Home
Case Index
Title
Date
ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
February 4, 1976
ABDUL RAUF S/O ABDUL RAHIM SAIKH R/O BEEWAR Vs. STATE OF RAJASTHAN.
August 21, 1976
ABDUL RAZAQ Vs. DHOOP CHAND
July 23, 1976
ADARSH BAL NIKETAN JHUNJHUNU Vs. REGISTRAR OF SOCIETIES RAJASTHAN
July 17, 1976
AKBAR ALI Vs. ALI MOHAMMED
March 26, 1976
AKBARALI AMANATALI Vs. ASSISTANT COMMERCIAL TAXES OFFICER C WARD PALI
December 10, 1976
AKHTAR ALI Vs. STATE OF RAJASTHAN
October 25, 1976
ALEMBIC CHEMICAL WORKS COMPANY LTD. Vs. LABOUR COURT OF RAJASTHAN
January 23, 1976
ALIANOOR & OTHERS Vs. STATE OF RAJASTHAN
March 17, 1976
ALLABUX Vs. STATE OF RAJASTHAN
January 23, 1976
AMAR SINGH & KUNJ BEHARI Vs. STATE OF RAJASTHAN.
July 16, 1976
AMARJEET SINGH Vs. STATE OF RAJASTHAN
July 14, 1976
AMBA LAL Vs. STATE
October 21, 1976
ANAND WOOD INDUSTRIES Vs. BOARD OF REVENUE
November 8, 1976
ARJUN SINGH Vs. STATE OF RAJASTHAN
December 1, 1976
ARJUN SINGH Vs. STATE OF RAJASTHAN
December 3, 1976
ASHA MISHRA Vs. DHIRENDRA KUMAR
October 11, 1976
ASSISTANT COMMERCIAL TAXES Vs. AZAD BAKERY
October 19, 1976
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BIKANER HOTEL
October 7, 1976
ASSTT. COMMERCIAL TAXES OFFICER, WARD 1, CIRCLE D, JAIPUR Vs. M/S GRAMODYOG KHADI BHANDAR, JAIPUR
October 11, 1976
AUTOMOBILE TRANSPORT PVT LTD Vs. DEWALAL
November 8, 1976
AUTOMOBILES TRANSPORT RAJASTHAN PVT Vs. DEWALAL
November 29, 1976
AWAMI KUMAR Vs. STATE OF RAJASTHAN
August 11, 1976
AWAN KANWAR Vs. THE BOARD OF REVENUE AND ORS.
November 8, 1976
B P JOSHI Vs. STATE OF RAJASTHAN
April 23, 1976
BABOOR SINGH Vs. STATE OF RAJASTHAN
July 26, 1976
BABU Vs. STATE OF RAJASTHAN
March 3, 1976
BABULAL Vs. STATE OF RAJASTHAN
July 8, 1976
BABULAL Vs. STATE OF RAJASTHAN
March 12, 1976
BADRI DAS Vs. THE STATE OF RAJASTHAN
May 6, 1976
BAHIRUMAL BASDEV Vs. LALIT KISHORE
March 9, 1976
BAJRANG SINGH SKEKHAWAT Vs. UNIVERSITY OF JODHPUR
May 27, 1976
BALU MAL Vs. J P CHANDANI
August 21, 1976
BALU MAL Vs. J P CHANDANI
April 21, 1976
BALWANT Vs. STATE OF RAJASTHAN
September 3, 1976
BANSHI LAL AND OTHERS Vs. SAMIR SINGH
April 28, 1976
BANSHIDHAR Vs. HINDU ANATHA ASHRAM
July 21, 1976
BANSHIDHAR Vs. STATE
October 21, 1976
BANWARILAL AND ANR. Vs. AMBALAL AND ORS.
August 27, 1976
BARKAT SINGH Vs. KULDEEP SINGH
November 4, 1976
BASANT KANWAR Vs. STATE OF RAJASTHAN
November 8, 1976
BASANTI DEVI Vs. ABDUL SATTAR
April 21, 1976
BASHIR Vs. STATE OF RAJASTHAN
August 3, 1976
BHADADA Vs. THE UNIVERSITY OF JODHPUR
November 3, 1976
BHAG CHAND Vs. STATE TRANSPORT APPELLATE
January 22, 1976
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
September 14, 1976
BHAGWANA & OTHERS Vs. STATE OF RAJASTHAN
November 9, 1976
BHAGWANDAS Vs. KANMAL
January 27, 1976
BHAGWAT PRASAD AND LAKHMI CHAND Vs. STATE OF RAJASTHAN
August 12, 1976
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
July 22, 1976
BHAIRON LAL AND ORS. Vs. JAWARI LAL AND ORS.
November 15, 1976
BHANA Vs. STATE OF RAJASTHAN
August 12, 1976
BHANWAR LAL Vs. U I T
February 4, 1976
BHANWAR LAL Vs. STATE OF RAJASTHAN
February 20, 1976
BHANWAR LAL Vs. HUSSENI BAI
January 16, 1976
BHANWARLAL Vs. NATHMAL
January 27, 1976
BHANWARLAL Vs. STATE OF RAJASTHAN
May 14, 1976
BHANWARLAL Vs. STATE OF RAJASTHAN
May 4, 1976
BHANWARLAL BINJARAM Vs. ASSISTANT COMMERCIAL TAXES OFFICER
October 29, 1976
BHANWARLAL SHARMA Vs. STATE OF RAJASTHAN
January 21, 1976
BHANWARU RAM Vs. STATE OF RAJASTHAN
July 14, 1976
BHANWERLAL Vs. KAJKUMARI
February 20, 1976
BHEEMA Vs. STATE OF RAJASTHAN
February 24, 1976
BHERULAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
August 27, 1976
BHERULAL Vs. STATE OF RAJASTHAN
November 4, 1976
BHIKAM Vs. STATE OF RAJASTHAN.
August 12, 1976
BHIMA Vs. STATE OF RAJASTHAN
November 9, 1976
BHIMSEN Vs. STATE OF RAJASTAN
September 29, 1976
BHOJRAJ SINGH Vs. STATE OF RAJASTHAN
March 5, 1976
BHOLI BAI Vs. URBAN IMPROVEMENT TRUST UDAIPUR
November 12, 1976
BHONREY LAL Vs. BHANWARSINGH
May 28, 1976
BHOORA NATH Vs. STATE OF RAJASTHAN
April 29, 1976
BHOORA RAM Vs. STATE OF RAJASTHAN
March 1, 1976
BHOPAL SINGH Vs. UNION OF INDIA
November 8, 1976
BHURA Vs. BAHADURSINGH
March 8, 1976
BHURE KHAN Vs. STATE OF RAJASTHAN
April 1, 1976
BILAMCHAND Vs. VIDYA DEVI
November 3, 1976
BISHAN DASS Vs. STATE OF RAJASTHAN
November 19, 1976
BOMBAY ELECTRIC AND GENERAL AGENCIES Vs. INCOME TAX OFFICER
June 3, 1976
BUDHA Vs. BOARD OF REVENUE
December 6, 1976
C L PATHAK Vs. STATE OF RAJASTHAN
January 7, 1976
C P MASSEY Vs. HIRA CHAND
September 7, 1976
C. MED SINGH & OTHERS Vs. STATE OF RAJASTHAN
February 11, 1976
CENTRAL STORES OFFICER Vs. COMMERCIAL TAXES OFFICER
September 15, 1976
CHAMPA LAL Vs. STATE OF RAJASTHAN
September 21, 1976
CHAMPALAL Vs. STATE OF RAJASTHAN
September 1, 1976
CHANDAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
September 23, 1976
CHANDRA BHAN Vs. RAMANLAL
December 17, 1976
CHANDRASEN Vs. MURARILAL
March 4, 1976
CHELLA Vs. STATE OF RAJASTHAN
September 17, 1976
CHHAGAN SINGH Vs. STATE
June 11, 1976
CHHOTEY KHAN Vs. STATE OF RAJASTHAN
August 20, 1976
CHHOTIA Vs. UNION OF INDIA
September 3, 1976
CHHOTIYA Vs. STATE OF RAJASTHAN
August 13, 1976
CHIMANDAS Vs. EHANWARLAL
November 4, 1976
CHIRAGUDDIN Vs. NAZIR
October 21, 1976
CHITTARMAL Vs. SHEO NARAIN
March 3, 1976
CHUNNILAL Vs. B.D. AGARWAL
October 3, 1976
COMMERCIAL TAXES OFFICER Vs. GURU NANAK, ENGINEERING WORKS
October 6, 1976
COMMERCIAL TAXES OFFICER Vs. ASSAM ROLLER FLOUR MILLS
November 1, 1976
COMMERCIAL TAXES OFFICER Vs. MAGNIRAM HARIRAM BEAWAR
November 9, 1976
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. BHARAT KRISHI YANTRALAYA
October 13, 1976
D C JAIN Vs. UNIVERSITY OF JODHPUR
November 26, 1976
DALIP SINGH S/O TARA CHAND JAT R/O, JHARODA, AT PRESENT ASSTT. TEACHER, GOVT. HIGHER SECONDARY SCHOOL, UDAIPURWATI. Vs. THE STATE OF RAJASTHAN
July 9, 1976
DAN SINGH Vs. STATE OF RAJASTHAN
December 22, 1976
DATA RAM Vs. STATE OF RAJASTHAN
August 11, 1976
DAULAT RAM Vs. STATE OF RAJASTHAN
October 20, 1976
DAYAL RAM Vs. TULSI DEVI
August 17, 1976
DEV KARAN Vs. STATE OF RAJASTHAN
November 1, 1976
DEVI LAL Vs. STATE OF RAJASTHAN
November 12, 1976
DEVI SINGH Vs. RAJASTHAN SHOP AND COMMERCIAL ESTABLISHMENT ACT AND ORS
October 26, 1976
DEVI SINGH Vs. AUTHORITY UNDER SECTION 28A2
October 26, 1976
DIGAMBER JAIN PANCHAYAT TERAPANTHI MANDIR BARA, JAIPUR Vs. SIREMAL SACHETI AND ORS.
September 15, 1976
DURGALAL Vs. HARI RAM
April 1, 1976
EXECUTIVE ENGINEER P W D UDAIPUR Vs. SHRI GIRDHARI
November 18, 1976
FATMA BEGUM Vs. BHURE KHAN
December 8, 1976
FIRM KHILA RAM JAWAHAR LAL Vs. GHISI BAI
January 20, 1976
G L PATHAK Vs. STATE OF RAJASTHAN
January 7, 1976
G N BHARGAVA Vs. STATE OF RAJASTHAN
January 21, 1976
GANESH Vs. STATE OF RAJASTHAN.
July 15, 1976
GANESH DAS CHAWLA Vs. UNIVERSITY OF JODHPUR
January 6, 1976
GANGA BAI Vs. STATE OF RAJASTHAN
September 28, 1976
GANGA BAI Vs. BASANTILAL
April 10, 1976
GANGA RAM S/O SRI KISHNA RAM, MEGHWAL Vs. STATE OF RAJASTHAN
July 27, 1976
GANI MOHAMMED Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 31, 1976
GANPAT LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
May 5, 1976
GHANSHYAM Vs. BHAGWAN DAS
February 25, 1976
GHANSHYAM Vs. STATE OF RAJASTHAN
May 3, 1976
GOPAL Vs. MUNICIPAL COUNCIL JAIPUR
October 25, 1976
GOPAL LAL Vs. DAULAT RAM MULK RAJ
September 20, 1976
GOPI Vs. STATE OF RAJASTHAN.
August 6, 1976
GORDHAN LAL Vs. S K DURGIA
April 15, 1976
GOTMA Vs. THE STATE OF RAJASTHAN
April 26, 1976
GOVIND SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
July 21, 1976
GULABKHAN Vs. STATE OF RAJASTHAN
April 27, 1976
GUMAN SINGH Vs. STATE OF RAJASTHAN
September 6, 1976
GUMAN SINGH Vs. STATE OF RAJASTHAN
January 1, 1976
GURDATTA Vs. ASSISTANT SETTLEMENT COMMISSIONER
August 4, 1976
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
March 22, 1976
GURDEVA SINGH Vs. GOVT OF INDIA
October 5, 1976
GURMEJ SINGH Vs. STATE OF RAJASTHAN
November 22, 1976
GURUBACHAN SINGH Vs. THE STATE OF RAJASTHAN
August 5, 1976
HAFIZ MOHAMMAD Vs. BANSHIDHAR NANDKISHORE
January 21, 1976
HAJIALISHER Vs. STATE OF RAJASTHAN
March 30, 1976
HANS RAJ Vs. SUPERINTENDING ENGINEER PWD
October 19, 1976
HANSARAM Vs. THE STATE OF RAJASTHAN
November 29, 1976
HANUMAN DASS Vs. STATE OF RAJASTHAN
July 5, 1976
HARDEVA AND OTHERS Vs. STATE OF RAJASTHAN.
July 23, 1976
HARI RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
December 25, 1976
HARI SINGH Vs. STATE OF RAJASTHAN.
August 11, 1976
HARI TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
February 20, 1976
HARJI Vs. SHANTI DEVI
August 20, 1976
HARSUKH LAL Vs. HARI SHANKAR AND ORS.
March 18, 1976
HATTU SON OF PARNA, BHIL, RESIDENT OF SUNDA Vs. THE STATE OF RAJASTHAN
May 10, 1976
HEMSINGH Vs. COLLECTOR
March 8, 1976
HINDUSTAN SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
September 10, 1976
HUKAM SINGH Vs. STATE OF RAJASTHAN
February 5, 1976
HUKMA Vs. STATE OF RAJASTHAN
February 19, 1976
IDAN SINGH Vs. STATE OF RAJASTHAN
November 23, 1976
IMMAMUDIN Vs. KHATOON
July 23, 1976
IMMAMUDIN Vs. KHATOON
July 1, 1976
INDAR MAL Vs. BABU LAL
April 6, 1976
ISHAR MAL Vs. BABU LAL
April 6, 1976
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
May 14, 1976
JAHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
April 30, 1976
JAI CHAND LAL Vs. RAMJILAL
May 13, 1976
JAIPUR MILK SUPPLY SCHEME JAIPUR Vs. JUDGE LABOUR COURT RAJASTHAN JAIPUR
March 3, 1976
JALAL Vs. STATE OF RAJASTHAN
March 10, 1976
JANARDAN PRASAD Vs. STATE OF RAJASTHAN
August 23, 1976
JASRAJ Vs. STATE OF RAJASTHAN
September 24, 1976
JASWANT SINGH Vs. STATE OF RAJASTHAN
August 3, 1976
JETHU Vs. SOOTHIA AND OTHERS
November 25, 1976
JHAMMAT Vs. STATE OF RAJASTHAN
August 23, 1976
JODHA RAM AND OTHERS Vs. PABUDAN SINGH AND OTHERS
August 21, 1976
JUGAL KISHORE Vs. MANGI LAL
February 5, 1976
JUJHAR SINGH Vs. STATE OF RAJASTHAN
May 12, 1976
KACHARIA Vs. STATE OF RAJASTHAN
August 11, 1976
KAJOD Vs. STATE OF RAJASTHAN
November 30, 1976
KALIYA Vs. STATE OF RAJASTHAN
March 11, 1976
KALOO SINGH Vs. ASSTT MINING ENGINEER RECOVERY MINES and GEOLOGICAL
May 12, 1976
KALUA AND ANOTHER Vs. STATE OF RAJASTHAN
November 12, 1976
KALUA AND OTHERS Vs. STATE OF RAJASTHAN
May 6, 1976
KAMAL MIXED FERTILIZERS Vs. STATE OF RAJASTHAN
March 2, 1976
KAMAL SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
December 8, 1976
KAMLA DEVI Vs. REGIONAL TRANSPORT AUTHORITY
March 5, 1976
KANHAIYALAL Vs. KANHAIYALAL
July 7, 1976
KANHIYA Vs. STATE OF RAJASTHAN
May 4, 1976
KARA ALIAS KHANCHAND AND ANOTHER Vs. STATE OF RAJASTHAN.
August 3, 1976
KAYUM ALI Vs. ALANOOR
February 11, 1976
KESAR DEV Vs. STATE OF RAJASTHAN
January 30, 1976
KESARI LAL Vs. SUB-DIVISIONAL OFFICER AND ORS.
March 10, 1976
KHETRI TAMBA SHRAMIK SANGH Vs. UNION OF INDIA
November 2, 1976
KIRORILAL Vs. STATE OF MADHYA PRADESH
November 4, 1976
KISHAN BAI Vs. POORAN
January 9, 1976
KISHAN CHAND MATHUR Vs. THE STATE OF RAJASTHAN
May 3, 1976
KISHAN LAL AND ORS. Vs. STATE OF RAJASTHAN
July 28, 1976
KISHANSINGH BHATI Vs. STATE OF RAJASTHAN
January 17, 1976
KODUMAL Vs. RAJASTHAN SMALL INDUSTIRIES
October 11, 1976
KRIPAL SINGH Vs. BHANWARLAL
October 8, 1976
KRISHNA RAM Vs. STATE OF RAJASTHAN
February 17, 1976
KUMARI JITENDER PAL Vs. STATE OF RAJASTHAN AND ORS.
September 21, 1976
KUNDAN SINGH JHALA Vs. STATE OF RAJASTHAN
April 15, 1976
KUSHALCHAND Vs. MOTILAL
January 7, 1976
LADHU RAM Vs. RUKMA DEVI
January 21, 1976
LADHU RAM Vs. STATE OF RAJASTHAN
December 22, 1976
LAL MOHAMMED Vs. KALU
December 10, 1976
LAXMI CHAND Vs. STATE OF RAJASTHAN
May 5, 1976
LAXMI NARAIN Vs. STATE OF RAJASTHAN
December 9, 1976
LAXMI NARAIN Vs. STATE OF RAJASTHAN AND ANOTHER
April 1, 1976
M H SHAH Vs. STATE OF RAJASTHAN
October 12, 1976
MADAN LAL Vs. STATE OF RAJASTHAN
February 12, 1976
MADAN LAL Vs. STATE OF RAJASTHAN
February 17, 1976
MADAN LAL Vs. STATE OF RAJASTHAN AND ORS.
May 21, 1976
MADAN LAL Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL RAI
October 23, 1976
MADHAV LAL Vs. STATE OF RAJASTHAN
October 27, 1976
MAHALAXMI CO LTD Vs. GANESHDAS TARACHAND
December 15, 1976
MAHARAJA BHAGWATI SINGHJI Vs. STATE OF RAJASTHAN
November 18, 1976
MALAMSINGH Vs. STATE OF RAJASTHAN
September 17, 1976
MAN INDUSTRIAL CORPORATION LTD Vs. STATE OF RAJASTHAN
July 20, 1976
MANGI BAI Vs. JEEWAN
October 4, 1976
MANGI LAL & OTHERS Vs. STATE OF RAJASTHAN
November 12, 1976
MANGU Vs. STATE OF RAJASTHAN
August 23, 1976
MANGU AND OTHERS Vs. STATE OF RAJASTHAN.
July 22, 1976
MANI RAM AND OTHERS Vs. IDAN AND OTHERS
March 25, 1976
MANKORI Vs. STATE OF RAJASTHAN
October 12, 1976
MANOHARI Vs. STATE OF RAJASTHAN
October 15, 1976
MANPHOOL RAM Vs. STATE OF RAJASTHAN
January 22, 1976
MANSUKH RAM Vs. STATE
August 6, 1976
MASTANA DUDH UTPADAK SAHKARI SAMITI PALI Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
July 21, 1976
MEGHA RAM Vs. STATE OF RAJASTHAN
April 5, 1976
MEHANDUDA Vs. STATE OF RAJASTHAN
April 6, 1976
MEHTA MANSUK LAL Vs. MODI FATEH LAL
January 21, 1976
MIRCHUMAL Vs. DEVI BAI
December 8, 1976
MISHRILAL Vs. SHIV CHARAN
May 12, 1976
MITHA RAM Vs. STATE OF RAJASTHAN
July 15, 1976
MOHAMMAD ISHAQ Vs. STATE OF RAJASTHAN
September 13, 1976
MOHAN LAL Vs. THE REGIONAL TRANSPORT AUTHORITY, JODHPUR
January 16, 1976
MOHANLAL Vs. STATE OF RAJASTHAN
July 8, 1976
MOHMMAD YUSUF S/O HAJI MUBARAK SHAH, BY CASTE MUSALMAN, R/O SHIV GAN], DISTT. SIROHI, PRESENTLY DETAINED IN CENTRAL JAIL, JODHPUR. Vs. STATE OF RAJASTHAN
July 13, 1976
MOHRU Vs. STATE
December 15, 1976
MOOLCHAND Vs. STATE OF RAJASTHAN
November 3, 1976
MOOLIA Vs. STATE OF RAJASTHAN
April 17, 1976
MOTILAL Vs. BANARSI LAL
November 17, 1976
MST. SURAJ Vs. MULTAN
August 5, 1976
MULI S/O SHRI SUKHI, BY CASTE MALI, R/O BAYANA, DISTRICT BHARATPUR, POLICE STATION, BAYANA, AT PRESENT CONFINED TO DISTRICT JAIL, BHARATPUR Vs. STATE OF RAJASTHAN
August 31, 1976
MULTANA RAM Vs. THE STATE OF RAJASTHAN
July 6, 1976
MUNICIPAL BOARD Vs. THE LABOUR COMMISSIONER
July 22, 1976
MUNICIPAL BOARD MERTA Vs. LABOUR COMMISSIONER RAJ JAIPUR
February 22, 1976
MUNICIPAL COUNCIL Vs. NATHU
January 15, 1976
MUNICIPAL COUNCIL, ALWAR Vs. RAMDEO.
January 15, 1976
MUNICIPAL COUNCIL, ALWAR Vs. PRADHUDAYAL
January 15, 1976
MUNICIPAL COUNCIL, JAIPUR Vs. BHURAMAL
February 4, 1976
MUNICIPAL COUNCIL, JAIPUR Vs. JAGDISH.
February 12, 1976
MUNICIPAL COUNCIL, JAIPUR Vs. MANGAL RAM
September 10, 1976
MUNICIPAL COUNCIL, JAIPUR AND ANOTHER Vs. GOPAL
January 23, 1976
MUSHTAQ Vs. STATE OF RAJASTHAN
October 6, 1976
NAND LAL Vs. STATE OF RAJASTHAN
August 13, 1976
NANU AND MST, SHANTI Vs. STATE OF RAJASTHAN
February 3, 1976
NARAINSINGH AND ORS Vs. SUPERINTENDING IRRIGATION OFFICER AND ORS
November 7, 1976
NARAYAN LAL Vs. SUB DIVISIONAL OFFICER BHILWARA
November 9, 1976
NARAYANEE Vs. STATE OF RAJASTHAN
August 26, 1976
NASEERUDEEN NAZAR Vs. STATE OF RAJASTHAN
August 17, 1976
NATHI LAL Vs. RAMAN LAL
July 26, 1976
NATHIA Vs. STATE OF RAJASTHAN
March 18, 1976
NATHU RAM Vs. SHAMBHU DAYAL
July 23, 1976
NATHULAL Vs. STATE OF RAJASTHAN
November 9, 1976
NATHULAL Vs. MANGEE
April 5, 1976
NATHULAL Vs. UNION OF INDIA
April 22, 1976
NAVAL & ANOTHER Vs. STATE OF RAJASTHAN
November 22, 1976
NIRMAL PURSHOTTAM Vs. STATE OF RAJASTHAN,
August 20, 1976
NISAR MOHAMMED Vs. STATE OF RAJASTHAN
January 8, 1976
NIYAMAT KHAN Vs. GAFFAR KHAN
September 1, 1976
NIZRU Vs. REWAR MAL
January 6, 1976
NOORA AND LALA Vs. THE STATE OF RAJASTHAN
November 16, 1976
O.P. GUPTA Vs. THE STATE OF RAJASTHAN
February 26, 1976
OFFICIAL LIQUIDATOR BHARATPUR OIL MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 24, 1976
OFFICIAL LIQUIDATOR, SHREE BIJAY COTTON MILLS Vs. NATIONAL TEXTILE CORPORATION
May 14, 1976
OKHA Vs. STATE OF RAJASTHAN
December 1, 1976
OM PRAKASH GARG Vs. STATE OF RAJASTHAN
November 9, 1976
ONKAR Vs. STATE OF RAJASTHAN
February 1, 1976
PARBAT SINGH Vs. STATE OF RAJASTHAN AND BIHARI LAL
August 17, 1976
PEMA RAM AND OTHERS Vs. BHAGIRATH AND OTHERS
August 10, 1976
PHOOL CHAND Vs. GIRRAJ PRASAD
August 16, 1976
PODDAR SPINNING MILLS LTD. Vs. THE BOARD OF REVENUE
October 21, 1976
POOSA RAM Vs. STATE OF RAJASTHAN
February 17, 1976
POPAT LAL Vs. THE RAJASTHAN STATE TRANSPORT
March 3, 1976
POPI AND OTHERS. Vs. STATE OF RAJASTHAN
July 28, 1976
PRABHU Vs. GEETA
August 17, 1976
PRABHU RAM Vs. STATE OF RAJASTHAN
November 18, 1976
PRAHLAD Vs. STATE OF RAJASTHAN
March 31, 1976
PRAN NATH BAHI Vs. OFFICIAL LIQUIDATOR
November 10, 1976
PRATAP SINGH Vs. THE RAJASTHAN STATE ELECTRICITY BOARD
August 26, 1976
PREM RATAN ACHARYA Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 1, 1976
PREMCHAND GOVIL Vs. RAJ. STATE ELECTRICITY BOARD
September 1, 1976
PREMWATI SONI JAIN Vs. STATE OF RAJASTHAN
December 1, 1976
PRITHVI SINGH Vs. STATE
February 10, 1976
PROVIDENT FUND INSPECTOR Vs. SOHAN LAL KUKKAR AND SONS
January 17, 1976
PUKIA RAJ Vs. MISHRIMAI
May 7, 1976
PURSHOTTAM DAS Vs. STATE OF RAJASTHAN
August 30, 1976
PYARA SINGH Vs. STATE OF RAJASTHAN
September 8, 1976
PYARE MIAN AND OTHERS Vs. STATE OF RAJASTHAN
July 20, 1976
R. C. BAHRI Vs. PRABHU SINGH
July 22, 1976
RADHA KISHAN Vs. THE STATE
January 13, 1976
RADHA KRISHNA Vs. STATE OF RAJASTHAN
September 16, 1976
RADHAKISHAN Vs. THE UNIVERSITY OF RAJASTHAN
July 22, 1976
RADHEY SHYAM AGRAWAL Vs. STATE OF RAJASTHAN AND ANR.
July 30, 1976
RAGHUBIR SINGH Vs. STATE OF RAJASTHAN
August 21, 1976
RAGHUNATH AND ORS. Vs. STATE OF RAJASTHAN
March 3, 1976
RAGHURAM Vs. STATE OF RAJASTHAN
October 4, 1976
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
January 16, 1976
RAJASTHAN INDUSTRIES AND METAL Vs. STATE BANK OF INDIA
February 13, 1976
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. THE JUDGE, INDUSTRIAL TRIBUNAL RAJASTHAN
April 22, 1976
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
August 3, 1976
RAJASTHAN UDYOG Vs. STATE OF RAJASTHAN
October 5, 1976
RAJOO Vs. STATE OF RAJASTAN
August 27, 1976
RAM AVTAR Vs. DHAN RAJ
December 3, 1976
RAM CHANDRA SEXENA Vs. CHAIL BEHARI LAL
September 6, 1976
RAM KHILADI Vs. STATE OF RAJASTHAN
July 30, 1976
RAM KHILARI Vs. UNION OF INDIA
May 10, 1976
RAM PRASAD Vs. STATE OF RAJASTHAN
April 7, 1976
RAM PRASAD SHARMA Vs. STATE OF RAJASTHAN
March 10, 1976
RAM SWAROOP Vs. STATE OF RAJASTHAN
August 31, 1976
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
December 10, 1976
RAMBAGH PALACE HOTEL Vs. RAJASTHAN HOTEL WORKERS UNION
January 5, 1976
RAMCHAND Vs. SUNDERSINGH
February 10, 1976
RAMCHANDRA Vs. UNION OF INDIA
April 16, 1976
RAMCHARANLAL GOEL Vs. STATE OF RAJASTHAN
November 19, 1976
RAMDAYAL Vs. STATE OF RAJASTHAN
October 11, 1976
RAMESH CHAND BAHREE Vs. OM PRADASH
September 20, 1976
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
September 9, 1976
RAMESHWARLAL Vs. RAGHUNATH DAS
October 11, 1976
RAMJI DAS AND BASANTI LAL Vs. STATE OF RAJASTHAN
March 24, 1976
RAMJI LAL Vs. STATE OF RAJASTHAN
September 6, 1976
RAMJIDAS Vs. STATE OF RAJASTHAN
March 4, 1976
RAMKISHORE Vs. JAGDISH PRASAD
January 13, 1976
RAMLAL Vs. STATE OF RAJASTHAN
September 27, 1976
RAMNATH KHANNA Vs. STATE OF RAJASTHAN
August 4, 1976
RAMNATH SINGH Vs. THE STATE OF RAJASTHAN
September 2, 1976
RAMRIKH AND OTHERS Vs. STATE OF RAJASTHAN
May 6, 1976
RAMSHAI Vs. BOARD OF REVENUE FOR RAJ.
September 2, 1976
RAWAT RAM Vs. STATE OF RAJASTHAN
August 19, 1976
ROBERT J HENDERSON Vs. TIMOTHY G MORGAN
June 17, 1976
ROOP CHAND AND ORS. Vs. FIRM BALU RAM
September 15, 1976
ROOR SINGH Vs. THE STATE OF RAJASTHAN
October 11, 1976
ROSHAN BAI Vs. DHARAM CHAND
March 1, 1976
RUPA Vs. STATE OF RAJASTHAN
July 16, 1976
S ZORASTER AND CO SUPPLIES PVT LTD Vs. UNION OF INDIA
April 22, 1976
S. PRITAM SINGH Vs. THE OFFICIAL LIQUIDATOR GOLCHA PROPERTIES (P) LTD.
July 15, 1976
SAHAB SINGH ALIAS KHADAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
August 6, 1976
SAKRI ALIAS YASODA Vs. CHHANWAR LAL
February 23, 1976
SAMADA Vs. STATE OF RAJASTHAN
November 8, 1976
SANGRAM SINGH Vs. DAULAT KUMARI
August 23, 1976
SANWALIYA Vs. STATE OF RAJASTHAN
September 7, 1976
SANWARMAL Vs. MURARILAL
November 29, 1976
SAREMAL RATANCHAND Vs. JUHAR MAL BHABUTMAL
July 12, 1976
SATBIR SINGH Vs. REGIONAL TRANSPORT AUTHORITY
August 30, 1976
SATYAPAL Vs. SARAD KUMAR
July 21, 1976
SAWAI RAM Vs. STATE OF RAJASTHAN
September 16, 1976
SAWAI SINGH Vs. STATE OF RAJASTHAN
September 21, 1976
SECRETARY, MINISTRY OF REVENUE, GOVT. OF RAJASTHAN, JAIPUR AND ORS. Vs. THAKURANI SAHIBA SHRIMATI PHOOL KUMARIJI
September 22, 1976
SHAKOOR Vs. STATE OF RAJASTHAN
November 11, 1976
SHANKER LAL Vs. UNION OF INDIA
September 22, 1976
SHANTILAL Vs. KHADI AND VILLAGE INDUSTRIES
December 21, 1976
SHEO KARAN Vs. STATE OF RAJASTHAN
August 5, 1976
SHER SINGH Vs. STATE OF RAJASTHAN
November 10, 1976
SHESHIYA Vs. THE STATE OF RAJASTHAN
December 14, 1976
SHIV RAY Vs. STATE
July 22, 1976
SHIVJI Vs. THE STATE OF RAJASTHAN
July 26, 1976
SHIVLAL Vs. STATE OF RAJASTHAN
August 16, 1976
SHOKIN NATH Vs. STATE OF RAJASTHAN
April 1, 1976
SHRI PLACE GARAGE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 24, 1976
SHRIKISHAN SAYARDAVI Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
March 5, 1976
SHYAM LAL Vs. STATE OF RAJASTHAN
January 6, 1976
SITA RAM AGRAWAL Vs. SMT. KRISHNA
September 14, 1976
SMT. ANGOORI DEVI Vs. BALKISHAN MANGAL
September 9, 1976
SMT. RAMESHWARI Vs. GANPATLAL
April 1, 1976
SOHAN LAL Vs. SMT. PREMLATA AND ORS.
December 1, 1976
SRI RAM Vs. RAM SWAROOP
November 2, 1976
STATE Vs. SHANKARIYA
May 5, 1976
STATE Vs. SATISH CHANDRA
January 13, 1976
STATE Vs. DEVICHAND
January 21, 1976
STATE BANK OF BIKANER AND JAIPUR Vs. DEVAKI NARAIN BHATIA
August 11, 1976
STATE OF RAJASTHAN Vs. RAM CHARAN HEDA
August 2, 1976
STATE OF RAJASTHAN Vs. RAMNARAYAN UPADHAYAY
May 12, 1976
STATE OF RAJASTHAN Vs. SOHAN SINGH
January 14, 1976
STATE OF RAJASTHAN Vs. MAHADEV
January 15, 1976
STATE OF RAJASTHAN Vs. POORAN SINGH
September 17, 1976
STATE OF RAJASTHAN Vs. K K BHATIA
October 14, 1976
STATE OF RAJASTHAN Vs. RAJA JAI KUMAR ATAL
September 13, 1976
STATE OF RAJASTHAN Vs. BHERU SINGH & OTHERS
November 5, 1976
STATE OF RAJASTHAN Vs. UMASHANKAR
October 11, 1976
STATE OF RAJASTHAN Vs. SHARMA AND COMPANY
February 26, 1976
STATE OF RAJASTHAN Vs. LOHRE
October 15, 1976
STATE OF RAJASTHAN Vs. RAMJAS RAI
March 19, 1976
STATE OF RAJASTHAN Vs. KANA AND OTHERS
October 12, 1976
STATE OF RAJASTHAN Vs. BALDEO SINGH
December 23, 1976
STATE OF RAJASTHAN Vs. SUBHASH CHANDER & OTHERS
December 10, 1976
SUGRIVA Vs. STATE OF RAJASTHAN
October 5, 1976
SUKHIA AND OTHERS Vs. BHAGIRATH
December 9, 1976
SUKHRAM AND ANOTHER Vs. THE STATE OF RAJASTHAN
December 21, 1976
SUMER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 14, 1976
SUNDER KANWAR Vs. GUMAN SINGH
August 3, 1976
SUNDER SINGH Vs. THE STATE OF RAJASTHAN
April 29, 1976
SURESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
November 17, 1976
SURESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
July 22, 1976
SURESHKUMMR Vs. RAMCHANDRA
April 13, 1976
SWAROOP SINGH Vs. STATE OF RAJASTHAN
April 27, 1976
SWATANTRA SINGH Vs. NAGENDRA NATH
August 31, 1976
TAGARAM Vs. STATE TRANSPORT APPELLATE
May 10, 1976
TANNU MAL Vs. STATE OF RAJASTHAN AND ANOTHER
November 2, 1976
TARA AND LAKHA Vs. STATE OF RAJASTHAN
July 23, 1976
TARA CHAND Vs. STATE OF RAJASTHAN
October 7, 1976
TARACHAND Vs. STATE OF RAJASTHAN
December 14, 1976
TEJ SINGH Vs. STATE OF RAJASTHAN
November 2, 1976
THE COMMISSIONER OF INCOME TAX RAJASTHAN Vs. MADIRA KRIYA VIKRAYA
December 1, 1976
THE RAJASTHAN CHAMBER OF COMMERCE & INDUSTRIES JAIPUR Vs. V.N. SORAL
April 2, 1976
TITA Vs. THE STATE OF RAJASTHAN
December 8, 1976
TIWARI PRADYUMNA KUMAR Vs. STATE OF RAJASTHAN
May 4, 1976
UDA RANI & DEVI LAL Vs. STATE OF RAJASTHAN.
August 16, 1976
UGAMSEE MODI Vs. PUKHRAJ
August 24, 1976
UMA KANT AND COMPANY P LTD Vs. C I T RAJ JAIPUR
November 2, 1976
UMESH CHANDRA Vs. STATE OF RAJASTHAN
April 23, 1976
UNION OF INDIA Vs. MOHAN LAL
July 5, 1976
UNION OF INDIA Vs. RAJASTHAN ANUSHAKTI KARAMCHARI UNION
April 21, 1976
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MST SAYAR KANWAR
April 6, 1976
UNIVERSITY OF JODHPUR Vs. RAMCHANDRA SHARMA
October 4, 1976
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. MADAN LAL S/O JANKILAT MUNDHRA, UDAIPUR.
March 23, 1976
V.S. NAIR AND ANOTHER Vs. KAN SINGH AND ANOTHER
August 20, 1976
VED PRAKASH Vs. ANAND PRAKASH
July 8, 1976
VEENA LODHA Vs. NARENDRA MAL LODHA
August 26, 1976
VIJAY KUMAR Vs. THE BOARD OF REVENUE
January 9, 1976
VIJAY KUMAR Vs. SMT. PUSHPA
February 16, 1976
VIJAYSINGH KALYANSINGH Vs. R T A
October 26, 1976
VIRENDER NARANG Vs. BEENA
September 16, 1976
VISHNU KUMAR Vs. STATE BANK OF BIKANER AND JAIPUR
May 11, 1976
WALIA Vs. STATE OF RAJASTHAN
March 9, 1976
YOGESHWAR Vs. STATE OF RAJASTHAN
August 19, 1976