Case Index

Title
Date
ABHEY KUMAR Vs. MUNICIPAL COMMITTEE MAHENDARGARH
January 20, 1976
ABNASHI SINGH Vs. LAJWANT KAUR
August 25, 1976
ADDL COMMISSIONER OF GIFT-TAX Vs. KANSHI RAM DOONGARSHI DASS
October 11, 1976
AJAIB SINGH Vs. MOHINDER SINGH AND ANOTHERS
February 10, 1976
AJAIB SINGH AND KAKA SINGH Vs. SUB-DIVISIONAL OFFICER
July 6, 1976
ALGU RAM Vs. STATE OF PUNJAB
October 11, 1976
AMAR SINGH Vs. STATE OF PUNJAB
August 26, 1976
AMAR SINGH CLERK OF COURT OFFICE OF THE SENIOR SUB-JUDGE AMRITSAR Vs. CHIEF JUSTICE PUNJAB AND HARYANA HIGH COURT CHANDIGARH
February 17, 1976
AMBALA COACH BUILDERS Vs. STATE OF HARYANA
September 24, 1976
AMERHERI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY AND Vs. STATE OF HARYANA
March 31, 1976
AMERICAN UNIVERSAL ELECTRIC INDIA LTD Vs. UNION OF INDIA
November 20, 1976
AMIR CHAND Vs. STATE OF HARYANA
January 27, 1976
AMRAO SINGH Vs. RUR SINGH
August 26, 1976
AMRAO SINGH Vs. STATE OF PUNJAB
March 9, 1976
AMRIT ROLLER FLOUR MILLS Vs. UNION TERRITORY OF CHANDIGARH
October 13, 1976
ARJAN DASS Vs. COMMISSIONER OF INCOME-TAX
December 9, 1976
ARJUN SINGH Vs. UNION OF INDIA
September 15, 1976
ARVINDER KAUR Vs. K C MANCHANDA
August 9, 1976
ASHA RANI Vs. AMRAT LAL
October 18, 1976
ASHOK KUMAR BAGGA Vs. PRITHIVI NATH KAUL
August 12, 1976
AUTAR SINGH, SON OF BUTA SINGH AND ANR. Vs. STATE OF PUNJAB ETC.
July 9, 1976
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA
March 4, 1976
BABU RAM JAGDISH KUMAR AND CO Vs. STATE OF PUNJAB
March 8, 1976
BACHAN SINGH AND ORS. Vs. PRABH DAYAL AND ORS.
October 7, 1976
BAKHSHI RAM Vs. AMARJIT KAUR ALIAS GURDIP KAUR
February 27, 1976
BAL KRISHAN MUKHI Vs. COMMISSIONER
April 7, 1976
BALBIR SINGH BEDI Vs. STATE OF HARYANA
November 23, 1976
BALREJ SINGH Vs. STATE OF PUNJAB
February 10, 1976
BALWANT SINGH Vs. STATE BANK OF INDIA
February 12, 1976
BALWANT SINGH Vs. THE STATE BANK OF INDIA AND OTHERS
February 2, 1976
BALWANT SINGH Vs. THE STATE BANK OF INDIA AND OTHERS
July 30, 1976
BANKE RAM Vs. SARASTI DEVI
December 17, 1976
BANTA SINGH Vs. SOHAWA SINGH
February 20, 1976
BAPAULI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. STATE OF HARYANA
April 19, 1976
BEHARI Vs. HIGHNESS MAHARAJ HARRINDER SINGH
February 20, 1976
BEHARI LAL Vs. MANAGING OFFICER (SALES) JULLUNDUR
August 26, 1976
BHAG SINGH Vs. RANJODH SINGH
March 8, 1976
BHAGAT SINGH AND OTHERS Vs. SMT. GIAN KAUR AND ANOTHER
February 3, 1976
BHAGWAN SINGH Vs. THE ASSISTANT SUPERINTENDENT I/C AND OTHERS
August 27, 1976
BHARAT SINGH Vs. UNION OF INDIA
August 4, 1976
BHARAT SINGH Vs. BADLU
August 12, 1976
BHARAT STEEL TUBES Vs. STATE OF HARYANA
December 3, 1976
BHOOP SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA
September 30, 1976
BHURE KHAN Vs. HANSA
January 14, 1976
BIBI DALJIT KAUR Vs. FINANCIAL COMMISSIONER
August 16, 1976
BIMLA DEVI BAKHTAWAR SINGH Vs. SINGH RAJ DASONDHI RAM
December 17, 1976
BISHAN DYAL KESHAV RAM ETC. Vs. STATE OF PUNJAB ETC.
April 10, 1976
BISHAN LAL GUPTA Vs. STATE OF HARYANA
August 12, 1976
BODH RAJ Vs. RAM NARAIN
April 6, 1976
BRIJ LAL Vs. DAULAT RAM AND OTHERS
March 31, 1976
BRIJ MOHAN Vs. STATE OF PUNJAB
July 9, 1976
BRIJ RANI Vs. PUNJAB HANDLOOM WEAVER APEX CO-OPERATIVE SOCIETY LTD
March 3, 1976
BUDHAN Vs. SHAMO
January 7, 1976
CHANAN MAL NEWAR Vs. STATE OF HARYANA
October 15, 1976
CHANAN RAM Vs. STATE OF PUNJAB
February 3, 1976
CHANAN SINGH Vs. MAJO
April 27, 1976
CHAND RANI Vs. DWARKA NATH BAKSHI
January 9, 1976
CHANDAN Vs. RAM SARUP
January 14, 1976
CHANDER BHAN Vs. CHANDIGARH ADMINISTRATION AND OTHERS
April 2, 1976
CHANDER BHAN GUPTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 27, 1976
CHANDU LAL Vs. KALIA AND GORIA
January 6, 1976
CHARAN DASS Vs. RAM PARKASH CHANDARI
March 3, 1976
CHARAN SINGH Vs. STATE OF PUNJAB
April 6, 1976
CHARAN SINGH AND ANOTHER Vs. MAJOR SINGH AND OTHERS
January 22, 1976
CHARANJIT SINGH Vs. THE STATE OF PUNJAB
February 12, 1976
CHATTAR SINGH AND ANOTHER Vs. RAM PAT AND OTHERS
August 11, 1976
CHAUDHRI HIRA RAM Vs. JAGIR SINGH
October 5, 1976
CHET SINGH Vs. BACHITTAR SINGH
March 10, 1976
CHHAJU RAM Vs. TULSI DASS AND ANOTHER
July 28, 1976
CHINTA MANI Vs. STATE OF HARYANA AND ORS
September 29, 1976
CHOETH RAM Vs. DEEP CHAND JAIN
November 18, 1976
CHOTHU RAM Vs. BUDHU RAM
January 30, 1976
CHOUDHARY COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME-TAX
October 19, 1976
CINERAMAS Vs. COMMISSIONER OF INCOME-TAX
November 16, 1976
COMMISSIONER OF GIFT-TAX Vs. LACHHMAN DASS OSWAL
October 7, 1976
COMMISSIONER OF INCOME TAX Vs. R B L BANARSI DASS AND COMPANY PRIVATE LIMITED
October 27, 1976
COMMISSIONER OF INCOME TAX Vs. NEW PACCA ARHTIA ASSOCIATION
October 27, 1976
COMMISSIONER OF INCOME TAX Vs. PATIALA FLOUR MILLS COMPANY PRIVATE LIMITED
October 28, 1976
COMMISSIONER OF INCOME-TAX Vs. GHERU LAL BAL CHAND
October 28, 1976
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM KUTHIALA
November 3, 1976
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
October 28, 1976
COMMISSIONER OF INCOME-TAX Vs. STANDARD PLASTIC INDUSTRIES
October 18, 1976
COMMISSIONER OF INCOME-TAX Vs. BUTA RAM RUP LAL
October 19, 1976
COMMISSIONER OF INCOME-TAX Vs. GREWAL GROUP OF INDUSTRIES
November 4, 1976
COMMISSIONER OF INCOME-TAX Vs. MOHAN SINGH
December 8, 1976
COMMISSIONER OF INCOME-TAX Vs. RITA MECHANICAL WORKS
December 9, 1976
COMMISSIONER OF INCOME-TAX Vs. R K METAL WORKS
December 9, 1976
COMMISSIONER OF INCOME-TAX Vs. PREM NATH ANAND
November 23, 1976
COMMISSIONER OF INCOME-TAX Vs. HARYANA WAREHOUSING CORPORATION
December 22, 1976
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN WIRE PRODUCTS LTD
December 9, 1976
COMMISSIONER OF INCOME-TAX Vs. KANHAYALAL RAM CHAND
December 10, 1976
COMMISSIONER OF INCOME-TAX Vs. YASH PAL MEHRA AND CO
December 15, 1976
COMMISSIONER OF WEALTH-TAX Vs. TEJ PAL OSWAL
December 9, 1976
COMMISSIONER OF WEALTH-TAX Vs. SETH NAND LAL GANERIWALA
November 3, 1976
COURT OF ITS OWN MOTION Vs. BALBIR SHARMA AND ANOTHER
May 14, 1976
DALIP KUMAR (MAJOR) & PARDIP KUMAR (MINOR) Vs. SHRI MULAK RAJ DHAWAN
January 16, 1976
DALIP SINGH Vs. STATE OF HARYANA
November 22, 1976
DALIP SINGH Vs. TIRATH RAM AND ORS. RESPONDENTS
December 7, 1976
DALIP SINGH Vs. DILBAGH RAI
October 26, 1976
DALIP SINGH Vs. STATE OF PUNJAB
December 2, 1976
DALIP SINGH Vs. PURAN DASS
March 9, 1976
DALMIR SINGH Vs. SANT PARKASH
September 21, 1976
DARSHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
July 28, 1976
DAULAT RAM TRILOK NATH Vs. STATE OF PUNJAB
April 15, 1976
DEEPA Vs. DIRECTOR
June 29, 1976
DEEPAK NANDA AND SANDEEP NANDA Vs. STATE OF HARYANA
October 21, 1976
DEPUTY INSPECTOR GENERAL OF POLICE AMBALA RANGE AMBALA Vs. SHAMSHER SINGH
December 16, 1976
DES RAJ Vs. RAM PAL
January 28, 1976
DEVI DASS GOPAL KRISHAN Vs. STATE OF HARYANA
August 27, 1976
DEVINDAR PAL Vs. THE STATE OF HARYANA AND OTHERS
September 13, 1976
DEWAN CHAND CHAMAN LAL Vs. STATE OF PUNJAB
October 13, 1976
DHANNA SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, MOGA
September 10, 1976
DHARAM PAL Vs. STATE OF PUNJAB
August 27, 1976
DHARMA Vs. HARBAI
August 13, 1976
DIGH RAM Vs. STATE OF HARYANA
November 24, 1976
DOGAR MAL Vs. HARDIAL SINGH
March 31, 1976
DOHLI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. REGISTRAR
November 18, 1976
E S I CORPN Vs. FAQUIR SINGH
September 1, 1976
ESTATE OFFICER Vs. MUNI LAL
March 5, 1976
FIRM DAL SINGH PREM CHAND AND ANOTHER Vs. PHULLA AND ANOTHER
September 20, 1976
FIRM HIRA LAL RAM DASS Vs. MADHU JAIYANTI (P) LTD
May 11, 1976
FOOD SPECIALITIES LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND CUSTOMS
August 31, 1976
GAHNA SINGH Vs. UNION OF INDIA
March 24, 1976
GAMSHA PIPE LTD Vs. STATE OF HARYANA
October 13, 1976
GANDA SINGH Vs. THE STATE OF HARYANA ETC.
August 2, 1976
GIAN CHAND AND OTHERS Vs. THE DIRECTOR, HYDEL DESIGNS, PUNJAB, CHANDIGARH AND OTHERS
February 11, 1976
GIAN SINGH Vs. NATHU SINGH AND RAM PARSHAD
November 20, 1976
GIRDHARI LAL Vs. AMAR DASS
October 7, 1976
GITA RAM Vs. KANWAR LAL AMOL SINGH AND OTHERS
January 13, 1976
GLASS PALACE Vs. ASSESSING AUTHORITY
October 20, 1976
GOVERNMENT MEDICAL STORE DEPOT Vs. STATE OF HARYANA
October 18, 1976
GRAM PANCHAYAT GARHI BRAHMANA Vs. PURAN SINGH
July 15, 1976
GRAM PANCHAYAT SADHRAUR Vs. BALDEV SINGH
November 10, 1976
GRAM PANCHAYAT, VILLAGE KHORI JAMALPUR Vs. STATE OF HARYANA
April 30, 1976
GRAM SABHA Vs. CHET RAM
October 14, 1976
GRAM SABHA NAYA SHEHAR Vs. NIRANJAN SINGH
February 2, 1976
GUJAR Vs. HARBANS SINGH
January 12, 1976
GURBACHAN SINGH Vs. RAJINDER KAUR
February 27, 1976
GURBACHAN SINGH AND ANOTHER Vs. DR. DIDAR SINGH
April 2, 1976
GURBUX SINGH Vs. THE STATE OF PUNJAB AND OTHERS
March 19, 1976
GURDEV SINGH Vs. ASSISTANT REGISTRAR
July 23, 1976
GURDIAL SINGH Vs. MASSA SINGH
November 11, 1976
GURNAM KAUR Vs. BACHITTAR SINGH
January 14, 1976
GURNAM SINGH Vs. ASS KAUR
March 23, 1976
GURTEJ SINGH Vs. PUNJAB STATE
August 13, 1976
GURU NANAK CONSTRUCTION COMPANY Vs. JAI BHARAT STEEL ROLLING MILLS
May 7, 1976
H S GORAYA Vs. NATHA SINGH CHOPRA
February 20, 1976
HANS RAJ Vs. STANDING COMMITTEE, BOARD OF SCHOOL EDUCATION, HARYANA ETC
February 10, 1976
HANS RAJ Vs. SHEELA DEVI
February 16, 1976
HANS RAJ VERMA Vs. KASHMIR ELECTRIC COMPANY
September 2, 1976
HAR SINGH Vs. KRISHAN GOPAL
March 8, 1976
HARBHAJAN SINGH Vs. TEJ KAUR
July 20, 1976
HARBHEJI Vs. KARE
January 29, 1976
HARCHAND SINGH Vs. STATE OF PUNJAB
August 11, 1976
HARCHAND SINGH Vs. STATE OF PUNJAB
March 3, 1976
HARDAYAL Vs. SURJA RAM
November 2, 1976
HARDYAL KAUR Vs. SANTA SINGH
August 23, 1976
HARI SINGH Vs. RAM DHARI AND OTHERS
March 23, 1976
HARI SINGH Vs. STATE OF PUNJAB
March 17, 1976
HARJEET SINGH Vs. AJAIN KAUR
August 31, 1976
HARJI RAM BALWANT SINGH Vs. STATE OF HARYANA
September 3, 1976
HARNAM SINGH Vs. STATE OF PUNJAB
May 13, 1976
HARNAMJIT SINGH Vs. HANS RAJ
January 5, 1976
HARYANA STATE ELECTRICITY BOARD, CHANDIGARH Vs. LAL CHAND MINDA
January 12, 1976
HAZI AMIR MOHD MIR AHMED Vs. COMMISSIONER OF INCOME-TAX
November 1, 1976
HINDUSTAN HANDLOOM FACTORY Vs. FIRM RAMESHWAR DAYAL SADHU RAM
April 26, 1976
HUKAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
August 13, 1976
INDER SINGH Vs. ADDITIONAL DIRECTOR
March 19, 1976
INDIA WOOLLEN TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
October 28, 1976
ISHAR SINGH Vs. MALUK SINGH
September 9, 1976
J D DHANDA Vs. DES RAJ NAYYAR
January 23, 1976
JAG DUTTA Vs. SAVITRI DEVI
September 21, 1976
JAGAN NATH Vs. SHANTI DEVI
January 16, 1976
JAGDISH CHANDER KAPOOR Vs. NAND LAL
April 14, 1976
JAGDISH PARSHAD Vs. NASIR KHAN
July 7, 1976
JAGDISH PARSHAD AGGARWAL AND SONS Vs. STATE OF PUNJAB
October 19, 1976
JAGDISH RAI Vs. STATE OF HARYANA
September 17, 1976
JAGDISH RAJ Vs. TEJ RAM
August 3, 1976
JAGDISH SINGH Vs. STATE OF PUNJAB
September 21, 1976
JAGIR SINGH AND ANOTHER Vs. ATMA SINGH AND OTHERS
March 22, 1976
JANGIR SINGH Vs. STATE OF PUNJAB
September 2, 1976
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER
August 20, 1976
JARNAIL SINGH, ETC. Vs. THE STATE OF HARYANA
March 5, 1976
JHANDA SINGH Vs. STATE OF PUNJAB
April 1, 1976
JINDAL ENGINEERING WORKS Vs. S D O P S B B
January 28, 1976
JIT RAM Vs. THE STATE OF HARYANA
February 5, 1976
JOGINDER SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
March 11, 1976
JOGINDER SINGH Vs. LABH SINGH
April 21, 1976
JOGINDER SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
January 20, 1976
JOINT HINDU FAMILY FIRM KNOWN AS VED PARKASH Vs. SANATAN DHARAM SABHA
January 21, 1976
JORA RAM Vs. DHARAM PAUL
July 21, 1976
JULLUNDUR CANTONMENT BOARD Vs. FIRM HINDU KHANDAN MUSHTARKA MUNSHI RAM SRI RAM AND
January 7, 1976
K.N.S. SIDHU (LT. COL.) Vs. THE UNION OF INDIA (UOI) AND ANR.
October 1, 1976
KABUL SINGH Vs. STATE OF PUNJAB
October 12, 1976
KAILASH VATI WIFE OF AYODHIA PARKASH Vs. AYODHIA PARKASH, SON OF SHRI LACHHMAN DASS
November 19, 1976
KALI RAM ETC. Vs. UNION OF INDIA (UOI) AND ORS.
January 21, 1976
KAMALA VATI Vs. COMMISSIONER OF INCOME TAX
October 26, 1976
KAMLA VATI Vs. COMMISSIONER OF INCOME-TAX CENTRAL
October 26, 1976
KANDHARA SINGH Vs. BHAJAN SINGH
August 24, 1976
KANS RAJ Vs. SALIG RAM TANDON
December 15, 1976
KANWAL PARKASH ETC. Vs. THE STATE OF PUNJAB ETC.
August 13, 1976
KAPIL KUMAR JAIN Vs. STATE OF PUNJAB
January 28, 1976
KAPOOR SINGH Vs. JANGIR SINGH
January 12, 1976
KARAM CHAND JOSHI Vs. SHRI KARTAR SINGH AND ORS.
November 1, 1976
KARAM SINGH Vs. PUNJAB STATE AND OTHERS
March 12, 1976
KARAM SINGH Vs. COMMISSIONER OF INCOME-TAX
October 27, 1976
KARAM SINGH AND OTHERS Vs. MANAK SINGH (DIED) LEGAL REPRESENTATIVES
April 19, 1976
KARNAIL SINGH Vs. THE UNDER SECRETARY DEVELOPMENT (COOPERATION) PUNJAB GOVERNMENT AND OTHERS
May 30, 1976
KARTAR SINGH Vs. BAKSHISH KAUR ALIAS KARTARI
February 13, 1976
KARTAR SINGH Vs. COMMISSIONER OF INCOME-TAX
October 20, 1976
KARTAR SINGH Vs. STATE OF PUNJAB
April 14, 1976
KAURA RAM Vs. GOBIND RAM
March 12, 1976
KAUSHALYA SAWHNEY Vs. SHAKUNTLA SAHNI
March 3, 1976
KEDAR NATH SANWAL DASS Vs. COMMISSIONER OF INCOME-TAX
November 4, 1976
KEHAR SINGH Vs. NIMBO ETC
January 7, 1976
KEHAR SINGH Vs. SETH BISHAN DASS AND ORS
May 12, 1976
KEHR CHAND DHIMAN AND ANOTHER Vs. DHARAM CHAND DHIMAN AND OTHERS
January 12, 1976
KEHR CHAND DHIMAN AND ANR. Vs. SARVSHRI DHARAM CHAND DHIMAN ETC.
November 12, 1976
KHEM RAM Vs. SUKHJI RAM & OTHERS
February 17, 1976
KIMTI LAL JAIN AND ANOTHER Vs. STATE OF PUNJAB
August 23, 1976
KIRPAL SINGH Vs. TEJ KAUR
May 6, 1976
KISHAN CHAND Vs. PARMESHARI DASS
February 27, 1976
KRISHAN LAL Vs. B D TEXTILES
August 6, 1976
KRISHNA WANTI Vs. SECRETARY, REHABILITATION, HARYANA STATE
April 7, 1976
KUL BHUSHAN Vs. FAQUIRA
March 10, 1976
KUL BHUSHAN GUPTA Vs. CHANDER MOHAN JAIN
February 6, 1976
KULDIP CHAND Vs. THE STATE OF PUNJAB
July 16, 1976
KULDIP RAJ GUPTA Vs. SMT. RAJ RANI
November 17, 1976
KUNDAN LAL Vs. KULDIP SINGH BHATIA
November 24, 1976
KUNJ LAL Vs. BALBIR SINGH
August 31, 1976
KURUKSHETRA UNIVERSITY Vs. VINOD KUMAR
October 21, 1976
LAJWANTI Vs. JAWAHAR LAL AND ORS
July 16, 1976
LAL CHAND WALAITI RAM Vs. COMMISSIONER OF INCOME-TAX
December 7, 1976
LAL SINGH Vs. GANGAN SINGH
February 4, 1976
LAMBA INDUSTRIES Vs. THE UNION OF INDIA (UOI), ETC.
July 14, 1976
LAXMI MACHINERY STORE Vs. STATE OF PUNJAB
October 13, 1976
M/S DAULAT INDUSTRIAL CORPORATION PVT. LTD., RAJPURA Vs. PUNJAB FINANCIAL CORPORATION, CHANDIGARH
January 24, 1976
M/S GAYDAY IRON & STEEL COMPANY, LIMITED, CALCUTTA Vs. MUNICIPAL COMMITTEE, AMRITSAR
October 18, 1976
M/S KEY CHAUDHRY AND COMPANY (P) LTD., JULLUNDUR Vs. M/S MADAN ROLLER FLOUR MILLS, JULLUNDUR
September 22, 1976
M/S RAM KUMAR JAGAT RAM Vs. JAI BHAGWAN AND OTHERS
February 11, 1976
M/S. BHAGWAT PARSHAD & COMPANY YAMUNANAGAR Vs. M/S. SUBHASH CHAND GOEL & COMPANY CHANDIGARH AND OTHERS
November 2, 1976
M/S. GURU NANAK TRUNK HOUSE, AMRITSAR Vs. M/S. CHANAN FINANCE AND CHIT FUND (P.) LIMITED, AMRITSAR AND OTHERS
February 24, 1976
M/S. PARVESH INDUSTRIES, LUDHANA AND ANOTHER Vs. M/S. JASWANT RAI THAPAR
April 26, 1976
M/S. SAKOW INDUSTRIES FARIDABAD (PVT.) LTD. NEW DELHI Vs. STATE BANK OF INDIA
August 9, 1976
MADAN LAL Vs. JOINT CHIEF SETTLEMENT COMMISSIONER
September 24, 1976
MAGNI SINGH Vs. MAHINDER SINGH
January 19, 1976
MAHABIR SINGH Vs. SUMITRA MIDHA AND ANR
August 13, 1976
MAHATMA HANS RAJ HIGH SCHOOL BHATINDA Vs. BHAGWAN DASS
October 19, 1976
MAINGAL Vs. KULWANT KAUR AND HARNAM SINGH
January 22, 1976
MAJOR RAMESH CHAND Vs. JETHA NAND SACHDEV
February 10, 1976
MANGAL SINGH Vs. NIHAL SINGH
August 18, 1976
MANGAL SINGH Vs. THE STATE OF PUNJAB
November 18, 1976
MANGAT RAM Vs. PREM CHAND
March 8, 1976
MANJIT SINGH Vs. MANOHAR LAL PESHAWARIA
November 23, 1976
MANNO Vs. HAZURA SINGH
November 4, 1976
MARKET COMMITTEE Vs. BRITISH INDIA CORPORATION LIMITED
September 2, 1976
MATU RAM Vs. GRAM PANCHAYAT MEHANDA
January 19, 1976
MESSRS THE JULLUNDUR EX-SERVICEMEN MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD, JULLUNDUR CITY Vs. THE GENERAL ASSURANCE SOCIETY LTD. AND ANOTHER
August 9, 1976
MEWA SINGH Vs. SARDARA SINGH
March 2, 1976
MEWA SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
February 19, 1976
MISHRI AND LALMAN Vs. FINANCIAL COMMISSIONER
November 9, 1976
MOHAN LAL Vs. FIRM UDHMI RAM TARA CHAND AND ANOTHER
September 10, 1976
MOHAN LAL JAISWAL DOCTOR ETC. Vs. SURJIT SINGH
January 16, 1976
MOHAN SINGH Vs. STATE OF PUNJAB
April 22, 1976
MOHAN SINGH Vs. MOHINDER KAUR
November 1, 1976
MOHAN SINGH AND ANR. Vs. NIAMTI BAI AND ORS.
March 2, 1976
MOHANPUR EX-SERVICEMEN COOPERATIVE TENANTS FARMING SOCIETY LTD Vs. STATE OF HARYANA
May 12, 1976
MOHINDER PRAKASH Vs. HAQIQ SINGH
September 22, 1976
MOHINDER SINGH Vs. DILBAGH RAI
August 13, 1976
MOHINDER SINGH Vs. HAR KISHAN
September 15, 1976
MOHINDER SINGH Vs. JUDICIAL MAGISTRATE IST CLASS, LUDHIANA AND OTHERS
September 9, 1976
MOHINDRA SINGH SON OF S.B. RACHPAL SINGH Vs. THE STATE OF PUNJAB AND ANR.
April 15, 1976
MOMAN AND JUGGA Vs. GURBACHAN SINGH
January 13, 1976
MOOL CHAND Vs. STATE OF HARYANA
January 9, 1976
MOOL CHAND Vs. PANNA LAL
February 9, 1976
MOOL RAJ JAIN Vs. M/S JAYNA ENGINEERING WORKS
November 3, 1976
MORINDA CO-OPERATIVE SUGAR MILLS LTD., MORINDA, DISTRICT RUPAR Vs. OM PARKASH JYOSTHI AND OTHERS
April 20, 1976
MST. BUI (DECEASED) REPRESENTED BY HER LEGAL, REPRESENTATIVES Vs. GURDIP SINGH (DECEASED) REPRESENTED BY HER LEGAL REPRESENTATIVES
February 18, 1976
MST. DANI AND ANR. Vs. NATHA SINGH, ETC.
January 21, 1976
MST. PIARO Vs. NATHA SINGH
December 10, 1976
MST. RADHA BAI Vs. DEVA RAM
September 21, 1976
MUKHTIAR KAUR Vs. GHULAB KAUR
November 4, 1976
MUNI LAL Vs. GOPI CHAND AND SONS
November 2, 1976
MUNICIPAL COMMITTEE, KARNAL Vs. SH. MEHLO RAM
January 21, 1976
MUNSHI RAM Vs. STATE OF HARYANA
February 6, 1976
MURTI BEHARI JI MAHARAJ, BIRAJMAN MANDIR SHRI BEHARI JI Vs. KANAHIYA LAL
September 21, 1976
N.C. TANDON Vs. THE STATE OF HARYANA
January 12, 1976
NAGAR PANCHAYAT Vs. MUNICIPAL COMMITTEE
March 5, 1976
NAGINA ANTU Vs. GRAM PANCHAYAT VILLAGE JHANJARPUR
February 9, 1976
NAHAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
June 29, 1976
NAHNU RAM Vs. RAM NARAIN SINGH
August 5, 1976
NARANJAN SINGH Vs. DPOI
July 30, 1976
NARINDER SINGH Vs. STATE OF HARYANA
April 5, 1976
NARINDER SINGH Vs. STATE
May 13, 1976
NARPAT SINGH Vs. ASSISTANT REGISTRAR
September 13, 1976
NETI ETC. Vs. STATE OF HARYANA ETC.
February 2, 1976
NIHAL SINGH Vs. STATE OF HARYANA
December 17, 1976
NIHALA SINGH Vs. SUPERINTENDING CANAL OFFICER
September 14, 1976
NIRANJAN DASS Vs. GURDIAL CHAND
January 23, 1976
NIRANJAN SINGH Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION
May 7, 1976
NORATA Vs. CH BALDEV SINGH
December 15, 1976
NUCHEM PLASTICS LTD Vs. STATE OF HARYANA
December 6, 1976
OM PARKASH Vs. JAGIR KAUR(DECEASED) AND ANOTHER
January 12, 1976
OM PARKASH GUPTA Vs. THE STATE
October 1, 1976
P R I WORKS, KHANNA Vs. DEVI DASS
January 23, 1976
PACCA AHRITIA ASSOCIATION Vs. AMAR NATH
November 2, 1976
PADMA WATTI, WIDOW OF AJUDHIA DASS Vs. HANS RAJ, ETC.
September 2, 1976
PANNA LAL Vs. SHRI DEVJIT
October 12, 1976
PARKASH CHAND Vs. STATE OF PUNJAB
August 2, 1976
PARKASH CHAND Vs. STATE OF PUNJAB AND OTHERS
April 20, 1976
PARKASH SINGH BAWA Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD, THROUGH ITS CHAIRMAN AND ANR.
December 16, 1976
PARTAP STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
October 18, 1976
PEER DIA Vs. MAN SINGH
September 29, 1976
PIRTHIPAL SINGH Vs. SMT. SURJIT KAUR ALIAS SARANJIT KAUR
September 21, 1976
PREET SINGH & SADA RAM Vs. CENTRAL CO-OPERATIVE BANK LTD , ROHTAK
December 15, 1976
PREM CHAND GUPTA Vs. STATE OF HARYANA
May 14, 1976
PREM EX-SERVICEMEN CO-OPERATIVE TENANTS FARMING SOCIETY LTD Vs. STATE OF HARYANA
December 20, 1976
PREM SINGH Vs. MANGAL SINGH
October 28, 1976
PREM SINGH Vs. GRAM PANCHAYAT
March 4, 1976
PREM SINGH AND KHEM SINGH Vs. BALOUR SINGH
January 15, 1976
PRITAM CHAND AND ORS. Vs. JAGDISH PARSHAD AND ORS.
October 5, 1976
PRITAM KAUR AND ORS. Vs. PAL SINGH AND ORS.
September 3, 1976
PRITAM SINGH Vs. SARUP CHAND
January 5, 1976
PRITAM SINGH Vs. P DIDAR SINGH
July 1, 1976
PRITAM SINGH Vs. SMT. VIDYA AND ANOTHER
August 26, 1976
PT. HAR SARUP Vs. MUNICIPALITY, KARNAL AND OTHERS
November 3, 1976
PURAN DEVI Vs. S GURNAM SINGH
April 27, 1976
PYARE LAL Vs. KAMLA RANI
February 26, 1976
R A BOGA Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX AMRITSAR
November 18, 1976
RADHA KISHAN Vs. RAJA RAM AND ANOTHER
February 17, 1976
RAGHBIR SINGH Vs. THE REGISTRAR AND OTHERS
May 14, 1976
RAGHBIR SINGH AND NIRANJAN SINGH Vs. STATE OF PUNJAB
July 12, 1976
RAGHIBIR DASS CHE(SIC)A MAHANT HIRA DASS AND ANOTHER Vs. CHARAN DAS AND OTHERS
August 10, 1976
RAGHPAT RAI AND OTHERS Vs. SMT. GURDEV KAUR AND OTHERS
October 13, 1976
RAJ KUMAR Vs. SATISHWAR DAYAL AND OTHERS
February 10, 1976
RAJESHWARI RANI PATHAK Vs. NIRJA GULERI
October 27, 1976
RAJWANT SINGH Vs. MAJOR SUKHDEV SINGH
September 15, 1976
RAM CHAND Vs. LACHHMAN
March 24, 1976
RAM JAS SINGH Vs. ISHER SINGH
July 13, 1976
RAM KALA Vs. ASSISTANT DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB ROHTAK
December 15, 1976
RAM KALA ETC. Vs. STATE OF HARYANA AND ANR.
July 8, 1976
RAM KAUR Vs. SAUDAGAR SINGH
September 27, 1976
RAM KISHAN Vs. HARDAMAN SINGH
November 22, 1976
RAM NATH Vs. STATE OF PUNJAB
April 30, 1976
RAM NIWAS Vs. NIHAL CHAND
January 13, 1976
RAM SINGH Vs. BHUPINDER SINGH MALIK
October 29, 1976
RAMESH CHANDER AND OTHERS Vs. CHANDIGARH ADMINISTRATION
August 19, 1976
RAMISHAR LAL Vs. MUNICIPAL COMMITTEE KAPURTHALA
November 9, 1976
RANBIR DEV MEHTA Vs. STATE
April 1, 1976
RANJIT SINGH Vs. JITO
March 4, 1976
RANJIT SINGH Vs. STATE OF PUNJAB
August 12, 1976
RANMAL Vs. MANIA
August 23, 1976
RATTAN CHAND KARWA Vs. BHAGWAT PARSHAD
March 26, 1976
RATTAN SINGH Vs. STATE OF PUNJAB
April 23, 1976
RATTAN SNIGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
March 10, 1976
RATTI RAM Vs. STATE OF HARYANA
October 19, 1976
RAVINDER KUMAR Vs. KAMAL KANTA
February 17, 1976
RAVINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
December 1, 1976
RAVINDER NATH Vs. MADAN GOPAL
August 26, 1976
RIKHI RAM Vs. SADA RAM
September 6, 1976
RIKHI RAM Vs. VIRSE RAM
December 2, 1976
RODAMAL LALCHAND Vs. COMMISSIONER OF INCOME TAX
November 3, 1976
RULIA RAM Vs. MANGAT RAM
January 16, 1976
RUP CHAND Vs. GRAM PANCHAYAT, PAKHO KALAN
April 26, 1976
S S DHAWAN Vs. STATE OF PUNJAB
January 21, 1976
SADASUKH Vs. SOHAN LAL
September 22, 1976
SADHU RAM Vs. RAM MURTI
February 12, 1976
SADHU RAM Vs. STATE OF HARYANA
February 3, 1976
SADHU RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 11, 1976
SADHU RAM JAIN Vs. STATE OF PUNJAB
November 4, 1976
SAHI RAM Vs. DIRECTOR OF PANCHAYATS, HARYANA
September 10, 1976
SAHIB CHAND AGRICULTURAL SERVICE SOCIETY Vs. KULWANT KAUR
August 4, 1976
SAHIB SINGH Vs. FINANCIAL COMMISSIONER (TAXATION) PUNJAB
May 10, 1976
SAJJAN SINGH Vs. GANGA RAM
January 23, 1976
SAMANDER ALIAS MOHINDER Vs. MAYA SINGH
February 19, 1976
SAMIR SINGH Vs. UJAGAR SINGH
February 18, 1976
SAMPAT Vs. STATE OF HARYANA
July 19, 1976
SAMPURAN SINGH Vs. LABH SINGH
July 7, 1976
SANTOKH SINGH Vs. SHRI HARNAM SINGH
January 13, 1976
SANTOSH KUMAR CHANDER SHEIKHAR Vs. STATE OF PUNJAB
December 17, 1976
SARBJEET SINGH Vs. KHUSHI RAM
January 16, 1976
SARDAR MOHAMMAD Vs. STATE OF HARYANA
March 25, 1976
SARDAR SINGH Vs. COLLECTOR, SONEPAT
November 1, 1976
SARUP RAM Vs. STATE OF HARYANA
December 3, 1976
SARVINDER SINGH AND ANR. Vs. THE STATE
September 8, 1976
SARWAN SINGH Vs. ADDITIONAL DIRECTOR
April 21, 1976
SATJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
August 31, 1976
SATPAL SINGH AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
October 7, 1976
SECRETARY TO GOVERNMENT Vs. BLOCK SAMITI MACHHIWARA
July 19, 1976
SECRETARY TO GOVT PUNJAB REVENUE DEPTT CHANDIGARH Vs. JAGAR SINGH
November 3, 1976
SHAKONTLA DEVI Vs. UNION OF INDIA (UOI)
January 12, 1976
SHANGARA SINGH Vs. JAI SINGH
July 13, 1976
SHASHI BHUSHAN GUPTA Vs. TARA CHAND CHANDHANI
November 24, 1976
SHEO NARAIN Vs. SHRIMATI MEGH MALA JAIN
November 4, 1976
SHIV DAYAL DHIMAN Vs. HAVELI RAM
February 19, 1976
SHIV DUTT RAI KADAR NATH Vs. KEDAR NATH
September 15, 1976
SHIV NARAIN KHANNA Vs. COMMISSIONER OF INCOME-TAX
October 7, 1976
SHIV PRAKASH SETH Vs. COMMISSIONER OF INCOME-TAX
December 10, 1976
SHIVCHARAN SINGH MADAN LAL Vs. STATE OF PUNJAB
February 10, 1976
SHRI ARJAN SINGH Vs. STATE OF PUNJAB
March 22, 1976
SHRI G.L. BHANDARI Vs. STATE (U.T. CHANDIGARH)
April 6, 1976
SHRI HARBANS SINGH TULI Vs. AJIT SINGH JOHAL AND OTHERS
August 6, 1976
SHRI JUG LAL Vs. THE STATE OF HARYANA AND ANOTHER
January 20, 1976
SHRI RAM DUTTA GUPTA Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH
July 28, 1976
SHRI RAM LUBHAYA Vs. KANSHI RAM
November 24, 1976
SHRIMATI HAR KAUR Vs. PARMAL AND RAGHBIR SINGH
August 9, 1976
SHRIMATI PURAN DEVI ALIAS PURO Vs. HARJIT KAUR AND ANR
August 6, 1976
SIC)RM GOBIND RAM DAYAL DASS AND COMPANY YAMUNANAGAR AND OTHERS Vs. SITA DEVI ALIAS SITA RANI SALUJA
September 20, 1976
SIKANDAR KAUR Vs. BHAGWANT SINGH
January 9, 1976
SIRI RAM NAGPAL Vs. LAL CHAND
October 13, 1976
SMT. KIRNA DEVI Vs. M.M. BERRY
October 19, 1976
SMT. MANGLI Vs. BHAGAT RAM AND OTHERS
September 30, 1976
SMT. PRITAM KAUR Vs. HARBANS SHARMA
November 4, 1976
SOHAN LAL MEHTA Vs. SHIV DASS MEHTA
February 17, 1976
SOHAN SINGH Vs. S S JAIN GIRLS SCHOOL COMMITTEE (REGD ) LUDHIANA
December 1, 1976
SOM NATH SOOD Vs. KALU RAM
January 5, 1976
STATE Vs. PREM NATH
October 25, 1976
STATE Vs. ACHHRU RAM
April 27, 1976
STATE BANK OF INDIA Vs. MR. KULJIT SINGH NEELAM SOLE PROPRIETOR M/S KEMIDIES PHARMACEUTICAL AND SURGICAL COMPANY INDUSTRIAL ESTATE RAJPURA AND OTHERS
September 7, 1976
STATE BANK OF INDIA Vs. SAKOW INDUSTRIES FARIDABAD PVT LTD
May 10, 1976
STATE OF HARYANA Vs. REDHEY SHYAM
July 20, 1976
STATE OF HARYANA Vs. RAM CHANDER
August 2, 1976
STATE OF HARYANA Vs. NANU MAL AMAR NATH
August 2, 1976
STATE OF HARYANA Vs. MANGAT RAM
July 12, 1976
STATE OF HARYANA Vs. SHRI DALIP SINGH AND ANOTHER
September 1, 1976
STATE OF PUNJAB Vs. NOOR JAMAL
March 8, 1976
STATE OF PUNJAB Vs. MAUJI
November 10, 1976
STATE OF PUNJAB Vs. SHRI KARTAR SINGH GREWAL
October 21, 1976
STATE OF PUNJAB Vs. BUDH PARKASH
March 17, 1976
STATE OF PUNJAB Vs. RATTAN CHAND
January 30, 1976
STATE OF PUNJAB Vs. ROSHNAI RAM AND ORS.
March 2, 1976
STATE OF PUNJAB Vs. SHIV DARSHAN KUMAR RAVI KUMAR
August 12, 1976
STATE OF PUNJAB Vs. ANANT RAM
August 12, 1976
STATE OF PUNJAB Vs. TEJA SINGH
February 16, 1976
STATE OF PUNJAB Vs. DARA
January 14, 1976
STATE OF PUNJAB Vs. SOHAN
January 28, 1976
STATE OF PUNJAB THROUGH SECRETARY TO GOVT. PUNJAB P.W.D. B. AND ANR. Vs. RAUNAK SINGH AND ORS.
April 5, 1976
SUCHA SINGH Vs. GURDIAL SINGH
August 6, 1976
SUCHA SINGH Vs. KRISHAN GOPAL
January 27, 1976
SUKHDEV RAJ Vs. PRESIDING OFFICER LABOUR COURT
April 29, 1976
SUKHDEV SINGH ALIAS SUKHA SINGH Vs. S.D.M. PATTI ETC.
July 1, 1976
SURAT SINGH Vs. RAM PHAL
February 3, 1976
SURESH KUMAR Vs. BHIM SAIN
October 29, 1976
SURINDER KUMAR Vs. HARBHAJAN SINGH
March 9, 1976
SURINDER KUMAR Vs. STATE OF PUNJAB
May 13, 1976
SURINDERA RICE AND GENERAL MILLS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
December 7, 1976
SURJIT SINGH Vs. THE STATE OF PUNJAB
January 9, 1976
SURJIT SINGH Vs. THE STATE OF PUNJAB
June 4, 1976
SURTA Vs. KALU RAM
October 12, 1976
T N MAHAJAN Vs. JANTA STEEL AND METAL CO-OP INDUSTRIAL SOCIETY LTD
May 3, 1976
TARSEM LAL SHAM LAL Vs. ASSESSING AUTHORITY
September 20, 1976
TEJINDER PAUL MANN Vs. STATE OF HARYANA
December 16, 1976
TEJWANT RAI Vs. STATE OF HARYANA
September 22, 1976
TEL RAM Vs. GRAM SABHA MANAKPUR
August 9, 1976
THAKAR JATINDER SINGH Vs. STATE OF HARYANA
December 17, 1976
THAKUR SINGH Vs. INDER SINGH
March 22, 1976
THANDI RAM AND OTHER Vs. BANARSI DASS AND OTHERS
March 8, 1976
THE BRITISH INDIA CORPORATION LTD. NEW EGERTON WOOLLEN MILLS BRANCH Vs. THE STATE OF PUNJAB ETC.
July 8, 1976
THE KARNAL CO-OPERATIVE FARMERS SOCIETY LTD. Vs. GRAM PANCHAYAT PEHOWA AND OTHERS
May 10, 1976
THE KARNAL CO-OPERATIVE FARMERS SOCIETY LTD. Vs. GRAM PANCHAYAT AND ORS.
March 9, 1976
THE MANAGING COMMITTEE OF THE PATTI PRIMARY CO-OPERATIVE LAND MORTGAGE BANK LTD. PATTI Vs. THE STATE OF PUNJAB AND ANOTHER
August 30, 1976
THE MUNICIPAL COMMITTEE, AMRITSAR Vs. M/S. KISHAN CHAND HARI RAM
February 12, 1976
THE POST GRADUATE INSTITUTE Vs. GHAZIABAD TEXTILES NAVA GANJ
January 6, 1976
THE PUNJAB AND SIND BANK LTD. Vs. SHRI ROSHAN LAL GUPTA AND ORS.
March 12, 1976
THE PUNJAB RAJASTHAN GOODS CAREER, FAZILKA AND OTHERS Vs. ONKAR MAL AND OTHERS
January 6, 1976
THE PUNJAB UNIVERSITY CHANDIGARH Vs. SUBASH CHANDER AND ANOTHER
September 7, 1976
THE STATE OF HARYANA Vs. KISHAN CHAND
August 12, 1976
TILAK RAJ ARORA Vs. SARBJEET KAUR
October 12, 1976
TODAR MAL Vs. COMMISSIONER OF INCOME-TAX
October 11, 1976
TRUE LINES INDIA INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
November 26, 1976
TULSAN Vs. GURBAKHSH SINGH
July 8, 1976
UJAGGAR SINGH Vs. BHAG SINGH AND ORS
August 6, 1976
UJJAGAR SINGH Vs. COMMITTEE OF THE MANAGEMENT OF THE GURDWARA
March 3, 1976
UKSI COOPERATIVE AGRICULTURAL SERVICE SOCIETIES UKSI Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, PACKAGE PROGRAMME, LUDHIANA
October 26, 1976
UMED SINGH Vs. RISALDAR MAJOR BHIM SINGH ETC
February 27, 1976
UNION OF INDIA Vs. PARKASH LAL
October 27, 1976
UNION OF INDIA Vs. RAJESH KUMAR AND OTHERS
January 7, 1976
UNION OF INDIA AND OTHERS Vs. MAJOR BAKASHI CHAND KATOCH AND ANOTHER
February 18, 1976
USHMAN Vs. INDERJIT
September 2, 1976
VIDYA SAGAR OSWAL Vs. COMMISSIONER OF INCOME-TAX
September 27, 1976
VINOD KUMAR Vs. HARBANS SINGH AZAD
November 18, 1976
VOLUNTARY LIQUIDATOR BHARAT TRADERS LTD Vs. RATTAN SINGH
November 1, 1976
WING COMMANDER J.S. SODHI Vs. LT. CO. I.S. DEOL AND ANR.
July 6, 1976
Y K BHATIA Vs. STATE OF HARYANA
September 23, 1976
ZORA SINGH Vs. BUDH RAM AND OTHERS
January 5, 1976