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Case Index
Title
Date
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 1986
ANIL MINHAS Vs. H P UNIVERSITY SIMLA
January 6, 1986
ANIMA ROY Vs. ASHA RANI BISWAS
June 17, 1986
ATMA RAM Vs. STATE OF H.P.
November 20, 1986
BANSI RAM Vs. THE COMMANDANT, V.H.P.S.S.B.BATTALION
July 29, 1986
BEAS CONSTRUCTION BOARD Vs. PRESIDING OFFICER, LABOUR COURT
December 30, 1986
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
August 8, 1986
BHAGWAT PARSHAD VERMA Vs. MUKAT LAL
April 4, 1986
BISHAN DASS Vs. LAND ACQUISITION OFFICER BEAS DAM PROJECT TALWARA
September 3, 1986
BITTU ALIAS ANAND SINGH Vs. STATE OF HIMACHAL PRADESH
January 10, 1986
CHINTI Vs. HARMINDER
November 17, 1986
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
May 23, 1986
DAYA RAM Vs. THE STATE OF HARYANA
February 6, 1986
DEV DUTT Vs. STATE OF H P
July 10, 1986
DEVINDER SINGH Vs. SATE OF H P
May 5, 1986
DIDAR SINGH Vs. STATE OF H P
November 19, 1986
DINANATH Vs. AMAR NATH
October 14, 1986
FITTA Vs. STATE OF HIMACHAL PRADESH
May 22, 1986
G C BHATIA Vs. R L SETH
March 10, 1986
HANS RAJ Vs. STATE OF H.P.
April 16, 1986
HARKISHAN LAL Vs. KAKA RAM
September 18, 1986
HIMACHAL ROAD TRANSPORT Vs. MANI RAM
November 13, 1986
HIMACHAL ROAD TRANSPORT CORPN SHIMLA Vs. NEENA
March 6, 1986
HIMACHAL ROAD TRANSPORT CORPORATION Vs. LEELA DEVI
May 30, 1986
JAGPAL SINGH Vs. STATE OF HIMACHAL PRADESH
August 28, 1986
K.J. SAMUEL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
May 21, 1986
KALLASH DISTRICT CO OP MARKETING AND SUPPLY FEDERATION LTD Vs. SHER SINGH MEHTA
November 7, 1986
KAMAL Vs. STATE OF HIMACHAL PRADESH
November 28, 1986
KAMLA DEVI Vs. STATE
July 24, 1986
KEDAR ISHWAR Vs. THE STATE OF HIMACHAL PRADESH
September 24, 1986
KWALITY ICE CREAM CO. Vs. STATE OF H.P.
March 3, 1986
LAND ACQUISITION COLLECTOR P W D SOLAN Vs. JEET RAM
January 10, 1986
LEHNU MAL RAM KRISHNAN Vs. INCOME TAX OFFICER
January 8, 1986
LEKH RAM Vs. STATE
October 17, 1986
MOHAN DATT Vs. STATE OF HIMACHAL PRADESH
August 8, 1986
MOHAN SINGH Vs. HIMACHAL PRADESH HOUSING BOARD AND OTHERS
April 30, 1986
NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH
September 23, 1986
NIRMAL SINGH Vs. STATE OF H P
September 5, 1986
PANCHAYAT SAMITI, DEHRA Vs. NOTIFIED AREA COMMITTEE, JAWALAMUKHI
July 11, 1986
PARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
June 6, 1986
PARKASH SINGH Vs. STATE OF H P
December 30, 1986
PRAKASH SINGH Vs. STATE OF HIMACHAL PRADESH
December 30, 1986
PREM CHAND Vs. STATE OF H.P
August 19, 1986
PREM LATA Vs. STATE OF HIMACHAL PRADESH
July 4, 1986
PUNSI DEVI RAJBHER Vs. PISTA DEVI AGARWALLA
June 2, 1986
RAGHUNATH DASS Vs. STATE OF HIMACHAL PRADESH
August 8, 1986
RAM DULARI Vs. H.P. STATE ELECTRICITY BOARD
September 26, 1986
RAM DULARI KALIA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
September 26, 1986
RAM KUMAR Vs. STATE OF HIMACHAL PRADESH
November 4, 1986
RATTAN CHAND Vs. STATE
May 6, 1986
SATYA DEVI Vs. RAM GOPAL ANGANIA
April 1, 1986
SHIV KUMAR Vs. MOHD. HANIF
April 4, 1986
SOM NATH Vs. SEWA RAM
March 8, 1986
STATE Vs. LILA DEVI
July 2, 1986
STATE Vs. CHHAJU RAM
August 8, 1986
STATE OF HIMACHAL PRADESH Vs. PARKASH SHANKAR
January 8, 1986
STATE OF HIMACHAL PRADESH Vs. CHHAJU RAM
August 13, 1986
STATE OF HIMACHAL PRADESH Vs. DR. VINOD KUMAR SUD AND ORS.
March 6, 1986
STATE OF HIMACHAL PRADESH Vs. VED PARKASH, JANTA STORES, ARKI, DISTRICT SOLAN HIMACHAL PRADESH
August 28, 1986
STATE OF HIMACHAL PRADESH Vs. AMBA DUTT DHANTA
March 28, 1986
SURAT RAM Vs. ASHA RAM
May 1, 1986
TEJU Vs. BHADAR
November 28, 1986
TEK CHAND Vs. THE STATE OF HIMACHAL PRADESH
August 20, 1986
USHA RANI Vs. H P ROAD TRANSPORT CORPORATION SHIMLA
July 1, 1986
VIDYA SAGAR SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS)
January 8, 1986
VIJAY KUMAR KAUSHAL Vs. STATE OF H P
May 16, 1986
VILAS MARUTI SUTAR Vs. STATE OF H P
December 1, 1986
VISHWA NATH Vs. SHAKTI RAM
October 20, 1986