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Case Index
Title
Date
ABDULLAH MIAN Vs. JODHA RAUT AND OTHERS
August 10, 1976
ALOK KUMAR AGRAWAL Vs. STATE OF BIHAR
March 22, 1976
AMARNATH PRASAD Vs. STATE OF BIHAR
January 20, 1976
ANANT PRASAD SINGH Vs. DEVENDRA KUMAR SINHA
March 5, 1976
ANIRUDH SINGH AZAD Vs. STATE OF BIHAR
July 29, 1976
ARJUN RAM KESARI Vs. SHEO CHARAN RAM
April 6, 1976
ARKENDU SINHA Vs. BIHAR SCHOOL EXAMINATION BOARD
November 18, 1976
AWADHESH KUMAR SAHU Vs. STATE OF BIHAR
December 23, 1976
BAIJNATH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
February 20, 1976
BALDEO KUER Vs. THE STATE OF BIHAR, MUNSHI KUER AND BACHA KUER
February 3, 1976
BANARSI SAH Vs. BHAGWANLAL SAH
November 16, 1976
BASUDEO RAI Vs. BASUDEO NARAIN KUAR
February 18, 1976
BELSUND SUGAR CO LTD Vs. STATE OF BIHAR
April 20, 1976
BETTIAH ESTATE Vs. UNION OF INDIA
January 28, 1976
BHAGWAN DAS Vs. SUB-DIVISIONAL MAGISTRATE
February 2, 1976
BHARAT COKING COALLTD Vs. EMPLOYERS IN RELATION TO THE …
February 20, 1976
BHARAT DAS Vs. KAPILDEO PRASAD GUPTA
July 12, 1976
BHOLA SINGH Vs. LAXMI GOWALIN
July 9, 1976
BHUNESHWAR SINGH Vs. STATE OF BIHAR
January 16, 1976
BIHAR BOARD OF HINDU RELIGIOUS TRUSTS Vs. MADAN LAL JOSHI
May 14, 1976
BIHAR STATE ELECTRICITY BOARD Vs. GAYA COTTON AND JUTE MILLS LTD
May 14, 1976
BIHAR STATE ELECTRICITY BOARD Vs. JAWAHAR LAL
April 5, 1976
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 13, 1976
BIHAR STATE SUNNI WAQF BOARD Vs. RAM DARSHAN YADAV
November 25, 1976
BISHWANATH PRASAD Vs. MUNICIPAL BOARD
February 12, 1976
BISHWANATH SINGH Vs. STATE OF BIHAR
June 22, 1976
BRAJ BHUSAN SINGH Vs. NAGENDRA SINGH
July 15, 1976
BRAJ NANDAN CHOUDHARY Vs. SMT. JANKI DEVI
May 14, 1976
BRAJ NANDAN CHOUDHARY Vs. SMT. JANKI DEVI
May 4, 1976
CENTRAL BANK OF INDIA Vs. SUKHANI MINING AND ENGINEERING
April 22, 1976
CHANDER CHOUDHARY Vs. STATE OF BIHAR
October 21, 1976
CHAURASIA BROTHERS Vs. STATE OF BIHAR
February 25, 1976
CHELA MERI Vs. MOHAMMAD ABUL KHAIR KHAN
March 29, 1976
CHIRANJI LAL ALIAS CBIRANJI LAL Vs. STATE OF BIHAR
July 28, 1976
D C MEHTA OFFICIAL LIQUIDATOR Vs. JOGESHWAR PRASAD
January 16, 1976
DAL GOVIND BHOKTA Vs. STATE OF BIHAR
February 18, 1976
DEVENDRA PRASAD Vs. STATE OF BIHAR
September 22, 1976
DHARM NATH PRASAD Vs. HARI DUSADH
November 24, 1976
DHENA SUREN Vs. STATE
November 1, 1976
DHYAN SINGH Vs. STATE OF BIHAR
March 12, 1976
DINBANDHU GHOSH Vs. TASAWAR HUSSAIN
November 15, 1976
DINESH PRASAD SAH Vs. DIVISIONAL SUPRINTENDENT
May 14, 1976
DR. KATYANI KUMAR SINHA Vs. THE STATE OF BIHAR & OTHERS
August 10, 1976
DR. SHARDA SAHAY Vs. THE STATE OF BIHAR AND ORS
January 31, 1976
DURGA OIL MILL Vs. STATE OF BIHAR
May 3, 1976
FAUJDARI PRASAD SUMAN Vs. STATE OF BIHAR AND OTHERS
March 5, 1976
GANGA RAM BHAGAT Vs. DEPUTY COMMISSIONER, SANTHAL PARGANAS AND ANOTHER
September 24, 1976
GIRJA PRASAD SHARMA Vs. SARDARLABH SINGH
November 17, 1976
GORELAL SINGH Vs. STATE OF BIHAR
December 8, 1976
GOUREEPADA CHATTOPADHYAYA Vs. JANKI RAM
April 6, 1976
GYANAND CHOUDHARY Vs. JAYA NAND CHOUDHARY
April 21, 1976
HARAKH SINGH Vs. LALMUNI KUER
August 12, 1976
HARI PRASAD TAMOLI Vs. INDIRA DEVI
October 29, 1976
HARUNI DAS AND ORS. Vs. THE STATE OF BIHAR AND LADOO LAL DAS
March 18, 1976
HAZARI SAH Vs. AGRICULTURAL INCOME TAX OFFICER AND OTHERS
August 30, 1976
HINDUSTAN MALLEABLES AND Vs. INCOME TAX OFFICER AND ANOTHER
March 30, 1976
HINDUSTAN MALLEABLES AND FORGINGS LIMITED Vs. INCOME TAX OFFICER
July 30, 1976
HIRALAL YADAV Vs. STATE OF BIHAR
March 19, 1976
I T C LTD Vs. UNION OF INDIA
December 14, 1976
INCOME-TAX OFFICER Vs. UNITED KARANPUR COLLIERY (P LTD
January 31, 1976
INDRAJIT BAHADUR SINGH Vs. THE STATE OF BIHAR AND SRI CHANDRA KANT PRITAM LAL MEHTA
September 3, 1976
ISHWARI SINGH & ANOTHER Vs. KAMESHWARI SINGH & 10 OTHERS
February 3, 1976
J.S. RAN AND ORS. Vs. STATE OF BIHAR
January 5, 1976
JADUBIR CHAUDHARY Vs. SUMANGALI DEVI
March 9, 1976
JAGDISH SAO Vs. STATE OF BIHAR
July 6, 1976
JAGIA DEVI Vs. SANT LAL RAJAK
July 19, 1976
JAI PRAKASH RAI Vs. BANS LAL
September 10, 1976
JAI RAM DAS BHATIA Vs. STATE OF BIHAR
January 21, 1976
JAIRAM THAKUR Vs. PRAHLAD HAZRA
May 9, 1976
JANAK SINGH Vs. THE STATE OF BIHAR AND OTHERS
January 19, 1976
JANTA MOTOR TRANSPORT CO OPERATIVE SOCIETY LTD Vs. CHAIRMAN SOUTH CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
October 21, 1976
KAILASH PATI SINGH Vs. STATE OF BIHAR
February 11, 1976
KALOOT SAO Vs. T NAME NOT KNOWN
August 25, 1976
KAMAL CHAUDHARY Vs. RAJENDRA CHAUDHARY
May 12, 1976
KAMLAPRASAD Vs. STATE OF BIHAR
September 20, 1976
KANTILAL KACHHI Vs. ASHOKALATA DEVI
August 25, 1976
KAPILDEO NARAYAN SINGH Vs. STATE OF BIHAR
February 23, 1976
KARTAR SINGH Vs. UNION OF INDIADURPATI
January 28, 1976
KASHMIR VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
August 13, 1976
KEDAR NATH SINHA Vs. SAHDEO JHA
November 22, 1976
KESHAV NANDAN SAHAY Vs. BANK OF BEHAR
August 30, 1976
KEWAL BASO DEVI Vs. GANGOTRA KUER
May 2, 1976
KHOBHARI RAI Vs. RAM LAKHAN RAI
May 14, 1976
KISHORE KUMAR AGRAWAL Vs. BASUDEO PRASAD GUTGUTIA
November 19, 1976
KOSSIA DEVI Vs. KASHINATH PRASAD
February 25, 1976
KRISHNA SINGH Vs. BRAHMDEO RAM
February 26, 1976
LAKSHMI NARAIN RAM NARAIN Vs. STATE OF BIHAR
January 6, 1976
LAKSHMI THAKUR Vs. STATE OF BIHAR
March 5, 1976
LAL KEJRIWAL Vs. BHAWANATH JHA
June 28, 1976
M S RAMAIAH Vs. STATE OF BIHAR
March 25, 1976
M/S. MD. AYUB BISMILLAH RICE AND OIL MILLS Vs. COLLECTOR OF WEST CHAMPARAN AND OTHERS
April 5, 1976
MAHABIR PRASAD PODDAR Vs. CONTROLLER OF ESTATE DUTY
March 4, 1976
MAHABIR RAM Vs. SITA DEVI
December 13, 1976
MAHALAXMI FIBRES AND INDUSTRIES LTD Vs. STATE OF BIHAR
May 6, 1976
MAHENDRA PRASAD SHARMA Vs. STATE OF BIHAR
August 3, 1976
MAKO DEVI Vs. STATE OF BIHAR
May 12, 1976
MAKSUDPUR REFRIGERATION Vs. STATE
April 12, 1976
MANAGING COMMITTEE HIGH Vs. NANDAN SINHA
December 21, 1976
MANINDRA NATH GANGULY Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
September 3, 1976
MANMATI KUER Vs. RAMGOPAL SINGH
March 26, 1976
MATHURA PRASAD MISSIR Vs. MOSST FULMATI KUER
April 12, 1976
MD YUNUS Vs. STATE OF BIHAR
July 29, 1976
MD. SOHAIL Vs. ZULFEKAR HAIDER
November 3, 1976
MESSRS ANTI BIOTIC STORES PRIVATE LIMITED Vs. SHRI K.D. PRASAD, UNDER SECRETARY TO THE GOVERNMENT OF BIHAR, LABOUR & EMPLOYMENT DEPARTMENT, PATNA & OTHERS
February 17, 1976
MOHAMMAD FAKHRUDDIN Vs. STATE OF BIHAR
May 14, 1976
MOHAMMAD YUSUF AND ORS. Vs. MOHAMMAD EHSAN, DEPUTY SUPERINTENDENT OF POLICE, SAMASTIPUR
January 31, 1976
MOHAN LAL AGARWALLA Vs. RAMESHWAR LAL AGARWALLA
December 6, 1976
MOSADDI SINGH Vs. STATE OF BIHAR
February 26, 1976
MUNESHWAR PANDEY Vs. CHAIRMAN CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
April 19, 1976
MUNSHI SINGH Vs. BABULAL SINGH
January 28, 1976
N. SUNDARAM Vs. STATE OF BIHAR AND OTHERS
August 5, 1976
NAGENDRA NATH VERMA Vs. STATE OF BIHAR
February 3, 1976
NAGENDRA PRASAD SINHA, Vs. BRAJNANDAN PRASAD AND THE STATE OF BIHAR
February 9, 1976
NAGESH PRASAD SINHA Vs. THE UNION OF INDIA AND OTHERS
November 23, 1976
NALINI RANJAN SINGH Vs. STATE OF BIHAR
November 15, 1976
NAND KISHORE PRASAD MANDAL Vs. PRESIDENT, BIHAR SECONDARY EDUCATION BOARD AND OTHERS
December 1, 1976
NAND KUMAR PRASAD Vs. SHIVADHIN PRASAD SRIVASTVA
February 6, 1976
NAND LAL SHARMA Vs. BAJRANG LAL AND OTHERS
February 2, 1976
NARENDRA KUMAR Vs. STATE OF BIHAR
December 9, 1976
NARESH NONIA Vs. STATE
November 18, 1976
NATHUNI SINGH Vs. SUNDER SINGH
February 16, 1976
NATIONAL COAL DEVELOPMENT Vs. UNION OF INDIA
May 10, 1976
NAWAL KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS
September 14, 1976
NILRATAN TIWARY AND ORS. Vs. MUCHI RAM MANDAL
March 2, 1976
NILU DEVI Vs. STATE OF BIHAR
November 12, 1976
ONKARMAL AGARWALLA Vs. STATE OF BIHAR
July 19, 1976
ONKARMAL SATYANARAIN Vs. STATE OF BIHAR
May 26, 1976
PAIRIA Vs. COMMISSIONER OF BHAGALPUR DIVISION
January 7, 1976
PATLIPUTRA CO-OPERATIVE Vs. STATE OF BIHAR
September 2, 1976
PATNA KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
April 1, 1976
PHULWASI DEVI Vs. UNION OF INDIA
February 11, 1976
PRABANDHAK COMMITTEE OF SHREE TAKHT HARI MANDERJI Vs. CHANCELLOR OF THE MAGADH UNIVERSITY
May 26, 1976
PRAHLAD RAI JHUNJHUNWALA Vs. STATE OF BIHAR
January 12, 1976
PRASIDH NARAIN SINGH AND AIN KHAN BHIMNI CHAK GRAM PANCHAYAT & ANOTHER Vs. THE STATE OF BIHAR & OTHERS
January 20, 1976
PURTABPORE COMPANY LTD Vs. STATE OF BIHAR
November 30, 1976
R S MURTHY Vs. R K NAUG
January 19, 1976
RADHA KANT SINGH ROY Vs. STATE OF BIHAR
November 22, 1976
RADHA KRISHNA AGRAWAL Vs. STATE OF BIHAR
January 8, 1976
RADHA KRISHNA THAKUR JI Vs. SUB DIVISIONAL OFFICER
January 19, 1976
RADHA KUMARI SINGH Vs. GOVERNING BODY OF MAHANTH MAHADEVANAND MAHILA MAHAVIDYALAYA
February 11, 1976
RADHA PRASAD SAH Vs. STATE OF BIHAR
June 21, 1976
RADHEYSHYAM SINGH AND OTHERS Vs. BATA MAZDOOR UNION AND ANOTHER AND REGISTRAR OF TRADE UNION AND ANOTHER
December 1, 1976
RAJ NARAIN PRASAD SAH Vs. SURYA PRASAD SHARMA
February 24, 1976
RAJNI RANJAN SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 23, 1976
RAM BAHADUR NATH TIWARY Vs. KEDAR NATH TIWARI
March 25, 1976
RAM BEYAS SINGH Vs. STATE OF BIHAR
May 6, 1976
RAM LOCHAN MISHRA Vs. JIBESHWAR JHA
September 1, 1976
RAM NUAMI PRASAD Vs. STATE OF BIHAR
August 20, 1976
RAM PRATAP NARAIN SINGH Vs. THE STATE OF BIHAR AND OTHERS
May 10, 1976
RAM SHARAN SAO Vs. THE STATE OF BIHAR AND OTHERS
September 15, 1976
RAMADHAR UPADHYA Vs. BALDEO AHIR
January 15, 1976
RAMANAYA Vs. STATE OF BIHAR
February 12, 1976
RAMASHRAY SINGH Vs. ANAND MOHAN
November 30, 1976
RAMAUTAR SAH Vs. VIDYA SAGAR PRASAD
July 21, 1976
RAMBADAN RAI Vs. PALTAN PASWAN
July 12, 1976
RAMCHANDRA CHAUDHARY Vs. STATE OF BIHAR
February 26, 1976
RAMCHANDRA SHARMA Vs. UNION OF INDIA
April 15, 1976
RAMCHARITRA SINGH Vs. SONEFUL DEVI
December 23, 1976
RAMDHYAN SINGH Vs. THE STATE OF BIHAR AND ORS
April 23, 1976
RAMESH KUMAR JAIN Vs. RAGHUBANS MANI PRASAD
April 30, 1976
RAMESH RAUT Vs. STATE OF BIHAR
December 15, 1976
RAMVIJOY SINGH Vs. SAUDAGAR SINGH
January 31, 1976
RANGLAL SAH MUKHLAL SAH Vs. DISTRICT MAGISTRATE OF SARAN
August 19, 1976
ROHAN KUMAR Vs. LACHHUMAN PATHAK
January 22, 1976
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
September 3, 1976
ROHTAS INDUSTRIESLTD Vs. PRESIDING OFFICER INDUSTRIAL
March 2, 1976
S.M. RAQUIB Vs. SUBHAS KUMAR SINHA
February 13, 1976
SACHCHIDANANDAN SRIVASTAVA Vs. STATE OF BIHAR
August 30, 1976
SANTOKHI RANA Vs. STATE
May 3, 1976
SANTOKHI RANA, Vs. THE STATE
March 2, 1976
SARDAR BADRI NARAIN SINGH Vs. CHOTANAGPUR BANKING ASSOCIATION
July 20, 1976
SARYUG MISHRA Vs. KUMARI DEVI
August 30, 1976
SATYABHAMA JALAN Vs. MURLI MANOHAR JALAN
November 16, 1976
SECRETARY BARAUNI TEL SHODHAK MAZDOOR UNION Vs. STATE OF BIHAR
August 30, 1976
SHAIKH JALIL Vs. BIBI SARFUNNISA
February 9, 1976
SHEIKH JALIL Vs. BIBI SARFUNNISSA
January 28, 1976
SHEO DULARI DEVI Vs. NAGESHRA KUER
September 16, 1976
SHEO NANDAN SINGH Vs. THAKUR PRASAD SINGH AND ORS.
December 1, 1976
SHIBRAM MAHTO Vs. PANCHAYAT SAMITI
December 4, 1976
SHIVADHAR PRASAD Vs. STATE OF BIHAR
May 12, 1976
SHRI DARSHAN SAO AND SHRI SUBHASH CHAND Vs. THE STATE OF BIHAR
September 23, 1976
SHRI RAMBRIKSH SINGH Vs. SRIMATI FULKUMARI & OTHERS
March 22, 1976
SHRI SHAMBHU SHARAN PANDE AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
July 2, 1976
SHRIMATI MEERA SINGH Vs. THE UNIVERSITY OF BHAGALPUR AND OTHERS
September 3, 1976
SHRINIVAS BAJPAYEE Vs. THE STATE OF BIHAR AND ORS.
February 25, 1976
SHYAM NARAYAN SAH Vs. RAGHUNATH PRASAD
November 10, 1976
SIA SARAN SINGH Vs. STATE OF BIHAR
December 16, 1976
SINDRI CEMENT FACTORY WORKERS Vs. LABOUR COURT
September 21, 1976
SIRAJ MIAN Vs. GANGA RAM MANDAL
July 20, 1976
SOMARI RAI Vs. RAGHU NATH PRASAD SHARMA
July 16, 1976
SRI BINARY PRASAD Vs. THE STATE OF BIHAR AND OTHERS
May 5, 1976
SRI SARVESH SINGH Vs. THE GENERAL MANAGER, EASTERN RAILWAY AND OTHERS
March 8, 1976
STATE Vs. LILANAND PATHAK
July 27, 1976
STATE OF BIHAR Vs. RAM LAKHAN PRASAD SINHA
July 26, 1976
STATE OF BIHAR Vs. PARSURAM PRASAD VERMA
September 21, 1976
STATE OF BIHAR Vs. NEW INDIA SUGAR MILLS LTD
August 25, 1976
STATE OF BIHAR Vs. BHAGWATI SINGH
March 26, 1976
STATE OF BIHAR Vs. RAJENDRA PRASAD BAID
January 23, 1976
STATE OF BIHAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATNA
August 19, 1976
SUBRAT SHANKAR BHADURI Vs. BIHAR STATE SUNNI WAQF BOARD
January 7, 1976
SUDARSHAN MAHTON Vs. DINAPUR NIZAMAT MUNCIPALTY
April 21, 1976
SUNIL KUMAR ROY Vs. UNION OF INDIA
September 14, 1976
SURAJ NARAIN PANJIAR Vs. STATE OF BIHAR
August 4, 1976
SURAJDEO SINGH Vs. STATE TRANSPORT APPELLATE
June 25, 1976
SURENDRA PRASAD SAH Vs. KIRTI BHUSHAN DAS
August 13, 1976
SURESH KUMAR THAKUR AND ORS. Vs. SMT. DROPADI DEVI
November 8, 1976
SURESH SINGH Vs. THE STATE AND OTHERS
December 21, 1976
THAKUR PRASAD Vs. MD SOHAYAL
November 15, 1976
THE MANAGEMENT OF BIHAR KHADI GRAMODYOG SANGH, MUZAFFARPUR Vs. THE STATE OF BIHAR & OTHERS
February 9, 1976
THE MANAGEMENT OF NAVASHAKTI PUBLISHING CO. LTD. Vs. THE PRESIDING OFFICER & ANOTHER
March 12, 1976
THE STATE OF BIHAR Vs. N. NAGMANI
May 13, 1976
THE UNION OF INDIA Vs. SHRI BINOD BEHARI SINGH AND OTHERS
June 30, 1976
TILESHWARI DEVI Vs. BHADAI MAHTON
December 9, 1976
TIPAN RAUT Vs. RAJ KUMAR SINGH
April 30, 1976
TITAL SINGH Vs. RAM BALAK SINGH AND ANOTHER
December 22, 1976
UPENDRA CHOUDHARY Vs. STATE OF BIHAR
August 11, 1976
VASUDEO AGRAWAL Vs. STATE OF BIHAR
June 23, 1976
VEENA CHANDRA Vs. MANAGEMENT OF VISWAMITRA PRESS
September 3, 1976
VERENDRA SINGH Vs. STATE OF BIHAR
September 2, 1976
VINOD KUMAR CHAMARIA Vs. THE STATE OF BIHAR
March 30, 1976
WORKMEN REPRESENTED BY SINDRI CEMENT FACTORY WORKERS UNION, SINDRI Vs. D DASS
September 10, 1976
YADUNANDAN PRASAD Vs. SHRIMATI SAUDAMINI SINHA
January 28, 1976