Case Index

Title
Date
A N SHAIKH Vs. SURESH B JAIN
March 27, 1986
A R ALMEIDA Vs. ALL INDIA MEDICAL CORPORATION
January 31, 1986
A R G V SHRINIWAS REDDY Vs. MARATHWADA UNIVERSITY
July 25, 1986
ABDUL RAJAK HAJI MOHAMMED Vs. UNION OF INDIA
February 11, 1986
ABDUL RAZAK SALESAHEB GHAVTE Vs. P. ALWARES AND OTHERS
December 2, 1986
ABDUL WAHED Vs. STATE OF MAHARASHTRA
February 13, 1986
ABDULLA KADAR HUSSEINBHAI LAKDAWALA Vs. SPECIAL LAND ACQUISITION OFFICER THANE
November 28, 1986
ACHYUT AMRIT RASAL Vs. SHRIKRISHNA VYANKATESH CHINCHOLKAR AND OTHERS
November 27, 1986
ACME METAL INDUSTRIES PVT LTD Vs. GEORGE BARLA ACCE BOMBAY
August 1, 1986
ADARSHA DUGDHALAYA PRIVATE LIMITED Vs. P S DEVARAJAN ITO
November 13, 1986
ADDITIONAL COLLECTOR OF CUSTOMS Vs. MOGUL LINES LIMITED
July 30, 1986
AGRICULTURAL FINANCE CORPN EMPLOYEES ASSOCIATION Vs. AGRICULTURAL FINANCE CORPN LTD
January 14, 1986
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHARNI AND OTHERS Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, AMRAVATI
March 12, 1986
AHMED COMERBHOY MILLS Vs. UNION OF INDIA
January 8, 1986
AHMED KHAN Vs. GRACY D SOUZA MISS
April 3, 1986
AHMEDABAD ADVANCE MILLS LTD Vs. UNION OF INDIA
July 28, 1986
AIR INDIA Vs. S GANAPATHI
January 21, 1986
AIRLINES CABIN CREW ASSOCIATION Vs. INDIAN AIRLINES CORPORATION
July 21, 1986
AJABRAO SAMBHAJI BHAGAT Vs. Y A KHATKE CHAIRMAN PANDT STAFF CO-OP SOCIETY NAGPUR
April 1, 1986
AKHIL ANAND ARYA Vs. K V SATYAMURTHY
December 6, 1986
ALBRIGHT MORARJI AND PANDIT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 12, 1986
ALBRIGHT MORARJI AND PANDIT LTD Vs. UNION OF INDIA
August 8, 1986
ALDO VOGEL Vs. JIMMY D NANAVUTTY
November 19, 1986
ALL INDIA LABOUR UNION Vs. JEEWANLAL 1929 LTD
September 4, 1986
ALLURI RAMAYYA Vs. STATE OF MAHARASHTRA
November 5, 1986
ALTISH BOSE Vs. EAST INDIA HOTELS LIMITED
July 29, 1986
AMBADAS Vs. BHIMABAI
March 4, 1986
AMRITLAL SHAH Vs. STATE OF MAHARASHTRA
January 22, 1986
ANANT SADASHIV GOHAD Vs. GOPAL VITHAL GHAM
August 21, 1986
ANNA APPA SUTAR Vs. STATE OF MAHARASHTRA
April 17, 1986
ANNASAHED JINNAPPA DESAI AND OTHERS Vs. HAMBIRARAO SHRIPATI CHOUGLE AND OTHERS
March 25, 1986
ANOOPCHAND NATHMAL BAID Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
January 30, 1986
ANTONIO XAVIER SILVERIA Vs. MARIANO SILVERIA
April 1, 1986
ANWAR ALTAF HUSAN KAZI Vs. STATE OF MAHARASHTRA
June 18, 1986
ANWAR KHAN ABDULLAH KHAN Vs. BHANE KHAN FATEH KHAN
July 12, 1986
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. S V KOTNIS
July 25, 1986
ARCHANA KU D O SUDHAKAR MENDULKAR Vs. DEAN GOVERNMENT MEDICAL COLLEGE NAGPUR
September 12, 1986
ARIF @ ARIFULLAH KHAN Vs. SHAIKH IQBAL
April 3, 1986
ARUNKUMAR GANESHRAO MUKHEDKAR Vs. STATE OF MAHARASHTRA
April 25, 1986
ARVI TAHSIL CO OPERATIVE AGRICULTURAL PURCHASE AND SALE SOCIETY LIMITED Vs. DNYANESHWAR KRISHNAJI DHALE
August 8, 1986
ASHIKKUMAR Vs. STATE OF MAHARASHTRA
August 28, 1986
ASIM GADIGHAR Vs. ABDUL AZIZ S O LAL MOHAMMAD KHURESHI
November 27, 1986
ASSOCIATED ALUMINIUM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
January 9, 1986
ASSOCIATED BEARING COMPANY LIMITED BOMBAY Vs. UNION OF INDIA
January 27, 1986
ASSOCIATION OF ENGINEERING WORKERS Vs. MULTIWELD WIRE CO PVT LTD
April 8, 1986
AURANGABAD ASBESTOS CEMENT PRODUCTS PRIVATE LIMITED Vs. ZAKIA JALIL
August 1, 1986
B ARUNKUMAR AND CO Vs. UNION OF INDIA
February 3, 1986
BABANRAO Vs. SOU ASHA AND ANOTHER
June 23, 1986
BABI NARAYAN TORASKAR Vs. SARASWATIBAI G. BHIMRAO
January 31, 1986
BABUBHAL CLOTH STORES Vs. UNION OF INDIA (UOI)
October 16, 1986
BABULAL CHANDULAL SHAH Vs. GAJANAN TRIMBAK
February 7, 1986
BABURAO Vs. PANCHAFULABAI
June 18, 1986
BABURAO HARI PAWAR Vs. STATE OF MAHARASHTRA
July 22, 1986
BABURAO R MASKAR Vs. KISANSINGH DURGASINGH
March 25, 1986
BAJAJ PLASTIC LIMITED Vs. COLLECTOR CENTRAL EXCISE
August 22, 1986
BAJAJ TEMPO LIMITEDAND JAY HIND INDUSTRIES PRIVATE LIMITED Vs. PIMPRI CHINCHWAD NEWTOWNSHIP MUNICIPAL COUNCIL
March 3, 1986
BAJIRAO GANPAT MORE Vs. STATE OF MAHARASHTRA
March 20, 1986
BAJIRAO MARUTI DHUMAL Vs. SHANKAR YALLAPPA MANE
November 6, 1986
BAJIRAO MARUTI DHUMAL Vs. SHANKAR YALLAPPA MANE
November 5, 1986
BALCHANDRA KESHAV GADRE Vs. GURUSHANT GANGADHAR KAMBLE
August 18, 1986
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA
December 19, 1986
BANK OF INDIA Vs. WINSTON VAZ
March 21, 1986
BASHIRUDDIN KHWAJA MOHIUDDIN Vs. BINRAJ MURLIDHAR
July 2, 1986
BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
March 12, 1986
BELLA CAJETON TRAVASSO MRS Vs. THIRD WEALTH TAX OFFICER
July 10, 1986
BENNETT COLEMAN AND CO LTD Vs. UNION OF INDIA
January 31, 1986
BENNETT COLEMAN AND CO LTD Vs. STATE OF MAHARASHTRA
January 10, 1986
BHAGIRATHIBAI SONU JADHAV Vs. RATINATH NAGESHKAR
January 9, 1986
BHAGWAN Vs. STATE OF MAHARASHTRA
November 24, 1986
BHALCHANDRA RAMCHANDRA NIMKAR Vs. BADRUDDIN MOHAMED HEMANI
September 25, 1986
BHARAT OXYGEN AND ACETYLENE CO Vs. UNION OF INDIAN
July 10, 1986
BHARAT PETROLEUM CORPORATION LTD Vs. S D KADAM
February 24, 1986
BHASKARRAO Vs. SMT. P. TULSABAI
March 12, 1986
BHIKANRAO BHUJANGRAO DESHMUKH Vs. SINDHUBAI
December 12, 1986
BHIVRAJ Vs. RAVINDRA NAGRESHWAR MAMIDWAR
August 29, 1986
BOMBAY ALLOY STEEL INDUSTRIES PVT LTD Vs. UNION OF INDIA
August 8, 1986
BOMBAY ALLOYS AND CASTINGS Vs. ASSOCIATION OF ENGG WORKS
November 21, 1986
BOMBAY CRICKET ASSOCIATION Vs. B R SONKAR FIRST WTO
July 28, 1986
BOMBAY DYEING AND MFG CO LTD Vs. MUMBAI MAZDOOR SABHA
June 30, 1986
BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
January 29, 1986
BOMBAY TYRES INTERNATIONAL LTD Vs. UNION OF INDIA
January 7, 1986
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. UNIVERSITY OF BOMBAY
August 5, 1986
BOMBAY WIRE HEALDS MFG CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 8, 1986
BRAHMA SAKHARAM PATIL Vs. N C VENKATACHALAM
November 27, 1986
BRAHMANAND MORANDRAM MALKANI Vs. DY COLLECTOR GOLD CONTROL CELL
July 15, 1986
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. P R JOGLEKAR DEPUTY COMMISSIONER OF INCOME TAX AGRL
March 21, 1986
BRIJLAL ZUMBARLAL SARDA Vs. AMRULLA ASADULLA IRANI
September 11, 1986
BRITANNIA BISCUIT CO LTD Vs. STATE OF MAHARASHTRA
February 12, 1986
C R DALVI Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
April 4, 1986
CAETANO MARTINS; GOA CITIZENS UNION FOR DEMOCRATIC RIGHTS Vs. PANAJI MUNICIPAL COUNCIL
October 15, 1986
CENTRAL BOARD OF DIRECT TAXES Vs. ADITYA V BIRLA
August 27, 1986
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED NAGPUR Vs. UNION OF INDIA MINISTRY OF FINANCE AND UNION OF INDIA
January 29, 1986
CENTRON INDUSTRIAL ALLIANCE LTD Vs. GILLETTE U K LTD
July 24, 1986
CHAKUBHAI M. RATHOD AND ANOTHER Vs. DAJI KRISHNA ADBAL
February 13, 1986
CHANDBI MOHOMED HANIF ABUBAKAR Vs. UNION OF INDIA
December 19, 1986
CHANDBI WD O AMIRSHAH Vs. NARAYAN S O KARNOO LENGURE
March 4, 1986
CHANDBI WD/O AMIRSHAH AND ORS. Vs. NARAYAN S/O KARNOO LENGURE
March 3, 1986
CHARITY COMMISSIONER MAHARASHTRA STATE Vs. SHAIKH KASAM SHAIKH HUSSAIN
April 16, 1986
CHARUDATTA S O PRABHAKARRAO PINGLE Vs. STATE OF MAHARASHTRA
August 6, 1986
CHIEF REVENUE CONTROLLING AUTHORITY REVENUE SECRETARIAT PANAJI Vs. LUIS GUILHERMA DIAS COLACO
June 12, 1986
CHIMANLAL SAKALCHAND SHAH Vs. DAYAROBA SEDBE KODRE
March 12, 1986
CHIMANPAL DESAIBHAI PATEL Vs. B K GARG
February 23, 1986
COMMISSIONER OF SALES TAX Vs. ASSOCIATED DICHEM CORPORATION
March 5, 1986
COMMISSIONER OF SALES TAX Vs. VICHEM LABORATORIES
February 24, 1986
COMMISSIONER OF SALES TAX Vs. PAPER PROCESS WORKS
February 20, 1986
COMMISSIONER OF SALES TAX Vs. BIRHAN MAHARASTRA SUGAR SYNDICATE LTD
March 20, 1986
COMMISSIONER OF SALES TAX Vs. LAXMI COTTON MFG CO LTD
February 12, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. KHIMJI VELJI AND CO
February 12, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. KALPANA WATERPROOF PRODUCTS MFG CO
January 19, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SUNDERDAS HARJIWAN
March 5, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. N L MEHTA
February 17, 1986
CONSOLIDATED PNEUMATIC TOOL CO INDIA LIMITED Vs. ADDITIONAL REGISTRAR OF COMPANIES MAHARASHTRA
October 21, 1986
CONSOLIDATED PNEUMATIC TOOL COMPANY INDIA LIMITED Vs. R A GADEKAR
February 28, 1986
COSMOS INDIA RUBBER WORKS P LTD Vs. R P F COMMISSIONER
August 4, 1986
CST Vs. BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED
March 20, 1986
CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN Vs. B D BORUDE I T MAHARASHTRA
July 22, 1986
CYRUS NAZAR KOLAH Vs. UNION OF INDIA
August 7, 1986
D. THANGAVEL Vs. JASWANTRAI P. MATHURLA AND ANOTHER
January 6, 1986
D.T. KHUSHALANI Vs. EKNATH NAGO CHAUDHARI
February 4, 1986
DANILAL GANPAT KANK Vs. LALJI MOHANLAL THAKKAR
February 7, 1986
DASHRATH KISHAN KOTKAR Vs. STATE OF MAHARASHTRA
July 30, 1986
DATTARAM ADVERTISING PRIVATE LIMITED Vs. REGIONAL DIRECTOR MAHARASHTRA EMPLOYEES STATE INSURANCE CORPORATION BOMBAY
March 4, 1986
DATTARAM SITARAM PATIL Vs. RAPTAKOS BRETT AND CO., LTD. AND OTHERS
April 11, 1986
DEEPAK INDUSTRIES Vs. ENGINEERING AND METAL WORKERS UNION AND ANR.
August 26, 1986
DEEPAK K JOSHI Vs. BOMBAY GENERAL KAMDAR SABHA
August 5, 1986
DENA BANK LTD Vs. IRONSIDE LTD
March 31, 1986
DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. UNION OF INDIA
July 16, 1986
DEVIPRASAD S O BIMANCHANDRA MUKHERJEE Vs. SANDHYADEVI
February 25, 1986
DEWAS TOOLS PVT LTD Vs. UNION OF INDIA
November 28, 1986
DHANRAJ SITARAMJI GHATBANDE Vs. CHUNNIBHAI CHAGANLAL MANSATHA
January 20, 1986
DHARMAJI KRISHNAJI SONAVANE Vs. K A PARMAR
August 22, 1986
DHIRAJLAL VELJI GUCKA AND HASMUKHLAL KARSONDAS MEHTA Vs. BHOGILAL AND PRATAP BHOGILAL
August 4, 1986
DHOOT COMPACK PVT LTD Vs. UNION OF INDIA
July 28, 1986
DHRUPAD BHAGWAN SAWALE Vs. COLLECTOR DISTRICT BULDANA
October 17, 1986
DIAMOND SHAMROCK I LTD Vs. UNION OF INDIA
July 10, 1986
DIGAMBAR SAKHARAM TAMBOLKAR Vs. PUNE MUNICIPAL CORPORATION
July 31, 1986
DIGVIJAY CEMENT COMPANY LTD Vs. STATE OF MAHARASHTRA
February 12, 1986
DILIP DATTATRAYA PUKALE Vs. STATE OF MAHARASHTRA
September 2, 1986
DINESH V. JATANIA Vs. MANJULA D. JATANIA
August 4, 1986
DINKAR KASHINATH WATVE Vs. RATNAGIRI ZILLA SAHAKARI BANK EMPLOYEES UNION
August 6, 1986
DINKAR SHANKAR PAWAR Vs. THE ELPHINSTONE SPG. AND WVG. MILLS CO. AND ANR.
August 21, 1986
DINKAR SHANKAR PAWAR Vs. ELPHINSTONE SPG AND WVG MILLS CO
July 21, 1986
DIRECTOR OF THE NATIONAL CADET CROPS Vs. NANU JHA
January 17, 1986
DNYANDEO Vs. RADHABAI
February 28, 1986
DOMINGOS TELES Vs. CLARA VIEGAS
September 24, 1986
DR. NARHA DHONDO Vs. STATE OF MAHARASHTRA & ORS.
January 13, 1986
DURGABAI W/O DATTATRAYA MAHAJAN Vs. USHA SADASHIV JOSHI AND ANOTHER
July 31, 1986
DWARKABAI KAHANDU SHINDE Vs. KAHANDU NAMDEO SHINDE
June 19, 1986
EASTERN STEAMSHIP PRIVATE LIMITED Vs. UNION OF INDIA
August 6, 1986
EMPLOYEES STATE INSURANCE CORPN Vs. INDIAN DYESTUFF INDUSTRIES LTD
January 27, 1986
EMPLOYEES' STATE INSURANCE Vs. GULABBAKSH MULLA
February 17, 1986
ESCORTS ELECTRICALS Vs. STATE OF MAHARASHTRA
September 10, 1986
FAKIRA S O LAXMAN KHOBRAGADE Vs. RAMESH S O SHALIGRAMJI JAISWAL
December 18, 1986
FARIDABEGUM ABDUL RAHIM Vs. STATE OF MAHARASHTRA
September 3, 1986
FILI FIROSE B ELAVIA Vs. F R ENGINEER
October 1, 1986
FIROZ HAIDERALLY KACHWALLA Vs. UNION OF INDIA
July 31, 1986
G Y DESLE AND S V KHANDGE Vs. MAHATMA PHULE KRISHI VIDYAPEETH RAHURI
February 18, 1986
GANADHISH S KHANDEPARKAR Vs. KUNDAIKAR NAGAR CO-OP HOUSING SOCIETY LTD & 4 ORS
May 2, 1986
GANESH MURTY Vs. STATE OF MAHARASHTRA
December 18, 1986
GANESH S O GYANBARAO SHINDE Vs. STATE OF MAHARASHTRA
March 4, 1986
GANGARAM Vs. KAMALKISHORE
July 1, 1986
GANGARAM MANJI GAJARA Vs. GANESH MARGANESH NAIDU
February 7, 1986
GARWARE NYLONS LTD Vs. GOVERNMENT OF INDIA
January 29, 1986
GARWARE PLASTICS AND POLYESTER LIMITED Vs. UNION OF INDIA
March 14, 1986
GAURISH TRANSPORT Vs. PEDRO SALVADOR
November 20, 1986
GODAWARIBAI Vs. MAHARASHTRA STATE ROAD TRANSPORT
December 4, 1986
GODREJ SEERVAI Vs. MISS PHEROZA VAKIL
April 28, 1986
GODREJ SOAPS LTD Vs. UNION OF INDIA
July 3, 1986
GOPALKRISHNA IYER MUMBAI MAZDOOR SABHA & ORS Vs. STATE OF MAHARASHTRA & ORS.
March 18, 1986
GOPALKRISHNA RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA
January 14, 1986
GOVIND NARAYAN LOTLIKAR Vs. SAVITRIBAI ROGHUVIRA LOTLIKAR
July 17, 1986
GRAM PANCHAYAT, KUHI AND ANOTHER Vs. VIJAYKUMAR RADHESHYAM BHALOTIYA
March 4, 1986
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA
August 11, 1986
GUJARAT DETERGENT MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
January 21, 1986
GULABCHAND DAULATRAM AGARWAL Vs. DATTA MANDIR SANSTHAN TRUST
June 16, 1986
GULABSINGH Vs. CHANDRAPAL SINGH
March 10, 1986
GULAM JILANI Vs. SHERA BANO
March 24, 1986
GULB SINGH Vs. CHANDRAPAL SINGH
March 10, 1986
GUNVANTRI NANDLAL LATHIWALA Vs. SARABI FIDAHUSSAI
April 8, 1986
GURUDDIN VAIJU PATEL ALIAS BABU Vs. STATE OF MAHARASHTRA
March 21, 1986
GWALIOR INVESTMENT CO PVT LTD Vs. STATE OF MAHARASHTRA
February 13, 1986
HALIMA SHAIK YACUB Vs. SRINIVASSA N PAI
April 18, 1986
HANUMAN VITAMIN FOODS PVT LTD Vs. UNION OF INDIA
August 29, 1986
HARIGANGA CEMENT LIMITED Vs. COMPANY LAW BOARD GOVT OF INDIA
December 17, 1986
HARIKISHAN NAROTAMDAS KAPADI Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
December 12, 1986
HARISH BIJAYKUMAR KHAITAN Vs. STATE OF MAHARASHTRA
February 24, 1986
HAWAIBAM VIKRAM Vs. MARATHWADA UNIVERSITY
April 21, 1986
HEMCHAND M SINGHANIA Vs. SHAKUNTALA S TIWARI
November 1, 1986
HIMMAT SANTOSH PATIL Vs. JALGAON TALUKA SHETKARI KHAREDI VIKRI SANGH LTD
July 18, 1986
HIRABEN N. GANDHI Vs. SMT. LATABEN SHANTIKUMAR PATEL AND ORS.
May 30, 1986
HIRALAL M SHAH Vs. CENTRAL BOARD OF FILM CERTIFICATION
February 27, 1986
HIRALAL M SHAH Vs. CENTRAL BOARD OF FILM CERTIFICATION BOMBAY
February 28, 1986
HIRALAL S O BAGMAL BHANDARI Vs. BHAGIRATHIBAI WD O HARTIBAKAS AGARWAL
August 29, 1986
HONG KONG ISLAND SHIPPING CO LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
July 23, 1986
HORDILLIA CHEMICALS LTD Vs. UNION OF INDIA
November 13, 1986
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION BANK OF INDIA AND OTHERS
March 25, 1986
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Vs. JOSHI A B WTO
June 20, 1986
INTERNATIONAL ELECTRONICS MFG CO Vs. UNION OF INDIA
March 18, 1986
INTERNATIONAL METAL INDUSTRIES Vs. DURGA M JOSHI
October 23, 1986
ISHVERLAL J NAIK Vs. SURESHCHANDRA K ARYA
January 20, 1986
ISHWARIBAI TAHILRAM Vs. RAMCHAND VALLABHDAS KATARA
October 15, 1986
ISHWARLAL J NAIK Vs. SURESH CHANDRA K ARYA
January 20, 1986
IVP LTD Vs. UNION OF INDIA
July 17, 1986
J D P DHARAWADKAR Vs. GOMANTAK CO OP HOUSING SOC LTD
March 18, 1986
J. KHANNA Vs. FATIMADEVI ENGLISH HIGH SCHOOL AND OTHERS
December 1, 1986
JAGADAMBA PRASAD RAMSING Vs. D S SOMAN
November 27, 1986
JAGANNATH BHAU DEOKATE Vs. STATE OF MAHARASHTRA
January 6, 1986
JAGANNATH KRISHNA ATHAWALE Vs. BANK OF INDIA
January 10, 1986
JAGANNATH PIGMENTS AND CHEMICALS Vs. BANK OF BARODA
November 19, 1986
JAGANNATH RAMCHANDRA NANEKAR Vs. GEMI GOVIND KADAM
November 28, 1986
JAISHREE MOHAN OTAVNEKAR Vs. MOHAN GOVIND OTAVNEKAR
November 12, 1986
JAISINGH BAPU MORE Vs. NEW
May 26, 1986
JAMILA AND OTHERS Vs. HUSSAIN
June 23, 1986
JAMNADAS MADHAVJI AND COMPANY Vs. J B PANCHAL INCOME TAX OFFICER
March 31, 1986
JANATA JANARDAN SHIKSHAN SANSTHA Vs. VASANT P SATPUTE
January 7, 1986
JAWAHARLAL Vs. SARASWATIBAI BABULAL JOSHI
February 13, 1986
JAYANT VEGOILS AND CHEMICALS (P) LIMITED Vs. UNION OF INDIA
January 9, 1986
JAYANTILAL SAKALCHAND SHAH Vs. BALASAHEB SHANKAR NAIK
February 5, 1986
JAYENDRA DHARAI DASSANI Vs. STATE OF MAHARASHTRA
July 25, 1986
JOAO XAVIER PINTO Vs. OSWALD J C VELHO
July 2, 1986
JOAQUIM MASCARENHAS FIUZA Vs. JAIME REBELLO
August 22, 1986
JOHNSON ADEYMI Vs. ASSISTANT COLLECTOR OF CUSTOMS
October 16, 1986
JOSEPH ALME DA Vs. KRISHNANATH HARAYAN
October 17, 1986
K S DESHMUKH Vs. STATE OF MAHARASHTRA
December 1, 1986
K U PACHGHARE Vs. VIVESVARAYA REGIONAL COLLEGE OF ENGINEERING
October 8, 1986
KALICHARAN MANSARAM ALIAS MANIRAM SNAZIAND Vs. STATE OF MAHARASHTRA
January 17, 1986
KAMRUDDIN MASJIT TRUST Vs. ABDUL RAHIMAN FAKIRUDDIN
April 25, 1986
KAMTAM ANNAMAYYA SUDARSHAN Vs. STATE OF MAHARASHTRA
July 23, 1986
KANTILAN PREMJIT PATEL Vs. RANGE FOREST OFFICER
July 21, 1986
KARAPPURATH NARAYANAN NAIR Vs. UNION OF INDIA
July 1, 1986
KAREPARAMBIL THEYYAN LAKSHMANAN & ORS. Vs. AIR INDIA
January 13, 1986
KASHINATH TUKARAM LAD Vs. D S SOMAN
December 9, 1986
KATANNA G. SHETTY Vs. MEVALAL MURLIDHAR GUPTA
January 14, 1986
KAUSHALYABAI TUKARAM LAAD Vs. TUKARAM KISHAN LAAD
December 18, 1986
KAUTIK S O MOTIRAM DANDGE Vs. STATE OF MAHARASHTRA
July 30, 1986
KAWDOO Vs. GUNWANTA
October 14, 1986
KESHAORAO Vs. LAXMIBAI KESHAORAO PISE
March 5, 1986
KHAIRUNISA MOHAMED SULEMAN SAYYED Vs. SUB DIVISIONAL MAGISTRATE MIRAJ
April 2, 1986
KHOTANI CONSTRUCTION CO AND MARCELINE LOUIS MISQUITTA AND VIRDI BUILDERS PRIVATE LIMITED Vs. ANWAR HAJI ALIMOHAMMED CASSUM
March 25, 1986
KHUSHAL JANBAJI GAIDHANE Vs. STATE OF MAHARASHTRA
February 7, 1986
KHWAJA ALI Vs. FATMABI
November 12, 1986
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA
July 18, 1986
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
September 26, 1986
KIRTI NATWARLAL THAKKAR Vs. J D JAMDAR AND M G MEHTA
September 12, 1986
KIRTILAL MOOLCHAND AND CO Vs. UNION OF INDIA
July 24, 1986
KISHAN ARJUNDAS MOTWANI Vs. KESHAV GURDINOMAL MAKHIJA
September 24, 1986
KISHAN SWAROOP ASHOKKUMAR ANDHAZARIMAL CHHOGALAL AND RAJENDRA ENTERPRISES Vs. PODAR MILLS LIMITED AND PIRAMAL MILLS LIMITED
August 1, 1986
KISHORE B DAVE Vs. DEAN J J GROUP OF HOSPITALS
January 9, 1986
KISHORILAL MAIKULAL JAIS Vs. SANTOSHI TEL UTPADAN KENDRA
December 5, 1986
KONDIBA Vs. STATE OF MAHARASHTRA
January 9, 1986
KRISHNA Vs. INDU
August 22, 1986
KRISHNA GOVIND GAIKAR Vs. MANOHARLAL D RUPANI
August 28, 1986
KRISHNA K PUTHRAN Vs. SHRIKRISHNA B JADHAV
March 17, 1986
KRISHNACHARAN PRAMODNATH CHAKRABERTI Vs. INDIAN TEXTILES CO LTD
February 11, 1986
KUMBHARI NO 2 VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD Vs. AMBADAS BHAU PAWAR
October 6, 1986
KUNDANDAS KALYANI Vs. STATE OF MAHARASHTRA
December 18, 1986
KUSTA BALSU KANDNEKAR Vs. STATE OF GOA DAMAN AND DIV
April 29, 1986
KUSUM Vs. SHAMRAO NARAYAN NARKHADE
March 25, 1986
KUSUM Vs. DASHRATH
December 2, 1986
L D TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA
November 21, 1986
LAKHANLAL Vs. KAMLABAI
October 1, 1986
LAXMAN SHANKAR PATIL Vs. GOPAL ASARAM SHARMA
March 5, 1986
LAXMI VISHNU PALNI AND ORS. Vs. MARION CONNI CARRASCO AND ORS.
March 11, 1986
LAXMIBAI ALIAS SHESHABAI Vs. EKNATH
March 19, 1986
LIGHT METAL WORKS Vs. UNION OF INDIA
July 24, 1986
LILABAI WIDOW OF RASIKLAL WAGHELE ANDOTHERS AND BHANUDAS GOVINDRAO PIMPLE Vs. KESHAORAO
March 3, 1986
LINGESHVARAN DURGAIYA GAUD Vs. STATE OF MAHARASHTRA
January 9, 1986
LIWE INTERNATIONAL Vs. ASST COLLECTOR OF CUSTOMS
October 24, 1986
LOURDU ANTONY RAJ Vs. M.V. BHOJA MARINER
September 24, 1986
LT. COMM. KRISHNA PRASAD KAKKAR AND ANOTHER Vs. MISS ANJALI KADAM AND ANOTHER
September 9, 1986
M L PASRICHA Vs. KAILASHCHAND MITTAL
October 3, 1986
M LAXMINARAYAN Vs. S P SINGH
January 13, 1986
M SHASHIKANT AND CO Vs. UNION OF INDIA
January 31, 1986
M SUNDARESWARAM Vs. ORIENTAL BANK OF COMMERCE
March 4, 1986
MACKINNON MACKENZIE AND COMPANY LIMITED Vs. AUDREY D COSTA OF BOMBAY
July 23, 1986
MADHAV Vs. PRIYAMVADA
April 15, 1986
MADHAV SANTRAM PATIL Vs. COLLECTOR LATUR
September 3, 1986
MADHUKAR KISHANRAO CHOUDHARI Vs. SURYAKANT JOG
June 18, 1986
MADHUKAR KISHANRAO CHOUDHARI Vs. SURYAKANT JOG
April 9, 1986
MADHUKAR S O PURSHOTTAM PATIL Vs. STATE OF MAHARASHTRA
July 11, 1986
MAFATLAL FINE SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
December 1, 1986
MAHADEO Vs. BHIMABAI
August 22, 1986
MAHADEO VISHNU RAJAPURKAR Vs. STATE OF MAHARASHTRA AND ORS.
May 26, 1986
MAHARASHTRA ADIVASI THAKUR JAMAT SEVA MANDAL Vs. STATE OF MAHARASHTRA
September 26, 1986
MAHARASHTRA DISTILLERIES LTD Vs. STATE OF MAHARASHTRA
April 7, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA
February 5, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. ABBOTT LABORATORIES (I) LTD. AND ORS.
September 10, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. HOTEL IN PHOM & ORS.
October 16, 1986
MAHARASHTRA GIRNI KAMGAR UNION Vs. SMT. S. BHATTARCHARJI AND ORS.
July 18, 1986
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAKRAO NARAYAN PHULARI
April 3, 1986
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. R D TOPLEWAR EX CONDUCTOR
June 26, 1986
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL FOR MAHARASHTRA
June 23, 1986
MAHENDRA ELECTRICALS LTD Vs. UNION OF INDIA
June 26, 1986
MAHENDRA SINGH Vs. JAGIRSINGH
November 20, 1986
MAHENDRANATH Vs. NALINI VALLABHDAS SHAH MISS
June 11, 1986
MAHINDRA RE-ROLLS INDUSTRIES Vs. UNION OF INDIA
July 29, 1986
MAHINDRA SAIGAL Vs. STATE OF MAHARASHTRA
April 23, 1986
MAHINDRA UGINE STEEL CO. LTD. Vs. UNION OF INDIA
September 5, 1986
MAIMUNABAI WD O AKBAR ALI Vs. MUMTAZ HUSSAIN S O AKBAR ALI TOPIWALES
March 4, 1986
MALIKSINGH SITARAM MAINAWALE Vs. JAGATSINGH THAKURSINGH KALLAWALE
July 31, 1986
MALIWADA MANDAL DEVASTHAN AND DHARMA FUND Vs. PANDHARINATH HONAJI RASKAR
December 1, 1986
MANAGER, THE GOVERNMENT MILK Vs. PRASHANT CHANDRAKANT GANDHI
September 18, 1986
MANGILAL RUNGTA CALCUTTA Vs. MANGANESE ORE INDIA LTD
January 30, 1986
MANILAL VELJI Vs. SMT. BHANUMATI MANILAL GANGER
July 3, 1986
MANOHAR S PRABHU AND UDAY BHEMBRE Vs. UNION OF INDIA
February 3, 1986
MANU BHARATI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1986
MAQSOOD HUSSAIN KHAN MOHD HUSSAIN KHAN Vs. ANNAJI GANPAT
June 23, 1986
MARIA BERTA DA COSTA MIRANDA Vs. COURT OF THE DY COLLECTOR PANJIM
October 23, 1986
MARUTI APPAJI RASAI Vs. VITHAL KISHAN JAGDAND
July 23, 1986
MARUTI GANPAT PARTE Vs. SAKHARAM VITHAL DANI
April 11, 1986
MARUTI SHRIPATI DUBAL Vs. STATE OF MAHARASHTRA
September 25, 1986
MARUTIDADAKHE Vs. BABURAO JYOTI KAMBLE
September 18, 1986
MEENAKSHI ASHOKBHAI DOSHI Vs. ASHOK DHIRAJLAL DOSHI
October 6, 1986
MEERABAI Vs. ASHOK KUMAR
August 18, 1986
MEGHA CHANCHALDAS JESWANI Vs. R D TYAGI COMMISSIONER OF POLICE THANE
January 23, 1986
MEGHA CHANCHALDAS JESWANI Vs. COMMISSIONER OF POLICE THANE
February 6, 1986
MEGHANA A P DESAI AND VIKAS VITHAL DESAI Vs. UNION OF INDIA
August 12, 1986
MEHTA AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 27, 1986
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
January 21, 1986
MILAN KALIDAS RAIKAR Vs. UNION OF INDIA
October 8, 1986
MILL MANAGER SAVATRAM RAMPRASAD MILLS Vs. INDUSTRIAL COURT NAGPUR
November 25, 1986
MIRABAI Vs. ASHOK BHAURAO PATIL
December 16, 1986
MITHALAL MAGANLAL JAM Vs. STATE OF MAHARASHTRA
December 17, 1986
MOHAN GAJANAN DESHPANDE Vs. DHONDIRAM HARI CHAVAN
April 30, 1986
MOHD MEERA SAHIB Vs. M L WADHAWAN
November 6, 1986
MOHD. HANIF GUDUSAB Vs. SOUTH INDIA CORPORATION (AGENCIES) PVT. LTD.
July 24, 1986
MR. T.B. TIWARI & ORS Vs. MR. BHOPE, PRESIDING OFFICER OF THE FOURTH LABOUR COURT, BOMBAY & ORS.
February 6, 1986
MRS. LAXMI LALCHAND BUDHRAMI AND ANOTHER Vs. MRS. DOLLY HIRJEE CHAIWALLA AND ORS.
March 4, 1986
MRS. RAJKUMARI CHUG Vs. UNION OF INDIA & ORS.
January 23, 1986
MRUGESH JAYKRISHNA Vs. STATE OF MAHARASHTRA
March 13, 1986
MST BATULBAI Vs. S K WAZIR
February 20, 1986
MUKUND IRON AND STEEL WORKS LIMITED Vs. V G DASHPANDE
February 5, 1986
MUMBAI MAZDOOR SABHA Vs. STATE OF MAHARASHTRA
March 18, 1986
MUMBAI MAZDOOR SABHA Vs. AHMEDABAD ADVANCE MILLS LTD
June 17, 1986
MUNICIPAL CORPORATION Vs. PADMINI GOPINATH AYANGAR
September 16, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. N A QURESHI
March 11, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SANTAN MARSHALL FERNANDES
February 17, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GOVINDBHAI S PATEL
March 4, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M S BHIVANDIWALA
March 5, 1986
MURGENDRA PIRAPPA DHERE Vs. STATE OF MAHARASHTRA
March 10, 1986
MURLIDHAR PANDURANG KULKARNI Vs. RAGHUNATH N. VELHANKAR
February 5, 1986
MURLIDHAR TUKARAMSAO BHANDEKAR Vs. NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
April 2, 1986
MUSIC INDIA LIMITED Vs. UNION OF INDIA
July 30, 1986
MUSIC INDIA LIMITED, RAMESH AMBALAL PATEL Vs. UNION OF INDIA , ASSISTANT COLLECTOR OF CENTRAL EXCISE, DIVISION VIII
July 29, 1986
N C K SONS CORPORATION Vs. MADHAVNAGAR COTTON MILL LIMITED
August 13, 1986
N M WADIA CHARITABLE HOSPITALS Vs. STATE OF MAHARASHTRA
September 23, 1986
N VAGHUL Vs. STATE OF MAHARASHTRA
August 20, 1986
NAGJI VALLABHAJI AND CO Vs. MEGHJI VIJPAR AND CO
September 4, 1986
NAIN SUKH Vs. KRISHNAKANT VED PARKASH SHARMA
March 4, 1986
NALIN RAJNI PATEL Vs. SARASWATB CO OP BANK LTD
October 11, 1986
NANDKISHORE PUROHIT Vs. HOME SECRETARY MAHARASHTRA
March 11, 1986
NARAYAN HIRALAL PARDESHI Vs. EKNATH GHANASHYAM GALPHADE
November 4, 1986
NARENDRA AMRITLAL Vs. BHAGIRATH RUPCHAND CHAUHAN
February 13, 1986
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA
January 16, 1986
NARENDRA OIL REFINERIES Vs. STATE OF MAHARASHTRA
December 11, 1986
NAROTAMDAS TRIKAMDAS TOPRANI Vs. BOMBAY DYEING AND MANUFACTURING CO LTD
August 22, 1986
NATIONAL UNION OF COMM EMPLOYEES Vs. B D BORUDE
January 23, 1986
NAVBHARAT POTTERIES PVT LTD Vs. STATE OF MAHARASHTRA
June 25, 1986
NEELA RAJIV DESHPANDE Vs. STATE OF MAHARASHTRA AND ANOTHER
December 2, 1986
NEMICHAND SASMAL Vs. JAINUDDIN ALLIHUSEIN
February 11, 1986
NEW INDIA ASSURANCE COMPANY Vs. RAMKRISHNA
December 6, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAR MADHAV TAMBE
February 5, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINGUEL CORREIA
January 17, 1986
NINGU VITHU BAMANE Vs. SADASHIV NINGU BAMANE
January 30, 1986
NISHA CHANDRASHEKHAR KHOBRAGADE Vs. CHANDRASHEKHAR GOPICHAND KHOBRAGADE
August 26, 1986
NITIN INDUSTRIAL ASSOCIATES Vs. STATE OF MAHARASHTRA
January 15, 1986
NOWROJI JEHANGIR GAMADIA Vs. DEPUTY COLLECTOR INAMI AND SPECIAL TENURES ABOLITION BRANCH BOMBAY CITY
April 15, 1986
OLIVEIRA C HENRIQUES Vs. UNION OF INDIA
August 6, 1986
OLYMPIC OIL INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
July 9, 1986
OMPRAKASH Vs. FATTELAL MAGANALA AND COMPANY
March 20, 1986
OMPRAKASH S O MULCHAND KHATRI AND LALTAPRASAD S O BAIJNATH GUPTA Vs. FATTELAL MAGANLAL AND COMPANY AND MIYAMAL S O LYALDAS SINDHI
February 20, 1986
ORIENTAL F and G INSURANCE CO LTD Vs. SHANTABAI S DHUME
August 14, 1986
ORKAY SILK MILLS LIMITED Vs. M S BINDRA
February 25, 1986
OYALDAS TOPANDAS Vs. SHRIKANT GANPATLAL GUPTA
July 29, 1986
P R PARADKAR Vs. UNION OF INDIA
March 10, 1986
P RIPALKUMAR AND CO Vs. UNION OF INDIA
November 5, 1986
P.A.C. REGO DIAS OF BOMBAY Vs. MADURA COATS LTD. AND ORS.
October 15, 1986
PAN ASIA COMMERCIAL ENTERPRISES Vs. UNION OF INDIA
July 2, 1986
PANDIAN KANDSWAY NADAR Vs. STATE OF MAHARASHTRA
March 13, 1986
PANNALAL KHIVRAJ DUGAD Vs. JANARDHAN GOPAL DESHPANDE
September 12, 1986
PANNALAL NEMASA JAIN Vs. STATE OF MAHARASHTRA
December 19, 1986
PARLE EXPORTS PRIVATE LIMITED Vs. B K SOLANKI
November 14, 1986
PARLE PRODUCTS LTD Vs. UNION OF INDIA
July 21, 1986
PENNWALI INDIA LTD Vs. REGISTRAR OF COMPANIES MAHARASHTRA
February 11, 1986
PENTAX ENGINEERING PVT LIMITED Vs. UNION OF INDIA
July 4, 1986
PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
June 23, 1986
PHILIPS WORKERS UNION THANE Vs. STATE OF MAHARASHTRA
April 9, 1986
PHOENIX MILLS LTD Vs. UNION OF INDIA
February 5, 1986
POONA HINDU MIDDLE CLASS CO OP HOUSING SOC LTD Vs. SUDHAKAR GOPAL PALSULE
September 25, 1986
POPATLAL MANISHANKAR PANDYA Vs. NANALAL NAGARDAS VORA
April 17, 1986
POPATRAO GOTUJI LONDHE Vs. DEPUTY REGISTRAR C S MALEGAON
November 21, 1986
PRABHAKAR PURUSHOTTAM LONKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPN
September 10, 1986
PRABHAKAR PURUSHOTTAM LONKAR Vs. DIV. CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT. CORPN. NASIK AND ORS.
September 10, 1986
PRAMILABAI Vs. JOTI
November 26, 1986
PRAMILABAI Vs. MAHARASHTRA STATE ROAD TRANSPORT
December 4, 1986
PRAMOD Vs. GARWARE PLASTICS AND POLYESTER LIMITED
August 29, 1986
PRATIBHA SAMBAJI KUBAL Vs. RAVINDRA HINDUSTAN PLATINUM PVT LTD
September 19, 1986
PREMIER AUTOMOBILES LIMITED Vs. STATE OF MAHARASHTRA
March 13, 1986
PREMIER SYNTHETIC PROCESSORS LIMITED Vs. ROSHAN F CHINOY
April 16, 1986
PRESSURE COOKERS AND APPLIANCES LIMITED Vs. P A GEETHA
September 19, 1986
PROF. VSHNUDAS C. DARAK Vs. THE STATE OF MAHARASHTRA & ORS.
January 23, 1986
PUNDALIK S O MAHADEO INGOLE Vs. SIDHESHWAR TUKARAM UPARKAR
July 17, 1986
PUNICHAND S O RAMSING CHAVAN Vs. STATE OF MAHARASHTRA
July 21, 1986
PURSHOTTAM RAMBHAO KHANDWEKAR Vs. GANGADHAR ALIAS DADASAHIB
October 24, 1986
PURSHOTTAM REVACHAND BAVISKAR Vs. UNION OF INDIA
February 11, 1986
PURSHOTTAMDAS PRANJIVDAS SURATWALA AND ORS. Vs. DATTATRAYA BHIMRAO NANDURKAR AND ORS.
January 30, 1986
PUSHPABEN DAYASHANKAR PANDYA Vs. JAGANNATH VALJI KAPADIA
November 6, 1986
PUTALABAI Vs. TATYA SAKHARAM DHERE
July 3, 1986
PYARASAHEB KESARISINGH RANA Vs. B K SOLANKI DY DIRECTOR FERA
July 25, 1986
R N AGARWAL & CO Vs. BOARD OF TRUSTEES PORT OF BOMBAY
February 4, 1986
RAGHUNATH BAJIRAO BORKAR Vs. STATE OF MAHARASHTRA
October 7, 1986
RAGHUNATH MUKAND DANGARE Vs. SHYAMKANT EKNATH DANGARE
July 15, 1986
RAHURI SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
August 14, 1986
RAJABAI Vs. ARJUN KERU WALEKAR
December 10, 1986
RAJAN NARAYAN Vs. CONTEMNERS
May 16, 1986
RAJAN NARAYAN Vs. N R
June 16, 1986
RAJARAM SHRIRANG SHIV SHARAN Vs. THE SECRETARY, SAWAND MALI EDUCATION SOCIETY AND ORS.
July 4, 1986
RAJESH DYEING AND BLEACHING WORKS P LTD Vs. SAYED NOOR RAZVI
July 15, 1986
RAJESH S O MATADIN JAISWAL Vs. VILLAGE PANCHAYAT WADI
November 24, 1986
RAJESH STEEL CENTRE Vs. RASHMI KUMARI AGARWAL
September 5, 1986
RAJUSHA MUNAFSHA, MINOR, THROUGH GUARDIAN MOTHER SAHEBBI MUNAFSHA Vs. MUNAFSHA MAHBOOBSHA
March 31, 1986
RAKESH ENTERPRISES Vs. UNION OF INDIA
August 12, 1986
RAM NAGAPPA SHETTY Vs. SYNDICATE BANK
June 9, 1986
RAM NARAYAN PATIL Vs. STATE OF MAHARASHTRA
September 18, 1986
RAMA Vs. NURUDDIN
October 24, 1986
RAMACHAL CHHOTURAM GUPTA Vs. HINDUSTAN METAL PRESSING WORKS
June 11, 1986
RAMACHANDRA SUKHDEO JAGTAP Vs. ANUSAYABAI DADA KALE
April 9, 1986
RAMAN KANTILAL BHANDARI Vs. UNION OF INDIA
December 18, 1986
RAMANA CO OP HOUSING SOC LTD Vs. S D CHITTAR
December 19, 1986
RAMANATHSEKHAR OF BOMBAY Vs. PANDHO PADHAYA GENERAL MANAGER C R
March 7, 1986
RAMANLAL Vs. LALITKUMAR
June 11, 1986
RAMCHANDRA BALIRAM MULGAONKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
February 7, 1986
RAMCHANDRA BHIKAJI WAPHELKAR Vs. STATE OF MAHARASHTRA AND OTHERS
December 4, 1986
RAMCHANDRA GANESH KULKARNI Vs. LAXMAN HARI MAINKAR
April 3, 1986
RAMESH BHUMAYYA GUDDETI AND PRADIP KASHINATH REWANDEKAR Vs. STATE OF MAHARASHTRA
March 19, 1986
RAMESHCHANDRA JAMNADAS AND CO Vs. TERENE TRADERS
July 1, 1986
RAMESHCHANDRA S O KRISHNARAO UDAPURE Vs. BHAURAO S O RAMAJI UKE
February 24, 1986
RAMJI Vs. GAUTAMCHAND S O PUNAMCHAND ABAD
February 17, 1986
RAMNIVAS AND RAMBALIHAR B. GUPTA Vs. PADMAVATI B. AMIN
September 3, 1986
RAMRAO Vs. STATE OF MAHARASHTRA
December 15, 1986
RANBIR RAJKAPOOR Vs. S S BHONSALE TAX RECIVERT OFFICER
January 8, 1986
RAPIDUR INDIA LIMITED Vs. UNION OF INDIA
October 16, 1986
RATAN SINGH Vs. PAVAN KAUR AND OTHERS
June 9, 1986
RATAN SINGH RAMSINGH RAJPUT Vs. M V CHITALE
August 1, 1986
RATANLAL BHAGWANDAS AGRAWAL Vs. S D MEHTA
December 2, 1986
RATANLAL GULABJI BHATI Vs. HIMMATLAL HUKUMAJI PARIHAR
September 8, 1986
RATANLAL RAMGOPAL AGARWAL Vs. KURBAN HUSSAIN GULAMALI LAHRI
March 25, 1986
RATHI ALLOYS AND STEEL LTD Vs. UNION OF INDIA
July 20, 1986
RATNAGIRI MUNICIPAL COUNCIL RATNAGIRI Vs. J S KHANNA AND COMPANY
November 5, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. ARUDYOG
January 23, 1986
REKAPALLY LAXMINARAYANRAO NAIDU Vs. UNION OF INDIA
September 12, 1986
REKHABAI Vs. DATTATRAYA
March 31, 1986
REMEX CONSTRUCTIONS REMEX ELECTRICALS Vs. INCOME TAX OFFICER FIRST
July 9, 1986
RICO GEMS CORPORATION Vs. UNION OF INDIA
August 14, 1986
ROBIN PRODUCTS Vs. SHANKAR TUKARAM MALI
January 31, 1986
ROCHE ANGLO-FRENCH EMPLOYEES UNION BOMBAY Vs. CONCILIATION OFFICER INDUSTRIAL DISPUTES ACT
January 13, 1986
ROOP KUMAR Vs. STATE OF MAHARASHTRA
March 12, 1986
RUBY MILLS Vs. UNION OF INDIA
July 31, 1986
RUHULLA K VEDADY OF BOMBAY INDIAN INHABITANT Vs. NEW EMPIRE PREMISES CO OP SOC LTD
July 4, 1986
S KAPUR Vs. BHALCHANDRA G NAIK
March 14, 1986
S R NAGRE Vs. DIVISIONAL CONTROLLER M S R TRANSPORT CORPORATION NASIK
December 10, 1986
S.K. NASIR SK. BISMILLA Vs. BASHIRABI SK. BUDAN
December 12, 1986
SADGURU TRADING COMPANY Vs. UNION OF INDIA
August 7, 1986
SADU VITHAL JOSHI Vs. MUNICIPAL CORPORATION
August 8, 1986
SADULLA MOHAMED DAMAD Vs. STATE OF MAHARASHTRA
April 1, 1986
SAI CHHAYA CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 12, 1986
SAI CHHAYAJ CO OP HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GRATER BOMBAY
November 4, 1986
SAI SHIPPING CO PVT LTD Vs. J DATTA MEMBER C B E AND C
July 24, 1986
SAIKH MAHBOOB SAIKH OMER Vs. PATNA GANGADHAR MAHALAPPA
August 18, 1986
SAKHARAM Vs. GOKARNABAI
August 21, 1986
SAKHARAM S O MAGNAJI MITKAR AND SURESH S O BHOJRAJ KIVANSARA Vs. DATTU S O RAMJI KHOBRE PER L RS
September 4, 1986
SAMUEL H. ELIJAH Vs. K.C. MEHOPATRA AND ORS.
February 11, 1986
SANGAPPA NIGAPPA MALABADI AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND BHAGWANT VITHAPPA WAIKAR
August 14, 1986
SANJAY Vs. SHANTILAL VYAS AND OTHERS
October 13, 1986
SANTOSH ENTERPRISES AMRAVATI Vs. STATE OF MAHARASHTRA
February 3, 1986
SANTOSH GUPTA Vs. UNION OF INDIA
June 23, 1986
SARDAR MOHAN SINGH AHLUWALIA Vs. MAITRI PARK CO OPERATIVE HOUSING SOCIETY LIMITED
February 7, 1986
SAROJDEVI Vs. CHARUSHIL
April 3, 1986
SATYABHAMA Vs. DATTATRAYA
February 6, 1986
SATYAPAL Vs. WOOL AND WOOLLEN EXPORT PROMOTION COUNCIL
August 14, 1986
SAU. SHAKUNTLA Vs. MADHAV BODHARAM PATIL AND OTHERS
October 14, 1986
SAYED MOHD ALAM Vs. D S SOMAN
November 6, 1986
SAYEDUNISSA BEGUM Vs. JANE VICTOR RUDRIQUES
February 5, 1986
SENGUBAI Vs. SITARAM
June 11, 1986
SHAIKH IBRAHIM JANMOHAMMAD Vs. TEKCHAND ALIAS RAVINDRA FAKIRCHAND RATHOD
October 23, 1986
SHAIKH IBRAHIM JANMOHAMMAD Vs. TEKCHAND FAKIRCHAND RATHOD
September 1, 1986
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
April 1, 1986
SHAKUNTALABAI SHESHRAO PATIL Vs. SHESHRAO BHIMRAO PATIL
August 26, 1986
SHALIABI Vs. STATE OF MAHARASHTRA
July 4, 1986
SHALIMAR TEXTILE MFG PVT LIMITED Vs. UNION OF INDIA
July 16, 1986
SHAMRAO S O MADHAVRAO BODHANKAR Vs. SURESH SHAMRAO BODHANKAR
March 3, 1986
SHANKAR KASHINATH GODSE Vs. STATE OF MAHARASHTRA
January 28, 1986
SHANKAR NARAYAN DESAI Vs. STATE OF MAHARASHTRA & OTHERS
April 2, 1986
SHANKAR RAMCHANDRA IPARKAR Vs. BHANUDAS SHANKAR IPARKAR
June 24, 1986
SHANTABAI Vs. KARIMULLA
October 10, 1986
SHANTI MALLICK Vs. DASWANI AND FRIENDS CO OP HOUSING SOC LTD
March 6, 1986
SHANTILAL AMOLAKCHAND BURAD Vs. VIJAY RAMJI PAWAR
May 3, 1986
SHARADCHANDRA SHRIPAD MARATHE Vs. GURUSHANT GANGADHAR KAMBLE
July 24, 1986
SHARAN GANGA SHARAN CHOPRA Vs. SHANTILAL KHUSHALDAS AND BROS PRIVATE LIMITED
September 23, 1986
SHASHIKALA Vs. UNION OF INDIA
October 3, 1986
SHAW WALLACE AND COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS OIL UNIT
July 17, 1986
SHESHRAO BALWANTRAO CHAVAN Vs. B R BHONSLE EX VICE CHANCELLOR MARATHWADA UNIVERSITY
June 18, 1986
SHIPYARD TECHNICAL STAFF ASSN Vs. MAZGAON DOCKS LTD
November 25, 1986
SHIVAGIR RAMGIR GOSAVI Vs. SHRINIVAS KESHALAL PALOD
October 9, 1986
SHIVDAS Vs. MUNICIPAL COUNCIL BHANDARA
March 6, 1986
SHOBHA Vs. BHAIYA LAL AND ANOTHER
December 16, 1986
SHOBHANA MANJI THAKKAR Vs. STATE OF MAHARASHTRA
February 25, 1986
SHRI CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN AND ORS. Vs. SHRI B.D. BORUDE, AND ORS.
July 22, 1986
SHRI RAMDAS Vs. THE INSPECTOR GENERAL OF POLICE, MAHARASHTRA STATE, BOMBAY AND OTHERS
January 8, 1986
SHRIDHAR DADA KATE Vs. USHA SHRIDHAR KATE
July 30, 1986
SHRIDHAR WAMAN SURUSHE Vs. STATE OF MAHARASHTRA
August 27, 1986
SHRIRAM Vs. MAYA
July 23, 1986
SHRIRAM KRISHNAPPA ASEGAONKAR Vs. STATE OF MAHARASHTRA
July 24, 1986
SHROFF AND COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 14, 1986
SHYAMLAL SMARAK ARYA SHIKSHAN SANSTHA Vs. MARATHWADA UNIVERSITY
July 18, 1986
SIEMENS INDIA LTD Vs. STATE OF MAHARASHTRA
March 5, 1986
SILVE IMPEX PRIVATE LTD Vs. UNION OF INDIA
July 23, 1986
SINGER CO Vs. UNION OF INDIA
March 4, 1986
SIONA NURIELSAMUEL Vs. NURIEL NISSIM SAMUEL
November 6, 1986
SMITA Vs. KESHAV YESHWANT GAWANDE
October 21, 1986
SMT. HASIRA W/O MOHAMMAD GOUSE Vs. SAFIAH D/O A.R.I. FITWALLA & OTHERS
July 31, 1986
SMT. RATNA ATMARAM ROGYE Vs. THE MANAGER, DIGVIJAY TEXTILE MILLS & ORS.
February 17, 1986
SMT. SUSHILA ATHAWALE Vs. B.K. DEOKAR
October 1, 1986
SOHANLAL AWASHTHI Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 5, 1986
SOU SHAKUNTALABAI SBESHRAO PATIL Vs. SHESBRAO BHIMRAO PATIL
August 26, 1986
SOUTH EAST ASIA SHIPPING CO LTD Vs. DY COLLECTOR OF CUSTOMS
July 17, 1986
STATE OF MAHARASHTRA Vs. NANASAHEB MAHANAJI DESHMUKH
June 19, 1986
STATE OF MAHARASHTRA Vs. RAJAN NARAYAN
May 16, 1986
STATE OF MAHARASHTRA Vs. ANKUSH
April 16, 1986
STATE OF MAHARASHTRA Vs. NARGIS B MEWAWALA
July 1, 1986
STATE OF MAHARASHTRA Vs. JAIRAM CHANDRARAO GUJAR
March 3, 1986
STATE OF MAHARASHTRA Vs. HIRALAL MAGANLAL DOSHI
March 3, 1986
STATE OF MAHARASHTRA Vs. AUSTIN ANTHONY D SOUZA
March 5, 1986
STATE OF MAHARASHTRA Vs. MALEK SULTAN A H SHIVJI AND NAUSHAD I PADAMSEE AND ALIMOHAMED C PADAMSEE AND DAULAT I PADAMSEE
March 12, 1986
STATE OF MAHARASHTRA Vs. SAROJA NAGAPPA MUDALIAR
March 11, 1986
STATE OF MAHARASHTRA Vs. RAMJAN ADBUL MASALMAN
March 18, 1986
STATE OF MAHARASHTRA Vs. RAVINDRANATH ARJUNSINGH
January 6, 1986
STATE OF MAHARASHTRA Vs. ABDUL SATTAR MOHAMMEDBHAI
December 18, 1986
STATE OF MAHARASHTRA Vs. SHAIKH UKHAN SHAIKH REHMAN
December 17, 1986
STATE OF MAHARASHTRA Vs. LABOUR LAW PRACTITIONERSS ASSOCIATION
December 9, 1986
STATE OF MAHARASHTRA Vs. RAGHUNATH MADHAVRAO MARATHE
August 28, 1986
STATE OF MAHARASHTRA Vs. PADMASHI VELJI CHHEDA
October 8, 1986
STATE OF MAHARASHTRA Vs. GIRISH JETHALAL CHEDDHA
October 4, 1986
STATE OF MAHARASHTRA Vs. ABDUL RASHID
September 28, 1986
STATE OF MAHARASHTRA Vs. ABDUL WAHAB
September 24, 1986
STATE OF MAHARASHTRA Vs. BAHIRU MALHARI SADGIR
September 19, 1986
STATE OF MAHARASHTRA Vs. VISHWANATH SADHUJI FATING
June 12, 1986
STATE OF MAHARASHTRA AND ASHOK YASHWANT ATIGRE Vs. ASHOK YASHWANT ATIGRE AND STATE OF MAHARASHTRA
September 2, 1986
STATE OF MAHARASHTRA AND PARSHURAM LAXMAN CHALKE Vs. PARSHURAM LAXMAN CHALKE AND STATE OF MAHARASHTRA
January 10, 1986
SUBHASH GANPATRAO KABADE Vs. STATE OF MAHARASHTRA
June 20, 1986
SUBHASH GANU BHOIR Vs. K P RAGHUWANSHI
April 2, 1986
SUBHASH LAXMAN SAWANT Vs. JAGRUTI CO OP HOUSING SOCIETY LTD
August 4, 1986
SUDHIR Vs. STATE OF MAHARASHTRA
March 25, 1986
SUNIL KUMAR SHARMA Vs. UNIVERSITY OF BOMBAY
October 4, 1986
SURENDRA CHOUDHARY Vs. NITIN CASTINGS LTD
June 20, 1986
SURESH B JAIN Vs. A N SHAIKH INCOME TAX OFFICER
March 7, 1986
SURESH BHAGWANRAO MOHITE Vs. STATE OF MAHARASHTRA
January 23, 1986
SURGONDA BABGONDA PATIL Vs. SAJABAI BAPU SOUNDADE
November 18, 1986
SURYA KANTA Vs. TUKARAM ANANDRAO MORE
April 24, 1986
SUVARNA MALA VENKATESH DESAI Vs. UNION OF INDIA
October 6, 1986
SWAMI RATANBABU Vs. WAMANRAKO SHANKARRAO DESHMUKH
October 15, 1986
SWAN MILLS LTD Vs. S V KOTNIS
January 9, 1986
SYED ABDUL HASSAN KARIMULDA Vs. RAZIK HUSSEIN AFAZAL HUSSEIN
June 27, 1986
T K MAMOO Vs. STATE OF MAHARASHTRA
November 28, 1986
T T BLADES Vs. UNION OF INDIA
February 5, 1986
TAMIZABI Vs. ZAKIRH USSAIN
November 6, 1986
TARABAI UMESHCHANDRA JOSHI Vs. W.H. PATWARDHAN
August 14, 1986
TARDO AIR CONDITIONED MARKET BUILDING CO OP SOC LTD Vs. KISHINCHAND MENGHNANI
June 25, 1986
TATA EXPORTS LIMITED Vs. UNION OF INDIA
August 7, 1986
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA
January 16, 1986
THE BOMBAY MERCANTILE CO Vs. THE STATE OF MAHARASHTRA AND OTHERS
February 11, 1986
THE CENTURY SPINNING AND MFG. CO. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 4, 1986
THE REGIONAL DIRECTOR E.S.I. CORPN. Vs. M/S ARUDYOG AND OTHERS
January 23, 1986
THE SPICES AND OILS SEEDS EXCHANGE LTD. Vs. SUHAS ANANT KULKARNI AND OTHER
September 18, 1986
THE STATE OF MAHARASHTRA Vs. MADHAV KHANDERAO AMBIKAR
August 1, 1986
THERMAX PVT LTD Vs. UNION OF INDIA
December 3, 1986
UDHAV RAO SAHEB MAGAR Vs. LAXMIBAI
March 18, 1986
UJWALABAIBAPURAO Vs. STATE OF MAHARASHTRA
August 7, 1986
UKUNDA SONEKAR AND ORS. Vs. SMT. VITHABAI
April 23, 1986
UMAPATI VASUDEV Vs. UNIVERSITY OF BOMBAY ANDANOTHER
March 17, 1986
UNION BANK OF INDIA Vs. SUNPAC CORPORATION
March 6, 1986
UNION OF INDIA Vs. HARDEO DUTTA TIRTHRAM
February 18, 1986
UNION OF INDIA Vs. GANGADHAR NARSINGDAS AGRAWAL
April 1, 1986
UNION OF INDIA Vs. GODREJ SOAPS P LIMITED
July 23, 1986
UNION OF INDIA Vs. POPULAR DYECHEM
December 5, 1986
UNNATI CORPORATION Vs. UNION OF INDIA
August 6, 1986
USMAN GULAM HYDER KADRI Vs. ABDUL HAMID ABDUL KARIM SHEIKH
March 14, 1986
UTTAM HUNDRAJMAL AWATRAMANI Vs. JAYANT DATTATRAYA BHALERAO
July 30, 1986
V G SHIPPING CO PVT LTD Vs. BOARD OF TRUSTEES MORMUGAO PORT
May 2, 1986
VAGHUL CHAIRMAN AND MANAGING DIRECTOR BANK OF INDIA BOMBAY Vs. STATE OF MAHARASHTRA
August 20, 1986
VALLISAHEB IMAMSAHEB DECEASED THROUGH HIS HEIRS SMT. NABUMATI VALLISAHEB SHAIKH AND OTHERS Vs. DHARMAWABAI
July 30, 1986
VAPSON PRODUCTS Vs. UNION OF INDIA
November 27, 1986
VARSON CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
February 3, 1986
VASANTA Vs. STATE OF MAHARASHTRA
September 23, 1986
VASANTRAO DADA PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. PANDITRAO NATHUJI PAWAR
October 28, 1986
VASHDEV BHEROOMAL PAMNANI Vs. M BIPINKUMAR AND CO
September 3, 1986
VASUDEO VITHAL SHANBHAG Vs. STATE OF MAHARASHTRA AND ORS.
March 11, 1986
VASUDEV C WADHWA Vs. MUKTABENB KHAKHRE
September 10, 1986
VEERSASINGH LAKHASINGH AULAK Vs. DISTRICT MAGISTRATE NANDED
March 4, 1986
VEMLY HOTELS Vs. KULDEEP SINGH
August 8, 1986
VENUBAI MARUTI DIVATE Vs. BALBHIM RAMCHANDRA MORE
April 9, 1986
VIDARBHA KSHATRIYA MALI SHIKSHAN SANSTHA, BY ITS PRESIDENT SHRI WASUDEORAO DATTAJI SONAR Vs. MAHATMA FULEY SHIKSHAN SAMITI, AMRAVATI THROUGH ITS PRESIDENT RUPRAO BHIMRAO YAWALE
March 18, 1986
VIDARBHA RENT CONTORL BHADEKARU SANGH AKOLA Vs. STATE OF MAHARASHTRA
August 29, 1986
VIDEO MASTER AND HOTEL GODWIN Vs. UNION OF INDIA
August 4, 1986
VIDYABEN JAYANTILAL THAKKAR Vs. DEENA DORE SUKHIYA
March 6, 1986
VIJAY L DESHMUKH Vs. DEAN MEDICAL COLLEGE NAGPUR
August 12, 1986
VIJAY LAXMAN PAWAR Vs. STATE OF MAHARASHTRA
March 12, 1986
VIJAY RAMJI PAWAR Vs. GIRNA SAHAKARI SAKHAR KARKHANA LIMITEDAND SHANTILAL AMLOCKCHAND BURED
February 25, 1986
VIJAY VALIA Vs. STATE OF MAHARASHTRA
July 2, 1986
VILAS KRISHNARAO RAUT Vs. RETURNING OFFICER, SALE PURCHASE SOCIETY ELECTION DIGRAS
January 17, 1986
VIRJI RAISEY Vs. ANAND ISSARDAS MOTIANI
July 24, 1986
VISHRAM SITARAM RAUT Vs. M A DESHPANDE
November 24, 1986
VISHWANATH MAHALU GONDHALI Vs. RAMANLAL DEORAM TAMBOLI
August 12, 1986
VISHWAS GOPAL JADHAV Vs. STATE OF MAHARASHTRA
March 11, 1986
VISHWAS STEEL INDUSTRY Vs. ZILLA PARISHAD BEED
March 21, 1986
VITHAL TOPANNA KAMBLE Vs. DATTU BHUJINGA MORE
October 4, 1986
VITHALRAO DAMODHAR SALVE Vs. SAVITRABAI VITHALRAO SALVE
June 23, 1986
VITTAL B. SALIAN Vs. ZOEB CHANDABHAI AND OTHERS
July 1, 1986
W S VAINGANKAR Vs. HODEK ENGG WORKS PVT LTD
August 4, 1986
WASUDEO S. SATHAYE Vs. STATE OF MAHARASHTRA AND ORS.
February 13, 1986
WEST COAST PAPER MILLS LTD Vs. WEST COAST PAPER MILLS LTD
January 23, 1986
WIPRO PRODUCTS LIMITED Vs. UNION OF INDIA
July 3, 1986
XOC MALIK BEPARI Vs. JOSEFATO FRANCISCO PINTO
July 18, 1986
YESHWANTRAO MARTANDRAO MUKANE Vs. KHUSHAL K BHATIA
January 9, 1986
YESMIN RUSTUM LENTIN Vs. UNION OF INDIA
February 14, 1986