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Case Index
Title
Date
(SMT.) CHANDRA WATI DEVI ETC. Vs. STATE OF U.P. AND OTHERS
March 3, 1986
(SMT.) MAYA VIRMANI Vs. STATE OF U.P. AND OTHERS
July 18, 1986
(SMT.) RUKHSHANA AND ORS. Vs. STATE OF U.P.
October 16, 1986
(SMT.) SIRTAZI Vs. SEVENTH ADDL. D.J., GORAKHPUR AND OTHERS
July 10, 1986
ABDUL LATIF Vs. MOHD SHAFI ALIAS ZUMMA
October 30, 1986
ABDUL MANNAN Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH AND OTHERS
January 30, 1986
ABDUL RAZZAQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 1986
ABIDE ALI Vs. DISTRICT JUDGE AND ORS.
March 3, 1986
ADALAT SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
January 16, 1986
ADITYA KUMAR AND ORS. Vs. ASSTT. DIRECTOR OF CONSOLIDATION AND ORS.
July 23, 1986
AJAI PAL SINGH Vs. BAREILLY DEVELOPMENT AUTHORITY
February 6, 1986
AJOY KNMAR BASU Vs. CHANDI DAS BASU AND ORS.
May 16, 1986
AKHILESH KUMAR Vs. STATE OF U.P. AND OTHERS
March 19, 1986
AKHTAR HUSAIN Vs. BOARD OF REVENUE LUCKNOW
November 5, 1986
AMAR NATH Vs. STATE OF U P
December 16, 1986
AMAR NATH TANDON Vs. G K BHARGAVA
November 5, 1986
AMARJIT SINGH Vs. STATE OF U P
December 17, 1986
AMIR SINGH Vs. HAMID
November 5, 1986
AMRENDRA PRATAP SAKSENA, ADVOCATE Vs. SOKHNADAN GUPTA AND ORS.
February 21, 1986
AMRIT BANASPATI COMPANY LTD Vs. U P POLLUTION CONTROL BOARD
March 20, 1986
AMRIT LAL Vs. STATE OF U P
March 18, 1986
ANAND PRAKASH PANDEY Vs. COMMISSIONER FAIZABAD REGION
April 25, 1986
ANAND PRAKASH SINHA AND OTHERS Vs. STATE BANK OF INDIA
January 3, 1986
ANGAD SINGH YADAV Vs. SUPDT. OF POLICE, RLY., AGRA AND OTHERS
March 10, 1986
ANGAN LAL Vs. THE SUB-DIVISIONAL MAGISTRATE (PARGANA ADHIKARI)
July 31, 1986
ANIL INDUSTRIES Vs. COMMISSIONER SALES TAX
February 5, 1986
ANJUMAN ISLAH MUSLIM RAJPUT KAMSAR O BAR DILDARNAGAR Vs. DEPUTY DIRECTOR EDUCATION VTH REGION
August 21, 1986
ANURAG KUMAR BARNWAL Vs. STATE OF U P
January 24, 1986
ANURAG SHARMA AND ANOTHER Vs. XII ADDL. DISTRICT JUDGE, AGRA AND OTHERS
August 29, 1986
ANWAR Vs. STATE OF U P
October 24, 1986
ARSH MOHD. Vs. AJMAL
October 16, 1986
ARSHAD Vs. STATE OF U P
September 25, 1986
ARUN KUMAR RASTOGI Vs. CHANDRA KUMARI
July 28, 1986
ARUNA SHANKER Vs. STATE OF UTTAR PRADESH
March 12, 1986
ARVIND ENGINEERS Vs. COMMISSIONER OF SALES TAX
July 23, 1986
ARYA SAMAJ BAL DEO ASHRAM, KHURJA Vs. U.P. UCHATTAR SHIKSHA SEWA AYOG AND OTHERS
August 7, 1986
ASBARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANR.
August 20, 1986
ASHFAQ AHMAD Vs. STATE OF UTTAR PRADESH AND OTHERS
October 15, 1986
ASHOK KUMAR Vs. SHYAM LAL
August 23, 1986
ASHOK KUMAR SINGH AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
May 23, 1986
AWADH BEHARI PANDEY Vs. CHANCELLOR UNIVERSITY OF GORAKHPUR RAJ BHAWAN
August 23, 1986
AWADHESH KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS BARABANKI
October 17, 1986
AWADHESH NARAIN TRIVEDI Vs. SPECIAL JUDGE, LUCKNOW AND OTHERS
July 14, 1986
B.C. SAXENA Vs. DR. HARI KRISHNA AWASTHI AND OTHERS
July 21, 1986
BABOO LAL Vs. STATE
January 22, 1986
BABU Vs. STATE OF U P
February 25, 1986
BABU LAL JAIN Vs. STATE OF U P
August 20, 1986
BACHCHA LAL Vs. STATE OF U P
February 19, 1986
BADI UZZAMAN Vs. DISTRICT JUDGE KANPUR
December 3, 1986
BADRI PRASAD Vs. COMMISSIONER OF WEALTH TAX
August 26, 1986
BADRI PRASAD Vs. 2ND ADDL DISTRICT JUDGE ALLAHABAD
November 4, 1986
BAIJ NATH PRASAD Vs. COMMISSIONER SALES TAX
November 7, 1986
BAIJNATH RAI AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 29, 1986
BALBIR SINGH CHAUHAN Vs. VIJAI KUMAR AGARWAL
December 19, 1986
BALDEO PRASAD KRISHNA KUMAR Vs. COMMISSIONER OF SALES TAX
March 6, 1986
BALESHWAR FLOUR AND OIL MILLS Vs. COMMISSIONER OF SALES TAX
September 29, 1986
BALLABH Vs. STATE OF U. P.
January 16, 1986
BALWANT SINGH AND ORS. Vs. STATE BANK OF INDIA AND ORS.
January 27, 1986
BANK OF BARODA HEAD OFFICE MANDVI Vs. SUBHASH MALHOTRA AND OTHERS
March 18, 1986
BANNS Vs. THE DISTRICT PANCHAYAT RAJ OFFICER AND ANR.
May 16, 1986
BANO Vs. RAM AUTAR GAUTAM
August 4, 1986
BANSHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP
August 7, 1986
BANWARI AND ORS Vs. STATE OF U P
October 16, 1986
BASANT NARAIN Vs. HIRA LAL
October 24, 1986
BASHER AHMAD AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 29, 1986
BATHAM SUGAR INDUSTRIES Vs. COMMISSIONER OF SALES TAX
August 30, 1986
BEECHE RAM Vs. STATE OF UTTAR PRADESH
July 31, 1986
BEEDHA SINGH Vs. DISTRICT REGISTRAR CO OP SOC
January 7, 1986
BEENA TRIPATHI (SMT.) Vs. STATE OF UTTAR PRADESH AND OTHERS
December 2, 1986
BENGALI BABOO YADAV & ANR. Vs. COMMISSIONER OF INCOME TAX & ORS.
March 29, 1986
BENGALI BABOO YADAY Vs. COMMISSIONER OF INCOME TAX
July 29, 1986
BHAGWAN BUX SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION SULTANPUR
September 15, 1986
BHAGWAN SARASWAT Vs. STATE BANK OF INDIA, KANPUR
May 23, 1986
BHAGWANT Vs. SUB DIVISIONAL MAGISTRATE HATA DISTRICT DEARIA
August 28, 1986
BHAGWAT SWARUP Vs. STATE OF U.P. AND OTHERS
December 12, 1986
BHAGWATI Vs. STATE OF U P
August 25, 1986
BHAIRON PRASAD Vs. HARGOVIND GUPTA
December 10, 1986
BHAIRON PRASAD Vs. HARGOVIND GUPTA
December 18, 1986
BHAIYA HARDEO SINGH Vs. SHAMBHU NATH SINGH
December 4, 1986
BHAIYA RAM AND ANOTHER Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, PRATAP
August 22, 1986
BHANGI SINGH Vs. STATE OF U.P. AND ORS.
February 25, 1986
BHARAT ELECTRICALS Vs. UNION OF INDIA UOI
January 28, 1986
BHARAT LAL SINGH Vs. DISTRICT MAGISTRATE BANDA
September 9, 1986
BHARAT PRASAD TEWARI Vs. SIXTH ADDL. D.J. AND ORS.
April 10, 1986
BHARAT SYRINGE WORKS COMMISSIONER OF SALES TAX Vs. COMMISSIONER OF SALES TAXBHARAT SYRINGE WORKS
August 29, 1986
BHARSA Vs. STATE OF U P
May 23, 1986
BHARTI RAJ Vs. SUMESH SACHDEO
January 22, 1986
BHOLA NATH Vs. MOHAMMAD IBRAHIM
September 20, 1986
BHOPAL SINGH Vs. MANAGING DIRECTOR, U.P.S.R.T. CORP. AND OTHERS
September 10, 1986
BHUPAL SINGH Vs. STATE OF U P
March 25, 1986
BHUPENDRA VIKRAM SINGH Vs. SURENDRA KUMAR SEHGAL
April 24, 1986
BIR CHAND Vs. GURDEV SINGH
February 7, 1986
BISHAMBHAR NATH KANAUJIA Vs. STATE OF UTTAR PRADESH
March 3, 1986
BISHWANATH PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
September 18, 1986
BISRAM Vs. STATE
January 14, 1986
BITOLI DEVI Vs. DISTRICT MAGISTRATE (ADHYAKSHA ZILA PARISHAD), SHAHJAHANPUR AND OTHERS
February 19, 1986
BRAHM SINGH Vs. STATE OF U P
May 5, 1986
BRAHMA DEO AND ORS. Vs. BOARD OF REVENUE AND ANR.
July 18, 1986
BRAMHANAND RAI Vs. DIRECTOR OF CONSOLIDATION GHAZIPUR
January 29, 1986
BRIJ BIHARI Vs. STATE OF U P
June 23, 1986
BRIJ BIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT CAMP
August 8, 1986
BRIJ KISHORE Vs. STATE OF U.P. AND OTHERS
December 19, 1986
BRIJ KISHORE SHUKLA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
March 13, 1986
BRIJ MOHAN Vs. STATE
August 29, 1986
BUDHA Vs. STATE
September 22, 1986
CHANAN SHAH Vs. KULDIP SINGH
February 20, 1986
CHANDI DUTTA GOSWAMI Vs. PANCHAYAT DHARA BADA MIYANAN, KANKHAL AND OTHERS
February 14, 1986
CHANDRA KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
January 24, 1986
CHANDRAWATI Vs. U.P. STATE ELECTRICITY BOARD
August 8, 1986
CHANDRIKA PRASAD YADAV Vs. STATE OF U.P. AND ORS.
March 3, 1986
CHANDRIKA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD, CAMP AT FATEHPUR, AND OTHERS
August 22, 1986
CHHEDA LAL Vs. UJIAREY LAL
January 27, 1986
CHHEDI AND OTHERS Vs. ADDITIONAL COMMISSIONER, LUCKNOW DIV. AND OTHERS
March 7, 1986
CHHOTEY LAL Vs. SATISH CHAND AND OTHERS
February 17, 1986
CHHOTEY LAL GUPTA Vs. UNION OF INDIA
September 9, 1986
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. KEDAR NATH YADAV
September 20, 1986
CHRISTOPHAR MADHAI AND ORS. Vs. STATE OF U.P. AND ORS.
May 20, 1986
CHUNNI LAL Vs. CHHOTEY
November 5, 1986
CHUNNILAL Vs. STATE OF U P
August 20, 1986
CO-OPERATIVE TEXTILE MILL LTD Vs. LABOUR COURT U.P
September 18, 1986
COLLECTOR CENTRAL EXCISE NORTH U P COLLECTORATE Vs. PYRITES PHOSPHATES AND CHEMICALS LIMITED
July 29, 1986
COLLECTOR OF CENTRAL EXCISE Vs. SRIRAM PISTONS AND RINGS
September 10, 1986
COMMISSINOER OF SALES TAX Vs. HABIB KHAN
November 6, 1986
COMMISSIONER OF GIFT TAX Vs. YASHODA DEVI KEDIA SMT
December 1, 1986
COMMISSIONER OF GIFT TAX Vs. HASAN MUMTAZ
December 16, 1986
COMMISSIONER OF INCOME TAX Vs. HARI NATH AND CO
December 16, 1986
COMMISSIONER OF INCOME TAX Vs. MODIPAN LIMITED
August 7, 1986
COMMISSIONER OF INCOME TAX Vs. KRAFT PLACE
September 25, 1986
COMMISSIONER OF INCOME TAX Vs. JASWANT SUGAR MILLS LIMITED
October 16, 1986
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL BANSAL AND SONS
September 2, 1986
COMMISSIONER OF INCOME TAX Vs. RAM KRIPAL TRIPATHI
September 2, 1986
COMMISSIONER OF INCOME TAX Vs. NARAIN SINGH DAS
September 4, 1986
COMMISSIONER OF INCOME TAX Vs. RADHA SWAMI SATSANG
September 19, 1986
COMMISSIONER OF INCOME TAX Vs. PRAKASH KHANDSARI UDYOG
August 28, 1986
COMMISSIONER OF INCOME TAX Vs. J K JUTE MILL CO
July 30, 1986
COMMISSIONER OF INCOME TAX Vs. C P HANDA
August 7, 1986
COMMISSIONER OF INCOME TAX Vs. JANRUDHAN DAS DECD
August 20, 1986
COMMISSIONER OF INCOME TAX Vs. U P HOTELS
August 4, 1986
COMMISSIONER OF INCOME TAX Vs. MURTI DEVI PRADEEP KUMAR
August 4, 1986
COMMISSIONER OF INCOME-TAX Vs. PREMIER TRADERS
August 6, 1986
COMMISSIONER OF INCOME-TAX Vs. J K COTTON SPINNING AND WEAVING MILLS CO LTD
July 21, 1986
COMMISSIONER OF INCOME-TAX Vs. LAXMI SUGAR AND OIL MILLS LTD
September 2, 1986
COMMISSIONER OF INCOME-TAX Vs. MODI PAN LTD
September 9, 1986
COMMISSIONER OF INCOME-TAX Vs. JASWANT SUGAR MILLS LTD
October 16, 1986
COMMISSIONER OF INCOME-TAX Vs. LALLS INTERNATIONAL
September 25, 1986
COMMISSIONER OF INCOME-TAX Vs. NARESH CHANDRA BHARGAVA
September 30, 1986
COMMISSIONER OF INCOME-TAX Vs. HARI RAM SRI RAM
October 15, 1986
COMMISSIONER OF SALES TAX Vs. MODI INDUSTRIES LTD
October 23, 1986
COMMISSIONER OF SALES TAX Vs. SHARAT QUIRIO STORE
November 10, 1986
COMMISSIONER OF SALES TAX Vs. SWADESHI METAL WORKS
July 30, 1986
COMMISSIONER OF SALES TAX Vs. RAMA INDUSTRIES
August 5, 1986
COMMISSIONER OF SALES TAX Vs. R L VIRENDRA AND CO
August 8, 1986
COMMISSIONER OF SALES TAX Vs. INDIAN TURPENTINE AND ROSIN CO LTD
January 15, 1986
COMMISSIONER OF SALES TAX Vs. GANESH FLOUR MILLS COMPANY LIMITED
January 8, 1986
COMMISSIONER OF SALES TAX Vs. GANESH INT UDYOG
December 9, 1986
COMMISSIONER OF WEALTH TAX Vs. VISHNU CHAUBEY
March 21, 1986
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA VIBHUTI NARAIN SINGH
July 9, 1986
COMMISSIONER OF WEALTH TAX Vs. VISHNU CHAUBEY
July 21, 1986
COMMISSIONER OF WEALTH-TAX Vs. SARDARA SINGH
July 25, 1986
COMMISSIONER SALES TAX Vs. NORTHERN BRIGHT STEEL AND WIRE
July 21, 1986
COMMISSIONER SALES TAX Vs. PURI SONS
September 15, 1986
COMMISSIONER SALES TAX Vs. ELECTRO INDIA LTD
January 21, 1986
COMMISSIONER SALES TAX Vs. PRAMOD AND COMPANY
October 21, 1986
COMMISSIONER SALES TAX Vs. GIRDHARI LAL FOOTBALL MAKER
October 21, 1986
COMMISSIONER SALES TAX Vs. GAYA PRASAD ANIL KUMAR
September 23, 1986
COMMISSIONER SALES TAX Vs. PRAVIN CHEMICALS INDUSTRIES
December 19, 1986
COMMITTEE OF MANAGEMENT BABA DASS DEGREE COLLEGE Vs. STATE OF U P
October 22, 1986
COMMITTEE OF MANAGEMENT JAN SAHYOGI INTERMEDIATE COLLEGE THROUGH MANAGER Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
February 7, 1986
COMMITTEE OF MANAGEMENT OF HARSHESHWAR NATH SANSKRIT PATHSHALA SAMITI, BRAHMAN PATTI, P.O. DEEH BHIEN, DISTRICT FAIZABAD AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION (SANSKRIT), EDUCATION DIRECTORATE, U.P., ALLAHABAD AND OTHERS
February 25, 1986
COMMITTEE OF MANAGEMENT OF STATE HANDICRAFTS AND INDUSTRIAL CO Vs. RAVINDRA GUPTA AND OTHERS
October 1, 1986
COMMITTEE OF MANAGEMENT RASTRYA SHRAMIK UCHATTAR MADHYAMIK VIDYALAYA, FIROZABAD, AGRA Vs. D. I. O. S AND OTHERS
July 30, 1986
COMMITTEE OF MANAGEMENT, GANDHI UCHCHTAR MADHYAMIK VIDYALAYA, MUBARAKPUR, DISTRICT AZAMGARH AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION, GORAKHPUR AND OTHERS
February 5, 1986
CONTROLLER OF ESTATE DUTY Vs. G N KHANNA
December 16, 1986
CONTROLLER OF ESTATE DUTY Vs. MAHARANI RAJ LAXMI DEVI
December 16, 1986
CONTROLLER OF ESTATE DUTY Vs. HARISH CHANDRA SMT S
September 24, 1986
CONTROLLER OF ESTATE DUTY Vs. SHIV PURAN LAL GULATI
October 13, 1986
CONTROLLER OF ESTATE DUTY Vs. MAHARANI RAJ LAKSHMI KUMARI DEVI
December 1, 1986
CONTROLLER OF ESTATE DUTY Vs. RAM SARAN DAS
August 29, 1986
CONTROLLER OF ESTATE DUTY Vs. RAM SARAN DAS
August 2, 1986
CORPORATION OF INDIA Vs. KARNAIL SINGH
July 25, 1986
D.K. SINGH AND OTHER Vs. PRINCIPAL MOTILAL NEHRU COLLEGE ALLAHABAD AND OTHERS
July 24, 1986
DABUR S K BURMAN PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
July 25, 1986
DABUR S K BURMAN PRIVATE LIMITED Vs. STATE OF U P
October 15, 1986
DAN BAHADUR SINGH Vs. MANAGEMENT COMMITTEE OF TALUQDARS COLLEGE LUCKNOW AND OTHERS
October 21, 1986
DARUL ULUM ISLAMIA AND ORS. Vs. THE CIVIL JUDGE AND ORS.
January 21, 1986
DAYARAM Vs. STATE OF U P
May 16, 1986
DEBI LAL AGARWAL Vs. U.P. STATE SUGAR CORPORATION LIMITED AND ANR.
March 18, 1986
DEO SHARAN MISRA Vs. COMMISSIONER AND ORS.
February 3, 1986
DEOKI NANDAN AGARWAL Vs. UNION OF INDIA
May 16, 1986
DESH RICE OIL AND FLOUR MILL Vs. COMMISSIONER OF SALES TAX
August 13, 1986
DEV PRAKASH JAISWAL Vs. DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND ANOTHER
February 12, 1986
DEVEUDRA KUMAR GARG AND ANR. Vs. STATE OF U.P. AND ANR.
September 9, 1986
DEVI KISHAN DAS Vs. RAM DAYAL
December 18, 1986
DEVI PRASAD MISRA Vs. THE II ADDITIONAL DISTRICT JUDGE AND ORS.
January 9, 1986
DHAMPUR SUGAR MILLS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
September 23, 1986
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER SALES TAX
August 25, 1986
DHAN RAJI Vs. NEW INDIA INSURANCE CO
January 6, 1986
DHARAM DAS AND ANOTHER Vs. THE PRESCRIBED AUTHORITY, VARANASI AND OTHERS
October 14, 1986
DHARAMPAL TYAGI Vs. ANIL KUMAR
March 17, 1986
DHARMATMA SARAN KOTHIWAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 10, 1986
DHARMENDRA KUMAR Vs. VICE CHANCELLOR KANPUR UNIVERSITY
March 24, 1986
DIGVIJAI TEWARI Vs. RAKESH PRASAD PATHAK
March 19, 1986
DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, ALLAHABAD AND ANOTHER Vs. LABOUR COURT, ALLAHABAD AND ANOTHER
February 24, 1986
DR. (MISS.) PIYALI BHATTACHARYA Vs. STATE OF U.P. AND OTHERS
November 10, 1986
DR. (MRS.) SUDHA ASTHANA Vs. KANPUR UNIVERSITY AND OTHERS
September 4, 1986
DR. ANARAG MATHUR Vs. STATE OF U.P. AND OTHERS
August 25, 1986
DR. DEEPAK KUMAR Vs. THE DISTRICT JUDGE AND ORS.
January 30, 1986
DR. SHUSHMA MISRA Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION AND OTHERS
October 21, 1986
DR. SUSHMA MISRA Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION AT ALLAHABAD
August 22, 1986
DR. VIJAI KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
February 3, 1986
DR. VIJAY TYAGI Vs. PRINCIPAL L.L.R.M. MEDICAL COLLEGE AND ANR.
February 25, 1986
DUDH NATH DUBEY Vs. DISTRICT JUDGE AND ORS.
July 9, 1986
DUJAI BAI Vs. STATE OF U.P.
February 14, 1986
ECONOMIC TRANSPORT CORPORATION Vs. COMMISSIONER OF SALES TAX
February 5, 1986
ELKA BIR Vs. SURESH CHANDRA BIR
August 29, 1986
ESSENTIAL SERVICES AND CONSUMERS ASSOCIATION Vs. JAL SANSTHAN
December 3, 1986
FABCON Vs. INDUSTRIAL ENGINEERING CORPN
February 17, 1986
FEDDERS LLOYD CORPORATION PVT LTD Vs. COMMISSIONER SALES TAX
February 25, 1986
FIROJ ALAM KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 5, 1986
G B GUPTA Vs. STATE OF U P
January 27, 1986
GAJE SINGH Vs. STATE OF U.P. AND OTHERS
August 7, 1986
GAJODHAR Vs. STATE OF U P
February 26, 1986
GAJPATI PRASAD PALL Vs. CHANDRIKA AND OTHERS
January 30, 1986
GAMA Vs. STATE OF UTTAR PRADESH
July 18, 1986
GANESH JEWELLERS Vs. COMMISSIONER SALES TAX
January 31, 1986
GANESH PRASAD ALIAS GUJJAN Vs. RAJA RAM
November 6, 1986
GANGA PRASAD Vs. STATE OF UTTAR PRADESH
July 24, 1986
GANGA PRASAD AND MAKHAN LAL Vs. COMMISSIONER OF SALES TAX
July 31, 1986
GANGA RAM NAGAR Vs. STATE OF UTTAR PRADESH
August 23, 1986
GANGA SAHAI Vs. JAI PRAKASH
September 1, 1986
GAUTI BANDHU Vs. COMMISSIONER OF SALES TAX
August 4, 1986
GAYA DIN Vs. U P STATE
January 20, 1986
GAYA PRASAD PANDEY Vs. DISTRICT JUDGE
August 26, 1986
GAYA RAM PANDEY Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION, ALLAHABAD AND ORS.
October 1, 1986
GAYA RAM PANDEY Vs. U P HIGHER EDUCATION SERVICES COMMISSION
October 23, 1986
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSISTANT COLLECTOR ALLAHABAD DIVISION
January 6, 1986
GOMATI PRASAD VERNIA Vs. THE STATE OF U.P. AND OTHERS
March 4, 1986
GOND ADIVASI SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
February 6, 1986
GOPAL KRISHNA AWASTHI Vs. THE DISTRICT JUDGE AND ORS.
January 10, 1986
GORAKH NATH UPADHYA Vs. STATE OF U.P. AND ORS.
January 22, 1986
GOVIND AND ORS. Vs. THE SUB-DIVISIONAL OFFICER AND ORS.
January 28, 1986
GOVIND NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS
July 8, 1986
GRAMIN BHATTA UDYOG SANGH Vs. COMMISSIONER SALES TAX
August 18, 1986
GULAB CHANDRA PANDEY Vs. STATE OF U.P. AND ORS.
February 26, 1986
GUPTA SALES AGENCY Vs. SALES TAX OFFICER CHECK POST MOBILE SQUAD
August 22, 1986
GURDAYAL SINGH MITTAL Vs. UNION OF INDIA
February 14, 1986
GYAN CHANDRA Vs. 2ND ADDL DIST JUDGE KANPUR
February 19, 1986
GYANENDRA PRAKASH SANGAL Vs. FIRST ADDL. D.J., MUZAFFARNAGAR AND OTHERS
July 23, 1986
GYANWARI Vs. JAI SINGH
January 23, 1986
H L KUMAR Vs. II ADDITIONAL DISTRICT JUDGE LUCKNOW
October 17, 1986
H.N. JAIN Vs. RAJENDRA SHAHNI
August 4, 1986
HABIB UL RAHMAN Vs. IST ADDL DISTRICT JUDGE BIJNOR
July 29, 1986
HAD RAM TEWARI Vs. RAM TEWARI
January 2, 1986
HANIF Vs. STATE OF U P
October 23, 1986
HANS RAJ SHARMA Vs. I ADDL. DISTRICT JUDGE AND ORS.
March 19, 1986
HAR MAHENDRA SINGH Vs. SARDAR JEEWAN SINGH AND ORS.
November 24, 1986
HAR NARAIN Vs. VINOD KUMAR
October 15, 1986
HAR SHARAN VARMA Vs. UNION OF INDIA
May 23, 1986
HARD PRASAD AND ANR. Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ANR.
May 16, 1986
HARENDRA Vs. STATE
October 14, 1986
HARI KUMAR AVASTHI Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ORS.
April 25, 1986
HARI OIL AND GENERAL MILLS Vs. STATE OF U P
October 22, 1986
HARI RAM Vs. DHARM PRAKASH
February 14, 1986
HARI SHANKER DWITEDI Vs. BOARD OF REVENUE THROUGH ITS SECRETARY AND ANR.AND ANR.
August 12, 1986
HARISH CHANDRA SAXENA ALIAS HARI BABU Vs. VIRENDRA PRASAD GUPTA AND ANOTHER
August 8, 1986
HARIYANA STEEL SUPPLY COMPANY Vs. COMMISSIONER OF SALES TAX
July 23, 1986
HINDUSTAN BURLAP Vs. UNION OF INDIA UOI
October 1, 1986
HINDUSTAN GENERAL INSURANCE Vs. RATAN MOHAN DHAMA
February 25, 1986
HIRA LAL PANDEY Vs. STATE OF UTTARPRADESH
November 10, 1986
HIRA LAL SWAMI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
January 15, 1986
HUSAINI DHOBI Vs. SECOND ADDL. D.J., LUCKNOW AND ANOTHER
July 21, 1986
ICE AND GENERAL MILLS Vs. STATE OF U.P.
December 18, 1986
ILAM SINGH Vs. COMMISSIONER MEERUT DIVISION
August 25, 1986
IN RE: VIKRAMADITYA SINGH Vs. STATE
February 19, 1986
INCOME TAX OFFICER Vs. SHIV OM VARSHNEY
August 18, 1986
INDO LUBE REFINERIES Vs. SALES TAX OFFICER
September 23, 1986
INDRA NARAIN Vs. STATE OF U P
April 30, 1986
INDRA PATI SINGH Vs. STATE OF U P
February 14, 1986
INDRA PRAKASH SITA RAM Vs. COMMISSIONER SALES TAX
July 22, 1986
IQRAR AHMAD ALIAS AKHLAQ AHMAD Vs. SUPERINTENDENT OF CENTRAL JAIL
August 7, 1986
ISHWARI KHETAN SUGAR MILLS LTD Vs. UNION OF INDIA UOI
August 12, 1986
IZHAR HUSAIN Vs. SARASWATI DEVI
April 23, 1986
J. K. JUTE MILL MAZDOOR PANCHAYAT AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 22, 1986
JAFAR ALI Vs. SMT. RAJ RANI
February 19, 1986
JAFAR ALI SAHEB ALI Vs. UNION OF INDIA UOI
January 17, 1986
JAGAN LAL SHIV CHARAN DAS Vs. COMMISSIONER SALES TAX
July 21, 1986
JAGANNATH MANNI LAL Vs. COMMISSIONER OF SALES TAX
July 25, 1986
JAGANNATH PRASAD Vs. IV ADDL. DISTRICT JUDGE AND ORS.
January 24, 1986
JAGANNATH PRASAD Vs. DIST JUDGE ALLAHABAD
November 10, 1986
JAGARDEO Vs. BOARD OF REVENUE AND ORS.
July 14, 1986
JAGDEO SAHAI Vs. UNION OF INDIA
December 10, 1986
JAGDISH NARAIN SHASTRI Vs. BASIC SHIKSHA PRISHAD AND ORS.
August 7, 1986
JAGDISH PRASAD DIXIT Vs. STATE OF U P
October 23, 1986
JAGDISH SARAN MISRA Vs. YOGESH SHANKER SHUKLA AND ORS.
September 22, 1986
JAGWANSH KUMAR Vs. UNION OF INDIA
September 30, 1986
JAHAN SINGH Vs. THE DISTRICT MAGISTRATE, FARRUKHABAD AND OTHERS
July 25, 1986
JAI KRISHNA AGARWAL Vs. REGIONAL P F COMMISSIONER
July 18, 1986
JAI MAL SINGH Vs. STATE OF U P
October 28, 1986
JAIBIR Vs. STATE OF U P
September 23, 1986
JAIBIR AND ORS. Vs. STATE
October 23, 1986
JAMUNA PRASAD GUR PRASAD Vs. COMMISSIONER OF INCOME TAX
January 24, 1986
JAMUNA SINGH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 10, 1986
JEODHAN RAI Vs. RAM LAGAN TEWARITL
December 3, 1986
JHANSI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1986
JOTI PRASAD Vs. RAMESHWAR NATH
October 23, 1986
JUGENDRA SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
December 5, 1986
JUMMAN BAKSH Vs. STATE OF U P
October 30, 1986
JWALA PRASAD Vs. MEENA DEVI
January 20, 1986
K. S. BAJPAI, ADVOCATE Vs. DISTRICT MAGISTRATE LUCKNOW AND OTHERS
February 20, 1986
K.M. RUBI AND ORS. Vs. HAYAT MOHAMMAD AND ORS.
February 5, 1986
KAILASH CHANDRA AND ORS. Vs. LALTA PRASAD AND ORS.
July 29, 1986
KALI PRASAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 1986
KALLUMAL AND ORS Vs. STATE
March 14, 1986
KAMAL KUMAR GUPTA Vs. DISTRICT JUDGE SAHJAHNPUR
December 19, 1986
KAMAL REGMI SHARMA Vs. NEPAL BANK LIMITED
October 14, 1986
KASHI NATH GUPTA Vs. DEVI LAL
September 29, 1986
KHALIL Vs. III ADDL. DISTRICT JUDGE, HARDOI
September 23, 1986
KHALIL AHMED Vs. STATE OF U P
March 5, 1986
KHURSHID GAUHAR Vs. SIDDIQUNNISA
January 22, 1986
KISHAN CHANDRA Vs. COMMISSIONER OF INCOME TAX
September 9, 1986
KISHAN LAL Vs. CHHOTEY LAL
August 6, 1986
KISHORI ALIAS LALOO Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
December 11, 1986
KISHORI NANDAN SRIVASTAVA Vs. U.P. STATE ROAD TRANSPORT
July 30, 1986
KISHUN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
September 10, 1986
KM SURAJ SRIVASTAVA Vs. STATE OF U P AND ANR
December 18, 1986
KM. MANJU PATHAK Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE, EDUCATION, U P., THROUGH THE SECRETARY
November 5, 1986
KRISHNA DUTT SINGH Vs. STATE OF U.P. AND ORS.
March 12, 1986
KRISHNA KUMAR PANDEY Vs. U .P. HIGHER EDUCATION SERVICE COMMISSION, AT ALLAHABAD AND OTHERS
December 17, 1986
KRISHNA MORARI RASTOGI Vs. THE DISTRICT JUDGE AND ORS.
August 25, 1986
KRISHNA RICE AND OIL MILLS Vs. COMMISSIONER OF SALES TAX
February 10, 1986
KRISHNAWATI DEVI Vs. SUGIA
September 30, 1986
KULDEEPAK Vs. STATE OF U.P. AND OTHER
October 13, 1986
KUMAR FUELS Vs. STATE OF UTTAR PRADESH
February 20, 1986
KUMAR RANANJAY SINGH Vs. SECRETARY, BOARD OF H.S. AND INTER EDUCATION
December 9, 1986
KUMARI KAVITA SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
December 4, 1986
KUNJ BIHARI LAL SURAJ MAL Vs. COMMISSIONER SALES TAX
November 10, 1986
KUNWAR GULAB SINGH ADVOCATE Vs. ZILA POORTI ADHIKARI (RENT CONTROL OFFICER) AND OTHERS
December 15, 1986
L I C OF INDIA CENTRAL OFFICE AT BOMBAY Vs. S P ARYA
February 10, 1986
LAKHENDRA SINGH Vs. GANGA KISAN SAHKARI CHINI MILLS AND OTHERS
October 1, 1986
LAKHMIR SINGH Vs. UNION OF INDIA
August 7, 1986
LAKSHMAN RAM KUSHWAHA Vs. COMMITTEE OF MANAGEMENT SADHAN SAHAKARI
March 12, 1986
LAKSHMI ICE MILLS Vs. EXECUTIVE ENGR E M DIVIN MUZAFFARNAGAR
July 23, 1986
LALA RAM Vs. STATE
February 25, 1986
LALDAS SAHU Vs. STATE OF UTTAR PRADESH
December 12, 1986
LALMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
July 22, 1986
LALMAN INDUSTRIES Vs. COMMISSIONER SALES TAX
July 30, 1986
LAXMI DEVI Vs. STATE OF U P
October 15, 1986
LAXMI NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
August 29, 1986
LAXMI NARAYAN VERMA Vs. THE STATE OF U. P. AND OTHERS
December 3, 1986
LOHIA MACHINES LTD Vs. UNION OF INDIA UOI
November 10, 1986
M.N. PANDEY Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA
July 25, 1986
M/S HEALTHWAYS DAIRY PRODUCT CO., (REGISTERED) Vs. LICENCING AUTHORITY/MILK COMMISSIONER, UTTAR PRADESH, JAWAHAR BHAWAN, LUCKNOW AND OTHERS
April 29, 1986
M/S. RAM NIWAS HARISH CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 7, 1986
MADAN GOPAL NIGAM Vs. K.C. RASTOGI AND OTHERS
April 24, 1986
MADAN LAL AGRAWAL Vs. STATE OF U.P.
September 20, 1986
MADHAO SARAN Vs. INSPECTING ASSISTANT COMMISSIONER
March 6, 1986
MADHURI SINGH Vs. STATE OF U.P. AND OTHERS
December 16, 1986
MAHABEER Vs. STATE OF U P
January 17, 1986
MAHABIR INDUSTRIES Vs. STATE OF U P
February 6, 1986
MAHABIR PRASAD ALIAS MANNI LAL Vs. MUNSIF HAVELI AND ORS.
January 30, 1986
MAHADEO PRASAD JAGANNATH PRASAD Vs. DISTRICT JUDGE MIRZAPUR
September 17, 1986
MAHADEO TRADERS Vs. COMMISSIONER OF SALES TAX
August 25, 1986
MAHANT GURMUKH DAS Vs. BHUPAL SINGH
October 20, 1986
MAHARAJ SINGH AND OTHERS Vs. GORIYA AND OTHERS
February 19, 1986
MAHEND MOHAN GUPTA Vs. R.P. SINHA AND OTHER
July 15, 1986
MAHENDRA Vs. STATE OF U P
July 23, 1986
MAHENDRA KUMAR JAIN Vs. STATE OF U P
January 21, 1986
MAHENDRA KUMAR JAIN Vs. STATE OF U P
December 8, 1986
MAHENDRA PRATAP RAI Vs. STATE OF U.P. AND OTHERS
January 28, 1986
MAHENDRA PRATAP SINGH Vs. STATE
January 9, 1986
MAHENDRA SINGH Vs. TEJ RAM SINGH
October 28, 1986
MAHESH Vs. UNION OF INDIA
May 6, 1986
MAHESH CHANDRA PALIWAL Vs. COLLECTOR AND D.M.
August 13, 1986
MAHESH LALWANI Vs. UTTAM SINGH
December 12, 1986
MAHESHWARI Vs. STATE OF U P
December 17, 1986
MAHRAJI Vs. STATE OF U P
March 6, 1986
MAHTAB BEGUM Vs. ANSAR AHMAD
February 10, 1986
MAKHALI WINE STORE Vs. COMMISSIONER OF SALES TAX
July 25, 1986
MAMOLA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION
March 20, 1986
MANAGEMENT COMMITTEE OF RAJA MAHENDRA PRATAP VIDYALAYA, GORKULL, NARSAN SAHARANPUR Vs. DEPUTY INSPECTOR OF SCHOOL AND OTHERS
September 17, 1986
MANGAL SEN JAI KUMAR Vs. COMMISSIONER OF SALES TAX
September 23, 1986
MANJU RANI SETH Vs. COMMISSIONER OF INCOME TAX
July 30, 1986
MANOHAR SINGH Vs. RATAN LAL SRIVASTAVA
October 29, 1986
MANOJ KUMAR SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AND OTHERS
November 4, 1986
MANRAJI Vs. BARKOO
November 11, 1986
MASHOOQ Vs. STATE OF UTTAR PRADESH
August 6, 1986
MASHOOQ AHMAD Vs. STATE OF UTTAR PRADESH
February 19, 1986
MATLOOB AHMAD Vs. SUB-DIVISIONAL OFFICER AND ANR.
September 15, 1986
MATRU SINGH Vs. STATE OF U P
March 20, 1986
MIJJAN Vs. IIND ADDITIONAL DISTRICT JUDGE
September 5, 1986
MIRZA SALIG BEG Vs. STATE OF U P
October 28, 1986
MISS KAUSAR EFFENDI Vs. GORAKHPUR UNIVERSITY THROUGH REGISTRAR AND ORS.
May 21, 1986
MITRA PRAKASHAN (PRIVATE), LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
September 29, 1986
MODI INDUSTRIES LTD Vs. U P S E BOARD
January 16, 1986
MOHAMMAD AMANAT Vs. STATE OF U P
August 22, 1986
MOHAMMAD KHALIL Vs. EXCISE COMMISSIONER U.P. AND ORS.
August 29, 1986
MOHAMMAD SHAFI ULLAH ANSARI Vs. STATE OF U P
February 19, 1986
MOHAMMAD YAMEEN Vs. ADHIKSHAK JANPAD KARAGAR
August 26, 1986
MOHAMMAD YUSUF Vs. IIND ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
October 20, 1986
MOHAN MEAKIN LTD Vs. STATE OF UTTAR PRADESH
May 14, 1986
MOHANLAL CHEDILAL Vs. COMMISSIONER SALES TAX
February 4, 1986
MOHD SHAHID Vs. STATE OF U P
January 17, 1986
MOHD YUSUF Vs. AHMAD MIYA
August 18, 1986
MOHD. ARSHAD Vs. MOHD. AZHAR
January 27, 1986
MOHD. SALEEM Vs. REGIONAL TRANSPORT AUTHORITY
July 22, 1986
MOHINDER Vs. STATE OF U P
January 7, 1986
MOOL CHAND Vs. IV ADDITIONAL DISTRICT JUDGE AND ORS.
May 16, 1986
MOOL CHAND Vs. IST ADDITIONAL DISTRICT JUDGE, KHERI
July 18, 1986
MOOL CHAND SINGH Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
October 15, 1986
MOTI LAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 1986
MST. JAGEIYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS.
July 15, 1986
MUKHTAR SINGH VERMA Vs. STATE OF U.P. AND ANR.
August 5, 1986
MUNICIPAL BOARD THROUGH DISTRICT ELECTIVE OFFICER Vs. THE APPELLATE AUTHORITY AND ADDITIONAL LABOR COMMISSIONER AND ORS.
February 21, 1986
MUNNA LAL Vs. MANOHAR AND ORS.
October 23, 1986
MUNNEY KHAN Vs. KALLOO SINGH AND ORS.
February 12, 1986
MUNNI LAL Vs. PHUDDI SINGH
March 12, 1986
MUNNI LAL VINOD KUMAR Vs. SALES TAX OFFICER
February 6, 1986
MURLI PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 11, 1986
MUZAFFAR Vs. STATE OF U P
August 21, 1986
N F CHAND Vs. STATE OF UTTAR PRADESH
August 23, 1986
NAGAR SWASTHYA ADHIKARI Vs. OM PRAKASH
March 17, 1986
NAHARWAR ENGINEERING WORKS Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
October 15, 1986
NAIK RATAN BAHADUR RAI Vs. STATION COMMANDER DEHRADUN
August 21, 1986
NANAK SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
January 30, 1986
NANHEE DEVI Vs. SUMITRA DEVI
December 4, 1986
NANHEY LAL Vs. STATE OF U P
January 10, 1986
NARAYAN YADAV Vs. STATE OF U P
September 15, 1986
NARENDRA BAHADUR SINGH Vs. THE DISTT. INSPECTOR OF SCHOOLS AND ANR.
March 5, 1986
NARENDRA KUMAR Vs. 7TH ADDITIONAL DISTRICT JUDGE MEERUT
December 1, 1986
NARESH CHANDRA SRIVASTAVA Vs. SCOOTERS INDIA, LTD., LUCKNOW, AND ANOTHER
May 1, 1986
NARVDESHWAR TIWARI Vs. STATE OF UTTARPRADESH
October 27, 1986
NATH SARAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
February 18, 1986
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF SALES TAX
July 31, 1986
NATIONAL TEXTILE CORPORATION U P LTD Vs. ADDITIONAL LABOUR COMMISSIONER
October 29, 1986
NATTHA RAM Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
April 16, 1986
NAULAKH Vs. STATE OF U P
July 30, 1986
NAVNEET PRIYA DASS Vs. ASSISTANT VALUATION OFFICER
February 7, 1986
NEW INDIA ASSURANCE CO. LTD Vs. NANKI DEVI
February 24, 1986
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. ASHWINI KUMAR SRIVASTAVA
January 24, 1986
NIADAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
September 30, 1986
NIRMAL KUMAR GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
October 30, 1986
NOOR MOHAMMAD KHAN Vs. STATE
May 21, 1986
NOORU Vs. STATE OF U P
October 23, 1986
OM PARKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
August 30, 1986
OM PRAKASH SHARMA Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ORS.
January 27, 1986
OMPRAKASH GOEL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
October 22, 1986
ONKAR NATH PANDEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
December 5, 1986
OUDH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX
October 28, 1986
PABBAR RAM Vs. BHAGWAN DAS
July 28, 1986
PADAM DUTT Vs. ZILA PARISHAD PITHORAGARH
September 19, 1986
PAN SINGH Vs. STATE OF U P
August 23, 1986
PANDIT RESTAURANT Vs. STATE OF U P
September 5, 1986
PARAM SUKH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, JALAUN AT ORAI
July 14, 1986
PARMESHWAR DAS SAXENA Vs. DISTRICT JUDGE LUCKNOW
July 24, 1986
PATAN LAL Vs. SUKHRANI DEVI
February 19, 1986
PATEH MOHD Vs. STATE OF U P
August 22, 1986
PAWAN KUMAR SINGH Vs. PRINCIPAL, D.A.V. SNATAKOTTAR MAHAVIDYALAYA, AZAMGARH AND OTHERS
February 12, 1986
PERM SHANKER TRIPATHI Vs. THE FIRST ADDITIONAL DISTRICT JUDGE AND ORS.
February 19, 1986
PHIRAY Vs. STATE
September 18, 1986
PHIRAYA LAL Vs. II ADDITIONAL DISTRICT JUDGE GHAZIABAD
December 18, 1986
PHOOLSON FOUNDRY WORKS Vs. UNION OF INDIA UOI
October 27, 1986
PRABHU DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
September 1, 1986
PRAKASH AWASTHI Vs. STATE OF U P
January 7, 1986
PRAKASH CHAND HARBALA Vs. DISTRICT MAGISTRATE ALMORA AND OTHERS
September 10, 1986
PRAKASH SRIVASTAVA Vs. MANHGI LAL AND ANR.
February 25, 1986
PRAMOD KUMAR SAXENA Vs. STATE
August 18, 1986
PRATAP NARAIN JAISWAL Vs. COMMISSIONER OF INCOME TAX
August 12, 1986
PRATAP NARAIN KUREEL Vs. STATE
May 8, 1986
PRATAP SINGH Vs. STATE OF U P
September 22, 1986
PREM NARAIN KHURANA Vs. COMMISSIONER OF INCOME TAX
September 8, 1986
PREM PAL SHASTRI Vs. RAMESH CHANDRA YADAV
October 15, 1986
PRERNA GUPTA Vs. LUCKNOW UNIVERSITY AND OTHERS
October 22, 1986
PROMOSTYLE EXPORTS Vs. ASSISTANT COMMISSIONER CHECK POST SALES TAX
March 12, 1986
PULLOO JAIDEV Vs. STATE OF U P
January 10, 1986
PULLU SINGH Vs. TEERATH RAJ
November 6, 1986
PURAN Vs. STATE
April 30, 1986
PURSHOTTAM DASS TANDON Vs. STATE OF U P LUCKNOW
March 25, 1986
PYARE LAL PANDEY Vs. THE COMMISSIONER AND ANR.
July 31, 1986
R C GUPTA and SONS Vs. STATE OF UTTAR PRADESH
January 9, 1986
R K SHUKIA Vs. STATE OF U P
February 25, 1986
R.P. TEWARI Vs. COMMISSIONER, SALES TAX, U.P. AND ANOTHER
August 13, 1986
RADHE SARAN MENIWALA Vs. GENERAL MANAGER, CENTRAL RAILWAY
December 1, 1986
RADHEY KUMAR RAI Vs. VICE
February 23, 1986
RADHEY SHYAM MISHRA Vs. STATE OF U P
March 24, 1986
RADHEY SHYANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 11, 1986
RAFIQ AHMAD Vs. ABDUL AZIZ
May 16, 1986
RAGHUBIR SINGH Vs. ASHARFI LAL
December 17, 1986
RAGHUNATH PRASAD Vs. THE STATE OF U.P. AND OTHERS
July 11, 1986
RAGHUVIR SAHAI Vs. DISTRICT MAGISTRATE
August 21, 1986
RAI SAHEB VISHWAMITRA Vs. AMAR NATH MEHROTRA
January 7, 1986
RAJ KUMARI KAPOOR Vs. CIVIL JUDGE KANPUR
September 25, 1986
RAJ KUMARI TIWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P., ALLAHABAD
February 25, 1986
RAJ NATH SINGH YADAV Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD AND ORS.
September 11, 1986
RAJ SINGH Vs. BOARD OF REVENUE
October 31, 1986
RAJENDER KUMARI Vs. VIJAI SINGH
March 19, 1986
RAJENDRA Vs. STATE OF U P
July 18, 1986
RAJENDRA PRASAD Vs. STATE
October 28, 1986
RAJESH KUMAR Vs. MOHAN CUT PIECE STORES
September 11, 1986
RAJESHWARI SINGH Vs. STATE OF U P
February 27, 1986
RAJIV HAZARA Vs. STATE OF U P
April 17, 1986
RAJIV RATNA SHUKLA Vs. UNIVERSITY OF ALLAHABAD
July 18, 1986
RAJRANI KAPOOR Vs. BHUPINDER SINGH
August 28, 1986
RAJWA Vs. STATE OF U P
August 31, 1986
RAJWA Vs. STATE
August 13, 1986
RAM ACHAL MISRA Vs. STATE OF U.P.
August 14, 1986
RAM AUTAR SHASTRI Vs. KHURSHID ALAM KHAN
August 13, 1986
RAM AVTAR Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR AND OTHERS
July 14, 1986
RAM BALI RAI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
January 30, 1986
RAM BALI SRIVASTAVA Vs. COMMITTEE OF MANAGEMENT AND OTHERS
March 12, 1986
RAM BHAROSE LAL Vs. STATE OF U.P. AND ORS.
March 20, 1986
RAM BHAROSEY Vs. STATE OF U P
September 12, 1986
RAM CHARAN Vs. BHOLA SHANKAR
January 16, 1986
RAM DAS Vs. V ADDITIONAL DISTRICT JUDGE AND ORS.
April 24, 1986
RAM DASS Vs. RAI CHANDI DAYAL AND OTHERS
December 12, 1986
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
November 4, 1986
RAM DHYAN Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
December 17, 1986
RAM DULAR Vs. STATE OF U P
February 7, 1986
RAM KALI Vs. SHARWAN KUMAR
March 18, 1986
RAM KISHORE Vs. STATE OF U P
January 20, 1986
RAM KRIPAL SINGH Vs. STATE OF UTTAR PRADESH
January 15, 1986
RAM KRISHNA Vs. STATE
March 20, 1986
RAM KRISHNA SINGH Vs. STATE OF U P
January 15, 1986
RAM KUMAR Vs. THIRD ADDL., D.J., FAIZABAD AND OTHERS
July 8, 1986
RAM LAXMAN Vs. J C BASS
February 10, 1986
RAM MAHESH Vs. JOINT DIRECTOR CONSOLIDATION SULTANPUR
September 9, 1986
RAM NARAIN AND COMPANY Vs. COMMISSIONER OF SALES TAX
July 31, 1986
RAM NEWAS Vs. PHAOZDAR
August 21, 1986
RAM PHER Vs. RAJ PATI AND ORS.
February 6, 1986
RAM PRASAD Vs. STATE
January 16, 1986
RAM SHIROMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
October 20, 1986
RAM SINGH Vs. KAZI MOHIUDDIN
December 5, 1986
RAMADHAR SHASHTRI Vs. DEPUTY DIRECTOR OF EDUCATION
December 3, 1986
RAMESH CHAND GUBRELE Vs. COMMISSIONER OF INCOME TAX
September 30, 1986
RAMESH CHANDRA ASTHANA Vs. PRESCRIBED AUTHORITY
September 11, 1986
RAMESH SINGH Vs. U.P. CO
December 16, 1986
RAMESHWAR Vs. STATE OF UTTAR PRADESH
February 10, 1986
RAMESHWAR DAYAL SATYENDRA PRAKASH Vs. STATE OF U P
September 18, 1986
RAMESHWAR SINGH Vs. STATE OF U.P.
February 26, 1986
RAMJI PANDEY Vs. VIKRAMADITYA
March 5, 1986
RAMJI PATHAK AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND ANOTHER
February 11, 1986
RAMSEY PHARMA PVT LTD Vs. SANT LAL
October 27, 1986
RAMSWAROOP SHARMA AND OTHERS Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD AND OTHERS
September 8, 1986
RAN VIJAI PRATAP SINGH Vs. STATE
April 16, 1986
RANESHWARI GUPTA Vs. RAM NARAYAN GUPTA
October 29, 1986
RANI ASREY MISRA AND OTHERS Vs. GURUKUL KANGRI VISHWAVIDYALAYA, HARIDWAR AND OTHERS
January 17, 1986
RASHID AHMAD KHAN Vs. MUNICIPAL BOARD SHAHJAHANPUR THROUGH ITS OFFICER IN CHARGE/EXECUTIVE OFFICER MUNICIPAL BOARD SHAHJAHANPUR AND OTHERS
July 31, 1986
RATAN SINGH Vs. COMMISSIONER MEERUT DIVISION
December 3, 1986
RATI RAM Vs. STATE OF U P
October 21, 1986
RAYEES AHMAD Vs. SURAIYA
September 22, 1986
REHABBER NARAIA Vs. STATE OF U.P. THROUGH COLLECTOR
May 19, 1986
REWA CHAND KHATTAR Vs. STATE OF U P
July 28, 1986
RIAZ AHMAD Vs. STATE OF UTTAR PRADESH
March 31, 1986
ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
August 7, 1986
ROOP SINGH Vs. STATE OF U P
August 29, 1986
RUBI (KM) AND OTHERS Vs. HAYAT MOHAMMAD
February 5, 1986
RUVAL KUMAR VASAVE Vs. CHIEF OF ARMY STAFF, ARMY HEAD QUARTERS, NEW DELHI AND OTHERS
February 11, 1986
S G PAGAARE Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA
October 23, 1986
S K MISRA Vs. STATE
September 4, 1986
S.G. JILANI Vs. RAGHNBIR SINGH TANDON
September 4, 1986
S.P. GUPTA Vs. UNIVERSITY OF ROORKEE, ROORKEE AND OTHERS
December 2, 1986
SAHABGANJ KRAI VIKRAI SAHKARI SAMITI LTD Vs. COMPETENT AUTHORITY
July 11, 1986
SAHKARI SANGH LIMITED Vs. COMMISSIONER OF SALES TAX
November 7, 1986
SAJID ALI Vs. ZAIBUN NISAN
October 14, 1986
SAMID Vs. STATE OF U P
February 13, 1986
SAMIULLAH Vs. SALEEM MOHAMMAD AND ORS.
March 11, 1986
SAMUNDRI DEVI Vs. NAND KISHORE MARWAH
September 29, 1986
SANJAY KUMAR AGRAWAL Vs. ALIGARH MUSLIM UNIVERSITY AND OTHERS
November 7, 1986
SANJIV YADAVA Vs. UNION OF INDIA
March 3, 1986
SANKAR BALL Vs. UNION OF INDIA
November 7, 1986
SANT BUX SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 1986
SANTOSH KUMAR Vs. SUPDT CENTRAL JAIL NAINI
November 22, 1986
SARAYA ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
December 16, 1986
SARDAR HNSSAIN AND ORS. Vs. VIII ADDITIONAL DISTRICT JUDGE AND ORS.
February 10, 1986
SARDAR SWARUP SINGH Vs. STATE OF U P
September 10, 1986
SARV DAMAN SINGH AND ORS. Vs. D.D.C. AND ORS.
February 4, 1986
SATENDRA PRASAD SHARMA Vs. DISTRICT JUDGE GHAZIPUR
November 5, 1986
SATISH CHANDRA AGARWAL Vs. COMMISSIONER OF INCOME TAX
December 19, 1986
SATYA DEO SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AND ORS.
May 13, 1986
SATYA PAL SINGH BRICK FIELD Vs. COMMISSIONER SALES TAX
September 12, 1986
SATYA PRAKASH KANOIDA Vs. IIND CIVIL JUDGE AND ORS.
February 11, 1986
SAYEED Vs. STATE OF U P
October 21, 1986
SHAHJAHAN BEGUM Vs. VIRENDRA KUAMR
September 20, 1986
SHAILENDRA SINGH AND OTHER Vs. NATIONAL THERMAL POWER CORPORATION, LIMITED AND OTHERS
October 1, 1986
SHAMSUNNISSA Vs. STATE OF U P
January 13, 1986
SHANKAR RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
August 5, 1986
SHANNA ALIAS LULLA Vs. STATE OF U P
September 18, 1986
SHANTI SWAROOP Vs. THE ADDITIONAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
July 24, 1986
SHARAD KUMAR Vs. KANPUR UNIVERSITY
December 16, 1986
SHARMA TROLLY MANUFACTURERS Vs. CUSTOMS CENTRAL EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
September 15, 1986
SHEO KUMAR SAHRMA Vs. SURENDRA KAUR
December 5, 1986
SHEO RATAN LAL SRIVASTAVA Vs. MANOHAR SINGH
October 29, 1986
SHIAM ICE AND COLD STORAGE Vs. MUNICIPAL BOARD
October 17, 1986
SHISH RAM Vs. BOARD OF REVENUE U P
July 18, 1986
SHIV CHARAN ALIAS SHIV BACHAN AND OTHERS Vs. PHOOL CHAND
January 30, 1986
SHIV SHANKER LAL GUPTA Vs. MUNICIPAL BOARD
September 10, 1986
SHIV SHANKER SITARAM Vs. INCOME TAX APPELLATE TRIBUNAL
December 1, 1986
SHIVA CHANDRA MISRA AND ANR. Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ANR.
February 11, 1986
SHIVA JANANT PANDEY Vs. STATE OF U.P. AND OTHERS
February 3, 1986
SHIVA NARAIN LAL Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD AND OTHERS
November 10, 1986
SHIVA RAM SINGH AND SONS Vs. STATE OF UTTAR PRADESH
September 19, 1986
SHOIB ALIAS SHEBU Vs. SABIR ALI ALIAS SHABOO
September 5, 1986
SHREE BAIDYANATH AYURVED BHAVAN PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 12, 1986
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
May 21, 1986
SHREE BHAGWATI ROLLER FLOUR MILLS Vs. SALES TAX OFFICER A
December 19, 1986
SHREE LAKSHMI ICE MILLS MUZAFFARNAGAR Vs. EXECUTIVE ENGINEER ELECTRICITY MAINTENANCE DIVISION MUZAFFARNAGAR
July 23, 1986
SHREE LAXMI DISTRIBUTING AGENCY PVT LTD Vs. STATE OF U P
December 19, 1986
SHRI JIA LAL JAIN AND OTHER Vs. STATE OF U.P., LUCKNOW AND OTHERS
September 24, 1986
SHRI NATH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 20, 1986
SHRI VIDUR SEVA ASHRAM Vs. STATE OF U.P. AND ORS.
February 18, 1986
SHUSHIL KUMAR AND SONS Vs. STATE OF UTTAR PRADESH
December 4, 1986
SHUSHMA KUMARI Vs. NAGENDRA JHA
September 24, 1986
SHYAM LAL Vs. STATE OF U P
October 3, 1986
SHYAM LAL Vs. STATE OF U P
December 5, 1986
SHYAM METAL INDUSTRIES Vs. UNION OF INDIA UOI
December 17, 1986
SHYAM SINGH Vs. MEMBER SECRETARY, DISTRICT ADMINISTRATIVE COMMITTEE CO
December 1, 1986
SHYAMA Vs. DULICBAND AND ORS.
August 29, 1986
SIRTAJ Vs. STATE
May 13, 1986
SITA Vs. STATE OF U P
September 24, 1986
SITA RAM Vs. STATE OF UTTAR PRADESH
October 22, 1986
SITA RAM Vs. BOARD OF REVENUE U P
July 14, 1986
SITA RAM RAI Vs. CHANDRA BHAN MISRA
August 23, 1986
SITAPUR PACKING WOOD SUPPLIERS Vs. STATE OF UTTAR PRADESH
May 16, 1986
SMT. DURGA DEVI AND ORS. Vs. FIRST ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
January 29, 1986
SMT. GYANWATI Vs. THE IV ADDITIONAL DISTRICT JUDGE AND ORS.
February 21, 1986
SMT. HAFIZA Vs. DR. DIRECTOR OF CONSOLIDATION AND ORS.
January 21, 1986
SMT. JALILUN NISHAN Vs. SARDAR ARJUN SINGH
September 15, 1986
SMT. KHURSHEED KHATOON AND ORS. Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
January 24, 1986
SMT. MAIKI DEVI AND ORS. Vs. RAM DHANI AND ANR.
March 5, 1986
SMT. MRIDNLA DAYAL Vs. VI ADDITIONAL DISTRICT JUDGE AND ORS.
January 24, 1986
SMT. PREMWATI Vs. VLTH ADDL. DISTRICT JUDGE AND ORS.
September 15, 1986
SMT. SANTOSH CHOWDHRY Vs. COMMITTEE OF MANAGEMENT AND ORS.
September 11, 1986
SMT. SANTOSH SHARMA Vs. GENERAL MANAGER HARYANA RAJ PARIWAHAN, RIWARI HARYANA
August 13, 1986
SMT. SANTOSH SHARMA AND ORS. Vs. GENERAL MANAGER HARYANA RAJ PARIWAHAN AND ORS.
July 21, 1986
SMT. SAROJ KUMARI Vs. THE SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANR.
August 23, 1986
SMT. SHASHI PRABHA SHUKLA Vs. SHAILENDRA KUMAR SHUKLA
September 19, 1986
SMT. SUMAN SHARMA (MISRA) Vs. AGRA UNIVERSITY, AGRA AND OTHERS
July 8, 1986
SMT. ZAIBUNNISA Vs. PRESCRIBED AUTHORITY (R.C.), LUCKNOW AND OTHERS
April 26, 1986
SNEH SENGAR Vs. STATE OF U P
May 19, 1986
SODHAN SINGH Vs. SURAJ NARAIN MISRA
July 30, 1986
SOHNI DEVI Vs. COMMISSIONER OF INCOME TAX
December 15, 1986
SOM PRAKASH Vs. DAL WATI RANI RATHAUR
February 18, 1986
SOONOO KEKE PATEL Vs. BISNATH SINGH
October 15, 1986
SRI AGRAWAL HITKARANI NYAS (TRUST), AZAMGARH AND OTHERS Vs. CHANCELLOR, UNIVERSITY OF GORAKHPUE, LUCKNOW AND OTHERS
February 11, 1986
SRI CHAND Vs. STATE OF U P
October 20, 1986
SRI KRISHNA Vs. STATE
August 5, 1986
SRI MAN MOHAN KHANNA Vs. VII ADDITIONAL DISTRICT JUDGE, AGRA
September 29, 1986
SRIMATI MANIA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
August 21, 1986
STATE Vs. MERAJ AHMAD
September 17, 1986
STATE Vs. GAYA PRASAD
February 28, 1986
STATE OF MADHYA PRADESH AND ORS. Vs. BHASKAR DUTT MISRA AND ORS.
January 30, 1986
STATE OF U P Vs. BECHAN
October 23, 1986
STATE OF U P Vs. RAM DHANI
October 24, 1986
STATE OF U.P. Vs. RAJENDRA PRASAD GOSWAMI AND OTHERS
April 1, 1986
STATE OF U.P. Vs. RAM RAKHAN
July 16, 1986
STATE OF U.P. THROUGH COLLECTOR Vs. SARDAR GURMEET SINGH
February 18, 1986
STATE OF U.P. THROUGH COLLECTOR Vs. SMT. DRAPED SINGH AND ANR.
March 5, 1986
STATE OF UTTAR PRADESH Vs. BEGUM SALEHA HADI HASAN
February 7, 1986
STATE OF UTTAR PRADESH Vs. BHAGRAM SABHARWAL
July 14, 1986
SUBHASH BHANDARI Vs. STATE OF U P
September 9, 1986
SUBHASH CHAND SHARMA Vs. CONTROLLER OF ESTATE DUTY
November 5, 1986
SUBHAWATI DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
August 4, 1986
SUDARSHAN SINGH Vs. ADDITIONAL DISTRICT JUDGE (ANTI CORRUPTION WEST) AND ORS.
March 4, 1986
SUDHA SAXENA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
October 24, 1986
SUKHARI AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 4, 1986
SUNIL KUMAR Vs. RAM DITTA MAL
March 12, 1986
SUNIL KUMAR BENCHEY LAL Vs. COMMISSIONER SALES TAX
August 25, 1986
SUNIT VYAS Vs. VICE CHANCELLOR, ALLAHABAD UNIVERSITY AND ANOTHER
July 29, 1986
SURAJ SRIVASTAVA Vs. STATE OF U P
December 18, 1986
SURENDRA GUPTA Vs. BHAGAN DEVI
February 12, 1986
SURESH ALIAS SURENDRA Vs. STATE OF U P
January 23, 1986
SURESH CHAND ASHOK KUMAR Vs. COMMISSIONER SALES TAX
February 11, 1986
SURESH CHAND GUPTA Vs. 6TH ADDL DISTRICT JUDGE ALIGARH
December 2, 1986
SURESH JAISWAL Vs. DISTT MAGISTRATE LUCKNOW
August 22, 1986
SURINDER SINGH AHLUWAIIA Vs. SMT. PUSHPA RANI
March 4, 1986
SUSHMA MEHROTRA Vs. UNION OF INDIA
January 6, 1986
T P S RANA ENGINEER Vs. MANJU MALIK
January 8, 1986
TAHIR Vs. SHAUKAT
March 6, 1986
TARA CHAND PATHAK AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 6, 1986
TASDEEQ ELAHI Vs. STATE OF U.P. AND OTHERS
November 6, 1986
THE GENERAL MANAGER, ORDNANCE PARACHUTE FACTORY, KANPUR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
August 23, 1986
TILESHWAR RAM & ANOTHER Vs. STATE OF U.P. AND OTHERS
February 17, 1986
TRILOK CHAND Vs. STATE OF U P
July 29, 1986
TRILOK CHANDRA SETH HUF Vs. COMMISSIONER OF WEALTH TAX
October 15, 1986
TRIVENI ENGINEERING WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
October 30, 1986
TRIVIKRAM NARAIN SINGH Vs. STATE
October 28, 1986
U P FOREST CORPORATION Vs. COMMISSIONER OF INCOME-TAX
November 4, 1986
U.P. ATTA-CHAKKI VYAWSAI SANGH AND ORS. Vs. ZILA PARISHAD
February 25, 1986
U.P. BANK EMPLOYEES UNION AND OTHERS Vs. DISTT. CO
August 4, 1986
U.P. KRISHAK SAMAJ, LUCKNOW Vs. ADMINISTRATOR, NAGAR MAHAPALIKA, ALLAHABAD AND OTHERS
October 15, 1986
U.P. STATE ELECTRICITY BOARD Vs. SHYAM DASS
November 4, 1986
U.P. STATE ELECTRICITY BOARD, LUCKNOW Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
August 28, 1986
U.P. STATE ROAD TRANS. CORPORATION Vs. BITTAN DEVI
March 19, 1986
U.P. STATE ROAD TRANSPORT Vs. MOHAMMAD MOONIS
January 1, 1986
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P. AND OTHERS
August 4, 1986
U.P. TOWN AVAM NOTIFIED AREA KENDRIYAT SEWA SANGH AND OTHERS Vs. STATE OF UTTAR PRADESH
January 28, 1986
UBAIDUR REHMAN Vs. DISTRICT JUDGE AND ORS.
January 13, 1986
UDAI BHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
January 28, 1986
UDAI NARAIN SINHA Vs. COUNCIL OF MINISTERS
January 24, 1986
UDAI NARAIN SINHA Vs. STATE
January 23, 1986
UDAI SANKER AND ANR. Vs. THE ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION AND ORS.
January 28, 1986
UDAY PAL SINGH Vs. COLLECTOR MATHURA
August 8, 1986
UMA DEVI Vs. JUDGE, SMALL CAUSES COURT, ALLAHABAD
September 19, 1986
UMA SHANKAR DUBBY Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AT ALLAHABAD
January 1, 1986
UMA SHANKAR SHARMA Vs. U.P. STATE SEED CERTIFICATION AGENCY AND ANR.
February 18, 1986
UMA SHANKER Vs. STATE OF U P
September 4, 1986
UMESH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOL, JAUNPUR AND OTHERS
December 19, 1986
UMESH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
December 16, 1986
UNION OF INDIA Vs. II ADDITIONAL DISTRICT JUDGE MEERUT
September 10, 1986
UNION OF INDIA Vs. INDIAN AND OVERSEAS TRADING CO
February 7, 1986
UNION OF INDIA Vs. NIRMAL SINGH
March 5, 1986
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVT. LABOUR COURT
September 19, 1986
UNION OF INDIA (UOI) Vs. RAM SAGAR
September 23, 1986
UNITED MERCANTILE CO Vs. DISTRICT ASSISTANT REGISTRAR, KANPUR AND OTHERS
December 15, 1986
UNITED PAPER PRODUCTS Vs. STATE OF U P
February 24, 1986
UTTAR PRADESH FOREST CORPORATION Vs. INCOME TAX APPELLATE TRIBUNAL
July 8, 1986
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH Vs. STATE OF UTTAR PRADESH
September 22, 1986
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH AND OTHERS
September 2, 1986
VAID RATAN DEO Vs. COMMISSIONER OF INCOME TAX
September 9, 1986
VAKIL KHAN Vs. FAIYAZ HUSSAIN
August 8, 1986
VASHISHTA NARAIN KARWARIA Vs. STATE OF U P
October 29, 1986
VIJAI KUMAR AND OTHERS ETC. Vs. ZILA PARISHAD, DEORIA AND OTHERS
June 12, 1986
VIJAI KUMAR TABECK Vs. UTTAR PRADESH FINANCIAL CORPORATION
October 23, 1986
VIJAY KUNWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
July 31, 1986
VIJAY PAL SINGH NEGI Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANTNAGAR, NAINITAL AND ANOTHER
March 10, 1986
VIJENDRA VIJAI Vs. STATE OF U P
April 29, 1986
VIKRAM PRATAP SINGH Vs. STATE OF UTTAR PRADESH
January 7, 1986
VINOD KUMAR Vs. PRINCIPAL G S V M MEDICAL COLLEGE KANPUR
March 3, 1986
VINOD KUMAR Vs. STATE OF U P
September 22, 1986
VINOD KUMAR DEWAN Vs. STATE OF U P
May 20, 1986
VINOD KUMAR SRIVASTAVA Vs. RAMA SHANKER NIGAM, DEPUTY ADMINISTRATOR
August 8, 1986
VIRENDRA KUMAR Vs. COMMISSIONER OF SALES TAX
January 23, 1986
VISHWA NATH Vs. YOGENDRA NATH TRIPATHI
January 16, 1986
VISHWA NATH JAGDISH PRASAD AND COMPANY Vs. STATE OF UTTAR PRADESH
August 13, 1986
VISHWA NATH TEWARI Vs. IST ADDITIONAL DISTRICT JUDGE
August 5, 1986
WASI HAIDER Vs. M MENZED
May 16, 1986
WESTERN INDIA COMPANY Vs. COMMISSIONER OF SALES TAX
July 26, 1986
YADU NATH PANDEY Vs. THE DISTRICT PANCHAYAT RAJ OFFICER
August 14, 1986
YADURISH RAI JHUN JHUNWALA Vs. COMMISSIONER SALES TAX
August 29, 1986
YASHPAL GUPTA Vs. THIRD ADDITIONAL DISTRICT JUDGE, MORADABAD
August 26, 1986
YOGENDRA NATH TRIVEDI Vs. STATE OF U P
December 3, 1986
ZAHID ALI Vs. STATE OF U P
October 3, 1986
ZAHIR AHMAD Vs. THE IIIRD ADDL. DISTRICT JUDGE AND ANR.
February 6, 1986
ZENA ERASMUS Vs. IVAN ERASMUS
October 28, 1986
ZILA PARISHAD GHAZIPUR Vs. GHOORAN SINGH
March 6, 1986
ZOHRA FATMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
July 10, 1986
ZORAWAR Vs. STATE OF UTTAR PRADESH
May 21, 1986
ZULFIQAR ALI Vs. STATE OF U P
May 21, 1986