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Case Index
Title
Date
A K ROY Vs. EURAKA HOSE MFG
June 26, 1986
A T DEV PRIVATE LTD Vs. STATE OF WEST BENGAL
May 2, 1986
A V ENGINEERING AND CO Vs. MUNICIPAL CORPORATION OF CALCUTTA
May 7, 1986
AAR GHOSH Vs. STATE OF W B
March 6, 1986
ABHIJIT AICH ROY Vs. WEST BENGAL STATE ELECTRICITY BOARD
December 8, 1986
ABHOY SARKAR Vs. UNION OF INDIA
July 29, 1986
ADHIR KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
July 18, 1986
AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 8, 1986
ALENBEE CO Vs. STATE OF WEST BENGAL AND OTHERS
March 30, 1986
ALKALI AND CHEMICAL CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 18, 1986
AMALENDU BHADRA AND ANOTHER Vs. MOLOY DEB CHATTERJEE AND ANOTHER
September 5, 1986
AMAR NATH MULLICK Vs. JHARNA BASU
September 12, 1986
AMARENDRA NATH CHATTERJEE Vs. KALPANA CHATTERJEE
September 30, 1986
AMRIT LAL GHOSH Vs. STATE OF WEST BENGAL
September 3, 1986
AMRITLAL BISWAS Vs. KRISHNA KISHORE DHAR AND OTHERS
March 11, 1986
AMULYA PAL Vs. BHUPEN SARKAR
August 13, 1986
ANADI NATH Vs. SUDANGSHU
May 7, 1986
ANADI NATH HALDER Vs. COMMERCIAL TAX OFFICER SURI CHARGE
August 6, 1986
ANANDA BAG Vs. YASMIN MIRJA
July 27, 1986
ANANDA CHAKRABORTY Vs. UNION OF INDIA
March 26, 1986
ANIL KUMAR GHOSH Vs. DURGAMONI DASSI
April 18, 1986
ANJALI POREL Vs. SANTOSH GHOSH
July 4, 1986
ANWAR SHEIKH Vs. BANESWAR DAS PODDAR
June 24, 1986
ARUN KUMAR GHOSH Vs. ASHUTOSH CHAKRABORTY
August 21, 1986
ARUN KUMAR MITRA Vs. CENTRAL VIGILANCE COMMISSIONER
March 14, 1986
ARUNABHA BHATTACHARJEE Vs. STATE OF WEST BENGAL
April 4, 1986
ARUNDHUTI NAN Vs. P M DARYANANI
April 30, 1986
ASHIS SEN Vs. NAMITA SEN
January 29, 1986
ASHIT Vs. SUSMITA
May 13, 1986
ASHOKE MUKHARJEE AND ANR. Vs. MUSHA KHAN
September 17, 1986
ASHUTOSH ROY Vs. SM ANJALI SARKAR
February 2, 1986
ASIT DAS Vs. JAGADISH CHANDRA SAHA
April 11, 1986
ASOKA TRADERS Vs. P K SUR
April 23, 1986
ASRAF ALI MOLLA Vs. MST. MANOWARA KHATOON BIBI
December 25, 1986
ASSTT COLLECTOR OF CUSTOMS FOR EXPORTS Vs. HOARE MILLER AND CO LTD
May 2, 1986
ATUL CHANDRA GHOSH Vs. STATE
March 24, 1986
ATUL KUMAR DEOVRAT AND CO Vs. COMMISSIONER OF INCOME TAX
December 12, 1986
AURUDH SHAW Vs. HEMRAJ LAXMIPAT
November 26, 1986
B GOVIND RAM ALIAS RAO Vs. STATE OF WEST BENGAL
February 24, 1986
BABLU S K ALIAS ABUL HOSSAIN Vs. STATE OF W B
February 7, 1986
BADAL SHEIKH Vs. STATE OF W B
April 2, 1986
BAGALA PROSAD KAR Vs. SEIKH JOHAD
July 16, 1986
BAKUL REJ Vs. STATE OF WEST BENGAL
May 22, 1986
BALAI CHANDRA Vs. RADHARANI DE
May 22, 1986
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS
April 18, 1986
BALURGHAT TRANSPORT CO Vs. LUXMI TEA CO LTD
January 31, 1986
BANAMATI MANDAL Vs. O C SONARPORE P S
January 14, 1986
BANERJEE AND BANERJEE Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD
May 8, 1986
BANK OF RAJASTHAN LTD Vs. S K TRADING CO
April 2, 1986
BASANTI BASTRALAYA Vs. RIVER STEAM NAVIGATION CO LTD
August 22, 1986
BEDANA DEVI Vs. ABDUL JAWAB
June 19, 1986
BEJOY KUMAR PANDEY @ B.K. PANDEY Vs. UNION OF INDIA
March 27, 1986
BELA GHOSH Vs. ASHITENDRA NATH MITTER
March 12, 1986
BENARAS STATE BANK LTD Vs. DAYASHANKAR GUPTA
November 13, 1986
BENGAL HIRE PURCHASE CORPN Vs. HARENDRA SINGH
August 6, 1986
BENODE BEHARI MAITY Vs. STATE
March 3, 1986
BHADRA MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 22, 1986
BHARAT PETROLEUM CORPN LTD Vs. SUSHAMA GHOSH
February 12, 1986
BHARAT PROCESS & MECHANICAL ENGINEERS LTD. Vs. AUCKLAND JUTE COMPANY LTD.
December 16, 1986
BHARAT WAREHOUSING CORPORATION Vs. COLLECTOR OF CUSTOMS
February 7, 1986
BHASKAR GHOSH Vs. SANTOSH KUMAR GHOSH
May 16, 1986
BHOLANATH KUNDU AND ORS. Vs. OFFICIAL LIQUIDATOR, BHOLANATH KUNDU & CO. P. LTD.
February 20, 1986
BIDYUT KUMAR BAUL Vs. STATE OF WEST BENGAL
July 18, 1986
BIMAL KUMAR GHOSH Vs. SAIKAT SARKAR
April 11, 1986
BIMAL KUMAR GUPTA Vs. CHANDI CHARAN
November 7, 1986
BIMALENDU CHANDA Vs. STEEL AUTHORITY OF INDIA LTD
September 4, 1986
BIMALENDU GOSWAMI Vs. UPENDRA CHANDRA SAHA
September 22, 1986
BIRENDRA NATH ADHIKARY Vs. COMMERCIAL TAX OFFICER
March 6, 1986
BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX
June 3, 1986
BISAKHA DASSI Vs. RADHARANI BISWAS
January 4, 1986
BISHNU BANERRJEE Vs. STATE
December 12, 1986
BISHNU KRISHNA SHRESTHA Vs. UNION OF INDIA
June 23, 1986
BISWANATH CHOWDHURY Vs. U P FOREST CORPN
March 18, 1986
BISWANATH SAHA Vs. SIKHA SAHA
June 7, 1986
BISWANATH SAHA Vs. SIKHA SAHA
May 7, 1986
BRAHMO SAMUJ EDUCATION SOCIETY & ORS. Vs. THE UNIVERSITY OF CALCUTTA & ORS.
December 12, 1986
BRIGHT TRADING CO Vs. RUBBER BOARD
June 2, 1986
BROJKNDRA BADAN GOSWAMI Vs. TAPAN KUMAR CHAKRAVARTY
April 7, 1986
BUDDHADEB DUTTA Vs. COMMISSIONER OF INCOME TAX
July 11, 1986
BUNGO STEEL FURNITURE PVT LTD Vs. PULIN CHANDRA DAW
September 22, 1986
BYOMKESH BANERJEE Vs. NANI GOPAL BANIK
August 18, 1986
C R BASU Vs. STATE OF WEST BENGAL
August 12, 1986
CALCUTTA ELECTRICITY SUPPLY CORPN. (I) LTD. Vs. E.S.I. CORPN. & ORS.
December 11, 1986
CALCUTTA JUTE MFG COMPANY LIMITED Vs. STATE
March 7, 1986
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRASUN ROY & ANR.
December 8, 1986
CALCUTTA PAPER MILLS MANUFACTURING CO. Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
April 25, 1986
CALCUTTA PROPERTIES LTD Vs. S N CHAKRABORTTY
July 11, 1986
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
July 16, 1986
CENTAX INDIA LTD Vs. VINMAR IMPEX INC
February 3, 1986
CHAIRMAN BOLPUR MUNICIPALITY Vs. SUSHANTA SENGUPTA
February 17, 1986
CHAMPA PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
August 1, 1986
CHANDRA BHAN PRASAD Vs. MOHANLAL
November 24, 1986
CHANDRADIP THAKUR Vs. DULAL LAI SEAL
January 21, 1986
CHARU BALA DEY Vs. SARASHI BALA ROY
March 7, 1986
CHIEF WILD LIFE WARDEN A AND N ISLAND Vs. N K JOSHI
March 24, 1986
CHINMOY SAHA Vs. STATE OF WEST BENGAL
September 22, 1986
CHITTARANJAN PAL Vs. DHIRENDRA NATH BISWAS
March 4, 1986
CITY COLLEGE CALCUTTA Vs. STATE OF WEST BENGAL
February 10, 1986
COATS OF INDIA LTD. Vs. FOURTH INDUSTRIAL TRIBUNAL & ORS.
May 23, 1986
COLLECTOR OF CUSTOMS Vs. JUGGILAL KAMLAPAT UDYOG LIMITED
February 27, 1986
COLLECTOR OF CUSTOMS Vs. BENGAL ELECTRIC LAMP WORKS LIMITED
November 26, 1986
COMMISSINOER OF INCOME TAX Vs. PEICO ELECTRONICS AND ELECTRICALS
July 18, 1986
COMMISSIONER OF GIFT TAX Vs. PURUSHOTTAM LIRA RAJA
August 7, 1986
COMMISSIONER OF INCOME TAX Vs. RUBY GENERAL INSURANCE CO
August 7, 1986
COMMISSIONER OF INCOME TAX Vs. UNITED PROVINCES ELECTRIC SUPPLY CO LTD
August 8, 1986
COMMISSIONER OF INCOME TAX Vs. MAHADEO RAM KUMAR
August 4, 1986
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL STATE ELECTRICITY BOARD FOR AND ON BEHALF OF M K OKUMO
August 5, 1986
COMMISSIONER OF INCOME TAX Vs. NORTH WEST COAL LTD
August 6, 1986
COMMISSIONER OF INCOME TAX Vs. KANHAYALAL MUKUNDLAL
July 17, 1986
COMMISSIONER OF INCOME TAX Vs. HOARE MILLER AND CO LTD
July 22, 1986
COMMISSIONER OF INCOME TAX Vs. JOHNSTON PUMPS INDIA LTD
July 24, 1986
COMMISSIONER OF INCOME TAX Vs. BABCOCK AND WILCOX I LTD
August 21, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
September 8, 1986
COMMISSIONER OF INCOME TAX Vs. A TOSH AND SONS P LTD
September 9, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD
September 2, 1986
COMMISSIONER OF INCOME TAX Vs. HASHIMARA INDUSTRIES LTD
August 29, 1986
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
September 11, 1986
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD
September 17, 1986
COMMISSIONER OF INCOME TAX Vs. ASSAM CONSOLIDATED TEA ESTATE LTD
September 24, 1986
COMMISSIONER OF INCOME TAX Vs. ANAND BAZAR PATRIKA P LTD
September 30, 1986
COMMISSIONER OF INCOME TAX Vs. BHAGWAN LTD
November 25, 1986
COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO P LTD
November 18, 1986
COMMISSIONER OF INCOME TAX Vs. METAL DISTRIBUTORS LTD
December 1, 1986
COMMISSIONER OF INCOME TAX Vs. DWARKA PROSAD BAZAZ
December 4, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL IRON GALVANISING WORKS
December 23, 1986
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN WILLIAMS LTD
February 3, 1986
COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE CO OF INDIA LTD
February 7, 1986
COMMISSIONER OF INCOME TAX Vs. ALFRED HERBERT INDIA PVT LTD
February 18, 1986
COMMISSIONER OF INCOME TAX Vs. S B ELECTRIC MART P LTD
February 20, 1986
COMMISSIONER OF INCOME TAX Vs. BIBHUTI BHUSAN MALLICK
January 27, 1986
COMMISSIONER OF INCOME TAX Vs. ELECTRIC LAMP MANUFACTURERS INDIA P LTD
January 27, 1986
COMMISSIONER OF INCOME TAX Vs. HIRALAL SHANKARLAL
January 28, 1986
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR AND CO
January 28, 1986
COMMISSIONER OF INCOME TAX Vs. LOHATY BROS P LTD
January 28, 1986
COMMISSIONER OF INCOME TAX Vs. NATHMAL BHUWALKA
February 3, 1986
COMMISSIONER OF INCOME TAX Vs. KANORIA GENERAL DEALERS P LTD
January 30, 1986
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
January 6, 1986
COMMISSIONER OF INCOME TAX Vs. PAREKH KOTHI LTD
January 6, 1986
COMMISSIONER OF INCOME TAX Vs. AJIT KUMAR BOSE
January 6, 1986
COMMISSIONER OF INCOME TAX Vs. MOHINI THAPAR CHARITABLE TRUST
January 7, 1986
COMMISSIONER OF INCOME TAX Vs. BHARTIA STEEL ENGG CO P LTD
January 7, 1986
COMMISSIONER OF INCOME TAX Vs. BURLOP COMMERCIAL PVT LTD
January 14, 1986
COMMISSIONER OF INCOME TAX Vs. BISRA STONE LIME CO LTD
January 14, 1986
COMMISSIONER OF INCOME TAX Vs. PARSHVA PROPERTIES LTD
January 14, 1986
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JUTE MILLS LTD
March 5, 1986
COMMISSIONER OF INCOME TAX Vs. BHARAT REFINERIES LTD
March 6, 1986
COMMISSIONER OF INCOME TAX Vs. RAMZO COLMA
March 10, 1986
COMMISSIONER OF INCOME TAX Vs. MODEL MANUFACTURING CO P LTD
March 10, 1986
COMMISSIONER OF INCOME TAX Vs. BHARAT MINING CORPORATION LTD
March 3, 1986
COMMISSIONER OF INCOME TAX Vs. BHATTACHARJEE AND CO
March 18, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA DISCOUNT CO PVT LTD
March 17, 1986
COMMISSIONER OF INCOME TAX Vs. TALBOT T I M SALES LTD
March 19, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL POTTERIES LTD
April 7, 1986
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD
July 10, 1986
COMMISSIONER OF INCOME TAX Vs. SANGIT KALA MANDIR TRUST
July 15, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA CREDIT CORPORATION
July 9, 1986
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
July 9, 1986
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LTD
July 1, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM STEAMSHIP CO LTD
June 2, 1986
COMMISSIONER OF INCOME TAX Vs. BIRLA JUTE MANUFACTURING CO LTD
June 3, 1986
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPN OF INDIA LTD
June 18, 1986
COMMISSIONER OF INCOME TAX Vs. NAGPUR STEEL AND ALLOYS P LTD
June 17, 1986
COMMISSIONER OF INCOME TAX Vs. THOMAS LESLIE MARTIN
June 17, 1986
COMMISSIONER OF INCOME TAX Vs. SOHANLAL JAJODIA
June 10, 1986
COMMISSIONER OF INCOME TAX Vs. ATLAS STEEL CO LTD
June 10, 1986
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
June 3, 1986
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL THIRANI AND SONS
June 25, 1986
COMMISSIONER OF INCOME TAX Vs. SHELL PETROLEUM CO LTD
June 23, 1986
COMMISSIONER OF INCOME TAX Vs. M A PAPER AND CARD BOARD FACTORY PVT LTD
May 5, 1986
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD
May 13, 1986
COMMISSIONER OF INCOME TAX Vs. NORTH KOSHALPUR COLLIERY CO P LTD
May 16, 1986
COMMISSIONER OF INCOME TAX Vs. COLOUR FILM DISTRIBUTORS
May 16, 1986
COMMISSIONER OF INCOME TAX Vs. EMPIRE JUTE CO LTD
May 16, 1986
COMMISSIONER OF INCOME TAX Vs. MOKTAR BEGUM
May 19, 1986
COMMISSIONER OF INCOME TAX Vs. SHELL PETROLEUM CO LTD
May 19, 1986
COMMISSIONER OF INCOME TAX Vs. SAKIL AHMED
May 23, 1986
COMMISSIONER OF INCOME TAX Vs. BHARTIYA STEEL INDUSTRIES
June 2, 1986
COMMISSIONER OF INCOME TAX Vs. STEWARTS AND LLOYDS OF INDIA LTD
April 9, 1986
COMMISSIONER OF INCOME TAX Vs. BOWATER CORPORATION LIMITED
April 10, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD
April 24, 1986
COMMISSIONER OF INCOME TAX Vs. J GESTIN
April 21, 1986
COMMISSIONER OF INCOME TAX Vs. GANESH SUGAR MILLS LTD
April 21, 1986
COMMISSIONER OF INCOME-TAX Vs. CHEMICAL AGENTS (P.) LTD.
July 30, 1986
COMMISSIONER OF WEALTH TAX Vs. SURRENDRA PAUL
November 19, 1986
COMMISSIONER OF WEALTH TAX Vs. KRISHNA BAZAZ
August 14, 1986
CONTROLLER OF ESTATE DUTY Vs. RATANLAL ROY
April 29, 1986
CONTROLLER OF ESTATE DUTY Vs. NIRMAL KUMAR FATEHPURIA
February 9, 1986
CONTROLLER OF ESTATE DUTY Vs. LOKENDRA KUMAR ROY CHOWDHURY
February 10, 1986
CONTROLLER OF ESTATE DUTY Vs. SHYAMAL BIKASH SETT
February 6, 1986
CORPORATION OF CALCUTTA Vs. DHANAPATI BANERJEE
December 4, 1986
D P KUMAR Vs. STATE
January 6, 1986
D SENGUPTA Vs. COLLECTOR OF CUSTOMS
December 22, 1986
D.A. MACGILLIVARY Vs. STATE
June 13, 1986
DARSHAN LAL RAMESHCHAND Vs. COMMERCIAL TAX OFFICER
September 2, 1986
DASARATHI GHOSH Vs. ANURADHA GHOSH
March 19, 1986
DEBNARAYAN SAODAGAR Vs. INSPECTOR OF POLICE SADAIR MURSHHDABAD
February 28, 1986
DENA BANK Vs. BERTRAM SCOTT INDIA LTD
May 21, 1986
DEYS MEDICAL STORES MFG PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 18, 1986
DHANAPATI DUTTA Vs. GITA DUTTA AND OTHERS
June 24, 1986
DILIP KUMAR BISWAS Vs. KAMALENDU CHANDA
June 24, 1986
DINESH KUMAR RAVI SANKAR VYAS Vs. KAMAL RANI SARKAR
March 11, 1986
DIPAK KUMAR MUNSHI Vs. MEERA CHATTERJEE
September 11, 1986
DIPAK KUMAR ROY Vs. ANJALI ROY
April 1, 1986
DOOARS TRANSPORT Vs. COMMISSIONER OF INCOME TAX
June 13, 1986
DULAL NAYEK Vs. STATE
December 19, 1986
DULICHAND SHREELAL Vs. COLLECTOR OF CENTRAL EXCISE
April 28, 1986
DUNBAR MILLS LIMITED Vs. UNION OF INDIA
May 2, 1986
DUNBAR MILLS LIMITED Vs. UNION OF INDIA
May 20, 1986
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
December 16, 1986
DURGA RUHI DAS Vs. STATE
January 29, 1986
DWARKESH ENGINEERING WORKS Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
May 23, 1986
DWIJENDRA LAL SARKAR Vs. PRITIMOY HORE
February 6, 1986
DWIJENDRA NATH Vs. RABINDRA NATH
December 3, 1986
E I T A INDIA LTD Vs. D DUTTA
May 2, 1986
E S I CORPN Vs. ASHUTOSH
July 17, 1986
EAST INDIA HOTELS LTD Vs. CORPN OF CALCUTTA
December 9, 1986
EAST INDIA HOTELS LTD Vs. CENTRAL BOARD OF DIRECT TAXES
March 25, 1986
EDUL ZAMNIA Vs. SHEKILA BEGUM
July 3, 1986
ENAMELNAGAR DEVELOPMENT CORPORATION LTD. Vs. SECOND INDUSTRIAL TRIBUNAL AND OTHERS
March 18, 1986
EVERETT I PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 1, 1986
EVERETT INDIA PVT LTD Vs. DY COLLECTOR OF CUSTOMS
June 20, 1986
FAKIR CHAND DHANUKA Vs. THE STATE
July 4, 1986
FORT GLOSTER INDUSTRIES LTD Vs. TATANAGAR TRANSPORT CORPN
August 4, 1986
G ATHERTON AND CO Vs. COMMISSIONER OF INCOME TAX
May 22, 1986
G M ONGC SIBSAGAR Vs. RAJ ENGG CORPN
October 1, 1986
GANGADHAR SOU AND ANOTHER Vs. KHIRODE KUMAR VANDARI
September 16, 1986
GANGARAM HIMATMAL MANSUKMANI Vs. TUSHAR KANTI NAG
July 18, 1986
GANGARANI BERA Vs. STATE OF WEST BENGAL
December 24, 1986
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. 7TH INDUSTRIAL TRIBUNAL
July 28, 1986
GANPAT LALL GUPTA AND OTHERS Vs. STATE
November 27, 1986
GENERAL BEOPAR CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
September 5, 1986
GENERAL FIBRE DEALERS LTD Vs. UNION OF INDIA
September 22, 1986
GIFT TAX OFFICER Vs. ICI INDIA P LTD
May 23, 1986
GOBINDO PROSAD PRAMANIK Vs. KESTO @ HARE KRISHNA PRAMANIK & 11 ORS.
September 17, 1986
GOKUL CHANDRA Vs. ATLAS AND UNION JUTE PRESS CO LTD
March 13, 1986
GOLAM KABIR Vs. D S R EBENEZER
April 9, 1986
GOLAP MAITRE Vs. BISWANATH SARKAR
December 2, 1986
GONTERMAN PEIPERS INDIA LIMITED Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
May 5, 1986
GOPAGUHA Vs. RATHIN GUHA
December 23, 1986
GOPAL CHANDRA MITRA Vs. KALIPADA DAS
December 23, 1986
GOPAL DALMIA Vs. STATE
March 31, 1986
GOPINATH SEN Vs. STATE
April 21, 1986
GOUR HAN MONDAL Vs. STATE OF WEST BENGAL
September 12, 1986
GOUR MOHAN ROY Vs. REVENUE OFFICER & ORS.
January 20, 1986
GOURI DEB Vs. MAYA SARKAR
October 1, 1986
GOVIND RAM AGARWAL Vs. K K DWIVEDI
March 18, 1986
GOVINDA CHANDRA Vs. RADHAKANTA
July 25, 1986
Guest Keen Williams LTD Vs. Assistant Labour Commissioner
July 2, 1986
GULAM MONDAL Vs. NAZAM HOSSAIN
September 5, 1986
GYANESWAR PROSAD AGARWAL Vs. CORPORATION OF CALCUTTA
May 16, 1986
H S MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
June 19, 1986
HANSILA PRASAD PANDEY Vs. BANK OF INDIA AND OTHERS
May 20, 1986
HARADHAN DAS Vs. COLLECTOR OF CUSTOMS
December 2, 1986
HARIDAS ROY Vs. STATE OF WEST BENGAL
August 18, 1986
HASIMARA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 29, 1986
HEILGERS LTD Vs. DY COLLECTOR OF CUSTOMS
May 2, 1986
HIMLAYAN PLYWOOD INDUSTRIES PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
February 25, 1986
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
January 7, 1986
HINDUSTAN STEEL LTD. Vs. JAI PAL ANAND
December 23, 1986
HINDUSTHAN PAPER CORPN LTD Vs. SUDHIR KWMAR CHATTERJEE
December 18, 1986
HRISHIKESH HATI Vs. BIBHUTI BHUSAN MONDAL
June 19, 1986
IN RE: SACHINDRA KRISHNA DUTTA & ANR. Vs. ABC
July 9, 1986
INCHECK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR REFUND SECTION
January 9, 1986
INCHEK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR REFUND SECTION CALCUTTA
January 2, 1986
INCOME TAX OFFICER Vs. DEVMANI ATHA
June 11, 1986
INCOME TAX OFFICER Vs. MADHULIKA AGARWAL
August 14, 1986
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CUSTOMS
February 10, 1986
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
April 8, 1986
INDIAN CABLE CO LTD Vs. COLLECTOR OF CUSTOMS
February 18, 1986
INDIAN EXPLOSIVES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 10, 1986
Indian Explosives LTD Vs. Fourth Industrial Tribunal
April 30, 1986
INDIAN FUEL Vs. STATE OF WEST BENGAL
May 22, 1986
INDIAN OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX
June 12, 1986
INDIAN RAYON CORPN Vs. COLLECTOR OF CUSTOMS
September 9, 1986
INDIAN RAYON CORPORATION LIMITED Vs. UNION OF INDIA
April 4, 1986
INDO ASAHI GLASS CO LTD Vs. UNION OF INDIA
August 26, 1986
JADUNATH BASAK Vs. MRITUNJOY SETT
January 7, 1986
JAGATESWARI BARMANI Vs. THE STATE
January 29, 1986
JAMESON AND MAGRUDAR CO PVT LTD Vs. INCOME TAX OFFICER
August 18, 1986
JAMUNA Vs. S PANJA
June 26, 1986
JANAB ABU BAKAR Vs. RABYA KHATUN
December 22, 1986
JANHABI JIBAN LAHA Vs. STATE OF WEST BENGAL
December 3, 1986
JASPAN SINGH & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 2, 1986
JATIRAM GHARAMI Vs. ATUL KRISHNA DAS KURI
February 19, 1986
JATIRAM PANJA Vs. STATE OF WEST BENGAL
July 4, 1986
JAYRAM JHA Vs. STATE OF WEST BENGAL
July 22, 1986
JHARNA DEBI Vs. SUBAL SADHUKHAN
August 12, 1986
JITENDRANATH NATH BRAHMACHARI Vs. TELECOM FACTORY
August 25, 1986
JOSHI AND CO Vs. COMMISSIONER OF INCOME TAX
January 27, 1986
JOYSHREE SEN IN 2934, JAYTILAK SEN IN 2935 AND JOYOTTAM SEN IN 2936 Vs. STATE OF WEST BENGAL & ORS.
August 22, 1986
JUNE ALIAS ARJUN MANDI Vs. STATE
March 18, 1986
KAJAL GOSWAMI AND ORS. Vs. STATE OF WEST BENGAL
August 20, 1986
KALACHAND SAHA Vs. STATE
July 18, 1986
KALINDI DHARA UNITED SALT CO Vs. STATE OF WEST BENGAL AND OTHERS
March 24, 1986
KALIPADA MAHATO Vs. STATE OF WEST BENGAL
December 12, 1986
KALYAN KUMAR BHATTACHARJEE Vs. KWITICK K SEAL
August 8, 1986
KALYAN KUMAR MUKHERJEE Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA
March 18, 1986
KANAKIA TRADING CO Vs. INCOME TAX OFFICER
April 28, 1986
KARTICK CHANDRA DAS Vs. SABITA DAS
February 18, 1986
KATYA BALA DASI Vs. NILMONI PAKHIRA
May 2, 1986
KHEM CHAND Vs. UNION OF INDIA
September 24, 1986
KHIRODE CHANDRA DHAR Vs. P.B. VENKATA SUBRAMANIUM AND ORS.
July 21, 1986
KINURAM NASKAR Vs. THE STATE
April 11, 1986
KISHAN LAL DALMIA Vs. COLLECTOR OF CENTRAL EXCISE
February 28, 1986
KISHNA KUMAR GUPTA Vs. STATE OF WEST BENGAL
September 1, 1986
KONNAGAR SAMABAYA BANK LTD Vs. NILMONI BANERJEE
October 1, 1986
KRISHNA Vs. STATE
February 12, 1986
KRISHNA KUMAR BHOWMICK Vs. GOBINDA CHANDRA DUTTA
January 14, 1986
KRISHNA KUMAR KHEMKA Vs. REGISTRAR OF COMPANIES
April 2, 1986
L N BIRLA Vs. COMMISSIONER OF WEALTH TAX
August 22, 1986
LAKHINDAR SAMADDAR Vs. STATE OF W B
January 20, 1986
LAKSHMAN DEBNATH Vs. STATE OF W B
August 22, 1986
LAKSHMI KANTA DEY Vs. STATE OF WEST BENGAL
May 7, 1986
LAKSHMIMONI MONDAL Vs. KALIPADA DE
August 26, 1986
LALIT MOHON GHOSH Vs. AJAMIL GHOSH
February 21, 1986
LAXMI TRADERS Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 3, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJAN KUMAR ARORA
July 18, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJAN KUMAR ARORA
July 16, 1986
LILAMOY GHOSH Vs. STATE OF W B
March 18, 1986
LILY HALDAR AND OTHERS Vs. STATE AND OTHERS
August 26, 1986
LT COL AMAL SANKAR BHADURI Vs. UNION OF INDIA
December 24, 1986
M ADHU JAYANTI PVT LTD Vs. ROGERS ENGINEERING PVT LTD
November 27, 1986
M AND M TRADING CORPN OF INDIA LTD Vs. SHIPPING CORPN OF INDIA LTD
April 25, 1986
M B MERCANTILE CO Vs. COMMISSIONER OF INCOME TAX
April 25, 1986
M D JINDAL Vs. COMMISSIONER OF INCOME TAX
April 25, 1986
M/S UNIT CONSTRUCTION CO. (P) LTD. Vs. UNIVERSITY OF NORTH BENGAL
May 13, 1986
M/S. HASIMAR INDUSTRIES LIMITED Vs. S.K. DUTTA AND THE STATE
May 23, 1986
M/S. NATHMAL RADHAKISHAN Vs. RADHARANI NANDI
December 25, 1986
M/S. RAM NARAYAN TEKCHAND Vs. NATIONAL AGRICULTURAL CO
July 3, 1986
MADHABI DEY Vs. BATA KRISHNA BAKULI
July 4, 1986
MAHADEB MAHATO Vs. DISTRICT INSPECTOR OF SCHOOLS
January 21, 1986
MAHADEV PRASAD AND OTHERS Vs. FELUNATH RATH AND OTHERS
May 22, 1986
MAJED ALI MONDAL Vs. STATE OF WEST BENGAL & ORS.
July 4, 1986
MANA DUTTA Vs. NIKHILESH DUTTA
July 2, 1986
MANAGER GOVERNMENT OF INDIA FORMS STORES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
August 19, 1986
MANGALA GHOSH Vs. RABINDRA NATH
April 4, 1986
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 23, 1986
MAYA SINHA Vs. KARUNAMOY DAS
March 5, 1986
MD SHAHARIYAR BAIG Vs. R P BHAL
April 29, 1986
MD. MOJNU SHEIKH & ORS. Vs. MD. ZULFIKAR ALI MOLLA & ANR.
December 5, 1986
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SHIPPING CORPORATION OF INDIA LTD
April 25, 1986
MOHAMMAD SALIM Vs. MOHAMMAD ASSIM
December 24, 1986
MOHAN CHANDRA PAUL Vs. STATE OF WEST BENGAL AND SMT. SANCHITA PAUL
August 20, 1986
MOHAN KAMI Vs. THE STATE
January 14, 1986
MONOJ KR JAISWAL Vs. LILA JAISWAL
May 23, 1986
MOTIRAM AGGARWAL AND CO. (P) LTD. Vs. SAMAR SINGH JAISWAL (P.) LTD. AND ANOTHER
December 1, 1986
MOURHARI JANA Vs. STATE OF WEST BENGAL
July 24, 1986
MRITYUNJOY DAS Vs. STATE
July 3, 1986
MUKTAKESHI DAWN Vs. HARIPADA MAZUMDAR
March 4, 1986
MULLICK SOMNATH CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
February 17, 1986
MUNSHI ASHRAFUR RAHAMAN Vs. MUNSHI RAFIKUR RAHAMAN ALIAS MOYNA
August 8, 1986
NAGARMAL MAHAVIR PROSAD Vs. MANAGER U B I
May 2, 1986
NAGENDRA NATH Vs. STATE OF W B
May 21, 1986
NANDI BALA DASSI Vs. BIBHUPI BHUSAN MUKHERJEE
November 24, 1986
NARENDRA NATH DAS Vs. STATE OF WEST BENGAL
March 20, 1986
NASIRUDDIN MALLICK Vs. ABDUL AZIZ MALLICK
November 28, 1986
NASSIR ALI Vs. MOHAMMED ALI KHAN
June 24, 1986
NATIONAL INSURANCE COMPANY LTD. Vs. TARAK BALA DAS AND ANOTHER
August 13, 1986
NEMAI MUDI & ANR. Vs. STATE
February 4, 1986
NEW INDIA ASSURANCE CO. LTD. Vs. ARABINDA MUKHERJEE
August 1, 1986
NILABJA DAS Vs. ZONAL MANAGER INDIAN BANK
October 5, 1986
NIRMAL CHANDRA SENGUPTA Vs. BELARANI GUHA NEOGI
January 13, 1986
NIRMAL KUMAR Vs. NATIONAL JUTE MFG CORPN LTD
April 8, 1986
NO 57 BLOCK BASTUHARA COMMITTEE Vs. STATE
June 19, 1986
NRIPENDRA LAL ROY Vs. STATE OF W B
February 12, 1986
NUDDEA TEA CO LTD Vs. ASOK KUMAR SAHA
February 3, 1986
OIL AND NATURAL GAS COMMISSION Vs. KANAK INVESTMENT PVT LTD
May 13, 1986
OKAYTI TEA CO LTD Vs. INCOME TAX OFFICER
January 24, 1986
ORGANON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 28, 1986
ORIENTAL RUBBER WORKS Vs. INCOME TAX OFFICER
July 30, 1986
P CHATTOPADHYAY Vs. INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA
September 10, 1986
PABITRA KUMAR DAS Vs. STATE OF W B
September 1, 1986
PANCHANAN BHOWMICK Vs. STATE OF WEST BENGAL
September 22, 1986
PANCHU GOPAL BHOMICK AND OTHERS Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS
January 6, 1986
PANKAJINI GANGULI Vs. RANJIT SINGH BAID
April 7, 1986
PANNA LAL HAZRA Vs. FULMONI HAZRA
May 23, 1986
PANNALAL SHAW Vs. GITA GHOSH
March 25, 1986
PARK HOTEL P LTD Vs. COMMISSIONER OF INCOME TAX
September 18, 1986
PASCHIMBANGA RAJYA BHUMIJIBI SANGHA Vs. STATE OF WEST BENGAL
May 19, 1986
PATIT DHIBAR Vs. STATE
December 17, 1986
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. UNION OF INDIA
May 23, 1986
PHANI BHUSAN DEY Vs. SUDHAMOYEE ROY
February 19, 1986
PHANI BHUSAN GUPTA Vs. MIRA ROY
April 28, 1986
PIJUSH KANTI DATTA Vs. MANGILAL GIDIA
January 10, 1986
PILANI INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
January 31, 1986
PRABIR CHANDRA CHATTERJEE Vs. KAVERI GUHA CHATTERJEE
February 5, 1986
PRADEEP CHAND LALL Vs. GRINDLAYS BANK LTD
April 4, 1986
PRADIP TRADERS Vs. COLLECTOR OF CUSTOMS
April 2, 1986
PRAFULLA KUMAR PATRA Vs. VIVEKANANDA SEAL
June 18, 1986
PRANAB KR SARKAR Vs. BASANTI RAY
September 17, 1986
PRASANNA KUMAR ROY AND PRADIP KUMAR ROY Vs. STATE
June 26, 1986
PRASANTA KUMAR DAS Vs. STATE OF WEST BENGAL
July 29, 1986
PRAVABATI ROY Vs. DWIJENDRA LAL SENGUPTA
July 22, 1986
PREETI SINGHA ROY Vs. CALCUTTA TRAMWAYS CO LTD
March 14, 1986
PREM KUMAR MASKARA Vs. STATE
July 1, 1986
PRITIKONA BANERJEE Vs. RABI SHANKAR BANERJEE
March 27, 1986
PROMAL KUMAR SARKAR Vs. BASANTI ROY
September 18, 1986
R K GARACH Vs. STATE OF WEST BENGAL
November 18, 1986
R.P. OJHA Vs. S.K. PAL
July 3, 1986
RABINDRA NATH DE SARKAR Vs. NITAI CH ADAK
June 23, 1986
RADHABALLAV ROY Vs. REVENUE OFFICER KHANDOGHOSH SETTLEMENT CIRCLE OFFICE & ORS.
February 3, 1986
RAJ KUMAR KOTHARI Vs. STATE OF WEST BENGAL
September 30, 1986
RAJENDRA MECHANICAL INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 18, 1986
RAJENDRA PRASAD AGARWALLA Vs. ALLAHABAD BANK
April 18, 1986
RAM KISSIN SHAW Vs. LACHMONIA DEBI
September 12, 1986
RAMA SHANKAR SINGH Vs. SILVER SCREEN CORPN P LTD
July 22, 1986
RAMA SHANKAR SINGH Vs. SILVER SCREEN CORPN PVT LTD
December 22, 1986
RAMACAST LIMITED Vs. REGISTRAR OF COMPANIES
July 3, 1986
RAMANAND SHAW Vs. STATE
November 26, 1986
RAMAPRASAD CHATTERJEE Vs. MD JAKIR KURESHI
April 11, 1986
RAMESH CHANDRA Vs. CORPORATION OF CALCUTTA
March 21, 1986
RAMESHWARLAL SEWDATRAI Vs. COMMISSIONER OF INCOME TAX
November 20, 1986
RAMPOORIA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 6, 1986
RAMRAJ CHOUDHURY Vs. RAM UJAGER CHOUDHURY
February 7, 1986
RANJIT KUMAR Vs. CALCUTTA MUNICIPAL CORPN
May 22, 1986
RANJIT KUMAR DEY Vs. SM. BHUPABALA MIRA
December 3, 1986
RANJIT ROY Vs. STATE OF WEST BENGAL
July 16, 1986
RASAMOY Vs. ANIL KRISHNA
March 18, 1986
RATNAMAYEE DAS Vs. BIKASH DAS
April 18, 1986
RAYMOND WOOLEN MILLS LTD Vs. STATE OF WEST BENGAL
February 20, 1986
RIKHIRAM GUPTA Vs. STATE
April 7, 1986
ROBIN CH KHAN Vs. STATE OF WEST BENGAL
September 8, 1986
ROY AND CO Vs. MAHABIR PROSAD RAJGHORIA
November 7, 1986
ROYAL CALCUTTA TURF CLUB Vs. STATE
December 9, 1986
RUPO ALIAS RUPA Vs. STATE OF WEST BENGAL
November 7, 1986
S B COLD STORAGE INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 26, 1986
S B I Vs. JAYSHREE CERAMICS PVT LTD
September 19, 1986
S C SARKAR Vs. MAHENDRA KR SARAF
February 17, 1986
S C SONS PVT LTD Vs. BRAHMA DEVI
March 24, 1986
S F and CHARTERING CONSULTANTS PVT LTD Vs. FIEL TRADERS
November 24, 1986
S K GHOSH Vs. STATE OF WEST BENGAL
July 10, 1986
S K GHOSH Vs. STATE
July 3, 1986
S R JHUNJHUNWALLA Vs. B N PODDAR
September 22, 1986
S S JAIN AND CO Vs. STATE
May 2, 1986
S S SANYAL Vs. K V R NAIR
March 13, 1986
SABITRI DEVI AND OTHERS Vs. UNION OF INDIA & OTHERS
December 12, 1986
SACHINDRA KRISHNA DUTTA Vs. STATE
June 9, 1986
SADHAN CH SAMANTA Vs. JALADI BALA DASSI
March 19, 1986
SAGORA BIBI Vs. SK MANIK
June 19, 1986
SAHNEY MOTOR CORPN Vs. SOVA MUKHERJEE
April 11, 1986
SAIDUNESSA Vs. BADRUNESSA
July 3, 1986
SAKOW INDUSTRIES P LTD Vs. STATE
March 6, 1986
SALIL KUMAR MUKHERJEE Vs. ARUN DASGUPTA
November 25, 1986
SAMBHUNATH KARMAKAR Vs. UNION OF INDIA
January 20, 1986
SAMIJAN BEWA Vs. REVENUE OFFICER LALGOLA
March 18, 1986
SAMIJAN BEWA Vs. REVENUE OFFICER LALGOLA
March 19, 1986
SANATAN GHOSH Vs. STATE
November 13, 1986
SANATAN MONDAL Vs. STATE
August 1, 1986
SANDWIP DEY Vs. SUNIL KUMAR SABA
May 16, 1986
SANKAR BHATTACHARJEE Vs. BHOLONATH GHOSH
August 8, 1986
SANKAR LAL NARAYAN PROSAD Vs. SATYA NARAYAN BERLIA
August 4, 1986
SANKAR MUKHERJEE Vs. ATULANANDA
June 26, 1986
SANKAR PRASAD CHATTAKHANDI Vs. STATE BANK OF INDIA
August 1, 1986
SANKAR PROSAD CHATTAKHANDI Vs. STATE BANK OF INDIA
October 1, 1986
SANTI DEB Vs. NITAI CHANDRA DEB
January 29, 1986
SANTI DEB Vs. NITAI CHANDRA DEB
March 19, 1986
SANTILATA CHINEY Vs. BALARAM KHAN
July 4, 1986
SANTOSH KUMAR PATSARIA Vs. RADHA KRISHNA PATSARIA
June 27, 1986
SANTOSH KUMAR SEN Vs. STATE OF WEST BENGAL
November 20, 1986
SANTU ALIAS SANTANU GHOSH Vs. THE STATE
June 27, 1986
SARASIBALA ROY AND OTHERS Vs. MONORAMA ROY AND OTHERS
March 12, 1986
SASANKA SEKHAR PANDA Vs. STATE OF WEST BENGAL
April 4, 1986
SATISH CHANDRA HALDER Vs. REVENUE OFFICER
August 31, 1986
SATISH KR JHUNJHUNWALLA Vs. REGISTRAR OF COMPANIES
July 14, 1986
SATISH KUMAR JHUNJHUNWALLA Vs. REGISTRAR OF COMPANIES
January 14, 1986
SATYA N DEY Vs. STATE OF WEST BENGAL
December 1, 1986
SAVANI TRANSPORT P LTD Vs. GANGADHAR GHOSH
March 31, 1986
SETHI PEN STORES Vs. COMMISSIONER OF INCOME TAX
February 27, 1986
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. INCOME TAX OFFICER
November 28, 1986
SHEFALI ADDYA Vs. SUNIL KUMAR MONDAL
October 1, 1986
SHIB SHANKAR KARAN Vs. JHARNA KARAN
April 3, 1986
SHREEPATI DISTRIBUTORS LTD Vs. INCOME TAX OFFICER
July 4, 1986
SHRI PADMALOCHAN SINGH & ORS. Vs. SUDHIR CHANDRA RAUT
December 3, 1986
SHRI SURESH KUMAR BASU Vs. STATE OF WEST BENGAL AND OTHERS
July 16, 1986
SHRI T.R. MALIK Vs. THE STATE & ANR.
March 7, 1986
SHYAM NARAYAN PRASAD Vs. BENOY KUMAR CHOURASIA
August 1, 1986
SHYAM SUNDAR PAL Vs. UNION OF INDIA
December 19, 1986
SHYAMAL AGARWALA Vs. NANDA RANI DASSI
November 27, 1986
SIDDHESWARI DISTRIBUTORS Vs. STATE OF WEST BENGAL
May 7, 1986
SIKENDERLAL KAPUR Vs. INDIAN METAL & FERRO ALLOYS LTD. & ORS.
April 17, 1986
SIMON CARVES INDIA LTD Vs. INCOME TAX OFFICER
February 6, 1986
SIPRA MITRA Vs. STATE
October 1, 1986
SK ABDUL SOVAN Vs. SK ABDUL MALEK
April 25, 1986
SK BASED ALI Vs. SOHORAB ALI
November 11, 1986
SK. MD. YAKUB Vs. MOTOR VEHICLES INSPECTOR & ORS.
March 11, 1986
SOMEN GHOSH Vs. BANI GHOSH NEE SEN
February 20, 1986
SOUTH INDIA CORPN AGENCIES LTD Vs. COLLECTOR OF CUSTOMS
July 11, 1986
SRIDHAR DEY Vs. KALPANE DEY
September 22, 1986
STATE Vs. DULAL HAZRA
September 29, 1986
STATE Vs. UNION OF INDIA
June 24, 1986
STATE MANAGER ESTATE DIRECTORATE H D Vs. SUDHIR MOHAN LT COL
July 30, 1986
STATE OF BIHAR Vs. MOTIPUR SUGAR FACTORY LTD
February 27, 1986
STATE OF W B Vs. GURU NANAK EDUCATION TRUST
February 28, 1986
STATE OF WEST BENGAL Vs. OMPRAKASH
August 20, 1986
SUBODH MITRA Vs. SUKJA PROKASH SRIVASTAVA
March 24, 1986
SUDAM CHANDRA ROY Vs. GOBINDA MALLICK
February 12, 1986
SUDHIR CH BISWAS Vs. STATE
September 3, 1986
SUKUMAR CHANDRA ROY Vs. COMMISSIONER OF COMMERCIAL TAXES
February 6, 1986
SUMIT GUPTA Vs. BELA BASU
March 19, 1986
SUNIL MONDAL Vs. STATE OF WEST BENGAL
July 4, 1986
SUNIL RANJAN Vs. SAMAR ROY
February 21, 1986
SUPERINTENDENT OF CENTRAL EXCISE RISHRA II RANGE Vs. JAYASHREE TEXTILE AND INDUSTRIES LTD
November 24, 1986
SUSHIL KUMAR Vs. STATE OF WEST BENGAL
June 27, 1986
SUVENDU BAKSHI Vs. THE STATE
May 23, 1986
SWADESHI FAN INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
August 18, 1986
SWAPAN KUMAR Vs. ANIL KUMAR
July 3, 1986
SWAPAN KUMAR MALLICK @ CHHOTKA Vs. THE STATE
July 9, 1986
SYED ZAMIR HOSSAIN Vs. WEST BENGAL
January 30, 1986
TANJELA BIBI Vs. BAJRUL SHEIKH AND ANR.
July 4, 1986
TAPAN CHANDRA KAR Vs. STATE
September 10, 1986
TAPAN DASS Vs. SOSTI DASS
April 9, 1986
TAPAN KUMAR MITRA Vs. MANICK LAL DEY
July 3, 1986
TAPAN KUMAR NATH Vs. THE DIRECTOR OF AGRICULTURAL ENGINEERING
August 6, 1986
TARAK NATH GUPTA Vs. COMMISSIONER OF INCOME TAX
August 4, 1986
TARAKESWAR SAHA Vs. BINAPANI SAHA
January 31, 1986
TARAPADA BAURI Vs. STATE OF WEST BENGAL
March 31, 1986
TARAPADA BAURI Vs. STATE
March 18, 1986
TARAPADA DEY Vs. DIST REGISTRAR HOOGHLY
June 19, 1986
TARAWATI DEBI AGARWAL Vs. INCOME TAX OFFICER
January 15, 1986
TEZPORE TEA COMPANY AND ANOTHER Vs. THE COMPANY LAW BOARD AND OTHERS
November 14, 1986
THANMALL KAMANI Vs. STATE OF WEST BENGAL
July 3, 1986
THE CALCUTTA ELECTRIC SUPPLY CORPORATION (INDIA) LTD. Vs. SRI DHANJI PATEL & ORS
March 4, 1986
THE CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. SHRI PRASANTA GHOSH AND OTHERS
June 13, 1986
TOLARAM JALAN Vs. COMMISSIONER OF WEALTH TAX
July 25, 1986
TOLARAM JALAN ORS Vs. COMMISSIONER OF WEALTH TAX
March 25, 1986
TRIBENI TISSUES LTD Vs. DILIP SAMAJDAR
November 28, 1986
TRILOK CHANDRA JAIN ALIAS TILAK CHAND JAIN Vs. HIRENDRA KUMAR MITTER
April 29, 1986
TURNER MORRISON AND CO LTD Vs. COMMISSIONER OF INCOME TAX
November 5, 1986
U.P. PAPER CORPORATION PVT. LTD Vs. REGISTRAR OF COMPANIES
July 4, 1986
UMASASHI DEBI Vs. ANIL DEBNATH
July 3, 1986
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 14, 1986
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 24, 1986
UNION OF INDIA Vs. BILASH SINGH CO
June 26, 1986
UNION OF INDIA Vs. SHAMBHUNATH KARMAKAR
July 17, 1986
UNION OF INDIA Vs. MOZAMMIL HAQUE
March 24, 1986
UNION OF INDIA Vs. P C RAY AND CO INDIA P LTD
September 30, 1986
UNION OF INDIA Vs. UNIT CONSTRUCTION CO PVT LTD
September 12, 1986
UNION OF INDIA Vs. VIRENDRA PRASAD
December 17, 1986
UNION OF INDIA & ORS. Vs. SUSHIL KUMAR GANGULY & ANR.
October 1, 1986
UNITED BANK OF INDIA Vs. NEW GLENCOE TEA CO LTD
October 1, 1986
UNITED BANK OF INDIA Vs. NEW GLENCOE TEA CO LTD
September 3, 1986
UNIVERSAL PACKAGING INDUSTRIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 8, 1986
UPER SINGH Vs. DIBYENDU BISWAS
January 8, 1986
UTTAM BASU Vs. GEETA MULLICK
June 20, 1986
UTTARBANGA VENEER AND PLYWOOD MERCHANTS ASSOCIATION AND ANR. Vs. CHIEF CONSERVATOR OF FORESTS AND ORS.
April 7, 1986
V R KAPADIA Vs. STATE OF WEST BENGAL
July 30, 1986
VALLEY REFRACTORIES PVT LTD Vs. K S GREWAL
January 13, 1986
VIKASH TRADING COMPANY Vs. NETAI MOHAN SAHA
October 29, 1986
VIRENDRA PROSAD Vs. UNION OF INDIA
June 3, 1986
VIRENDRA PROSAD Vs. UNION OF INDIA
July 8, 1986
VISHWA INDUSTRIAL CO PVT LTD Vs. ASSISTANT COLLECTOR OF C EX
January 31, 1986
VIVEKANDA TRAVELS Vs. SECY STATE TRANSPORT AUTHORITY
September 16, 1986
W B INDUSTRIAL INFRA STRICTIRE DEVELOPMENT CORPN Vs. STAR ENGINEERING CO
July 25, 1986
WEBTA PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
April 22, 1986
WEST BENGAL STATE GOVT HOMOEOPATHIC OFFICERS ASSOCIATION Vs. STATE OF WEST BENGAL
April 8, 1986
WIMCO SRAMIK UNION Vs. SEVENTH INDUSTRIAL TRIBUNAL
June 3, 1986