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Case Index
Title
Date
ALMU Vs. GUSAOON
April 23, 1976
AMAR CHAND Vs. FIRM DASONDHI MAL KULJAS RAI
April 28, 1976
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
December 10, 1976
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 7, 1976
AMBALA GOODS CARRIERS PVT Vs. REGIONAL TRANSPORT AUTHORITY
September 2, 1976
AMRIT LAL AND ORS. Vs. SMT. DELUMBI DEVI AND ANR.
April 28, 1976
BAGGA SINGH Vs. STATE OF HIMACHAL PRADESH
July 27, 1976
BAKSHI SURINDAR MOHAN AND ORS. Vs. THE SUB-REGISTRAR (TEHSILDAR)
September 2, 1976
BAKSHI SURINDER MOHAN ETC. Vs. THE SUB-REGISTRAR
February 9, 1976
BAL KAUR Vs. STATE OF HIMACHAL PRADESH
June 23, 1976
BAL KAUR Vs. THE STATE OF H.P.
June 23, 1976
BALAK RAM Vs. B.N. GUPTA
December 21, 1976
BEAS CONSTRUCTION BOARD Vs. KRISHAN CHAND CHUNI LAL, CONTRACTORS
April 1, 1976
BHAGAT RAM AND ANR. Vs. HAZARA RAM
January 15, 1976
BHIMA NAND AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
May 28, 1976
BRIJ LAL Vs. SMT. MAYA DEVI
September 24, 1976
BUTA RAM MOTI RAM Vs. STATE
July 27, 1976
CHETU Vs. MASSADI AND ANR.
May 3, 1976
CHETU ETC. Vs. HARI RAM AND ANR.
March 26, 1976
DAYA RAM Vs. GIAN CHAND
April 30, 1976
DES RAJ PATHAK Vs. UNION OF INDIA (UOI) ETC.
July 30, 1976
DESA SINGH Vs. STATE OF H P
March 23, 1976
DEVI RAM Vs. STATE OF HIMACHAL PRADESH
June 23, 1976
DEVI RAM AND ORS. Vs. RAM RATTAN AND ANR.
May 19, 1976
DEVI RAM ETC. Vs. RAM RATTAN AND ANR.
March 19, 1976
DHANI RAM Vs. SUSHILA DEVI
October 30, 1976
DHARAM VIR KAPUR Vs. STATE OF HIMACHAL PRADESH
June 15, 1976
DINA NATH SHARMA ETC. Vs. DIRECTOR OF PUBLIC RELATIONS ETC.
January 15, 1976
DR. HET RAM KALLA Vs. HIMACHAL PRADESH UNIVERSITY ETC.
December 14, 1976
DR. K.P. PANDEY Vs. THE HIMACHAL PRADESH UNIVERSITY ETC.
November 19, 1976
DR. K.P. PANDEY Vs. THE HIMACHAL PRADESH UNIVERSITY ETC.
May 3, 1976
DURGA RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
December 12, 1976
G.S. SHEKHAR Vs. THE STATE OF HIMACHAL PRADESH
May 23, 1976
GAYATRI DEVI Vs. TANI RAM
January 15, 1976
GOPAL SINGH Vs. KANWAR SINGH ETC.
April 1, 1976
GURBAX SINGH Vs. STATE OF HIMACHAL PRADESH
December 21, 1976
GURDAS RAM AND ORS. Vs. RAGHBIR CHAND AND ORS.
July 23, 1976
GURDIAL SINGH Vs. AUCKLAND HOUSE SCHOOL
August 17, 1976
HARDYAL SINGH Vs. THE STATE OF H.P. ETC.
September 3, 1976
HARI NAND THAKUR Vs. EXECUTIVE OFFICER SIMLA MUNICIPAL CORPORATION
August 11, 1976
HIMACHAL SHODDY MILLS LTD. AND ANR. Vs. UNION OF INDIA (UOI) ETC.
June 14, 1976
HIRAMAN AND ANR. Vs. THE STATE OF HIMACHAL PRADESH
June 8, 1976
J.P. CHETRATH Vs. SHAMBOO DAYAL
May 17, 1976
JAI KARAN Vs. BABU AND ORS.
December 24, 1976
JAI KRISHAN AND ORS. Vs. BHAJAN DASS
November 26, 1976
JUBILEE HIGHWAYS TRANSPORT COMPANY P Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 17, 1976
KALAM DASS Vs. THE CHIEF ELECTORAL OFFICER ETC.
December 14, 1976
KALAWATI AND OTHERS Vs. NALAGARH DEHATI COOPERATIVE TRANSPORT SOCIETY LTD , NALAGARH AND ANOTHER
July 21, 1976
KANSHI RAM Vs. BANSI LAL
December 27, 1976
KANWAR DANG Vs. VASUDEO DANG
March 25, 1976
KARAM SINGH Vs. RAM RACHHPAL SINGH
April 20, 1976
KEWAL RAM Vs. STATE
August 5, 1976
KHYALI RAM Vs. MAST RAM
May 26, 1976
KISHORE CHAND Vs. DULO RAM
July 20, 1976
KRISHAN LAL Vs. SH GHANIYA
November 23, 1976
LAKSHMI CHAND SOOD Vs. SHANKAR LAL PAL
April 27, 1976
LILA WATI Vs. PARAS RAM
June 23, 1976
LOBSANG KHAMPA Vs. SUNAM RAM
May 18, 1976
MADHU MALHOTRA Vs. THE HIMACHAL PRADESH UNIVERSITY
January 6, 1976
MAJOR GENERAL JAI SINGH Vs. STATE OF HIMACHAL PRADESH
May 21, 1976
MANMOHAN NATH, ADVOCATE Vs. SARDAR SUCHA SINGH
December 27, 1976
MASSOM KHAN Vs. CHAND ALIAS CHANDU ETC.
April 30, 1976
MEEK SINGH Vs. STATE OF H.P. AND ANR.
January 14, 1976
MOTI Vs. STATE
March 10, 1976
NALAGARH DEHATI CO-OPERATIVE TRANSPORT SOCIETY Vs. SURAJ MANI
March 29, 1976
NARSINGH DASS Vs. STATE OF HIMACHAL PRADESH
June 25, 1976
NAURANG SINGH Vs. THE STATE
January 16, 1976
OM PRAKASH Vs. AMARJEET SINGH
November 12, 1976
OM PRAKASH KAPUR Vs. THE COMPETENT OFFICER AND ORS.
December 9, 1976
ONKAR NATH Vs. VED VIYAS
June 11, 1976
P.L. MORADA Vs. S.D. BAKSHI
January 16, 1976
PARSHOTAM CHAND Vs. THE STATE OF H.P.
June 11, 1976
PREM SINGH Vs. RAJ RANI DEVI
January 6, 1976
PURSHOTAM DASS Vs. SMT. GANESH BHAGTI AND ORS.
August 4, 1976
RAI CHAND DEWAN CHAND Vs. SHRI AUDH BIHARI LAL BHATNAGAR AND ANR.
August 16, 1976
RAJKUMAR RAJINDRA SINGH Vs. UNION OF INDIA
June 23, 1976
RAM CHADN SAINI Vs. STATE OF HIMACHAL PRADESH
August 31, 1976
RAM CHAND AND ANR. Vs. PARMAN AND ORS.
August 12, 1976
RAM DASS Vs. SUBHASH BAKSHI
January 16, 1976
RAM KISHAN AND ANR. Vs. HUKUM CHAND
April 2, 1976
RAM SARUP Vs. NARINDER SINGH
November 27, 1976
RAN SINGH Vs. SAGAR CHAND
June 8, 1976
RATTAN CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH
April 8, 1976
ROSHAN LAL Vs. RATTO
May 17, 1976
SAIN DASS Vs. NARAIN SINGH
November 5, 1976
SAT PAL SABHARWAL Vs. THE H.P. FINANCIAL CORPORATION, ETC.
January 16, 1976
SATINDER KUMAR HUF Vs. COMMISSIONER OF INCOME TAX
January 16, 1976
SATYA DEVI Vs. V S MALIK
January 5, 1976
SEWA RAM NAGIAL Vs. GENERAL OFFICER COMMANDING 39 INFANTRY DIVISION
August 23, 1976
SH. KARAM SINGH Vs. RAM RACHHPAL SINGH AND ORS.
April 29, 1976
SHAMA NAND Vs. STATE OF HIMACHAL PRADESH
December 10, 1976
SHIBI Vs. STATE OF HIMACHAL PRADESH
May 28, 1976
SHRI BHUPINDER SINGH HANDA Vs. UNION OF INDIA AND OTHERS
January 16, 1976
SHRI GURDIAL SINGH Vs. AUCKLAND HOUSE SCHOOL
October 17, 1976
SHRI HARDWARI LAL Vs. STATE OF HIMACHAL PRADESH
August 19, 1976
SHRI JOGINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH
August 17, 1976
SHRI M.C. PANDEY Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, SIMLA AND OTHERS
January 15, 1976
SHRI MADAN GOPAL SINGH, INSPECTOR GENERAL OF POLICE, H.P., SIMLA Vs. THE UNION OF INDIA AND ANOTHER, NEW DELHI
January 16, 1976
SHRI MUNI LAL Vs. NIKI MANSA RAM
September 27, 1976
SIMLA WHOLESALE MART Vs. BAISHNODAS KISHORI LAL BHALLA
April 23, 1976
SIRI RAM Vs. B.N. GUPTA
March 10, 1976
SMT. AJUDHIA DEVI Vs. SHRI SOHNU RAM AND ORS.
July 26, 1976
SMT. SHANTI Vs. AMAR NATH
November 9, 1976
SMT. SHIBI AND ANR. Vs. THE STATE OF H.P.
May 29, 1976
SMT. SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
July 21, 1976
SRI. FINNN Vs. SMT. GIANU AND ANR.
January 6, 1976
SRI. LAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
June 4, 1976
STATE OF HIMACHAL PRADESH Vs. SRI. SOHAN LAL
July 7, 1976
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
May 24, 1976
STATE OF HIMACHAL PRADESH Vs. LT. VIJAY SINGH
March 17, 1976
STATE OF HIMACHAL PRADESH Vs. HIMACHAL RICE MILLS
April 27, 1976
STEEMEN LIMITED Vs. THE STATE OF HIMACHAL PRADESH ETC.
March 15, 1976
SURAJ MANI Vs. KISHORI LAL
April 23, 1976
SURAM SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
April 27, 1976
THE STATE OF HIMACHAL PRADESH Vs. SINGLA BROTHERS AND ORS.
May 27, 1976
THE STATE OF HIMACHAL PRADESH Vs. HAR SUKH RAI
September 29, 1976
UNION OF INDIA Vs. HIMACHAL SHODDY MILLS LTD
March 3, 1976
VASDEV AND ORS. Vs. RAM SINGH
May 3, 1976
YASH PAL GARG AND CO. Vs. THE CHIEF CONSERVATOR OF FORESTS AND ORS.
August 19, 1976