR OF CENTRAL EXCISE
March 26, 1996
L J PRAKASH Vs. STATE OF KARNATAKA
June 10, 1996
L N MADALI Vs. STATE OF KARNATAKA
January 31, 1996
LAKSHMAN Vs. SUSHEEL CHAND CHOUDHARY
January 31, 1996
LAKSHMINARAYANA Vs. KARNATAKA STATE SEEDS CORPORATION LIMITED BANGALORE
April 17, 1996
LAL BAHADUR MEMORIAL ENGLISH SCHOOL BANGALORE Vs. STATE OF KARNATAKA
January 3, 1996
LALITHA KEMPARAJ URS Vs. K S DEVAPAL
January 31, 1996
LALITHABAI Vs. CITY CORPORATION OF GULBARGA
February 6, 1996
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER BELGAUM Vs. RAMACHANDRA YALLAPPA GAVADE ALIAS PATIL
August 1, 1996
LAND ACQUISITION OFFICER UPPER KRISHNAPROJECT BHEEMARAYANAGUDI Vs. GUNDACHARYA
October 28, 1996
LAWRENCE DSOUZA Vs. RATHNAVATHI
September 30, 1996
LAXMAN Vs. STATE OF KARNATAKA
November 5, 1996
LEELAVATHIK HEGGADTHI Vs. CHANDU SHETTY
August 28, 1996
LEONIOR GEORGE Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE KADUR CHICKMAGALUR DISTRICT
July 17, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. AJIT GANGADHAR SHANBHAG
January 5, 1996
LITHA THOMAS Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILYWELFARE GOVERNMENT OF KARNATAKA BANGALORE
July 31, 1996
LORETTA SOCIAL AND EDUCATIONAL SOCIETY BANGALORE Vs. STATE OF KARNATAKA
February 29, 1996
LOVELY JOSEPH Vs. STATE OF KARNATAKA
October 31, 1996
M A JESUDIAN Vs. ISMAIL
December 6, 1996
M A KADAKANI Vs. M T NARVEKAR
July 3, 1996
M A KODAKANI Vs. M T NARVEKAR
July 23, 1996
M BHOJARAJA Vs. STATE BANK OF MYSORE HEAD OFFICE BANGALORE
January 18, 1996
M D MUTHU Vs. REV D P SHETTIAN
April 21, 1996
M DAKSHINA MURTHY Vs. STATE BANK OF INDIA BOMBAY
June 27, 1996
M G ACHAPPA Vs. PRESCRIBED OFFICER TO HOLD ELECTIONS OF ADHYAKSHA UPADHYAKSHA OF GONIKOPPAL
August 6, 1996
M G HALDIPURKAR Vs. KARNATAK UNIVERSITY DHARWAD
January 8, 1996
M G RUKMINI Vs. MANAGING DIRECTOR SHANKAR TRANSPORT COMPANY KOPPA CHICKMAGALUR DISTRICT
January 9, 1996
M K JOSEPH Vs. UNION OF INDIA
March 19, 1996
M KRISHNAGOUDA Vs. AUTHORISED OFFICER SUPER INTENDENT OF EXCISE GULBARGA
March 22, 1996
M KRISHNAPPA Vs. R KANIKARAJ
January 16, 1996
M MALEYADRI ALIAS RAMESH Vs. STATE OF KARNATAKA
June 24, 1996
M MALLAPPA Vs. MYSORE STATE AGRO INDUSTRIES CORPORATION LIMITED BANGALORE
August 22, 1996
M NAGENDRAPPA Vs. COMMEREIA1 TAX OFFICER
July 30, 1996
M NARASIMHA MURTHY Vs. STATE OF KARNATAKA
August 20, 1996
M PAPA NAIK Vs. COMMISSIONER CITY MUNICIPAL COUNCIL DAVANGERE
March 21, 1996
M R CHAKRAPANI IYENGAR Vs. CANARA BANK
September 18, 1996
M R NARAHARI PANDIT Vs. VEENADEVI JALAN
July 8, 1996
M RAVISHANKAR Vs. R PUSHPA
November 26, 1996
M SHANKARAPPA Vs. INDERCHAND BAFNA
July 11, 1996
M SUBRAMANIAN Vs. NACHIAPPA BOREWELL SERVICES BANGALORE
June 13, 1996
M SUNNSAB Vs. RAMEEZABI
July 1, 1996
M VENKATARAMAIAH Vs. STATE OF KARNATAKA
January 17, 1996
M VENKATESH Vs. HINDUSTAN MACHINE TOOLS LIMITED BANGALORE
March 12, 1996
M VIJAYA KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
November 21, 1996
M. Nagendrappa Vs. Commercial Tax Officer, Harapanahalli
July 30, 1996
M.R. Narahari Pandit Vs. Veenadevi Jalan and another
July 8, 1996
M/S. SAPTHAGIRI INDUSTRIES Vs. THE JOINT DIRECTOR LAW ENFORCEMENT CELL AND OTHERS
September 4, 1996
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. MANAGER VIJAYA BANK BRANCH BROADWAY HUBLI
August 5, 1996
MAHADEVAPPA AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS.
March 25, 1996
MAHADEVAPPA D GOURI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
October 11, 1996
MAHAMMAD HUSSAIN DABAHAYATSAB MULLA Vs. CHARITY COMMISSIONER BELGAUM
June 19, 1996
MAHAVEER CHAMBANNA KALLIMANI Vs. STATE OF KARNATAKA
April 18, 1996
MAHESH CHEMICALS, MANGALORE Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BANGALORE
March 21, 1996
MAHILA JAGRAN MANCH BANGALORE Vs. STATE OF KARNATAKA
November 19, 1996
MAHILA JAGRAN MANCH BANGALORE Vs. STATE OF KARNATAKA
September 13, 1996
MALAYAIAH Vs. G S VASANTHA LAKSHMI
August 12, 1996
MALLANA GOUDA Vs. STATE OF KARNATAKA
March 27, 1996
MALLAPPA REVANAPPA DONGAON Vs. GURUSIDDAPPA DANAPPA PAWALE
April 11, 1996
MALLAWA Vs. STATE OF KARNATAKA
August 28, 1996
MALLESWARAM LADIES ASSOCIATION R MALLESWARAM BANGALORE Vs. H N CHANNAIAH
August 20, 1996
MALLIKARJUNA SWAMY B S Vs. BANGALORE UNIVERSITY JNANA BHARATHI KENGERI
January 17, 1996
MANAFGEMENT OF J G CO OPERATIVE HOSPITAL LTD Vs. S SCHOUGULA
July 5, 1996
MANAGEMENT OF J G CO-OPERAVTIVE HOSPITAL LTD Vs. S S CHOUGULA
July 5, 1996
MANAGEMENT OF MOTOR INDUSTRIES COMPANY LIMITED BANGALORE Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
July 3, 1996
MANAGEMENT OF MYSORE KIRLOSKAR LIMITED HARIHAR Vs. WORKMEN
November 19, 1996
MANAGEMENT OF MYSORE KIRLOSKAR LTD Vs. WORKMENRESENTED
November 19, 1996
Management of Mysore Kirloskar Ltd. Vs. The Workmen represented by General Secretary
November 19, 1996
MANAGEMENT OF SANDOZ INDIA LTD Vs. C C JOSEPH
July 5, 1996
MANDYA RURAL POLICE Vs. RAVI KUMAR
November 29, 1996
MANIPAL INSTITUTE OF TECHNOLOGY Vs. PRINCIPAL SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT BANGALORE
April 8, 1996
MANJOG BUILDERS BANGALORE Vs. VYALIKAVAL CO OPERATIVE HOUSING SOCIETY LIMITED
November 26, 1996
MANJULA K SHAH Vs. COMMERCIAL TAX OFFICER 40TH CIRCLE BANGALORE
January 9, 1996
MANJULAKUDLIGI Vs. S V PATIL
October 25, 1996
MANJUNATHA RAO Vs. LAND TRIBUNAL BHADRAVATHI
March 15, 1996
MANNE MANGAMMA Vs. SIDDANAGOUDA
June 21, 1996
MANOHAR Vs. STATE OF KARNATAKA
June 19, 1996
MARAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER CHITRADURGA
September 23, 1996
MARIAN EDUCATION TRUST REGD BANGALORE Vs. STATE OF KARNATAKA
March 19, 1996
MARINAS SOCIAL WELFARE ASSOCIATION REGD BANGALORE Vs. COMMISSIONER FOR PUBLIC INSTRUCTION IN KARNATAKA
March 11, 1996
MARUTHI KHANDASARI Vs. STATE OF KARNATAKA
April 16, 1996
MARY JOYCE POONACHA Vs. K T PLANTATIONS PRIVATE LIMITED
January 23, 1996
MEDICAL OFFICER GOVERNMENT AYURVEDIC DISPENSARY Vs. MYSORE DISTRICT CENTRAL CO OPERATIVE WHOLE SALE STORES
August 5, 1996
MEENAKSHI Vs. D RAJASHEKARAPPA
October 31, 1996
MEERA MUKUND Vs. LOKANATH
April 8, 1996
MICHAEL MASCARENHAS Vs. JOHN MASCARENHAS
April 12, 1996
MIRZA MOHAMMED YOUSUF BAIG Vs. DECCAN ENTERPRISES BANGALORE
February 12, 1996
MOHAMMED ASLAM Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
October 30, 1996
MOHAMMED BASHEER AHMED Vs. HAKEEM NOORULLA SHERIEF
September 6, 1996
MOHAMMED ISAQ Vs. MEHARUNNISA
September 19, 1996
MOHAN MEAKIN LIMITED SIMLA HIMACHAL PRADESH Vs. STATE OF KARNATAKA
September 19, 1996
MOHANDAS SHIVARAY SHIROOR Vs. DISTRICT ELECTION OFFICER AND THE DEPUTYCOMMISSIONER UTTARA KANNADA DISTRICT KARWARAND
July 19, 1996
MOHD MUNEWER Vs. STATE OF KARNATAKA
December 10, 1996
MONIKA PAHWA Vs. DIRECTOR OF MEDICAL EDUCATION BANGALORE
February 6, 1996
MOTYAPPA Vs. DEPUTY COMMISSIONER SHIMOGA
August 1, 1996
MOULANA MOULVI KAZI SYED SHAFIUDDIN AND ASGHAR HUSSAIN Vs. STATE OF KARNATAKA
July 10, 1996
MRF LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
April 2, 1996
MUNIBACHAMMA Vs. DIRECTOR OF MINES GEOLOGY BANGALORE
February 19, 1996
MUNICHINNAMMA Vs. STATE BANK OF MYSORE SRENIVASAPURA BRANCH SRINIVASAPURA
June 12, 1996
MUNINAGAIAH Vs. STATE OF KARNATAKA
June 11, 1996
MUNIYAPPA Vs. RAMAIAH
March 26, 1996
MUNIYAPPA Vs. RAMAIAH
March 6, 1996
MURUGENDRA SHIKSHANA SAMSTHA KAVATKOPTALUK ATHNI BELGAUM DISTRICT Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS BANGALORE
March 11, 1996
MYSORE MANUFACTURERS AND TRADERS Vs. KARNATAKA ELECTION BOARD
October 4, 1996
MYSORE SUGAR COMPANY LIMITED SUGAR TOWN MANDYA Vs. B G SIDDARAMAIAH
April 18, 1996
MYSORE SUGAR COMPANY LIMITED SUGAR TOWN MANDYA Vs. B T KRISHNAMURTHY
July 31, 1996
N A AMARESHAPPA Vs. STATE OF KARNATAKA
August 8, 1996
N BALAKRISHNA Vs. CHAMPA S NITTOOR
March 18, 1996
N BALASUBRAMANIAN Vs. CANBANK FINANCIAL SERVICES LIMITED BANGALORE
April 10, 1996
N BENUKA Vs. VIJAYA T BELGAUMKAR
November 29, 1996
N GUDDAPPA POOJARY Vs. ASSISTANT COMMISSIONER PUTTUR SUB DIVISION PUTTUR DAKSHINA KANNADA DISTRICT
June 28, 1996
N H ANJANAPPA Vs. STATE OF KARNATAKA
July 11, 1996
N H NINGEGOWDA Vs. HONBLE HIGH COURT OF KARNATAKA BANGALORE
August 14, 1996
N HANUMANTHA RAO Vs. CORPORATION OF CITY OF BANGALORE
February 23, 1996
N K S MURTHY Vs. STATE OF KARNATAKA
July 30, 1996
N K SUBRAMANYAM Vs. H SUBRAMANYA JOIS
October 24, 1996
N KEMPANNA Vs. STATE OF KARNATAKA
July 1, 1996
N NAGAPPA Vs. SANNA NINGEGOWDA
February 1, 1996
N RAFIQ AHMED Vs. C R REVANNA GURUSIDDAPPA HARDWAREMERCHANT BANGALORE
April 16, 1996
N VENKOBA RAO Vs. B K SHREENIVASA IYENGAR
July 3, 1996
NAGARAJAPPA Vs. PUTTADEVAMMA
June 21, 1996
NAGARATHNA S MURTHY Vs. PADMA PRAKASH SHETTY
January 23, 1996
NAGASHREE M RATHNAPPA Vs. STATE OF KARNATAKA
December 20, 1996
NANDINI Vs. LIFE INSURANCE CORPORATION OF INDIA HYDERAB
November 22, 1996
NARAYANA RAO G Vs. NAGAMANI V R
July 24, 1996
NAREN V NIMBAL Vs. GULBARGA UNIVERSITY GULBARGA
March 12, 1996
NARENDRAKUMAR NAKHAT Vs. NANDI HASBI TEXTILE MILLS LIMITED
October 8, 1996
NATH STEEL AND NON-FERROUS RE-ROLLING MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
February 20, 1996
NATHURAM GOVINDRAM Vs. SUBHASH TAVANAPPA
August 27, 1996
NATIONAL CO OPERATIVE BANK LIMITED BANGALORE Vs. C V S TRADING COMPANY BANGALORE
August 8, 1996
National Insurance Co. Ltd. Vs. Lakshmi and others
March 29, 1996
National Insurance Company Limited Vs. Prakashchand Hanuman Bhugale and others
September 24, 1996
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. PRAKASHCHAND HANUMAN BHUGALE
September 24, 1996
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. NINGAMMA
February 8, 1996
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. LAKSHMI
March 29, 1996
NATIONAL INSURANCE COMPANY LIMITED HUBLI Vs. MOSES DINDANNAVAR
January 30, 1996
NAVEEN S CHITRAGAR Vs. SECRETARY AGRICULTURAL PRODUCE MARKET COMMIT TEE DHARWAD
September 2, 1996
NE VARADARAJA CASHEW INDUSTRIES Vs. STATE OF KARNATAKA
August 6, 1996
NEELAMMA Vs. ASSISTANT COMMISSIONER SHIMOGA
September 18, 1996
NEERAJKAUL Vs. KUVEMPU UNIVERSITY SHIMOGA
August 13, 1996
NETHAJI EDUCATIONAL SOCIETY MALUR Vs. STATE OF KARNATAKA
July 2, 1996
NEW INDIA ASSURANCE COMPANY LIMITED Vs. W H DEVAKUMAR
April 16, 1996
NINGABHAT Vs. RAMACHANDRA LAKSHMAN RAO IRANI
August 20, 1996
NINGE GOWDA Vs. SAHADEVAN
June 11, 1996
NITTE EDUCATION TRUST NITTE KARKALA TALUKDAKSHINA KANNADA Vs. UNION OF INDIA
March 18, 1996
NOORULLA AMIN MUSUBA Vs. CHANDRU SHENIYAR NAIK
April 19, 1996
NORTH COORG HIGHER EDUCATION SOCIETY Vs. STATE OF KARNATAKA
February 15, 1996
O GEETHA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OFEDUCATION BANGALORE
September 10, 1996
O VASANTHA Vs. KARNATAKA BANK LIMITED DR U P MALLYA ROADBRANCH MANGALORE
September 3, 1996
ORIENTAL INSURANCE CO LTD Vs. CHIKKEGOWDA
July 8, 1996
ORIENTAL INSURANCE CO LTD Vs. N CHANDRASHEKARAN
February 8, 1996
ORIENTAL INSURANCE CO LTD Vs. VASANTHA PITAMBAR
October 10, 1996
ORIENTAL INSURANCE CO LTD Vs. R H NARAYANAPPA
October 11, 1996
ORIENTAL INSURANCE CO LTD Vs. N S DEVARAJA
November 20, 1996
ORIENTAL INSURANCE CO LTD Vs. N ABBAS ALI
December 2, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. N CHANDRASHEKARA
February 8, 1996
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. RAVICHANDRAN
July 12, 1996
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. H K MANJUNATHA
November 6, 1996
P A BELLIAPPA Vs. STATE OF KARNATAKA
November 28, 1996
P FATESH AHAMED SAHEB Vs. SANDUR USMAN SAHEB
September 26, 1996
P GOVINDASWAMY Vs. T DEVARAJ
October 10, 1996
P GURAPPA SETTY Vs. BAGULAMANE MARAPPA
July 24, 1996
P K APPANNA Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD BANGALORE
July 26, 1996
P KRISHNAPPA Vs. STATE OF KARNATAKA
September 19, 1996
P M KHODE Vs. STATE BANK OF INDIA
June 4, 1996
P M KRISHNASWAMY NAIK Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER CHITRADURGA
August 21, 1996
P MANJUNATH SHENOY Vs. VISHALAKSHI PAI
March 15, 1996
P S SUNDARAM Vs. PRAMOD
December 2, 1996
P SHYAMARAJU Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
November 8, 1996
P SRINIVASA RAMACHANDER Vs. CENTRAL MACHINE TOOL INSTITUTE BANGALORE
January 19, 1996
P V SINDHUR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 19, 1996
P.V. Sindhur Vs. The Asstt. Commissioner of Commercial Taxes, and others
March 19, 1996
PADAMANNA HANAMANT HADAGALI ALIAS PUJARI Vs. STATE OF KARNATAKA
June 27, 1996
PAPANNA Vs. NAGACHARI
February 20, 1996
PARAMJIT SINGH Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE
July 17, 1996
PARASMAL S JAIN Vs. DEPUTY COMMISSIONER DHARWAR
October 24, 1996
PATEL VEERABASAPPA DEAD Vs. BASAMMA DEAD
March 1, 1996
PATIL AND SONS B T Vs. COMMISSIONER OF GIFT TAX
June 27, 1996
PERAKAMMA Vs. M CHINNAIAH
July 12, 1996
PILLAMMA Vs. P RANGARAJU
January 23, 1996
PILLAMMA Vs. P RANGARAJU
January 13, 1996
POONAM STONE PROCESSING INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN GULBARGA DIVISION GULBARGA
January 8, 1996
POWERFLOW LIMITED Vs. ADDITIONAL LABOUR COURT BANGALORE
August 6, 1996
Powerflow Ltd. and another Vs. The Addl. Labour Court and others
August 6, 1996
PRABHAKAR H MANJARE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
August 30, 1996
PRABHU SALES Vs. COMMERCIAL TAX OFFICER
January 19, 1996
PRAMILA NESARGI Vs. UNION OF INDIA UOI
November 20, 1996
PRATHIBA DISTRIBUTORS Vs. STATE OF KARNATAKA
July 11, 1996
PREMA Vs. THANGAPPAN
December 9, 1996
PRESTON INDUSTRIES Vs. COMMERCIAL TAX OFFICER DISTRICT CIRCLE III BANGALORE
January 2, 1996
PRINCIPAL CIVIL JUDGE AND CHIEF JUDICIAL MAGISTRATE BELGAUM Vs. MANJULA K KUDALAGI
December 4, 1996
PURUSHOTTAM LAL SINGLA Vs. STATE OF KARNATAKA
August 23, 1996
PUSHPANJALI TOURING TALKIES Vs. ENTERTAINMENT TAX OFFICER
April 10, 1996
PUTTAPPA Vs. RAMAPPA
February 20, 1996
PUTTAVEERAIAH Vs. STATE OF KARNATAKA
January 5, 1996
PUTTEGOWDA Vs. PUTTASWAMYGOWDA
February 14, 1996
R BALAJI SINGH Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH FACTORY I AND II BANGALORE
December 5, 1996
R L MEHARWADE Vs. GARUDA CHIT AND TRADING COMPANY PRIVATE LIMITED HUBLI
June 13, 1996
R M S TELEPHONE EMPLOYEES HOUSE BUILDINGCO OPERATIVE SOCIETY LIMITED BANGALORE Vs. GOVERNMENT OF KARNATAKA
August 19, 1996
R NARAYANA SETTY CONSTRUCTION COMPANY PRIVATE LIMITED BANGALORE Vs. DIRECTOR OF AGRICULTURAL PRODUCE MARKET COMMITTEE IN KARNATAKA BANGALORE
August 20, 1996
R PAMPAPATHI Vs. SENIOR INSPECTOR OF MOTOR VEHICLES R T O HOSPET
June 17, 1996
R PAMPAPATHI Vs. STATE OF KARNATAKA
July 2, 1996
R R KHANOLKAR Vs. MADHAVI ARUN KAMATH
July 25, 1996
R S RAJANNA Vs. BASAVAIAH
September 30, 1996
R SHAMANNA Vs. STATE BANK OF MYSORE BANGALORE
November 25, 1996
R VENKATESHAM CHETTY Vs. STATE OF KARNATAKA
March 12, 1996
RAICHUR TUFF TREADS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 11, 1996
RAJA MOTORS Vs. ADDITIONAL DEPUTY COMMISSIONER OF ENTRY TAXES-CUM-COMMERCIAL TAXES ASSESSMENTS-III BANGALORE CITY DIVISION I
July 25, 1996
RAJATHA ENTERPRISES Vs. COMMISSIONER OF CORPORATION OF THE CITY OF BANGALORE
April 8, 1996
RAJENDRAPAL SINGH Vs. BOARD OF EXAMINATIONS DEPARTMENT OF DRUGSCONTROL BANGALORE
February 13, 1996
RAJESAB BANDAGISAB GENNUR Vs. SIDDALINGAYYA RUDRAYYA HIREMATH
October 29, 1996
RAM ESTATE Vs. CORPORATION BANK
July 10, 1996
RAMACHANDRA BHIMAPPA MURGOD Vs. SUSHILA
October 7, 1996
RAMACHANDRA HIGH SCHOOL PERNE BANTWALTALUK DAESHINA KANNADA Vs. STATE OF KARNATAKA
January 25, 1996
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
October 10, 1996
RAMANGOUDA HANUMANTHA PATIL Vs. HIGH COURT OF KARNATAKA
February 29, 1996
RAMANNA ALIAS RAMA SAPALYA Vs. K MONNAPPA SAPALYA
August 6, 1996
RAMAPPAALAGOUDA PADDI Vs. SOLABAYYA SHIDDAYYA GUGIKOLLAMATH
June 19, 1996
RAMARAO Vs. UNION OF INDIA
July 9, 1996
RAMU ALIAS DHARYA Vs. STATE OF KARNATAKA
June 28, 1996
RAMU KALLAPPA KIWADA Vs. U RAMADAS NAIK
December 2, 1996
RANGA VENKATASWAMY MULLA Vs. PRABHAKAR HANUMANT CHAVAN
August 5, 1996
RAVI NARAYAN Vs. BANGALORE WATER SUPPLY SEWERAGE BOARD
January 19, 1996
RAVICHANDRA HEBBALLI Vs. KARNATAK UNIVERSITY DHARWAD
July 24, 1996
REGIONAL TRANSPORT OFFICER SHIMOGA Vs. NAGENDRA
October 24, 1996
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. M GAUTAM MACHAIAH
March 14, 1996
REIHANEH DHALA EHALEELI Vs. SWAMY SHRADDANANDA ALIAS MURLIMANOHAR MISHRA
July 25, 1996
RESIDENTS OF MICO LAYOUT II STAGE BANGALORE Vs. J S S MAHAVIDYA PEETHA MYSORE
June 21, 1996
RITZ HOTELS MYSORE LIMITED Vs. STATE OF KARNATAKA
November 14, 1996
ROSE MARY Vs. CHAIRMAN CUM MANAGING DIRECTOR BHARAT ELECTRONICS LIMITED JALAHALLI BANGALORE
March 8, 1996
RUKIYA Vs. MOHAMMED
July 18, 1996
RUKMI B RAY Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS
April 2, 1996
S CHANDER Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 18, 1996
S HIRANYAPPA Vs. STATE OF KARNATAKA
October 25, 1996
S JAYARAJAN Vs. RESERVE BANK OF INDIA
July 24, 1996
S KRISHNA Vs. STATE OF KARNATAKA
October 30, 1996
S KUMUDA Vs. BANGALORE UNIVERSITY
February 16, 1996
S MAHESHA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
August 6, 1996
S NAGARAJ Vs. STATE OF KARNATAKA
June 13, 1996
S P RAGHUNATH Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
March 11, 1996
S R DAYANANDA Vs. K S NAGESH RAO
July 16, 1996
S R PRASAD Vs. UNION OF INDIA
January 11, 1996
S RAJENDRAN Vs. ELECTION OFFICER ROBERTSONPET K G F KOLAR DISTRICT
July 22, 1996
S RATNAKAR AMRTTH KAMATH Vs. MANAGEMENT OF THE KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
March 22, 1996
S REDDAPPA Vs. M VIJAYA
August 7, 1996
S SURESH Vs. INDIAN AIRLINES
July 12, 1996
S V APPARAO Vs. VIJAYA BANK GANGAVATI RAICHUR DISTRICT
September 12, 1996
S V KUNHIMA Vs. B N VISWANATH
March 7, 1996
S VENKATAPPA Vs. D N PURUSHOTHAM RAO
July 5, 1996
S VENKATARAMAN Vs. P V SINGRI
October 23, 1996
S VENKATARAMU Vs. K SHAMANNA
June 27, 1996
S. Jayarajan Vs. The Reserve Bank of India and another
July 24, 1996
SADASHIVAPPA Vs. SHIAYOGAPPA
September 2, 1996
SADAT ALI KHAN ZAI Vs. BANGALORE UNIVERSITY
June 18, 1996
SAIFUDDIN COMPANY BANGALORE Vs. BHANU LOHA SHILPA PRIVATE LIMITED BANGALORE
June 19, 1996
SAKEENAL BEEVI Vs. STATE OF KARNATAKA
October 1, 1996
SAMATHA VIDYA SAMSTHE BANGALORE Vs. STATE OF KARNATAKA
January 23, 1996
SANDEEP SINGH Vs. UNIVERSITY OF MYSORE
January 19, 1996
SAPTHAGIRI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
October 3, 1996
SAROJA SHIVAKUMAR Vs. STATE BANK OF MYSORE
January 18, 1996
SATYAMURTHY Vs. SIDDAROODMATH PANCH COMMITTEE
September 30, 1996
SATYANARAYAN COCONUT COMPANY GULBARGA Vs. STATE OF KARNATAKA
August 19, 1996
SATYANARAYANA Vs. STATE OF KARNATAKA
June 5, 1996
SATYANARAYANA GOWDA Vs. B RANGAPPA
February 7, 1996
SAVITHRAMMA Vs. STATE OF KARNATAKA
August 28, 1996
SAWAN DARBAR ASHRAM KENGERI BANGALORE Vs. ALUR GURUBASAPPA
September 5, 1996
SECRETARY BANGALORE TURF CLUB Vs. KISHAN SRIVATSAVA
March 15, 1996
SECRETARY COORG ORANGE GROWERS CO-OPERATIVE SOCIETY Vs. ASSISTANT COMMERCIAL TAX OFFICER
September 24, 1996
SECRETARY DEPARTMENTAL EXAMINATION BOARD KARNATAKA ELECTRICITY BOARD Vs. P R KULKARNI
August 6, 1996
SECRETARY KARNATAKA BOARD OF WAKFS BANGALORE Vs. VAZEER
November 15, 1996
SECRETARY NEW MANGALORE PORT AND DOCK WORKERS UNION Vs. CENTRAL INDUSTRIAL TRIBUNAL
November 27, 1996
SEVEMNE DSOUZA Vs. ASSISTANT COMMISSIONER MANGALORE
June 21, 1996
SHAKTHIVELNAGARA GUDISALU NIVASIGALA KSHEMABHIVRUDHI SANGHA BANGALORE Vs. STATE OF KARNATAKA
September 4, 1996
SHAKUNTALA Vs. LOGANATHAN
September 2, 1996
SHAMARAO JAHAGIRDAR Vs. UNIVEHSITY OF AGRICULTURAL SCIENCES HEBBAL
January 25, 1996
SHAMEEMUNNISA Vs. STATE OF KARNATAKA
July 31, 1996
SHANKAR APPAYYA GOVAKAR Vs. NURUDAPPA BASAPPA MALI
November 28, 1996
SHANKAR NARAYAN GIRI DEAD Vs. KAMALABAI VENKATESH DESHPANDE
September 3, 1996
SHANKAR RAO Vs. KHAJA SHABEERUDDIN
May 30, 1996
SHANKARAGOUDA TIRAKANAGOUDA HOSAGOUDAR ALIAS BELAVAGI SINCE DEAD Vs. LAND TRIBUNAL
November 4, 1996
SHANKRAPPA Vs. STATE OF KARNATAKA
September 23, 1996
SHANTAVEERAPPA PUTTAPPA CHAUSHETTI Vs. GANGARAM HEMAJEPPA KALAL
January 12, 1996
SHANTILAL SUKHARAJ KOTHARI Vs. STATE OF KARNATAKA
July 1, 1996
SHARANAGOUDA Vs. STATE OF KARNATAKA
July 8, 1996
SHARDULKHAN JAMALKHAN PATHAN Vs. MURGAPPA SHIDDAPPA MALI
July 1, 1996
SHEKHAR INSTITUTE OF COMMERCE VINAYAKALAYOUT BANGALORE Vs. COMMISSIONER OF PUBLIC INSTRUCTION GOVERNMENT OF KARNATAKA BANGALORE
February 29, 1996
SHIDRAMAYYA Vs. RACHAYYA
April 19, 1996
SHIMOGA STEELS LIMITED MYSORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
December 20, 1996
SHIVAKALLAYYA JUKTI HIREMATH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
September 27, 1996
SHIVVARUDRAIAH Vs. K N MARUTHI PRAKASH
July 22, 1996
SHOLLAPURIYAMMAN TEMPLE TRUST BANGALORE Vs. ARULMIGU SHOLLAPURI AMMAN TEMPLE ASSOCIATION R BANGALORE
July 11, 1996
SHRISAUNSTHAN MAHABALESHWAR DEV Vs. CHARITY COMMISSIONER BELGAUM DIVISION BELGAUM
September 4, 1996
SHTVAJIKRISHNAJI GOULI Vs. KARNATAKA APPELLATE TRIBUNAL
February 6, 1996
SHWAGANGAMMA Vs. STATE OF KARNATAKA
July 17, 1996
SHYAMALABAI Vs. S SAHASWATHI BAI
July 31, 1996
SIDDARAMAPPA PATIL Vs. PRESIDENT BHARATHIYA VIDHYA VARDHAKASANGHA NEW HOUSING COLONY BIDAR
August 26, 1996
SIDDEGOWDA Vs. DISTRICT MAGISTRATE MANDYA
June 10, 1996
SIDDESHWAR COMPANY HUBLI Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
November 4, 1996
SMITHABEN H PATEL Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE
September 30, 1996
Smithaben H. Patel and others Vs. M/s. Industrial Credit and Development Syndicate, Registered Office and others
September 30, 1996
SMT. RATHNAMMA Vs. A. KRISHNAPPA
October 11, 1996
SOUTH INDIAN BANK LIMITED MANGALORE Vs. MANJAYYA SHETTY
December 20, 1996
SOUTH INDIAN PLYWOOD MANUFACTURERS ASSOCIATION MYSORE Vs. STATE OF KARNATAKA
September 11, 1996
SPECIAL LAND ACQUISITION OFFICER B R PROJECT DAVANGERE Vs. KENCHAPPA
June 4, 1996
SPECIAL LAND ACQUISITION OFFICER K H B BANGALORE Vs. S V DURGAPPA
August 16, 1996
SPECIAL LAND ACQUISITION OFFICER MALAPRABHAPROJECT IV RAMDURGA Vs. SANKAPPA KALLAPPA KALASAD
October 3, 1996
SPECIAL LAND ACQUISITION OFFICER MALAPRABHAPROJECT IV RAMDURGA Vs. VIRUPAXIGOUDA LINGANAGOUDA PATIL
October 10, 1996
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BHEEMARAYANAGUDI Vs. SHIVALINGAYYA
October 28, 1996
SPECIAL OFFICER AND JOINT REGISTRAR OFCO OPERATIVE SOCIETIES VANIVILAS SUGAR FACTORY HIRIYUR Vs. WORKMEN OF VANIVILAS CO OPERATIVE SUGAR FACTORY HIRIYUR
February 1, 1996
SPUN SILK MILLS Vs. PARTHASARATHY
February 20, 1996
SREE JAGADISH COLOUR COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
May 29, 1996
SRIKANTESHWARA VIDYA SAMISTE Vs. STATE OF KARNATAKA
January 5, 1996
STATE Vs. AJJIKUTTIRA POOVAIAH
January 25, 1996
STATE BANK OF MYSORE DEVANAHALLI BRANCH BANGALORE Vs. M NARAYANAPPA
October 7, 1996
STATE OF GOA Vs. STATE OF KARNATAKA
September 4, 1996
STATE OF KARNATAKA Vs. VISHWABHARATHI HOUSE BUILDING CO OP SOCIETY LTD
August 6, 1996
STATE OF KARNATAKA Vs. BENOY THOMAS
August 8, 1996
STATE OF KARNATAKA Vs. P SIDDALINGAPPA
January 23, 1996
STATE OF KARNATAKA Vs. H A RAMASWAMY
February 12, 1996
STATE OF KARNATAKA Vs. MARIMALLEDEVARU
May 31, 1996
STATE OF KARNATAKA Vs. NALLAYAPPA
April 18, 1996
STATE OF KARNATAKA Vs. NAGARAJA
March 22, 1996
STATE OF KARNATAKA Vs. H S SRINIVASA IYENGAR
March 19, 1996
STATE OF KARNATAKA Vs. VARADASHANKAR CHINNAPPA JAVALGI
March 27, 1996
STATE OF KARNATAKA Vs. SHAW WALLACE AND COMPANY LTD
March 25, 1996
STATE OF KARNATAKA Vs. LAMBADI CHANDRANAIK
February 27, 1996
STATE OF KARNATAKA Vs. GEETHA
October 1, 1996
STATE OF KARNATAKA Vs. LACHAMANNA
October 29, 1996
STATE OF KARNATAKA Vs. M SIDDAPPA
November 4, 1996
STATE OF KARNATAKA Vs. BASAVEGOWDA ALIAS CHANDRA
December 4, 1996
STATE OF KARNATAKA Vs. ERANNA
December 2, 1996
STATE OF KARNATAKA Vs. MELVIN DSOUZA
December 3, 1996
STATE OF KARNATAKA Vs. N K SHANTHAPPA
November 26, 1996
STATE OF KARNATAKA Vs. SHARANAHALLI REVANNA
November 26, 1996
STATE OF KARNATAKA Vs. FAROOQ
November 19, 1996
STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 16, 1996
SUBBE GOWDA Vs. P S SALDANA
April 4, 1996
SUBHAN KHAN Vs. J H PATEL
January 3, 1996
SUJA T ZACHARIA Vs. STATE OF KARNATAKA
January 25, 1996
SUJATHA Vs. GANESH NARAYANA BHAT
October 7, 1996
SULAIKA C K Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE
February 1, 1996
SUMANA ARORA Vs. STATE OF KARNATAKA
January 3, 1996
SUNSHINE TUBE PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CEGAT
June 17, 1996
SUPER MARKET Vs. STATE OF KARNATAKA
May 27, 1996
SURENDRA BABU Vs. STATE OF KARNATAKA
January 29, 1996
SWAMYGOWDA Vs. STATE OF KARNATAKA
July 24, 1996
SYNDICATE BANK Vs. I KRISHNAMMA
June 25, 1996
SYNDICATE BANK BANGALORE Vs. SHIVARAM M VAIDYA
September 25, 1996
SYNDICATE BANK BANGALORE Vs. BHARAT MOTOR SERVICES MANGALORE
October 4, 1996
SYNDICATE BANK GADAG Vs. A V ANGADI
August 6, 1996
SYNDICATE BANK PUTTUR Vs. S HANUMANTHA NAYAK
November 19, 1996
SYNDICATE BANK ZONAL OFFICE BANGALORE Vs. NAGAPPA MAVADI
September 9, 1996
T ANTHONIDAS ALIAS T A DAS Vs. S P MARIYAPPA
February 26, 1996
T CHOWDANNA Vs. STATE OF KARNATAKA
August 30, 1996
T H MOHAMMED Vs. UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE
September 26, 1996
T MAHANSH Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 21, 1996
T RANGANATHAN Vs. ESSAU ALFRED
August 28, 1996
T RATNA PANDYAN Vs. P SUBRAMANYAM CHETTY
August 29, 1996
T SUDHAKAR Vs. STATE OF KARNATAKA
February 6, 1996
T T CHAKRAVARTHY YUVARAJ Vs. PRINCIPAL DR B R AMBEDKAR MEDICAL COLLEGE
November 5, 1996
TAJUSAB HERUR Vs. REGIONAL TRANSPORT OFFICER HAVERI
January 24, 1996
TARACHAND MEHTA Vs. THEMMAMMA
July 25, 1996
TELEGRAPH MASTER D TILAKWADI BELGAUM Vs. F E DSILVA
July 26, 1996
THOTA RAVINDRA Vs. GULBARGA UNIVERSITY
February 8, 1996
TUKARAM Vs. R VEERANNA
January 10, 1996
U T VENKATA RAO Vs. PAKEERA PATALI
November 4, 1996
UDACHAPPA SHIVAMURTHAPPA HOSMANI Vs. STATE OF KARNATAKA
November 21, 1996
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P V LAKSHMANAN
February 20, 1996
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGAWWA
August 29, 1996
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. MAQBOOL AHMED
September 20, 1996
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. K N THIPPERUDRAIAH
August 14, 1996
UNITED INDIA INSURANCE COMPANY LIMITED SESHADRIPURAM BANGALORE Vs. LAKSHMAMMA
February 14, 1996
V B DARAGASHETTI Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD BANGALORE
August 6, 1996
V BHASKARRAO Vs. STATE OF KARNATAKA
July 16, 1996
V M GOVINDASWAMY Vs. SHIMOGA CITY MUNICIPAL COUNCIL SHIMOGA
February 8, 1996
V MALLIKARJUNAIAH Vs. H C GOWRAMMA
July 30, 1996
VALMIKI EDUCATION SOCIETY Vs. STATE OF KARNATAKA
March 22, 1996
VASANTHI Vs. S NAGARAJAN
September 9, 1996
VASUDEVARAO Vs. SHAILAJA
August 12, 1996
VASUMATHY REDDY Vs. UNION OF INDIA UOI
August 28, 1996
VEDAVATHI Vs. ROHINI BAI
August 30, 1996
VEERAMMA Vs. H S RAMAIAH
August 27, 1996
VEERESH KAMBIMATH Vs. CHANAVEERAPPA NARAGUND
February 19, 1996
VENKATRAGHAVAN Vs. B L D E ASSOCIATIONS VACHANA PITAMAHA
April 9, 1996
VIDYA JAGURTHI TRUST DODDABALLAPUR Vs. STATE OF KARNATAKA
March 8, 1996
VIGNESHWAR Vs. GANGABAI KOM NARAYAN BHAT PRASAD
September 24, 1996
VIJAY LHUMY Vs. KASTURBA MEDICAL COLLEGE MANIPAL
December 20, 1996
VIJAYA CHOWLA Vs. VIJAYA BANK BANGALORE
October 3, 1996
VIJAYA MINES AND MINERALS Vs. STATE OF KARNATAKA
October 8, 1996
VIJAYA STEEL ROLLING MILLS PRIVATE LIMITED BANGALORE Vs. BALAJI ENGINEERING AND CONSTRUCTION WORKS BANGALORESICK INDUSTRIAL COMPANIES SPECIAL
September 3, 1996
VIJAYA TRADING CO Vs. STATE OF KARNATAKA
June 27, 1996
VINOD Vs. PANDURANG
December 11, 1996
VINOD BASAVARAJ BHIMALLICOCONUT MERCHANTS GULBARGA Vs. STATE OF KARNATAKA
August 19, 1996
VISHNUDAS M BHAT Vs. GOVINDRAY M BHAT
August 19, 1996
VISHWANATHA Vs. STATE OF KARNATAKA
October 11, 1996
VISWANATH N. KAJGAR Vs. THE GULBARGA UNIVERSITY BY ITS REGISTRAR AND OTHERS
January 3, 1996
VISWANATHAIAH Vs. STATE OF KARNATAKA
June 24, 1996
VITHOBA Vs. BHIMABAI
October 10, 1996
VITTALSA OMKARSA SIDDLING Vs. BHIMASA NAGENDRASA PAWAR
July 15, 1996
VIVEKANANDA EDUCATION SOCIETY MALLESWARAM BANGALORE Vs. STATE OF KARNATAKA
January 12, 1996
VYAVASAYA SEVA SAHAKARA NEMA CO OPERATIVE SOCIETY SHIRALAKOPPA SHIMOGA DISTRICT Vs. STATE OF KARNATAKA
December 10, 1996
WORKMEN MANIPAL POWER PRESS Vs. P O INDUSTRIAL TRIBUNAL
June 6, 1996
WORKMEN OF MANIPAL POWER PRESS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
June 3, 1996
WUNA AMRUTHA RAO Vs. STATE OF KARNATAKA
March 14, 1996
XXI ADDITIONAL SESSIONS JUDGE BANGALORE CITY Vs. NINGEGOWDA
November 21, 1996
Y B YALWAR Vs. STATE OF KARNATAKA
August 14, 1996
Y N KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION LIMITED BANGALORE
September 25, 1996
YAKA INTERNATIONAL Vs. STATE OF KARNATAKA
June 5, 1996
ZEHRA EHANUM Vs. J JAYAKUMAR
July 17, 1996