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Case Index
Title
Date
A N SANYAL ALIAS ALOK NATH SANYAL Vs. STATE OF BIHAR
May 7, 1986
ABHIMANYU PAUL Vs. STATE OF BIHAR
May 5, 1986
ABHIMANYU PAUL Vs. THE STATE OF BIHAR
May 4, 1986
AKSHAY KUMAR SINHA AND ORS. Vs. THE DISTRICT SUPERINTENDENT OF EDUCATION, PURNEA AND ANR.
April 1, 1986
ALI HASSAIN MIAN Vs. MAHABIR RAM, AND 3 OTHERS
July 8, 1986
ALL INDIA CENTRAL BATIK OFFICERS FEDERATION AND OTHERS Vs. CENTRAL BANK OF INDIA
May 13, 1986
AMAR SINGH YADAV Vs. SHANTI DEVI
September 22, 1986
AMRIT JUTE CO Vs. STATE OF BIHAR
May 3, 1986
ANANT SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 28, 1986
ANIL KUMAR Vs. RAM PRAVESH DUBEY
July 23, 1986
ANIL KUMAR JHA Vs. STATE OF BIHAR
August 25, 1986
ANIRUDH PRASAD AGRAWAL Vs. THE STATE OF BIHAR AND ANR.
January 27, 1986
ARBIND PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS
January 23, 1986
ARJUN DAS Vs. STATE OF BIHAR
December 19, 1986
ARJUN RAM KESHRI Vs. CHARAN RAM
February 21, 1986
ASHOK KUMAR Vs. RANI
September 25, 1986
ASHUTOSH Vs. MOHAMMAD YUSUF ALI
November 14, 1986
BACBU YADAV Vs. TILAK YADAV
December 22, 1986
BADRI MAHTO Vs. W K CHOWDHARY
October 1, 1986
BADRI PRASAD Vs. STATE OF BIHAR
January 24, 1986
BAIJ NATH SINGH Vs. TEJU SINGH
September 17, 1986
BAJRANG SHARMA Vs. THE STATE OF BIHAR AND ORS.
October 1, 1986
BALKAHA MAHTO ALIAS BALAK RAM MAHTO Vs. STATE OF BIHAR
August 14, 1986
BALURGHAT TRANSPORT COMPANY Vs. THE STATE OF BIHAR
June 23, 1986
BANKA SAH RADHA SAH ALIAS RADHESHYAM SAH Vs. THE STATE OF BIHAR
July 17, 1986
BANWALI MAHTO Vs. JAGDISH CHOUDHARY
December 9, 1986
BASU DEO RAI Vs. JAGANNATH SINGH
May 14, 1986
BASUDEO MISTRY Vs. MAHENDRA THAKUR
August 4, 1986
BASUDEO PRASAD & ORS. Vs. THE STATE OF BIHAR
September 5, 1986
BATORAN SINGH Vs. STATE OF BIHAR
September 22, 1986
BELDIH CLUB Vs. JT COMMR OF LABOUR BIHAR
May 14, 1986
BHAGAT AND COMPANY HAZARIBAGH Vs. STATE OF BIHAR
August 28, 1986
BHAGWAN SHREE RAJUEESH Vs. STATE OF BIHAR
August 29, 1986
BHAGWAN SINGH Vs. RAM BALAK SINGH
December 16, 1986
BHAIYA RAM SINGH AND OTHERS Vs. THE DIRECTOR OF CONSOLIDATION, BIHAR PATNA AND OTHERS
April 2, 1986
BHARAT PRASAD SAHI Vs. CHANDRIKA SINGH AND ANR.
February 11, 1986
BHARAT RAI Vs. STATE OF BIHAR
May 8, 1986
BIBI REHANA KHATOON Vs. BIBI JABRUNNISA AND ORS.
September 26, 1986
BIBI SABOO Vs. BIBI JAIBUNISSA
January 30, 1986
BIDHU SHEKHAR PRASAD SINHA Vs. SURENDRA NARAIN SINGH AND OTHERS
April 1, 1986
BIHAR ALLOY STEELSLTD Vs. HORI SHANKER WORAH (PROPERTIES
September 10, 1986
BIHAR STATE BOARD OF RELIGIOUS Vs. MAHANTH MAHADEO BHARTI
October 22, 1986
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 8, 1986
BIHAR TAMBAKOO, BIRI & BIRI PATTA VIYAPARI SANGH AND OTHERS Vs. THE STATE OF BIHAR & OTHERS
January 20, 1986
BIJOY KUMAR ALIAS BRIJ KUMAR PRASAD Vs. STATE OF BIHAR
September 4, 1986
BINDESHWARI MAHTO Vs. THE STATE OF BIHAR AND ANOTHER
March 5, 1986
BINOD BEHARI Vs. STATE OF BIHAR
September 19, 1986
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 6, 1986
BISHWA BUDHA PARISHAD AND ANOTHER Vs. THE RANCHI UNIVERSITY AND OTHERS
September 19, 1986
BISUNDEO MISHRA AND 6 ORS Vs. THE STATE OF BIHAR
May 30, 1986
BLACK DIAMOND INDUSTRIES Vs. COAL CONTROLLERS
July 11, 1986
CHALU BIN Vs. STATE OF BIHAR
September 22, 1986
CHAMPARAN SUGAR CO LTD Vs. JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY
November 11, 1986
CHAMPARAN SUGAR CO. LTD. Vs. THE JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY AND ORS.
September 11, 1986
CHANDRA MOHAN MISHRA Vs. SOUTH CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY & ORS.
October 10, 1986
CHHATTURAM HORILRAM PVT LTD Vs. UNION OF INDIA
August 14, 1986
CHOTANAGPUR CHAMBER OF COMMERCE SINGHBHUM CHAMBER OF COMMERCE AND INDUSTRIES Vs. STATE OF BIHAR
August 7, 1986
COMMISSIONER OF COMMERCIAL TAXES Vs. EKBAL RAM LAKSHMAN PRASAD
April 7, 1986
COMMISSIONER OF COMMERCIAL TAXES Vs. GENERAL ELECTRIC COMPANY OF INDIA LTD
April 10, 1986
COMMISSIONER OF INCOME TAX Vs. A K MANDAL
April 11, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED
April 8, 1986
COMMISSIONER OF INCOME TAX Vs. CHINTAMANI SARAN NATH SAHDEO
April 9, 1986
COMMISSIONER OF INCOME TAX Vs. VASUDEO AGARWAL
February 26, 1986
COMMISSIONER OF INCOME TAX Vs. CHANCHANI BROTHERS CONTRACTORS PRIVATE LIMITED
February 26, 1986
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO
February 28, 1986
COMMISSIONER OF INCOME TAX Vs. FAIR WEATHER TRANSPORT CORPORATION
March 14, 1986
COMMISSIONER OF INCOME TAX Vs. SARBAMANGALA DEVI
March 20, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
January 28, 1986
COMMISSIONER OF INCOME TAX Vs. SEN GUPTA M N AND COMPANY
January 16, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED
January 23, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS NO 1
February 25, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI TRADING COMPANY
February 20, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR COTTON MILLS LIMITED
February 5, 1986
COMMISSIONER OF INCOME TAX Vs. RANI LALITA RAJYA LAXMI
February 7, 1986
COMMISSIONER OF INCOME TAX Vs. RAMBHA DEVI
September 4, 1986
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI PRASAD
September 8, 1986
COMMISSIONER OF INCOME TAX Vs. ANARDEI DEVI
September 12, 1986
COMMISSIONER OF INCOME TAX Vs. SERAIKELLA GLASS WORKS PRIVATE LIMITED
September 15, 1986
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY
September 15, 1986
COMMISSIONER OF INCOME TAX Vs. DEVI
September 12, 1986
COMMISSIONER OF INCOME TAX Vs. RAM SARAN CHOPRA
January 3, 1986
COMMISSIONER OF INCOME TAX Vs. MANURAM BABULAL
January 7, 1986
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
June 13, 1986
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE CO
July 9, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS
January 25, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS NO 2
May 7, 1986
COMMISSIONER OF INCOME TAX Vs. PRAYAGLAL AGARWALA AND COMPANY
May 19, 1986
COMMISSIONER OF INCOME TAX Vs. GYANCHAND BEDI
May 8, 1986
COMMISSIONER OF INCOME TAX Vs. SARBAMANGALA DEVI
April 29, 1986
COMMISSIONER OF INCOME TAX Vs. CHAKARVARTY P R
April 29, 1986
COMMISSIONER OF INCOME TAX Vs. JYOTI TUBE WELL COMPANY
May 2, 1986
COMMISSIONER OF INCOME TAX Vs. TULSHI SAO MUNSHI SAO
May 2, 1986
COMMISSIONER OF INCOME TAX Vs. JAGJIT KAUR
April 11, 1986
COMMISSIONER OF INCOME TAX Vs. SRIRAM AGRAWAL
April 21, 1986
COMMISSIONER OF INCOME TAX Vs. SHANTI GOSWAMI
April 23, 1986
COMMISSIONER OF INCOME TAX Vs. SURENDRA KUMAR BHADANI
April 23, 1986
COMMISSIONER OF INCOME TAX Vs. TULSHI SAO MUNSHI SAO
May 5, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR COTTON MILLS LIMITED
April 23, 1986
COMMISSIONER OF INCOME TAX Vs. RAM RATI DEVI
November 6, 1986
COMMISSIONER OF INCOME TAX Vs. KRISHNA RANA
October 28, 1986
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL BUDHIA
December 17, 1986
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL BUDHIA
December 7, 1986
COMMISSIONER OF INCOME TAX Vs. JAYA BHASKARAN
November 21, 1986
COMMISSIONER OF WEALTH TAX Vs. PANNA DEVI DALMIA
March 7, 1986
COMPANY AND 2 ORS. Vs. THE STATE OF BIHAR
July 18, 1986
CONTROLLER OF ESTATE DUTY Vs. SHANKAR KUMAR ROY
March 18, 1986
DAS & CO. Vs. STATE OF BIHAR AND OTHERS
January 30, 1986
DASRATH PRASAD Vs. SHIVNANDAN MISHRA
January 7, 1986
DEENA MATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
February 18, 1986
DELHI C G MILLS CO LTD Vs. SURAJ KUER
August 12, 1986
DEO NARAYAN BHADANI Vs. COMMISSIONER OF INCOME TAX
April 17, 1986
DEO PRASAD SINGH ALIAS DEO LAL SINGH Vs. STATE OF BIHAR
August 1, 1986
DHAKA SINGH Vs. BALESHWAR PRASAD SINGH
December 15, 1986
DHAKA SINGH ALIAS DEKA SINGH Vs. BALESHWAR PRASAD SINGH
December 5, 1986
DHANSUKH SAHU ALIAS DHANSUKA SAO Vs. STATE OF BIHAR AND 2 ORS.
January 6, 1986
DINANATH JHA Vs. VIJAY KUMAR MAHASETH
October 27, 1986
DIPEN KUMAR DAS Vs. MAHANAND DAS
December 12, 1986
DIPNARAIN SINGH Vs. STATE OF BIHAR
March 14, 1986
DIPTE INPUT Vs. BIHAR STATE ELECTRICITY BOARD
February 21, 1986
DIWAKAR PD. YADAV ALIAS DIWAKAR PD. AND II ORS. Vs. STATE OF BIHAR & ORS.
March 5, 1986
DR. HEMCHANDRA JHA Vs. SMT. ANJANA LAL
April 26, 1986
DR. M. ATA KARIM AND ANR. Vs. MODERN ACADEMY THROUGH ITS PRINCIPAL AND ANOTHER
August 19, 1986
DR. MADENDRA THAKUR Vs. THE STATE OF BIHAR AND OTHERS
August 20, 1986
DR. MAHENDRA THAKUR Vs. THE STATE OF BIHAR AND OTHERS
November 28, 1986
DR. TRIBENI SINGH SHARMA ALIAS T. S. SHARMA Vs. THE STATE OF BIHAR AND OTHERS
August 19, 1986
DUKHAN RAM Vs. STATE OF BIHAR
October 30, 1986
DURGA PRASAD SAH Vs. COMMISSIONER OF INCOME TAX CED
March 20, 1986
EMPLOYEES STATE INSURANCE CORPN Vs. S C SARKAR
January 31, 1986
EMPLOYERS IN RELATION Vs. J P SINGH
August 8, 1986
EMPLOYERS MANAGEMENT OF CENTRAL Vs. WORKMEN REPRESENTED BY
October 12, 1986
EX MAJOR GANESH PRASAD SINHA Vs. UNION OF INDIA
August 22, 1986
FEKAN BIND Vs. STATE OF BIHAR
December 17, 1986
G.S. GARCHA Vs. STATE OF BIHAR AND OTHERS
January 20, 1986
GAJADHAR JHA Vs. STATE OF BIHAR THROUGH THE INSPECTOR GENERAL OF POLICE AND OTHERS
June 30, 1986
GAJANAND CHOTELAL Vs. STATE
January 24, 1986
GEETA PRASAD SINGH AND CO Vs. STATE
February 10, 1986
GENERAL MANAGER EASTERN RAILWAY Vs. SATYANAND SINGH
April 11, 1986
GIRIJA NANDAU SINGH Vs. THE STATE OF BIHAR AND OTHERS.
October 1, 1986
GOPAL KRISHNA Vs. STATE OF BIHAR
May 5, 1986
GOPI BELDAR Vs. STATE OF BIHAR
August 12, 1986
GORAKH RAI Vs. UNION OF INDIA
August 16, 1986
GURU CHARAN YADAV AND SIX OTHERS Vs. THE STATE
January 28, 1986
HARBANSH RAI Vs. STATE OF BIHAR
April 30, 1986
HARENDRA NATH Vs. THE STATE OF BIHAR & OTHERS
February 24, 1986
HARENDRA SINGH AND GURUSHARAN SINGH Vs. RADHEYSHYAM SINGH
April 30, 1986
HARI MOHAN THAKUR AND OTHERS Vs. MAHENDRA NARAINCHAND AND OTHERS.
September 11, 1986
HARI SAB Vs. PASHUPATI SAI
September 29, 1986
HARIHAR PRASAD DEBUKA Vs. STATE
November 18, 1986
HAZARI SAHU Vs. COMMR SOUTH CHOTANAGPUR DVN RANCHI
March 13, 1986
HEMCHANDRA JHA Vs. ANJANA LAL
February 6, 1986
HINDUSTAN COPPERLTD Vs. DIRECTOR OF MARKETING BIHAR
February 27, 1986
HORILRAM PRIVATE LTD, AND MESSRS S.K. SAHANA AND SONS LIMITED Vs. THE UNION OF INDIA AND ANOTHER
August 14, 1986
I T C LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES
January 15, 1986
INDIAN IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
January 30, 1986
INDRADEO CHOUBEY AND OTHERS Vs. THE STATE OF BIHAR HOME (POLICE DEPARTMENT), PATNA AND OTHERS
September 18, 1986
INDRATH SAKCHIT BEROJGAR MOTOR PARIVABAN SAHKARI SAMITTEE (UNLIMITED) AND OTHERS Vs. THE STATE OF BIHAR & OTHERS
December 23, 1986
ISHWAR DAYAL SAH Vs. STATE OF BIHAR
July 2, 1986
ISHWAR DAYAL SINGH Vs. STATE OF BIHAR
July 11, 1986
JAGARNATH SAH Vs. PANNALAL MAHTO
July 2, 1986
JAGDISH PRASAD CHOUDHARY Vs. STATE OF BIHAR & ANR.
April 9, 1986
JAGDISH SINGH Vs. THE STATE OF BIHAR AND OTHERS
September 1, 1986
JAGDISH SINGH Vs. STATE OR BIHAR AND OTHERS
March 13, 1986
JAGNARAYAN PRASAD Vs. COMMRS OF RANCHI MUNICIPALITY
March 4, 1986
JAMUNA PRASAD Vs. BHUNESHWAR
September 26, 1986
JAMUNA SAN Vs. INDRACHANDRA
May 13, 1986
JITEN HEMBROM Vs. PREMLATA MURMU
May 20, 1986
JITENDRA NATH TRIPATHI Vs. PRABHUNATH SINGH
April 29, 1986
JUGAL KISHORE Vs. STATE OF BIHAR
September 30, 1986
JUGAL KISHORE Vs. STATE OF BIHAR
April 4, 1986
JUNAB MANJHI Vs. STATE OF BIHAR
July 22, 1986
JWALA PRASAD Vs. DIPTY GOPE
July 2, 1986
JYOTI PRASAD ROY Vs. STATE OF BIHAR & ORS.
September 12, 1986
K.N. FARM AND INDUSTRIES (P) LTD. Vs. STATE OF BIHAR
June 30, 1986
KAILASH PRASAD Vs. KISHUN THAKUR
April 11, 1986
KALIPADO GOPE Vs. STATE OF BIHAR
September 20, 1986
KAMLA PRASAD Vs. STATE OF BIHAR
April 16, 1986
KAMLESHWAR SINGH Vs. STATE OF BIHAR
August 25, 1986
KAMTESHWAR RAI Vs. KESHAV RAI
July 23, 1986
KAROO RANA Vs. THE STATE OF BIHAR
August 6, 1986
KARTIK CHARAN JHA AND SIX OTHERS Vs. THE STATE OF BIHAR AND 18 OTHERS
April 8, 1986
KARTIK SINGH AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
April 25, 1986
KAUSHAL KISHORE SINGH AND OTHERS Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SPECIAL SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AND OTHERS
February 17, 1986
KEDARNATH SINGH Vs. NARENDRA MOHAN SINGH
July 25, 1986
KHOKHARI DEVI AND ORS Vs. THE ADDL. MEMBER, BOARD OF REVENUE & OTHERS
July 3, 1986
KINJER VYAPER MANDAL SAHYOG SAMITI LTD Vs. DY REGISTRAR CO OP SOCIETIES
January 22, 1986
KIRAT YADAV Vs. DOMAN RAJAK
July 30, 1986
KRIPA SHANKAR MAHTO ALIAS JITU MAHTO Vs. STATE OF BIHAR
October 20, 1986
KRIPAL CHAUDHARY ALIAS RAM KRIPAL CHOUDHARY Vs. STATE OF BIHAR
February 12, 1986
KRIPALU SHANKAR Vs. STATE OF BIHAR AND 9 OTHERS
January 29, 1986
KRISHNA AGRICO ELECTRICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 10, 1986
KRISHNA MANI KAUR Vs. STATE OF BIHAR
April 23, 1986
KULESHWARI DEVI Vs. JAGDAMBA DEVI
November 25, 1986
KUMAR KRISHNA NAND Vs. BABULAL SAN
October 10, 1986
LAKSHMI KANT MISHRA AND ANOTHER Vs. THE STATE OF BIHAR
July 1, 1986
LAKSHMI PRASAD SHARMA AND OTHERS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
August 28, 1986
LAL BAHADUR Vs. RAM NARAIN
September 10, 1986
LALAN PRASAD SHARMA Vs. THE STATE OF BIHAR AND OTHERS
August 5, 1986
LALIT NARAYAN MISHRA Vs. STATE
August 26, 1986
LALJI SHARAN Vs. THE STATE OF BIHAR AND ORS.
March 31, 1986
LAXMAN SINGH, AND 13 OTHERS Vs. RAM BISHUN CHAUDHARY AND 2 OTHERS
July 31, 1986
LAXMI TANTI Vs. STATE OF BIHAR
May 20, 1986
M/S RAMBAHADUR THAKUR & CO. Vs. THE GOVERNMENT OF BIHAR AND ANOTHER
April 16, 1986
M/S SHREE VISHNU RE-ROLLING MILLS Vs. THE BIHAR STATE ELECTRICITY BOARD AND OTHERS
August 25, 1986
M/S. INDUSTRIAL GASES BIHAR LTD. AND 6 OTHERS Vs. STATE OF BIHAR
January 9, 1986
M/S. KATRAS CERAMICS & REFRACTORIES (P) LTD., & 3 ORS. Vs. THE STATE OF BIHAR & ANOTHER
February 11, 1986
M/S. RANCHI COLD STORAGE LTD. AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
May 9, 1986
MADAN MOHAN TIWARY Vs. STATE OF BIHAR
May 14, 1986
MADAN MOHAN UPADBAYA Vs. STATE OF BIHAR
April 3, 1986
MADAN MOHAN UPADHYAYA Vs. STATE OF BIHAR
April 30, 1986
MADHESHWARDHARI SINGH Vs. STATE OF BIHAR
July 11, 1986
MAHABIR FLOUR MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES
December 11, 1986
MAHABIR PRASAD Vs. ABHAY CHANDRA GUPTA
April 16, 1986
MAHABIR PRASAD Vs. STATE OF BIHAR
August 14, 1986
MAHENDRA SINGH ALIAS MAHENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
October 1, 1986
MAKKHAN MANDAI Vs. STATE OF BIHAR
July 16, 1986
MAKSUDAN PRASAD KESARWANI Vs. ABID AHMAD
October 16, 1986
MAKSUDAN PRASAD KESARWANI ALIAS MAKSUDAN PRASAD Vs. ABID AHMAD
December 16, 1986
MAKSUDAN RANT ALIAS MADHUSUDAN RAUT Vs. STATE OF BIHAR
September 5, 1986
MAN MOHAN PRASAD Vs. NAKULESHWAR PRASAD
December 5, 1986
MANAGEMENT OF ESEM TOOLS AND COMPONENTS MANUFACTURING COMPANY Vs. LABOUR COURT RANCHI
August 16, 1986
MANAGING COMMITTEE M M H P T E B O E COLLEGE Vs. STATE
December 11, 1986
MANOHAR SINGH NEECH Vs. UNION OF INDIA
August 12, 1986
MD MANZOOR Vs. NAJMA KHATOON
September 4, 1986
MD YASIN Vs. STATE OF BIHAR
January 9, 1986
MD YUNUS Vs. BIBI PHENKANI TASRUN NISA
September 4, 1986
MD. SHAMSH TABREZ SIDDIQUE Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATIONND OTHERS
May 21, 1986
MEENA RANI SINGH Vs. THE STATE OF BIHAR AND OTHERS
January 15, 1986
MINAKSHI BOSE Vs. UNION OF INDIA
August 12, 1986
MISHRI SINGH Vs. THE STATE OF BIHAR AND OTHERS
July 11, 1986
MOHANLAL AGARWAL Vs. BANK OF BARODA
September 11, 1986
MOHD HUSSAIN Vs. STATE OF BIHAR
February 18, 1986
MOHINI MOHAN DEY Vs. THE UNION OF INDIA AND OTHERS
August 13, 1986
MOST. MAINIBATI DEVI Vs. SHIV NANDAN BHAGAT AND OTHERS
April 2, 1986
MOST. SAIDA KHATOON AND OTHERS Vs. BIBI SAKINA KHATOON AND OTHERS
September 22, 1986
MOTI CHAND Vs. THE UNION OF INDIA & ANOTHER
September 19, 1986
MUKTINATH MISHRA Vs. KAPILDEO PRASAD
February 25, 1986
MUNNA ALIAS MUNESHWAR SAO Vs. THE STATE OF BIHAR AND OTHERS
April 15, 1986
MURLI MANOHAR PRASAD Vs. PARWATI DEVI
October 22, 1986
MURLI MANOHAR TIWARY Vs. THE STATE OF BIHAR AND OTHERS
October 23, 1986
MURLIDHAR GUPTA Vs. STATE OF BIHAR
August 6, 1986
MURLIDHAR GUPTA Vs. STATE OF BIHAR
August 7, 1986
N P TRIPATHI Vs. DAYAMANTI DEVI
April 25, 1986
N P TRIPATHI Vs. DAYAMANTI DEVI
September 25, 1986
N. SARKAR & ANOTHER Vs. STATE OF BIHAR
January 31, 1986
NAGENDRA PRASAD Vs. STATE
August 1, 1986
NAGENDRA PRASAD Vs. STATE
August 10, 1986
NATHUNI SAH Vs. SK MOHD JAN
April 23, 1986
OM PRAKASH ARORAS, AND 4 ORS. Vs. THE STATE OF BIHAR
February 10, 1986
OM PRAKASH SONAR Vs. THE STATE OF BIHAR
April 17, 1986
P C B HOUSE Vs. UNITED COMMERCIAL BANK
November 6, 1986
PADARALH CHAUDHURY Vs. JOGTIA
March 24, 1986
PAPPU YADAV Vs. STATE OF BIHAR
November 19, 1986
PARAS NATH CHAURASIA Vs. STATE OF BIHAR
June 30, 1986
PARAS NATH CHAURASIA Vs. STATE OF BIHAR
July 30, 1986
PARAS NATH PRASAD Vs. STATE
February 4, 1986
PARAS NATH SINGH Vs. CONTROLLER OF ESTATE DUTY ASST
February 20, 1986
PARITOSH MAITY Vs. GHASIRAM MAITY
December 11, 1986
PARMANAND Vs. COMMR COAL MINES WELFARE ORGANISATION
December 10, 1986
PARMESHWAR DUBEY Vs. STATE OF BIHAR
August 8, 1986
PARMESHWAR LAL SARAUGI Vs. RAM SAKHI DEVI
January 13, 1986
PARMESHWAR YADAV Vs. STATE OF BIHAR
April 15, 1986
PAWAN SOLVENT AND CHEMICALS Vs. COMMISSIONER OF INCOME TAX
September 8, 1986
PINAK PANI REFRACTORY Vs. CENTRAL COAL FIELDLTD
December 30, 1986
PRADEEP RUBBER INDUSTRIES Vs. STATE OF BIHAR
February 24, 1986
PRADIP NARAIN SINGH Vs. BRIJ NANDAN PRASAD
December 1, 1986
PRAKASH KUMAR SINHA Vs. GAURI SHANKAR PRASAD
January 16, 1986
PRASANT KUMAR SAH AND ANOTHERS Vs. THE STATE OF BIHAR
July 23, 1986
PURAN SAH Vs. BUNY SAH
February 22, 1986
PURAN SAH Vs. BUNY SAH
February 12, 1986
PURAN SINGH Vs. STATE OF PUNJAB
January 18, 1986
R P RAJA Vs. STATE
December 23, 1986
RABINDRA DUBEY AND THIRTY SIX OTHERS Vs. CHIEF JUSTICE, PATNA HIGH COURT PATNA AND OTHERS
February 21, 1986
RABINDRA NATH Vs. G M N F RLY
April 11, 1986
RABINDRA NATH BISWAS Vs. GENERAL MANAGER N E RAILWAY
April 4, 1986
RABINDRA NATH SINGH Vs. STATE OF BIHAR
May 8, 1986
RAGHAV SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 17, 1986
RAGHUNANDAN RAI Vs. STATE
September 5, 1986
RAI MATHURA PRASAD Vs. STATE OF BIHAR
July 3, 1986
RAJ NARAYAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY & AND ANOTHER
May 13, 1986
RAJENDRA SINHA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 21, 1986
RAJKISHORE PRASAD Vs. RAJ KUMARI DEVI
February 3, 1986
RAJO MIAN Vs. PURAN MIAN
May 30, 1986
RAM AUTAR SANTOSH KUMAR Vs. STATE
April 14, 1986
RAM BABU JAMADAR Vs. STATE OF BIHAR
May 6, 1986
RAM BALLABH PD SINGH Vs. STATE
February 28, 1986
RAM BILASH RAM Vs. STATE OF BIHAR
January 8, 1986
RAM CHANDRA SINGH Vs. THE STATE OF BIHAR
January 29, 1986
RAM CHANDRA SINGH Vs. STATE
November 12, 1986
RAM CHANDRA SINGH Vs. STATE OF BIHAR
November 14, 1986
RAM EKBAL PRASAD Vs. UNION OF INDIA
August 21, 1986
RAM JIWAN PRASAD LATH AND 4 OTHERS Vs. THE STATE OF BIHAR AND OTHERS
January 9, 1986
RAM KUMAR ISHAR Vs. STATE OF BIHAR
July 24, 1986
RAM NARESH SINGH Vs. THE STATE OF BIHAR AND OTHERS
May 14, 1986
RAM PRATAP SINGH Vs. STATE OF BIHAR
August 26, 1986
RAM ROOP YADAV Vs. STATE OF BIHAR
August 30, 1986
RAM SAGAR PANDEY AND ANOTHER Vs. THE ANCHAL ADHIKARI AND OTHERS
September 9, 1986
RAM UDGAR JHA Vs. STATE OF BIHAR
May 2, 1986
RAMANAND Vs. HASIM MIAN
April 3, 1986
RAMANAND SAH Vs. THE STATE OF BIHAR AND OTHERS
September 25, 1986
RAMAUTAR SHARMA Vs. STATE OF BIHAR
July 31, 1986
RAMCHANDRA PRASAD Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MUZAFFARPUR
April 6, 1986
RAMDHANI SAO Vs. STATE OF BIHAR
May 6, 1986
RAMESHWAR JUTE MILLS LTD Vs. UNION OF INDIA
April 23, 1986
RAMESHWAR SINGH Vs. STATE OF BIHAR
March 3, 1986
RAMJEE SINGH Vs. STATE OF BIHAR
February 17, 1986
RAMJI SINGH Vs. STATE OF BIHAR
April 16, 1986
RAMJI SINGH Vs. STATE OF BIHAR
November 5, 1986
RANCHI THOK KHADYA VJAPARI SANGH Vs. STATE OF BIHAR
August 18, 1986
RANJIT KUMAR SANDWAR AND OTHERS WITH FIVE OTHERS Vs. THE CHAIRMAN, BANKING SERVICE RECRUITMENT BOARD (EASTERN GROUP), CALCUTTA & OTHERS
November 24, 1986
ROHINI KUMAR CHATTERJEE Vs. THE STATE OF BIHAR AND OTHERS
January 29, 1986
RUDAL MAHTO Vs. NARAIN MAHTO & 14 OTHERS
September 23, 1986
S K RASHID ALIAS ABDUL RASHID Vs. STATE OF BIHAR
October 28, 1986
S M AKHTAR Vs. STATE OF BIHAR
May 21, 1986
S M AKHTAR Vs. STATE OF BIHAR
May 26, 1986
SAHENDRA MANDAL Vs. STATE OF BIHAR
February 6, 1986
SAHENDRA MANDAL Vs. STATE OF BIHAR
January 6, 1986
SANJITA KUMARI Vs. BHOLA PRASAD AND OTHERS
September 24, 1986
SANT PRASAD Vs. STATE OF BIHAR
January 30, 1986
SARJU PRASAD SINGH Vs. STATE OF BIHAR
September 20, 1986
SARJU PRASAD SINGH Vs. THE STATE OF BIHAR & ORS.
September 10, 1986
SATAHBAN GANGULI Vs. CHAIRMAN STATE BANK OF INDIA
August 18, 1986
SATRUDHAN SAHANI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
April 7, 1986
SAWAR MAL Vs. STATE BANK OF INDIA
May 2, 1986
SAYED JAMILUR RAHMAN AND ORS. Vs. STATE OF BIHAR AND ORS.
March 21, 1986
SHAMBHU NATH SINGHS Vs. STATE OF BIHAR
March 10, 1986
SHAMBHU PRASAD SINGH Vs. GAUTAM PANDEY AND OTHERS
January 22, 1986
SHAMBHU RAI Vs. STATE OF BIHAR
September 20, 1986
SHAMIM AHMAD KHAN Vs. STATE OF BIHAR
February 6, 1986
SHANKAR BHANDAR Vs. COMMISSIONER OF INCOME TAX
September 8, 1986
SHANKAR RAM Vs. STATE
January 29, 1986
SHARDA DEVI AND ORS. Vs. LAXMI NARAYAN GUPTA AND ANR.
May 20, 1986
SHEKAR PRASAD Vs. STATE OF BIHAR
August 11, 1986
SHEO BACHAN MAHTO Vs. STATE OF BIHAR
December 3, 1986
SHEO KUMAR SINGH Vs. MAHESH PRASAD
February 15, 1986
SHEO SHANKAR THAKUR Vs. STATE OF BIHAR
April 16, 1986
SHEO SHANKER BHARTI Vs. KUSAMI DEVI
May 15, 1986
SHEOLAL Vs. ANANTDEO MISHRA
May 12, 1986
SHEOSHANKAR PRASAD SINHA Vs. STATE OF BIHAR
September 11, 1986
SHIVA BALAK RAI Vs. STATE OF BIHAR
March 17, 1986
SHIVA BALAK RAI Vs. STATE OF BIHAR
March 13, 1986
SHREE LAL SARAF Vs. THE STATE OF BIHAR
April 25, 1986
SHRI CHIRANJI LAL PODDAR Vs. MESSRS UNIVERSAL HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL AND ANOTHER
May 2, 1986
SHRI ISHWAR LAL KEDIA AND OTHERS Vs. SHRI MAHABIR PRASAD ALIAS, MAHABIR PRASAD KEDIA AND OTHERS
August 29, 1986
SHRI UDAY BANERJEE Vs. SHRI P.R. DUTTA
August 30, 1986
SHYAM KISHORE PRASAD Vs. STATE OF BIHAR
December 5, 1986
SITA RAM THAKUR Vs. NANDU JHA
January 21, 1986
SIYA SARAN SINGH Vs. JAMUNA DEVI
February 6, 1986
SK. SIKANDAR & 12 OTHERS Vs. THE STATE OF BIHAR & ANOTHER
September 23, 1986
SMT. KRISHNA SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
March 21, 1986
SMT. PUSHPA RANI MADHU Vs. THE STATE OF BIHAR & ORS.
March 21, 1986
SMT. RAJ KUMARI RASTOGI AND ORS. Vs. SMT. JAIWANTI DEVI AND ORS.
July 9, 1986
SPECIAL OFFICER HAZARIBAGH Vs. MADAN MOHAN PRASAD
April 4, 1986
SRI MAHABIR MANDIR SAMITI AND ANR. Vs. THE STATE OF BIHAR AND ORS.
April 10, 1986
STATE OF BIHAR Vs. NEPAL MAHTO
May 8, 1986
STATE OF BIHAR Vs. PARAMHANS YADAV
April 4, 1986
STATE OF BIHAR Vs. MURLI YADAV
September 5, 1986
STATE OF BIHAR Vs. SIMRANJIT SINGH
November 11, 1986
STATE OF BIHAR Vs. JOY SUMIT NANDI
February 28, 1986
SUBASH PRASAD SINGH Vs. STATE OF BIHAR
September 11, 1986
SUDAMA DEVI Vs. JOGENDRA CHOUDHARY
September 29, 1986
SUDARSHAN AHIR ALIAS YADAV Vs. STATE OF BIHAR
November 27, 1986
SURESH KUMAR PRASAD Vs. SYED IMAM ALI
February 4, 1986
SYED MOHAMMAD ZAKARIA Vs. STATE OF BIHAR
September 24, 1986
SYED MOHD ZAKARIA Vs. STATE
September 25, 1986
SYED ZAFRUL HASSAN Vs. STATE
January 7, 1986
TARA STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
January 16, 1986
TARUN KUMAR GHOSH Vs. BHOLA RAM PARSURAMKA
November 27, 1986
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
September 26, 1986
TATA IRON & STEEL CO. LTD. Vs. STATE OF BIHAR AND OTHERS
March 5, 1986
TATA ROBINS FRAZER LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1986
TATA YODOGAWA LIMITED Vs. UNION OF INDIA
September 9, 1986
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S KHALSA BROTHERS
August 29, 1986
THE DARBHANGA MUNICIPAL CORPORATION Vs. THE VICE CHANCELLOR, L.N. MITHILA UNIVERSITY AND OTHERS
September 4, 1986
THE STATE OF BIHAR AND ANOTHER Vs. GULABI DEVI AND OTHERS
December 28, 1986
TULSI RABIDAS Vs. STATE OF BIHAR
May 6, 1986
UMA DEVI Vs. RAM CHARAN RAM
May 19, 1986
UMAR MIAN ALIAS MOHAMMAD UMAR Vs. STATE OF BIHAR
September 18, 1986
UMESH RAM AND ANOTHER Vs. SATRUGHAN PRASAD AND OTHERS
September 17, 1986
UNION OF INDIA Vs. SUMITRA DEVI
September 11, 1986
UNION OF INDIA Vs. B.P. VERMA AND ANOTHER
March 13, 1986
USMANI KHAN Vs. STATE OF BIHAR
April 21, 1986
UTTAM SINGH DUGGAL AND CO PVT LTD Vs. UNION OF INDIA
September 12, 1986
VIJOY KUMAR SANAN Vs. GURDAYAL CHAND SUNDA
November 19, 1986
VISHESHWAR NATH MEHROTRA Vs. THE STATE OF BIHAR AND OTHERS
March 19, 1986
VISHNU AUTO DISTRIBUTERS Vs. STATE OF BIHAR
December 23, 1986
VISHNU ESTATE PRIVATE LTD Vs. THE STATE OF BIHAR AND OTHERS
January 22, 1986
VISHNU SUGAR MILLS LTD Vs. FOOD CORPN OF INDIA
September 10, 1986
VISHWANATH TIWARY Vs. STATE OF BIHAR
July 18, 1986
WASTE PRODUCTS RECLAIMER PVT LTD Vs. STATE OF BIHAR
July 21, 1986
WORKMEN OF HEAVY ENGINEERING MAZDOOR UNION Vs. MANAGEMENT OF HEAVY ENGINEERING MAZDOOR UNION
April 17, 1986
YASIN Vs. SK ZAKIRUDDIN
August 25, 1986
ZAFAR ALAM Vs. MD. NIZAM AND OTHERS
February 5, 1986
ZAKIA ASFAQUE ISLAMIA COLLEGE, SIWAN Vs. THE STATE OF BIHAR AND OTHERS
August 5, 1986