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Case Index
Title
Date
ADDANKI RAMANNA PANTULU Vs. COLLECTOR OF GODAVERY
July 10, 1886
AJUDHIA PERSHAD AND ANOTHER Vs. SIDH GOPAL
December 18, 1886
BULL Vs. LEDGARD
July 21, 1886
DAKHINA MOHUN Vs. JAGADAMBA CHOWDHRANI
April 9, 1886
DHARANI KANT LAHIRI CHOWDHRY Vs. KRISTO KUMARI CHOWDHRANI
March 6, 1886
GENDA PURI Vs. CHATAR PURI
June 25, 1886
GOPAUL CHUNDER MOOKERJEE Vs. JUDOO LALL MULLICK
March 30, 1886
HARI RAVJI CHIPLUNKAR Vs. SHAPURJI HORMUSJI
March 31, 1886
HURRONATH ROY BAHADOOR Vs. KRISHNA COOMAR BUKSHI
July 24, 1886
IMAMBANDI BEGAM Vs. KAMLESWARI PERSHAD
July 21, 1886
KALI KRISHNA TAGORE Vs. RAMCOOMAR GHOSE
July 24, 1886
KUAR BALWANT SINGH Vs. KUAR DOULUT SINGH
February 17, 1886
MAHARAJAH MIRZA ANANDA SULTAN BAHADOOR OF VIZIANAGARAM SAMASTANAM Vs. PIDAPARTI SURIANARAYANA SASTRI
February 6, 1886
MAHARANI JAIPAL KUMARI Vs. MAHARANI INDER KUMARI
November 13, 1886
MUSSAMAT AMANAT BIBI Vs. LUCHMAN PERSHAD AND NAROTAM DASS
December 15, 1886
NAN KARAY PHAW Vs. KO HTAW AH
February 16, 1886
RAE SARABJIT SINGH Vs. CHAPMAN
February 10, 1886
RALLI Vs. GAN KIM SWEE
April 6, 1886
RAM KISHEN SINGH Vs. REWA MAHTON
July 9, 1886
SAYYID MANSUR ALI KHAN Vs. BABU SARJU PARSHAD
July 13, 1886
SIR RAJA RAO VENKATA MAHAPATI SURYA RAO BAHADUR Vs. HON. RAJA RAO VENKATA MAHAPATI GANGADHARA RAMA RAO BAHADUR
June 4, 1886
THAKUR HARIHAR BUKSH Vs. THAKUR UMAN PARSHAD
December 14, 1886
VENKATA NARASIMHA APPA ROW; VENKATA RAMALAKSHMI GARU Vs. COURT OF WARDS AND OTHERS; GOPALA APPA ROW
July 17, 1886