Case Index

Title
Date
A.K.M. RUHUL AMIN Vs. DISTRICT JUDGE AND APPELLATE ELECTION TRIBUNAL, BHOLA
July 23, 1986
ABDUL HADI BEPARI Vs. SAFARUDDIN MONDAL
March 12, 1986
ABDUL KHALEK KHAN Vs. GOVERNMENT OF BANGLADESH
April 10, 1986
AHMED MEAH Vs. EJAHAR MEAH
July 15, 1986
ALA MEAH Vs. ALI AHMED
August 13, 1986
ALAUDDIN SARDER Vs. SURENDRA NATH FALIA
November 23, 1986
AZIZUR RAHMAN Vs. BHAYETULLAHS
October 11, 1986
BANGLADESH Vs. ZEENATH TEXTILE MILLS LIMITED
June 25, 1986
BHUPATI RANJAN SHOME Vs. AFIZUDDIN SHEIKH
January 27, 1986
BINNING & CO.(BANGLADESH) LTD. Vs. NASIRABAD PROPERTIES LTD
February 12, 1986
CHARANDWIP BHUMIHIN KRISHI SAMABAYASAMITY LTD. Vs. DC, COXS BAZAR
March 27, 1986
COMMISSIONER OF TAXES Vs. MACNEIL & KILBURN LTD.
August 3, 1986
GHYASUDDIN AHMED Vs. Q.N. FARUQUE
March 24, 1986
GOVERNMENT OF BANG­LADESH Vs. ABANI KANTA CHAKRABORTY
February 5, 1986
HAJEE ABDUS SATTAR Vs. MAHIUDDIN
January 27, 1986
HAJI GOLAM HOSSAIN Vs. ABDUR RAHMAN MUNSHI
March 17, 1986
ISMAIL ULLAH, BEING DEAD HIS HEIRS BAZIDULLAH Vs. SUKUMAR CHANDRA DAS
January 15, 1986
KUTUBUDDIN AHMED Vs. HASNA BANU
June 17, 1986
MAHERUNNESSA KHATUN Vs. ABDUL LATIF
March 11, 1986
MAQSOOD ALAM Vs. BANGLADESH
August 3, 1986
MD. SHAJAHAN Vs. MD. SADEQ
March 6, 1986
SHAFQUAT HAIDER Vs. M. AL-AMIN
August 13, 1986
SREE SHUSHIL RANJAN DUTTA Vs. AL-HAJ MOULVI IDRIS MIA
February 6, 1986
TAJABUNNESSA Vs. MRS. NAZMA BEGUM
July 22, 1986
WALIULLAH MUNSHI Vs. LODU MIA PATWARY
January 19, 1986