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Case Index
Title
Date
A K GANGADHARAN Vs. STATE OF KERALA
March 5, 1986
A K KOCHUMOIDEEN Vs. KERALA FINANCIAL CORPN
June 20, 1986
A K SURENDRAN Vs. ANAPATHY
November 21, 1986
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 28, 1986
ABDUL AZEEZ Vs. PAPPU
January 9, 1986
ABDUL JABBAR Vs. LAND ACQUISITION OFFICER
March 3, 1986
ABDUL MAJEED Vs. SPL TAHSILDAR
November 5, 1986
ABDUL RAHIMAN Vs. RANI
November 10, 1986
ABDUL RASHEED Vs. STATE OF KERALA
June 18, 1986
ABDUL SATHAR Vs. STATE OF KERALA
October 15, 1986
ACHUTHAN Vs. A J JOHN
February 13, 1986
ADVOCATE GENERAL Vs. T A RAJENDRAN
June 2, 1986
AGRICULTURAL INCOME TAX OFFICER Vs. THANKAMMA PARAMESWARAN
January 22, 1986
AHAMMED Vs. MAMMAD KUNHI
September 10, 1986
AHAMMED PILLAI Vs. PEYOLI AND CO
December 11, 1986
AJANTHA CASHEW CO Vs. ASST DIRECTOR OF ENFORCEMENT
July 10, 1986
AKALAKUNNAM PANCHAYAT Vs. STATE OF KERALA
February 4, 1986
ALI ROWTHER Vs. KOCHUPENNU
April 2, 1986
ALICE Vs. COMMR FOR WORKMENS COMPENSATION
August 14, 1986
ALPHONSE Vs. STATE OF KERALA
November 5, 1986
AMMINI Vs. AMMU
June 20, 1986
AMMUKUTTY AMMA Vs. VISWANTHA IYER
June 26, 1986
AMMUKUTTY AMMA Vs. THANKAMMA
December 1, 1986
ANANTHANARAYANA IYER Vs. NACHAMMAL
October 15, 1986
ANANTHAYYA GOWDER Vs. SAMA GOUNDAN
June 24, 1986
ANDAPPAN Vs. SARAMMA VARGHESE
January 10, 1986
ANIES Vs. RAPAI
September 26, 1986
ANNAMMA Vs. STATE OF KERALA
July 17, 1986
ANNIE SEBASTIAN Vs. JOSEPH OLIVERO
July 4, 1986
ANTONI Vs. ANDROSE
January 7, 1986
ANTONY Vs. THANDIYODE PLANTATIONS LTD.
July 29, 1986
APPOLO TUBES LIMITED Vs. STATE OF KERALA
January 30, 1986
ARU Vs. NAKUNNI
December 10, 1986
ASOKAN Vs. STATE OF KERALA
December 2, 1986
ASSAIN Vs. AHAMMED KUTTY
September 23, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MOHAMMED
August 6, 1986
ASST COMMR SALESTAX Vs. JANATHA EXPELLER CO
July 11, 1986
AUGUSTIN HENRY Vs. JOSEPH VARGHESE
July 22, 1986
AUTORICKSHAW OWNERS ASSOCIATION Vs. STATE OF KERALA
June 4, 1986
AYYAPPAN Vs. KARTHIAYANI AMMA
January 6, 1986
AYYAPPAN Vs. KARTHIAYANI AMMA
November 6, 1986
AYYAPPANKUTTY Vs. STATE
January 10, 1986
B THANKAPPAN Vs. TRIVANDRUM DIST CO OP BANK LTD
January 6, 1986
B. GANAPATHY Vs. STATE BANK OF INDIA
August 29, 1986
B.K.M. ANNAMMA Vs. STATE OF KERALA AND ORS.
July 13, 1986
BABURAJAN Vs. KESAVAN
July 22, 1986
BADSHA Vs. INCOMETAX OFFICER
December 4, 1986
BALAGOPALAN Vs. MANAGER
June 13, 1986
BALAKRISHNAN Vs. EXECUTIVE OFFICER
September 11, 1986
BALAN Vs. PHILO
November 27, 1986
BALAN NAIR Vs. BHAVANI AMMA
November 17, 1986
BALIAPATAM TILE WORKS LTD Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
June 10, 1986
BAPPU PAREED Vs. KERALA FINANCIAL CORPN
October 21, 1986
BAVA Vs. CORPORATION OF COCHIN
June 18, 1986
BERELY Vs. XAVIER
August 6, 1986
BERLEY Vs. STATE
June 26, 1986
BHARUDAN DUGAR Vs. S I OF POLICE
February 11, 1986
BHASKARAN Vs. KERALA STATE ELECTRICITY BOARD
February 6, 1986
BHASKARAN Vs. STATE OF KERALA
April 3, 1986
BISMI ABDULLAH AND SONS Vs. REGIONAL MANAGER F C I TRIVANDRUM
January 6, 1986
C D G RAO Vs. ADDL SECY GOVT OF INDIA MINISTRY OF FINANCE
November 13, 1986
C J THOMAS Vs. SOUTH INDIAN BANK LTD
December 18, 1986
C K XAVIER Vs. BHAGARAJ SINGH
October 20, 1986
C.R. JOSE Vs. BOARD OF REVENUE
April 15, 1986
CALICUT CO-OPERATIVE MILK SUPPLY UNION Vs. CALICUT CO-OPERATIVE MILK SUPPLY WORKERS UNION
March 31, 1986
CARDAMOM MARKETING CO TRAV LIMITED Vs. COMMISSIONER OF INCOME TAX
January 21, 1986
CATHOLIC SYRIAN BANK LTD Vs. APPELLATE AUTHORITY
November 13, 1986
CENTRAL GOVERNMENT Vs. FR ALFRED JAMES FERNANDEZ
November 18, 1986
CHACKO Vs. MARIAKUTTY
July 16, 1986
CHAIRMAN CALICUT WYANAD MOTOR SERVICES P LTD Vs. STATE
September 23, 1986
CHANDRAN Vs. FOOD INSPECTOR
September 1, 1986
CHANDRAN Vs. STATE OF KERALA
October 1, 1986
CHANDRAN Vs. SECRETARY TO GOVT OF KERALA
August 12, 1986
CHANDRASEKHARAN Vs. STATE OF KERALA
January 24, 1986
CHELLAMMA Vs. HAMZA
June 24, 1986
CHELLAPPAN PILLAI Vs. UNION OF INDIA UOI
August 12, 1986
CHELLAPPAN PILLAI SREEVALSAN PILLAI Vs. BHAVANI AMMA THANKAMONI AMMA
October 17, 1986
CHERIAN Vs. ANNA S VARGHESE
November 14, 1986
CHERIYAKUTTY Vs. A K MADHAVAN UNNI
July 11, 1986
CHIRU AMMA Vs. KUNHIKRISHNAN NAMBIAR
December 19, 1986
CHIRUTHAKUTTY Vs. SUBRAMANIAN
July 3, 1986
CHUMMAR Vs. STATE
November 10, 1986
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. CALICUT REFRIGERATION COMPANY
October 7, 1986
COMMISSIONER Vs. CORPORATION OF COCHIN
June 27, 1986
COMMISSIONER OF INCOME TAX Vs. ALANICKAL COMPANY LIMITED
January 21, 1986
COMMISSIONER OF INCOME TAX Vs. M GEORGE AND BROTHERS
January 31, 1986
COMMISSIONER OF INCOME TAX Vs. ASIATIC SEA FOODS
February 5, 1986
COMMISSIONER OF INCOME TAX Vs. M SUBAIDA BEEVI
February 6, 1986
COMMISSIONER OF INCOME TAX Vs. KERALA STATE ROAD TRANSPORT CORPORATION GENERAL PROVIDENT FUND TRUST
January 15, 1986
COMMISSIONER OF INCOME TAX Vs. HAJI K ASSAINAR AND CO
January 20, 1986
COMMISSIONER OF INCOME TAX Vs. POLYFORMALIN PRIVATE LIMITED
March 6, 1986
COMMISSIONER OF INCOME TAX Vs. AMBUJAM BUS TRANSPORTS
March 7, 1986
COMMISSIONER OF INCOME TAX Vs. KANNAN DEVAN HILL PRODUCE COMPANY LIMITED
March 10, 1986
COMMISSIONER OF INCOME TAX Vs. CEANATTU FIRMS
February 21, 1986
COMMISSIONER OF INCOME TAX Vs. JACOBS
February 11, 1986
COMMISSIONER OF INCOME TAX Vs. ST GEORGE MOTORS
February 26, 1986
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN CASHEWS PRIVATE LIMITED
February 25, 1986
COMMISSIONER OF INCOME TAX Vs. T A V TRUST
September 9, 1986
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
September 24, 1986
COMMISSIONER OF WEALTH TAX Vs. KERALA STATE ROAD TRANSPORT CORPN GENL PROVIDENT FUND TRUST
January 31, 1986
CROMPTON GREAVES LTD Vs. TOSHIBA ANAND LAMPS LTD
March 19, 1986
D JAYAKUMARI Vs. STATE
November 10, 1986
DAMODARAN Vs. CHELLAMMA
November 17, 1986
DAMODARAN Vs. PALU
July 2, 1986
DAMODHARAN Vs. MEERA
August 12, 1986
DASAN Vs. STATE OF KERALA
February 21, 1986
DAVID VARGHESE Vs. MADHAVAN
June 23, 1986
DENA BANK Vs. K K ALEX
June 6, 1986
DEPUTY COMMISSIONER OF SALES TAX Vs. SULAIMAN
January 23, 1986
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE Vs. PADMA ENGINEERING WORKS
October 6, 1986
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES) Vs. ZAID AND COMPANY
January 16, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. INDIAN OIL CORPORATION LTD
March 19, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PATTANCHERRY SERVICE CO-OPERATIVE BANK LTD
March 19, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RUBY RUBBER WORKS LTD
January 29, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HAJEE M K CHERIYA MAMOO AND BRORS
January 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. STATE OF KERALA
January 16, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K A LAEF
May 28, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. GLOBEL ENTERPRISES
June 20, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. T ANANDAN
December 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS STEPHEN AND CO LTD
December 9, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SHIPHY INTERNATIONAL
November 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S K ARTS
November 27, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MALAYALAM PLANTATIONS INDIA LTD
October 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ST ANTONYS GUILD
October 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD
October 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM SPECIAL LEAVE PETITION AGAINST THIS JUDGMENT Vs. K GOPINATHAN NAIR AND COMPANY
December 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES TRIVANDRUM Vs. KEVEYAM AND CO
July 17, 1986
DEVADASAN DAYALAL Vs. COLLECTOR OF CUSTOMS
June 24, 1986
DEVAKY Vs. KRISHNANKUTTY
November 18, 1986
DEVASSY Vs. ADDL SALES TAX OFFICER
January 6, 1986
DEVASSYA Vs. ASST EXCISE COMMR
August 25, 1986
DEVU Vs. EXCISE CIRCLE INSPECTOR TIRUR
January 24, 1986
DHARMARAJAN Vs. IMPERIAL CHIT FUND
March 21, 1986
DHARMARAJAN Vs. STATE OF KERALA
March 14, 1986
DIR E D F E R ACT Vs. ALFRED JAMES FERNANDEZ
November 18, 1986
DISTRICT COLLECTOR Vs. K.BHASKARA KURUP
November 20, 1986
DISTRICT OFFICER K P S C Vs. KARTHIKEYAN
October 24, 1986
DIV PERSONNEL OFFICER SOUTHERN RAILWAY Vs. KARTHIYANI
December 9, 1986
DIVNL FOREST OFFICER Vs. N C BALAKRISHNAN
January 8, 1986
DR. GEORGE JACOB, ASSISTANT PROFESSOR Vs. STATE OF KERALA AND OTHERS
March 5, 1986
DY COMMISSIONER Vs. RAGHAVAN
December 5, 1986
DY COMMISSIONER OF SALES TAX Vs. S K ARTS
November 7, 1986
DY COMMR OF SALESTAX Vs. THOMAS STEPHEN AND CO LTD
November 9, 1986
DY COMMR OF SALESTAX Vs. BATA INDIA LTD
February 20, 1986
E C SARASWATHY AMMAL Vs. DIRECTOR OP PUBLIC INSTRUCTION
July 16, 1986
E K RAGHAVAN Vs. K K SAROJA
August 26, 1986
ELIKUTTY PAUL Vs. D.F.O
November 3, 1986
ELIZABETH Vs. ALAGESENDRAN CHETTIAR
January 24, 1986
ELLIKKAL KUNIYIL RAGHAVAN Vs. K. K. SAROJA
August 26, 1986
ERANLLOR SERVICE CO OP BANK LTD Vs. LABOUR COURT
May 30, 1986
ERNAKULAM DIST PVT BUS OPERATORS ASSOCN Vs. R T A
March 31, 1986
EXECUTIVE OFFICER PUZHATHI PANCHAYAT Vs. N C SEKHARAN
October 14, 1986
FACT M S H C CO OP SOC LTD Vs. A J CONSTRUCTIONS
September 10, 1986
FOOD CORPORATION OF INDIA Vs. PRATAP TRANSPORT CO
October 22, 1986
FOOD INSPECTOR Vs. ABDULLA
October 16, 1986
FOOD INSPECTOR Vs. ANANTHA PADMANABHAN
March 13, 1986
FOOD INSPECTOR Vs. P N MUTHU AND CO
February 28, 1986
FOOD INSPECTOR Vs. VARGHESE
January 7, 1986
FOOD INSPECTOR Vs. ABBAS
June 23, 1986
FOOD INSPECTOR Vs. ABOOBACKER
June 19, 1986
FOOD INSPECTOR CHANGANACHERRY Vs. AUGUSTY
December 11, 1986
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. P SUBRAMONIAN
July 24, 1986
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. K V BEERANKOYA
August 29, 1986
FOOD INSPECTOR, ALWAYE MUNICIPALITY Vs. P.M. SHAMSUDDIN AND ANOTHER
January 14, 1986
FRANCIS Vs. MOOSAKUTTY
June 11, 1986
FRANCIS MATHEW Vs. BANK OF MADURA LTD
June 17, 1986
G KRISHNANKUTTY NAIR Vs. P M GEORGE
June 24, 1986
G KRISHNANKUTTY NAIR Vs. P M GEORGE
July 24, 1986
GANAPATHY IYER Vs. KRISHNA IYER
August 6, 1986
GANESH PILLAI Vs. STATE OF KERALA
January 1, 1986
GANGADHARAN Vs. STATE OF KERALA
June 19, 1986
GENERAL TRADERS LTD Vs. PIERCE LESLIE INDIA LTD
September 12, 1986
GEORGE Vs. K V JOSEPH
October 31, 1986
GEORGE Vs. ANTHONY
April 3, 1986
GEORGE THOMAS Vs. STATE OF KERALA
October 10, 1986
GNANAMONY Vs. STATE OF KERALA
October 24, 1986
GOODS AGRO CHEMICALS Vs. ASSISTANT COLLECTOR OF CUSTOMS
August 19, 1986
GOPALAKRISHNAN Vs. STATE OF KERALA
March 11, 1986
GOPALAKRISHNAN NAIR AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
November 18, 1986
GOPALAN Vs. VASU
July 31, 1986
GOPALAN NAIR Vs. GOVERNMENT OF KERALA
February 26, 1986
GOPINATHAN NAIR AND CO Vs. STATE OF KERALA
December 10, 1986
GOVT OF KERALA Vs. LAZAR
October 15, 1986
GOVT SERVANTS CO OP SOCIETY LTD Vs. SUKUMARAN NAIR
October 22, 1986
GUJARAT CARBON LTD Vs. STATE OF KERALA
March 25, 1986
HAJI P MAMMU Vs. ABDURAHIMAN BASHA
September 30, 1986
HAMEED Vs. SUMITHRA
August 1, 1986
HANEEFA Vs. NAINA MOHAMMED ROWTHER
June 6, 1986
HINDUSTAN PAPER CORPORATION Vs. N A MATHEW
October 15, 1986
HINDUSTHAN O C LTD Vs. DAMODARAN NAMBOODIRI
July 28, 1986
HOTEL MAHARANI PVT LTD Vs. CORPORATION OF CALICUT
June 26, 1986
INCOME TAX OFFICER Vs. KERALA OIL MILLS
July 8, 1986
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
January 29, 1986
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. LABOUR COURT
September 5, 1986
ISSAC JOSEPH Vs. SENIOR SUPERINTENDENT OF POST OFFICES
July 30, 1986
ITTA RAMAKRISHNAN Vs. KESAVAN VASUDEVAN & ANOTHER
February 22, 1986
J. VARGHESE AND ORS. Vs. STATE OF KERALA AND ORS.
October 29, 1986
JAMNADAS RAMAKISSAN DAS AND CO Vs. STATE OF KERALA
February 3, 1986
JANAKI AMMA Vs. BHARATHI AMMA
August 29, 1986
JANSO SOFT DRINKS PRIVATE LTD Vs. STATE OF KERALA
August 28, 1986
JAYADEVA PANICKER Vs. VELAYUDHAN
October 16, 1986
JESS RALPH Vs. MODERN SAVINGS
January 29, 1986
JESSY VAZ Vs. CHERIAN
September 11, 1986
JOS Vs. PRESIDING OFFICER LABOUR COURT
June 13, 1986
JOSE N J Vs. THAVARAKKATTIL CHANDRI
October 31, 1986
JOSEPH Vs. STATE OF KERALA
September 30, 1986
JOSEPH Vs. OUSEPH
August 19, 1986
JOSEPH ANTONY Vs. STATE
April 9, 1986
JOSEPH JOHN Vs. STATE OF KERALA
March 10, 1986
JOY Vs. STATE OF KERALA
January 20, 1986
JOY Vs. CALICUT UNIVERSITY
July 23, 1986
JOY VARGHESE Vs. STATE OF KERALA
February 21, 1986
K A BABU Vs. STATE OP KERALA
August 11, 1986
K B JACOB Vs. REGIONAL COMMISSIONER
June 25, 1986
K BABU Vs. UNION OF INDIA UOI
January 27, 1986
K C BHASKARAN NAIR Vs. CARONA SHOE CO LTD
October 21, 1986
K C ITOOP AND SONS Vs. ANTONY
February 26, 1986
K I MOHANAN Vs. JEEJABAI
August 1, 1986
K J JOSEPH Vs. HONBLE JUSTICE K SUKUMARAN
December 4, 1986
K K MARAKKAR Vs. KERALA PUBLIC SERVICE COMMISSION
November 11, 1986
K KRISHNAN ELAYATH Vs. A. SURESH
January 3, 1986
K P OIL MILLS Vs. COMMR PONNANI MUNICIPALITY
October 8, 1986
K R G NAIR Vs. SR INSPECTOR CUM SPL S O CO OP SOCIETIES
June 6, 1986
K R GOPINATHAN NAI Vs. SENIOR INSPECTOR CUM SPL SALES OFFICER OF CO OP SOC
June 6, 1986
K S E B Vs. KAMALAKSHY AMMA
September 5, 1986
K S E BOARD Vs. SUNDARAM ESTATE
November 20, 1986
K S RAJOMONY Vs. S PARAMESWARAN SEBASTIAN DAVIS R BHASKARAN GOVERNMENT PLEADER
April 4, 1986
K SUDHAKARAN Vs. PADMAVATHI AMMA LAILA BAI
September 8, 1986
K SUNIL Vs. UNIVERSITY OF KERALA
June 5, 1986
K THOMAS VARGHESE Vs. COMMISSIONER OF INCOME TAX
March 6, 1986
K V CHALASERI Vs. BHAVANI
October 23, 1986
K VASANTHAKUMAR Vs. STATE
July 30, 1986
K VASANTHAKUMAR Vs. STATE
July 13, 1986
K.P. GOPALAKRISHNAN Vs. STATE OF KERALA
May 30, 1986
K.P. PARAMESWARAN PILLAI AND ORS. Vs. PARVATHY AMMA GOURIKUTTY AMMA AND ANR.
July 26, 1986
K.P. VIJAYAN & OTHERS Vs. RETURNING OFFICER & ANOTHER
October 12, 1986
K.R. JOSEPH Vs. DISTRICT COLLECTOR
April 25, 1986
K.T. GOPALAN NAMBIAR Vs. THE TALUK LAND BOARD AND OTHERS
November 14, 1986
KADAPURATH ILLAM KHALID Vs. B P SULEKHA
September 5, 1986
KALLARACKAL AGENCIES Vs. STATE OF KERALA
February 21, 1986
KAMALAMMA Vs. TRIVANDRUM PERMANENT BANK
July 23, 1986
KANAYANNUR SERVICE CO OP SOCIETY Vs. C P SANKUNNY
November 18, 1986
KANDUNNY Vs. SPL TAHSILDAR L A CHITTUR
October 17, 1986
KANNAPPAN Vs. R T O
July 10, 1986
KARAYI CHEROOTY Vs. STATE OF KERALA
October 22, 1986
KARUNAKARAN Vs. SPECIAL SALE OFFICER
May 26, 1986
KASSIM BEEVI Vs. MEERANCHI MYTHEEN BEEVI
November 17, 1986
KERALA CHLORATES AND CHEMICALS LTD Vs. REGISTRAR OF COMPANIES
November 17, 1986
KERALA FILM ARTISTS AND CRITICS SOCIETY Vs. UNNI MENON
September 26, 1986
KERALA GAZETTED OFFICERS FRONT Vs. STATE OF KERALA
November 7, 1986
KERALA PUBLIC SERVICE COMMISSION Vs. SANTHAMMA
December 12, 1986
KERALA STATE ELECTRICITY BOARD Vs. WEBUILD PRIVATE LTD
August 14, 1986
KESARIA TEA COMPANY LIMITED Vs. INCOME TAX OFFICER
August 28, 1986
KHADIJA UMMA Vs. PARU
May 26, 1986
KOCHAPPAN Vs. KRISHNAN
October 31, 1986
KOCHU KUNJU Vs. STATE OF KERALA
September 9, 1986
KOCHUMARIAM Vs. K S E BOARD TRIVANDRUM
August 8, 1986
KODAKARA PANCHAYAT Vs. SUKUMARAN
March 10, 1986
KRISHNA VENI Vs. STATE OF KERALA
March 13, 1986
KRISHNAN Vs. STATE
March 26, 1986
KRISHNAN Vs. STATE OF KERALA
January 10, 1986
KRISHNAN NAIR Vs. LEKSHMI AMMA
March 3, 1986
KUMARAN NAIR Vs. DAMODARAN NAIR
January 15, 1986
KUNHABDULLA Vs. GOVT OF INDIA
October 21, 1986
KUNHIKRISHNAN Vs. SECRETARY NADAPURAM SERVICE CO OP BANK LTD
May 13, 1986
KUNHIMOHAMMED Vs. AHMEDKUTTY
November 4, 1986
KUNHIPATHUMMA Vs. KUNHAPPA
December 10, 1986
KUNHIPATHUMMA Vs. KUNHAPPA
December 18, 1986
KUNJU KUNJU Vs. ALEY
November 11, 1986
KUNJUKUTTY Vs. STATE OF KERALA
August 8, 1986
KUNJULAKSHMI Vs. DISTRICT MAGISTRATE
July 17, 1986
KUNJUNNI PILLAI Vs. VISWAMBHARAN
July 10, 1986
KUNJURAMAN Vs. SARAMMA
June 6, 1986
KUNNATHU AUTOMOBILES Vs. MUTHU AYYAN CHETTIAR
January 28, 1986
KURIAKOSE Vs. STATE
October 10, 1986
KURIEN Vs. STATE OF KERALA
December 13, 1986
KURION Vs. ALPHONSA
June 3, 1986
KUTTIALI Vs. DISTRICT COLLECTOR
August 22, 1986
KUTTIKRISHNAN Vs. STATE OF KERALA
February 10, 1986
L I C OF INDIA Vs. L KAMALAMMA
January 16, 1986
LAKSHMI BAI Vs. TALUK LAND BOARD
January 13, 1986
LATHEEF Vs. STATE OF KERALA
December 19, 1986
LONAPPAN Vs. PAVUNNI
July 23, 1986
LUIZ Vs. ABDUL RAHIMAN
July 9, 1986
M C SHANMUKHAN Vs. VACHALI JAYALAKSHMI
October 21, 1986
M C VASUDEVAN NAMBIAR Vs. M C KRISHNAN NAMBIAR
October 10, 1986
M KUNHAYISU Vs. P KALLYANI
February 28, 1986
M KUNHIRAMA KURUP Vs. M KRISHNAN KURUP
July 9, 1986
M N DIVAKARAN Vs. STATE
February 14, 1986
M P GANGADHARAN Vs. T A RAJENDRAN
March 12, 1986
M P NARAYANA PILLAI Vs. M P CHACKO
July 11, 1986
M T GEORGE Vs. KERALA STATE ELECTRICITY BOARD
August 8, 1986
M.K. RAVI Vs. MANAGING DIRECTOR KERALA STATE BAMBOO CORPORATION
July 11, 1986
MADHAVAN Vs. CHANDRAN NAIR
December 22, 1986
MADHAVAN UNNITHAN Vs. SUMATHI AMMA
July 23, 1986
MADHAVI Vs. STATE OF KERALA
April 2, 1986
MADHAVI AMMA Vs. STATE OF KERALA
March 10, 1986
MADRAS RUBBER FACTORY LTD Vs. RUBBER BOARD
May 26, 1986
MADURA COATS LTD Vs. MATHAN
January 17, 1986
MALABAR INDUSTRIAL CO LTD Vs. JOHN ANTHRAPER
January 31, 1986
MANHERI RAJAN Vs. STATE
July 24, 1986
MANI Vs. STATE OF KERALA
December 16, 1986
MANIKKAM Vs. KAMALA
February 14, 1986
MANU Vs. ABOOBAKER
January 17, 1986
MANUAL THOMAS Vs. STATE
September 3, 1986
MAROLI BALAN Vs. MAROLI DANNU
May 29, 1986
MARTHOMA RUBBER CO Vs. UNION BANK OF INDIA
October 21, 1986
MARY Vs. GOPALAN
December 3, 1986
MATHAI Vs. JOY
August 29, 1986
MATHAI JOHN Vs. KATHIRKUTTY
September 25, 1986
MATHEW AND MATHEW Vs. COMMISSIONER OF INCOME TAX
March 5, 1986
MAVELIKARA EX SERVICEMENS CO OP SOCIETY Vs. RAJAMMA
February 19, 1986
MAYAPPA GOUNDEN Vs. BHAGYALAKSHMI
August 1, 1986
MOHAMMED Vs. STATE OF KERALA
March 26, 1986
MOHAMMED ALI Vs. REGIONAL TRANSPORT AUTHORITY
July 14, 1986
MOHAMMED KOYA Vs. BALAN
December 1, 1986
MOHAMMED SHAFI Vs. PALLATH MOHAMMED HAJI
August 13, 1986
MOHANA Vs. STATE OF KERALA
February 27, 1986
MOHANAN NAMBIAR Vs. STATE OF KERALA
December 12, 1986
MOHANRAJ Vs. REGIONAL P F COMMISSIONER
November 6, 1986
MOIDU Vs. CANARA BANK
August 14, 1986
MOITHEEN KUNJU Vs. VEEVIKUNJU
September 8, 1986
MONI Vs. STATE OF RAJASTHAN
November 6, 1986
MONIAN PILLAI Vs. STATE
October 30, 1986
MOOSATH Vs. STATE OF KERALA
January 8, 1986
MUNICIPALITY OF QUILON Vs. VISWAMBHARAN
July 12, 1986
MUNICIPALITY OF QUILON & ANOTHER Vs. S. VISWAMBHARAN
June 26, 1986
MURALI Vs. STATE OF KERALA
December 4, 1986
MUSLIM EDUCATIONAL SOCIETY Vs. K A PARYARYI
August 1, 1986
MUTHU Vs. STATE
January 28, 1986
N J JOSEPH Vs. LABOUR COURT
November 26, 1986
N. RENI Vs. R.T.A. AND OTHERS
February 27, 1986
N. SUKUMARAN Vs. STATE OF KERALA
October 17, 1986
N. VENKITESWARA IYER Vs. APPUKUTTY MOOTHAN
February 11, 1986
NAGATHINGAL INDIRA AMMA Vs. NAGATHINGAL KUNHIKRISHNAN NAIR
January 30, 1986
NANIKUTTY AMMA Vs. TRIVANDRUM PERMANENT BANK
July 23, 1986
NARAYANAN Vs. MALOTH SERVICE CO OP BANK
June 17, 1986
NARAYANAN Vs. KUNCHI AMMA PARUKUTTY AMMA
October 22, 1986
NARAYANAN Vs. STATE OF KERALA
October 16, 1986
NASEEMA Vs. P.C. SEBASTAIN
August 14, 1986
NATIONAL INSURANCE CO LTD Vs. CHANDU
October 13, 1986
NAYARAMBALAM PANCHAYAT Vs. NARAKKAL PANCHAYAT
August 25, 1986
NAZEEMA Vs. SEBASTIAN
August 14, 1986
NEELAKANTAN KAMALASANAN Vs. ACHUTHAN VASUDEVAN
February 12, 1986
NEHEMIA JOSEPH Vs. STATE OF KERALA
December 5, 1986
NEW INDIA ASSURANCE CO LTD Vs. K PATHUMMA
March 10, 1986
OFFICIAL LIQUIDATOR Vs. RAMAKRISHNA IYER
August 5, 1986
OFFICIAL LIQUIDATOR Vs. INDIAN BANK
January 29, 1986
OUSEPH Vs. THOMAS
August 5, 1986
P A CHACKO Vs. BOARD OF REVENUE
January 1, 1986
P ASOKAN Vs. WESTERN INDIA PLYWOODS LTD
December 22, 1986
P JOHN ZACHARIA AND CO Vs. ITTYCHERIAH
August 13, 1986
P K MOHAMMAD PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 2, 1986
P K VISALAKSHY Vs. STATE OF KERALA
January 7, 1986
P M ALIAS Vs. STATE OF KERALA
January 15, 1986
P M ANTONY Vs. DIST COLLECTOR
November 11, 1986
P M KUNHABDULLA HAJI Vs. INCOME TAX OFFICER
January 6, 1986
P R RAMAKRISHNAN Vs. SUBBARAMMA
November 18, 1986
P SEETHI HAJI Vs. STATE OF KERALA
October 23, 1986
P T IDUCULLA Vs. BHARAT PETROLEUM CORPORATION LTD
March 7, 1986
P. S. C. TRIVANDRUM Vs. M. K. SANTHAMMA & ANOTHER
December 12, 1986
P. SUBAIDA Vs. K. KRISHNAN & ANOTHER
January 10, 1986
P.C. WARRIAR Vs. K. LAKSHMIKUTTY WARASSIAR
February 6, 1986
P.G. HARI Vs. DIRECTOR GENERAL, INDIAN COUNCIL
November 13, 1986
P.K. VARKEY Vs. STATE OF KERALA
December 4, 1986
P.K.ITTYRAH Vs. STATE OF KERALA
May 26, 1986
P.M. MANSOOR Vs. STATE OF KERALA
June 15, 1986
P.N. BAHULAYAN Vs. PLANTATION CORPORATION OF KERALA AND ANOTHER
March 21, 1986
P.N. SAMBASIVAN AND OTHERS Vs. STATE BANK OF TRAVANCORE AND OTHERS
September 8, 1986
PADMANABHA PILLAI Vs. SANKARAN VISWAMBARAN
July 10, 1986
PADMANABHAN Vs. SULAIMAN KUNJU AHAMED
June 26, 1986
PAILOTH Vs. KUNJUVAREED
August 22, 1986
PAILY Vs. PHILIP
July 2, 1986
PAILY Vs. RAGHAVAN
December 17, 1986
PALGHAT MUNICIPALITY Vs. NARAYANAN NAIR
January 21, 1986
PALGHAT OIL MILLS Vs. STATE OF KERALA
November 27, 1986
PAMPADY RURAL CO OP HOUSING SOCIETY Vs. JOINT REGISTRAR
June 6, 1986
PANAN ASSOCIATION Vs. STATE OE KERALA
October 10, 1986
PANKAJAKSHAN Vs. STATE OF KERALA
June 1, 1986
PANKAJAKSHAN Vs. UNITED ENTERPRISES
June 20, 1986
PARAKASH Vs. UNION OF INDIA
July 21, 1986
PARAMESWARAN Vs. N RAMACHANDRAN
July 9, 1986
PARAMESWARAN Vs. RAMAN
March 26, 1986
PARAMESWARAN NAIR Vs. ETTUMANOOR PANCHAYAT
May 29, 1986
PARAMESWARAN PILLAI Vs. JANAKI AMMA
July 16, 1986
PATHU MUTHUMMAL Vs. ASUMA BEEVI
September 9, 1986
PAUL FRANCIS AMBUKKARAM Vs. UNION OF INDIA
January 1, 1986
PERIYAR CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 15, 1986
PHILIP Vs. SKARIA
December 2, 1986
PHILIP LUKKA Vs. FRANCISCAN ASSOCIATION
January 2, 1986
PHILIPOSE GEORGE Vs. KOSITY VARGHESE
September 12, 1986
PHILIPPOSE MAR THEOPHILUS Vs. STATE OF KERALA
October 15, 1986
POLYFORMALIN P LTD Vs. COMMR OF INCOMETAX
March 6, 1986
POOLAKKAL KUNCHU Vs. STATE OF KERALA
January 17, 1986
PRABHAKARAN Vs. ANTHAPPAN
September 10, 1986
PREM KUMAR N VADHYAR Vs. DIST TREASURY OFFICER
July 18, 1986
R NAGARAJAN AND CO Vs. STATE OF KERALA
September 30, 1986
RADHA Vs. APPU
October 24, 1986
RAGHAVAN Vs. AHMED
September 5, 1986
RAGHAVAN Vs. STATE OF KERALA
April 3, 1986
RAGHUNATHAN Vs. DY SUPDT OF POLICE
October 15, 1986
RAHELAMMA KOSITY Vs. YOHANNAN
September 2, 1986
RAHIMA BEEVI Vs. KERALA FINANCIAL CORPN
February 26, 1986
RAIMAND AUGUSTINE Vs. LUDVIC
June 10, 1986
RAJA TILE AND MATCH WORKS Vs. PAPPU
June 27, 1986
RAJAGOPALAN NAIR Vs. KERALA STATE HOUSING BOARD
February 19, 1986
RAJALAKSHMI PILLAI Vs. RAMACHANDRA KARNAVAR
November 24, 1986
RAMACHANDRAN Vs. VELAYUDHAN
April 1, 1986
RAMAKRISHNAN Vs. VASUDEVAN
February 28, 1986
RAMAKRISHNAN Vs. DISTRICT COLLECTOR
July 24, 1986
RAMANATHAN Vs. NAZIR HUSSAIN
October 20, 1986
RAMESAN Vs. STATE OF KERALA
October 24, 1986
RAVEENDRAN Vs. MRUTHYUNJAYAN
October 14, 1986
RAVINDRAN Vs. SPECIAL TAHSILDAR L A
April 3, 1986
REGHUNATHA Vs. KUNJALA
March 14, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. NARAHARIRAO
August 14, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA XAUMODI
September 30, 1986
RENI Vs. REGIONAL TRANSPORT AUTHORITY
July 30, 1986
RESERVE BANK OF INDIA Vs. FRANCIS
August 26, 1986
REV FR BERNAD THATTIL Vs. RAMACHANDRAN PILLAI
October 6, 1986
REV. C.S. JOSEPH Vs. T.J. THOMAS
August 26, 1986
RHAGARAJ SINGH Vs. XAVIER
March 13, 1986
ROSILY MATHEW Vs. JOSEPH
June 6, 1986
S C S MENON Vs. UNIVERSITY OF COCHIN
March 31, 1986
S M BADSHA Vs. INCOME TAX OFFICER
December 4, 1986
S. SANDESH Vs. K.A. THOMAS
August 4, 1986
S. SAROJA Vs. A.E.O., PATTAMBI
October 17, 1986
SADASIVAN Vs. STATE OF KERALA
October 7, 1986
SADASIVAN PILLAI Vs. VIJAYALAKSHMI
October 3, 1986
SANKARAN Vs. VELUKUTTY
June 20, 1986
SANKARANARAYANAN Vs. STATE OF KERALA
January 16, 1986
SANTHA Vs. RAJAPPAN PILLAI
August 11, 1986
SANTHAMMA Vs. PRABHAKARAN
July 2, 1986
SANTHAMMA Vs. STATE OF KERALA
October 23, 1986
SARASAMMA Vs. STATE OF KERALA
April 3, 1986
SAROJINI AMMA Vs. ABUBACKER
July 4, 1986
SASI Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
September 1, 1986
SEBASTIAN Vs. FOOD INSPECTOR
December 8, 1986
SEBASTIAN Vs. THRESSIA
February 27, 1986
SECY K S B P AND C OF W P Vs. G R S MFG WVG CO LTD
April 2, 1986
SHALIMAR ROPE WORKS LTD Vs. N C JOHN AND SONS LTD
October 24, 1986
SHAMBHOGUE Vs. STATE OF KERALA
July 2, 1986
SHANMUGHAN Vs. PAUL
September 25, 1986
SHANTHIVARMA JAIN M P Vs. STATE OF KERALA
February 6, 1986
SHERIFFA Vs. ALIKUTTY
September 12, 1986
SHIPPING CORPORATION OF INDIA LTD Vs. KANDASWAMY
June 16, 1986
SHRI RAMAKRISHNA MILLS LTD Vs. ASST COLLECTOR OF CUSTOMS
May 26, 1986
SIMON Vs. N JAYANTH
February 6, 1986
SIVAKUMAR Vs. AGARWAL
October 15, 1986
SIVAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL TRICHUR
September 23, 1986
SIVARAMAN Vs. V C NARAYANAN
February 19, 1986
SOMAN Vs. STATE OF KERALA
January 17, 1986
SOMAN NAIR Vs. PRATHAPAN
June 30, 1986
SOUTH INDIAN BANK LTD Vs. OUSEPH
July 30, 1986
SREEVALSAN PILLAI Vs. THANKAMONI AMMA
October 17, 1986
SRI RAMAKRISHNA MILLS (CBE) LTD AND OTHERS Vs. THE ASST. COLLECTOR OF CUSTOMS
June 5, 1986
STATE Vs. SAROJA
December 17, 1986
STATE Vs. VENMONY PANCHAYAT
February 20, 1986
STATE BANK OF TRAVANCORE Vs. BHASKARAN
September 5, 1986
STATE OF KERALA Vs. SIEY VARGHESE
October 7, 1986
STATE OF KERALA Vs. K P NANU VENUGOPALAN
October 9, 1986
STATE OF KERALA Vs. GOVINDAN PONNAMMA
October 23, 1986
STATE OF KERALA Vs. OCEAN WEALTH
October 24, 1986
STATE OF KERALA Vs. DHANANJAYAN NAMBIAR
November 21, 1986
STATE OF KERALA Vs. ARYA REFRIGERATION AND AIR CONDITIONING CO
November 10, 1986
STATE OF KERALA Vs. RAVEENDRANATHAN
November 10, 1986
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK
November 11, 1986
STATE OF KERALA Vs. VASUDEVAN NAMBOODIRI
December 9, 1986
STATE OF KERALA Vs. THOMAS
February 27, 1986
STATE OF KERALA Vs. G SANKARAN NAIR
March 11, 1986
STATE OF KERALA Vs. GOPALAKRISHNAN
June 26, 1986
STATE OF KERALA & ANOTHER Vs. THE VENMONEY PANCHAYAT & ANOTHER
February 21, 1986
SUBAIDA Vs. KRISHNAN
January 6, 1986
SUGATHAN Vs. DY SUPDT OF POLICE
July 3, 1986
SUKUMARAN NAIR Vs. STATE OF KERALA
December 4, 1986
SULAIMAN Vs. RAMACHANDRAN
March 26, 1986
SUMATHY Vs. DAKSHAYANI
October 20, 1986
SUMATHY AMMA Vs. SANKARA PILLAI
March 4, 1986
SUNBAY FOOD CORPORATION Vs. STATE OF KERALA
May 2, 1986
SUNDARESAN Vs. V RAMACHANDRAN
August 28, 1986
SURENDRAN NAIR Vs. LEELAVATHI AMMA
September 2, 1986
SWARNA AMMAL Vs. SETHUMADHAVAN
July 22, 1986
T A RAJENDRAN Vs. GOVERNOR OF KERALA
July 4, 1986
T A RAJENDRAN Vs. GOVERNOR OF KERALA
June 4, 1986
T T THOMAS Vs. ELISA
August 11, 1986
T V SUBRAMANIA KURUKKAL Vs. STATE
January 2, 1986
T.V. SUBRAMANTA KURUKKAL Vs. STATE OF KERALA & OTHERS
January 21, 1986
TALUK LAND BOARD Vs. SREEKRISHNAN
June 21, 1986
TELLICHERRY MADRASSA DARUSSALAM Vs. ASSESSING AUTHORITY
June 7, 1986
THANKAMMA Vs. DIST MEDICAL OFFICER
September 9, 1986
THE CATHOLIC SYRIAN BANK LTD Vs. THE APPELLATE AUTHORITY & ANOTHER
November 12, 1986
THE NEW INDIA ASSURANCE CO. LTD. Vs. KAYICHA UMMA
September 30, 1986
THEKKETHODIKA MAMMADUNNI Vs. ADANGALPURAVAN ALAVIKUTTY
October 14, 1986
THIMOTHY Vs. STATE OF KERALA
December 16, 1986
THIMOTHY Vs. STATE OF KERALA
December 12, 1986
THRESSIA Vs. K S E B
December 19, 1986
THRESSIAMMA VARGHESE Vs. KERALA STATE FINANCIAL CORPN
April 3, 1986
THULASI BHAI Vs. STATE OF KERALA
February 12, 1986
TRAVANCORE RAYONS LTD Vs. COMMISSIONER OF INCOME TAX
March 20, 1986
TRICHUR URBAN CO-OP BANK LTD Vs. DISTRICT LABOUR OFFICER
October 9, 1986
UNION BANK OF INDIA Vs. CHERIAN
October 29, 1986
UNION OF INDIA Vs. GOPALAN
October 16, 1986
UNION OF INDIA Vs. MATAHI
September 25, 1986
UNITED INDIA FIRE AND GENL. INS. COMPANY LTD. Vs. C.P. VARGHESE AND ORS.
November 24, 1986
UNITED INDIA INSURANCE Vs. N. GANGADHARAN NAIR
July 15, 1986
UNITED INDIA INSURANCE CO Vs. GANGADHARAN NAIR
July 1, 1986
UNITED INDIA INSURANCE CO LTD Vs. GANGADHARAN
July 18, 1986
UNITED INDIA INSURANCE CO LTD Vs. PADMINI AMMA
March 31, 1986
UNITED INDIA INSURANCE CO. LTD Vs. CENTRAL GOODS TRANSPORT
February 25, 1986
UNITED INDIA INSURANCE CO. LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNALS
June 24, 1986
UNITED INDIA INSURANCE CO. LTD. Vs. RATNAMMA AND ORS.
September 12, 1986
UNNIE MENON Vs. KERALA FILM ARTISTS CRITICS SOCIETY
September 26, 1986
V RUGMINI Vs. STATE OF KERALA
November 13, 1986
V.K. DAMODARAN Vs. GHEDLAMMA AND ORS.
November 17, 1986
VADAKKE MAYYOTTUCHALIL KELAPPAN Vs. VIJAYAN
April 4, 1986
VARGHESE Vs. ANNAMMA
December 10, 1986
VARGHESE Vs. STATE OF KERALA
October 24, 1986
VARGHESE Vs. STATE
October 9, 1986
VASAVAN Vs. BALAKRISHNAN
July 18, 1986
VASU PILLAI Vs. STATE OF KERALA
January 2, 1986
VEERAKANI RAWTHER Vs. MADHAVAN UNNI
July 11, 1986
VELAYUDHAN NADAR Vs. STATE OF KERALA
April 3, 1986
VELUNNI Vs. APPU
February 28, 1986
VENKATARAJA SARMA Vs. STATE OF KERALA
April 4, 1986
VENU Vs. STATE OF KERALA
January 9, 1986
VENUGOPALAN Vs. CO OPERATIVE TRIBUNAL
August 26, 1986
VESUDEVAN Vs. STATE OF KERALA
December 9, 1986
VICAR ST MARYS CHURCH Vs. NARAYANAN
February 3, 1986
VIJAY KUMAR Vs. D I G OF POLICE
December 4, 1986
VIJAYAN Vs. RETURNING OFFICER
September 12, 1986
VIKRAMAN Vs. STATE OF KERALA
October 10, 1986
VIKRAMAN Vs. STATE OF KERALA
November 12, 1986
VIMALA HENGSU Vs. CHANDRAMATHI
January 28, 1986
WIFE Vs. HUSBAND
July 3, 1986
YAMUNA Vs. BHAVANI
December 22, 1986
YOHANNAN YESUDASAN Vs. STATE OF KERALA
April 1, 1986
YUSUF SAIT Vs. ANANTHARAMA KRISHNA IYER
June 13, 1986