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Case Index
Title
Date
ABHAYA JENA Vs. THE STATE
September 3, 1976
ABHIMANYU PANDA Vs. DIGAMBAR BEURA
February 16, 1976
AJIB CHANDRA MOHANTY Vs. MAHESWAR ROUTRA AND ORS.
January 9, 1976
AKSHYA KUMAR DHAL AND ORS. Vs. THE STATE OF ORISSA
August 2, 1976
ALLIED CONSTRUCTION CO Vs. UNION OF INDIA
July 9, 1976
ARAKHITA BISOI Vs. REVENUE OFFICER
July 15, 1976
ARANYA KUMAR PANDA Vs. CHINTAMANI PANDA
September 7, 1976
ARJA VENKATA RATNAM Vs. CALENDAR PRINTING HOUSE OF SIVAKASI
April 27, 1976
BAMDEV MOHAPATRA Vs. STATE OF ORISSA
February 3, 1976
BANCHHANIDHI MOHAPATRA AND ORS. Vs. BASUDEV DAS
February 6, 1976
BANSHIDHAR DANDAPAT AND ANR. Vs. STATE OF ORISSA
March 26, 1976
BANSIDHAR MOHANTY Vs. SARAT CHANDRA PATNAIK AND ORS.
December 21, 1976
BASANTI DEI Vs. BIJAYAKRUSHNA PATNAIK
July 12, 1976
BASUDEV SAHU Vs. KRUSHNA CHANDRA SAHU
September 13, 1976
BHAGABAN DEVATA Vs. MAHADEV DEVATA
July 29, 1976
BHAGWANDAS BAJORIA Vs. E.I.D. PARRY LIMITED AND ORS.
April 20, 1976
BHIMA JALLY Vs. NATA JALLY
June 23, 1976
BHUBANESWAR PATEL Vs. JANAK PATEL
July 19, 1976
BHUYAN ABDUL MAHATAB KHAN Vs. BHUYAN ABDUL SEHEED KHAN
September 16, 1976
BIBHUTIBHUSAN SAHU AND ANR. Vs. NANDAKISHORE SAHU AND ORS.
February 9, 1976
BIMAL KUMAR MOHANTY Vs. SECRETARY TO GOVT OF ORISSA, HOME DEPARTMENT, BHUBANESHWAR
January 8, 1976
BINOD BIHARI ROUT Vs. MEMBER BOARD OF REVENUE
January 21, 1976
BIRESWAR MOHAPATRA Vs. PRINCIPAL, RADHANATH TRAINING COLLEGE AND ANR.
November 15, 1976
BISHNU CHARAN DAS Vs. DHANI BISWAL
August 13, 1976
BISHNU CHARAN RAUL Vs. STATE OF ORISSA AND ORS.
November 9, 1976
BISHNU SHANKAR BHOI AND ORS. Vs. MUKTESWAR DANDASENA AND ORS.
March 4, 1976
BISWANATH BHUKTA Vs. EXECUTIVE OFFICER TALCHER MUNICIPALITY
August 4, 1976
BRAHMANANDA MAJHI Vs. GOPAL PRADHAN AND ORS.
March 26, 1976
BUDHEI JENA Vs. DEULBERA COLLIERY NATIONAL COAL DEVELOPMENT
March 29, 1976
CALCUTTA INSURANCE Vs. FOOD CORPORATION OF INDIA
July 13, 1976
CALTEX INDIA LTD Vs. STATE OF ORISSA
April 2, 1976
CHAKRA BARIK Vs. JEMA BISWAL
June 19, 1976
CHAKRADHAR DAS Vs. PURNAMASI TRIPATHY
April 9, 1976
CHAKRADHAR MOHAPATRA Vs. STATE OF ORISSA
January 23, 1976
CHANDRASEKHAR PATEL Vs. UKIABATI PATEL
September 17, 1976
COMMISSIONER OF INCOME TAX Vs. RAJA S N BHANJA DEO
August 10, 1976
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
December 15, 1976
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRATORIES LIMITED
August 17, 1976
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES LTD.
August 16, 1976
COMMISSIONER OF INCOME TAX Vs. GANPATRAI GAJANAND
July 9, 1976
COMMISSIONER OF INCOME TAX Vs. VEERAWALI
March 31, 1976
COMMISSIONER OF INCOME TAX Vs. ASIATIC TRADE COMBINE
March 30, 1976
COMMISSIONER OF INCOME TAX Vs. BISWANATH GHOSH
March 30, 1976
COMMISSIONER OF INCOME TAX Vs. SHANKER INDUSTRIES PRIVATE LIMITED
March 30, 1976
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE CO OPERATIVE HOUSING CORPORATION LIMITED
April 5, 1976
COMMISSIONER OF INCOME TAX Vs. SOUBHAGYA MANJARI DEVI
April 5, 1976
COMMISSIONER OF INCOME TAX Vs. RUPRAG P LTD
June 15, 1976
COMMISSIONER OF INCOME TAX Vs. BHOWMICK J N
January 5, 1976
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL SODESH KUMAR RAWLLEY
March 26, 1976
COMMISSIONER OF INCOME TAX, ORISSA Vs. GANPATRAI GAJANAND.
March 9, 1976
CUTTACK MUNICIPALITY Vs. BHIKARI DIKSHIT
December 23, 1976
CUTTACK MUNICIPALITY Vs. SHYAMSUNDAR BEHERA
September 7, 1976
DADHI BABAN LENKA Vs. STATE OF ORISSA
December 1, 1976
DAITARI KAR AND ORS. Vs. BASUDEV PATI AND ORS.
April 21, 1976
DAMODA PANIGRAHI Vs. BANCHHANIDHI PANGRAHI
June 15, 1976
DAMODAR ACHARYA Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS AND
July 1, 1976
DAMODAR DAS BABAJI Vs. HARIHAR NAHAK
November 24, 1976
DANDAPANI PALA Vs. MADAN MOHAN PALA
July 20, 1976
DASA KANDHA Vs. STATE
February 9, 1976
DHADI SAHU Vs. COMMISSIONER OF INCOME TAX
June 22, 1976
DR. LAKHIRAM GUPTA Vs. S. PAIKRAI
October 12, 1976
DURA DEO Vs. PIROBATI DEI
September 7, 1976
DURJYODHAN PRIDHAN Vs. BENGABATI DEI
July 20, 1976
EASTERN TRADERS Vs. STATE OF ORISSA
March 31, 1976
EXECUTIVE ENGINEER, NATIONAL HIGHWAYS, DIVISION NO II, Vs. KAMALA GOUDUNI
June 21, 1976
EXECUTIVE OFFICER N A C Vs. JAGANNATH MALLIK
June 17, 1976
FAKIR CHARAN BEHERA Vs. BRUNDABAN BEHERA AND ORS.
February 6, 1976
GAGAN CHANDRA DAS Vs. ABADHUT BEHERA
July 23, 1976
GANESWAR SAHU AND BROTHERS Vs. THE STATE OF ORISSA
December 9, 1976
GANGADHAR SAHU AND ORS. Vs. CHINTAMANI SAHU AND ORS.
September 7, 1976
GAURANGA MOHANTY Vs. RADHABALLAV MATH AND ANR.
April 27, 1976
GENERAL MANAGER, ORISSA ROAD TRANSPORT CORPORATION Vs. JUMA BIBI AND ORS.
March 1, 1976
GHANASHYAM MARTHA Vs. BRUNDABAN PRADHAN
November 30, 1976
GOKULANANDA DAS Vs. UNION OF INDIA (UOI) AND ORS.
March 10, 1976
GOUR HARI PATRA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 28, 1976
GOURI CHARAN KANUNGO Vs. INDUSTRIAL TRIBUNAL
November 9, 1976
GOVERNMENT OF ORISSA REPRESENTED BY THE DIRECTOR OF HEALTH SERVICES Vs. NARAYAN PATNAIK
February 2, 1976
GOVIND PANIGRAHI Vs. SECRETARY TO GOVT. OF INDIA, MINISTRY OF FOOD AND AGRICULTURE, DEPARTMENT OF FOOD AND ANR.
November 11, 1976
GUNANIDHI MOHAPATRA Vs. CHAIRMAN N A C
March 2, 1976
HARIPRIYA DIBYA Vs. PRANABANDHU KARAN
July 13, 1976
HARISH CHANDRA RAY Vs. K C SINGH
September 15, 1976
HEMACHAL SAHU Vs. KUMARMANI SA AND ORS.
April 7, 1976
HIMANSU SEKHAR NANDY Vs. MAGISTRATE
July 16, 1976
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF ORISSA
September 16, 1976
INDIAN METALS AND FERRO ALLOYS LTD Vs. ORISSA STATE ELECTRICITY BOARD
May 12, 1976
INDRAMANI BEDBAGIS Vs. HEMA DIBYA
August 2, 1976
JAGAMOHAN SAHU Vs. STATE OF ORISSA
August 18, 1976
JAGANATH PADHI Vs. B. MADHA PATRA
August 31, 1976
JAGTESWAR SINGH BANGA Vs. STATE OF ORISSA
January 22, 1976
JEMMA Vs. RAGHU
July 21, 1976
JEYPORE SUGAR COMPANY LTD. Vs. SALES TAX OFFICER
October 21, 1976
JOSEPH NIRANJAN KUMAR PRADHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 19, 1976
JWALA PRASAD SIKARIA AND COMPANY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER OF ORISSA AND ANR.
November 8, 1976
K.S. RAGHUPATHI MEMBER, LAND REFORMS COMMISSIONER Vs. SRIRAM MAHAKUD
December 7, 1976
KAPILA CHARAN ROUT Vs. SUB-DIVISIONAL OFFICER CIVIL
November 8, 1976
KARAN MAJHI Vs. STATE
April 6, 1976
KARIMI BANAMALI PADHANO Vs. GULASU LAKHANO
November 19, 1976
KARTIKA RAM ALIAS BILAI Vs. THE STATE
February 17, 1976
KASHINATH SAHOO Vs. ORISSA STATE ELECTRICITY BOARD
September 20, 1976
KASHINATH SAHU Vs. DANDASI KHATAI AND 2 ORS.
August 9, 1976
KASINATH TRIPATHY Vs. STATE OF ORISSA
January 7, 1976
KHAGENDRA PRASAD PATRA Vs. D T M S T S KORAPUT
January 22, 1976
L.N. PATNAIK Vs. THE STATE OF ORISSA AND ORS.
December 13, 1976
LAXMINARAYAN AND SONS Vs. STATE TRANSPORT AUTHORITY
December 15, 1976
LOKANATH DASH Vs. STATE OF ORISSA
December 9, 1976
MAHANI DIBYA Vs. PRAHALLAD SWAIN
January 8, 1976
MAHANTA GOVINDA CHANDRA DAS Vs. COMMISSIONER OF ENDOWMENTS AND ANR.
November 9, 1976
MAHESHWAR MAHARANA Vs. STATE OF ORISSA
March 31, 1976
MAHESWARI MALATI Vs. THE STATE
April 21, 1976
MANAGING COMMITTEE, RANIHAT HIGH SCHOOL AND ORS. Vs. INSPECTOR OF SCHOOLS, CIRCLE-I AND ANR.
November 5, 1976
MANSARAM SHARMA Vs. SARASWATI DEVI
July 26, 1976
MATHURI SAHU Vs. SECRETARY PRAJATANTRA PRACHAR SAMITY
February 9, 1976
MAYA MUKHERJEE Vs. ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD
July 1, 1976
MD AFTABUDDIN KHAN Vs. CHANDAN BILASINI
October 11, 1976
MEGHARAJ AGARWALA Vs. RADHESHYAM AGARWALA
September 9, 1976
MINATI DAS Vs. LAXMIDHAR MOHANTY AND ORS.
April 2, 1976
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
May 11, 1976
MOHAMMAD NAKIR Vs. HASRATUNNISA BIBI
February 6, 1976
MST. BALAMATI SAHU AND ANR. Vs. GOURANGA SAHUAND ORS.
August 26, 1976
MUMTAZ MOHAMMAD Vs. STATE OF ORISSA
March 11, 1976
MURALIDHAR MISHRA Vs. DISTRICT JUDGE
April 6, 1976
N.K. PANDA Vs. UNION OF INDIA (UOI) AND ORS.
December 16, 1976
NAKHYATRAMALI DEBI Vs. CHANDRASEKHAR PATTNAIK
November 8, 1976
NARASINGHA CHARAN SAHU Vs. LOKANATH SAHU AND ORS.
November 3, 1976
NARASINGHA KAR & CO. Vs. COMMISSIONER OF INCOME TAX, ORISSA.
March 9, 1976
NARASINGHA KAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 9, 1976
NARAYAN PAL AND ANR. Vs. THE STATE OF ORISSA
September 8, 1976
NARAYAN RATH Vs. NAYAGARH CO
November 2, 1976
NAROTTAM SAHU Vs. SHYAMA BARIK AND 2 ORS.
March 23, 1976
NATIONAL COAL DEVELOPMENT CORPORATION LTD Vs. STATE OF ORISSA
January 27, 1976
NATIONAL INSURANCE CO Vs. MAGIKHAIA DAS AFTER HIM MST LAXMI DIBYA
April 30, 1976
NEW INDIA ASSURANCE CO Vs. CHAIRMAN BOARD OF DIRECTORS ORISSA MINING CORPORATION
December 2, 1976
NEW INDIA ASSURANCE CO. LTD. Vs. KAHNU CHARAN SAHU AND ANR.
April 7, 1976
NIDRA RAJHANSA AND ORS. Vs. LORD RAM-LAXMAN-SITA AND ORS.
July 20, 1976
NILAKANTHA MISRA Vs. STATE OF ORISSA
April 16, 1976
NILAMANI GHOSH AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
March 30, 1976
NIMAYI CHAND MOHAPATRA AND ORS. Vs. KARTIKA CHANDRA SANA AND ORS.
November 12, 1976
NIRUPAMA MOHANTY Vs. STATE OF ORISSA
November 26, 1976
NITYANANDA PANDEY Vs. MANOHAR PANDEY
August 3, 1976
NITYANANDA SAHU Vs. POSTMASTER GENERAL
August 23, 1976
ORISSA BANK LTD. (IN LIQUIDATION) REPRESENTED THROUGH THE OFFICIAL LIQUIDATOR, ORISSA HIGH COURT Vs. SHRI RAGHUNATH PRUSTY AND SHRI SURENDRA CHANDRA PRUSTY
March 22, 1976
ORISSA ROAD TRANSPORT CO LTD Vs. SIBANANDA PATNAIK
June 25, 1976
PADMALOCHAN MISRA Vs. STATE
July 28, 1976
PANU BEHERA Vs. BHRAMARA BARIK AND ORS.
August 9, 1976
PETAMBAR PUJARI Vs. BHIKARI MEHER
June 23, 1976
PRAFULLA KUMAR KANUNGO AND 3 ORS. Vs. PARADIP PORT TRUST AND 19 ORS.
November 8, 1976
PRAMILABALA BARIK Vs. RABINDRANATH BARIK
November 15, 1976
PRAMOD CHANDRA MOHANTI Vs. DIV SUPDT , KHURDA ROAD DIVISION, S E RLY
September 21, 1976
PRAMOD CHANDRA MOHANTI Vs. DIVISIONAL SUPERINTENDENT, KHURDA ROAD DIVISION, SOUTH EASTERN RAILWAY AND ORS.
September 21, 1976
PRASANT PATTAJOSHY Vs. PRINCIPAL LINGARAJ LAW COLLEGE
November 1, 1976
PRAVAS CHANDRA DAS AND ORS. Vs. SRIMATI NIRUPAMA DEI AND ORS.
April 16, 1976
PURNA CHANDRA DWIBEDI Vs. DISTRICT JUDGE, MAYURBHANJ KEONJHAR AND ANOTHER
March 4, 1976
PURNANANDA BEURA Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVT. OF ORISSA IN THE PLANNING AND CO-ORDINATION DEPARTMENT AND ORS.
January 7, 1976
PUSHPARANI PADHI Vs. RAMCHANDRA PANDA
July 15, 1976
RABI DAS Vs. STATE
January 21, 1976
RABINARAYAN MOHANTY Vs. STATE OF ORISSA
October 15, 1976
RADHASHYAM AGARWALLA Vs. S D J M SONEPUR
November 5, 1976
RADHIKA Vs. STATE OF ORISSA
September 20, 1976
RAJANIKANTA MEHETA Vs. STATE OF ORISSA
February 16, 1976
RAJKISHORE SAHU Vs. KHITISH CHANDRA SAHU
February 3, 1976
RAMACHANDRA PUROHIT Vs. STATE OF ORISSA
January 7, 1976
RAMCHANDRA BEHERA Vs. SNEHALATA DEI
November 17, 1976
RAMESH PRASAD MAHANTI Vs. STATE OF ORISSA
January 21, 1976
RANGANATH MISRA Vs. STATE OF ORISSA AND ORS.
January 19, 1976
RAVAD RAIBARI Vs. PATARALA GOURI MAHALAXMI RAJMANI
July 19, 1976
REGISTRAR OF COMPANIES Vs. UTKAL DISTRIBUT
December 10, 1976
ROSHANLAL THAKUR Vs. KISHANLAL KAPOOR
June 15, 1976
ROSHANLAL THAKUR Vs. KISHANLAL KAPOOR
May 12, 1976
SABITRI KUMARI DAS AND ORS. Vs. STATE OF ORISSA
March 19, 1976
SADHU CHARAN DAS Vs. THE STATE OF ORISSA AND ORS.
November 8, 1976
SARAT CHANDRA MOHANTY AND ANR. Vs. ADMINISTRATOR, JAGANNATH TEMPLE
May 5, 1976
SHAKUNTALA DEVI Vs. THE STATE OF ORISSA AND ORS.
October 29, 1976
SHRIMATI SNEHAMAYEE SAHU Vs. EXECUTIVE OFFICER, CUTTACK MUNICIPALITY AND ORS.
March 8, 1976
SHYAMSUNDAR SAHU AND CO Vs. LABOUR COURT
September 17, 1976
SIBA PRASAD PRUSETH Vs. STATE OF ORISSA AND ORS.
July 1, 1976
SIDHA SAHOO Vs. JHUMA DEI
August 25, 1976
SIKHAR MALLIK Vs. BAIDHAR SAHU
June 30, 1976
SINDHU MOHANTY Vs. GOURKRUSHNA MOHANTY
January 14, 1976
SINDHU NAIK AND ORS. Vs. BAJENDRA NAIK AND ORS.
March 9, 1976
SITARAM BEURA Vs. BIRAKISHORE BEURA
September 17, 1976
SITARAM THIRANI Vs. STATE OF ORISSA
August 31, 1976
SOHANLAL Vs. SANTI SWAROOP
April 15, 1976
SOROJINI RATH Vs. BHASKAR RATH
September 16, 1976
SRI UPENDRANATH BARIK Vs. ORISSA STATE ELECTRICITY BOARD AND ANR.
March 5, 1976
STATE Vs. MITU
December 15, 1976
STATE OF ORISSA Vs. D.M. SAHU AND ANR.
December 21, 1976
STATE OF ORISSA Vs. PUSHRAJ BIJAYAKUMAR
September 13, 1976
STATE OF ORISSA Vs. NITYANANDA SAMANTARAI
March 7, 1976
STATE OF ORISSA Vs. ROYAL HALF-TONE COMPANY
April 28, 1976
STATE OF ORISSA Vs. MUKUNDA PRASAD MOHANTY
September 3, 1976
STATE OF ORISSA Vs. KAPIL BISWAL AND ORS.
April 8, 1976
STATE OF ORISSA Vs. GAYA JANARDAN BEHERA AND ORS.
July 5, 1976
STATE OF ORISSA Vs. SUNDARLAL MANDHOLIWAL
February 6, 1976
STATE OF ORISSA Vs. KUBERA PRADHAN
February 17, 1976
STATE OF ORISSA Vs. LAL CIHHATRAPATI SAI
March 5, 1976
STATE OF ORISSA Vs. MAHAMAYA COCONUTS
April 2, 1976
STATE OF ORISSA Vs. PASUPATI GHOSE AND B C GHOSE
April 5, 1976
STATE OF ORISSA Vs. POLYTECH INTERNATIONAL
June 22, 1976
STATE OF ORISSA Vs. BAGH SYAMA
July 27, 1976
SUBAL CHARAN JENA Vs. GOPAL CHANDRA MISRA AND ANR.
July 14, 1976
SUBARNA BARIK Vs. STATE OF ORISSA
June 25, 1976
SUSHIL KUMAR Vs. BINODINI RATH
September 13, 1976
T NARAYAN RAO Vs. REPUBLIC OF INDIA
December 6, 1976
THE GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION Vs. SULOCHANA PARIDA AND ORS.
August 12, 1976
THE GOVERNING BODY OF ATALA BEHARI COLLEGE AND ORS. Vs. THE STATE OF ORISSA AND ORS.
November 5, 1976
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. ADAR DEI AND ORS.
January 28, 1976
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. MANABENDRA MOHARATHA AND ORS.
January 23, 1976
THE UNION OF INDIA (UOI) Vs. BIPRA CHARAN PANIGRAHI AND ANR.
March 22, 1976
UDAYANATH SAHU Vs. STATE OF ORISSA
January 8, 1976
UGRESEN SAHU Vs. THE STATE
March 30, 1976
V. JAGANNADH RAO AND ANR. Vs. DEBENDRANATH PATNAIK AND ANR.
May 3, 1976
VYSARAJU BADREENARAYANA MOORTY RAJU Vs. EPARI VENUGOPALAM
June 24, 1976
WELDCRAFT ORISSA PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL
October 19, 1976