Case Index

Title
Date
(SHRI) SISODIA Vs. V. N. MAIDA
October 14, 1986
ABBAS HUSAIN Vs. DY POLICE COMMR SURAT
July 2, 1986
ABBAS HUSSAIN FATEH MAHAMMED Vs. DEPUTY COMMISSIONER OF POLICE SURAT
March 27, 1986
ABDUL KADER MAHOMED JHAVERI Vs. GOVERNMENT OF UNION OF INDIA
August 29, 1986
ABDUL LATIF ABUL WAHAB SHAIKH Vs. STATE OF GUJARAT
December 24, 1986
ABDUL RAZAK GULAM NABI MANSURI Vs. MANAGING TRUSTEES OF TIMBA MASJID RASULMIYA ALLARAKHAMIYA MALIK
January 24, 1986
ABDULA MAMAD MITHANI Vs. STATE OF GUJARAT
February 10, 1986
ABEDIN RASUL BOMBAYWALA Vs. COMMISSIONER OF POLICE SURAT
June 27, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAVILAS HOTEL
March 28, 1986
AGLOD KAMDAR UNION Vs. STATE OF GUJARAT AND OTHERS
July 24, 1986
AHMEDABAD MFG AND CALICO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 28, 1986
AHMEDABAD PANJARAPOLE SANSTHA Vs. MISCELLANEOUS MAZDOOR SABHA
March 24, 1986
AHMEDABAD SHAHER STHANIK SWARAJ NAGRIK SAMITTEE Vs. V H DESAI DEPUTY MUNICIPAL COMMISSIONER
December 15, 1986
ALEMBIC CHEMICAL WORKS CO. LTD. NEOMER LTD. Vs. STATE
September 12, 1986
AMAD HASAN SANGHAR Vs. STATE OF GUJARAT
August 25, 1986
AMAN SINGH AHLAVAT Vs. INDIAN PETROCHEMICALS LTD.,
July 23, 1986
AMAN SINGH AHLAWAT Vs. INDIAN PETROCHEMICALS LIMITED
July 3, 1986
AMARSING GUMAN Vs. STATE OF GUJARAT
September 30, 1986
AMBALAL SARABHAI ENTERPRISES PRIVATE LIMITED VADODARA Vs. UNION OF INDIA
September 10, 1986
AMBARAM NATHURAM PURANI Vs. STATE OF GUJARAT
September 1, 1986
AMRI NARAN Vs. SAUKEM EMPLOYEES CO OPERATIVE SOCIETY LIMITED
February 28, 1986
AMRI NARAN Vs. SAUKEM EMP CO OP SOCIETY LTD
February 27, 1986
AMRITLAL VELJIBHAI PATEL Vs. DISTRICT SUPERINTENDENT OF POLICE JAMNAGAR
September 4, 1986
AMRUT SABUR Vs. COMMISSIONER OF POLICE, AHMEDABAD AND OTHERS
February 21, 1986
ANOPSINH JATUBHA Vs. V K GUPTA DISTRICT POLICE OFFICER JAMNAGAR
January 23, 1986
ARJAN GIGA SHIYAL Vs. STATE OF GUJARAT
July 4, 1986
ARVIND MANEKLAL BHAGAT Vs. STATE OF GUJARAT
September 11, 1986
ARVINDBHAI GODARBHAI DABHI Vs. SANTABEN ARVINDBHAI DABHAI
November 25, 1986
ASHOK AMBU PARMAR Vs. COMMISSIONER OF POLICE VADODARA
September 25, 1986
ASHOKBHAI ZINABHAI RANA Vs. STATE OF GUJARAT
November 12, 1986
ASHOKKUMAR CHIMANLAL MODI Vs. CHINUBHAI NANALAL SHAH
October 3, 1986
ASHVINKUMAR VADILAL PATEL Vs. S RAJGURI
May 8, 1986
ASHWIN H ACHARYA Vs. RAM DUGDHALAYA
February 14, 1986
ASHWIN JAYANTILAL SHAH Vs. STATE OF GUJARAT
April 3, 1986
ASHWINKUMAR NAVNITLAL DESAI Vs. STATE OF GUJARAT
September 25, 1986
ASLAMBHAI ALIAS TUNDE HASUBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
June 23, 1986
ATAM SUGNOMAL POHANI Vs. GUJARAT ELECTRICITY BOARD
February 28, 1986
B B DESAI Vs. ACCOUNTANT GENERAL GUJARAT STATE
September 23, 1986
BABAKHAN ALIAS NARSINGH GULAMMOHAMAD PATHAN Vs. THE STATE OF GUJARAT
July 3, 1986
BABU @ USMANALI MUSTAKALI SAIYED Vs. THE COMMISSIONER OF POLICE
February 4, 1986
BABU KISHAN KAHAR Vs. DEPUTY COMMISSIONER OF POLICE VADODARA
January 9, 1986
BABUBHAI JASHBHAI PATEL Vs. STATE OF GUJARAT
November 11, 1986
BABUBHAI UKABHAI Vs. STATE OF GUJARAT
July 30, 1986
BAI CHATURBEN Vs. STATE OF GUJARAT
September 16, 1986
BALDEVBHAI AMBALAL PATNI Vs. STATE OF GUJARAT
August 21, 1986
BENEZIR MOHD Vs. COMMISSIONER OF POLICE
January 31, 1986
BHANABHAI SAKARLAL RANA Vs. DEPUTY POLICE COMMISSIONER, SURAT CITY, SURAT
March 13, 1986
BHANUPRASAD Vs. STATE OF GUJARAT
July 31, 1986
BHARAT PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
December 19, 1986
BHAVNA CHANDRAKANT ACHARYA Vs. UNION OF INDIA
August 1, 1986
BHIKHABHAI DEVSHI Vs. STATE OF GUJARAT
August 28, 1986
BHIKHAJI MANGAJI RAMTUJI Vs. HEMANGINIBEN LAXMANRAO
June 19, 1986
BHUTABHAI ANGADBHAI Vs. GUJARAT ELECTRICITY BOARD
September 10, 1986
BILKIS Vs. VAHID SHARIF MANASIY AND ANOTHER
January 9, 1986
BROACH MUNICIPALITY Vs. RAIBEN CHIMANLAL
January 29, 1986
BUDHIYABHAI KOYABHAI Vs. STATE OF GUJARAT
April 9, 1986
C K PATEL MADHYAMIK SHALA Vs. CHAIRMAN GUJ SECONDARY EDU BOARD
November 29, 1986
C M PARIKH Vs. V M MEHTA
December 1, 1986
CHAHAL ENGG AND CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF GUJARAT
February 27, 1986
CHANDRAKANT AMBALAL GANDHI Vs. B. K. ZHA
January 29, 1986
CHANDRAKANT BRIJIAT RANA Vs. COMMISSIONER OF POLICE SURAT
July 15, 1986
CHANDRASINH MULSINH RAOL Vs. DIRECTOR GENERAL OF POLICE AHMEDABAD
October 3, 1986
CHEMICOAT LTD Vs. UNION OF INDIA
January 28, 1986
CHHAGANLAL AMBALAL MODI Vs. SARTANBHAI ODHARBHAI RABARI
November 13, 1986
CHIMAN SURAKHIA VASAVA Vs. AHMED MUSA USTAD
January 6, 1986
CHINUBHAI KALIDAS Vs. UNION OF INDIA
June 25, 1986
CHITRA PUBLICITY COMPANY Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
January 15, 1986
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR SALT AND INDUSTRIES WORKS PRIVATE LIMITED
March 5, 1986
COMMISSIONER OF INCOME TAX Vs. JYOTI LIMITED
March 5, 1986
COMMISSIONER OF INCOME TAX Vs. SHIV CONSTURCTIONS
March 7, 1986
COMMISSIONER OF INCOME TAX Vs. J B KHARWAR AND SONS
March 11, 1986
COMMISSIONER OF INCOME TAX Vs. KHARWAR J B AND SONS
March 11, 1986
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
March 18, 1986
COMMISSIONER OF INCOME TAX Vs. CHANDRAVILAS HOTEL
March 19, 1986
COMMISSIONER OF INCOME TAX Vs. MAMTA NAROTTAMDAS
April 8, 1986
COMMISSIONER OF INCOME TAX Vs. NAGRI MILLS LIMITED
July 18, 1986
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR BONE AND FERTILIZER COMPANY LIMITED
July 22, 1986
COMMISSIONER OF INCOME TAX Vs. RAJENDRA P BHOW
July 29, 1986
COMMISSIONER OF INCOME TAX Vs. MINAL RAMESHCHANDRA
October 13, 1986
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF GUJARAT
February 4, 1986
D N ANERAO ASSISTANT OF COLLECTOR OF CUSTOMS AHMEDABAD Vs. IBRAHIM AHMED BHATTI
May 28, 1986
D.N. ANERAO, ASSISTANT COLLECTOR OF CUSTOMS, AHMEDABAD Vs. IBRAHIM AHMED BHATTI AND ANOTHER
July 28, 1986
DAUD JUSAB MANEK AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 23, 1986
DEVJIBHAI KALABHAI PATEL Vs. STATE OF GUJARAT
October 21, 1986
DHANLAXMIBEN ANILKUMAR PADHIAR Vs. ANILKUMAR CHATURBHAI PADHIAR
January 17, 1986
DHULIBEN Vs. MAHMADIYA AMIRMIYA MALEK
July 8, 1986
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA
August 8, 1986
DILIP JIVANLAL PATEL Vs. STATE OF GUJARAT
December 19, 1986
DILIP K DOSHI Vs. VICE CHANCELLOR
June 27, 1986
DINESHBHAI KANTILAL SHAH Vs. STATE OF GUJARAT AND OTHERS
December 23, 1986
DISTRICT SUPERINTENDENT OF POLICE VADODARA RURAL Vs. CHHATRASINH CHANDRASINH VADAJIYA
April 8, 1986
FATESANG GIMBA VASAVA Vs. STATE OF GUJARAT
March 19, 1986
GANDHIDHAM SPINNING AND MANUFACTURING COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 3, 1986
GANPAT SINGH MANGAL SINGH Vs. STATE OF GUJARAT
February 9, 1986
GANPAT SINGH MANGAL SINGH Vs. STATE OF GUJARAT
September 2, 1986
GHANSHYAM KISAN BORIKAR Vs. L D ENGG COLLEGE
January 21, 1986
GOBAR JETHABHAI VAGASIA Vs. NARBHERAM VITHALDAS
February 24, 1986
GOHEL PARBHATBHAI NATHABHAI Vs. PANDYA ARVINDKUMAR AMBALAL HEIRS AND LRS OF DECEASED DECREE HOLDER PANDYA AMBALAL NARSHIBHAI
July 18, 1986
GOPALBHAI LALBHAI RANA Vs. JIVIBEN GOPALBHAI
March 4, 1986
GOPALJI JIVRAJ GANATRA Vs. S J MUNSHA
July 1, 1986
GORADIA KAMLESH HARIBHAI Vs. THE UNION OF INDIA
April 14, 1986
GUJARAT STATE MACHINE TOOLS CORPORATION LTD Vs. DEEPAK J DESAI
September 8, 1986
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. UNION OF INDIA
December 23, 1986
GULAM RASUL MOHAMAD GUL Vs. PATEL ROADWAYS PVT. LTD.
August 24, 1986
H. L. PANDYA Vs. GUJ. AGRI. UNIVERSITY
June 24, 1986
HABIB NOORBHAI MIYANA Vs. STATE OF GUJARAT
November 17, 1986
HAJI NOORMMOMAD JUSAB MITHANI Vs. UNION OF INDIA
April 1, 1986
HARIJAN GOVIND JADAV Vs. STATE OF GUJARAT
February 20, 1986
HARIJAN MAHENDRAKUMAR BUDHARAM Vs. B J MEDICAL COLLEGE
January 6, 1986
HARJIVAN PURSHOTTAMDAS THANKI Vs. STATE OF GUJARAT
August 26, 1986
HARUNBHAI BACHUBHAI MANSURI Vs. STATE OF GUJARAT
October 1, 1986
HINDUSTAN TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 18, 1986
HIRA BACHU VORA Vs. STATE OF GUJARAT
September 12, 1986
HIRABEN Vs. STATE OF GUJARAT
August 7, 1986
HUSEIN JUMA DAFAR Vs. STATE OF GUJARAT
March 31, 1986
IBRAHIM DAUD THAIM Vs. STATE OF GUJARAT
February 12, 1986
IBRAHIM DAUD THAIM Vs. STATE OF GUJARAT
February 13, 1986
INDIAN OIL CORPORATION LIMITED Vs. MAHENDRABHAI R PATEL
April 16, 1986
INDOTEX MACHINERY WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 21, 1986
INDUMATI A PATEL Vs. STATE OF GUJARAT
September 4, 1986
ISMAIL IBRAHIM MANDRA Vs. STATE OF GUJARAT
July 22, 1986
J T KOTAK AND CO Vs. STATE OF GUJARAT
April 18, 1986
JABBAR SULEMAN Vs. STATE OF GUJARAT
March 10, 1986
JAGDISHCHANDRA CHANDULAL SHAH Vs. STATE OF GUJARAT
September 4, 1986
JAGJIVANBHAI Vs. MUKUNDLAL
September 17, 1986
JAKU MOHMAD Vs. STATE OF GUJARAT
December 23, 1986
JAYANTIBHAI HARIBHAI Vs. NARANBHAI DEVABHAI TADVI
September 19, 1986
JAYENDRASINH LALUBHA JADEJA Vs. DISTRICT SUPERINTENDENT OF POLICE SURAT
July 24, 1986
JINA MOHAN Vs. STATE OF GUJARAT
December 22, 1986
K K ARORA AND SONS Vs. MEGHRAJ AND SONS
October 8, 1986
KADAR ISMAIL VORA Vs. STATE OF GUJARAT
September 12, 1986
KALIDAS Vs. POLICE COMMR BARODA
July 17, 1986
KALIDAS DEVJI MALI VAGHARI Vs. POLICE COMMISSIONER, BARODA AND OTHERS
August 1, 1986
KAMLESH HARIBHAI GORADIA Vs. UNION OF INDIA
April 14, 1986
KAMRUDDIN ALIBHAI SHAIKH Vs. STATE OF GUJARAT AND OTHERS
December 24, 1986
KANTIBHAI BHAGWANBHAI KAHAR Vs. B U GAD
March 13, 1986
KANUBHAI APABHAI Vs. THE STATE OF GUJARAT
July 23, 1986
KASAM NOORMOHMED SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD
December 23, 1986
KAUSHIK CHAMPAKLAL VAKANI Vs. STATE OF GUJARAT & OTHERS
December 29, 1986
KAUSHIK JAGMOHAN UPADHYAYA Vs. STATE OF GUJARAT
October 16, 1986
KIRITKUMAR M BRAHMBHATT Vs. DIRECTOR GENERAL OF POLICE
August 7, 1986
KISHOR AMRATLAL PATEL S O DETENU AMRATLAL MOHANLAL PATEL Vs. RAJIV TAKRU
October 8, 1986
KOKILABEN AND OTHERS Vs. HARSHADBHAI NARANDAS PATEL
January 24, 1986
KOLI CHHAGAN KABABHAI Vs. STATE OF GUJARAT
September 18, 1986
KOLI UKA PUNJA Vs. STATE OF GUJARAT
July 24, 1986
LAKHANPAL NATIONAL LIMITED Vs. INCOME TAX OFFICER BARODA
March 31, 1986
LATIF ADAM Vs. STATE OF GUJARAT
December 22, 1986
LATIF KHAMISA Vs. STATE OF GUJARAT
April 21, 1986
LEELABEN AMRATPURI GOSWAMI Vs. GOSWAMI BABUPURI DHANPURI
April 16, 1986
M R BHANSALI AND CO Vs. UNION OF INDIA
September 8, 1986
M S DESAI AND CO Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
July 18, 1986
MADHUSINH BHARATSINH CHARAN Vs. DEPUTY COMMISSIONER OF POLICE AHMEDABAD
August 8, 1986
MAGANBHAI SAMPATBHAI MALI Vs. NARKALI WD O RAMAVTAR LOCHAN GUPTA
May 2, 1986
MAHBOOB IBRAHIM PATEL Vs. B K JHA
February 5, 1986
MAKBULNISA FADRUDDIN AND ANOTHER Vs. SAIYAD SADRUDDIN SAIYADALI
September 17, 1986
MANHARLAL NENSHI Vs. MEENA AGENCIES RAJKOT
January 23, 1986
MANIBHAI GORDHANBHAI PATEL Vs. PATEL AMBALAL PRABHUDAS SINCE DECD
September 10, 1986
MANJIBHAI ISSABHAI Vs. STATE OF GUJARAT
October 17, 1986
MANJU SINGH KUM Vs. DEAN B J MEDICAL COLLEGE AHMEDABAD
January 13, 1986
MANSUKHBHAI POPATBHI PATEL Vs. STATE OF GUJARAT
October 8, 1986
MAVJIBHAI KARSANBHAI RAMANI Vs. DISTRICT MAGISTRATE
December 24, 1986
MEGHJI JETHABHAI VANKAR Vs. STATE OF GUJARAT
October 24, 1986
MEHBOOB IBRAHIM PATEL BROTHER IN LAW OF THE DETENU MAKBUL ALIBHAI PATEL Vs. B K JHA POLICE COMMISSIONER AHMEDABAD
February 5, 1986
MER ALSI LAKHAND BHIMA Vs. DISTRICT MAGISTRATE
February 28, 1986
MER RANA SAVDAS Vs. DISTRICT MAGISTRATE
January 29, 1986
MINOR MAHESHWATIBEN Vs. STATE OF GUJARAT
April 21, 1986
MOHMADMIYA NAZIRMIYA SINDHI Vs. DISTRICT MAGISTRATE PALANPUR
September 9, 1986
MOTILAL JIVANBHAI PATEL Vs. JESANGBHAI NAGJIBHAI PATEL
April 8, 1986
MUKESH GOPALDAS PATEL Vs. A I SAIYED DEPUTY POLICE COMMISSIONER AHMEDABAD
January 15, 1986
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. HUSSAINMIYA CHANDMIYA
February 20, 1986
NANIBEN Vs. VIDHYABEN AMBALAL MISTRY
March 21, 1986
NARAYANLAL HIMATLAL BHATT Vs. STATE OF GUJARAT
April 4, 1986
NARBHERAM Vs. STATE OF GUJARAT
August 5, 1986
NARSINH CHHOGAJI Vs. POLICE COMMISSIONER
September 8, 1986
NATHABHAI GOVINDBHAI & ANOTHERAPPLICANTS Vs. GULABBEN
October 8, 1986
NATIONAL INSURANCE COMPANY LTD Vs. HUMNBHAI CHHIPABHAI CHAUDHARI
July 10, 1986
NATWAR RUBBER PRODUCT Vs. G S KAGZI
February 5, 1986
NEW INDIA ASSURANCE CO. LTD. Vs. GUJARAT ELECTRICITY BOARD
June 18, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GORDHANBHAI AMBALAL BAROT
January 6, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANABHAI ARJANBHAI
April 3, 1986
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. AMINBHAI PIRMOHOMAD MASTER
January 28, 1986
OZA KUMBHAR NARAN ALA Vs. MEHTA NANALAL JETHABHAI SINCE DECD
September 16, 1986
P W D EMPLOYEES UNION Vs. STATE OF GUJARAT
July 16, 1986
PANCHAL MANILAL CHHAGANLAL Vs. MISTRY MULSHANKER CHHOTALAL
March 21, 1986
PASABHAI KANABHAI PARMAR Vs. STATE OF GUJARAT
April 10, 1986
PATEL MAGANLAL DHANJIBHAI GODHASARA Vs. PATEL LAXMIDAS NARANBHAI KANASAGARA
July 25, 1986
PATEL SHANTABEN Vs. PATEL MANHARBHAI PARSHOTTAMBBAI AND ANOTHER
April 7, 1986
PATHU DEVAYAT KATHI Vs. STATE OF GUJARAT
March 17, 1986
PAULBHAI K MACWAN Vs. STATE OF GUJARAT
September 17, 1986
PRABHUBBAI SENGABBAI VASAVA Vs. STATE OF GUJARAT
March 6, 1986
PRAFULCHANDRA SOMALAL VASANI Vs. STATE OF GUJARAT
October 1, 1986
PRAVIN NARAYAN LUHAR Vs. DEPUTY POLICE COMMISSIONER, SURAT AND ANOTHER
June 24, 1986
PREMA KORGAOKAR MISS Vs. MUSTAK AHMAD
October 3, 1986
R. A. GOENKA Vs. STATE OF GUJARAT
January 15, 1986
RABARI BHIKA HAMALYA Vs. STATE OF GUJARAT
April 7, 1986
RABARI MERAMAN NATHA ALIAS MERKO Vs. DISTRICT MAGISTRATE JUNAGADH
September 22, 1986
RADHAKRISHAN BIHARILAL Vs. CHATURSINGH GOVINDSINGH THAKAR
October 8, 1986
RAJKOT ENGINEERING ASSOCIATION Vs. UNION OF INDIA
March 31, 1986
RAMCHANDRA KASHIRAM VORA Vs. STATE OF GUJARAT
May 14, 1986
RAMESH BHIMRAO SINDE Vs. STATE OF GUJARAT
July 24, 1986
RAMESH RAMKISHAN ROHILA Vs. STATE OF GUJARAT
November 11, 1986
RAMESHCHANDRA Vs. STATE OF GUJARAT
May 14, 1986
RAMESHCHANDRA RATILAL LAPSIWALA Vs. STATE OF GUJARAT
July 30, 1986
RAMJIBHAI BARJULBHAI Vs. BHAGLABHAI JESHLABHAI
June 26, 1986
RANA VAJUBHA GUMANSINGH Vs. RANA KATUBHAI GUMANSINGH
March 11, 1986
RANCHHOD RAMJI MACHI Vs. B J GADHVI DEPUTY POLICE COMMISSIONER SURAT
February 17, 1986
RANCHHODBHAI S DALWADI Vs. GUJARAT AGRICULTURAL UNIVERSITY
July 17, 1986
RASIKLAL FULCHAND Vs. CENTRAL BANK OF INDIA
August 4, 1986
RASUL ADAM VOTRA Vs. OIL AND NATURAL GAS COMMISSION
September 12, 1986
RATHOD PUNJABHAI DEVABHAI Vs. STATE OF GUJARAT
June 23, 1986
RAUNAQ INTERNATIONAL LIMITED Vs. OTA KANDLA PVT LIMITED
December 23, 1986
RAVABHAI RANCHABHAI BHARWAD Vs. STATE OF GUJARAT
March 21, 1986
RAYABHAI PUNJABHAI Vs. STATE OF GUJARAT
December 22, 1986
REVABEN P. PARMAR Vs. R.R. YADAV
February 6, 1986
S V MEHTA Vs. RAMESH N PATEL
February 4, 1986
SABER PARSINH BHABHOR Vs. STATE OF GUJARAT
October 1, 1986
SAIRABIBI Vs. STATE OF GUJARAT
September 12, 1986
SAMPATRAJ JAVANMAL SHAH Vs. DISTRICT MAGISTRATE
March 12, 1986
SANJAY MUKUNDRAI DESAI Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY
April 23, 1986
SHAH VARDHILAL AMRITLAL Vs. BHURALAL AND BHAGAJI
April 2, 1986
SHANTILAL MOHANLAL SHAH Vs. CHANDRAKANT AMBALAL THAKKAR
November 13, 1986
SHARADCHANDRA CHIMANLAL Vs. STATE OF GUJARAT
March 14, 1986
SHARDUL SINGH TAHILSING Vs. PRAKASH KAUR SHARDULSING KULDIP KAUR
March 31, 1986
SHEELA ASHOK RANA Vs. M M MEHTA
March 3, 1986
SHETH RANCHHOD VANAJI Vs. HARIJAN LUMBA DHANA
July 4, 1986
SHIV CONSTRUCTIONS COMPANY Vs. COMMISSIONER OF INCOME TAX
March 7, 1986
SHIV KUMAR TIWARI Vs. UNION OF INDIA
February 14, 1986
SHIVLAL THAKERSHI GOTECHA Vs. COMPETENT AUTHORITY
June 20, 1986
SHIVRAM Vs. CHIMANLAL
April 21, 1986
SHOBHANABEN BIPINBHAI MOHANLAL TRIVEDI Vs. DISTRICT MAGISTRATE, SURAT
March 19, 1986
SHRIVAS RAJESHKUMAR Vs. CHAIRMAN SELECTION COMMITTEE
June 17, 1986
SODHABHAI CHAKABHAI SHIYAL Vs. UNION OF INDIA
May 1, 1986
SOMABHAI SHAMALBHAI PATEL Vs. STATE OF GUJARAT
May 1, 1986
STANDARD RADIATORS Vs. COMMISSIONER OF INCOME TAX
March 17, 1986
STATE OF GUJARAT Vs. MAHESH
March 11, 1986
STATE OF GUJARAT Vs. BHARWAD VADVA RANA
March 31, 1986
STATE OF GUJARAT Vs. JIBHAI MANABHAI VAGHRI
March 10, 1986
STATE OF GUJARAT Vs. SAVABHAI ALIAS SONABHAI MOHANLAL BARIA
January 6, 1986
STATE OF GUJARAT Vs. MANGALDAS KANCHANLAL RANA
January 10, 1986
STATE OF GUJARAT Vs. CENTRAL BANK OF INDIA AHMEDABAD
April 23, 1986
STATE OF GUJARAT Vs. JASWANTSINGH PURENSINGH
April 24, 1986
STATE OF GUJARAT Vs. THAKARDA VIRAMJI GOLBAJI
April 9, 1986
STATE OF GUJARAT Vs. KARANBHAI
July 10, 1986
STATE OF GUJARAT Vs. ALIBBHAI IJJATKHAN
December 29, 1986
STATE OF GUJARAT Vs. MOHANLAL MOTILAL AND CO
November 27, 1986
STATE OF GUJARAT Vs. HARISHKUMAR S VYAS
October 6, 1986
STATE OF GUJARAT Vs. RAJUBHAI HATHIBHAI PATEL
September 30, 1986
STATE OF GUJARAT Vs. MANGAL TRADERS JAMNAGAR
September 17, 1986
STATE OF GUJARAT Vs. HALWANTSINH
September 25, 1986
STATE OF GUJARAT Vs. BALWANTSINH KARSANSINH VAGHELA
September 25, 1986
STATE OF GUJARAT Vs. ALI ABA
September 4, 1986
STATE OF GUJARAT Vs. R N VORA
September 16, 1986
SURESH SHETTY DADA BABULA PARMAR Vs. COMMISSIONER OF POLICE
December 23, 1986
THAKORBHAI VIRJIBHAI VASAVA Vs. STATE OF GUJARAT
April 7, 1986
TRIBHOVANDAS BHAGWANDAS Vs. JAI KISHAN VALLABHBHAI RUPAREL
August 18, 1986
TRUSTEES OF JAM JODHPUR STHANAKVASI VARDHMAN VANIK JAIN SANGH Vs. TRAMBAKLAL JIVARAM
April 17, 1986
UDAYSHANKAR BHAI Vs. HEIRS AND LEGAL REPRESENTATIVES
July 15, 1986
UNION GOVERNMENT OF INDIA Vs. BAI SATYABHAMA
June 26, 1986
UNION OF INDIA Vs. K K BAXI
September 2, 1986
UNION OF INDIA Vs. ABDUL SATTAR ABDUL GANI
November 11, 1986
USHAKANT NARANBHAI PATEL Vs. STATE OF GUJARAT
April 15, 1986
VAGADIA PARMABHAI BHURABHAI Vs. T J TRIVEDI UNDER SECRETARY TO GOVERNMENT
March 6, 1986
VAGHAJIBHAI RAMABHAI PANDYA Vs. STATE OF GUJARAT
April 2, 1986
VEDPRAKASH Vs. STATE OF GUJARAT
April 25, 1986
VEDPRAKASH DEVKINANDAN CHIRIPAL Vs. STATE OF GUJARAT
December 3, 1986
VIJAYBIR ALIAS ABBAL DADA DEVISINH RAJPUT Vs. I S SHETHI POLICE SUPERINTENDENT AHMEDABAD
January 17, 1986
VIJAYKUMAR MULJIBHAI JASANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION RAJKOT
March 10, 1986
VIKRAMBHAI MAYABHAI Vs. STATE OF GUJARAT
February 28, 1986
VINODRAI RAMNIKIAL SONI Vs. STATE OF GUJARAT
November 13, 1986
WIDOW OF DEVENDRA RATILAL PATHAK Vs. STATE OF GUJARAT
September 8, 1986
YAMUNA ENGINEERING CO Vs. BANK OF BARODA
February 21, 1986
ZARIN NOORMAMAD KASAM Vs. STATE OF GUJARAT AND ANOTHER
January 24, 1986