Case Index

Title
Date
A V INDUSTRIES Vs. TRIPATHI CHITRA MANDIR
December 11, 1986
A.S. SACHDEVA AND SONS Vs. M.C.D.
March 24, 1986
ABDUL BADOOD Vs. STATE
May 1, 1986
ABDUL QUAIM ISMAIL Vs. FOOD CORPORATION OF INDIA
July 28, 1986
AGYA KAUR Vs. MUNICIPAL CORPORATION OF DELHI
January 20, 1986
AHUJA RADIOS AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 28, 1986
AMAR SINGH Vs. JAI PRAKASH AND OTHERS
March 31, 1986
AMAR SINGH Vs. STATE
December 1, 1986
AMAR SINGH Vs. JAI SINGH
November 10, 1986
AMARJIT SINGH Vs. PUNJAB NATIONAL BANK
March 4, 1986
AMIN CHAND Vs. STATE
November 18, 1986
AMOD LAUL Vs. STATE AND B N KUMAR
April 2, 1986
AMRIT LAL BUSSI SINCE DIED Vs. UNION OF INDIA
August 1, 1986
ANANDJI HARIDAS & COMPANY PVT LTD Vs. UNION OF INDIA AND OTHERS
May 16, 1986
ANANT KUMARI Vs. PREM PAL CHATRATH
January 13, 1986
ANANT RAJ AGENCIES Vs. INDCRJIT AND BROTHCRS
August 13, 1986
ANIL BHARDWAJ Vs. NIRMLESH BHARDWAJ
January 29, 1986
ANJU BHARGAVA Vs. RAJESH BHARGAVA
December 13, 1986
ANOOP KUMAR Vs. DELHI ADMINISTRATION
May 16, 1986
APOLLO TYRES LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
September 12, 1986
ARJAN SINGH Vs. UNION OF INDIA
March 7, 1986
ARJUN Vs. STATE
March 3, 1986
ARJUN SINGH Vs. SHAKUNTALA DEVI
February 13, 1986
ARUN KUMAR TONDON Vs. UNION OF INDIA
January 1, 1986
ARYA SAMAJ Vs. SAT PARKASH
February 10, 1986
ASHA RANI Vs. HARBHAJAN SINGH
August 12, 1986
ASHOK KUMAR Vs. SANTOSH SHARMA
March 21, 1986
ASHOK KUMAR ARORA Vs. PREM ARORA
September 24, 1986
ASHOKA HOTEL EMPLOYEES CO Vs. DELHI CONSUMERS CO
May 1, 1986
ASHWIN VANASPATI INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
October 6, 1986
ATTAR SINGH Vs. F E R A BOARD
November 9, 1986
ATTAR SINGH Vs. FE R A BOARD
November 19, 1986
ATTAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
July 8, 1986
AUTOMETERS LTD Vs. UNION OF INDIA
November 18, 1986
AVTAR SINGH Vs. SMT. BALBIR KAUR
November 27, 1986
B L KHANNA Vs. ARUN CARPETS
November 1, 1986
B L KOHLI Vs. DELHI ADMINISTRATION
August 4, 1986
B S TOLANI Vs. UNION OF INDIA
September 23, 1986
BADRUDDOJA Vs. UNION OF INDIA
April 11, 1986
BAL KISHAN Vs. RAMJI LAL
March 24, 1986
BAL KRISHAN SITA RAM PANDIT Vs. STATE
January 23, 1986
BALBIR SINGH Vs. UNION OF INDIA
July 14, 1986
BALDEV RSJ BATRA Vs. KRISHAN LAL
March 13, 1986
BALE RAM Vs. SHANKER LAL
August 26, 1986
BALVINDER SINGH Vs. STATE OF DELHI
April 28, 1986
BANARSI DASS Vs. UNION OF INDIA
September 22, 1986
BANK OF INDIA Vs. UNION OF INDIA
October 28, 1986
BANSI LAL Vs. SWARAN BHANDARI
August 22, 1986
BANSI LAL Vs. SWARAN BHANDARI
October 23, 1986
BANWARI LAL Vs. KISHORI LAL
March 19, 1986
BANWARI LAL Vs. STATE
February 26, 1986
BASANT KUMAR Vs. STATE
November 13, 1986
BASANTI DEVI Vs. M L WADHAWAN
December 15, 1986
BAWA BHAGWAN DASS Vs. JUG LAL
March 14, 1986
BEHARI LAL Vs. KUNDAN LAL
December 9, 1986
BENJAMIN CHACKO Vs. MAHA SINGH
November 28, 1986
BHAGAT RAM Vs. UNION OF INDIA
January 27, 1986
BHAGWATI Vs. MALIK
May 22, 1986
BHARAT STEEL TUBES LIMITED Vs. RAM PIARI SETHI
November 3, 1986
BHARAT WOOD PRODUCTS CO Vs. COMMISSIONER OF SALES TAX NEW DELHI
March 20, 1986
BIDHAN CHANDRA SINHA Vs. SUSHMITA SINHA
January 9, 1986
BIMLA KAPOOR Vs. MANAGER JAIN GIRLS HIGHER SECONDARY SCHOOL DHARAMPURA DELHI
October 6, 1986
BIRLA COTTON SPG & WVG MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS, NEW DELHI
March 7, 1986
BOMBAY AMMENIA PRIVATE LIMITED Vs. UNION OF INDIA
May 6, 1986
BRIJ LAL JAIN PROPRIETOR K K JAIN AND BROS Vs. PARAS ENTERPRISES
October 30, 1986
BRIJ MOHAN LAL Vs. DURGA DEVI
March 6, 1986
C R JAGANNATHAN Vs. SUBHASH CHANDRA KAPOOR
September 24, 1986
C.S. RAMALINGAM Vs. SMT. SEETHA LAKSHAMI
February 20, 1986
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
July 25, 1986
CANTONMENT BOARD DELHI Vs. MANGEY RAM
May 6, 1986
CENTRAL DISTILLERY LIMITED Vs. UNION OF INDIA
May 23, 1986
CENTURY TWENTY ONE PVT LIMITED Vs. UNION OF INDIA
September 29, 1986
CHAKRAVARTHY VADREVO Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 18, 1986
CHAMAN LAL BAKSHI Vs. INDIAN OIL CORPORATION LIMITED
March 4, 1986
CHAMAN LAL GORVER Vs. BRIJ LAL DHAMIJA
August 29, 1986
CHAMAN LAL PANDBI AND SONS HUF Vs. PRIMA DEPARTMENTAL STORES
April 3, 1986
CHAMPAL SINGH Vs. UNION OF INDIA
November 10, 1986
CHAND RANI MEHRA Vs. OM SHANKAR MEHRA
September 30, 1986
CHAND RANI MEHTA Vs. NEW DELHI MUNICIPAL CORPORATION
August 12, 1986
CHANDER Vs. SHEELA DEVI
February 28, 1986
CHANDER DASS Vs. STATE
February 27, 1986
CHANDER MOHAN CHAWLA Vs. BABU LAL
November 11, 1986
CHANDER NAIN Vs. DELHI ADMINISTRATION
February 12, 1986
CHANDER SHEKAR Vs. STATE
March 21, 1986
CHANDRAKANT Vs. SHAFIQ AHMED DECD
March 18, 1986
CHARANJIT WALIA Vs. STATE OF DELHI
February 19, 1986
CHARANJIT WALIA Vs. STATE
February 9, 1986
CHARTERED BANK Vs. INDO SWISS CIRCUITS PRIVATE LIMITED
January 22, 1986
CHHAJJU RAM Vs. LACHHMAN SINGH
September 30, 1986
CHINAR TRUST Vs. USHA INTERNATIONAL LIMITED
May 30, 1986
CHIRANJIT LAL Vs. OM PRAKASH SOOD
September 29, 1986
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. VIMLA PANNA LAL
March 14, 1986
COMMISSIONER INCOME TAX Vs. RAUNAQ INTERNATIONAL LIMITED
January 2, 1986
COMMISSIONER OF INCOME TAX Vs. ANCHOR PRESSING PRIVATE LIMITED
February 24, 1986
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA RAJESHWAR
March 25, 1986
COMMISSIONER OF INCOME TAX Vs. UNION AGENCIES
August 8, 1986
COMMISSIONER OF INCOME TAX Vs. DHARAM SINGH BABEK SINGH
August 13, 1986
COMMISSIONER OF INCOME TAX Vs. RATTAN CHAND SOOD
August 5, 1986
COMMISSIONER OF SALES TAX Vs. BENSON INDUSTRIES
February 28, 1986
COMMISSIONER OF SALES TAX Vs. BHARAT ELECTRICAL EQUIPMENT CORPORATION
February 28, 1986
COMMISSIONER OF WEALTH TAX Vs. PUSHPINDER KAUR SMT
March 11, 1986
COMMISSIONER OF WEALTH TAX Vs. S K DASS
January 22, 1986
COMMISSIONER OF WEALTH TAX Vs. R N GOYAL
January 23, 1986
COMMISSIONER OF WEALTH TAX Vs. M N SOI AND SONS
January 23, 1986
COMMISSIONER OF WEALTH TAX Vs. A N SARVARIA
March 12, 1986
COMMISSIONER OF WEALTH TAX Vs. ANANTI DEVI SMT
March 12, 1986
COMMISSIONER OF WEALTH TAX Vs. INDER SAIN JAIN AND SATYAPALJAIN
July 21, 1986
COMMISSIONER OF WEALTH TAX Vs. AMOLAK SINGH JAIN
July 21, 1986
COMMISSIONER OF WEALTH TAX Vs. ILLA DALMIA SMT
December 3, 1986
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
May 30, 1986
D P GUGLANI Vs. ASSOCIATED TRADERS AND ENGINEERS
July 24, 1986
D P SINGH KAPUR Vs. UNION OF INDIA
March 4, 1986
D T C MAZDOOR CONGRESS REGD Vs. UNION OF INDIA
May 14, 1986
DALIP SINGH ARSHI Vs. RESERVE BANK OF INDIA
December 18, 1986
DAYA RAM Vs. UNION OF INDIA
July 21, 1986
DEBABRATE DAS Vs. JOINT SECY GOVT OF INDIA
May 16, 1986
DELHI ADMN Vs. SATISH CHAND SHARMA
February 6, 1986
DELHI CLOTH AND GENERAL MILLS CO LIMITED Vs. UNION OF INDIA AND OTHERS
April 30, 1986
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 3, 1986
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 13, 1986
DEV UTTAM Vs. R N MEHROTRA
February 28, 1986
DEVA NAND Vs. STATE
October 10, 1986
DEVENDER NATH MALIK Vs. STATE
May 5, 1986
DEVI LAL Vs. STATE
February 6, 1986
DEVI PERSHAD Vs. GHANSHYAM DASS
December 1, 1986
DEVINDER KUMAR JAIN Vs. T N IDNANI
November 5, 1986
DEWAN DAULAT RAI KAPUR Vs. R CHATHA RAM
August 19, 1986
DIAMOND PRODUCTS Vs. DELHI ADMINISTRATION
November 17, 1986
E R SQUIBB AND SONS INC Vs. CUREWEL INDIA LIMITED
December 11, 1986
ELECTRONIC DESIGN ASSOCIATES Vs. HI POINT SERVICES
April 21, 1986
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
April 11, 1986
ESSA BROTHERS Vs. HOTEL MAURYA PALACE SHERATON
August 18, 1986
EX. LANCE NAIK KESAR RAM Vs. UNION OF INDIA
November 13, 1986
FIXOPAN ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
April 21, 1986
FLOWER TOBACCO COMPANY Vs. STATE
May 21, 1986
FOOD AND DRINKS INDUSTRIES WORKERS UNION Vs. PUNJAB FLOUR MILLS
March 10, 1986
FOOD CORPORATION OF INDIA Vs. USHA BHARDWAJ
April 9, 1986
FOURESS ENGINEERING INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
September 24, 1986
G N DALMIA Vs. COMMISSIONER OF WEALTH TAX
January 21, 1986
GANPAT Vs. STATE
May 1, 1986
GEETA GUPTA Vs. ASSTT COMMISSIONER OF INCOME TAX
November 19, 1986
GEETA GUPTA DR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 1986
GEMINI METAL WORKS Vs. UNION OF INDIA & ANOTHER
May 21, 1986
GENERAL MANAGER NORTHERN RAILWAY Vs. PRESIDING OFFICER CENTRAL GOVT LABOUR COURT
April 30, 1986
GENERAL SALES PRIVATE LIMITED Vs. GOPAL MUKHERJEE ITO
August 29, 1986
GENERAL TALKIES LIMITED Vs. INCOME TAX OFFICER
August 1, 1986
GHANI MOHAMMAD Vs. JAMALUDDIN
February 1, 1986
GHASI RAM Vs. HARNAM SINGH
February 24, 1986
GIAN CHAND GURG Vs. UNION OF INDIA
March 19, 1986
GILL AND CO Vs. BIMLA KUMARI JOLLY
February 13, 1986
GLOBAL CONTRACT SERVICES Vs. UNION OF INDIA
April 2, 1986
GLOBE ASSOCIATES PRIVATE LIMITED IN LIQUIDATION Vs. F C MEHRA
August 4, 1986
GOEL R P Vs. UNION OF INDIA
May 19, 1986
GOKAL CHAND JAGAT RAM KAPOOR AND SONS Vs. BANK OF MAHARASHTRA
April 17, 1986
GOODWILL INDIA LIMITED Vs. UMED SINGH
April 17, 1986
GOODWILL INDIA LIMITED Vs. A S BINDRA
November 17, 1986
GOODWILL INDIA LIMITED Vs. V U PHILIP
November 14, 1986
GULAB PREET Vs. SARDAR TIRATH SINGH
October 21, 1986
GULAB SINGH Vs. LT GOVERNOR
November 21, 1986
GURSHARAN SINGH Vs. UNION OF INDIA
August 26, 1986
GURU NANAK INVESTMENT CO Vs. JAI PAL SINGH
November 12, 1986
GWALIOR RAYONS SILK MFR WVG COMPANY LIMITED Vs. STATE
October 24, 1986
H L NARULA Vs. NORTHFIELD AUTOMOBILES LIMITED
April 1, 1986
H P S CHAWLA Vs. STATE
February 17, 1986
HAJI IKRAM Vs. UNION OF INDIA
December 4, 1986
HAKIM SADARUDDIN Vs. MADAN LAL
November 4, 1986
HANUMAN SINGH Vs. STATE OF RAJASTHAN
October 29, 1986
HARBANS LAL Vs. M L WADHWAN
August 26, 1986
HARBANS LAL KHETRAPAL Vs. BALBIR SINGH
February 13, 1986
HARBHAJAN SINGH BHALLA Vs. DHARA SINGH
February 26, 1986
HARI KISHAN Vs. STATE
March 20, 1986
HARKARAN DASS DEEP CHAND Vs. ACTION DETERGENTS
May 30, 1986
HARYANA ENGINEERING AND FOUNDARY WORKS Vs. UNION OF INDIA
November 18, 1986
HARYANA ENGINEERING AND FOUNDERY WORKS Vs. UNION OF INDIA
November 1, 1986
HARYANA ROADWAYS, GURGAON AND ANOTHER Vs. PREM TONDON AND ANOTHER
April 10, 1986
HEM CHANDER MISRA Vs. SATYA MISRA
October 9, 1986
HEM WATI Vs. RAJ BAHADUR
December 7, 1986
HIMLAND EXPORTS PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
October 6, 1986
HIND ELECTRICIANS Vs. D V SRIVASTAVA
March 21, 1986
HIRA SINGH Vs. SAHINI
October 7, 1986
HOLIDAY INN INC Vs. KAPOOR HOLIDAY INN
May 20, 1986
I T C LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 1, 1986
IMTIAZ AHMED Vs. STATE
March 11, 1986
IMTIAZI BEGUM Vs. SHAMS UD DIN
January 31, 1986
INDER RAJ MALIK Vs. SUNITA MALIK
January 30, 1986
INDER SINGH MALIK Vs. STATE
February 26, 1986
INDIA STEAMSHIP CO , LTD Vs. UNION OF INDIA
April 3, 1986
INDIA TOURISM DEVELOPMENT CORPORATION Vs. R S KHANNA
September 22, 1986
INDIAN ALUMINIUM CABLES LIMITED Vs. BAWA SANDEEP SINGH
December 12, 1986
INDIAN INSTITUTE OF ISLAMIC STUDIES Vs. DELHI ADMINISTRATION
March 6, 1986
INDO KENIYAN INDUSTRIAL ENTERPRISES Vs. METAL FORGING PRIVATE LIMITED
March 20, 1986
INDO LOWENBRAU BREWERIES LIMITED Vs. PADAM SINGH
October 31, 1986
INTERNATIONAL ICE AND COLD STORAGE LTD Vs. UNION OF INDIA
March 3, 1986
INTEROCEAN SHIPPING CO Vs. RAM LUBHAYA
July 4, 1986
INTEROCEAN SHIPPING CO Vs. RAM LUBHAYA AND ORS
July 14, 1986
IQBAL KAUR Vs. GURDIT SINGH
June 14, 1986
IQBAL SINGH Vs. STATE
August 11, 1986
J K SYNTHETICS LIMITED Vs. INCOME TAX OFFICER
December 17, 1986
J L JHANB Vs. SHEELA DEVI
September 24, 1986
J R ENTERPRISES Vs. STATE TRADING CORPORATION OF INDIA LIMITED
September 1, 1986
J.N. BHASKAR Vs. EDUCATION OFFICER, MUNICIPAL CORPORATION OF DELHI AND ORS.
October 9, 1986
JAGAT PRAKASH SHARMA Vs. UNION OF INDIA
August 28, 1986
JAGDISH Vs. STATE
November 6, 1986
JAGDISH MANCHANDA Vs. UNION OF INDIA
January 8, 1986
JAGDISH PARSHAD Vs. RAM KUMAR GOYAL
February 17, 1986
JAGJIT SINGH Vs. STATE
August 12, 1986
JAGMOHAN SINGH THAPAR Vs. CHUNI LAL CHAUDHARY
October 21, 1986
JAI KISHAN Vs. BALBIR SINGH
February 28, 1986
JAI NARAIN N SADH SHADWARA Vs. PAN AMERICAN WORLD AIRWAYS
February 19, 1986
JAI PARKASH AGARWAL Vs. VISHAMBHAR DUTT SHARMA
May 21, 1986
JAI PRAKASH ASSOCIATES PRIVATE LIMITED Vs. STATE
February 21, 1986
JAI SINGH Vs. STATE
February 27, 1986
JAINSONS CLOTHING CORPORATION Vs. STATE TRADING CORPORATION OF INDIA LIMITED
August 4, 1986
JAIPAL SINGH Vs. GURU NANAK INVESTMENT CO
November 12, 1986
JARNAIL SINGH Vs. STATE OF DELHI
April 9, 1986
JASPAL SINGH Vs. STATE
May 23, 1986
JASPAL SINGH AND TRIPAT SINGH Vs. STATE
February 14, 1986
JASWANT KAUR Vs. TIKAM DASS
April 16, 1986
JINDAL REFRIGERATIONS Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED
July 23, 1986
JOGINDER PAL SINGH Vs. STATE
January 8, 1986
JOHNSON AND JOHNSON Vs. CHRISTINE MODEN INDIA PRIVATE LIMITED
July 8, 1986
JRD TATA Vs. PAYAL KUMAR
March 5, 1986
JUGAL KISHORE MITTAL Vs. MANAGEMENT OF SASTA SAHITYA MANDAL
March 11, 1986
K M SEBASTIAN Vs. UNION OF INDIA
August 8, 1986
K.L. SEHGAL Vs. THE CHAIRMAN, STATE BANK OF INDIA AND OTHERS
August 1, 1986
KAILASH CHAND GIAN CHAND JAIN Vs. UNION OF INDIA
October 9, 1986
KAILASH DEVI Vs. PRITI MANDAL alias PRITI AGGARWAL
November 5, 1986
KALLU SINGH Vs. UNION OF INDIA
January 22, 1986
KAMALA BAKSHI Vs. UNION OF INDIA
October 28, 1986
KAMALANAND Vs. UNION OF INDIA
February 3, 1986
KAMALJEET Vs. STATE
July 30, 1986
KAMLA DEVI Vs. SATYA PRAKASH GOEL
February 28, 1986
KAPIL KUMAR BIGAM Vs. KANIZ FATIMA
August 4, 1986
KARAM CHAND Vs. RAM KALI
April 9, 1986
KARTAR SINGH Vs. P C MUKHERJEE
November 5, 1986
KASIM ALI Vs. M L WADHAWAN
August 18, 1986
KEHAR SINGH Vs. STATE
February 21, 1986
KHAN AND SIROHI STEEL ROLLING MILLS, BULANDSHAHR Vs. UNION OF INDIA
March 14, 1986
KHANDANI SHAFAKHANA Vs. UNION OF INDIA
November 11, 1986
KRISHAN LAL Vs. NITU ALIAS ASHA
February 21, 1986
KRISHNA KUMARI Vs. BHOLA RAM
January 30, 1986
KULBHUSBAN BHUTANI AND OTHERS Vs. OM PRAKASH BHUTANI
May 12, 1986
KULI RAM Vs. STATE
January 22, 1986
KUNDAN LAL Vs. UNION OF INDIA
November 17, 1986
KUNDAN SOAP COMPANY Vs. AJANTA SOAP COMPANY
July 23, 1986
LAJPAT RAI Vs. UNION OF INDIA AND ANOTHER
July 9, 1986
LAKSHMAN T ADVANI Vs. UNION OF INDIA
February 21, 1986
LAL CHAND TILAK RAJ Vs. UNION OF INDIA
March 12, 1986
LAXMI NARAIN GUPTA Vs. STATE
January 31, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. RAVINDER SINGH CHAHAL
March 19, 1986
LMTIAZ ALI Vs. NASIM AHMED
September 4, 1986
LUCKY STAR ESTATES I PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 1, 1986
M K MALHOTRA Vs. KIRTI MALHOTRA
December 18, 1986
M L KHERA Vs. STATE
November 21, 1986
M MOHAN Vs. MAHESHWARI SETH
November 28, 1986
M MOHAN Vs. MAHESHWARI SETH
November 14, 1986
M PARKASH Vs. STATE
February 1, 1986
M S KOCHAR Vs. STATE
March 14, 1986
M S MATHUR Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 1986
MADAN LAL Vs. STATE
February 5, 1986
MADAN LAL CHAUHAN Vs. STATE
January 7, 1986
MADHU BALA Vs. ARUN KHANNA
March 6, 1986
MADHUBALA Vs. VIJAY KATARIA
November 19, 1986
MAGANT RAM Vs. STATE
January 14, 1986
MAHINDER SINGH Vs. MANJU SAWHNEY
January 8, 1986
MAHIPAL Vs. STATE
April 2, 1986
MALIK SHARIEF UD DIN Vs. STATE OF DELHI
April 28, 1986
MALIK SHARIEF-UD-DIN Vs. STATE OF DELHI
April 7, 1986
MAN MOHAN SINGH BHALLA Vs. H L MEHRA
October 29, 1986
MANAGEMENT THE CO OPERATIVE STORE LIMITED Vs. VED PRAKASH BHAMBRI
August 19, 1986
MANGAT SINGH SURRINDER SINGH Vs. APPELLATE ASSISTANT COMMISSIONER SALES TAX
November 28, 1986
MANGE RAM Vs. NATIONAL AND GRINDLAYS BANK LTD
August 4, 1986
MANJU GROVER Vs. STATE
February 12, 1986
MANNU BHANDARI Vs. KALA VIKAS PICTURES PRIVATE LIMITED
August 3, 1986
MANOHAR LAL Vs. NARAIN DASS
August 5, 1986
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
January 8, 1986
MANTHA DEVI Vs. GOPAL SINGH
January 22, 1986
MARKFED REFINED OIL AND ALLIED INDUSTRIES Vs. STATE DELHI ADMINISTRATION
December 4, 1986
MATLOOB HASSAN Vs. STATE OF DELHI
March 4, 1986
MITHLESH KUMAR Vs. SUBHADRA DEVI
April 2, 1986
MODI RUBBER LIMITED Vs. UNION OF INDIA
December 8, 1986
MOHAMED FAROOQ Vs. UNION OF INDIA
March 10, 1986
MOHD TAHIR Vs. STATE OF DELHI
February 11, 1986
MONIA KHOSLA Vs. AMARDEEP SINGH KHOSLA
January 31, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. M D PAPPACHAN
January 21, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. UNION OF INDIA
January 16, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. BOMBAY PULK CARRIERS
January 2, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. SHIVJI PANDEY
March 13, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. CHOWDHARY JAGDISH CHAND
December 15, 1986
MOTOR AND GENERAL FINANCE LIMITED Vs. V M THAMPY
December 3, 1986
MOTOR AND GENERAL FINANCE LTD. Vs. AJAY KUMAR AND ANOTHER
March 14, 1986
MUKESH KUMAR Vs. NATIONAL BUILDING CONSTRUCTION CORPN LIMITED
November 7, 1986
MUKTA BEHARI Vs. STATE DELHI ADMINISTRATION
October 7, 1986
MUNICIPAL CORPORATION OF DELHI Vs. HINDUSTAN BREAKFAST FOOD MANUFACTURING FACTORY AND OTHERS
May 21, 1986
MUNICIPAL CORPORATION OF DELHI Vs. BANWARI LAL AND SONS
April 29, 1986
MURTI SHRI RADHA KRISHAN JI BHAGWAN Vs. JUG LAL
March 14, 1986
N C SIPPY Vs. PREM KUMAR
March 18, 1986
NAFE SINGH Vs. STATE DELHI ADMN
January 10, 1986
NAIK KESAR RAM Vs. UNION OF INDIA
November 13, 1986
NAMDHARI BODY BUILDERS Vs. RAJ KUMARI
February 12, 1986
NANAK CHAND SOOD Vs. RAM GAUTAM
July 15, 1986
NANNEY KHAN Vs. STATE
January 15, 1986
NANU MAL AND SONS Vs. WEST COAST PAPER MILLS LTD
May 1, 1986
NARAIN DATT SHARMA Vs. SANTOSH SHARMA
February 18, 1986
NARAIN KUMAR AND WAZIR SINGH Vs. H C MEHTA
May 26, 1986
NARDADA DEVI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
January 24, 1986
NASIB KAUR Vs. BALBIR SINGH
January 30, 1986
NATH BROS EXIM INTERNATIONAL LTD Vs. CHIEF CONTROLLER
January 2, 1986
NATHI SINGH Vs. UNION OF INDIA AND OTHERS
April 14, 1986
NEELIMA BHATNAGAR Vs. UNION OF INDIA
May 7, 1986
NEELIMA CHOPRA Vs. ANIL CHOPRA
March 17, 1986
NEW INDIA ASSURANCE COMPANY Vs. ENA SETHI
December 10, 1986
NIBHA BHATNAGAR Vs. OM PRAKASH BHATNAGAR
December 8, 1986
NIHAL CHAND AGRAWAL Vs. GOPAL SAHAIBHARTIA
November 10, 1986
NIRANJAN KUMAR MITTAL Vs. PROMOD KUMAR MITTAL
January 27, 1986
NIRANJAN SINGH Vs. STATE
April 30, 1986
NIRMAL KAPOOR Vs. SUSHILA DEVI JAIN
February 7, 1986
NISAR AHMED Vs. STATE
May 6, 1986
NONIT RAM RAJPUT Vs. DELHI DEVELOPMENT AUTHORITY
November 13, 1986
NORTHERN INDIA TRANSPORTERS INSURANCE COMPANY LTD. AND ANOTHER Vs. SAROJ KUMARI GUPTA AND ANOTHER
July 14, 1986
OM METAL AND MINERALS PRIVATE LIMITED Vs. UNION OF INDIA
August 6, 1986
OM PRAKASH Vs. STATE
August 7, 1986
OM PRAKASH Vs. RAJNI
September 26, 1986
OM PRAKASH Vs. KANSHI NATH SHAM LAL
February 25, 1986
OM PRAKASH ALIAS LEELA Vs. STATE
October 30, 1986
OPTICAL INSTRUMENT CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 8, 1986
P C AGGARWAL Vs. M L WADHAWAN
April 30, 1986
P K MITTAL Vs. PUNJAB NATIONAL BANK
April 24, 1986
P P PRABHAKAR Vs. SECRETARY GOVERNMENT OF INDIA
January 23, 1986
PAL SINGH Vs. SUNDER SINGH
January 30, 1986
PAL SINGH Vs. H D BIRDI
May 22, 1986
PARAMJIT KAUR Vs. S RAJINDER SINGH
May 22, 1986
PARAMJIT RAI Vs. STATE OF DELHI
December 12, 1986
PARAMJIT SINGH Vs. UNION OF INDIA
November 7, 1986
PARAMJIT SINGH SETHI Vs. DELHI DEVELOPMENT AUTHORITY NEW DELHI
April 4, 1986
PARI HINGORANI Vs. SHAKUNTALA AND OTHERS
July 10, 1986
PARMENDER SINGH Vs. UNION OF INDIA
March 14, 1986
PARMINDER SINGH Vs. DR. HARBHAJAN SINGH
October 28, 1986
PARVATI Vs. ANAND PARKASH ALIAS NAND LAL
February 3, 1986
PAWAN KUMAR TANDON Vs. NEW INDIA MUNICIPAL COMMITTEE
March 24, 1986
PEOPLE CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
April 10, 1986
PESHORILAL DECEASED THROUGH LRS Vs. NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
April 8, 1986
PIRJI MIRAJ UD DM Vs. DELHI WAKF BOARD
November 7, 1986
PLAZA TRADING CO Vs. R K CABLES
May 8, 1986
POORAN CHAND Vs. STATE AND RAM ASREY
January 27, 1986
POORAN CHAND Vs. JAIN METAL INDUSTRIES
November 12, 1986
POWELL NWAW OGECHI Vs. STATE DELHI ADMINISTRATION
July 30, 1986
PRABHATI Vs. LAL CHAND
March 6, 1986
PRAKASH KUMAR KAREL Vs. UNION OF INDIA
November 13, 1986
PRAMOD KUMAR Vs. UNION OF INDIA
March 20, 1986
PRATAP SINGH Vs. UNION OF INDIA
December 4, 1986
PRATAP STEEL ROLLING MILLS LIMITED Vs. COMMISSIONER OF SALES TAX
December 10, 1986
PREM CHAND Vs. STATE
May 28, 1986
PREM NATH Vs. OM PARKASH
February 26, 1986
PREM NATH SARVAN Vs. PREM LATA SARVAN
March 3, 1986
PRITAM DASS Vs. STATE
March 14, 1986
PRITAM KAUR Vs. PEARA SINGH
March 1, 1986
PRITAM SINGH Vs. DELHI ADMINISTRATION
November 19, 1986
PUNJAB PAINT COLOUR AND VARNISH WORKS Vs. UNION OF INDIA
January 1, 1986
PURAN MAL BANSAL Vs. RAJDHANI OIL AND OIL SEEDS EXCHANGE LIMITED
July 14, 1986
PURSHOTTAM KUMAR Vs. M L WADHAWAN
December 15, 1986
PYARE LAL Vs. SITA RAM MANGOI
October 3, 1986
QAMR UD DIN Vs. DELHI DEVELOPMENT AUTHORITY
November 24, 1986
R C MADAN Vs. ATMA DEVI
August 8, 1986
R J REYNODS TOBACCO COMPANY Vs. I T C LIMITED
November 18, 1986
R J REYONDS TOBACCO CO Vs. I T C LIMITED
November 13, 1986
R K BHATNAGAR Vs. SUSHILA BHARGAVA
February 18, 1986
R P GUPTA Vs. COMMISSIONER OF INCOME TAX
November 11, 1986
R P GUPTA DR Vs. INSPECTING ASSISTANT COMMISSIONER
November 11, 1986
R S AMAR NATH MEHRA AND CO Vs. UNION OF INDIA
April 7, 1986
R S ARORA Vs. STATE
October 9, 1986
R.N. GUPTA Vs. HARISH UPPAL AND ANOTHER
March 19, 1986
RADHEY LAL Vs. KAMLA DEVI
December 9, 1986
RADHEY SHAM Vs. STATE OF DELHI
May 28, 1986
RAGHUNATH PRASAD Vs. GULAB SINGH
April 25, 1986
RAJ KUMAR AGGARWAL Vs. STATE
October 1, 1986
RAJ RANI Vs. GIAN CHAND
February 25, 1986
RAJAN DWIVEDI Vs. M L PAREEKH
September 12, 1986
RAJENDER PAL Vs. JASBIR SINGH
December 19, 1986
RAJENDRA SINGH SETHIA Vs. STATE
August 12, 1986
RAJESH MONGA Vs. UNION OF INDIA
January 21, 1986
RAJESH TANWAR Vs. MANGAT RAM
August 13, 1986
RAJINDER KUMAR Vs. DELHI ADMINISTRATION
November 5, 1986
RAJINDER SINGH Vs. GOON SABHA KADIPUR
January 10, 1986
RAJSHURI Vs. COMMISSIONER OF WEALTH TAX
January 29, 1986
RAM ANAND Vs. GURDIAL CHAND
January 1, 1986
RAM CHANDER LAMBA Vs. ADARSH LAMBA
May 29, 1986
RAM DASS CHAUHAN Vs. ADMINISTRATOR
November 4, 1986
RAM JETHMALANI Vs. DIRECTOR CBI SPE CIA I NEW DELHI
November 25, 1986
RAM KRISHAN SHARMA Vs. UNION OF INDIA
November 10, 1986
RAM KUMAR AND KARAM BIR Vs. STATE
January 15, 1986
RAM LAL Vs. PARVINDER SINGH
January 13, 1986
RAM LAL Vs. HARI KISHAN
August 18, 1986
RAM LUBHAYA KAPOOR Vs. J R CHAWALA
March 20, 1986
RAM MANCHANDA Vs. UNION OF INDIA
January 21, 1986
RAM MEHAR Vs. UNION OF INDIA
October 9, 1986
RAM NATH CHITKARA Vs. DEWAN CHAND
September 19, 1986
RAM PARTAP Vs. BIRLA COTTON AND SPINNING AND WEAVING MILL
December 9, 1986
RAM PHUL SINGH DAHIYA Vs. UNION OF INDIA AND ANOTHER
November 17, 1986
RAM SARUP Vs. DEVI DAYAL BHATIA
August 19, 1986
RAMACAST LIMITED Vs. UNION OF INDIA
January 10, 1986
RAMESH KUMAR Vs. STATE (DELHI ADMINISTRATION)
May 8, 1986
RAMESH KUMAR SHARMA Vs. STATE
May 8, 1986
RANJAN DWIWEDI Vs. M L PAREEKH
August 12, 1986
RANK INDIA PRIVATE LIMITED Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
April 16, 1986
RATAN GHOSH Vs. UNION OF INDIA
January 24, 1986
RATTAN LAL Vs. MAHABIR SINGH
May 30, 1986
RATTAN LAL Vs. GOPAL DASS DASS TANDON
November 26, 1986
RAVINDER PAL SINGH Vs. STATE
January 23, 1986
RAVINDER PAL SINGH Vs. STATE
January 29, 1986
RAYA GOVIND GAONKAR Vs. UNION OF INDIA
November 13, 1986
RENU CHAWLA Vs. STATE
November 6, 1986
RENU JAIN Vs. MAHAVIR PRASHAD JAIN
July 14, 1986
REYNOLD RAJAMANI Vs. MARLENE BERNEDETTE RAJAMANI
January 7, 1986
RISHIKESH BALKISAHN DAS Vs. I D MANCHANDA
September 12, 1986
ROBERT LENDI Vs. COLLECTOR OF CUSTOMS
April 30, 1986
ROBERT LENDI Vs. K K DWIVEDI
February 6, 1986
ROHTAS Vs. STATE OF DELHI
November 24, 1986
ROMA DEV Vs. R C SOOD AND CO PRIVATE LIMITED
December 12, 1986
ROSHAN SINGH Vs. ZILE SINGH
August 4, 1986
S C DIKSHIT Vs. UNION OF INDIA
December 11, 1986
S C SINGHAL Vs. UNION OF INDIA
August 25, 1986
S K GAMBHIR Vs. LT GEN T R PAHWA DECD
February 13, 1986
S K SEIGLL Vs. RAKESH SEIGLL
February 18, 1986
S L SEHGAL Vs. OM PRAKASH MITTAL
November 12, 1986
S M MURRAY Vs. FENNER INDIA LIMITED
February 27, 1986
S MOHINDER SINGH SALUJA Vs. VANSON SHOES
October 31, 1986
S P JAIN Vs. DELHI ADMINISTRATION
August 14, 1986
S P MAHNA Vs. P N LEKHI
April 9, 1986
S V MOTWANI Vs. UNION OF INDIA
March 20, 1986
SABRA BEGUM Vs. MOHAMMAD IKHLAQ
March 19, 1986
SACHIN GUPTA Vs. B S GUPTA
May 16, 1986
SADA NAND Vs. STATE DELHI ADMINISTRATION
March 20, 1986
SADHU RAM Vs. KISHAN KUMAR
January 13, 1986
SAFDAR HUSAIN Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY AND APPELLANT OFFICER NEW DELHI
December 9, 1986
SAHIB SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 4, 1986
SALIL K SARKAR Vs. STATE
May 7, 1986
SAMPURAN SINGH Vs. UNION OF INDIA
November 14, 1986
SANT RAM Vs. JOGINDER SINGH
February 25, 1986
SANTA SINGH Vs. STATE
February 22, 1986
SANTOKH SINGH Vs. JAGDISH
April 8, 1986
SANYUKT NIRMATA Vs. INDIAN INSTITUTE OF TECHNOLOGY
March 25, 1986
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
May 16, 1986
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. APOLLO TYRES LIMITED
September 2, 1986
SAT PAL MANCHANDA Vs. M L WADHAWAN
October 30, 1986
SATBIR KAUR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 14, 1986
SATISH DAYAL MATHUR Vs. MACKINNON MACKENZIE AND COMPANY
March 19, 1986
SATISH KUMAR SHARMA Vs. UNION OF INDIA
December 4, 1986
SATWANT SINGH Vs. STATE
May 14, 1986
SATWANT SINGH Vs. UNION OF INDIA
May 30, 1986
SATYA NARAIN AGGARWAL Vs. UNION OF INDIA
February 27, 1986
SATYA NARAIN PRAKASH PUNJ Vs. UNION OF INDIA
May 5, 1986
SATYA WATI Vs. O N DEHGAL
October 21, 1986
SATYAWATI CHAUDHARY Vs. O P NANGIA
May 28, 1986
SAVITRI BALCHANDANI Vs. MULCHAND BALCHANDANI
February 14, 1986
SEHGAL INDUSTRIES WORKS Vs. TRU TEMP INDUSTRIES
February 20, 1986
SHAH CHAGANLAL GIANMALJI Vs. UNION OF INDIA AND OTHERS
March 13, 1986
SHAHINA PRAVEEN Vs. MOHAMMAD SHAKEEL
November 6, 1986
SHAKEEL Vs. SHAHEENA
November 6, 1986
SHAKTI AUTOMOBILES Vs. LORD CHIT AND TRADING PVT LIMITED
July 14, 1986
SHAKTI COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND OTHERS Vs. REGISTRAR, COOPERATIVE SOCIETIES, COURTS BUILDING, SANSAD MARG AND OTHERS
May 19, 1986
SHAM KAPUR Vs. DELHI DEVELOPMENT AUTHORITY
July 23, 1986
SHAM SUNDER LAL Vs. DCM CHEMICALWORKS
October 30, 1986
SHANKAR LAL Vs. ROSHAN LAL
November 20, 1986
SHANTA TRIVEDI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 24, 1986
SHANTI DEVI Vs. BHAN RAJ
July 26, 1986
SHAUKAT ALI KHAN Vs. BUBU KHAN
October 9, 1986
SHAUKAT BANO Vs. UP CO OPERATIVE FEDERATION LIMITED
February 17, 1986
SHEOJI RAM Vs. MUNICIPAL CORPORATION OF DELHI
July 22, 1986
SHIV DEVI Vs. LT GOVERNOR
August 19, 1986
SHIV GIRI Vs. STATE
March 12, 1986
SHIV KUMAR MISHRA Vs. UNION OF INDIA
January 31, 1986
SHYAM SUNDER SHARMA Vs. PREM LATA
July 14, 1986
SIMPLICITY ENGINEERS Vs. COMMISSIONER SALES TAX NEW DELHI
March 7, 1986
SIR SHANKAR LAL FOUNDATION Vs. COMMISSIONER OF WEALTH TAX
January 22, 1986
SIRI RAM SYAL AND SONS Vs. FOOD CORPORATION OF INDIA
August 12, 1986
SMT. MANNU BHANDARI Vs. KALA VIKAS PICTURES PVT. LTD. AND ANOTHER
August 8, 1986
SMT. PARVATI AND OTHERS Vs. SH. ANAND PARKASH
February 3, 1986
SMT. SUDHA Vs. MAHESH CHAND
October 31, 1986
SNEH LATA Vs. V K MITTAL
February 14, 1986
SOHAN LAL Vs. KRISHAN CHANDER RAMESH CHANDER AND BROS
January 13, 1986
STATE Vs. MEENA KUMARI
January 31, 1986
STATE Vs. DINESH KUMAR
February 14, 1986
STATE Vs. HANKAR alias RAJU
December 17, 1986
STATE Vs. BIKRAM SINGH
November 19, 1986
STATE DELHI ADMINISTRATION Vs. KAMNATH SHASTRI
November 4, 1986
STATE DELHI ADMINISTRATION Vs. RAMESH CHAND
January 28, 1986
STATE DELHI ADMINISTRATION Vs. DEVID RICHARD HALL
June 16, 1986
STATE TRADING CORPORATION OF INDIA LIMITED Vs. PANIPAT FOODS LIMITED
August 8, 1986
STUP CONSULTANTS LIMITED Vs. UNION OF INDIA
July 9, 1986
SUBASH RANI Vs. D T C
January 27, 1986
SUBHASH Vs. STATE
October 22, 1986
SUBHASH LAL KAPOOR AND OTHERS Vs. MADAN LAL KAPOOR
July 16, 1986
SUBODH KUMAR Vs. SATYA SWARUP SINGH BHATTI
December 3, 1986
SUDERSHAN KUMAR TERI Vs. RAJINDER SINGH
November 25, 1986
SUDHA Vs. MAHESH CHAND JHAMB
November 30, 1986
SUKHBIR SINGH Vs. STATE
December 12, 1986
SULTAN SINGH Vs. DTC
November 10, 1986
SUNIL KUMAR Vs. DELHI ADMINISTRATION
August 18, 1986
SURAJ PARKASH Vs. STATE OF DELHI
April 14, 1986
SURANA COMMERCIAL CO Vs. FOOD CORPORATION OF INDIA
February 11, 1986
SURENDAR KUMAR GUPTA Vs. H L SEHGAL
February 28, 1986
SURESH CHANDER VOHRA Vs. UNION OF INDIA
August 21, 1986
SURINDER KUMAR YADAV Vs. SUVIDHA YADAV
August 22, 1986
SURINDER SINGH Vs. TEJINDER KAUR
August 21, 1986
SURJIT SINGH Vs. STATE
March 19, 1986
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX
March 21, 1986
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX
March 31, 1986
SUSHIL KUMAR VERMA Vs. SMI USHA
February 12, 1986
SYNDICATE BANK Vs. SWAIKA CHEMICAL WORKS
November 21, 1986
T L ARORA Vs. GANGA RAM AGARWAL
December 11, 1986
T N IDNANI Vs. A D KHANNA
November 5, 1986
T S SAWHNEY Vs. STATE
April 8, 1986
T V KRISHNAN Vs. PRATIVA DEVI
May 1, 1986
T VARALAKSHMI Vs. UNION OF INDIA
May 14, 1986
T. SIVASANKAR Vs. A.L. SETH
September 4, 1986
TAIN SINGH Vs. STATE
January 7, 1986
TALWAR DIAMONDS Vs. UNION OF INDIA
November 10, 1986
TAX RECOVERY OFFICER Vs. PUNJAB AND SIND BANK
March 5, 1986
TECHNICAL CONSULTANCY HOUSE PRIVATE LTD Vs. KULDIP RAJ NARANG
December 12, 1986
TEJWANT KAUR Vs. STATE BANK OF INDIA
January 23, 1986
TILAK RAJ KAKKAR Vs. SHAMBHU NATH KAKKAR
November 26, 1986
TOBU ENTERPRISES PVT LTD Vs. UNION OF INDIA
November 19, 1986
TOPAN LAL DHAR Vs. YASH PAL AGGARWAL
August 12, 1986
TRADE FAIR AUTHORITY OF INDIA Vs. AMAR NATH BHATIA
May 22, 1986
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. S NARINDER SINGH
November 12, 1986
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. RANIG BHAI SURIG BHAI GIDA
November 17, 1986
UDAY KAUSHISH Vs. LAND ACQUISITION COLLECTOR
October 23, 1986
UJAGAR SINGH KAKKAR Vs. CHANDER MOHAN
August 4, 1986
UMESH KUMAR AGGARWAL Vs. SHASHI KUMARI
October 6, 1986
UMESH KUMAR MODI Vs. SAHNI K S ITO
February 26, 1986
UNION OF INDIA Vs. N N SRIVASTAVA
March 6, 1986
UNION OF INDIA Vs. ASIAN DEVELOPMENT LIMITED
July 9, 1986
UNION OF INDIA Vs. AJIT SINGH
August 18, 1986
UNION OF INDIA Vs. M M ANAND
November 20, 1986
UNION OF INDIA AND OTHERS Vs. NIHAL SINGH AND OTHERS
August 12, 1986
UNITROT ASSOCIATES PVT LTD , NEW DELHI AND OTHERS Vs. KAMLA RAINA AND OTHERS
July 13, 1986
V BHAGAT Vs. USHA BHAGAT
July 31, 1986
V C RISHI Vs. S L SALUJA
October 24, 1986
V G PATWARDHAN Vs. UNION OF INDIA
May 14, 1986
V K GUJRAL Vs. DELHI ADMINISTRATION AND ANOTHER
October 24, 1986
V K PALANISWAMY Vs. STATE
May 30, 1986
V P BHALLA Vs. NATIONAL SEEDS CORPORATION LIMITED
March 14, 1986
V SHANKAR AIYER AND COMPANY Vs. STATE
December 15, 1986
V SRINIVASANA Vs. KISHORE DEVMUKHERJEE
August 14, 1986
V W BAGGA Vs. JANAK RAJ SHARMA
November 25, 1986
V.P. SHARMA, ASSISTANT ELECTRICAL ENGINEER, CLASS 1 Vs. THE NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
May 30, 1986
VENKATESHWARA STAINLESS STEEL INDUSTRIES Vs. UNION OF INDIA
November 20, 1986
VICTORIA EXPORT AND IMPORT SYNDICATE Vs. UNION OF INDIA
May 22, 1986
VIDYA BHUSHAN Vs. STATE OF DELHI
July 23, 1986
VIKAS CO Vs. REGISTRAR, CO
November 21, 1986
VIKRAM CONSTRUCTION COMPANY Vs. UNION OF INDIA
July 31, 1986
VINAY KUMAR Vs. NIRMALA CHAUHAN
April 7, 1986
VINOD KUMAR SHARMA Vs. NUTAN SHARMA
February 28, 1986
VINOD KUMAR SIKKA Vs. VANDANA
August 20, 1986
VIRENDER KUMAR GOEL Vs. RAGHU RAJ
May 8, 1986
VIRENDRA KUMAR RAM KISHAN GUPTA Vs. UNION OF INDIA
January 2, 1986
VISHWA NATH KHANNA Vs. RAM SWARUP RASTOGI AND SONS
January 13, 1986
VRINDA Vs. ARUN ANAND
January 2, 1986
VRINDA ANAND Vs. ARUN ANAND
August 28, 1986
WHITE HILL Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 1986
WING COMMANDER S K SINGH VR C Vs. LT GOVERNOR UNION TERRITORY OF DELHI
February 21, 1986
WIRE COND DELHI (PVT ) LTD Vs. UNION OF INDIA
March 12, 1986
WORKMEN OF MUNICIPAL CORPORATION OF DELHI Vs. MANAGEMENT M C D
May 30, 1986
YASHWANT KUMAR SIDHWANI Vs. UNION OF INDIA
April 17, 1986
YASIN Vs. STATE
February 14, 1986
YOG RAJ SRIVASTAVA DECD Vs. NARESH KUMAR
March 21, 1986