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Case Index
Title
Date
BAIJNATH SAHAI Vs. RAMGUT SINGH
February 12, 1896
BENGAL INDIGO COMPANY LIMITED Vs. MOHUNT ROGHUBUR DAS
June 27, 1896
BHAIYA ARDAWAN SINGH Vs. RAJA UDEY PARTAB SINGH
March 5, 1896
GRENON Vs. LACHMI NARAIN AUGURWALA
June 27, 1896
HURRI BHUSAN MOOKERJI Vs. UPENDRA LAL MOOKERJI
May 20, 1896
INDAR PARSAD Vs. ALI KHAN BAHADUR
May 8, 1896
JOGESWAR NARAIN DEO Vs. RAM CHUND DUTT
February 22, 1896
MAHESHAR BAKSH SINGH Vs. RATAN SINGH
March 20, 1896
MATHURA DAS Vs. RAJA NARINDAR BAHADUR PAL
July 31, 1896
MAULVI MUHAMMAD ABDUL MAJID Vs. MUHAMMAD ABDUL AZIZ
December 9, 1896
MILLER Vs. BABU MADHO DAS
July 28, 1896
MUHAMMAD IKRAM-UD-DIN Vs. MUSSAMMAT NAJIBAN
July 28, 1896
MUTHUSWAMI MUDALIYAR Vs. SUNAMBEDU MUTHUKUMARASWAMI MUDALIYAR
May 9, 1896
MUTTUVADUGANADHA TEVAR Vs. PERIASAMI ALIAS UDAYANA TEVAR
June 27, 1896
NAWAB IBRAHIM ALI KHAN Vs. UMMAT-UL-ZOHRA
December 9, 1896
NORENDRA NATH SIRCAR Vs. KAMALBASINI DASI
February 22, 1896
RAJAH MUHAMMAD MUMTAZ ALI KHAN Vs. SHEORATTANJIR
May 9, 1896
RAJAH PAPAMMA RAO BAHADUR Vs. VIRA PRATAPA KORKONDA, H. V. RAMACHANDRA RAZU
February 22, 1896
THAKUR NITRPAL SINGH Vs. THAKUR JAI SINGH PAL
June 27, 1896
TOOLSEY PERSAUD BHUCKT Vs. BENAYEK MISSER
February 26, 1896