Case Index

Title
Date
AJIT KUMAR SARMAH Vs. STATE OF ASSAM
January 7, 1976
ASSAM CO OPERATIVE APEX BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 18, 1976
ASSAM CO OPERATIVE APEX MARKETING SOCIETY LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 13, 1976
ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1976
ASSAM STATE ROAD TRANSPORT CORPORATION Vs. MAHAMAYA DAS
December 14, 1976
ASSISTANT COMMISSIONER OF TAXES Vs. RANGLAL RAMESWAR SARAUGI
December 8, 1976
BAWNGLEIA Vs. UNION TERRITORY, MIZORAM
June 23, 1976
BENAR SINGH TANTI Vs. STATE OF ASSAM
May 3, 1976
BHABAKANTA LAHKAR Vs. STATE OF ASSAM
April 9, 1976
BHANUWAR LAL TATAR Vs. AHMED KHAN AND ANR.
February 19, 1976
BHARAT BRICK WORKS Vs. ASSAM BOARD OF REVENUE GAUHATI
September 17, 1976
BHAURAM JODHRAJ PROPERTIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 26, 1976
BISNUPADA PAUL Vs. SREEDAM MANDAL
July 16, 1976
CHANDAN MALL BAPNA Vs. ABDUL GANI MEAH
January 29, 1976
CHANDRA KANTA MEDHI Vs. LAKHESWAR NATH
March 8, 1976
COMMISSIONER OF INCOME TAX Vs. RAMNIWAS KARWA
December 9, 1976
COMMISSIONER OF INCOME TAX Vs. MASKARA TEA ESTATE
February 26, 1976
COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR SEWBHAGAWAN AND CO
April 7, 1976
COMMISSIONER OF INCOME TAX Vs. KAMALPUR ASSAM TEA ESTATE P LIMITED
June 22, 1976
COMMISSIONER OF INCOME TAX Vs. ASSAM TRAVELS SHIPPING SERVICE
June 22, 1976
COMMISSIONER OF INCOME TAX Vs. MADHAB RAM BORA
November 5, 1976
COMMISSIONER OF INCOME TAX Vs. SERWAREY J S
August 13, 1976
COMMISSIONER OF INCOME TAX Vs. GOLAPRAI HOONLAL AND CO
June 25, 1976
COMMISSIONER OF INCOME TAX Vs. GAJANAND SHYAMLAL
June 28, 1976
CONTROLLER OF ESTATE DUTY Vs. BIJOY KUMAR KHANDELWAL
February 24, 1976
DHANBAR ALI Vs. HARIPADA SAHA
April 9, 1976
HANUTRAM RAMPRASAD Vs. COMMISSIONER OF INCOME TAX
December 9, 1976
HEMA KANTA BORA Vs. DIMBESWAR CHALIHA
May 27, 1976
HIRALAL PRASAD Vs. STATE OF ASSAM
June 1, 1976
JATINDRA NATH SARMAH Vs. INCOME TAX OFFICER
December 15, 1976
JOY CHANDRA BORKOTOKI Vs. STATE OF ASSAM
June 7, 1976
K C TRUNK AND BUCKET FACTORY Vs. COMMISSIONER OF INCOME TAX
January 23, 1976
KALU RAM BRAHMA Vs. STATE OF ASSAM,
August 12, 1976
KAMALA PRASHAD AGARWAL AND OTHERS Vs. SARAT CHANDRA BORA, DISTRICT FOOD INSPECTOR GAUHATI AND ANOTHER
June 16, 1976
KASHIRAM SARAF SARAF MOTOR COMPANY Vs. COMMISSIONER OF INCOME TAX
June 23, 1976
KONTHOUJAM IBOCHA SINGH Vs. KONTHOUJAM IBOBI SINGH
March 15, 1976
KURPAN ALI Vs. SRIRAM CHANDRA TALUKDAR
January 2, 1976
LAKHAN CHANDRA DAS AND ANOTHER Vs. STATE OF ASSAM
November 26, 1976
LIFE INSURANCE CORPORATION OF INDIA AND ORS. (UNIT: NATIONAL INSURANCE CO. LTD.) Vs. OMPRAKASH AGARWALLA
May 7, 1976
M. GULAP SINGH Vs. UNION OF INDIA
July 7, 1976
MADAN CHANDRA DUTTA Vs. STATE OF ASSAM
September 15, 1976
MAHMAD ALI Vs. AKRAM ALI
February 4, 1976
MANGALDOI TEA CO. LTD. Vs. MD. ABDUL LATIF MUNSHI
May 25, 1976
MANIK MALAKAR Vs. STATE OF ASSAM
July 2, 1976
MANINDRA NARAYAN SEN GUPTA Vs. STATE OF ASSAM
September 17, 1976
MONORANJAN SINHA Vs. BISHAMBORLAL SABOO, - COMPLAINANT-OPPOSITE PARTY
March 5, 1976
MRS. HIRA DEVI ETC. ETC. Vs. SMT. BHABA KANTI DAS AND ORS. ETC. ETC.
November 3, 1976
MST. SALEHA KHATUN BEWA Vs. THE STATE OF ASSAM AND ORS.
March 22, 1976
MUHIB ALI Vs. BASAN ALI
November 10, 1976
MURALIDHAR BARUA Vs. STATE OF ASSAM
July 2, 1976
NUR MAHAMAD AND ANR. Vs. SHER KHAN AND ANR.
April 27, 1976
P K SYAM Vs. STATE OF ASSAM
November 5, 1976
PADMA RAM BHARALI Vs. COMMISSIONER OF INCOME TAX
September 17, 1976
PARESH CHANDRA KAR Vs. BAKIJAI OFFICER DHUBRI
November 4, 1976
PHONGSEH MISAO Vs. COLLECTOR OF LAND ACQUISITION
June 16, 1976
POHUMAL T. MARDANI Vs. TUSHAR KANTI PAUL CHOUDHURY
April 27, 1976
PRAHLAD CHANDRA DE Vs. SIRAJUL HAQUE CHOWDHURY
March 5, 1976
QUAZI TALIFIQUR RAHMAN Vs. SITAL PRASAD DAS AND ORS.
March 8, 1976
RAJAT ALI Vs. STATE OF ASSAM,
September 15, 1976
SAHARAJ TEA CO Vs. COMMISSIONER OF INCOME TAX
April 21, 1976
SAMIR RANJAN BARMAN Vs. DISTRICT MAGISTRATE AND COLLECTOR
June 15, 1976
SANGLAKPAM NINGOL ADHIKARIMAYUM ONGBI IBEMCHA DEVI Vs. NINGOMBAM MANI SINGH
May 21, 1976
SANKHA RAM SAHU Vs. BURA TAKBI
May 24, 1976
SATYABATI GOSWAMI Vs. COMMISSIONER OF GIFT TAX
April 27, 1976
SHRI PRAYAGDAS TUSNIAL Vs. STATE OF ASSAM AND ANOTHER
January 23, 1976
SHYAM SUNDAR TEA COMPANY PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
November 22, 1976
SIRKER N R Vs. COMMISSIONER OF INCOME TAX
June 29, 1976
SOCKLATINGS TEA CO. (P.) LTD. Vs. COLLECTOR OF SIBSAGAR
November 12, 1976
STATE OF ASSAM Vs. PODORAM RAJKHOWA
September 16, 1976
STATE OF ASSAM Vs. GARODIA BRORS
September 17, 1976
STATE OF TRIPURA Vs. SESHIMOHAN MALAKAR
December 22, 1976
STEELSWORTH PVT LIMITED Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
July 2, 1976
SUKLAL DEB BARMAN Vs. KALARAM MALAKAR
March 5, 1976
SUNDARAM MAHADEO Vs. COMMISSIONER OF INCOME TAX
April 19, 1976
SUNIL RANJ AN BHOWMIK Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH
December 3, 1976
SURUCHI BALA Vs. SURUCHI BALA DEB
May 14, 1976
SUSHIL KUMAR DOSS Vs. RUKIA KHATOON
March 2, 1976
TEZPUR MUNICIPAL BOARD Vs. MOHANLAL TIBRIWAL
December 10, 1976
THANGBA KOM Vs. STATE OF MANIPUR
July 28, 1976
TIKAM CHAND KHATRI Vs. KAMALESWAR BORA
June 2, 1976
TUBU CHETIA Vs. STATE OF ASSAM,
February 4, 1976
W PRIYOKUMAR SINGH Vs. WANGKHEIMAYUM ONGBI RANI DEVI
July 27, 1976