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Case Index
Title
Date
A AZIZ Vs. MANAGING DIRECTOR KSRTC
March 25, 1986
A H BHAT Vs. K R PICTURE COMBINES
January 7, 1986
A JALAJAKSHI D ALWA Vs. MEENAXI NAIK
July 23, 1986
A K SUBBAIAH Vs. B N GARUDACHAR
November 26, 1986
A MALLE GOWDA Vs. AGRICULTURAL INCOME TAX OFFICER
September 5, 1986
ABDUL GAFFAR Vs. JAFFAR SAHEB
March 6, 1986
ABDUL JABBAR Vs. KHALEEL AHMED
March 10, 1986
ABDUL KHADER Vs. LAND TRIBUNAL SEDAM
April 3, 1986
ABDUL QADAR ADAM Vs. WEALTH TAX OFFICER
December 16, 1986
ADAPPA BHAU MAGADUM Vs. SHRIPAL SAVANT
April 11, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIA TIN INDUSTRIES PRIVATE LIMITED
August 1, 1986
AHMED M Vs. VAISHALLI
December 10, 1986
ANIL KUMAR SUKHWANI Vs. BANGALORE UNIVERSITY
October 15, 1986
ANNAIAH GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE
July 18, 1986
ANNASAHEB RAMACHANDRA PATIL Vs. RAMACHANDRA SATABA MANE WAKEREKAR
December 1, 1986
ANUPAMA STATIONERY SUPPLIES Vs. VISHNUVARDHANA ENTERPRISES
March 18, 1986
APPAJI GOWDA Vs. DEPUTY COMMISSIONER
January 17, 1986
AROKYAMARI Vs. HOUSE RENT CONTROLLER
February 4, 1986
ARPEE ELECTRICAL PVT LTD Vs. FINANCE SECRETARY
June 9, 1986
ARUN PRASAD Vs. CHAIRMAN SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES
April 4, 1986
ARUN SHRIPADRAO KULKARNI Vs. TANAJI HARIBA SHELAR
May 28, 1986
ASHOK KUMAR K Vs. COMMISSIONER OF INCOME TAX
July 30, 1986
ASHOKA BASKAR CHITTAR Vs. SHIMOGA HOUSING CO OPERATIVE SOCIETY
March 7, 1986
ASKAR MIRZA Vs. COMMISSIONER OF WEALTH TAX
February 7, 1986
ASSISTANT COMMISSIONER BELGAUM Vs. CHANDASAHAB MOHADDINSAB MUJAWAR
April 18, 1986
ASSISTANT REGIONAL TRANSPORT OFFICER Vs. NAGARAJ
February 13, 1986
ASSOCIATED MECHANICAL INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
January 9, 1986
ASSTT R T OFFICER Vs. P NAGARAJ
February 13, 1986
B BABU AND COMPANY Vs. INCOME TAX OFFICER
January 20, 1986
B BASAVARAJU Vs. UNIVERSITY OF MYSORE
October 28, 1986
B C MANDANNA Vs. K S T A T
March 26, 1986
B H E L EMPLOYEES ASSOCIATION Vs. CHIEF LABOUR COMMISSIONER
January 24, 1986
B K MADAPPA Vs. KARNATAKA BANK LTD
December 12, 1986
B RAMA MURTHY Vs. SELECTION COMMITTEE
June 9, 1986
B S JAGANNATHA SHETTY Vs. MUTHU HENGSU
September 5, 1986
B S JAYACHANDRA Vs. INCOME TAX OFFICER
March 24, 1986
B S KAMATH AND CO Vs. UNION OF INDIA
March 12, 1986
B S M GANGANNA Vs. STATE OF KARNATAKA
September 2, 1986
B S MOHIYUDDIN Vs. STATE OF KARNATAKA
July 1, 1986
B T SHANKER HEGDE Vs. INCOME TAX OFFICER
February 5, 1986
B VARADHA RAO Vs. COMMISSIONER FOR TRANSPORT
May 26, 1986
B VARADHA RAO Vs. STATE OF KARNATAKA
May 26, 1986
B.S.M. Ganganna Vs. State of Karnataka and others
September 2, 1986
BABAJAN H Vs. DY CONSERVATOR OF FORESTS BHADRAVATHI
August 11, 1986
BALAJI VEGETABLE PRODUCTS P LTD Vs. UNION OF INDIA
April 24, 1986
Balaji Vegetable Products P. Ltd. Vs. Union of India and others
April 24, 1986
BANDAPPA Vs. STATE OF KARNATAKA
March 27, 1986
BANGALORE TIMBER INDUSTRIES Vs. MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION
August 8, 1986
BANK OF INDIA Vs. C R RAMALINGA GUPTA
July 21, 1986
BASAVANT DUNDAPPA Vs. SHIDALINGAPPA SIDARADDI
March 4, 1986
BASAVANTAPPA Vs. GANGADHAR NARAYAN DHARWADKAR
March 26, 1986
BASAVARAJ NAGAPPA MAILWAR Vs. COMMON CADRE AUTHORITY
January 28, 1986
BASAWANT DHARMAPPA KUDACHI Vs. DEVENDRA KALLAPPA PUJARI
July 15, 1986
BASTI VENKATESH SHANTHAPPA SHANBOGUE Vs. NARASIMHA KAMATH
October 16, 1986
BASVANTHAPPA BASAPPA HIRARADDI Vs. REGISTRAR OF CO OPERATIVE SOCIEITIES
February 18, 1986
BENGAL ELECTRIC LAMPS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
January 3, 1986
BETTAMMA Vs. NARAYANAMURTHY
April 4, 1986
BHADRA REDDY Vs. SHANTHAMMA
November 25, 1986
BHADREGOWDA Vs. STATE OF KARNATAKA
May 26, 1986
BHARATH ELECTRONICS LTD Vs. K KASI
January 17, 1986
BHARATH GOLD MINES LTD Vs. REGIONAL LABOUR COMMISSIONER
July 4, 1986
Bharath Gold Mines Ltd. Vs. Reg. Labour Commissioner (Central) and Two Ors.
July 4, 1986
BHAWARLAL Vs. MAHMAD HUSSAIN SAB
October 14, 1986
BICHAMMA Vs. NAGREDDY
August 29, 1986
BINNY LTD Vs. H K MADIAH
February 27, 1986
C VASUDEVACHAR Vs. CORPORATION OF THE CITY OF BANGALORE
January 27, 1986
CASHEW CORPORATION OF INDIA LTD Vs. STATE OF KARNATAKA
March 3, 1986
CHAIRMAN K E B Vs. GADAG MINING CO
January 10, 1986
CHAITANYA PULVARISING INDUSTRY Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
August 11, 1986
CHAMUNDI HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1986
CHANDRAKANTH NARAYAN NAYAK Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM
January 17, 1986
CHANDRASEKHARAPPA Vs. STATE OF KARNATAKA
September 11, 1986
CHANNABASAPPA Vs. NANJUNDAPPA
September 1, 1986
CHANNARAJAMANNI Vs. UNION OF INDIA
February 13, 1986
CHELUVARAJ Vs. STATE OF KARNATAKA
September 11, 1986
CHIEF SECRETARY Vs. SHERIFF
February 19, 1986
CHIEF SECRETARY Vs. CHARLES PEREA
July 3, 1986
CHIGATERI BROTHERS Vs. KARNATAKA INDUSTRIAL CO OP BANK LTD
May 28, 1986
CHIKKABASAVAIAH Vs. STATE OF KARNATAKA
October 4, 1986
CHIKKALINGAIAH Vs. ANNAIAH
October 21, 1986
CHIKKANNA R Vs. STATE OF KARNATAKA
June 17, 1986
CHIKKEERAIAH Vs. H M BASAPPA
October 1, 1986
COLLECTOR OF CENTRAL EXCISE Vs. Y MOIDEEN KUNHI AND CO
January 24, 1986
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. ADDL CITY CIVIL JUDGE BANGALORE
July 24, 1986
COMMISSIONER FOR EXCISE Vs. J L MORISON
June 3, 1986
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYA BHAT J R
June 9, 1986
COMMISSIONER OF INCOME TAX Vs. KIRANA TRADERS
June 16, 1986
COMMISSIONER OF INCOME TAX Vs. H V MIRCHANDANI
June 16, 1986
COMMISSIONER OF INCOME TAX Vs. SATISH PAI
June 23, 1986
COMMISSIONER OF INCOME TAX Vs. KOTHARI AND CO
June 11, 1986
COMMISSIONER OF INCOME TAX Vs. INDIRAMMA A
June 11, 1986
COMMISSIONER OF INCOME TAX Vs. HUNSUR PLYWOOD WORKS PRIVATE LIMITED
June 12, 1986
COMMISSIONER OF INCOME TAX Vs. L N HORKERI
July 10, 1986
COMMISSIONER OF INCOME TAX Vs. SRIMAL RIKABCHAND AND CO
July 14, 1986
COMMISSIONER OF INCOME TAX Vs. CAP STEEL LIMITED
July 15, 1986
COMMISSIONER OF INCOME TAX Vs. D C DAVIS MRS
April 16, 1986
COMMISSIONER OF INCOME TAX Vs. MAGANNATHI AMBA DEVI
April 8, 1986
COMMISSIONER OF INCOME TAX Vs. PRAKASH BEEDIES PRIVATE LIMITED
March 31, 1986
COMMISSIONER OF INCOME TAX Vs. RAJENDRAPPA B S
April 1, 1986
COMMISSIONER OF INCOME TAX Vs. M PARTHASARATHY
January 22, 1986
COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
January 7, 1986
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED NO 1
January 7, 1986
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED
February 12, 1986
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE INDUSTRIAL AND INVESTMENT DEVPMT CORPN
February 6, 1986
COMMISSIONER OF INCOME TAX Vs. NAIDUS BAR AND RESTAURANT
July 23, 1986
COMMISSIONER OF INCOME TAX Vs. VENUGOPAL K L
July 30, 1986
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES LIMITED
August 8, 1986
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED
August 6, 1986
COMMISSIONER OF INCOME TAX Vs. KALAPPA
September 11, 1986
COMMISSIONER OF INCOME-TAX Vs. K L VENUGOPAL
July 30, 1986
COMMISSIONER OF INCOME-TAX Vs. VARDHINI AND CO
January 29, 1986
COMMISSIONER OF INCOME-TAX Vs. CANARA BANK
July 2, 1986
COMMISSIONER OF INCOME-TAX Vs. A INDIRAMMA
June 11, 1986
D KUMARA SIDDANNA Vs. FIRST INCOME TAX OFFICER
June 6, 1986
D R PUTTANNA SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 1, 1986
D SANGAPPA Vs. STATE OF KARNATAKA
August 6, 1986
D. Kumara Siddanna Vs. First Income Tax Officer and another
June 6, 1986
DASTAGIR HUSSAIN NADAF Vs. MAHARASHTRA APEX CORPORATION LTD
September 25, 1986
DAVANGERE COTTON MILLS LTD Vs. UNION OF INDIA UOI
March 3, 1986
DEENA Vs. STATE OF KARNATAKA
September 29, 1986
DEEPAK Vs. KARNATAKA UNIVERSITY
April 7, 1986
DHALUMAL LAKHIMAL RAMCHANDANI Vs. VIMAL SHIVARUDRA WAJANTRI
March 4, 1986
DHALUMAL LAKHIMAL RAMCHANDANI Vs. VIMAL SHIVARUDRA WAJANTRT
February 2, 1986
DILIP KUMAR PEPPERMINTS Vs. STATE OF KARNATAKA
June 13, 1986
DIVISIONAL FOREST OFFICER Vs. KALLUR RANGAPPA
February 27, 1986
E KRISHNA Vs. BANGALORE DEVELOPMENT AUTHORITY
December 12, 1986
ESCORTS LTD Vs. REGIONAL DIRECTOR ESIC
August 28, 1986
FCI LOADING AND UNLOADING WORKERS Vs. FOOD CORPORATION OF INDIA
April 25, 1986
FERNADIS Vs. HOUSE RENT CONTROLLER
August 11, 1986
FERNANDIS Vs. HOUSE RENT CONTROLLER
September 11, 1986
FERRO CONCRETE COMPANY OF INDIA STEELS LIMITED Vs. STATE OF KARNATAKA
April 9, 1986
FOOD CORPORATION OF INDIA LOADING AND UNLOADING WORKERS UNION Vs. FOOD CORPORATION OF INDIA
April 25, 1986
FRANCIS M V Vs. V LINGAMMA
October 21, 1986
G KALE GOWDA Vs. STATE OF KARNATAKA
March 31, 1986
G PICHAIMANI Vs. STATE OF KARNATAKA
July 25, 1986
G V HANAMSHET Vs. DADA CHINTAMANI PATRAVALI
September 22, 1986
G V MUNIVENKATASHAMY Vs. STATE OF KARNATAKA
January 6, 1986
GAJANANA MOTOR TRANSPORT CO LTD Vs. K S T A T
May 26, 1986
GALAPPA Vs. BELLARY CITY MUNICIPALITY
February 10, 1986
GANAPATHI KINI Vs. UDUPI TALUKA AGRICULTURAL PRODUCE CO OP MARKETING SOC LTD
June 11, 1986
GANESH Vs. K S T A T
September 9, 1986
GANGAPPA M P Vs. SECRETARY K S T A
July 21, 1986
GOVINDAMMA Vs. SECY MUNICIPAL FIRST GRADE COLLEGE CHINTAMANI
February 7, 1986
GOVINDAREDDY Vs. NARASIMHA REDDY
October 29, 1986
GOVINDJI PUNSHI Vs. TAHSILDAR SAVANUR SAVANUR DISTRICT DHARWAR
February 19, 1986
GOWRAMMA Vs. TALUK MAGISTRATE and TAHSILDAR
January 29, 1986
GURUKRUPA SERVICE STATION Vs. INCOME TAX OFFICER FIFTH
March 27, 1986
GURUSANGAPPA Vs. SANGAMESWAR PRIMARY TEACHERS CO OPERATIVE SOCIETY LTD
January 24, 1986
H ANNADANAPPA Vs. STATE OF KARNATAKA
January 8, 1986
H K CHINDAIAH Vs. M K GOPALA IYENGAR
February 14, 1986
H S JAYANNA Vs. STATE OF KARNATAKA
July 3, 1986
H V MUKUNDA Vs. MANAGING DIRECTOR K S R T C
January 6, 1986
H. PADMANABHA RAO Vs. STATE OF KARNATAKA
July 1, 1986
HABEEB KHANDASARI INDUSTRIES Vs. KARNATAKA APPELLATE TRIBUNAL
October 27, 1986
HAJI ABDUL GHANISAHEB Vs. RAJAN SHARMA
March 7, 1986
HANUMANTHA NEELAKANTA PATIL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
March 27, 1986
HANUMANTHA NEELAKANTA PATIL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, BANGALORE
October 24, 1986
HARINARAYAN ABHAYANKAR Vs. STATE OF KARNATAKA
April 4, 1986
HEGDE AND GOLAY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
January 2, 1986
HEMAVATHI Vs. VASUDEVA BHAT
April 8, 1986
HIMALAYA DRUG CO MAKALI Vs. II ADDITIONAL LABOUR COURT BANGALORE
January 3, 1986
HINDUSTAN AERONAUTICS LIMITED Vs. GULAB SINGH
January 17, 1986
HIRALAL NEMCHAND SHAH Vs. UNION OF INDIA
March 12, 1986
HORACE WILLIAM DAVIS Vs. INTERNATIONAL INVESTMENTS and FINANCE CORPN
March 31, 1986
IBRAHIMSAB Vs. FARIDABI
April 17, 1986
IDDINABBA Vs. STATE OF KARNATAKA
February 12, 1986
IDEAL JAWA INDIA PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O MYSORE
January 20, 1986
INCOME TAX OFFICER Vs. K V ABDULLA
June 6, 1986
INDIAN BANK Vs. BLAZE AND CENTRAL P LTD
January 30, 1986
INSPECTOR OF CENTRAL EXCISE Vs. S T VENKATARAMANAPPA
February 6, 1986
ISWARAPPA MAGUNDAPPA Vs. STATE OF KARNATAKA
December 4, 1986
J ASHOK Vs. STATE OF KARNATAKA
January 31, 1986
JAGALUR NAYAKARA SANGHA Vs. GOVERNMENT OF KARNATAKA
November 11, 1986
JAINUDDIN NIZAMUDDIN MUNSHI Vs. LAND TRIBUNAL
June 23, 1986
JANAKI KHANDASARI SUGAR MILLS Vs. GOVERNMENT OF INDIA
July 18, 1986
JASWANT KAUR Vs. HOUSE RENT and ACCOMMODATION CONTROLLER
June 4, 1986
JATTAYYA RAMA NAIK Vs. GLAIN
June 9, 1986
JAYAKUMARI AND DILHARKUMARI Vs. COMMISSIONER OF INCOME TAX NO 2
July 3, 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs. Commissioner of Income Tax (No. 2)
July 3, 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs. Commissioner of Income Tax (No. 2)
March 3, 1986
JAYARAMA Vs. J AJJANNA
September 26, 1986
JESARAJ GHASIMAL BETAL Vs. AHAMMAD HUSSEIN
July 17, 1986
JINDAL ALUMINIUM LTD Vs. STATE OF KARNATAKASECRETARY INDUSTRIES AND COMMERCE DEPARTMENT
April 15, 1986
JOSEPH Vs. REGISTRAR MANGALORE UNIVERSITY
March 24, 1986
Joseph Vs. Registrar, Mangalore University
April 18, 1986
JOSEPH Vs. REGISTRAR, MANGALORE UNIVERSITY
April 4, 1986
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
February 21, 1986
JYOTHI PAL Vs. P N PRATAP KUMAR PAL
March 26, 1986
K ANANTHARAJU Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY
July 28, 1986
K B FOAMS P LTD Vs. DY COMMISSIONER OF COMMERCIAL TAXES
March 25, 1986
K B RAMA RAO Vs. CHIEF CONSERVATOR OF FORESTS IN KARNATAKA
January 22, 1986
K E GOVERDHAN Vs. N KRISHNARAO
January 30, 1986
K KRISHNAPPA Vs. REGISTERING AUTHORITY AND R T O
June 4, 1986
K KUNHAMBU Vs. SYNDICATE BANK MANIPAL
March 7, 1986
K M ABBAIAH REDDY Vs. STATE OF KARNATAKA
June 24, 1986
K M JOSE Vs. ANANTHA BHAT
October 24, 1986
K M PUTTASWAMY DECD Vs. COMMERCIAL TAX OFFICER INTELLIGENCE MYSORE CIRCLE MYSORE
June 17, 1986
K M RAMDAS PRABHU Vs. FIRST WEALTH TAX OFFICER
August 28, 1986
K MOHAMMED HASHIM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
January 24, 1986
K NAGAPPA Vs. STATE OF KARNATAKA
August 1, 1986
K R GOVIND Vs. STATE OF KARNATAKA
December 12, 1986
K R RAGHUVEER Vs. GENERAL MANAGER VIJAYA BANK
July 17, 1986
K RUDRAIAH RAJU Vs. STATE OF KARNATAKA
January 31, 1986
K S R T C Vs. RAJEEV ALWA
July 31, 1986
K SUNDARSHETTY Vs. MARY VICTORIA PINTO
April 4, 1986
K V ABDULLA Vs. INCOME TAX OFFICER
June 6, 1986
K. Vs. ABDULLA v. INCOME TAX OFFICER and another
June 6, 1986
K. Ashok Kumar and others Vs. Commissioner of Income-tax
July 30, 1986
K.V. Abdulla Vs. Income Tax Officer and another
June 6, 1986
KADUVEERA MADA THAMMADI Vs. G P MADATHIMMADI
January 17, 1986
KALAPPA Vs. STATE OF KARNATAKA
February 20, 1986
KALLAPPA SANGAPPA SALAGATTI Vs. DEPUTY COMMISSIONER
September 1, 1986
KARIM KHAN Vs. ASSISTANT COMMISSIONER
January 13, 1986
KARNATAKA BANK LTD Vs. NARAYANA BHATTA
April 1, 1986
KARNATAKA BANK LTD Vs. S NARAYANA BHATTA
April 4, 1986
Karnataka Bank Ltd. Vs. Narayana Bhatta
April 4, 1986
KARNATAKA CENTRAL COOPERATIVE BANK LTD Vs. KARPI
October 13, 1986
KARNATAKA ELECTRICITY BOARD Vs. HALAPPA
December 1, 1986
KARNATAKA ELECTRICITY BOARD Vs. Y V VENKATAKRISHNA
January 16, 1986
KARNATAKA FILM CHAMBER OF COMMERCE Vs. STATE OF KARNATAKA
April 17, 1986
KARNATAKA SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 7, 1986
KARNATAKA URBAN HOUSING CO-OPERATIVE SOCIETY LTD Vs. KARNATAKA URBAN HOUSING CO OPERATIVE SOCIETY LTD
January 1, 1986
KASHIBAI Vs. PUTALABAI
December 10, 1986
KHAJAMIYA MIRANSAHEB MUJAHID Vs. PEERAPASHA MIRANSAHEB MUJAHID
March 25, 1986
KHODAY INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 6, 1986
KRISHNA BEERANNA GAONKAR Vs. HONNAMMA
February 20, 1986
KRISHNAMURTHY Vs. HEMANNA
November 21, 1986
KRISHNAPPA Vs. STATE OF KARNATAKA
February 13, 1986
KSHAMA KAPUR Vs. UNION OF INDIA
November 18, 1986
KUDREMUKH IRON ORE CO LTD Vs. KORULA RUBBER CO PVT LTD
July 11, 1986
KULUSUMBI Vs. AZEEZA BEGUM
August 22, 1986
L I C Vs. VASAPPA
November 19, 1986
L MURTHY Vs. COMMISSIONER FOR TRANSPORT
April 11, 1986
LADDER SIDDABASAPPA Vs. STATE OF KARNATAKA
February 6, 1986
LALY Vs. BANGALORE UNIVERSITY
March 26, 1986
LAND ACQUISITION OFFICER Vs. CHANDRASEKHAR REDDY
June 30, 1986
LAXMINARAYANA VENKATARAMAN HEGDE Vs. STATE OF KARNATAKA
July 18, 1986
LEELAVATHI ALIAS RAJAN BAI Vs. SHARADA
December 5, 1986
LEELAVATHI G NAIK Vs. ASST SUPERINTENDENT OF POLICE
August 19, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. U K VASAPPA
November 19, 1986
Life Insurance Corporation of India Vs. Devendrappa Bujjappa Kadabi and others
October 17, 1986
Life Insurance Corporation of India and another Vs. U.K. Vasappa
November 19, 1986
LIFE INSURANCE CORPORATION OF INDIA MADRAS Vs. DEVENDRAPPA BUJJAPPA KADABI
October 17, 1986
M BASAVARAJU Vs. ASST COMMISSIONER OF SALES TAX AND
December 13, 1986
M G KRISHNIAH Vs. STATE OF KARNATAKA
January 24, 1986
M L G ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
September 11, 1986
M N R MALLYA and CO Vs. SYNDICATE BANK
March 10, 1986
M P ABDUL KHANDER Vs. VIJAYA BANK
November 25, 1986
M R DINAPRABHA Vs. OFFICER IN CHARGE RECORDS MEG
June 11, 1986
M S HEMASHANKAR Vs. R T O CENTRAL BANGALORE
January 22, 1986
M S SURESH Vs. K V SUDHAKAR
December 10, 1986
M SAVITHRI V RAO Vs. COMMISSIONER OF THE CORPORATION OF CITY OF MANGALORE
June 9, 1986
MACHADO H L Vs. GOVERNMENT OF KARNATAKA
February 5, 1986
MADAPPA Vs. LINGAPPA
March 19, 1986
MADE GOWDA K Vs. SECRETARY R T A MYSORE
September 9, 1986
MAHADEV Vs. STATE OF KARNATAKA
November 4, 1986
MAHADEVA BHAT MEHANDALE Vs. VARADA BAI MARATE
January 22, 1986
MAHANTASWAMY Vs. STATE OF KARNATAKA
August 1, 1986
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA
April 1, 1986
MAHENDRA LABS PVT LTD Vs. STATE
August 7, 1986
MALLESWARAM CO-OPERATIVE SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL
March 7, 1986
MANAGEMENT OF SRI SIDDAGANGA TRAINING COLLEGE Vs. SHIVANNA
September 3, 1986
MANAGER RESERVE BANK OF INDIA Vs. GURURAJA RAO
February 7, 1986
MANAGING DIRECTOR KARNATAKA POWER CORPN LTD Vs. GEETHA
November 5, 1986
MANCHEGOWDA Vs. M MADAIAH
December 1, 1986
MANGALORE METAL HOUSE Vs. STATE OF KARNATAKA
July 25, 1986
MARUTHI ENTERPRISES Vs. MUNIYANJAMMA
January 13, 1986
MAYOR CORPORATION OF THE CITY OF BANGALORE Vs. K NARAYANASWAMY
April 3, 1986
MD KHALILUR RAHMAN Vs. MD FAZLUR RAHMAN
April 18, 1986
MERRY MUTTU Vs. TAHSILDAR HUNSUR
January 16, 1986
MICO EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
August 17, 1986
MOHAMAD SAMIULLA Vs. TOWN MUNICIPAL COUNCIL RAMANAGARAM
July 17, 1986
MOHAMED HANIF ABDUL KARIMSAB LOHAR Vs. STATE OF KARNATAKA
February 13, 1986
MOHAMED SAFIULLA Vs. STATE OF KARNATAKA
March 21, 1986
MOHAMMAD BASHEERULIA KHAN Vs. R T A TUMKUR
February 28, 1986
MOHAMMAD VAZEER AHMED Vs. STATE OF KARNATAKA
January 30, 1986
MOHAMMED ILYAS Vs. REGIONAL TRANSPORT OFFICER
September 30, 1986
MOHAMMED SADIQ Vs. MAHBOOB SAB
November 12, 1986
MOHAMOOD KHAN Vs. KARNATAKA PUBLIC SERVICE COMMISSION
April 17, 1986
MOHAN Vs. STATE OF KARNATAKA
March 7, 1986
MORZARIA PRODUCTS PVT LTD Vs. BANGALORE TELEPHONES
January 16, 1986
MOTOR INDUSTRIES CO LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
January 20, 1986
MOTOR INDUSTRIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 1986
MUKESH TEXTILE MILLS P LTD Vs. H R SUBRAMANYA SASTRY
July 15, 1986
MUNIPPA K Vs. TAHSILDAR AND RETURNING OFFICER
June 25, 1986
MUNIRATHNAM MUDALIAR A M Vs. R T O
January 24, 1986
MUNISWAMY Vs. SUPERINTENDENT OF POLICE
July 18, 1986
MUTHAPPA Vs. MALLESWARAM CO OPERATIVE SOCIETY
July 14, 1986
MYSODET PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1986
MYSORE CEMENTS LTD Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
February 5, 1986
MYSORE KIRLOSKAR LIMITED Vs. UNION OF INDIA
March 5, 1986
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1986
N G E F Vs. POONACHA
April 8, 1986
N G PURUSHOTHAMA Vs. STATE OF KARNATAKA
April 17, 1986
N N NIVANI Vs. STATE OF KARNATAKA
July 28, 1986
N RAVISHANKAR Vs. STATE OF KARNATAKA
August 20, 1986
N.S. MAHADEVAIAH & OTHERS Vs. SH. JAGADGUVU GANGADHARA & OTHERS.
October 14, 1986
NAGELLA VENKATARAMANA REDDY Vs. SPECIAL DEPUTY COMMISSIONER REVENUE
August 29, 1986
NANJANNA Vs. STATE OF KARNATAKA
September 30, 1986
NARASIMHAIAH Vs. STATE OF KARNATAKA
June 25, 1986
NARAYAN HANAMANTH MURALI Vs. LAND TRIBUNAL BASAVAN BAGEWADI
July 27, 1986
NARAYANAPPA Vs. TAHSILDAR AND RETURNING OFFICER
February 12, 1986
NARAYANASWAMY K Vs. STATE OF KARNATAKA
January 7, 1986
NARESH CHAND VERMA Vs. UNION OF INDIA
August 5, 1986
NARUNNISA Vs. SHEIK ABDUL HAMID
November 7, 1986
NEELASEKHARA RAJU Vs. RETURNING OFFICER
August 29, 1986
NEW GOVERNMENT ELECTRIC FACTORY LTD Vs. C K POONACHA
April 8, 1986
NOOR JAHAN BEGUM Vs. REGIONAL TRANSPORT OFFICER MYSORE
August 29, 1986
NOORULLAH K M Vs. MANGALORE CITY CORPORATION
January 29, 1986
ORIENTAL INSURANCE CO LTD Vs. ANANTHARAM RAMACHANDRA KALLURAY
February 14, 1986
P B BADIGER Vs. UNIVERSITY OF MYSORE
March 27, 1986
P B GAJENDRAGAD Vs. STATE OF KARNATAKA
March 20, 1986
P TEJ RAJ SHARMA Vs. UNION OF INDIA
March 10, 1986
P VAGESH Vs. R T O and TAXATION AUTHORITY CHITRADURGA
June 6, 1986
PANCHAKSHARI Vs. CHAIRMAN L T BELUR
August 25, 1986
PARASHURAM BHARMANNA CHOUGALE Vs. STATE OF KARNATAKA
July 22, 1986
PARSHWANATHA STORES Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
May 26, 1986
PARVATHI BAI Vs. STATE OF KARNATAKA
February 13, 1986
PATEL DODDAKEMPEGOWDA Vs. CHIKKEEREGOWDA
February 19, 1986
PIERCE LESLIE INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1986
PINJARU SHAHABUDDIN SAHEB Vs. SONI HIRALAL
November 11, 1986
POONACHA Vs. NEW GOVERNMENT ELECTRIC FACTORY
February 10, 1986
PRAKASH T Vs. STATE OF KARNATAKA
August 1, 1986
PRALHAD VENKANNA MUNDARGI Vs. GADAG BETAGERI CITY MUNICIPAL COUNCIL
March 18, 1986
PRECISION TELECON PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE
February 12, 1986
PREMIER IRRIGATION EQUIPMENT LTD Vs. STATE OF KARNATAKA
February 13, 1986
PRESIDENT ROSHAN MOSQUE and DURGAHA Vs. SHARFUNNISSA
August 28, 1986
PRIMARY CO OP LAND DEVELOPMENT BANK LTD Vs. STATE OF KARNATAKA
January 20, 1986
PUNNASWAMY C GOUDAR Vs. BELGAUM CITY MUNICIPAL CORPORATION
January 1, 1986
PUSHPAMMAL Vs. GANAPATHRAJ KISHANCHAND JAIN
November 20, 1986
PUTTAVVA KOM MALLAPPA KURUBAR Vs. STATE OF KARNATAKA
August 28, 1986
R G DEVADHAR Vs. STATE OF KARNATAKA
January 9, 1986
R GOPAL Vs. BANGALORE CITY CORPORATION
August 27, 1986
R LAKSHMIKANTAN Vs. COMMISSIONER FOR PUBLIC INSTRUCTION
October 22, 1986
R LILAVATI Vs. BANK OF BARODA
June 4, 1986
R RAJASHEKAR Vs. S NARAYAN
October 23, 1986
R S SANNAKKI Vs. MAHESHWADGI GRAMA SEWA SAHAKARI
August 2, 1986
RAHIMULLA AJIMULLA BUDDU Vs. VISHNU VAMAN KAMATH
October 31, 1986
RAIBAG TALUK CO OPERATIVE PRIMARY LAND DEV BANK LTD Vs. J G SURYAVANSHI
April 8, 1986
RAJAJAI SINGH Vs. RANGANATHAPPA
March 4, 1986
RAJASEKHAR Vs. GULBARGA UNIVERSITY
September 30, 1986
RAJASEKHAR Vs. SIDDALINGAPPA
July 29, 1986
RAJASHEKAR Vs. B SIDDALINGAPPA
July 29, 1986
RAJEEVA ALWA Vs. SHANKARANARAYANA
July 31, 1986
RAJENDRA PRASAD MATHUR Vs. KARNATAKA UNIVERSITY
May 1, 1986
RAMA MURTHY Vs. STATE OF KARNATAKA
July 17, 1986
RAMACHANDRA BASAPPA PATTAR Vs. CHANNABASAPPA BASAWANTAPPA SUTAGATTI
November 28, 1986
RAMACHANDRA DATTATREYA DESAI Vs. LAND TRIBUNAL JAMKHANDI
July 21, 1986
RAMAKRISHNAPPA Vs. PRESIDING OFFICER
August 28, 1986
RAMALINGAPPA GURULINGAPPA MADARKHANDI Vs. DEPUTY COMMISSIONER
September 8, 1986
RAMAPPA Vs. STATE OF KARNATAKA
April 15, 1986
RAMEGOWDA Vs. STATE OF KARNATAKA
September 17, 1986
RANJIT SINGH KARAMSING PUNJABI Vs. PRABHAKAR RAJARAM KHAROTE
January 1, 1986
RAVI Vs. STATE OF KARNATAKA
September 12, 1986
RAVINDRANATH Vs. RUKMINIAMMAL
April 4, 1986
RAYAPPA SATHYAPPA SANNAKKI Vs. MAHESHWADGI GRAMA SEVA SAHAKARI
August 22, 1986
RAYTA M S Vs. GOWRAWWA CHANNABASAPPA
July 25, 1986
REGIONAL PROVIDENT FUND COMMISSIONER Vs. RATNA ENTERPRISES
February 14, 1986
ROBERT D SILVA Vs. ROSHINI ENTERPRISES
January 1, 1986
RUDRAMMA Vs. H R PUTTAVEERABHADRAPPA
February 28, 1986
RUDRAMMA Vs. STATE OF KARNATAKA
September 23, 1986
S A CHINIWAR Vs. D I G OF POLICE
August 25, 1986
S ABDUL RASHEED Vs. TOWN MUNICIPAL COUNCIL DODDABALLAPUR
June 4, 1986
S GOVINDARAJU Vs. K S R T C
April 15, 1986
S K SHARMA Vs. CORPORAION OF THE CITY OF BANGALORE
July 18, 1986
S M PATTANAIK Vs. SECRETARY TO GOVERNMENT OF INDIA
November 5, 1986
S NARAYANA Vs. STATE OF KARNATAKA
January 28, 1986
S SUKUMAR Vs. COMMISSIONER FOR TRANSPORTS
July 3, 1986
S SUNDARAM Vs. INCOME TAX OFFICER
March 4, 1986
S THYAGARAJAN Vs. UNIT TRUST OF INDIA
February 5, 1986
SAHADEV BHAIRU KHANNUKAR Vs. SPECIAL DEPUTY COMMISSIONER BELGAUM
September 13, 1986
SAJJAN RAJ Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
July 2, 1986
SANGHAMESHWAR COFFEE ESTATES LIMITED Vs. STATE OF KARNATAKA
March 24, 1986
SANNA HUTCHAMMA Vs. STATE OF KARNATAKA
June 6, 1986
SARDANAND I KARINDI Vs. DEPUTY CONSERVATOR OF FORESTS
December 16, 1986
SAROJAMMA Vs. ILIYAS AHMED
February 4, 1986
SATYANARAYANASWAMI EDUCATION SOCIETY Vs. STATE OF KARNATAKA
May 28, 1986
SEETHARAM BHATT P Vs. DY COMMISSIONER
October 24, 1986
SEETHARAMA RAO Vs. KARNATAKA APPELLATE TRIBUNAL
September 8, 1986
SELSON Vs. BOARD OF EXAMINING AUTHORITY
August 21, 1986
SHAFEEQUE AHMED Vs. STATE
January 1, 1986
SHAIK ISMAIL SHAIK MOIDIN Vs. RAMACHANDRA MAHABALESHWAR RAIKAR AND OTHERS
September 29, 1986
SHAMAIAH GOWDA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL
August 21, 1986
SHAMANNA Vs. STATE OF KARNATAKA
August 4, 1986
SHANKAR RAO Vs. LAND ACQUISITION OFFICER BIDAR
February 5, 1986
SHANKAR RAO Vs. CHANCELLOR KARNATAKA UNIVERSITY
March 12, 1986
SHANTA Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
March 6, 1986
SHANTHAMALLAPPA Vs. MADAVAN
January 16, 1986
SHIDLINGAPPA BASAWANTAPPA SHIPARI AND NEELAPPA BASAWANTAPPA HADAPAD Vs. PADMABAI
December 8, 1986
SHIVABASAYYA SHIVALINGAYYA NAVALGI Vs. SRI TAMMANAGOUDA CHANNAPPAGOUDA PATIL AND OTHERS
January 20, 1986
SHIVALINGAIAH M Vs. STATE OF KARNATAKA
March 12, 1986
SHIVALLNGAPPA PARAPPA SHIVALLI Vs. K V JOSHI
October 29, 1986
SHIVAMURTHY MAHALINGAPPA KUCHANAUR Vs. DANNAMMADEVI CYCLE MART RABAKAVI
March 5, 1986
SHIVAPPA M N Vs. STATE OF KARNATAKA
May 29, 1986
SHIVARAM Vs. KASHIRAYA DEVANAGOUDA PATIL
October 14, 1986
SHIVARAM P Vs. SECRETARY K S T A T
July 21, 1986
SHRENIKRAJ Vs. LABOUR OFFICER RAICHUR
June 26, 1986
SHUBHAKAR BALLAL Vs. STATE OF KARNATAKA
January 7, 1986
SIDDAGANGAIAH G S Vs. KARNATAKA APPELLATE TRIBUNAL
June 3, 1986
SIDDALINGAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY
March 13, 1986
SIDDALINGESHWARA ADIKE STORES Vs. STATE OF KARNATAKA
August 4, 1986
SIDDAPPA ALIAS SIDDANNA Vs. EXECUTIVE ENGINEER
September 11, 1986
SIDDEGOWDA Vs. SIDDEGOWDA
October 27, 1986
SIR M VISWESWARAYA EDUCATION TRUST Vs. STATE OF KARNATAKA
April 30, 1986
Somappa Hanamantappa Vs. State of Karnataka
March 12, 1986
SOMAPPA HANAMANTHAPPA CHOURADDI Vs. STATE OF KARNATAKA
March 12, 1986
SOMASEKHAR Vs. STATE OF KARNATAKA
February 18, 1986
SPECIAL LAND ACQUISITION OFFICER Vs. SOMA GOPAL GOWDA
February 21, 1986
SPECIAL LAND ACQUISITION OFFICER Vs. BASALINGAPPA PARAPPA ANGADI
January 7, 1986
SPL L A O Vs. IRASANGAVVA
March 10, 1986
SREENIVASA K T Vs. STATE OF KARNATAKA
October 28, 1986
SRI MANOHAR ISWARAPPA CHITAGI AND ANOTHER Vs. SRI GAJANANA (WRONGLY MENTIONED AS GANESH) AND OTHERS
January 27, 1986
SRIMANMAHARAJA NIRANJANA JAGADGURU MALLIKARJUNA MURUGHARAJENDRA MAHASWARNY MATADIPATHY Vs. COMMR COORG
January 20, 1986
SRIMANTHI Vs. CHIEF OFFICER
January 3, 1986
SRINIVASAIAH Vs. STATE OF KARNATAKA
September 23, 1986
STATE BANK OF INDIA Vs. PADMAVATHAMMA
September 3, 1986
STATE OF KARNATAKA Vs. YASEEN
August 29, 1986
STATE OF KARNATAKA Vs. P M NAGESHWARA RAO
September 24, 1986
STATE OF KARNATAKA Vs. MEHABOOB
November 11, 1986
STATE OF KARNATAKA Vs. R NANDA GOPAL
December 15, 1986
STATE OF KARNATAKA Vs. N K AGRAWAL
January 24, 1986
STATE OF KARNATAKA Vs. RYOTS AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY EMPLOYEES CO OPERATIVE SOCIETY LTD
January 27, 1986
STATE OF KARNATAKA Vs. M CHANDRAPPA
February 7, 1986
STATE OF KARNATAKA Vs. VEERANNA
April 2, 1986
STATE OF KARNATAKA Vs. BYRAIAH
June 9, 1986
STATE OF KARNATAKA Vs. MANDYA DISTRICT WINE MERCHANTS ASSOCIATION
July 4, 1986
STATE OF KARNATAKAABBAS AHMED Vs. SHIVALINGAIAHSTATE OF KARNATAKA
March 12, 1986
STERLING FOODS Vs. STATE OF KARNATAKA
July 21, 1986
STUMPP AND SCHUELE GMBH Vs. COMMISSIONER OF INCOME TAX
February 20, 1986
SUBASHCHANDRA SETHIA Vs. REGISTRAR COURT OF CITY CIVIL JUDGE
September 29, 1986
SUDHAKAR Vs. COURT OF EXAMINERS IN HOMOEOPATHIC EDUCATION
September 3, 1986
SUKUMAR Vs. DEPUTY COMMISSIONER FOR TRANSPORT
July 3, 1986
SUMAN Vs. VITHAL RAMA POWAR
July 4, 1986
SUNANDAMMA Vs. COMMISSIONER OF INCOME TAX
June 6, 1986
SUNDERRAJ Vs. STATE OF KARNATAKA
February 28, 1986
SURESH K BHAT Vs. UNIVERSITY OF MANGALORE
September 24, 1986
Suresh K. Bhat Vs. University of Mangalore and another
September 24, 1986
SYED HAFEEZULLA Vs. STATE OF KARNATAKA
August 5, 1986
SYED KHALEEL AHMED Vs. S T A T BANGALORE
May 8, 1986
SYNDICATE BANK Vs. T BASAPPA
April 17, 1986
SYNDICATE BANK Vs. PUNDALIKA NAYAK
October 16, 1986
T B MODY Vs. GHANSHYAM J SANGHRAJKA
October 17, 1986
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
April 7, 1986
T M MOHAN Vs. INCOME TAX OFFICER ADDL AGRL
December 10, 1986
T R N SWAMY Vs. DIRECTOR OF MINES AND GEOLOGY
October 16, 1986
T RANGA LYENGAR Vs. H R VISHALA
November 5, 1986
T RANGANNA Vs. BHAGIRATHI BAI
January 15, 1986
T S SUBRAMANYA Vs. STATE OF KARNATAKA
June 11, 1986
T SREERAM Vs. STATE OF KARNATAKA
January 27, 1986
TAHSILDAR Vs. YELLAPPA TIPPANNA VADAWADAGI
January 15, 1986
Town Municipal Council Vs. State of Karnataka
February 11, 1986
Transport Corporation of India (P.) Limited and another Vs. Oriental Fire and General Insurance Company Limited
June 27, 1986
TRANSPORT CORPORATION OF INDIA PVT LTD Vs. ORIENTAL FIRE and GENERAL INSURANCE CO LTD
June 27, 1986
UDUPI TALUK AGRL PRODUCE CO OP MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1986
ULHAS NATURE CURE CENTRE BANGALORE Vs. STATE OF KARNATAKA
September 17, 1986
UNION OF INDIA Vs. SURESH N SHETTY
September 27, 1986
UNION OF INDIA Vs. VISVESWARAYA IRON AND STEEL LTD
August 13, 1986
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MACHINERY MANUFACTURERS CORPORATION LTD
February 6, 1986
United India Fire and General Insurance Co., Ltd. Vs. Machinery Manufacturers Corporation Ltd.
February 6, 1986
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 25, 1986
UPPARA BASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER BELLARY
March 20, 1986
UTTAM VERANEKAR Vs. SHATTU LAXMAN DONKARI
January 23, 1986
V B KORI Vs. ASSISTANT PROFESSIONAL TAX OFFICER
January 10, 1986
V M GHEEVARGHESE Vs. COMMISSIONER HUBLI DHARWAD MUNICIPAL CORPORATION
August 19, 1986
V P SHOPKEEPERS ASSOCN Vs. CITY OF BANGALORE CORPN
August 19, 1986
VANIVILASA CO OPERATIVE SUGAR FACTORY LTD Vs. II ADDL LABOUR COURT
March 26, 1986
VARADA BAI Vs. MAHADEVA MAHENDALE
April 18, 1986
VEERANNA Vs. STATE OF KARNATAKA
April 2, 1986
VENKANGOUDA Vs. SIDDAPPA
December 4, 1986
VENKAPPA AND ORS. Vs. ACCOUNTANT GENERAL, KARNATAKA
July 18, 1986
VENKATACHALA SETTY Vs. STATE OF KARNATAKA
March 10, 1986
VENKATALAKSHAMMA Vs. SUB INSPECTOR OF POLICE
August 7, 1986
VENKATESHA GOWDA Vs. P L D BANK LTD
August 22, 1986
VISHWA BHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
November 14, 1986
VISVASWARAYA EDUCATION TRUST Vs. STATE OF KARNATAKA
April 30, 1986
WORKMEN OF BINNY LTD Vs. MANAGEMENT OF BINNY LTD
January 8, 1986
YAJAMAN MOTHI AJJAPPA Vs. CHANGALAPPA
October 23, 1986
YELLAPPA Vs. YELLAVVA KOM SUBRAY GOWDA
November 21, 1986
YOHANA Vs. STATE OF KARNATAKA
August 22, 1986