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Case Index
Title
Date
AGARWAL BROTHERS STEEL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE
July 30, 1986
AJAY EXPORTS Vs. COLLECTOR OF CUSTOMS
June 23, 1986
ANDHRA SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 28, 1986
ANSAR BASHA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
August 11, 1986
ARUNA SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 28, 1986
ASHOK KUMAR AND JASWANT SINGH Vs. COLLECTOR OF CUSTOMS
August 22, 1986
B GOVINDA RAO Vs. COLLECTOR OF CENTRAL EXCISE
October 1, 1986
BANK OF MADURA LTD Vs. COLLECTOR OF CUSTOMS
January 7, 1986
BEVERAGES AND FOOD PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 18, 1986
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS
June 23, 1986
BHARAT SURGICAL CORPORATION Vs. COLLECTOR OF CUSTOMS
May 28, 1986
BHEEK CHAND JAIN VANSRAJ AND PUKHRAJ TARAJI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
April 7, 1986
CHANDRABADAN BAVABHAI JADHAV Vs. COLLECTOR OF CUSTOMS
December 15, 1986
COLLECTOR OF CENTRAL EXCISE Vs. SAHU CYLINDERS AND UDYOG PRIVATE LIMITED
May 15, 1986
COLLECTOR OF CENTRAL EXCISE Vs. VIKRANT TYRES LTD
June 11, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HYDRAULICS LTD
January 30, 1986
COLLECTOR OF CENTRAL EXCISE Vs. GAYATHRI WOMEN WELFARE ASSOCIATION
March 20, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 6, 1986
COLLECTOR OF CENTRAL EXCISE Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LTD
January 28, 1986
COLLECTOR OF CENTRAL EXCISE Vs. CHAMPAKKAMMA
December 16, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS
December 10, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS
November 10, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN BOBBIN INDUSTRIES
September 5, 1986
COLLECTOR OF CENTRAL EXCISE Vs. ALUMINIUM CABLES AND CONDUCTORS U P P LTD
November 11, 1986
COLLECTOR OF CENTRAL EXCISE Vs. V CHAMPAKKAMMA
December 12, 1986
COLLECTOR OF CUSTOMS Vs. DECORATIVE LAMINATES INDIA PRIVATE LIMITED
April 25, 1986
COLLECTOR OF CUSTOMS Vs. MANSINGKA BROTHERS
November 26, 1986
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. DHIRAJ FABRICS
February 12, 1986
COLLECTOR OR CENTRAL EXCISE Vs. ASIATIC OXYGEN LTD
January 23, 1986
DEENANATH RAJARAM KAREKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 19, 1986
DEVENDRA H VEECUMSEE Vs. COLLECTOR OF CENTRAL EXCISE
October 24, 1986
DEVI REDDY MOHAN REDDY Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
August 4, 1986
DHARMARAJAN Vs. COLLECTOR OF CENTRAL EXCISE
May 2, 1986
DOLPHIN LABORATORIES Vs. COLLECTOR OF CUSTOMS
December 29, 1986
EXQUISITE IMPEX PVT LTD Vs. COLLECTOR OF CUSTOMS
May 28, 1986
G R JAYAKUMAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
March 31, 1986
G RAMAN Vs. COLLECTOR OF CENTRAL EXCISE
August 19, 1986
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 3, 1986
GUDIPATI PAPA RAO Vs. COLLECTOR OF CENTRAL EXCISE
August 19, 1986
GUPTA TRADING CO. Vs. COLLECTOR OF CUSTOMS
November 13, 1986
HICKS THERMOMETERS (INDIA) LTD Vs. COLLECTOR OF CUSTOMS
October 30, 1986
HIRALAL GULABCHAND Vs. COLLECTOR OF CUSTOMS
October 7, 1986
HUSENA METAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
November 4, 1986
J CHARLES Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 1, 1986
JAIN ENTERPRISES AND RAICHAND Vs. COLLECTOR OF CUSTOMS
April 2, 1986
JAY PRAKASH CHAWLA Vs. COLLECTOR OF CUSTOMS
July 16, 1986
JAYANTHILAL NATHAMALJI Vs. COLLECTOR OF CENTRAL EXCISE
January 23, 1986
JEWELLERY HOUSE Vs. COLLECTOR OF CENTRAL EXCISE
September 3, 1986
K BEEMAN Vs. COLLECTOR OF CUSTOMS
August 7, 1986
K M HAMEED SULTAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
April 29, 1986
KANAYIALAL Vs. COLLECTOR OF CUSTOMS
September 25, 1986
KANTHILAL Vs. COLLECTOR OF CENTRAL EXCISE
October 23, 1986
L C SEKHAR @ CHANDRASEKHAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 29, 1986
M B MOOSA Vs. COLLECTOR OF CUSTOMS
March 24, 1986
M PUKHRAJ SOWCAR Vs. COLLECTOR OF CENTRAL EXCISE
May 29, 1986
M S P RAJES Vs. COLLECTOR OF CUSTOMS
August 14, 1986
M V CHIDAMBARAM Vs. COLLECTOR OF CUSTOMS
October 17, 1986
MADRAS PACK MARINE Vs. COLLECTOR OF CUSTOMS
March 18, 1986
MAHENDRA KUMAR N JAIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 10, 1986
MYSORE PREFABS AND PREFABS INDIA Vs. COLLECTOR OF CENTRAL EXCISE
September 12, 1986
N ANIL KUMAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 29, 1986
N PALANISAMY Vs. COLLECTOR OF CENTRAL EXCISE
July 31, 1986
NAFFAR CHANDRA JUTE MILLS Vs. COLLECTOR OF C EX
November 5, 1986
NIMMALA SATYANARAYAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
March 12, 1986
NUNNA VENKATARAO Vs. COLLECTOR OF CENTRAL EXCISE
October 17, 1986
P N MURUGESA MUDALIAR Vs. COLLECTOR OF CENTRAL EXCISE
October 21, 1986
P P CHANDRASEKHARA PAI Vs. COLLECTOR OF CUSTOMS
August 1, 1986
P V VARGHESE Vs. COLLECTOR OF CENTRAL EXCISE
August 6, 1986
PANDURANG BAGWAN PATEL Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
July 30, 1986
PARASMAL SHARMA Vs. COLLECTOR OF CENTRAL EXCISE
August 19, 1986
PARKAR LEATHER EXPORT CO Vs. COLLECTOR OF CUSTOMS
August 20, 1986
PURI MARINE PRODUCTS Vs. COLLECTOR OF CUSTOMS
March 19, 1986
R SUBRAMANIAM Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
August 6, 1986
RAJINA BIBI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 12, 1986
S ANWARULLAH Vs. COLLECTOR OF CUSTOMS
June 30, 1986
S CHAMPALAL Vs. COLLECTOR OF CENTRAL EXCISE
September 12, 1986
S MOHANLAL Vs. COLLECTOR OF CUSTOMS
September 12, 1986
S N LIHALA AND S K LIHALA Vs. COLLECTOR OF CUSTOMS
October 26, 1986
SANDHYA BIHANI Vs. COLLECTOR OF CUSTOMS
October 31, 1986
SESHMAL M JAIN Vs. COLLECTOR OF CENTRAL EXCISE
August 29, 1986
SHIPPING CORPORATION OF INDIA Vs. COLLECTOR OF CUSTOMS
October 21, 1986
SOUTHERN SEA FOODS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
April 24, 1986
SRI BODDUSURI APPA RAO Vs. COLLECTOR OF CENTRAL EXCISE
January 23, 1986
SRI LAXMAN Vs. COLLECTOR OF CUSTOMS
January 31, 1986
SRI SIKAKOLLU PRABAKARA RAO Vs. COLLECTOR OF EXCISE
June 20, 1986
SWAMINATHAN AND SONS Vs. COLLECTOR OF CENTRAL EXCISE
September 4, 1986
TARAK NATH GAYEN Vs. COLLECTOR OF CENTRAL EXCISE
May 12, 1986
TI DIAMOND CHAIN LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 1, 1986
UNIVERSAL ASBESTOS MFG CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 1986
UNIVERSAL ASBESTOS MFG. CO. (P) Vs. COLLECTOR OF CENTRAL EXCISE
October 3, 1986
VINOD SOLVEXTRACTS PVT LTD Vs. COLLECTOR OF CUSTOMS
April 29, 1986